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State of Bihar - Section

Section 29 in The Bihar Intermediate Education Council Act, 1992

29. Functions of the Committees.

(1)The duty of the Recognition Committee shall be to advise the Council on matters of granting recognition to Institutions.
(2)The duties of the Courses Committee shall be to advise the Council on matters relating to preparation of courses of study and curricula and preparation and selection of books for teaching in recognised Institutions and for the examinations conducted by the Council.
(3)The following shall be the function of the Examination Committee: -
(a)To advise the Chairman in the selection of examiners, paper setters, moderators, tabulators, invigilators, observers and other officers connected with the examination for examinations conducted by the Council, and
(b)To advise the Chairman on all other matters connected with the examination.
(4)The following shall be the functions of the Finance Committee: -
(a)Preparation of annual estimates of the Council;
(b)Scrutiny of the Budget of the Institution in the prescribed manner;
(c)Work relating to maintenance of Budget of Council and different Institutions;
(d)Discharge of such other functions of financial form as may be entrusted from time to time by the Council; and
(e)To advise the Council on problems affecting the Finance of the Council.