Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act] State of Uttar Pradesh - Subsection Section 23(5)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992 (b)Forty-five per cent of the total marks but less than 66 per cent of the total marks in aggregate shall be placed in the Second Division;