Section 32 in The Railway Protection Force Rules, 1987
32. Powers and functions of superior officers at the headquarters or the DirectorGeneral.
-32.1The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)](Administration):32.1.1The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] in charge of administration shall assist the Director-General in looking after all the matters connected with the administration of the Force and shall attend to such other duties as may be entrusted to him by the Director-General.32.1.2He may have under him one or more other superior officers to look after thefollowing branches or such other branches as may be created by the Director-General:-(i)Administration including recruitment , deputation, induction, training,placement, transfer, promotion, pay and allowances, budget,discipline, legal matters and data processing.(ii)Planning and Development including manpower planning, careerplanning, appraisal of performance, job requirements, personnel'srecord and manuals, follow up action on inspection notes andpublicity.(iii)Welfare and Service including grievances, employee relations,housing, education, sport, medical, provident fund, pension and otherretirement and post-retirement benefits, welfare scheme, funds,canteen and messes.32.1.3The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] in charge of administration shall be the exofficio Member Secretary of the Railway Protection Force Staff Council constitutedunder sub-rule (3) of rule III.32.2[Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)](Railway Security):32.2.1The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] incharge of railway security shall assist the Director-General in providing better protection and security to railway property andcollection, collation and dissemination of crime and special intelligence affecting thesecurity and functioning of the railways.32.2.2He shall-(i)deal with logistics and transport for the force, procurement and distribution ofclothing, stores, fire prevention measures on railways;(ii)assist his counterparts over the zonal railways in prevention and detection ofcrime and shall compile the monthly reviews on the performance of the Force inregard to its statutory duties and functions;(iii)deal with all matters concerning the police including the railway police aswell as matters relating to security of referred to Director-General by the State Governments or any other organization.(iv)attend to such other duties as may be assigned to him by the Director-General.32.2.3. He may have under him a number of other superior officers and enrolledmembers of the force as may be appointed from time to time to look after therailway security.32.3[Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] (Railway Protection Special Force) :32.3.1. The [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] incharge of the Railway Protection Special Force shall be responsible-(i)to the Director-General for efficiently maintaining the Railway Protection Special Force;(ii)to ensure that a uniform standard of refresher training is imparted to allenrolled members of the force in different battalions of the Force; and(iii)for procuring arms and ammunition for use by the Force and to exercisetechnical supervision over the arms workshops constituted under rule 11.32.3.2He shall undertake such other duties and discharge such other functions asmay be assigned to him by the Director-General.32.3.3He may have under him a member of other superior officers and enrolledmembers of the force as may be appointed from time to time to look after the Railway Protection Force.32.4Other superior officers at the headquarters of the Director-General:-All other superior officers posted at the headquarters of the Director-Generalshall look after branches or attend to such work as may be assigned to them by the Director-General or by their respective [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)].
