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[Cites 38, Cited by 0]

Punjab-Haryana High Court

Hsiidc Ltd vs Vijay Pal And Ors on 13 January, 2026

CR-41-2026                          [1]



     IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                  CR-41-2026
                                                  and other connected cases
                                                  Date of decision: 13.01.2026

Haryana State Industrial and Infrastructure Development Corpora#on
Limited (HSIIDC)

                                                                      ...Pe##oner
                                         Versus

Vijay Pal and others                                             ...Respondents
CORAM:       HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:     Mr. Pritam Singh Saini, Advocate for the pe##oner.

             ****

DEEPAK GUPTA, J. (ORAL)

It is a bunch of 56 Civil Revisions, all filed under Ar#cle 227 of the Cons#tu#on of India for quashing the common order dated 01.08.2025 (Annexure P/1) passed by the learned ADJ, Gurugram, whereby various execu#on pe##ons filed by pe##oner herein were dismissed.

2. Following is the list of pe##ons, being disposed of by this common order -

Haryana State Industrial and Infrastructure

1. Development Corpora#on Limited (HSIIDC) Vs. Vijay CR-41-2026 Pal and others Haryana State Industrial and Infrastructure

2. CR-70-2026 Development Corpora#on Limited (HSIIDC) Vs. Parivartan and others Haryana State Industrial and Infrastructure

3. CR-148-2026 Development Corpora#on Limited (HSIIDC) Vs. Balbir Singh and others Haryana State Industrial and Infrastructure

4. CR-102-2026 Development Corpora#on Limited (HSIIDC) Vs. A;ar Singh and others

5. Haryana State Industrial and Infrastructure CR-48-2026 Development Corpora#on Limited (HSIIDC) Vs. Lalit Kumar and others Haryana State Industrial and Infrastructure

6. CR-63-2026 Development Corpora#on Limited (HSIIDC) Vs. Rahul Vats and others Haryana State Industrial and Infrastructure

7.

           CR-143-2026         Development Corpora#on Limited (HSIIDC) Vs.
                                      Chander Parkash and another


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8. Haryana State Industrial and Infrastructure CR-65-2026 Development Corpora#on Limited (HSIIDC) Vs. Azad Singh and others Haryana State Industrial and Infrastructure

9. CR-50-2026 Development Corpora#on Limited (HSIIDC) Vs. Satbir deceased through his Lrs and others Haryana State Industrial and Infrastructure

10. CR-49-2026 Development Corpora#on Limited (HSIIDC) Vs. Jagdish Chand and others Haryana State Industrial and Infrastructure

11. Development Corpora#on Limited (HSIIDC) Vs. CR-79-2026 Chander Shekhar and another

12. Haryana State Industrial and Infrastructure CR-80-2026 Development Corpora#on Limited (HSIIDC) Vs. Har Narayan and others

13. Haryana State Industrial and Infrastructure CR-46-2026 Development Corpora#on Limited (HSIIDC) Vs. Rohtash and others Haryana State Industrial and Infrastructure

14. CR-55-2026 Development Corpora#on Limited (HSIIDC) Vs. Har Narayan and others

15. Haryana State Industrial and Infrastructure CR-117-2026 Development Corpora#on Limited (HSIIDC) Vs. Joginder Singh and another Haryana State Industrial and Infrastructure

16. CR-118-2026 Development Corpora#on Limited (HSIIDC) Vs. Ram Chander and others

17. Haryana State Industrial and Infrastructure CR-53-2026 Development Corpora#on Limited (HSIIDC) Vs. Dharma Pal and others

18. Haryana State Industrial and Infrastructure CR-93-2026 Development Corpora#on Limited (HSIIDC) Vs. Shyam Kishore and others

19. Haryana State Industrial and Infrastructure CR-146-2026 Development Corpora#on Limited (HSIIDC) Vs. Shivjit and others Haryana State Industrial and Infrastructure

20. Development Corpora#on Limited (HSIIDC) Vs. Surat CR-147-2026 Ram and another

21. Haryana State Industrial and Infrastructure CR-72-2026 Development Corpora#on Limited (HSIIDC) Vs. Khem Ram and others

22. Haryana State Industrial and Infrastructure CR-74-2026 Development Corpora#on Limited (HSIIDC) Vs. Sher Singh and others Haryana State Industrial and Infrastructure

23. CR-42-2026 Development Corpora#on Limited (HSIIDC) Vs. Kali Ram and others

24. Haryana State Industrial and Infrastructure CR-90-2026 Development Corpora#on Limited (HSIIDC) Vs. Manoj Kumar and others Haryana State Industrial and Infrastructure

25. CR-54-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahender Singh and another

26. Haryana State Industrial and Infrastructure CR-71-2026 Development Corpora#on Limited (HSIIDC) Vs. Kapil Mohan and others

27. CR-69-2026 Haryana State Industrial and Infrastructure 2 of 5 ::: Downloaded on - 17-01-2026 20:44:31 ::: CR-41-2026 [3] Development Corpora#on Limited (HSIIDC) Vs. Balwan Singh and another Haryana State Industrial and Infrastructure

28. CR-68-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Sarita Devi and another Haryana State Industrial and Infrastructure

29. CR-67-2026 Development Corpora#on Limited (HSIIDC) Vs. Suraj Bhan and others Haryana State Industrial and Infrastructure

30. CR-144-2026 Development Corpora#on Limited (HSIIDC) Vs. Kushma and another Haryana State Industrial and Infrastructure

31. CR-64-2026 Development Corpora#on Limited (HSIIDC) Vs. Puran Chand and others Haryana State Industrial and Infrastructure

32. CR-141-2026 Development Corpora#on Limited (HSIIDC) Vs. Surat Singh deceased through his LRs and others Haryana State Industrial and Infrastructure

33. CR-138-2026 Development Corpora#on Limited (HSIIDC) Vs. Surinder and another Haryana State Industrial and Infrastructure

34. CR-61-2026 Development Corpora#on Limited (HSIIDC) Vs. M/s Asha Farms Pvt. Ltd. and another Haryana State Industrial and Infrastructure

35. CR-110-2026 Development Corpora#on Limited (HSIIDC) Vs. Karan Singh and another

36. Haryana State Industrial and Infrastructure CR-56-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Chnderpa# and others

37. Haryana State Industrial and Infrastructure CR-112-2026 Development Corpora#on Limited (HSIIDC) Vs. Rajinder Singh and another

38. Haryana State Industrial and Infrastructure CR-81-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Maina Devi and another

39. Haryana State Industrial and Infrastructure CR-86-2026 Development Corpora#on Limited (HSIIDC) Vs. Sh.

Ranbir Singh and another Haryana State Industrial and Infrastructure

40. CR-87-2026 Development Corpora#on Limited (HSIIDC) Vs. Rasbihari and others Haryana State Industrial and Infrastructure

41. CR-89-2026 Development Corpora#on Limited (HSIIDC) Vs. Shri Kishan and others Haryana State Industrial and Infrastructure

42. CR-51-2026 Development Corpora#on Limited (HSIIDC) Vs. Birender and others Haryana State Industrial and Infrastructure

43. CR-85-2026 Development Corpora#on Limited (HSIIDC) Vs. Amit Kumar and another

44. Haryana State Industrial and Infrastructure CR-43-2026 Development Corpora#on Limited (HSIIDC) Vs. Virender Singh and others

45. Haryana State Industrial and Infrastructure CR-116-2026 Development Corpora#on Limited (HSIIDC) Vs. Ram Avtar and another

46. CR-145-2026 Haryana State Industrial and Infrastructure Development Corpora#on Limited (HSIIDC) Vs. 3 of 5 ::: Downloaded on - 17-01-2026 20:44:31 ::: CR-41-2026 [4] Rajinder Kumar and others

47. Haryana State Industrial and Infrastructure CR-47-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahipal Singh and others

48. Haryana State Industrial and Infrastructure CR-62-2026 Development Corpora#on Limited (HSIIDC) Vs. Urmila and others Haryana State Industrial and Infrastructure

49. CR-58-2026 Development Corpora#on Limited (HSIIDC) Vs. Pat Ram and others

50. Haryana State Industrial and Infrastructure CR-44-2026 Development Corpora#on Limited (HSIIDC) Vs. Mohan Lal and another Haryana State Industrial and Infrastructure

51. CR-75-2026 Development Corpora#on Limited (HSIIDC) Vs. Ran Singh and others

52. Haryana State Industrial and Infrastructure CR-52-2026 Development Corpora#on Limited (HSIIDC) Vs. Karan Singh and others Haryana State Industrial and Infrastructure

53. CR-119-2026 Development Corpora#on Limited (HSIIDC) Vs. Padam Singh and another Haryana State Industrial and Infrastructure

54. Development Corpora#on Limited (HSIIDC) Vs. Madan CR-78-2026 Goapl Land Holding and Developers Pvt. Ltd. and another

55. Haryana State Industrial and Infrastructure CR-73-2026 Development Corpora#on Limited (HSIIDC) Vs. Gopal Agricultural Farms Pvt. Ltd. and another

56. Haryana State Industrial and Infrastructure CR-140-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahender and others

3. Assailing the impugned order, learned counsel for the pe##oner submits that land of several landowners was acquired by the State of Haryana. Not sa#sfied with the award of the Land Acquisi#on Collector, reference were sought under Sec#on 18 of the Land Acquisi#on Act by the landowners. Market value was assessed by the Reference Court.

4. Subsequently, in appeals preferred by the State the market value was reduced by this High Court, which was affirmed by Hon'ble Supreme Court. In the mean#me, payment had released to the landowners as per the compensa#on assessed by the Reference Court in the absence of any stay. AEer final determina#on separate execu#on were filed by the pe##oner seeking direc#on to refund the excess amount withdrawn by the landowners. The Execu#ng Court dismissed the execu#ons by holding that execu#on was not the appropriate remedy and that res#tu#on under Sec#on 144 CPC was the correct mechanism.



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5. The aforesaid orders have been assailed before this Court by way of present pe##ons.

6. Similar issue have already been disposed of by this Court by way of order dated 24.12.2025 passed by this High Court in CR-9792-2025 and other connected cases #tled as "Haryana State Industrial and Infrastructure Development Corpora on Ltd. (HSIIDC) Vs. Smt. Nihala Devi @ Nihali And Anr".

All these pe##ons are hereby disposed of accordingly in terms of the said order.

A photocopy of this order be placed on the connected files.




13.01.2026                                          (DEEPAK GUPTA)
Yogesh                                                  JUDGE
             Whether speaking/reasoned:-              Yes/No
             Whether reportable:-                     Yes/No




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