Rajasthan High Court - Jodhpur
(Sohan Kanwar Naruka & Ors. vs . State Of Rajasthan & Ors.) on 20 April, 2015
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
ORDER
S.B. CIVIL WRIT PETITION NO.2522/2015 (Sohan Kanwar Naruka & Ors. Vs. State of Rajasthan & Ors.) and the annexed schedule.
Date of Order :: 20-04-2015 HON'BLE MS. JUSTICE NIRMALJIT KAUR Dr. Nupur Bhati, Mr. Arjun Purohit, Mr. Kailash Jangid, Mr. B.S. Deora, Mr. I.R. Choudhary, Mr. V.R. Choudhary, Mr. Tanwar Singh, Mr. Vikram Singh Rathore, Mr. V.N. Kalla, Mr. Ramniwas Choudhary, Mr. Shree Kant Verma, Mr. Bhupendra Singh, Mr. M.S. Godara, Mr. Rajendra Singh, Mr. Parikshit Nayak, Sukesh Bhati, Arvind Shrimali, Pradeep Choudhary, V.N. Kalla, V.R. Choudhary, Vikas Bijarnia, Sushil Solanki, K.R. Saharan, Vijendra Puri, Mohd. Shakir Khan, Ramdev Potali, R.S. Mankad, B.S. Tanwar, H.S. Sidhu, Ajeet Daiya, Rajendra Singh, S.D. Goswami, Nikhil Dungawat, D.S. Sodha, Khet Singh, JVS Deora, Rakesh Matoria, L.K. Ramdhari, Manish Dadhich, Mahendra Trivedi, N.R. Choudhary, Siddharth Karwasra, Kuldeep Mathur, LS Jodha, Awar Dan Ujjwal, Om Rajpurohit,Kishan Bansal, Dilip Sharma, P.R. Mehta, Jog Singh, Dron Kaushik, DS Thind, Manvendra Krishan, Vishal Jangid, TC Sharma, RS Choudhary, for the respective petitioners.
Mr. S.S. Ladrecha, Addl. Advocate General with Mr. Vikas Choudhary, counsel for the respondents-State. Mr. Arun Kumar Purohit, C.E.O., Zila Parishad Jodhpur.
<><><><> Nirmaljit Kaur, J. (Oral):
All the above writ petitions shall stand disposed of by a common order as the issue involved is identical.2
After hearing the learned counsel for the parties at length, this Court had passed certain interim directions vide order dated 19.3.2015.
However, meanwhile a detailed reply was filed by the respondents in SBCWP No.3247/2015 pending before the learned Single Bench of the Rajasthan High Court at Jaipur Bench involving the identical dispute with respect to the candidates who are not having 60% marks in RTET. The learned Single Bench disposed of SBCWP No.3247/2015 and other connected matters vide order dated 1.4.2015 as under:-
"The learned counsels for the petitioners have not disputed the above stated facts mentioned in the reply filed by the respondents. They have also not disputed that as per the decision of the Division Bench which is under challenge before the Supreme Court, the petitioners are not eligible to be considered for the posts of Teacher Gr.III (Level I and II), they having possessed less than 60% marks in RTET. In the opinion of the Court, the respondents therefore were justified in issuing the press notes calling only those candidates who had secured 60% or more marks in RTET, for verification of the documents.
It is pertinent to note that the respondents have prepared the merit lists in question for the appointment on the post of Teacher Gr.III(Level I and II) for various subjects, subject to the final outcome of the SLP, which is pending before the Apex Court, and accordingly have also reserved the posts for the candidates falling in above stated category 'Y' and 'Z', at the relevant place in the merit list, securing their rights, if the decision of the Apex Court ultimately is found to be beneficial to them.
In view of the above, it is directed that the respondents shall be at liberty to proceed further with the selection and appointment of those meritorious candidates, who have secured 60% or more marks in RTET, which appointments will be subject to the final outcome of the decision of the 3 Apex Court in SLP No.23178-23182/2013. It is clarified that if the candidates belonging to the 'Y' and 'Z' categories stated hereinabove are found eligible as per the decision of the Apex Court in SLP referred above, they shall be given notional benefits including the benefit of seniority, but not the monetary benefits."
In view of the above, the present petitions are also disposed of in the same terms as SBCWP No.3247/2015.
(NIRMALJIT KAUR), J.
praveen 4 1.
2. S.B. CIVIL WRIT PETITION NO.613/2015 ( Parmeshwari Choudhary Vs. State of Rajasthan & Ors.)
3. S.B. CIVIL WRIT PETITION NO.2548/2015 ( Richa Yadav Vs. State of Rajasthan & Ors.)
4. S.B. CIVIL WRIT PETITION NO.2561/2015 ( Prakash Chandra Vs. State of Rajasthan & Ors.)
5. S.B. CIVIL WRIT PETITION NO.2591/2015 (Mahesh Kumar & Anr. Vs. State of Rajasthan & Ors.)
6. S.B. CIVIL WRIT PETITION NO.2592/2015 ( Kusum Lakhera Vs. State of Rajasthan & Ors.)
7. S.B. CIVIL WRIT PETITION NO.2594/2015 (Naresh Tailor & Ors. Vs. State of Rajasthan & Ors.)
8. S.B. CIVIL WRIT PETITION NO.2595/2015 ( Rewanta Ram Vs. State of Rajasthan & Ors.)
9. S.B. CIVIL WRIT PETITION NO.2606/2015 ( Pooja & Ors. Vs. State of Rajasthan & Ors.)
10.S.B. CIVIL WRIT PETITION NO.2608/2015 ( Sharda Kaswan Vs. State of Rajasthan & Ors.)
11.S.B. CIVIL WRIT PETITION NO.2611/2015 ( Brijesh Kumar & Ors. Vs. State of Rajasthan & Ors.)
12.S.B. CIVIL WRIT PETITION NO.2614/2015 ( Shyamsundar Vs. State of Rajasthan & Ors.)
13.S.B. CIVIL WRIT PETITION NO.2618/2015 ( Sunita Vs. State of Rajasthan & Ors.)
14.S.B. CIVIL WRIT PETITION NO.2619/2015 ( Durgesh Soni Vs. State of Rajasthan & Ors.)
15.S.B. CIVIL WRIT PETITION NO.2620/2015 ( Jaipal Bishnoi Vs. State of Rajasthan & Ors.)
16.S.B. CIVIL WRIT PETITION NO.2623/2015 ( Smt. Girija Charan Vs. State of Rajasthan & Ors.)
17.S.B. CIVIL WRIT PETITION NO.2625/2015 ( Manjula Vs. State of Rajasthan & Ors.) 5
18.S.B. CIVIL WRIT PETITION NO.2626/2015 ( Manju Vs. State of Rajasthan & Ors.)
19.S.B. CIVIL WRIT PETITION NO.2629/2015 ( Ms. Chuki Vs. State of Rajasthan & Ors.)
20.S.B. CIVIL WRIT PETITION NO.2630/2015 ( Paras Ram & Anr. Vs. State of Rajasthan & Ors.)
21.S.B. CIVIL WRIT PETITION NO.2631/2015 ( Ram Chandra Garg Vs. State of Rajasthan & Ors.)
22.S.B. CIVIL WRIT PETITION NO.2632/2015 ( Nirbhay Singh & Ors. Vs. State of Rajasthan & Ors.)
23.S.B. CIVIL WRIT PETITION NO.2633/2015 ( Rajbala Bishnoi & Ors. Vs. State of Rajasthan & Ors.)
24.S.B. CIVIL WRIT PETITION NO.2634/2015 ( Suman Kumari & Ors. Vs. State of Rajasthan & Ors.)
25.S.B. CIVIL WRIT PETITION NO.2635/2015 ( Ismail Ansari & Ors. Vs. State of Rajasthan & Ors.)
26.S.B. CIVIL WRIT PETITION NO.2636/2015 ( Bhagwati Das Vaishnav Vs. State of Rajasthan & Ors.)
27.S.B. CIVIL WRIT PETITION NO.2637/2015 ( Chhaya Pathak & Ors. Vs. State of Rajasthan & Ors.)
28.S.B. CIVIL WRIT PETITION NO.2640/2015 ( Sandeep Parashar Vs. State of Rajasthan & Ors.)
29.S.B. CIVIL WRIT PETITION NO.2641/2015 ( Devendra Kumar Patel & Ors. Vs. State of Rajasthan & Ors.)
30.S.B. CIVIL WRIT PETITION NO.2642/2015 ( Satveer Kour Vs. State of Rajasthan & Ors.)
31.S.B. CIVIL WRIT PETITION NO.2644/2015 ( Mahendra Kumar & Ors. Vs. State of Rajasthan & Ors.)
32.S.B. CIVIL WRIT PETITION NO.2645/2015 ( Anil Maru & Anr. Vs. State of Rajasthan & Ors.)
33.S.B. CIVIL WRIT PETITION NO.2646/2015 ( Arjun Lal Kalal & Ors. Vs. State of Rajasthan & Ors.)
34.S.B. CIVIL WRIT PETITION NO.2647/2015 6 ( Hukam Singh Deora & Ors. Vs. State of Rajasthan & Ors.)
35.S.B. CIVIL WRIT PETITION NO.2648/2015 ( Hans Kor Vs. State of Rajasthan & Ors.)
36.S.B. CIVIL WRIT PETITION NO.2649/2015 ( Wasim Akram & Anr. Vs. State of Rajasthan & Ors.)
37.S.B. CIVIL WRIT PETITION NO.2650/2015 ( Abdul Mohammed & Anr. Vs. State of Rajasthan & Ors.)
38.S.B. CIVIL WRIT PETITION NO.2653/2015 ( Jagdish Chandra Bhanbhi & Ors. Vs. State of Rajasthan & Ors.)
39.S.B. CIVIL WRIT PETITION NO.2654/2015 ( Reena Patidar & Anr. Vs. State of Rajasthan & Ors.)
40.S.B. CIVIL WRIT PETITION NO.2655/2015 ( Om Prakash & Anr. Vs. State of Rajasthan & Ors.)
41.S.B. CIVIL WRIT PETITION NO.2661/2015 ( Smt. Rajani Verma Vs. State of Rajasthan & Ors.)
42.S.B. CIVIL WRIT PETITION NO.2662/2015 ( Chandra Prakash Panwar & Ors. Vs. State of Rajasthan & Ors.)
43.S.B. CIVIL WRIT PETITION NO.2665/2015 ( Prabhu Lal Jat Vs. State of Rajasthan & Ors.)
44.S.B. CIVIL WRIT PETITION NO.2669/2015 ( Sonali Sharma Vs. State of Rajasthan & Ors.)
45.S.B. CIVIL WRIT PETITION NO.2670/2015 ( Vishnu Dutt & Ors. Vs. State of Rajasthan & Ors.)
46.S.B. CIVIL WRIT PETITION NO.2671/2015 ( Manish Dewel Vs. State of Rajasthan & Ors.)
47.S.B. CIVIL WRIT PETITION NO.2673/2015 ( Prakash Chouhan Vs. State of Rajasthan & Ors.)
48.S.B. CIVIL WRIT PETITION NO.2674/2015 ( Mamta Kumari & Ors. Vs. State of Rajasthan & Ors.)
49.S.B. CIVIL WRIT PETITION NO.2681/2015 ( Deepika Salvi & Ors. Vs. State of Rajasthan & Ors.)
50.S.B. CIVIL WRIT PETITION NO.2684/2015 ( Prem Lata Purbia Vs. State of Rajasthan & Ors.)
51.S.B. CIVIL WRIT PETITION NO.2686/2015 7 ( Rajesh Kumar & Ors. Vs. State of Rajasthan & Ors.)
52.S.B. CIVIL WRIT PETITION NO.2706/2015 ( Anil Kumar Soni Vs. State of Rajasthan & Ors.)
53.S.B. CIVIL WRIT PETITION NO.2707/2015 ( Praveen Kumar & Anr. Vs. State of Rajasthan & Ors.)
54.S.B. CIVIL WRIT PETITION NO.2708/2015 ( Kumar Saurabh Vs. State of Rajasthan & Ors.)
55.S.B. CIVIL WRIT PETITION NO.2709/2015 ( Suresh Kumar Salvi & Ors. Vs. State of Rajasthan & Ors.)
56.S.B. CIVIL WRIT PETITION NO.2711/2015 ( Nirmala Chouhan & Anr. Vs. State of Rajasthan & Ors.)
57.S.B. CIVIL WRIT PETITION NO.2712/2015 ( Mohan Lal Vs. State of Rajasthan & Ors.)
58.S.B. CIVIL WRIT PETITION NO.2713/2015 ( Gotam Lal Samliya & Anr. Vs. State of Rajasthan & Ors.)
59.S.B. CIVIL WRIT PETITION NO.2717/2015 ( Seema Kumari Vs. State of Rajasthan & Ors.)
60.S.B. CIVIL WRIT PETITION NO.2718/2015 ( Kailash Chandra Vs. State of Rajasthan & Ors.)
61.S.B. CIVIL WRIT PETITION NO.2719/2015 ( Rekha & Ors. Vs. State of Rajasthan & Ors.)
62.S.B. CIVIL WRIT PETITION NO.2720/2015 ( Ridamal Ram & Ors. Vs. State of Rajasthan & Ors.)
63.S.B. CIVIL WRIT PETITION NO.2722/2015 ( Manohar Lal & Anr. Vs. State of Rajasthan & Ors.)
64.S.B. CIVIL WRIT PETITION NO.2724/2015 ( Basanti Vs. State of Rajasthan & Ors.)
65.S.B. CIVIL WRIT PETITION NO.2725/2015 ( Ashutosh Arha & Ors. Vs. State of Rajasthan & Ors.)
66.S.B. CIVIL WRIT PETITION NO.2727/2015 ( Anoop Kumar & Anr. Vs. State of Rajasthan & Ors.)
67.S.B. CIVIL WRIT PETITION NO.2729/2015 ( Mukesh Kumar & Anr. Vs. State of Rajasthan & Ors.)
68.S.B. CIVIL WRIT PETITION NO.2730/2015 8 ( Raj Kumar Choudhary Vs. State of Rajasthan & Ors.)
69.S.B. CIVIL WRIT PETITION NO.2732/2015 ( Savitri Prajapat Vs. State of Rajasthan & Ors.)
70.S.B. CIVIL WRIT PETITION NO.2734/2015 ( Ashok Kumar Vs. State of Rajasthan & Ors.)
71.S.B. CIVIL WRIT PETITION NO.2735/2015 ( Narangi Gavaria Vs. State of Rajasthan & Ors.)
72.S.B. CIVIL WRIT PETITION NO.2737/2015 ( Sonika Dave Vs. State of Rajasthan & Ors.)
73.S.B. CIVIL WRIT PETITION NO.2742/2015 ( Tasneem Hasan Vs. State of Rajasthan & Ors.)
74.S.B. CIVIL WRIT PETITION NO.2743/2015 ( Sandeep Patidar Vs. State of Rajasthan & Ors.)
75.S.B. CIVIL WRIT PETITION NO.2750/2015 ( Sukhi Devi Vs. State of Rajasthan & Ors.)
76.S.B. CIVIL WRIT PETITION NO.2754/2015 ( Dinesh Mali & Ors. Vs. State of Rajasthan & Ors.)
77.S.B. CIVIL WRIT PETITION NO.2756/2015 ( Raju Chouhan Vs. State of Rajasthan & Ors.)
78.S.B. CIVIL WRIT PETITION NO.2763/2015 ( Pankaj Kunwer Chouhan Vs. State of Rajasthan & Ors.)
79.S.B. CIVIL WRIT PETITION NO.2764/2015 ( Ruchi Sharma Vs. State of Rajasthan & Ors.)
80.S.B. CIVIL WRIT PETITION NO.2765/2015 ( Priyanka Rao Vs. State of Rajasthan & Ors.)
81.S.B. CIVIL WRIT PETITION NO.2766/2015 ( Praveen Kumar Vs. State of Rajasthan & Ors.)
82.S.B. CIVIL WRIT PETITION NO.2770/2015 ( Renu Lilar Vs. State of Rajasthan & Ors.)
83.S.B. CIVIL WRIT PETITION NO.2791/2015 ( Vanita Ameta & Ors. Vs. State of Rajasthan & Ors.)
84.S.B. CIVIL WRIT PETITION NO.2795/2015 ( Sajan Choudhary & Ors. Vs. State of Rajasthan & Ors.)
85.S.B. CIVIL WRIT PETITION NO.2797/2015 9 ( Pramod Kumar Saini & Anr. Vs. State of Rajasthan & Ors.)
86.S.B. CIVIL WRIT PETITION NO.2799/2015 ( Anamika ChouhanVs. State of Rajasthan & Ors.)
87.S.B. CIVIL WRIT PETITION NO.2800/2015 ( Bhale RamVs. State of Rajasthan & Ors.)
88.S.B. CIVIL WRIT PETITION NO.2802/2015 ( Vijaylaxmi Rajpurohit Vs. State of Rajasthan & Ors.)
89.S.B. CIVIL WRIT PETITION NO.2803/2015 ( Shree Chand Ghotia Vs. State of Rajasthan & Ors.)
90.S.B. CIVIL WRIT PETITION NO.2808/2015 ( Javed Ali Vs. State of Rajasthan & Ors.)
91.S.B. CIVIL WRIT PETITION NO.2809/2015 ( Hemendra Kumari Chouhan Vs. State of Rajasthan & Ors.)
92.S.B. CIVIL WRIT PETITION NO.2811/2015 ( Mohammed Sakir Vs. State of Rajasthan & Ors.)
93.S.B. CIVIL WRIT PETITION NO.2813/2015 ( Shankar Lal Vs. State of Rajasthan & Ors.)
94.S.B. CIVIL WRIT PETITION NO.2821/2015 ( Mahaveer Prasad Vs. State of Rajasthan & Ors.)
95.S.B. CIVIL WRIT PETITION NO.2822/2015 ( Mukesh Kumar Vs. State of Rajasthan & Ors.)
96.S.B. CIVIL WRIT PETITION NO.2829/2015 ( Priyanka Rathore Vs. State of Rajasthan & Ors.)
97.S.B. CIVIL WRIT PETITION NO.2833/2015 ( Roochika Vs. State of Rajasthan & Ors.)
98.S.B. CIVIL WRIT PETITION NO.2834/2015 ( Santosh Vs. State of Rajasthan & Ors.)
99.S.B. CIVIL WRIT PETITION NO.2839/2015 ( Arjun Kumar & Ors. Vs. State of Rajasthan & Ors.)
100.S.B. CIVIL WRIT PETITION NO.2865/2015 ( Rajkumari & Ors. Vs. State of Rajasthan & Ors.)
101.S.B. CIVIL WRIT PETITION NO.2872/2015 ( Rajeshwari Ameta Vs. State of Rajasthan & Ors.)
102.S.B. CIVIL WRIT PETITION NO.2893/2015 10 ( Prashant Dave Vs. State of Rajasthan & Ors.)
103.S.B. CIVIL WRIT PETITION NO.2899/2015 ( Kailash Chandra Vs. State of Rajasthan & Ors.)
104.S.B. CIVIL WRIT PETITION NO.2922/2015 ( Chanda Ram Chotiya & Anr. Vs. State of Rajasthan & Ors.)
105.S.B. CIVIL WRIT PETITION NO.2955/2015 ( Ganga Vs. State of Rajasthan & Ors.)
106.S.B. CIVIL WRIT PETITION NO.2956/2015 ( Kuber Lal Vs. State of Rajasthan & Ors.)
107.S.B. CIVIL WRIT PETITION NO.3001/2015 ( Savitri Vs. State of Rajasthan & Ors.)
108.S.B. CIVIL WRIT PETITION NO.3008/2015 ( Mukesh Kumar Bairwa Vs. State of Rajasthan & Ors.)
109.S.B. CIVIL WRIT PETITION NO.3015/2015 ( Miss Anjali Rathore Vs. State of Rajasthan & Ors.)
110.S.B. CIVIL WRIT PETITION NO.3023/2015 ( Seema Kumari Vs. State of Rajasthan & Ors.)
111.S.B. CIVIL WRIT PETITION NO.3090/2015 ( Manju Salvi Vs. State of Rajasthan & Ors.)
112.S.B. CIVIL WRIT PETITION NO.3130/2015 ( Chanda Yadav Vs. State of Rajasthan & Ors.)
113.S.B. CIVIL WRIT PETITION NO.3132/2015 ( Ghanshyam Meghwal Vs. State of Rajasthan & Ors.)
114.S.B. CIVIL WRIT PETITION NO.3135/2015 ( Ramesh Solanki Vs. State of Rajasthan & Ors.)
115.S.B. CIVIL WRIT PETITION NO.3136/2015 ( Shyam Singh Vs. State of Rajasthan & Ors.)
116.S.B. CIVIL WRIT PETITION NO.3139/2015 ( Renu Patel Vs. State of Rajasthan & Ors.)
117.S.B. CIVIL WRIT PETITION NO.3140/2015 ( Subhita Kumari Vs. State of Rajasthan & Ors.)
118.S.B. CIVIL WRIT PETITION NO.3142/2015 ( Urmila Choudhary & Anr. Vs. State of Rajasthan & Ors.)
119.S.B. CIVIL WRIT PETITION NO.3160/2015 11 ( Jagdish Prashad Bagariya Vs. State of Rajasthan & Ors.)
120.S.B. CIVIL WRIT PETITION NO.3192/2015 ( Ms. Ruchika Bhatt Vs. State of Rajasthan & Ors.)
121.S.B. CIVIL WRIT PETITION NO.3202/2015 ( Shamim BanuVs. State of Rajasthan & Ors.)
122.S.B. CIVIL WRIT PETITION NO.3204/2015 ( Abhijeet Singh Vs. State of Rajasthan & Ors.)
123.S.B. CIVIL WRIT PETITION NO.3205/2015 ( RajkumarVs. State of Rajasthan & Ors.)
124.S.B. CIVIL WRIT PETITION NO.3250/2015 ( Shispal Vs. State of Rajasthan & Ors.)
125.S.B. CIVIL WRIT PETITION NO.3253/2015 ( Dharam Pal Vs. State of Rajasthan & Ors.)
126.S.B. CIVIL WRIT PETITION NO.3278/2015 ( Pawan Kumar Tailor & Ors. Vs. State of Rajasthan & Ors.)
127.S.B. CIVIL WRIT PETITION NO.3288/2015 ( Shobha Devi Vs. State of Rajasthan & Ors.)
128.S.B. CIVIL WRIT PETITION NO.3290/2015 ( Dinesh Bithu & Anr. Vs. State of Rajasthan & Ors.)
129.S.B. CIVIL WRIT PETITION NO.3351/2015 ( Melap Hagavaniya Vs. State of Rajasthan & Ors.)
130.S.B. CIVIL WRIT PETITION NO.3374/2015 ( Nirmala & Ors. Vs. State of Rajasthan & Ors.)
131.S.B. CIVIL WRIT PETITION NO.3392/2015 ( Heera Ram Vs. State of Rajasthan & Ors.)
132.S.B. CIVIL WRIT PETITION NO.3397/2015 ( Sita Vs. State of Rajasthan & Ors.)
133.S.B. CIVIL WRIT PETITION NO.3460/2015 ( Bhagyashri Vs. State of Rajasthan & Ors.)
134.S.B. CIVIL WRIT PETITION NO.3494/2015 ( Sulakshana Vs. State of Rajasthan & Ors.)
135.S.B. CIVIL WRIT PETITION NO.3500/2015 ( Rajendra Kajla & Ors. Vs. State of Rajasthan & Ors.)
136.S.B. CIVIL WRIT PETITION NO.3504/2015 12 ( Rajani Chouhan Vs. State of Rajasthan & Ors.)
137.S.B. CIVIL WRIT PETITION NO.3506/2015 ( Reena Meena Vs. State of Rajasthan & Ors.)
138.S.B. CIVIL WRIT PETITION NO.3517/2015 ( Ramila Patidar Vs. State of Rajasthan & Ors.)
139.S.B. CIVIL WRIT PETITION NO.3534/2015 ( Kalu Ram Vs. State of Rajasthan & Ors.)
140.S.B. CIVIL WRIT PETITION NO.3539/2015 ( Purkha Ram Kameriya & Ors. Vs. State of Rajasthan & Ors.)
141.S.B. CIVIL WRIT PETITION NO.3540/2015 ( Hansa Kumari Vohara Vs. State of Rajasthan & Ors.)
142.S.B. CIVIL WRIT PETITION NO.3546/2015 ( Sushila Kumari Vs. State of Rajasthan & Ors.)
143.S.B. CIVIL WRIT PETITION NO.3600/2015 ( Seeta Meena Vs. State of Rajasthan & Ors.)
144.S.B. CIVIL WRIT PETITION NO.3643/2015 ( Bimla Bagariya & Anr. Vs. State of Rajasthan & Ors.)
145.S.B. CIVIL WRIT PETITION NO.3680/2015 ( Sandhya Tiwari Vs. State of Rajasthan & Ors.)
146.S.B. CIVIL WRIT PETITION NO.3691/2015 ( Manisha Kumari Vs. State of Rajasthan & Ors.)
147.S.B. CIVIL WRIT PETITION NO.3715/2015 ( Leena Bhanwara Vs. State of Rajasthan & Ors.)
148.S.B. CIVIL WRIT PETITION NO.3769/2015 ( Mukesh Bajiya & Anr. Vs. State of Rajasthan & Ors.)
149.S.B. CIVIL WRIT PETITION NO.3775/2015 ( Monalisa Jain & Ors. Vs. State of Rajasthan & Ors.)
150.S.B. CIVIL WRIT PETITION NO.3781/2015 ( Inder Singh & Anr. Vs. State of Rajasthan & Ors.)
151.S.B. CIVIL WRIT PETITION NO.3805/2015 ( Nusarat Gori Vs. State of Rajasthan & Ors.)
152.S.B. CIVIL WRIT PETITION NO.3822/2015 ( Alka Lodha Vs. State of Rajasthan & Ors.)
153.S.B. CIVIL WRIT PETITION NO.3838/2015 13 ( Ghewar Chand Vs. State of Rajasthan & Ors.)
154.S.B. CIVIL WRIT PETITION NO.3839/2015 ( Rajesh Kumar Dangi Vs. State of Rajasthan & Ors.)
155.S.B. CIVIL WRIT PETITION NO.3840/2015 ( Manisha Kumari Vs. State of Rajasthan & Ors.)
156.S.B. CIVIL WRIT PETITION NO.3865/2015 ( Nargish Banu Vs. State of Rajasthan & Ors.)
157.S.B. CIVIL WRIT PETITION NO.3870/2015 ( Nirmala Salvi & anr. Vs. State of Rajasthan & Ors.)
158.S.B. CIVIL WRIT PETITION NO.3884/2015 ( Mithlesh Kunwar Vs. State of Rajasthan & Ors.)
159.S.B. CIVIL WRIT PETITION NO.3903/2015 ( Kurara Ram Vs. State of Rajasthan & Ors.)
160.S.B. CIVIL WRIT PETITION NO.3904/2015 ( Ram Chander Vs. State of Rajasthan & Ors.)
161.S.B. CIVIL WRIT PETITION NO.3919/2015 ( Madhuri Rajawat Vs. State of Rajasthan & Ors.)
162.S.B. CIVIL WRIT PETITION NO.3942/2015 ( Santosh Vs. State of Rajasthan & Ors.)
163.S.B. CIVIL WRIT PETITION NO.3943/2015 ( Manju Poonia Vs. State of Rajasthan & Ors.)
164.S.B. CIVIL WRIT PETITION NO.3947/2015 ( Manju Bala Vs. State of Rajasthan & Ors.)
165.S.B. CIVIL WRIT PETITION NO.2657/2015 ( Rakesh Kumar Yadav Vs. State of Rajasthan & Ors.)
166.S.B. CIVIL WRIT PETITION NO.2658/2015 ( Heena Yadav Vs. State of Rajasthan & Ors.)
167.S.B. CIVIL WRIT PETITION NO.2666/2015 ( Monika Kumari Vs. State of Rajasthan & Ors.)
168.S.B. CIVIL WRIT PETITION NO.2349/2015 ( Sanjay Suthar & Ors. Vs. State of Rajasthan & Ors.)
169.S.B. CIVIL WRIT PETITION NO.2350/2015 ( Gokul Kumawat & Ors. Vs. State of Rajasthan & Ors.)
170.S.B. CIVIL WRIT PETITION NO.2540/2015 14 ( Mohan Ram & Anr. Vs. State of Rajasthan & Ors.)
171.S.B. CIVIL WRIT PETITION NO.2575/2015 ( Deep Shikha Tailor Vs. State of Rajasthan & Ors.)
172.S.B. CIVIL WRIT PETITION NO.2667/2015 (Ronika Chundawat & Ors. Vs. State of Rajasthan & Ors.)
173.S.B. CIVIL WRIT PETITION NO.2593/2015 ( Jainarayan Bishore Vs. State of Rajasthan & Ors.)
174.S.B. CIVIL WRIT PETITION NO.3941/2015 ( Rajiv Kumar Vs. State of Rajasthan & Ors.) *************