Section 8 in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012
8. Application and fees for examination.
(1)The Board shall give an advertisement in at least two daily widely circulated prominent news paper of the State inviting applications from eligible candidates for appointment to the posts specified in the Schedule.(2)A candidate who desires to appear at the examination shall be required to submit an application form as prescribed by the Board along with such fees, in such manner and within such time limit as specified by the Board, The fees once paid shall not be refunded or held over for the subsequent examination.(3)The request for withdrawal of the application by the candidate shall not be entertained in any circumstances.
