Jammu & Kashmir High Court - Srinagar Bench
Atiqa Bano And Ors vs Ut Of J And K And Ors on 1 August, 2023
S. No. 7
Suppl.list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP ( C) 342/2023
Atiqa Bano and Ors. ...Petitioner(s)
Through: None
Vs
UT of J and K and Ors. ...Respondent(s)
Through: None
CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL
ORDER
01.08.2023 As per perusal of the file despite umpteen opportunities provided to learned counsel for the respondents for filing reply in terms of Hon'ble Court order dated 22.02.2023 and 29.05.2023, the same has not been filed till date.
As such, list before Hon'ble Court for appropriate orders on 6th September, 2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 8 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR OWP 679/2015 Peer Mohammad Shah ...Petitioner(s) Through: None Vs Mohammad Shafi Haji and Anr. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of Hon'ble court order dated 12.05.2023, the counsel for respondents was directed to file the reply within one week subject to deposition of costs to the tune of Rs.500/- in the Advocate's Welfare Fund.
However, reportedly, needful has not been done. Thereafter, in pursuance to order dated 17.07.2023, Last and final opportunity was granted to the respondents for the deposition of costs and reply, thereafter.
However, learned counsel for the respondent has not chosen to do the same.
As such, list before Hon'ble court for appropriate orders on 25.08.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 9 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR OWP 2159/2017 Mst. Altafa Bano ...Petitioner(s) Through: None Vs Imtiyaz Ahmad Bhat and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Dealing section was directed to issue notice to the counsel for the petitioner for taking the requisite steps of service upon the respondents.
However, same has not been issued till date. Concerned is directed to do the needful in terms of order dated 16.06.2023, by or before next date.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 10 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 150/2020 Irfan Ahmad Bhat and Ors. ...Petitioner(s) Through: None Vs Union of India and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of order dated 19.07.2023, last and final opportunity of 10 days was given to learned counsel for the petitioner to take the necessary requisite steps for effecting service upon the respondents. However, reportedly, same has not been taken till date.
In the interest of justice two weeks time is further granted to the counsel for petitioner for furnishing the requisites of notice, failing which the matter shall be listed before Hon'ble court for appropriate orders. Office to issue notice to the counsel for the petitioners for doing the needful.
Put up on 31.08.2023.
Registrar Judicial SRINAGAR 01.08.2023 MUBASHIR S. No. 11 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 775/2020 Mohammad Rubani Shah and Ors. ...Petitioner(s) Through: None Vs Govt. of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of Hon'ble court order dated 13.03.2023,pleadings with regard to respondent nos. 01 to 05 stands complete.
Thereafter, reportedly, notice was issued to the unserved respondent nos. 06 & 07 in terms of the aforementioned Hon'ble court order. However, due to insufficient address the respondents could not be served.
The instant matter was put up before this court on 19.07.2023 wherein the counsel for petitioner was granted one weeks' time for filing fresh and complete particulars of respondent nos. 06 & 07.
As per the noting of the concerned, needful has not been done till date. Concerned to issue notice, to the counsel for petitioner, for taking steps of service within two weeks, failing which the matter shall be listed before Hon'ble court, for appropriate orders.
Await appearance and put up on 01.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 12 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR FAO 37/2021 Punjab National Bank ...Petitioner(s) Through: None Vs M/S Farooq Ahmed Malik and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of Hon'ble court orders dated 12.04.2022 & 05.07.2022, learned counsel for the petitioner has not taken necessary steps for bringing on record the legal heirs of deceased respondent no 02.
Concerned is directed to issue notice to the counsel for the petitioner for doing the needful within three weeks.
Await appearance and put up on 06.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 13 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 685/2022 Abdul Qayoom Lone and Anr. ...Petitioner(s) Through: None Vs UT of J and K through Secretary to Govt. and ...Respondent(s) Anr.
Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Concerned is directed to issue notice to the learned counsel for the petitioner to take necessary steps for effecting service upon the respondents within two weeks, thereafter notice be issued to the respondents returnable within four weeks.
Tracking Consignment reports be also placed on record of the digital file.
Put up on 19.09.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 14 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 713/2022 Mohammad Yousuf Bhat ...Petitioner(s) Through: None Vs The J & K Bank ltd and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reply despite availing last and final opportunity in terms of Hon'ble court order dated 28.02.2023; same has reportedly not been filed till date.
As such list before Hon'ble court on 06.09.2023, for appropriate order.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 15 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1222/2022 Tsewang Dolma ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Despite availing last and final opportunity in terms of order dated 14.07.2023, reply has not been filed, repoprtedly, till date.
As such list before Hon'ble court on 06.09.2023, for appropriate order.
(Registrar Judicial) SRINAGAR 01.08.2023 Amara Siddiqui S. No. 16 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1246/2022 Mohammad Ramzan Kamber and Ors ...Petitioner(s) Through: None Vs Union of India and Ors. ...Respondent(s) Through: Ms Rehana vice Mr. T.M.Shamshi, DSGI. R1 CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reply in terms of Hon'ble court order dated 08.05.2023 has not been filed.
Learned appearing counsel for respondent no. 01 seeks and is granted four weeks time to file reply. Other respondents to file the reply/objections within the same time period as above.
Put up on 13.09.2023 before this court.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 17 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1440/2022 Muzaffar Ghul ...Petitioner(s) Through: None Vs Industrial Tribunal Cum labour Court ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 By virtue (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 18 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1883/2022 Inhabitant of Rafiabad Watergam ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Notice in terms of order dated 19.07.2023 has been issued to the counsel for petitioner under Dispatch no. 20045 dated 25.05.2023.
However there is no report by the concerned whether same has been served or not.
Concerned to report by or before next date, positively. Put up on 21.08.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 19 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1894/2022 CM 4718/2022 CM 7423/2022 Mehraj Ud Din Lone ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 CM 7423/2022 The instant Civil miscellaneous has been filed on 22.12.2022, by the counsel for petitioner seeking impleadment of party respondents as under:
01.Secretary ministry of Petroleum and Natural Gas, A-wing Shastri Rajandra Pradesh Road, New Delhi.
02.Divisional Manager HPCL, Srinagar, Jammu.
03. Divisional Manager IOCL, Srinagar/Jammu.
04. Divisional Manager BPCL, Srinagar/Jammu.
As such list before Hon'ble court for consideration on 23.08.2023 WP(C) 1849/2022 Perusal of the instant file reveals that, reply in terms of Hon'ble court order dated 21.11.2022 has not been filed till date. Respondents are directed to file the reply within four weeks. Office to convey a copy of this order to the parties, for information and compliance.
List as above.
Registrar Judicial SRINAGAR 01.08.2023 MUBASHIR S. No. 20 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 2653/2022 c/w CCP (S ) 155/2023 M/S Neuray Technologies ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 There is no report by the concerned. Dealing section to report in terms of Hon'ble court order dated 02.06.2023.
Put up again on 21.08.2023.
Registrar Judicial SRINAGAR 01.08.2023 MUBASHIR S. No. 21 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 2848/2022 Abdul Rashid Malla ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Concerned to report in terms of order dated 17.07.2023.
Put up again on 24.08.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 22 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 3033/2022 Mohammad Ameen Ganai and Anr. ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Despite availing umpteen opportunities dated 31.12.2022, 04.02.2023 and 11.07.2023, respondents have not chosen to file reply to the instant writ.
Learned counsel for the respondents is directed to file reply within three weeks, failing which the matter shall be listed before the Hon'ble court for appropriate orders.
Office to convey a copy of this order to respondents, for compliance. Put up on 29.08.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 23 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CCP (S) 7/2023 Vimal Matoo ...Petitioner(s) Through: None Vs Mohammad Aijaz ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Despite notice issued to learned counsel for the petitioner, steps for effecting service upon the respondents have not been taken by the petitioners.
As such, list before Hon'ble court for appropriate orders on 23.08.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 24 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CCP (S ) 61/2023 in WP (C ) 2658/2022 Nisar Ahmad Wagay ...Petitioner(s) Through: None Vs Mr. Mohammad Imran Khan and Anr. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Despite notice issued to learned counsel for the petitioner, steps for effecting service upon the respondents have not been taken by the petitioners.
As such, list before Hon'ble court for appropriate orders on 23.08.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 25 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CCP (S ) 84/2023 in WP ( C) 1332/2022 Nisar Ahmad Dar ...Petitioner(s) Through: None Vs Sachin Kumar Vaishya and Anr. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of order dated 17.07.2023, Notice has been issued to ciounsel for the respondents for making the deficiency good in the postal stamps.
However, there is no report whether the same has been served or not. Concerned to report by or before next date. Put up on 24.08.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 26 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CM (M ) 107/2023 Nazir Ahmad Wani ...Petitioner(s) Through: None Vs Mohammad Rafiq Naik and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, service is complete.
However, objections in terms of Hon'ble court order dated 31.05.2023 has not been filed. Be filed if any, within four weeks. Put up on 19.09.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 27 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CCP (S ) 156/2023 in WP ( C ) 2979/2022 Tufail Gul Bhat ...Petitioner(s) Through: None Vs Mr. Sanjeev Malhotra and Ors ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of order dated 04.07.2023, despite availing last and final opportunity by learned counsel for the petitioner has not taken the steps for effecting service upon the respondents.
As such, list before Hon'ble court on 06.09.2023, for appropriate orders.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 28 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP (C) 158/2023 Gulshan Bano ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Concerned is directed to issue notice to the learned counsel for the petitioner to take necessary steps for effecting service upon the respondents within two weeks, thereafter notice be issued to the respondents returnable within four weeks.
Tracking Consignment reports be also placed on record of the digital file Put up on 19.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 29 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 347/2023 Mirza Sajjad Hussain Beigh ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of Hon'ble court order dated 12.05.2023 record from the concerned Tribunal has not been received.
Office is directed to issue fresh reminder to the concerned. Await appearance and put up on 31.08.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 30 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 460/2023 Ulfat Jan ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 In terms of court order dated 17.07.2023 notice has been issued to counsel for the petitioner, postal receipts whereof are enclosed herewith the file.
In addition to this tracking consignment reports have been obtained from the official website of the postal department, wherein the delivery of notices with regard to respondent nos. 01 & 02 stands confirmed. It is not clear whether the other respondents have been served or not.
Concerned is directed to issue notice to the counsel for petitioner for filing fresh and complete particulars of respondent nos. 03 & 04 within two weeks, failing which the matter shall be listed before Hon'ble court for appropriate orders. Put up again on 01.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 31 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1125/2023 Reyaz Ahmad Lone ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, steps have not been taken till date.
Concerned is directed to issue notice to the learned counsel for petitioner for taking necessary steps for effecting service upon the respondents within two weeks, failing which the matter shall be listed before the Hon'ble court for appropriate orders.
Thereafter notice be issued to the respondents, returnable within four weeks.
Tracking consignment reports be placed on record of the digital file Await appearance of the petitioner and put up on 01.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 32 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1160/2023 Fehmeeda ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, steps for service upon the respondents have not been taken by the counsel for petitioner till date.
Concerned is directed to issue notice to the learned counsel for the petitioner for doing the needful within two weeks.
Await appearance of the petitioner and put up on 06.09.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 33 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1225/2023 Sameer Ahmad Mir ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, service is complete.
In addition to this tracking consignment reports have been obtained from the official website of the postal department, wherein, reportedly, the delivery of notices stands confirmed.
List before Hon'ble court on 23.08.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 34 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1385/2023 Suhail Ahmad Naikoo ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, steps for effecting service upon the respondent no 05, in terms of order dated 17.07.2023 have not been taken by the counsel for the petitioner till date.
Concerned to issue notice to the counsel for the petitioner for doing the needful within two weeks. Thereafter, notice be issued to respondent no 05 returnable within four weeks. In addition to this tracking consignment report be placed on record of the digital file.
Put up on 05.09.2023. Meanwhile, objections, if any be filed by or before next date.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 35 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1388/2023 Abdul Rashid Paswal ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, service stands complete.
Also, tracking consignment report in order to track the delivery of notices to the respondent have been obtained from the official website of the postal department and is enclosed herewith the file, wherein the delivery of notices, reportedly, stands confirmed.
List the instant matter before Hon'ble court on 06.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 S. No. 37 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1388/2023 Abdul Rashid Paswal ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, service stands complete.
Also, tracking consignment report in order to track the delivery of notices to the respondent have been obtained from the official website of the postal department and is enclosed herewith the file, wherein the delivery of notices, reportedly, stands confirmed.
List the instant matter before Hon'ble court on 06.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 S. No. 36 Suppl.list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C) 1503/2023 M/S Blue Star Electricals through its ...Petitioner(s) Proprietor and Ors Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 Reportedly, service stands complete.
Also, tracking consignment report in order to track the delivery of notices to the respondent have been obtained from the official website of the postal department and is enclosed herewith the file, wherein the delivery of notices, reportedly, stands confirmed.
List the instant matter before Hon'ble court on 06.09.2023.
(Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 38 Suppl.list-2 IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR WP ( C ) 1366/2023 Ghulam nabi Dar and ors ...Petitioner(s) Through: None Vs Abdul Salam. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 01.08.2023 (Registrar Judicial) SRINAGAR 01.08.2023 MUBASHIR S. No. 37 Suppl-2 list IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH AT SRINAGAR CCP(S) 461/2021 in WP(C) 1158/2021 M/S Ikraft Software pvt ltd ...Petitioner(s) Through: None Vs UT of J and K and Ors. ...Respondent(s) Through: None CORAM:
SHRI FAROOQ AHMAD BHAT, REGISTRAR JUDICIAL ORDER 04.08.2023 Despite availing last and final opportunity of a week on 19.07.2023, fresh memo of parties has reportedly not been filed.
As such, list before Hon'ble court on 23.08.2023.
(Registrar Judicial) SRINAGAR 04.08.2023 MUBASHIR