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[Cites 32, Cited by 0]

Punjab-Haryana High Court

Haryana State Industrial And ... vs Chiranji And Others on 14 January, 2026

              IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH
                                 ****
150
                                                             CR-157-2026 and
                                                        other connected cases
                                                  Date of Decision.:14.01.2026


Haryana State Industrial and Infrastructure
Development Corpora1on Ltd. (HSIIDC)                         .....Pe11oner
                                    Vs.
Ajit Singh and Another                                       .....Respondents

CORAM:-      HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:-    Mr. Pritam Singh Saini, Advocate
             for the appellant.

             ****

DEEPAK GUPTA, J. (ORAL)

It is a bunch of 42 Civil Revisions, all filed under Ar$cle 227 of the Cons$tu$on of India for quashing the common order dated 01.08.2025 (Annexure P/1) passed by the learned ADJ, Gurugram, whereby various execu$on pe$$ons filed by pe$$oner herein were dismissed.

2. Following is the list of pe$$ons, being disposed of by this common order -

Haryana State Industrial and Infrastructure

1. CR-157-2026 Development Corpora$on Limited (HSIIDC) Vs. Ajit Singh and Another Haryana State Industrial and Infrastructure

2. CR-158-2026 Development Corpora$on Limited (HSIIDC) Vs. Maman Singh and Others Haryana State Industrial and Infrastructure

3. CR-160-2026 Development Corpora$on Limited (HSIIDC) Vs. Maman Singh and Others 1 of 6 ::: Downloaded on - 17-01-2026 21:57:20 ::: CR-157-2026 -2- Haryana State Industrial and Infrastructure

4. CR-162-2026 Development Corpora$on Limited (HSIIDC) Vs. Rameshwar Dayal and Others Haryana State Industrial and Infrastructure

5. CR-164-2026 Development Corpora$on Limited (HSIIDC) Vs. Kishan Chand and Others Haryana State Industrial and Infrastructure

6. CR-167-2026 Development Corpora$on Limited (HSIIDC) Vs. Snehlata and Another Haryana State Industrial and Infrastructure

7. CR-168-2026 Development Corpora$on Limited (HSIIDC) Vs. Ram Pal and Another Haryana State Industrial and Infrastructure

8. CR-172-2026 Development Corpora$on Limited (HSIIDC) Vs. Lakhpat Singh and Another Haryana State Industrial and Infrastructure

9. CR-174-2026 Development Corpora$on Limited (HSIIDC) Vs. Jagdish Chander and Another Haryana State Industrial and Infrastructure

10. CR-175-2026 Development Corpora$on Limited (HSIIDC) Vs. Roop Chand and Another Haryana State Industrial and Infrastructure

11. CR-176-2026 Development Corpora$on Limited (HSIIDC) Vs. Rajesh and Others Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs.

12. CR-178-2026 Harish Kumar deceased through his LRs and Others Haryana State Industrial and Infrastructure

13. CR-179-2026 Development Corpora$on Limited (HSIIDC) Vs. Suraj Bhan and Others

14. CR-181-2026 Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs. 2 of 6 ::: Downloaded on - 17-01-2026 21:57:20 ::: CR-157-2026 -3- Babu Lal and Others Haryana State Industrial and Infrastructure

15. CR-182-2026 Development Corpora$on Limited (HSIIDC) Vs. Nand Kishore and Others Haryana State Industrial and Infrastructure

16. CR-183-2026 Development Corpora$on Limited (HSIIDC) Vs. Dayaram and Others Haryana State Industrial and Infrastructure

17. CR-184-2026 Development Corpora$on Limited (HSIIDC) Vs. Chiranji and Others Haryana State Industrial and Infrastructure

18. CR-189-2026 Development Corpora$on Limited (HSIIDC) Vs. Braham Parkash and Others Haryana State Industrial and Infrastructure

19. CR-191-2026 Development Corpora$on Limited (HSIIDC) Vs. Shobha and Another Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs.

20. CR-192-2026 Gram Panchayat Chandla Dungarwas and Another Haryana State Industrial and Infrastructure

21. CR-193-2026 Development Corpora$on Limited (HSIIDC) Vs. Mahinder Singh and Another Haryana State Industrial and Infrastructure

22. CR-194-2026 Development Corpora$on Limited (HSIIDC) Vs. Hoshidar Singh and Others Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs.

23. CR-195-2026 Hukam Chand Deceased through his LRs and Others Haryana State Industrial and Infrastructure

24. CR-197-2026 Development Corpora$on Limited (HSIIDC) Vs. Babu Lal and Others

25. CR-200-2026 Haryana State Industrial and Infrastructure 3 of 6 ::: Downloaded on - 17-01-2026 21:57:20 ::: CR-157-2026 -4- Development Corpora$on Limited (HSIIDC) Vs. Ashok and Others Haryana State Industrial and Infrastructure

26. CR-201-2026 Development Corpora$on Limited (HSIIDC) Vs. Ram Singh and Others Haryana State Industrial and Infrastructure

27. CR-202-2026 Development Corpora$on Limited (HSIIDC) Vs. Zile Singh and Another Haryana State Industrial and Infrastructure

28. CR-203-2026 Development Corpora$on Limited (HSIIDC) Vs. Mange Ram and Others Haryana State Industrial and Infrastructure

29. CR-205-2026 Development Corpora$on Limited (HSIIDC) Vs. Rameshar and Others Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs.

30. CR-206-2026 Badri Bhagat, Jhandewealan Temple Society Regd. and Another Haryana State Industrial and Infrastructure

31. CR-207-2026 Development Corpora$on Limited (HSIIDC) Vs. Ram Kishan and Another Haryana State Industrial and Infrastructure

32. CR-208-2026 Development Corpora$on Limited (HSIIDC) Vs. Gajraj and Others Haryana State Industrial and Infrastructure

33. CR-209-2026 Development Corpora$on Limited (HSIIDC) Vs. Rinki Jain and Others Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs.

34. CR-210-2026 Suraj Bhan deceased through his LRs and Others

35. CR-232-2026 Haryana State Industrial and Infrastructure Development Corpora$on Limited (HSIIDC) Vs. 4 of 6 ::: Downloaded on - 17-01-2026 21:57:20 ::: CR-157-2026 -5- Udhister and Others Haryana State Industrial and Infrastructure

36. CR-239-2026 Development Corpora$on Limited (HSIIDC) Vs. Meer Singh and Others Haryana State Industrial and Infrastructure

37. CR-250-2026 Development Corpora$on Limited (HSIIDC) Vs. Sumer and Others Haryana State Industrial and Infrastructure

38. CR-269-2026 Development Corpora$on Limited (HSIIDC) Vs. Vijay Pal and Others Haryana State Industrial and Infrastructure

39. CR-278-2026 Development Corpora$on Limited (HSIIDC) Vs. Shakuntla Devi and Others Haryana State Industrial and Infrastructure

40. CR-279-2026 Development Corpora$on Limited (HSIIDC) Vs. Anil Kumar and Others Haryana State Industrial and Infrastructure

41. CR-281-2026 Development Corpora$on Limited (HSIIDC) Vs. Bhagirath and Others Haryana State Industrial and Infrastructure

42. CR-293-2026 Development Corpora$on Limited (HSIIDC) Vs. Hardwari and Others

3. Assailing the impugned order, learned counsel for the pe$$oner submits that land of several landowners was acquired by the State of Haryana. Not sa$sfied with the award of the Land Acquisi$on Collector, reference were sought under Sec$on 18 of the Land Acquisi$on Act by the landowners. Market value was assessed by the Reference Court.

4. Subsequently, in appeals preferred by the State the market value was reduced by this High Court, which was affirmed by Hon'ble Supreme Court. In the mean$me, payment had released to the landowners as per the compensa$on assessed by the Reference Court in the absence of 5 of 6 ::: Downloaded on - 17-01-2026 21:57:20 ::: CR-157-2026 -6- any stay. AEer final determina$on separate execu$on were filed by the pe$$oner seeking direc$on to refund the excess amount withdrawn by the landowners. The Execu$ng Court dismissed the execu$ons by holding that execu$on was not the appropriate remedy and that res$tu$on under Sec$on 144 CPC was the correct mechanism.

5. The aforesaid orders have been assailed before this Court by way of present pe$$ons.

6. Similar issue have already been disposed of by this Court by way of order dated 24.12.2025 passed by this High Court in CR-9792-2025 and other connected cases $tled as "Haryana State Industrial and Infrastructure Development Corpora on Ltd. (HSIIDC) Vs. Smt. Nihala Devi @ Nihali and another".

All these pe$$ons are hereby disposed of accordingly in terms of the said order.

A photocopy of this order be placed on the connected files.

( DEEPAK GUPTA ) JUDGE January 14, 2026 Nee$ka Tuteja Whether Speaking/reasoned Yes/No Whether Reportable Yes/No 6 of 6 ::: Downloaded on - 17-01-2026 21:57:20 :::