Bombay High Court
The Executive Engineer, Water Supply ... vs Mr. Baburao Mhatarba Tadge And Ors on 16 October, 2023
Author: Nitin B. Suryawanshi
Bench: Nitin B. Suryawanshi
Board Sr.No.:-22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL STAMP NO. 35716 OF 2018
The Executive Engineer, Water Supply ....APPELLANT
Department, Yeola
V/S
Mr. Baburao Mhatarba Tadge And Ors. ....RESPONDENT
WITH FIRST APPEAL STAMP NO. 35729 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Mr. Shivaji Bhaguji Domade And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 34725 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department V/S Mr. Bhausaheb Mhalu Dolnar Died Thr. Lrs. 1.1 ....RESPONDENT Taibai Bhausaheb Dolanr And Ors.
WITH FIRST APPEAL STAMP NO. 35701 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Page 1/5 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:58:40 ::: Mr. Jayawant Ganpat Vhonde (died Thr. Lrs.)1.1 ....RESPONDENT Manjulabai Jaywant Vhonde And Ors.
WITH FIRST APPEAL STAMP NO. 35709 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Mr. Ramdas Jagannath Dhulsundar (died Thr. ....RESPONDENT Lrs.) 1.1 Santosh Jagannath Dhulsundar And Ors.
WITH FIRST APPEAL STAMP NO. 35724 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Mr. Prakash Sonu Vhonde And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35737 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Sau. Tarabai Thakaji Kudnar And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35742 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Page 2/5 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:58:40 ::: Mr. Suryanbhan Motimohan Vhonde And Ors.....RESPONDENT WITH FIRST APPEAL STAMP NO. 35759 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Mr. Vitthal Shankar Vhonde And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35762 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Sau. Seetabai Popat Sonawane And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35765 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Smt. Sarla Vikram Gite And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35768 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Smt. Chandrabhaga Sampat Vhonde And Ors.....RESPONDENT WITH Page 3/5 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:58:40 ::: FIRST APPEAL STAMP NO. 35775 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Smt. Sumanbai Punjaram Bhagat And Anr. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 35784 OF 2018 The Executive Engineer, Water Supply ....APPELLANT Department, Yeola V/S Smt. Kamalabai Narhari Vhonde And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 15652 OF 2023 In First Appeal STAMP NO. 35716 OF 2018 Baburao Mhatarba Tadge And Anr. ....PETITIONER V/S The Executive Engineer, Water Supply ....RESPONDENT Department, Yeola Division, Nashik And Anr.
WITH CIVIL APPLICATION IN FA NO. 1758 OF 2019 In First Appeal STAMP NO. 35716 OF 2018 The Executive Engineer, Water Supply ....APPLICANT Department, Yeola V/S Mr. Baburao Mhatarba Tadge And Ors. ....RESPONDENT Page 4/5 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:58:40 ::: WITH CIVIL APPLICATION IN FA NO. 1759 OF 2019 In First Appeal STAMP NO. 35716 OF 2018 The Executive Engineer, Water Supply ....APPLICANT Department, Yeola V/S Mr. Baburao Mhatarba Tadge And Ors. ....RESPONDENT Mr. Pritesh Bohade for Applicants / Claimants Mr. Tanmay Goswami, AGP for State / Respondent CORAM : HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI J DATE : 16th October, 2023 P.C. :
S. O. to 20/10/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 16/10/2023 ::: Downloaded on - 17/10/2023 06:58:40 :::