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State of West Bengal - Section

Section 39 in The West Bengal University of Animal and Fishery Sciences Act, 1995

39. Division of assets, and seat of University.

(1)The State Government may, by notification in the Official Gazette, transfer such assets and liabilities including lands, buildings, books, equipments, laboratories and furniture belonging to the Faculty of Veterinary and Animal Sciences located at Belgachia in Calcutta and Mohanpur in the district of Nadia as may be considered necessary for the proper functioning of the University.
(2)Any of the assets referred to in sub-section (1) representing immovable properties may be mutually transferred on such terms and conditions, not being less advantageous than what the Faculty of Veterinary and Animal Sciences of the former University was entitled to on the day immediately before the appointed day, as the State Government may determine.
(3)The State Government may constitute a committee consisting of the following members to aid and advise that Government for the purposes of subsection (1) and sub-section (2):-
(a)the Vice-Chancellor of the former University,
(b)the Vice-Chancellor,
(c)one representative of the Department of Agriculture, Government of West Bengal,
(d)one representative of the Department of Animal Resources Development, Government of West Bengal,
(e)one representative of the Finance Department, Government of West Bengal,
(f)one representative of the Department of Fisheries, Government of West Bengal,
(g)the Director of Research, Extension and Farms, and
(h)the Director of Research of the former University.
(4)Notwithstanding anything contained in sub-section (3) of section 3, during the period of repair and renovation, if any, of the administrative buildings, laboratories, hospital, students' hostel, staff quarters and other essential buildings, the University may function at Belgachia in Calcutta or Mohanpur in the district of Nadia or Junput in the district of Midnapore or at such other place as the concerned Department may decide, and the existing lands, buildings, libraries, laboratories, equipments, hospitals, hostels and staff quarters at any such place may be used for the purpose.