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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)Gross Station Heat Rate - For existing stations
(a)Coal-based thermal power generating stations,
Sl. Unit Size Gross Station Heat Rate (kCal/kWh)
1. 110 MW 3000 kCal/kWh
2. More than 110 MW and upto 250 MW 2500 kCal/kWh
(b)Lignite-fired thermal power generating stations
The gross station heat rates specified under clause (a) above for coal-based thermal power generating stations shall be corrected, using multiplying factors as given below:
(i)For lignite having 50% moisture: Multiplying factor of 1.10
(ii)For lignite having 40% moisture: Multiplying factor of 1.07
(iii)For lignite having 30% moisture: Multiplying factor of 1.04
(iv)For other values of moisture content, multiplying factor shall be pro-rated for moisture content between 30-40 and 40-50 depending upon the rated values of multiplying factor for the respective range given under subclauses (i) to (iii) above.
(v)Moisture content be determined at the stage of firing.
(c)
(i)Gas Turbine/Combined Cycle generating stations
Open cycle - 2830 kCal/kWh
Combined cycle - 1950 kCal/kWh
(ii)Ramgarh GTPS
Open Cycle - 2925 kCal/ kWh for FY 2009-10 with annual reduction of 15kCal/kWh
Combined Cycle - 1950 kCal/kWh for FY 2009-10 with annual reduction of 10kCal/kWh
Note: - The annual reduction be applicable till the target heat rate as mentioned at (i) above is achieved.