Section 36 in The Uttar Banga Krishi Viswavidyalaya Act, 2000
36. Appointment of officers.
(1)An officer in the rank of Registrar, Dean, or Director of the University in the scale of Professor or above, shall be appointed by the Executive Council on the recommendation of a Standing Committee consisting of-(a)the Vice-Chancellor as the Chairman;(b)two nominees of the Chancellor having special experience in academic administration;(c)two Vice-Chancellors of other Universities to be nominated by the Executive Council.(2)An officer of the University in the equivalent scale of Reader or below shall be appointed by the Executive Council on the recommendation ox a Standing Committee consisting of-(a)the Vice-Chancellor as the Chairman;(b)two nominees of the Chancellor having special experience in academic administration;(c)one senior officer of the University, nominated by the Vice-Chancellor.(3)Four members shall be a quorum for a meeting of the Standing Committee for the posts of Registrar, Dean, or Director and such other posts of the University in the equivalent scale of pay and three members shall be a quorum for a meeting of the Standing Committee for the posts of other officers in the scale of pay equivalent to the scale of pay of the Reader or below.(4)If the majority members of the Executive Council do not accept the recommendation of the Standing Committee, it shall refer the recommendation back to the Standing Committee with reasons for reconsideration, and if the majority members of the Executive Council do not accept the reconsidered views of the Standing Committee, the matter shall be referred to the Chancellor with reasons and the decision of the Chancellor thereon shall be final.
