Delhi High Court - Orders
G. S. Medical Colege And Ors vs Union Of India & Anr on 24 December, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17840/2024 and CM APPL. 75910/2024, CM APPL.
75911/2024
G. S. MEDICAL COLEGE AND ORS. .....Petitioner
Through: Mr. Karunesh Tandon, Mr. Abhishek
Singh and Mr. Rahul Chauhan, Advs.
versus
UNION OF INDIA & ANR. .....Respondent
Through: Ms. Arunima Dwivedi and Ms. Pinky
Pawar, G.P. for R-1/ UOI.
Mr. T. Singhdev, Ms. Anum Hussain,
Ms. Yamini Singh, Advs for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 24.12.2024
1. In view of the consistent view taken by this Court in various cases tabulated hereunder, that the mere presence/ location of the Head Offices of certain respondents within the territorial jurisdiction of this Court would not be the sole determinative factor to entertain the writ petition, the learned counsel appearing for the petitioner seeks liberty to withdraw the instant writ petition with a further liberty to approach the jurisdictional High Court. Date of Cause Title Place where Respondent-
Order material Cause Authority
of Action arose
02.09.2024 W.P.(C) 12041/2024 Uttarakhand Uttrakhand
Smt. Manjira Devi Ayurveda Medical University of
College And Hospital Ayurveda
v. Uttrakhand University of Ayurveda & Ors.
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:37:44 05.09.2024 LPA 894/2024 Uttarakhand Uttrakhand Division Smt. Manjira Devi Ayurveda Medical University of Bench College And Hospital Ayurveda v. Uttrakhand University of Ayurveda & Ors.
18.09.2024 W.P.(C) 12049/2024 Tamil Nadu The Indian Michael Builders and Developers Pvt. Nursing Council Ltd. v. National Medical Commission and Ors 07.10.2024 W.P.(C) 14153/2024 Punjab National Aryans College of Education v. Council For National Council For Teacher Teacher Education and Anr Education 08.10.2024 W.P.(C) 14233/2024 Uttar Pradesh National Shri Siddhi Vinayak Medical College Medical and Hospital Sambhal, U.P. v. Union Commission Of India and Anr 14.10.2024 W.P.(C) 13570/2024 Maharashtra Pharmacy Shinde Institute of Pharmacy and Council of India Research v. Pharmacy Council of India 14.10.2024 W.P.(C) 11627/2024 Madhya Directorate Sun Private Iti v. Directorate General Pradesh General Of Of Training Training 14.10.2024 W.P.(C) 12424/2024 Uttar Pradesh Pharmacy Sri Guru Nanak Dev & Haryana Council Of Institute Of Pharmacy v. Pharmacy India Council Of India 14.10.2024 W.P.(C) 13874/2024 Madhya Directorate Laxmi Private Iti v. Pradesh General Of Directorate General Of Training Training 15.10.2024 W.P.(C) 9525/2024 Uttar Pradesh Pharmacy St. John College Of Nursing And Council Of Paramedical V. Pharmacy Council Of India India 15.10.2024 W.P.(C) 13776/2024 West Bengal National Pkg Medical College & Hospital v. Medical Union Of India Commission 21.10.2024 W.P.(C) 9232/2024 Rajasthan All India Aishwarya College Of IT and Council for Management Technical v. All India Council For Technical Education Education This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:37:44 21.10.2024 W.P.(C) 12008/2024 Uttar Pradesh National Smt. Gomti Smarak Vigyan Council for Mahavidaylaya Teacher v. National Council For Teacher Education Education And Anr 22.10.2024 W.P.(C) 14608/2024 Uttar Pradesh Pharmacy Shri Tej Singh Gajadhar College Council of India Department Of Pharmacy v.
Pharmacy Council Of India Connected with, W.P.(C) 14620/2024 Maa Shakuntala Devi Mahavidhyalaya And Hospital v. Pharmacy Council Of India And, W.P.(C) 14764/2024 Mamta College V. Pharmacy Council Of India And, W.P.(C) 14771/2024 Sovaran Singh Education Institute v. Pharmacy Council Of India And, W.P.(C) 14823/2024 Raj Rani Mahavidhyalaya Faculty Of Pharmacy v. Pharmacy Council Of India 25.10.2024 W.P.(C) 8713/2024 Himachal National Sai Saraswati Institute For Teacher Pradesh Council for Education v. National Council For Teacher Teacher Education & Anr. Education 28.10.2024 W.P.(C) 15206/2024 Uttar Pradesh Medical Jatin v. Medical Counselling Counselling Committee And Ors Committee This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:37:45 04.11.2024 W.P.(C) 4468/2023 Madhya All India Rajdeep Global Institute Of Pradesh Council for Management v. Union Of India & Technical Anr. Education 04.11.2024 W.P.(C) 10153/2023 Bihar Central Board The Presidium School Of Patna v. Of Secondary Central Board Of Secondary Education Education 04.11.2024 W.P.(C) 10578/2023 Madhya National Mansarovar Ayurvedic Medical Pradesh Commission For College, Hospital And Research Indian System Center v. National Commission For Of Medicine Indian System Of Medicine And Anr Connected with, W.P.(C) 10638/2023 Sri Sai Institute Of Ayurvedic Research And Medicine v.
National Commission For Indian System Of Medicine & Anr.
And, W.P.(C) 4935/2024 Shree Satya Ayurvedic Medical College And Hospital v. Union Of India And Others
2. In view of the aforesaid, the instant petition stands dismissed as withdrawn with a liberty to approach the jurisdictional High Court. All right and contentions are left open.
PURUSHAINDRA KUMAR KAURAV, J DECEMBER 24, 2024/aks/dp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2024 at 22:37:45