Punjab-Haryana High Court
State Of Haryana And Another vs Rajinder Singh on 11 March, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
RFA-1546-2021(O&M) and -1-
other connected cases
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
272+269
RFA-1546-2021(O&M)
Date of Order: 11.03.2022
STATE OF HARYANA AND ANOTHER ..Appellants
Versus
RAJINDER SINGH ..Respondent
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Shivendra Swaroop, AAG, Haryana.
and Ms. Vibha Tewari, AAG, Haryana.
Mr. Shoaib Khan, Advocate
Mr. M.K. Chouhan, Advocate
Mr. Rayhan Khan, Advocate
Mr. Abhay Chauhan, Advocate
Mr. Vishal Bhateja, Advocate
Mr. Jashan Singh Sekhon, Advocate
Mr. Abhishek Sindhu, Advocate
Mr. Viranjeet Singh Mahal, Advocate
Mr. Narender Singh Kamboj, Advocate
Mr. Dinesh Singh, Advocate
Mr. Pavinder Singh Bedi, Advocate
Mr. O.P. Sharma, Advocate
Mr. Ritesh Aggarwal, Advocate
Mr. Parmod Chauhan, Advocate
Mr. Sonu Giri, Advocate
Mr. Sushil K. Sharma, Advocate
Mr. Sandeep Dhiman, Advocate
for the landowners.
ANIL KSHETARPAL, J(Oral)
By this order a bunch of 233 appeals, (details whereof are on the foot of the order), shall stand disposed of.
1 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -2- other connected cases There are various applications filed for seeking condonation of delay in filing the appeal. The learned counsel representing the State of Haryana contends that these appeals have been filed after the lead case was decided.
Per contra, the learned counsel representing the landowners contends that the State of Haryana has also filed appeals post the decision of the lead case in which the delay has been condoned. He submits that the landowners should not be discriminated.
It is not in dispute that connected appeals filed by the State of Haryana are pending. Hence, the delay in filing the appeals is condoned, subject to the condition that the landowners shall not be entitled to the payment of interest, beyond the period of limitation from the final order passed by the Reference Court.
The learned counsel representing the parties are ad idem that all these appeals are referred by the decision of the High Court in Regular First Appeal No.1817 of 2019, titled as "The Akash Cooperative Group Housing Society Ltd.-II Vs. State of Haryana and others", decided on 27.05.2020.
The learned State counsel has pointed out that in view of the orders dated 29.05.2020 and 10.08.2020 passed by the bench, the amount awarded has been corrected.
These appeals are disposed of in terms of final judgment passed by the High Court on 10.08.2020.
As per the office report, notices issued to certain respondents in various appeals have not been received back served or otherwise.
2 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -3- other connected cases In other words, the service of notice in the following appeals is not complete:-
RFA-1550, 1551, 1559, 1562, 1563, 1571, 1573, 1575, 1576, 1585, 1591, 1593, 1597, 1603, 1605, 1615, 1623, 1634, 1644, 1655, 1656, 1666, 1671, 1676, 1684, 1688, 1691, 1697, 1699, 1703, 1708, 1710, 1714, 1715, 1717, 1718, 1722, 1728, 1735, 1737, 1748, 1752, 1754, 1755, 1760, 1768, 1777, 1780, 1781, 1788, 1791, 1826, 1840, 1841, 1845, 1846, 1869, 1871, 1875, 1881, 1889 to 1891, 1893, 1898, 1903 to 1906, 1908, 1909, 1911, 1913 to 1915, 1923, 1940, 1944, 1945, 1949, 1955, 1961, 1966, 1976, 1983, 1997, 2000, 2133, 2168 of 2021.
The lead case in which the evidence was led has already been decided after hearing the learned counsel representing the respective parties.
Keeping in view the aforesaid facts, it would not be appropriate to keep these appeals pending.
Hence, these appeals are also disposed of in terms of the aforesaid order.
However, the unrepresented respondents shall have liberty to file an application for revival, if they want to address any further arguments.
All the pending miscellaneous applications, if any, are also disposed of.
March 11th, 2022 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
3 of 17
::: Downloaded on - 01-05-2022 07:53:23 :::
RFA-1546-2021(O&M) and -4-
other connected cases Sr. No. Case No. Party Name HARPAL SINGH AND OTHERS V/S STATE OF
1. RFA-616-2022 HARYANA AND ANOTHER SADHU SINGH (DECEASED) THROUGH LRS
2. RFA-649-2022 V/S STATE OF HARYANA AND ANOTHER STATE OF HARYANA AND ANOTHER V/S
3. RFA-1546-2021 RAJINDER SINGH STATE OF HARYANA V/S CHARAN SINGH
4. RFA-1548-2021 AND ANOTHER STATE OF HARYANA V/S SANT RAM AND
5. RFA-1549-2021 ANOTHER STATE OF HARYANA V/S SUDARSHAN
6. RFA-1550-2021 KUMAR AND ANOTHER STATE OF HARYANA AND OTHERS V/S
7. RFA-1551-2021 RAJINDER GIRI AND OTHERS STATE OF HARYANA V/S JASPAL SINGH
8. RFA-1554-2021 (DECEASED) THR. LRS. AND ANR STATE OF HARYANA V/S SMT MANDEEP
9. RFA-1555-2021 KAUR THR. GPA AND ANOTHER STATE OF HARYANA V/S SURINDER PAL AND
10. RFA-1558-2021 OTHERS
11. RFA-1559-2021 STATE OF HARYANA V/S SITA AND ORS STATE OF HARYANA V/S HARDEEP SINGH
12. RFA-1560-2021 AND ANOTHER STATE OF HARYANA V/S DR SUDARSHAN
13. RFA-1561-2021 SHARMA AND OTHERS STATE OF HARYANA V/S REKHA RANI AND
14. RFA-1562-2021 ANR STATE OF HARYANA V/S ASHWANI KUMAR
15. RFA-1563-2021 AND OTHERS STATE OF HARYANA V/S AJIT SINGH AND
16. RFA-1564-2021 ANOTHER STATE OF HARYANA AND OTHERS V/S
17. RFA-1566-2021 RAMESHWAR GIRI AND OTHERS 4 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -5-
other connected cases STATE OF HARYANA V/S SUSHIL GUPTA AND
18. RFA-1567-2021 ANOTHER STATE OF HARYANA V/S VIJAY KUMARI AND
19. RFA-1569-2021 ANOTHER STATE OF HARYANA AND ANOTHER V/S
20. RFA-1571-2021 AMRIK SINGH AND ANOTHER STATE OF HARYANA V/S SATPAL AND
21. RFA-1572-2021 ANOTHER STATE OF HARYANA V/S HARGOPAL AND
22. RFA-1573-2021 OTHERS STATE OF HARYANA V/S BABU RAM AND
23. RFA-1575-2021 ANOTHER STATE OF HARYANA V/S TARA CHAND AND
24. RFA-1576-2021 OTHERS STATE OF HARYANA V/S PREM LATA AND
25. RFA-1577-2021 ANOTHER STATE OF HARYANA V/S PRABHA BANSAL
26. RFA-1581-2021 AND OTHERS STATE OF HARYANA V/S LAXMI DEVI AND
27. RFA-1583-2021 ORS STATE OF HARYANA V/S GOPAL AND
28. RFA-1585-2021 ANOTHER STATE OF HARYANA V/S DARSHAN KUMAR
29. RFA-1586-2021 AND OTHERS STATE OF HARYANA V/S HARI OM BATEJA
30. RFA-1590-2021 AND OTHERS STATE OF HARYANA V/S NARAIN SEWA
31. RFA-1591-2021 SAMITI , MANSA DEVI AND ANR STATE OF HARYANA V/S HARMINDER SINGH
32. RFA-1593-2021 AND ANOTHER STATE OF HARYANA V/S PREM CHAND AND
33. RFA-1597-2021 ANOTHER STATE OF HARYANA AND OTHERS V/S
34. RFA-1601-2021 RAHUL INDER SINGH AND ORS 5 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -6- other connected cases STATE OF HARYANA V/S BALWINDER SINGH
35. RFA-1602-2021 AND ANOTHER STATE OF HARYANA V/S JAGAN NATH AND
36. RFA-1603-2021 ANOTHER STATE OF HARYANA V/S MAJOR SINGH AND
37. RFA-1605-2021 ANOTHER STATE OF HARYANA V/S SMT. VEENA AND
38. RFA-1607-2021 ANR.
STATE OF HARYANA V/S NIRMALA GUPTA
39. RFA-1612-2021 AND ANOTHER STATE OF HARYANA V/S VISHNU DUTT GAUR
40. RFA-1614-2021 AND ANOTHER STATE OF HARYANA V/S KANHIYA LAL AND
41. RFA-1615-2021 ORS STATE OF HARYANA V/S TARA CHAND AND
42. RFA-1620-2021 ANOTHER STATE OF HARYANA AND ANOTHER V/S
43. RFA-1623-2021 KIRAN JAIN STATE OF HARYANA AND ANOTHER V/S
44. RFA-1634-2021 BIRPAL SINGH STATE OF HARYANA V/S SANGEETA
45. RFA-1637-2021 MAHAJAN AND ANOTHER STATE OF HARYANA V/S USHA SHARMA AND
46. RFA-1641-2021 ANOTHER STATE OF HARYANA V/S SHRI UPINDER
47. RFA-1643-2021 DHINSA AND ANOTHER STATE OF HARYANA V/S TEJ PAL AND
48. RFA-1644-2021 OTHERS STATE OF HARYANA V/S RAJ KUMAR AND
49. RFA-1655-2021 ANOTHER STATE OF HARYANA V/S CHARAN SINGH
50. RFA-1656-2021 AND ANOTHER STATE OF HARYANA V/S AMAR CHAND AND
51. RFA-1657-2021 ANOTHER 6 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -7- other connected cases STATE OF HARYANA V/S SMT LAXMI DEVI
52. RFA-1662-2021 AND ANOTHER STATE OF HARYANA V/S JAGDEV SINGH AND
53. RFA-1664-2021 ANOTHER STATE OF HARYANA V/S DIYANSHU JOSHI
54. RFA-1666-2021 AND ANOTHER STATE OF HARYANA V/S DAVINDER SINGH
55. RFA-1670-2021 AND ANOTHER STATE OF HARYANA V/S KULDEEP SINGH
56. RFA-1671-2021 AND ANOTHER STATE OF HARYANA V/S PRITAM SINGH
57. RFA-1676-2021 (DECEASED) THR. LRS. AND ANOTHER STATE OF HARYANA V/S JAI PARKASH AND
58. RFA-1677-2021 ANOTHER STATE OF HARYANA V/S LEELA DEVI AND
59. RFA-1682-2021 ANOTHER STATE OF HARYANA V/S TEJPAL AND
60. RFA-1684-2021 ANOTHER STATE OF HARYANA V/S BALWINDER SINGH
61. RFA-1685-2021 AND ORS STATE OF HARYANA V/S MRS. MEENA AND
62. RFA-1686-2021 OTHERS STATE OF HARYANA V/S ASHWANI KUMAR
63. RFA-1688-2021 AND OTHERS STATE OF HARYANA V/S HARBHAJAN SINGH
64. RFA-1691-2021 AND OTHERS STATE OF HARYANA V/S SATBIR SINGH AND
65. RFA-1693-2021 ANOTHER STATE OF HARYANA V/S SMT. AMARDEEP
66. RFA-1694-2021 KAUR AND ANOTHER STATE OF HARYANA V/S MOHINDER
67. RFA-1695-2021 PARKASH AND OTHERS STATE OF HARYANA V/S KARAM CHAND
68. RFA-1696-2021 AND ANOTHER 7 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -8- other connected cases STATE OF HARYANA V/S RAVINDER SINGH
69. RFA-1697-2021 AND ANOTHER STATE OF HARYANA V/S SITAWANTI AND
70. RFA-1699-2021 ANOTHER STATE OF HARYANA V/S SUNITA KUMARI
71. RFA-1703-2021 AND ANOTHER STATE OF HARYANA V/S CHANDER KANT
72. RFA-1706-2021 AND ANOTHER STATE OF HARYANA V/S RAM WATI AND
73. RFA-1707-2021 ANOTHER STATE OF HARYANA V/S SURINDER KUMAR
74. RFA-1708-2021 AND OTHERS STATE OF HARYANA V/S JASWANT SINGH
75. RFA-1709-2021 AND ANOTHER STATE OF HARYANA V/S RAM MURTI AND
76. RFA-1710-2021 ANOTHER STATE OF HARYANA V/S VARUN GIRDHAR
77. RFA-1712-2021 AND OTHERS STATE OF HARYANA V/S TARSEM LAL AND
78. RFA-1713-2021 ANOTHER STATE OF HARYANA V/S MADAN MOHAN
79. RFA-1714-2021 AND ANR STATE OF HARYANA V/S RAJINDER KUMAR
80. RFA-1715-2021 SHARMA AND ANR STATE OF HARYANA V/S SUTAPA AND
81. RFA-1716-2021 ANOTHER STATE OF HARYANA V/S BHAGIRATH CHAND
82. RFA-1717-2021 AND OTHERS STATE OF HARYANA AND ANOTHER V/S
83. RFA-1718-2021 HARPAL SINGH AND ORS STATE OF HARYANA V/S MEENA KAPOOR
84. RFA-1720-2021 AND ANOTHER STATE OF HARYANA V/S SHASHI BALA AND
85. RFA-1721-2021 OTHERS 8 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -9- other connected cases STATE OF HARYANA V/S RAJINDER SINGH
86. RFA-1722-2021 (HUF) KARTA AND ANR STATE OF HARYANA V/S TARANJEET KAUR
87. RFA-1723-2021 AND ANOTHER STATE OF HARYANA V/S ANURAG AND
88. RFA-1724-2021 ANOTHER STATE OF HARYANA V/S BABA PAGLANAND
89. RFA-1726-2021 THR. SPA AND ANOTHER STATE OF HARYANA V/S VARINDER KUMAR
90. RFA-1727-2021 SHARMA STATE OF HARYANA V/S DHARAM PAL AND
91. RFA-1728-2021 ANOTHER STATE OF HARYANA V/S KAMALJEET KAUR
92. RFA-1731-2021 AND ANOTHER STATE OF HARYANA V/S KULDEEP KAUR
93. RFA-1732-2021 AND ORS STATE OF HARYANA V/S RULDA SINGH AND
94. RFA-1735-2021 ANR STATE OF HARYANA V/S SMT. BHUPINDER
95. RFA-1736-2021 KAUR AND ANOTHER STATE OF HARYANA V/S ASHOK MALIK AND
96. RFA-1737-2021 ORS STATE OF HARYANA V/S NAVDEEP SINGH
97. RFA-1738-2021 AND ANR STATE OF HARYANA V/S R.K. SHARMA AND
98. RFA-1740-2021 ANOTHER STATE OF HARYANA V/S RAJ RANI AND
99. RFA-1742-2021 ANOTHER STATE OF HARYANA V/S SATWANT KAUR
100. RFA-1743-2021 AND ANR
101. RFA-1746-2021 STATE OF HARYANA V/S RAM PAUL AND ANR STATE OF HARYANA V/S GURMEET SINGH
102. RFA-1748-2021 AND ANOTHER
103. RFA-1752-2021 STATE OF HARYANA V/S SMT. RAKSHA DEVI 9 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -10- other connected cases ANR ORS STATE OF HARYANA V/S SADHU SINGH AND
104. RFA-1754-2021 OTHERS STATE OF HARYANA V/S MR. UMANG MALIK
105. RFA-1755-2021 AND ORS STATE OF HARYANA V/S SANJU SOOD AND
106. RFA-1759-2021 ANOTHER STATE OF HARYANA V/S KRISHNA DEVI AND
107. RFA-1760-2021 OTHERS STATE OF HARYANA V/S GIAN SINGH AND
108. RFA-1764-2021 ORS STATE OF HARYANA V/S GURPREET SINGH
109. RFA-1765-2021 AND ORS STATE OF HARYANA V/S JAI CHAND AND
110. RFA-1768-2021 ANOTHER STATE OF HARYANA V/S BIMLA WATI AND
111. RFA-1769-2021 ANOTHER STATE OF HARYANA V/S KUSUM LATA AND
112. RFA-1773-2021 ANR STATE OF HARYANA V/S GULSHAN SINGH
113. RFA-1774-2021 AND ANOTHER STATE OF HARYANA V/S KAMLA WATI AND
114. RFA-1775-2021 ANOTHER STATE OF HARYANA V/S DARIYA SINGH AND
115. RFA-1777-2021 ANOTHER STATE OF HARYANA V/S PARMOD KUMAR
116. RFA-1779-2021 AND OTHERS STATE OF HARYANA V/S DHANNA SINGH
117. RFA-1780-2021 AND ANOTHER STATE OF HARYANA V/S GANESH CHAND
118. RFA-1781-2021 SHARMA AND ANOTHER STATE OF HARYANA V/S PURAN CHAND AND
119. RFA-1782-2021 ANR
120. RFA-1784-2021 STATE OF HARYANA V/S SMT. SANTOSH AND 10 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -11- other connected cases ANOTHER STATE OF HARYANA V/S CHARAN SINGH
121. RFA-1788-2021 AND ANR STATE OF HARYANA AND ANOTHER V/S SMT.
122. RFA-1789-2021 SNEH SODHI STATE OF HARYANA V/S RATTAN SINGH AND
123. RFA-1791-2021 ANOTHER STATE OF HARYANA V/S PREM SINGH AND
124. RFA-1794-2021 ANOTHER STATE OF HARYANA V/S AMARJEET SINGH
125. RFA-1797-2021 AND ORS STATE OF HARYANA V/S SWARAN PAL KAUR
126. RFA-1801-2021 AND ORS STATE OF HARYANA V/S SHRI
127. RFA-1806-2021 MAHAKALESHWAR MANDIR AND ANR
128. RFA-1810-2021 STATE OF HARYANA V/S THAKUR DASS STATE OF HARYANA V/S RAKESH KUMAR
129. RFA-1815-2021 SOOD AND ANR STATE OF HARYANA V/S MATHURA DASS
130. RFA-1818-2021 AND ANOTHER STATE OF HARYANA V/S RAKAM SINGH AND
131. RFA-1821-2021 ORS STATE OF HARYANA V/S TARSEM SINGH AND
132. RFA-1826-2021 ANOTHER STATE OF HARYANA V/S KAMLA SHARMA
133. RFA-1831-2021 AND ANR
134. RFA-1832-2021 STATE OF HARYANA V/S JEET RAM AND ORS STATE OF HARYANA V/S PARMINDER KAUR
135. RFA-1834-2021 AND ANOTHER STATE OF HARYANA V/S JARNAIL SINGH AND
136. RFA-1840-2021 ANOTHER STATE OF HARYANA V/S MATU SINGH
137. RFA-1841-2021 (DECEASED) THROUGH LRS AND ANR
138. RFA-1842-2021 STATE OF HARYANA V/S PUSHPINDER 11 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -12- other connected cases KUMAR AND ANOTHER
139. RFA-1844-2021 STATE OF HARYANA V/S SUNITA AND ANR STATE OF HARYANA V/S BHAGIRATH CHAND
140. RFA-1845-2021 AND ANR STATE OF HARYANA V/S BHAGIRATH CHAND
141. RFA-1846-2021 AND ORS STATE OF HARYANA V/S DAVINDER SINGH
142. RFA-1848-2021 AND ANR STATE OF HARYANA AND ANOTHER V/S
143. RFA-1852-2021 ANANG PAL AND ANR STATE OF HARYANA V/S RAJESH KUMAR
144. RFA-1853-2021 SOOD AND ORS STATE OF HARYANA V/S VINOD KUMAR AND
145. RFA-1857-2021 ORS STATE OF HARYANA V/S JAGDISH LAL GARG
146. RFA-1858-2021 AND ANOTHER STATE OF HARYANA V/S NIRMAL SINGH AND
147. RFA-1859-2021 ANOTHER STATE OF HARYANA V/S SATINDER KAUR
148. RFA-1861-2021 AND OTHERS STATE OF HARYANA V/S PUSHPA VIHAR
149. RFA-1866-2021 HOUSE BUILDING WELFARE SOCIETY AND ANR STATE OF HARYANA V/S SUSHIL K SINGLA
150. RFA-1867-2021 AND OTHERS STATE OF HARYANA AND ANOTHER V/S
151. RFA-1868-2021 BHARAT PAL SINGH STATE OF HARYANA V/S CHANDER PARKASH
152. RFA-1869-2021 AND OTHERS STATE OF HARYANA V/S RAJ KUMAR
153. RFA-1870-2021 SHARMA STATE OF HARYANA V/S HARI KRISHAN AND
154. RFA-1871-2021 ANOTHER
155. RFA-1872-2021 STATE OF HARYANA V/S SMT. NIRMLA RANI 12 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -13- other connected cases AND ORS STATE OF HARYANA V/S VIVEK MOHAN AND
156. RFA-1875-2021 ANOTHER STATE OF HARYANA V/S JASWINDER SINGH
157. RFA-1876-2021 AND ANOTHER
158. RFA-1880-2021 STATE OF HARYANA V/S SUDARSHAN RANI STATE OF HARYANA V/S KULDEEP SINGH
159. RFA-1881-2021 AND ANR STATE OF HARYANA V/S SUBHASH CHAND
160. RFA-1882-2021 AND ANR STATE OF HARYANA V/S VEENA AND
161. RFA-1883-2021 OTHERS STATE OF HARYANA V/S HARINDERJIT SINGH
162. RFA-1885-2021 AND OTHERS STATE OF HARYANA V/S KAMLESH SHARMA
163. RFA-1886-2021 AND ANOTHER STATE OF HARYANA V/S AJAY BHANOT AND
164. RFA-1887-2021 ANR STATE OF HARYANA V/S ARJUN NATH THR.
165. RFA-1889-2021 GPA AND ANR
166. RFA-1890-2021 STATE OF HARYANA V/S RAMZAN AND ORS STATE OF HARYANA V/S SADHU SINGH AND
167. RFA-1891-2021 ANOTHER STATE OF HARYANA V/S KULWANT SINGH
168. RFA-1893-2021 AND ORS STATE OF HARYANA V/S SHASHI BALA AND
169. RFA-1894-2021 OTHERS STATE OF HARYANA V/S HARPREET SINGH
170. RFA-1895-2021 ANAND AND OTHERS STATE OF HARYANA V/S RAJINDER SINGH
171. RFA-1896-2021 ALIAS NARINDER SINGH AND ANOTHER STATE OF HARYANA V/S GURMEET SINGH
172. RFA-1898-2021 AND ANR
173. RFA-1899-2021 STATE OF HARYANA V/S PARVEEN KUMAR 13 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -14- other connected cases THR. SPA AND ANR STATE OF HARYANA V/S SMT. PHULLA RANI
174. RFA-1900-2021 AND OTHERS STATE OF HARYANA V/S SIDHARTH THR. GPA
175. RFA-1901-2021 AND ANOTHER STATE OF HARYANA V/S JAI KARAN AND
176. RFA-1902-2021 ANOTHER STATE OF HARYANA V/S MRS. SHANTI
177. RFA-1903-2021 BHARDWAJ AND ANOTHER STATE OF HARYANA V/S SMT. SITO DEVI AND
178. RFA-1904-2021 ANR STATE OF HARYANA V/S HARDEV SINGH AND
179. RFA-1905-2021 OTHERS STATE OF HARYANA V/S PANDIT ACHHRU
180. RFA-1906-2021 RAM SHARMA THR. LRS.
STATE OF HARYANA V/S GURMEET SINGH
181. RFA-1907-2021 AND OTHERS STATE OF HARYANA AND ANOTHER V/S
182. RFA-1908-2021 KARAM SINGH SINCE DECEASED THROUGH HIS LRS STATE OF HARYANA V/S MADAN LAL AND
183. RFA-1909-2021 ORS STATE OF HARYANA V/S SUNIL DUTT MISSER
184. RFA-1910-2021 AND ORS STATE OF HARYANA V/S RAM GOPAL AND
185. RFA-1911-2021 ANOTHER STATE OF HARYANA V/S HARI KISHAN
186. RFA-1912-2021 DECEASED THROUGH HIS LRS AND ANR STATE OF HARYANA V/S GURSEWAK SINGH
187. RFA-1913-2021 AND ANR.
STATE OF HARYANA V/S VIJAY KUMAR AND
188. RFA-1914-2021 ANOTHER STATE OF HARYANA V/S RANJEET SINGH
189. RFA-1915-2021 AND OTHERS 14 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -15- other connected cases STATE OF HARYANA V/S GURDEV SINGH AND
190. RFA-1916-2021 ANR STATE OF HARYANA V/S SMT. NIRMLA WATI
191. RFA-1917-2021 AND ANOTHER STATE OF HARYANA AND ANOTHER V/S
192. RFA-1919-2021 NASIRUDIN GORKHI ALIAS PREM NATH STATE OF HARYANA V/S PAWAN KUMAR
193. RFA-1921-2021 SHARMA AND ANOTHER STATE OF HARYANA V/S PAWAN KUMARI
194. RFA-1922-2021 AND ANOTHER STATE OF HARYANA V/S PRITAM KAUR AND
195. RFA-1923-2021 OTHERS
196. RFA-1925-2021 STATE OF HARYANA V/S NITISH AND OTHERS STATE OF HARYANA V/S PARAMJEET SINGH
197. RFA-1926-2021 AND ANOTHER STATE OF HARYANA V/S RAJINDER KUMAR
198. RFA-1929-2021 SHARMA STATE OF HARYANA V/S VINOD BALA SETH
199. RFA-1930-2021 AND ANOTHER STATE OF HARYANA V/S DHARAM SINGH
200. RFA-1931-2021 AND OTHERS STATE OF HARYANA V/S HARPAL SINGH AND
201. RFA-1932-2021 ANOTHER STATE OF HARYANA V/S MAHAVIR SHARMA
202. RFA-1934-2021 AND ANR STATE OF HARYANA V/S JATIN GUGLANI
203. RFA-1937-2021 AND ANOTHER STATE OF HARYANA V/S KAMAL RAJ AND
204. RFA-1939-2021 OTHERS STATE OF HARYANA V/S KAMLESH AND
205. RFA-1940-2021 ANOTHER STATE OF HARYANA V/S KARAM CHAND
206. RFA-1944-2021 AND OTHERS
207. RFA-1945-2021 STATE OF HARYANA V/S SADHU SINGH AND 15 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -16- other connected cases ANOTHER STATE OF HARYANA V/S MRS NEELAM
208. RFA-1946-2021 SHARMA AND ANR STATE OF HARYANA V/S MEWA SINGH AND
209. RFA-1949-2021 ANOTHER STATE OF HARYANA V/S DARSHAN SINGH
210. RFA-1950-2021 AND OTHERS STATE OF HARYANA V/S SHIMLA WATI AND
211. RFA-1955-2021 ANOTHER STATE OF HARYANA V/S SURJIT KAUR AND
212. RFA-1961-2021 ANOTHER STATE OF HARYANA V/S BHAGWAN DASS
213. RFA-1962-2021 GUPTA AND OTHERS STATE OF HARYANA V/S TRILOK SINGH AND
214. RFA-1966-2021 OTHERS STATE OF HARYANA V/S SMT. RANJI CHUG
215. RFA-1973-2021 AND ANOTHER STATE OF HARYANA V/S THE NEW SHIVALIK
216. RFA-1975-2021 CO OP HOUSE BUILDING SOCIETY LTD.AND ANR STATE OF HARYANA V/S JAGMOHAN AND
217. RFA-1976-2021 OTHERS STATE OF HARYANA V/S SMT SANTOSH
218. RFA-1978-2021 GOYAL AND ANOTHER STATE OF HARYANA V/S SMT. KULWANT
219. RFA-1979-2021 KAUR AND ANR STATE OF HARYANA V/S NAVEEN GUPTA
220. RFA-1982-2021 AND ANOTHER STATE OF HARYANA V/S KANSHI RAM AND
221. RFA-1983-2021 ANOTHER STATE OF HARYANA AND ANOTHER V/S SMT.
222. RFA-1984-2021 MEENA SACHDEV STATE OF HARYANA AND OTHERS V/S
223. RFA-1985-2021 PAWAN GIRI AND OTHERS 16 of 17 ::: Downloaded on - 01-05-2022 07:53:23 ::: RFA-1546-2021(O&M) and -17- other connected cases STATE OF HARYANA V/S RAMESH CHAND
224. RFA-1987-2021 BANSAL AND ANOTHER STATE OF HARYANA V/S SUMIT SINGLA AND
225. RFA-1988-2021 ANOTHER STATE OF HARYANA V/S VEENA ANAND AND
226. RFA-1990-2021 ANR STATE OF HARYANA V/S NIRMALA MAINI
227. RFA-1991-2021 AND ANR STATE OF HARYANA V/S RAKESH KUMAR
228. RFA-1997-2021 AND ANOTHER STATE OF HARYANA V/S SURINDER PAL AND
229. RFA-1999-2021 ANR STATE OF HARYANA V/S BALWINDER KAUR
230. RFA-2000-2021 AND ANOTHER STATE OF HARYANA V/S THE NEW SUPER
231. RFA-2002-2021 SHIVALIK COOP HOUSING BUILDING SOCIETY LTD. AND OTHERS STATE OF HARYANA V/S KAKA SINGH AND
232. RFA-2133-2021 ORS STATE OF HARYANA V/S DEVINDER KUMAR
233. RFA-2168-2021 AND ANOTHER (ANIL KSHETARPAL) JUDGE 17 of 17 ::: Downloaded on - 01-05-2022 07:53:23 :::