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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(a) in Orissa Pani Panchayat Rules, 2003

(a)in respect of a Pani Panchayat as specified under Sub-section (4) of Section 3 of the Act; and