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[Cites 14, Cited by 194]

Bombay High Court

Gajriben Bodabhai Patel vs Collector Of Daman And Anr on 30 April, 2019

Bench: R.M. Borde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5763 OF 2017

 Shri. Aananda Kashinath Shukhla                        ....Petitioner
             V/S
 The State Of Maharashtra And Ors.                   ....Respondent

WITH WRIT PETITION NO. 3582 OF 2017 M/s. Ags Transact Technologies Ltd. ....Petitioner V/S The Navi Mumbai Municipal Corpn. Through Its ....Respondent Commissioner And Ors.

WITH WRIT PETITION NO. 9216 OF 2016 Shri Gyandev Ramsanhar Yadav ....Petitioner V/S The State Of Maharashtra Through Govt. Pleader ....Respondent And Ors WITH WRIT PETITION NO. 8026 OF 2017 Bhagubai Balkrishna Navle ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 5766 OF 2017 Page 1/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Shri. Baban Jagannath Kand ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 5769 OF 2017 Shankar Rama Kale (since Deceased Through ....Petitioner Lrs.) V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5768 OF 2017 Shri. Babu Bapu Jadhav (since Deceased ....Petitioner Through Lrs.) V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 5767 OF 2017 Raghu Genu Lavange , Since Deceased Through ....Petitioner Lrs. Shri. Harishchandra Raghu Lavange V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11657 OF 2017 Sampat Jagannath Kand ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent Page 2/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: WITH WRIT PETITION NO. 11670 OF 2017 Shri. Gulab Aabu Kale (since Decd.) Through ....Petitioner Lrs.

V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11667 OF 2017 Krishnabai Haribhau Navle ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11651 OF 2017 Sushila Pandurang Sonawane ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11669 OF 2017 Datta Sahakari Shetki Society Vadgaon Barde ....Petitioner Through Its Chairman V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH Page 3/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: WRIT PETITION NO. 11663 OF 2017 Sitaram Ganpat Chaudhari ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11665 OF 2017 Shri. Surekha Pandurang Sonawane ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11662 OF 2017 Shri. Aananda Genu Lavange ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 11666 OF 2017 Bharat Shivaji Bendre ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 5794 OF 2017 Shri. Ramdas Shankar Shukhla ....Petitioner V/S The State Of Maharashtra Through Agp And Page 4/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Ors.

WITH WRIT PETITION NO. 11034 OF 2017 Madhukar Pandurang Sonawane ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11649 OF 2017 Aananda Kashinath Shukhla ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11653 OF 2017 Shri. Gaba Dagdu Veer ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 11664 OF 2017 Shri. Pradeep Malharrao Bande ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11660 OF 2017 ....Respondent Page 5/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Shri. Pandharinath Thaku Bathe ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11652 OF 2017 Raghunath Sakharam Jadhav ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 11658 OF 2017 Shri. Babu Bapu Jadhav (since Deceased ....Petitioner Through Lrs.) V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 11659 OF 2017 Shri. Baban Keru Kale ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 11655 OF 2017 Shri. Chima Raoji Hambir (since Decd.) Through ....Petitioner Lrs.

V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

Page 6/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 :::

WITH WRIT PETITION NO. 11656 OF 2017 Shri. Jaisingh Aabha Warpe ....Petitioner V/S The Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 11671 OF 2017 Shri. Sadashiv Pandurang Sonawane ....Petitioner V/S The State Of Maharashtra Through Agp And ....Respondent Ors.

WITH WRIT PETITION NO. 5903 OF 2016 Shri Ranjit Narayan Gat And Ors ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH WRIT PETITION NO. 10653 OF 2017 Waman Nivruti Kad And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 9138 OF 2018 Babu Bhagla Patel ....Petitioner V/S Page 7/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 9492 OF 2018 Ashwinbhai Jagubhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION NO. 9493 OF 2018 Khalpi Dahya Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 9494 OF 2018 Gajriben Bodabhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 9043 OF 2018 Jinal Parsottambhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10022 OF 2018 Savitaben Manchbhai Patel ....Petitioner V/S Page 8/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION NO. 10011 OF 2018 Parsottam Chhotubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10021 OF 2018 Prakashbhai Ramubhai Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21860 OF 2018 Ganpatbhai Bhanabhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 10024 OF 2018 Harishbhai Dhedabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21867 OF 2018 Punitbhai Gulabbhai Patel ....Petitioner V/S Page 9/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21863 OF 2018 Mittalbhai Khalpabhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent WITH WRIT PETITION NO. 9458 OF 2017 Mayank C. Patel ....Petitioner V/S Collector Of Daman And Ors ....Respondent WITH WRIT PETITION NO. 9759 OF 2018 Sudarshan Laxminarayan Rathi And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6299 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 8209 OF 2018 Arjun Ravya Patel ....Petitioner Page 10/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 8269 OF 2018 Ishwar Chamar Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9213 OF 2018 Amrat Bhikhu Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 10163 OF 2018 Jignesh Chhibu Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 10065 OF 2018 Jiteshbhai Bhanabhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION STAMP NO. 19195 OF 2018 Suresh Raghla Patel ....Petitioner Page 11/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION STAMP NO. 21998 OF 2018 Ushaben Nalinbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 21999 OF 2018 Vikeshbhai Keshavbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 22191 OF 2018 Dipakbhai Rameshbhai Patel ....Petitioner V/S Collector Of Daman, And Anr ....Respondent WITH WRIT PETITION STAMP NO. 22000 OF 2018 Rahulbhai Natubhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 8512 OF 2018 Shri. Rajendrakumar Bhagubhai Patel And Ors. ....Petitioner Page 12/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 14047 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra, Through Secretary ....Respondent And Ors.

WITH WRIT PETITION NO. 5989 OF 2018 Kashinath Gundiba Tambe, Through P.a.holder ....Petitioner Satish J Gavari V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 13989 OF 2018 Shri. Nandu Shivaji Buchade ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION STAMP NO. 31380 OF 2018 Santosh Keshav Shejwal Thru Poah Shri. Satish ....Petitioner J Gavari V/S The State Of Maharashtra And Ors ....Respondent Page 13/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: WITH WRIT PETITION STAMP NO. 31381 OF 2018 Baban Damu Parkhi Thru Poah Saaj Realtors ....Petitioner Thru Partner Atul H Mundada V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 13990 OF 2018 Shri. Sawant Arjun Jagtap ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 14005 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 14004 OF 2018 Eknath Maruti Parkhi Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 34177 OF 2018 Maruti Genaba Narsale Through Poa Holder ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent Page 14/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: WITH WRIT PETITION NO. 14046 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent WITH WRIT PETITION NO. 14049 OF 2018 Sarubai Babu Shendge And Ors ....Petitioner V/S The State Of Maharasthra And Ors ....Respondent WITH WRIT PETITION NO. 1267 OF 2019 Shri. Madhukar Nathu Wavhal And Ors ....Petitioner V/S The State Of Maharashtra Thru The Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 12962 OF 2018 Shri. Madhukar Narayan Wagh Decd Thru Lr's ....Petitioner And Ors V/S The State Of Maharashtra Thru The Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 12964 OF 2018 Shri. Haribhau Namdeo Karape And Ors ....Petitioner Page 15/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: V/S The State Of Maharashtra Thru Secretary, ....Respondent Revenue And Forest Dept. And Ors WITH WRIT PETITION NO. 7647 OF 2018 Bharat Kika Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 9120 OF 2018 Thakur Boda Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 8822 OF 2018 Shankar Karia Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9124 OF 2018 Jagu Hira Patel ....Petitioner V/S Collector Of Daman And Anr ....Respondent WITH WRIT PETITION NO. 9055 OF 2018 Page 16/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Ballubhai Shankarbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9111 OF 2018 Rameshbhai Ranchodbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9112 OF 2018 Rameshbhai Dahyabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9214 OF 2018 Santiben Haribhai Prajapati ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9215 OF 2016 The Brihan Mumbai Electric Supply And ....Petitioner Transport Undertaking V/S Life Insurance Corporation Of India And Anr ....Respondent WITH WRIT PETITION NO. 9119 OF 2018 Page 17/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Babu Jagan Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 10915 OF 2018 Parvatiben Arjunbhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9265 OF 2018 Govind Bawa Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9269 OF 2018 Suman Ukkad Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 9271 OF 2018 Kamlesh Bhikhu Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 8272 OF 2018 Page 18/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Mohanbhai Bavabhai Patel ....Petitioner V/S Collector Of Daman And Anr. ....Respondent WITH WRIT PETITION NO. 1384 OF 2019 Shri. Tukaram Mahadu Lokhande ....Petitioner V/S The Land Acquisition Officer, No. 26, Pune And ....Respondent Ors WITH WRIT PETITION NO. 1378 OF 2019 Bhagwant @ Bhagwanta Namdev Lokhande ....Petitioner V/S State Of Maharashtra Thru Chief Secretary And ....Respondent Ors WITH WRIT PETITION NO. 8629 OF 2018 Raosaheb Bapu Badbade And Anr ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 14048 OF 2017 Rushikesh Shriram Ghodke ....Petitioner V/S The Commissioner Of Police And Anr. ....Respondent WITH Page 19/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: WRIT PETITION NO. 9409 OF 2018 Sir William Wanless Chest Hospital Through Its ....Petitioner Manager V/S James Emmanuel Williams, Wanless Chest ....Respondent Hospital , WITH WRIT PETITION NO. 9218 OF 2016 Shri. Sahebrao Baliram Ambhore ....Petitioner V/S The General Manager, Bombay Electricity ....Respondent Supply And Transport Undertaking And Ors WITH WRIT PETITION NO. 4895 OF 2019 Mukeshbhai Chhotubhai Patel ....Petitioner V/S Collector Of Daman, Daman And Anr ....Respondent Mr.Rameshwar Navanath Gite For Petitioner in wp 5763/2017 Mr.Y.B.Lengare for Petitioner in wp 1267/2019 Mr.Gaurav Potnis i/by Pallavi Potnis for Petitioner in wp 1378/2019 Ms.Manisha Prajapati i/by Sudhir V.Sadavarte for Pet.in wp 1384/2019 Mr.Manoj M.Badgujar for Pet.in wp 4895/2019 & in Other connected Matters Mr.Suresh M.Sabrad for Pet.in wp 5989/2018 & in Other connected Matters Ms.Radha H.Bhandari for Pet.in wp 9215/2016 Mr.D.B.Pereira Applicant in CAW 263/2018 Page 20/21 ::: Uploaded on - 30/04/2019 ::: Downloaded on - 01/05/2019 18:23:32 ::: Smt.Madhubala Kajle B\'Panl counsel for State Mr.Shrishailya S.Deshmukh for Res.No 2 in wp 4895/2019,wp 8209/2018, wp 9458/2017 & in other connecd matters Ms.Bhoomika P.Lodha i/by Ashwin Ankhad & Associate for CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 30th April, 2019 P.C. :

Stand over to 17/06/2019. Wp 9215/2016 , wp 9409/2018 pertain to Single Judge. Hence removed from Board. Wp 9216/2016,wp 14048/2017 already disposed. wp 9458/2017 be detagged.
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