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[Cites 42, Cited by 0]

Tripura High Court

Sri Swapan Chakraborty vs The State Of Tripura on 23 June, 2017

Author: S. Talapatra

Bench: S. Talapatra

                                         THE HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                               WP(C) 119 of 2017
Sri   Swapan     Chakraborty,     S/o
Jogendra Kumar Chakraborty of
Vill&P.O. Sabroom, South Tripura.
                                                                                                   .........Petitioner

              -VERSUS-
1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 120 of 2017
Sri Ranjan Choudhury, S/o Jogesh
Chowdhury, of Durgabari, P.O.
Tebaria, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.


WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 1 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 121 of 2017
Sri Tapan Deb, S/O. Lt. Kalicharan
Deb, of Bhati Abhoynagar, P.O.
Agartala, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 2 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate
                                                               WP(C) 122 of 2017
Sri Nepal Debnath, S/o Aswini Kumar
Debnath,     of    Durganagar,     P.O.
Ranirbazar, Jirania, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 125 of 2017
Sri Narayan     Barman, S/o    Lt.
Debendra Barman, of Palpara, P.O.
Melaghar, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 3 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 126 of 2017
Sri Dipak Kumar Ghosh, S/o Rajendra
Ch. Ghosh, of Aralia, Netaji Subhash
Palli, West Tripura..
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 4 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 127 of 2017
Sri Amar Chandra Das, S/O Lt. Jamini
Ch. Das, of North Badharghat, P.o.
A.D. Nagar, Agartala, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 128 of 2017
Sri Gouranga Das, S/O Nirode Ch.
Das, of Radhanagar, Agartala, West
Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 5 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 129 of 2017
Sri Falguni Hari Jamatia, S/o Nalini Kr.
Jamatia, of Taimpa Bari, P.o. Killa
Bazar, Udaipur, Gomti, Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 6 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
                                                                                                   .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 130 of 2017
Sri    Ajoy     Chakraborty,   C/o
Krishnapada      Chakraborty,    of
Arundhuti Nagar, P.O. Sarba Dharma
Mission Colony, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 131 of 2017
Sri Dilip Debnath, S/o Ganga Charan
Debnath,      of    Tuchindrai,   P.O.
Howaibari, Teliamura, West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 7 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. S Bhattacharjee, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 132 of 2017
Sri  Badal     Sutyradhar,     S/o Sri
Manoranjan Sutradhar, of Mohanpur,
P.O. Majlishpur, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 8 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 133 of 2017
Sri Sunil Ch. Das, S/o Sashi Mohan
Das, of Vill & P.O-chandrapur, West
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. S Bhattachrjee, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 134 of 2017
Sri Kshirode Debbarma, S/o Jogendra
Debbarma, of Rammohanpara, P.O.
Lefunga, West Tripura.
                                                                                                   .........Petitioner

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 9 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
                             -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate


                                                               WP(C) 135 of 2017
Md. Mangal Miah, S/o Saona Miah of
Chanban, P.O. Udaipur Rajarbag,
Gomti, Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 10 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Krishnanagar, P.O. Agartala,                                           P.S.       West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 136 of 2017
Sri Dilip Kr. Das, S/o Lt. Gopy Kumar
Das, of Vill & P.O.-Champaknagar,
West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
For the respondents                                      : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 137 of 2017
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 11 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Sri Anath Debbarma, S/o Sri Girendra
Debbarma, of Rabi Charan Thakur
Para, P.O. Champaknagar, Jirania,
West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 138 of 2017
Sri Kamal Majumdar, S/o Lt. Jatindra
Majumder, of Kashibari, P.O. TR Bazar,
South Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 12 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 139 of 2017
Sri Niranjan Debbarma, S/O Sudhir
Debbarma,     of   Vill  &   P.O-
Champamura via Khayerpur, West
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 13 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 140 of 2017
Sri Soumendra Debbarma, S/o
Subimal Debbarma, of Rabicharan
Thakurpara, P.O. Champaknagar,
West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 143 of 2017
Sri Nani Gopal Saha, S/o Gopi Mohan
Saha, of Lal Bahadur Chowmuhani,
South Banamalipur, P.O. Agartala,
West Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 14 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. S Bhattacharjee, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 144 of 2017
Md. Amir Hussion, S/o Md. Nur Miah of
Garjee Chara, P.O.-RK Pur, Udaipur,
Gomti, Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 15 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Krishnanagar, P.O. Agartala,                                           P.S.       West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate




                                                               WP(C) 145 of 2017
Sri Sankar Ch. Das, S/o Krishnalal Das,
of Katashewla, P.o. Jogendranagar,
Agartala, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 16 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
                                                             Mr. P Dutta, Advocate

                                                               WP(C) 146 of 2017
Sri Anu Debbarma, S/o Sri Rajen
Debbarma, of Bhagaban Kobra
Para, P.O. Malishpur, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 147 of 2017
Sri Swapan Debbarma, S/o Haripada
Debbarma of Vill & PO Maharani,
Salema, Dhalai, Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.


WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 17 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents
For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate



                                                               WP(C) 153 of 2017
Sri Rathindranath Das, S/o Lt.
Biswambar Das, of Vill-Belabar, P.O.
SD Mission Colony, Agartala, West
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)   having     its office    at


WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 18 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Krishnanagar, P.O. Agartala,                                           P.S.       West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 154 of 2017
Sri Sukhen Ch. Das, S/o Akhil Ch. Das,
of West Bank of Amar Sagar, Udaipur,
Gomti, Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. S Bhattacharjee, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 155 of 2017
Sri Biswajit Chakraborty, S/o Ranjit
Chakraborty, of Dulubari, Ambassa,
Dhalai, Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 19 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 157 of 2017
Sri Amar Singh, S/o Batti Singh, of
Vill&PO Halahali, Kamalpur, Dhalai
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 20 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Krishnanagar, P.O. Agartala,                                           P.S.       West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 158 of 2017
Sri Chandan Das, S/o Laxman Ch.
Das, of Vill & PO Bhampur, Amarpur,
South Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. K Dutta, Advocate
                                                           Mr. P Dutta, Advocate
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 21 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
                                                                WP(C) 159 of 2017
Sri Chiranjib Bhattacharjee, S/o Lt.
Sushil Ch. Bhattacharjee of Nalgaria,
P.O. Ranirbazar, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 160 of 2017
Sri Uttam Bhowmik, S/o Lt. Haridas
Bhowmik,    of  Padmapur,     P.O.
Dharmanagar, North Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 22 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 161 of 2017
Sri PRadip Kumar Banik, S/o Gobinda
Ch. Banik of Badharghat Sree Pally,
P.O. Agartala, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 23 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
  For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 163 of 2017
Sri   Arabinda   Debbarma,    S/o
Manoranjan      Debbarma,      of
Krishnanagar, P.O. Agartala, West
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. S Bhattacharjee, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 164 of 2017
Sri Khokan Ch. Das, S/o Ananya
Mohan Das, of Ranir Bazar, P.O.
Majlishpur, Jirania, West Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 24 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate




                                                               WP(C) 165 of 2017
Sri Padip Kr. Saha, S/o Kiran Ch. Saha,
of Madhya Laxmi Bill, Bishalgarh,
Sipahijala.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 25 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Krishnanagar, P.O. Agartala,                                           P.S.       West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 166 of 2017
Sri Krishnalal Das, S/o Ramani Mohan
Das, of Noabadi, P.O. Jirania, West
Tripura.
                                                                                                   .........Petitioner
                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura
                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. N Majumdar, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 167 of 2017
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 26 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 Sri Pradip Kumar Deb, S/o Parimal Ch.
Deb,      of   Yeazakhowra,      P.O.
Balurbazar,   Kailashahar,    Unokoti,
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.

2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                  .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. K Dutta, Advocate
                                                           Mr. P Dutta, Advocate

                                                               WP(C) 175 of 2017
Sri Ranjan Bhattacharjee, S/o Lt.
Debendra     Bhattacharjee,   of
Taranagar, P.O. Mohanpur, West
Tripura.
                                                                                                   .........Petitioner

                            -VERSUS-

1. The State of Tripura, represented by
Secretary cum Commissioner, Finance
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC.
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017            Page 27 of 35
WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017
WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017
WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017
WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017
WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017
WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,
 2. The State of Tripura, represented by
Secretary cum Commissioner, Transport
Department, Government of Tripura,
Secretariat Building, New Capital Complex,
Agartala, West Tripura, P.O. NCC

3. Tripura Road Transport Corporation, (A
Govt. of Tripura undertaking) represented
by its Chairman, having its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura.

4. The Managing Director, Tripura Road
Transport Corporation, (A Govt. of Tripura
undertaking)      having     its office at
Krishnanagar, P.O. Agartala, P.S. West
Agartala, District-West Tripura

                                                                                                    .......Respondents

For the petitioners                                      : Mr. R Dutta,Advocate
 For the respondents                                     : Mr. TD Majumdar, GA
                                                           Mr. P Dutta, Advocate



                                                                             BEFORE
                               THE HON'BLE MR. JUSTICE S. TALAPATRA
              Date of hearing and
              delivery of order                                                      : 23.06.2017
              Whether fit for reporting                                              : No.


                                     JUDGMENT AND ORDER (ORAL)

Heard Mr. R Dutta, learned counsel appearing for the petitioners as well as Ms AS Lodh, learned Addl. GA, Mr. S Bhattacharjee, learned counsel & Mr. B Dutta, learned counsel appearing for the respondents and Mr. P Dutta, learned counsel appearing for the Corporation-respondent.

2. All these writ petitions, being WP(C) 119/2017 [Swapan Chakraborty Vs. State of Tripura and Ors], WP(C) 120/2017 [Ranjan Choudhury Vs. State of Tripura and Ors.], WP(C) 121/2017 [Tapan Deb Vs. State of Tripura and Ors.], WP(C)122/2017 [Nepal Debnath Vs. State of WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 28 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017, Tripura and Ors.], WP(C) 125/2017 [Narayan Barman Vs. State of Tripura and Ors.], WP(C) 126/2017 [Dipak Kr. Ghosh Vs. State of Tripura and Ors.], WP(C) 127/2017 [Amar ch. Das Vs. State of Tripura and Ors.], WP(C) 128/2017 [Gouranga Das Vs. State of Tripura and Ors.], WP(C) 129/2017 [Falguna Hari Jamatia Vs. State of Tripura and Ors.], WP(C) 130/2017 [Ajoy Chakraborty Vs. State of Tripura and Ors.], WP(C) 131/2017 [Dilip Debnath Vs. State of Tripura and Ors.], WP(C) 132/2017 [Badal Sutradhar Vs. State of Tripura and Ors.], WP(C) 133/2017 [Sunil Ch. Das Vs. State of Tripura and Ors.], WP(C) 134/2017 [Kshirode Debbarma Vs. State of Tripura and Ors.], WP(C) 135/2017 [Md Mangal Miah Vs. State of Tripura and Ors.], WP(C) 136/2017 [Dilip Kr. Das Vs. State of Tripura and Ors.], WP(C) 137/2017 [Anath Debbarma Vs. State of Tripura and Ors.], WP(C) 138/2017 [Kamal Majumder Vs. State of Tripura and Ors.], WP(C) 139/2017 [Niranjan Debbarma Vs. State of Tripura and Ors.], WP(C) 140/2017 [Soumendra Debbarma Vs. State of Tripura and Ors.], WP(C) 143/2017 [Nani Gopal Saha Vs. State of Tripura and Ors.], WP(C) 144/2017 [Md Amir Hussion Vs. State of Tripura and Ors.], WP(C) 145/2017 [Sankar Ch. Das Vs. State of Tripura and Ors.], WP(C) 146/2017 [Anu Debbarma Vs. State of Tripura and Ors.], WP(C) 147/2017 [Swapan Debbarma Vs. State of Tripura and Ors.], WP(C) 153/2017 [Rathindra Nath Das Vs. State of Tripura and Ors.], WP(C) 154/2017 [Sukhen Ch. Das Vs. State of Tripura and Ors.], WP(C) 155/2017 [Biswajit Chakraborty Vs. State of Tripura and Ors.], WP(C) 157/2017 [Amar Singha Vs. State of Tripura and Ors.], WP(C) 158/2017 [Chandan Das Vs. State of Tripura and Ors.], WP(C) 159/2017 [Chiranjib Bhattacharji Vs. State of Tripura and Ors.], WP(C) 160/2017 [Uttam Bhowmik Vs. State of Tripura and Ors.], WP(C) 161/2017 [Pradip Kr. Banik Vs. State of Tripura and Ors.], WP(C) 163/2017 [Arabinda WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 29 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017, Debbarma Vs. State of Tripura and Ors.], WP(C) 164/2017 [Khokan Ch. Das Vs. State of Tripura and Ors.], WP(C) 165/2017 [Pradip Kr. Saha Vs. State of Tripura and Ors.], WP(C) 166/2017 [Krishnalal DasVs. State of Tripura and Ors.], WP(C) 167/2017 [Pradip Kr. Deb Vs. State of Tripura and Ors.] and WP(C) 175/2017 [Ranjan Bhattacharji Vs. State of Tripura and Ors.] are consolidated for disposal by a common judgment inasmuch as all these writ petitions forming part of this batch are set up on identical set of facts and question of law.

3. The writ petitioners herein were initially appointed as the Heavy Vehicle Drivers on fixed pay basis in the year 1999-2000. They were subsequently brought under the regular establishment as the Heavy Vehicle Driver by the order under No. F.1(100)-TRTC/(ESTT)/OFFER.99/VOL- II/329 dated 01.06.2007. For purpose of reference, the text of the order, except the names of the Heavy Vehicle Drivers, is reproduced hereunder:

"TRIPURA ROAD TRANSPORT CORPORATION (A GOVT. OF TRIPURA UNDERTAKING) AGARTALA: TRIPURA.
No.F.1(100)-TRTC/ESTT/Offer/99/Vol-II/329 Dated:- 01.6.2007.
ORDER In pursuance of the decision taken by the Board of Directors of this Corporation in its 122nd meeting held on 05.9.2006 and approval accorded by the Transport Department, Govt. of Tripura vide No.F.6(15)-TRANS/98 dated 01.6.2007 with reference to the concurrence from the Finance Department, Govt. of Tripura vide U.O. No. 295/FIN(G)/07 dated 25.5.2007, the following 42 (forty two) Fixed Pay Drivers are hereby allowed regular pay scale in the post of Heavy Vehicle Driver in the scale of Rs.3300-100-4800-110-5900-120-7100/- plus other allowances as admissible to the employees of this corporation from time to time with effect from 1st April, 2007.
All terms & conditions of the offer of appointment shall remain unchanged.
The Heavy Vehicle Drivers concerned should continue to perform duties in the same place of their posting.
Their pay & allowances should be drawn under Head- Pay & allowances."
WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 30 of 35

WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,

4. From a reading of the order dated 01.06.2007 what appears is that the Heavy Vehicle Drivers, the petitioners whose names are appearing in the said order were allowed regular pay scale of Rs.3300-7100 in the post of Heavy Vehicle Drivers. This is the genesis of the grievance of the writ petitioners of this batch of writ petitions. According to them, Heavy Vehicle Driver Grade-II is the promotion post of the Drivers and carries the higher pay scale of Rs.4000-7890. Thus, giving them the regular scale of pay of Rs.3300-7100 was a serious deprivation from their real wages.

5. It has been contended by Mr. Dutta, learned counsel for the petitioners that the petitioners made several representations for correcting that grave mistake committed by the respondent-Corporation but that was never corrected till 27.12.2010 when by publishing memorandum under No.F.1(39)-TRTC/ESTT/08/S/ROP/HVD/2010/1070, the Managing Director of Tripura Road Transport Corporation has granted the scale of pay of Rs.4000- 7890 to the Heavy Vehicle Drivers w.e.f. 01.12.2010 and also stated further that no arrear of pay and allowances will be given to the Heavy Vehicle Drivers of the said Corporation.

6. The petitioners in this batch of writ petitions has challenged the prospective operation of the said memorandum by claiming that they are entitled to get the scale of pay of Rs.4000-7890 from the date of their appointment.

7. Learned counsel for the respondents has submitted that earlier to the regularization of the petitioners, they were the fixed pay Heavy Vehicle Drivers and they were never brought under the regular establishment. Only by means of this order dated 01.06.2007 the petitioners WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 31 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017, were brought under the regular establishment by granting them the regular scale of pay w.e.f. 01.04.2007. In this regard, there is no controversy.

8. The State respondents have also by filing counter affidavit contended that prior to 01.04.2007 the petitioners cannot get the higher pay scale of Rs.4000-7890 or the subsequent revised pay scale based thereon.

9. Mr. Dutta, learned counsel for the petitioner has however vehemently argued that even if they are not entitled to get the pay scale of Rs.4000-7890 from the date of their fixed pay employment but in view of the decision of the Apex Court in State of Punjab and Ors. Vs. Jagjit Singh and Ors., reported in AIR 2016 SC 5176 they are at least entitled to get the fixed pay at the minimum in the said pay scale in the fixed scale that was given to them.

10. This Court is unable to accept that contention as in the entire writ petition there is no attempt to show the disparity or the parity of the employment with the regular Heavy Vehicle Drivers. That is the essential element that must be pleaded and proved to claim such benefit in terms of Jagjit singh (supra).

11. Having appreciated the submission made by the learned counsel as well as the records produced by the petitioners and the respondents this Court is of the view that the petitioners are entitled to the scale of pay of Rs.4000-7890 from 01.04.2007 as the Heavy Vehicle Drivers working under the TRTC. Denial of that pay scale by the memorandum dated 27.12.2010 is wholly untenable. Accordingly, the said memorandum is set aside and quashed to that extent of its effect.

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 32 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,

12. This case, to a larger extent, is covered by the previous decision of this Court in [Dipak Das & Ors. Vs. State of Tripura and Ors., judgment dated 04.12.2015 delivered in WP(C)452/2012]. In that judgment, this Court has observed as under:

"09. It clearly transpires that the petitioners were treated as the Driver without any rhyme or reason. Their initial appointments were as Heavy Vehicle Driver, Grade-II. As is already reflected that in the year 1986, there were three grades of Heavy Vehicle Drivers. Initial entry grade was the Heavy Vehicle Driver, Grade II, the middle grade was the Heavy Vehicle Driver, Grade-I and the final grade was the Heavy Vehicle Driver (Selection Grade). If the regulation is read in the perspective, it would appear that the petitioner No.1 was appointed as the Heavy Vehicle Driver, Grade-II not as the Driver, Grade-II as there was no such post in the recruitment regulations at the relevant point of time. Even in the entire counter-affidavit, the respondents have not clarified how they had appointed the petitioners in the post of Driver, Grade-II. No record has been placed in support of their plea. Moreover, from the impugned memorandum dated 27.12.2010, it further transpires that the respondents have corrected their mistakes by allowing the petitioners their due scale as Heavy Vehicle Driver, Grade-II, but with restriction as stated.
10. Having held so, this Court is of the view that the writ petitioners are entitled to get the pay scale of Rs.4000- 7890/- which was later on restructured to Pay Band-2, meaning the scale of Rs.5310-24000/- with the Grade Pay of Rs.2000/- from 01.01.2006 in terms of the ROP Rules, 2009. Now the question that falls for consideration is that whether can the petitioners get the arrears of pay and allowances for their approaching the court in a belated stage or not? In this regard, Mr. Dutta, learned counsel has referred a decision of the apex court in G. P. Doval and others Vs. Chief Secretary, Govt. of U.P. and others reported in AIR 1984 SC 1527 where the apex court has observed as under:
"A grievance was made that the petitioners have moved this Court after a long unexplained delay and the Court should not grant any relief to them. It was pointed to that the provision seniority list was drawn up on March 22, 1971 and the petitions have been filed in the years 1983. The respondents therefore submitted that the Court should throw out the petitions on the ground of delay, latches and acquiescence. It was said that promotions granted on the basis of impugned seniority list were not questioned by the petitioners and they have acquiesced into it. We are not disposed to accede to this request because respondent 1 to 3 have not finalised the seniority list for a period of more than 12 WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 33 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017, years and are operating the same for further promotion to the utter disadvantage of the petitioners. Petitioners went on making representations after representations which did not yield any response, reply or relief. Coupled with this is the fact that the petitioners belong to the lower echelons of service and it is not difficult to visualise that they may find it extremely difficult to rush to the court. Therefore, the contention must be rejected."

11. For the petitioners, another decision of the Orissa High Court in Aruna Kumar Swain and another v. State of Orissa and others reported in AIR 2014 Orissa 116 has been relied. In the report, it has been observed that:

"Thus, if a case falls under the order covered by Section 7-C (4), it will create an enforceable right and the Court is bound to enforce the same under Article 226 of the Constitution. An enforceable right cannot be defeated on the ground of financial incapacity. There is no restriction on this Court under Article 226 to pass appropriate orders for enforcing fundamental or legal right."

12. It is well settled that when the competent authority deals with the pay and allowances, they cannot deal it whimsically and carelessly. They must exercise the due caution very effectively, so that no right or entitlement is unnecessarily jeopardised for their grossly unreasonable conduct. Here, the respondents No.3 and 4 did not exercise that caution.

13. Having regard to these aspects of the matter and on the analogy under which the petitioners were granted the scale of pay of Rs.4000-7890/- or the benefits of the subsequent revisions, this court is of the view that the petitioners are entitled to get the scale of Rs.4000-7890/- and/or its restructured Pay Band w.e.f. 01.01.1996 and their pay with the Grade Pay shall be fixed in terms of the provisions of the ROP Rules, 1999 in the same manner as adopted by the TRTC. However, the respondents may defer the payment for reasonable time but by any rate not beyond 12 months from today.

14. Therefore, the memorandum dated 27.12.2010, Annexure-G, is interfered with and set aside to the extent of its effect. The pay and allowances of the petitioner shall be fixed within a period of three months from today. It is made clear that the petitioners who have retired or would retire, their payment shall be made within three months from today or with the retiral benefits, whichever is applicable."

WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 34 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,

13. Having regard to the previous decision as well as the decision of the TRTC as reflected in memorandum dated 27.10.2012, this Court is of the considered view that the petitioners are entitled to the scale pay of Rs.4000-7890 w.e.f. 01.04.2007. The petitioners shall be paid their arrears of pay and allowances for the period from 01.04.2007 to 30.11.2010. Such payment shall be made by the respondent-Corporation within six months from today.

14. However, if in any case, any of the petitioners has retired from the service their last pay shall be determined in the same manner for the purpose of releasing the revised retiral benefits in terms of this order.

15. A copy of this order be furnished to Mr. P Dutta, learned counsel for the Corporation-respondent.

16. Hence, these writ petitions are allowed to the extent as indicated above. There shall be no order as to costs.

JUDGE lodh WP(C) 119/2017, WP(C) 120/2017, WP(C) 121/2017, WP(C) 122/2017, WP(C) 125/2017, WP(C) 126/2017 Page 35 of 35 WP(C) 127/2017, WP(C) 128/2017, WP(C) 129/2017, WP(C) 130/2017, WP(C) 131/2017, WP(C) 132/2017 WP(C) 133/2017, WP(C) 134/2017, WP(C) 135/2017, WP(C) 136/2017, WP(C) 137/2017, WP(C) 138/2017 WP(C) 139/2017, WP(C) 140/2017, WP(C) 143/2017, WP(C) 144/2017, WP(C) 145/2017, WP(C) 146/2017 WP(C) 147/2017, WP(C) 153/2017, WP(C) 154/2017 , WP(C) 155/2017, WP(C) 157/2017, WP(C) 158/2017 WP(C) 159/2017, WP(C) 160/2017, WP(C) 161/2017, WP(C) 163/2017, WP(C) 164/2017, WP(C) 165/2017 WP(C) 166/2017, WP(C) 167/2017, WP(C) 175/2017,