Bombay High Court
Vipu Thazhathupulikkal Purushothaman ... vs Sale Proceeds Of M. V. Malaviya 28 And 22 ... on 9 August, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 66 OF 2018
In
ADMIRALTY SUITS 6 OF 2015
Raj Shipping Agencies ....Petitioner
V/S
Barge Madhwa And Anr. And The Board Of ....Respondent
Trustees Of The Port Mumbai (applicant) WITH ADMIRALTY SUITS NO. 1 OF 2015 Atlantic Shipping Pvt. Ltd. ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH COMMERCIAL ADMIRALTY SUITS NO. 285 OF 2015 Tag Offshore Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH ADMIRALTY SUITS NO. 6 OF 2015 Raj Shipping Agencies ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH ADMIRALTY SUITS NO. 11 OF 2015 Page 1/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: Integr8 Fuels Inc. ....Petitioner V/S Madhwa And Anr. ....Respondent WITH COMMERCIAL ADMIRALTY SUITS NO. 284 OF 2015 Raj Shipping Agencies Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH ADMIRALTY SUITS NO. 17 OF 2015 Raj Transport & Trading Company ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH COMMERCIAL SUIT NO. 73 OF 2016 Sumayla Marine Service ....Petitioner V/S Dlb Nand Gaurav And Another ....Respondent WITH ADMIRALTY SUITS NO. 20 OF 2015 Transtar Offshore Services Pvt. Ltd. ....Petitioner V/S Dlb Nand Gaurav And Another ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 74 OF 2015 In Page 2/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: COMMERCIAL ADMIRALTY SUITS 284 OF 2015 Raj Shipping Agencies Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1162 OF 2015 In ADMIRALTY SUITS 1 OF 2015 Atlantic Shipping Pvt. Ltd. ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 75 OF 2015 In COMMERCIAL ADMIRALTY SUITS 285 OF 2015 Tag Offshore Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1721 OF 2015 In ADMIRALTY SUITS 17 OF 2015 Raj Transport & Trading Company ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1161 OF 2015 Page 3/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: In ADMIRALTY SUITS 6 OF 2015 Raj Shipping Agencies ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1166 OF 2015 In ADMIRALTY SUITS 17 OF 2015 Raj Transport & Trading Company ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 73 OF 2015 In COMMERCIAL ADMIRALTY SUITS 284 OF 2015 Raj Shipping Agencies Limited ....Petitioner V/S Barge Madhwa And Anr And Punj Lloyd Ltd ....Respondent (applicant) WITH NOTICE OF MOTION (SUITS) NO. 1715 OF 2015 In ADMIRALTY SUITS 1 OF 2015 Atlantic Shipping Pvt. Ltd. ....Petitioner V/S Barge Madhwa And Anr ....Respondent Page 4/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 76 OF 2015 In COMMERCIAL ADMIRALTY SUITS 285 OF 2015 Tag Offshore Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1717 OF 2015 In ADMIRALTY SUITS 6 OF 2015 Raj Shipping Agencies ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH COMMERCIAL SUIT NO. 319 OF 2016 M/s.supreme Hydro Engineering Pvt Ltd ....Petitioner V/S M.v.tag7 [imo:9379002] And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 180 OF 2016 In ADMIRALTY SUITS 20 OF 2015 Transtar Offshore Services Pvt. Ltd. ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH Page 5/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: NOTICE OF MOTION (SUITS) LODGING NO. 181 OF 2016 In COMMERCIAL SUIT 73 OF 2016 Sumayla Marine Service ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1718 OF 2015 In ADMIRALTY SUITS 11 OF 2015 Integr8 Fuels Inc. ....Petitioner V/S Madhwa And Anr. ....Respondent WITH ADMIRALTY SUITS NO. 1 OF 2017 Barkat Hiring Co. ....Petitioner V/S Malaviya Thirty Three And Anr ....Respondent WITH ADMIRALTY SUITS NO. 28 OF 2017 Vipu Thazhathupulikkal Purushothaman Nair ....Petitioner V/S Sale Proceeds Of M. V. Malaviya 28 And 22 Ors ....Respondent WITH ADMIRALTY SUITS NO. 33 OF 2017 Durva Engineering Works ....Petitioner Page 6/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: V/S M. V. Malaviya Thirty Six (imo No. 8519083) ....Respondent WITH COMMERCIAL ADMIRALTY SUITS NO. 482 OF 2017 Mars Petrochem Pvt. Ltd. ....Petitioner V/S Sales Proceeds Of M.v. Malaviya 23, Imo ....Respondent 9299082 And 5 Ors WITH COMMERCIAL ADMIRALTY SUITS NO. 121 OF 2017 Unique Marine Service ....Petitioner V/S Malaviya Thirty (imo:9333515) And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1158 OF 2015 In ADMIRALTY SUITS 11 OF 2015 Integr8 Fuels Inc. ....Petitioner V/S Madhwa And Anr. And Punj Lloyd Ltd ....Respondent (applicant) WITH NOTICE OF MOTION (SUITS) NO. 1805 OF 2019 In ADMIRALTY SUITS 6 OF 2015 Raj Shipping Agencies ....Petitioner V/S Page 7/9 ::: Uploaded on - 09/08/2019 ::: Downloaded on - 10/08/2019 03:39:34 ::: Barge Madhwa And Anr ....Respondent WITH COMMERCIAL ADMIRALTY SUITS NO. 142 OF 2016 Raj Shipping Agencies ....Petitioner V/S M. V. Malaviya Thirty And 3 Ors ....Respondent Mr. Prasad Shenoy a/w Mr. Naishadh Bhatia i/b M/s. Crawford Bayley and Co. for Plaintiff in ADMS/6/2015, ADMS/1/2017, COMAS/121/2017 and AMDS/1/2015; Mr. Rajendra Shahasane i/b Harsh Pratap for Plaintiff in ADMS/11/2015;
Dr. Shrikant Hathi i/b Brus Chambers for Plaintiff in ADMS/33/2017;
Mr. Anil Vishnoi i/b Ashwin Shanker for Plaintiff in ADMS/20/2015, COMS/73/2016, COMAS/142/2016, ADMS/28/2017;
Ms. Aparna Sinha i/b S. Priya for Defendant in ADMS/1/2017, COMAS/482/2017, COMAS/121/2017, COMAS/142/2017 (in liquidation);
Mr. Ajai Fernandes a/w Ms. Sneha B. Pandey I/b Motiwalla and Co. for Applicant in CHS/66/2018; Ms. Hiral Vora I/b Maniar Srivastava Associates erstwhile advocates for Defendant No. 2 (except in COMSA/121/2017; Ms. S. Priya for Defendant in COMAS/121/2017 (in liquidation).
Mr. Suhas Sawant, Dy. Official Liquidator present; Dr. Abhinav Chandrachud (Amicus Curiae) assisted by Mr. Saurish Shetye and Mr. Shailendra Singh present.
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Stand over to 24 August 2019 at 11.00 in Conference Hall.
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