Punjab-Haryana High Court
Hsiidc Ltd vs Vijay Pal And Ors on 13 January, 2026
CR-41-2026 [1]
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CR-41-2026
and other connected cases
Date of decision: 13.01.2026
Haryana State Industrial and Infrastructure Development Corpora#on
Limited (HSIIDC)
...Pe##oner
Versus
Vijay Pal and others ...Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK GUPTA
Present: Mr. Pritam Singh Saini, Advocate for the pe##oner.
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DEEPAK GUPTA, J. (ORAL)
It is a bunch of 56 Civil Revisions, all filed under Ar#cle 227 of the Cons#tu#on of India for quashing the common order dated 01.08.2025 (Annexure P/1) passed by the learned ADJ, Gurugram, whereby various execu#on pe##ons filed by pe##oner herein were dismissed.
2. Following is the list of pe##ons, being disposed of by this common order -
Haryana State Industrial and Infrastructure
1. Development Corpora#on Limited (HSIIDC) Vs. Vijay CR-41-2026 Pal and others Haryana State Industrial and Infrastructure
2. CR-70-2026 Development Corpora#on Limited (HSIIDC) Vs. Parivartan and others Haryana State Industrial and Infrastructure
3. CR-148-2026 Development Corpora#on Limited (HSIIDC) Vs. Balbir Singh and others Haryana State Industrial and Infrastructure
4. CR-102-2026 Development Corpora#on Limited (HSIIDC) Vs. A;ar Singh and others
5. Haryana State Industrial and Infrastructure CR-48-2026 Development Corpora#on Limited (HSIIDC) Vs. Lalit Kumar and others Haryana State Industrial and Infrastructure
6. CR-63-2026 Development Corpora#on Limited (HSIIDC) Vs. Rahul Vats and others Haryana State Industrial and Infrastructure
7.
CR-143-2026 Development Corpora#on Limited (HSIIDC) Vs.
Chander Parkash and another
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CR-41-2026 [2]
8. Haryana State Industrial and Infrastructure CR-65-2026 Development Corpora#on Limited (HSIIDC) Vs. Azad Singh and others Haryana State Industrial and Infrastructure
9. CR-50-2026 Development Corpora#on Limited (HSIIDC) Vs. Satbir deceased through his Lrs and others Haryana State Industrial and Infrastructure
10. CR-49-2026 Development Corpora#on Limited (HSIIDC) Vs. Jagdish Chand and others Haryana State Industrial and Infrastructure
11. Development Corpora#on Limited (HSIIDC) Vs. CR-79-2026 Chander Shekhar and another
12. Haryana State Industrial and Infrastructure CR-80-2026 Development Corpora#on Limited (HSIIDC) Vs. Har Narayan and others
13. Haryana State Industrial and Infrastructure CR-46-2026 Development Corpora#on Limited (HSIIDC) Vs. Rohtash and others Haryana State Industrial and Infrastructure
14. CR-55-2026 Development Corpora#on Limited (HSIIDC) Vs. Har Narayan and others
15. Haryana State Industrial and Infrastructure CR-117-2026 Development Corpora#on Limited (HSIIDC) Vs. Joginder Singh and another Haryana State Industrial and Infrastructure
16. CR-118-2026 Development Corpora#on Limited (HSIIDC) Vs. Ram Chander and others
17. Haryana State Industrial and Infrastructure CR-53-2026 Development Corpora#on Limited (HSIIDC) Vs. Dharma Pal and others
18. Haryana State Industrial and Infrastructure CR-93-2026 Development Corpora#on Limited (HSIIDC) Vs. Shyam Kishore and others
19. Haryana State Industrial and Infrastructure CR-146-2026 Development Corpora#on Limited (HSIIDC) Vs. Shivjit and others Haryana State Industrial and Infrastructure
20. Development Corpora#on Limited (HSIIDC) Vs. Surat CR-147-2026 Ram and another
21. Haryana State Industrial and Infrastructure CR-72-2026 Development Corpora#on Limited (HSIIDC) Vs. Khem Ram and others
22. Haryana State Industrial and Infrastructure CR-74-2026 Development Corpora#on Limited (HSIIDC) Vs. Sher Singh and others Haryana State Industrial and Infrastructure
23. CR-42-2026 Development Corpora#on Limited (HSIIDC) Vs. Kali Ram and others
24. Haryana State Industrial and Infrastructure CR-90-2026 Development Corpora#on Limited (HSIIDC) Vs. Manoj Kumar and others Haryana State Industrial and Infrastructure
25. CR-54-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahender Singh and another
26. Haryana State Industrial and Infrastructure CR-71-2026 Development Corpora#on Limited (HSIIDC) Vs. Kapil Mohan and others
27. CR-69-2026 Haryana State Industrial and Infrastructure 2 of 5 ::: Downloaded on - 17-01-2026 20:44:31 ::: CR-41-2026 [3] Development Corpora#on Limited (HSIIDC) Vs. Balwan Singh and another Haryana State Industrial and Infrastructure
28. CR-68-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Sarita Devi and another Haryana State Industrial and Infrastructure
29. CR-67-2026 Development Corpora#on Limited (HSIIDC) Vs. Suraj Bhan and others Haryana State Industrial and Infrastructure
30. CR-144-2026 Development Corpora#on Limited (HSIIDC) Vs. Kushma and another Haryana State Industrial and Infrastructure
31. CR-64-2026 Development Corpora#on Limited (HSIIDC) Vs. Puran Chand and others Haryana State Industrial and Infrastructure
32. CR-141-2026 Development Corpora#on Limited (HSIIDC) Vs. Surat Singh deceased through his LRs and others Haryana State Industrial and Infrastructure
33. CR-138-2026 Development Corpora#on Limited (HSIIDC) Vs. Surinder and another Haryana State Industrial and Infrastructure
34. CR-61-2026 Development Corpora#on Limited (HSIIDC) Vs. M/s Asha Farms Pvt. Ltd. and another Haryana State Industrial and Infrastructure
35. CR-110-2026 Development Corpora#on Limited (HSIIDC) Vs. Karan Singh and another
36. Haryana State Industrial and Infrastructure CR-56-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Chnderpa# and others
37. Haryana State Industrial and Infrastructure CR-112-2026 Development Corpora#on Limited (HSIIDC) Vs. Rajinder Singh and another
38. Haryana State Industrial and Infrastructure CR-81-2026 Development Corpora#on Limited (HSIIDC) Vs. Smt. Maina Devi and another
39. Haryana State Industrial and Infrastructure CR-86-2026 Development Corpora#on Limited (HSIIDC) Vs. Sh.
Ranbir Singh and another Haryana State Industrial and Infrastructure
40. CR-87-2026 Development Corpora#on Limited (HSIIDC) Vs. Rasbihari and others Haryana State Industrial and Infrastructure
41. CR-89-2026 Development Corpora#on Limited (HSIIDC) Vs. Shri Kishan and others Haryana State Industrial and Infrastructure
42. CR-51-2026 Development Corpora#on Limited (HSIIDC) Vs. Birender and others Haryana State Industrial and Infrastructure
43. CR-85-2026 Development Corpora#on Limited (HSIIDC) Vs. Amit Kumar and another
44. Haryana State Industrial and Infrastructure CR-43-2026 Development Corpora#on Limited (HSIIDC) Vs. Virender Singh and others
45. Haryana State Industrial and Infrastructure CR-116-2026 Development Corpora#on Limited (HSIIDC) Vs. Ram Avtar and another
46. CR-145-2026 Haryana State Industrial and Infrastructure Development Corpora#on Limited (HSIIDC) Vs. 3 of 5 ::: Downloaded on - 17-01-2026 20:44:31 ::: CR-41-2026 [4] Rajinder Kumar and others
47. Haryana State Industrial and Infrastructure CR-47-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahipal Singh and others
48. Haryana State Industrial and Infrastructure CR-62-2026 Development Corpora#on Limited (HSIIDC) Vs. Urmila and others Haryana State Industrial and Infrastructure
49. CR-58-2026 Development Corpora#on Limited (HSIIDC) Vs. Pat Ram and others
50. Haryana State Industrial and Infrastructure CR-44-2026 Development Corpora#on Limited (HSIIDC) Vs. Mohan Lal and another Haryana State Industrial and Infrastructure
51. CR-75-2026 Development Corpora#on Limited (HSIIDC) Vs. Ran Singh and others
52. Haryana State Industrial and Infrastructure CR-52-2026 Development Corpora#on Limited (HSIIDC) Vs. Karan Singh and others Haryana State Industrial and Infrastructure
53. CR-119-2026 Development Corpora#on Limited (HSIIDC) Vs. Padam Singh and another Haryana State Industrial and Infrastructure
54. Development Corpora#on Limited (HSIIDC) Vs. Madan CR-78-2026 Goapl Land Holding and Developers Pvt. Ltd. and another
55. Haryana State Industrial and Infrastructure CR-73-2026 Development Corpora#on Limited (HSIIDC) Vs. Gopal Agricultural Farms Pvt. Ltd. and another
56. Haryana State Industrial and Infrastructure CR-140-2026 Development Corpora#on Limited (HSIIDC) Vs. Mahender and others
3. Assailing the impugned order, learned counsel for the pe##oner submits that land of several landowners was acquired by the State of Haryana. Not sa#sfied with the award of the Land Acquisi#on Collector, reference were sought under Sec#on 18 of the Land Acquisi#on Act by the landowners. Market value was assessed by the Reference Court.
4. Subsequently, in appeals preferred by the State the market value was reduced by this High Court, which was affirmed by Hon'ble Supreme Court. In the mean#me, payment had released to the landowners as per the compensa#on assessed by the Reference Court in the absence of any stay. AEer final determina#on separate execu#on were filed by the pe##oner seeking direc#on to refund the excess amount withdrawn by the landowners. The Execu#ng Court dismissed the execu#ons by holding that execu#on was not the appropriate remedy and that res#tu#on under Sec#on 144 CPC was the correct mechanism.
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CR-41-2026 [5]
5. The aforesaid orders have been assailed before this Court by way of present pe##ons.
6. Similar issue have already been disposed of by this Court by way of order dated 24.12.2025 passed by this High Court in CR-9792-2025 and other connected cases #tled as "Haryana State Industrial and Infrastructure Development Corpora on Ltd. (HSIIDC) Vs. Smt. Nihala Devi @ Nihali And Anr".
All these pe##ons are hereby disposed of accordingly in terms of the said order.
A photocopy of this order be placed on the connected files.
13.01.2026 (DEEPAK GUPTA)
Yogesh JUDGE
Whether speaking/reasoned:- Yes/No
Whether reportable:- Yes/No
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