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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(3) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(3)
(a)Ordinarily no admission in the First Year semester in an affiliated institution shall be alter the commencement of the academic session. However in exceptional cases this may be extended upto 45th day of declaration of the results by Joint Entrance Examination Council, U.P. at Lucknow or entrance test or merit list declared by an institution, so the case may be, in accordance with Regulation 9.
(b)No candidate, who is failure and is, otherwise, eligible for readmission in First Year Class Semester shall have claim to his seat unless he reports himself in person or in writing to Principal of the affiliated institution last attended before the start of the session and deposits the prescribed fee, but not later than the last date prescribed admission of regular students.