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State of Mizoram - Section

Section 25 in Mizoram (Finance and Accounts Service) Rules, 1991

25. Promotion to higher grade.

- (i) Subject to the provision of the sub-rules below, appointments of the members of the service to the Senior Grade, the Junior Administrative Grade and the Selection Grade shall be made in consultation with the Commission/Board on the basis of merit with due regard to seniority.
(ii)A member of the service in the Junior Grade shall be eligible for promotion to the Senior Grade after he has served in the Junior Grade for a minimum period of 5 years subject to Rule 19 and his ability, integrity and character.
(iii)A member of the service in the Senior Grade shall be eligible for promotion to the Junior Administrative Grade after he has put in a minimum period of 5 years in the Senior Grade subject to his ability, integrity and a character.
(iv)A member of the service in the Junior Administrative Grade shall be eligible for appointment to the Selection Grade after he has served in the Junior Administrative Grade for a minimum period of 5 years subject to his ability, integrity and character.