Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 64, Cited by 0]

Calcutta High Court (Appellete Side)

Baishakhi Bhattacharyya (Chatterjee) ... vs State Of West Bengal & Ors on 13 March, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

13.03.2024
Item Nos.21 to 369 (ML)
Ct. No.29
DD/SD/AD/




                          WPA 30649 of 2016
                Baishakhi Bhattacharyya (Chatterjee) & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                           WPA 2613 of 2018
                               Basanta Das
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22522 of 2018
                     Saddam Hossain Biswas & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22523 of 2018
                            Purbita Ray & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22550 of 2018
                         Prasanta Mandal & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22773 of 2018
                            Jearul Islam & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22780 of 2018
                        Kapil Kumar Mistry & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22782 of 2018
                           Sk. Insan Ali & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22785 of 2018
                            Rupali Nath & ors.
                                    Vs.
                       State of West Bengal & ors.
                                    With
                          WPA 22973 of 2018
                           Senarul Islam & ors.
                       2




                     Vs.
         State of West Bengal & ors.
                     With
            WPA 16844 of 2019
               Swagata Biswas
                     Vs.
         State of West Bengal & ors.
                     With
            WPA 18355 of 2019
             IA NO: CAN/1/2020
               Mousumi Mondal
                     Vs.
W.B. Central School Service Commission & ors.
                     With
            WPA 19273 of 2019
                Mamoni Basak
                     Vs.
         State of West Bengal & ors.
                     With
            WPA 19278 of 2019
               Masuma Parveen
                     Vs.
         State of West Bengal & ors.
                     With
            WPA 19749 of 2019
              Chandra Rani Paul
                     Vs.
         State of West Bengal & ors.
                     With
            WPA 20404 of 2019
               Julekha Mandal
                     Vs.
        State of West Bengal & Ors.
                     With
            WPA 20776 of 2019
               Phalguni Rakshit
                      Vs
        State of West Bengal & Ors.
                     With
            WPA 20778 of 2019
                Soma Biswas
                     Vs.
        State of West Bengal & Ors.
                     With
            WPA 21665 of 2019
           Biswajit Debnath & ors.
                     With
         State of West Bengal & ors.
                     With
            WPA 18100 of 2019
                Pradyut Dutta
                     Vs.
         State of West Bengal & ors.
                     with
                            3




                 WPA 18627 of 2019
                Haimanti Kundu & Ors.
                           Vs.
  West Bengal Central School Service Commission & Ors.
                          with
                 WPA 20045 of 2019
                    Debashree Patra
                           Vs.
                    WBCSSC & anr.
                          With
                 WPA 21923 of 2019
                   Kartick Sau & anr.
                           Vs.
              State of West Bengal & ors.
                          with
                 WPA 22119 of 2019
                  IA NO:CAN/1/2020
                    Shampa Sarkar
                           Vs.
    The WB Central School Service Commission & anr.
                          With
                 WPA 23259 of 2019
                    Satadal Mondal
                           Vs.
              State of West Bengal & ors.
                          With
                 WPA 23454 of 2019
                 Mahasin Kamal & ors.
                           Vs.
              State of West Bengal & ors.
                          With
                 WPA 23946 of 2019
               Moumita Samanta & ors.
                           Vs.
     W.B. Central School Service Commission & ors.
                          With
                  WPA 4835 of 2020
                     Md. Jinnat Sk
                           Vs.
              State of West Bengal & ors.
                          with
                  WPA 8078 of 2020
                   Nadia Parvin Mou
                           Vs.
The West Bengal Central School Service Commission & ors.
                          With
                  WPA 8555 of 2020
                      Ajoy Mondal
                           Vs.
  West Bengal Central School Service Commission & anr.
                          With
                 WPA 11455 of 2020
                    Mallika Thander
                           Vs.
                            4




The West Bengal Central School Service Commission & anr.
                           with
                  WPA 7592 of 2021
                    Rina Karmakar
                            Vs.
              State of West Bengal & ors.
                           With
                  WPA 8003 of 2021
                    Amarjeet Kumar
                            Vs.
              State of West Bengal & Ors.
                           With
                  WPA 8264 of 2021
                Hafizur Rahaman & anr.
                            Vs.
              State of West Bengal & ors.
                           With
                 WPA 10938 of 2021
                  IA NO:CAN/1/2021
                     (file in dept.)
                Tridib Sundar Bahadur
                            Vs.
              State of West Bengal & ors.
                           with
                 WPA 10947 of 2021
                  IA NO:CAN/1/2024
                    Gobinda Mandal
                            Vs.
              State of West Bengal & ors.
                           With
                 WPA 10949 of 2021
                     Prasanta Das
                            Vs.
              State of West Bengal & ors.
                           With
                 WPA 10960 of 2021
                       Sudip Bala
                            Vs.
              State of West Bengal & ors.
                           With
                 WPA 13700 of 2021
                 IA NO: CAN/3/2023
                     CAN/4/2023
                     CAN/5/2023
                     CAN/6/2023
                     CAN/8/2023
                    CAN/13/2023
                    CAN/16/2023
                    CAN/17/2023
                    CAN/18/2023
                    CAN/20/2023
                    CAN/21/2023
                    CAN/22/2023
                    CAN/23/2023
                5




        CAN/24/2024
        CAN/25/2024
        CAN/26/2024
        CAN/27/2024
        CAN/28/2024
        CAN/29/2024
        CAN/30/2024
        CAN/31/2024
        CAN/32/2024
      Setab Uddin & ors.
               Vs.
The State of West Bengal & ors.
              With
     WPA 13701 of 2021
     IA NO: CAN/1/2022
    Md Abdul Gani Ansari
               Vs.
  State of West Bengal & ors.
              With
     WPA 13721 of 2021
         (File in dept.)
          Sovan Kundu
               Vs.
  State of West Bengal & ors.
              With
     WPA 13727 of 2021
         (File in dept.)
       Suvankar Mondal
               Vs.
  State of West Bengal & ors.
              with
     WPA 13863 of 2021
        Shireen Mustafi
               Vs.
  State of West Bengal & ors.
              With
     WPA 13885 of 2021
          Kanai Haldar
               Vs.
  State of West Bengal & ors.
              With
     WPA 15137 of 2021
         (File in dept.)
   Md Ismail Hossain & anr.
               Vs.
  State of West Bengal & ors.
              With
     WPA 15154 of 2021
         (File in dept.)
          Ainal Hoque
               Vs.
  State of West Bengal & ors.
              with
     WPA 16443 of 2021
              6




     Ruksana Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 16444 of 2021
  Samsuzzaman Mondal
             Vs.
State of West Bengal & ors.
            With
   WPA 16448 of 2021
        Runa Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 16450 of 2021
       Nasrin Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 16476 of 2021
     Md Masikul Anam
             Vs.
State of West Bengal & ors.
            with
   WPA 16481 of 2021
Mostafizur Rahaman & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16484 of 2021
      Ashoke Biswas
             Vs.
State of West Bengal & ors.
            With
   WPA 16487 of 2021
       Sukanta Malik
             Vs.
State of West Bengal & ors.
            With
   WPA 16489 of 2021
       Pallabi Naskar
             Vs.
State of West Bengal & ors.
            With
   WPA 16505 of 2021
         Rekha Roy
             Vs.
State of West Bengal & ors.
            With
   WPA 16519 of 2021
      Prasanta Barui
             Vs.
State of West Bengal & ors.
            With
              7




   WPA 16858 of 2021
    Bilkis Khatun & anr.
             Vs.
State of West Bengal & ors.
            with
   WPA 16859 of 2021
  Ishita Debsarma & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16860 of 2021
Radhabendra Garai & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16879 of 2021
   Tama Hossain & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16880 of 2021
    Rubia Khatun & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16889 of 2021
     Rakibur Sk & ors.
             Vs.
State of West Bengal & ors.
            with
   WPA 16896 of 2021
   Shrabani Saha & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16902 of 2021
    Soma Biswas & ors.
             Vs.
State of West Bengal & ors.
            with
   WPA 16930 of 2021
    Anima Ghosh & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16948 of 2021
       Poli Das& ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 16960 of 2021
     Md. Tasiul Haque
             Vs.
State of West Bengal & ors.
              8




            With
   WPA 16968 of 2021
   Mithun Sarkar & ors.
             Vs.
State of West Bengal & ors.
            with
   WPA 17273 of 2021
   IA NO: CAN/1/2022
       Nasrin Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 18379 of 2021
   Kalyan Mandal & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18381 of 2021
   IA NO: CAN/1/2023
Sarmin Nahar Khatun & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18383 of 2021
    Barnali Saha & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18385 of 2021
    IA NO:CAN/1/2023
   Haimanti Bitter & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18387 of 2021
     Baki Balla & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18388 of 2021
 Mogibar Rahaman & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18460 of 2021
       (File in dept.)
        Saranjit Roy
             Vs.
State of West Bengal & ors.
            with
   WPA 18470 of 2021
     Hara Sankar Roy
             Vs.
State of West Bengal & ors.
              9




            With
   WPA 18487 of 2021
   Prokash Ghosh & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 18491 of 2021
          Amit Let
             Vs.
State of West Bengal & ors.
            With
   WPA 18496 of 2021
       Atikuzzaman
             Vs.
State of West Bengal & ors.
            With
   WPA 18499 of 2021
        Rijia Begum
             Vs.
State of West Bengal & ors.
            With
   WPA 18801 of 2021
     Sangita Banerjee
             Vs.
State of West Bengal & ors.
            With
   WPA 18994 of 2021
        Lipi Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 18995 of 2021
       Samim Islam
             Vs.
State of West Bengal & ors.
            With
   WPA 19475 of 2021
      Dilruba Khatun
             Vs.
State of West Bengal & ors.
            With
   WPA 19477 of 2021
        Shilpa Patra
             Vs.
State of West Bengal & ors.
            With
   WPA 19478 of 2021
       Monoj Ghosh
             Vs.
State of West Bengal & ors.
            With
   WPA 19580 of 2021
       Sewly Khatun
             Vs.
                     10




          State of West Bengal & ors.
                      With
             WPA 20906 of 2021
            Prosanta Ruidas & ors.
                       Vs.
          State of West Bengal & ors.
                      with
             WPA 21258 of 2021
              Barnali Dhar & ors.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21261 of 2021
               Toyab Rahaman
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21263 of 2021
              Samim Seikh & anr.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21266 of 2021
           Sumaitrai Biswas & anr.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21267 of 2021
             Md Jasimuddin & ors.
                       Vs.
          State of West Bengal & ors.
                      with
             WPA 21268 of 2021
                  Anup Gupta
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21317 of 2021
               Rathin Roy & ors.
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 21430 of 2021
Priyanka Dutta Samaddar @ Priyanka Samaddar
                       Vs.
          State of West Bengal & ors.
                      With
              WPA 781 of 2022
                   Sudip Saha
                       Vs.
          State of West Bengal & ors.
                      With
             WPA 1618 of 2022
                 (File in dept.)
              11




      Dipti Saha & anr.
              Vs.
 State of West Bengal & ors.
             with
    WPA 5538 of 2022
     IA NO:CAN/2/2022
         CAN/3/2022
         CAN/4/2024
         CAN/5/2024
         CAN/6/2024
         Anindita Bera
              Vs.
 State of West Bengal & ors.
             With
    WPA 5786 of 2022
      Rajkumar Middya
              Vs.
 State of West Bengal & ors.
             With
    WPA 5788 of 2022
         Papia Tahmin
              Vs.
 State of West Bengal & ors.
             With
    WPA 6550 of 2022
      Pamela Das & ors.
               vs.
 State of West Bengal & ors.
             With
    WPA 7201 of 2022
        (File in dept.)
   Shampa Biswas & ors.
              Vs.
 State of West Bengal & ors.
             with
    WPA 7346 of 2022
  Salauddin Hossain & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 7347 of 2022
Meherunnessa Khatun & ors.
              Vs.
 State of West Bengal & ors.
             With
    WPA 8059 of 2022
    IA NO: CAN/1/2024
          Soma Sinha
              Vs.
 State of West Bengal & ors.
             With
    WPA 16935 of 2022
       Amit Karmakar
              Vs.
                      12




        State of West Bengal & ors.
                    with
           WPA 20389 of 2022
               (File in dept.)
            IA NO: CAN/1/2022
            Md Rukumuddin Sk
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21207 of 2022
          Gobinda Mandal & anr.
                     Vs.
The Vice Chancellor, Jiwaji University & ors.
                    with
           WPA 21332 of 2022
        Suman Chakraborty & ors.
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21334 of 2022
         Srikanta Chatterjee & ors.
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21340 of 2022
         Debasmita Pradhan & ors.
                     Vs.
        State of West Bengal & ors.
                    with
           WPA 21344 of 2022
          Madhusudan Pal & ors.
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21346 of 2022
           Moumita Ghosh & ors.
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21349 of 2022
           Sk Hasib Imam & ors.
                     Vs.
        State of West Bengal & ors.
                    With
           WPA 21350 of 2022
           Swarup Sarkar & ors.
                     Vs.
        State of West Bengal & ors.
                    with
           WPA 25380 of 2022
            IA NO: CAN/1/2023
                CAN/3/2023
                CAN/4/2023
                CAN/5/2023
              13




       CAN/6/2024
       CAN 7/2024
 Subhamay Bhunia & ors.
            Vs.
State of West Bengal & ors.

            With
   WPA 26770 of 2022
     Prabir Chatterjee
             Vs.
State of West Bengal & ors.
            With
   WPA 27886 of 2022
       (File in dept.)
   Sk Mustafa Ali & ors.
             Vs.
State of West Bengal & ors.
            With
   WPA 28197 of 2022
       (File in dept.)
          Riya Pal
             Vs.
State of West Bengal & ors.
            with
     MAT 85 of 2023
      CAN 3 of 2024

  Gopinath Bhanja & Ors.
           Vs.
    Setab Uddin & Ors
           With
            .

MAT 124 of 2023 Hafizur Rahaman & Ors.

Vs. Setab Uddin With MAT 244 of 2023 IA No.: CAN/1/2023 Soumen Kumar Das & Ors.

Vs. State of West Bengal & Ors.

With MAT 245 of 2023 Arup Sarkar & Ors.

Vs. Subhamay Bhunia & Ors.

With 14 MAT 290 of 2023 Pritisha Das & ors.

Vs. Subhamay Bhunia & ors.

With MAT 304 of 2023 Nirupam Das & ors.

Vs. State of West Bengal & ors.

With WPA 362 of 2023 CAN 1 of 2023 Shyamal Dutta & Ors.

Vs. State of West Bengal & Ors.

With MAT 557 of 2023 IA NO: CAN/1/2023 Brajadulal Giri & ors.

Vs. State of West Bengal & ors.

With WPA 1062 of 2023 Kushik Ghosh & anr.

Vs. State of West Bengal & ors.

with WPA 1066 of 2023 Rima Dutta Vs. State of West Bengal & Ors.

With WPA 1070 of 2023 Rumpa Mondal Vs. State of West Bengal & ors.

With WPA 1072 of 2023 Laltu Mistry Vs. State of West Bengal & Ors.

With WPA 1075 of 2023 Soumen Biswas Vs. State of West Bengal & Ors.

With WPA 1369 of 2023 Gopal Manna & ors.

Vs. State of West Bengal & Ors.

With WPA 1466 of 2023 15 Taimur Rahaman & anr.

Vs. State of West Bengal & Ors.

With WPA 3771 of 2023 Sultana Khatun & anr.

Vs. State of West Bengal & Ors.

With WPA 4206 of 2023 Mousumi Khatun Vs. State of West Bengal & Ors.

With WPA 4841 of 2023 Biman Mondal Vs. State of West Bengal & Ors.

With WPA 4989 of 2023 Sanchita Das & ors.

Vs. State of West Bengal & Ors.

With WPA 5087 of 2023 Lopa Mudra Naskar Vs. State of West Bengal & Ors.

With WPA 5379 of 2023 Sewli Ghosh & anr.

Vs. State of West Bengal & Ors.

With WPA 5604 of 2023 Ratan Bauldas & ors.

Vs. State of West Bengal & Ors.

With WPA 5609 of 2023 Samima Yasmin & anr.

Vs. State of West Bengal & Ors.

With WPA 2081 of 2023 16 (File in dept.) Ali Zinna & ors.

Vs. State of West Bengal & ors.

With WPA 2149 of 2023 Sukanta Malik Vs. State of West Bengal & ors.

with WPA 2151 of 2023 Subir Naskar Vs. State of West Bengal & ors.

with WPA 2154 of 2023 Atul Ali Mollick Vs. State of West Bengal & ors.

with WPA 2172 of 2023 Monia Khatun Vs. State of West Bengal & ors.

with WPA 2175 of 2023 (File in dept.) Asanur Ali Mallick Vs. State of West Bengal & ors.

with WPA 2179 of 2023 (File in dept.) Sampa Debnath Vs. State of West Bengal & ors.

with WPA 2182 of 2023 Sk Ekramul Ali Vs. State of West Bengal & ors.

with WPA 2215 of 2023 Hirak Sinha Roy & ors.

Vs. State of West Bengal & ors.

with 17 WPA 2496 of 2023 Riya Roy Khanra Vs. State of West Bengal & Ors.

With WPA 2760 of 2023 Barnali Saha Vs. State of West Bengal & ors.

With WPA 2967 of 2023 Gopinath Bhanja & ors.

Vs. State of West Bengal & ors.

With WPA 2984 of 2023 Shrabanti Halder Vs. State of West Bengal & ors.

With WPA 3126 of 2023 (File in dept.) Subrata Ghosh & ors.

Vs. State of West Bengal & ors.

with WPA 3399 of 2023 Shraboni Dutta & Anr.

Vs. State of West Bengal & Ors.

With WPA 3652 of 2023 Abbus Sk.

Vs. State of West Bengal & Ors.

With WPA 3658 of 2023 Rumpa Kar Vs. State of West Bengal & Ors.

With WPA 3661 of 2023 Paramita Rit Vs. State of West Bengal & Ors.

With WPA 3664 of 2023 Ratan Let Vs. State of West Bengal & Ors.

With WPA 3666 of 2023 Sumaitri Biswas & ors.

18

Vs. State of West Bengal & Ors.

With WPA 3846 of 2023 CAN/1/2024 Baby Biswas & Anr.

Vs. State of West Bengal & Ors.

With WPA 3859 of 2023 Asima Nayak.

Vs. State of West Bengal & Ors.

With WPA 3926 of 2023 Lubana Parvin Vs. State of West Bengal & Ors.

With WPA 3931 of 2023 Pallabi Naskar Vs. State of West Bengal & Ors.

With WPA 3935 of 2023 Ganesh Mahata.

Vs. State of West Bengal & Ors.

With WPA 3990 of 2023 Suvadip Manna Vs. State of West Bengal & Ors.

With WPA 4117 of 2023 File lying in Court Room no.18 Kalyan Kumar Giri Vs. State of West Bengal & ors.

with WPA 4213 of 2023 Pragati Saha Vs. State of West Bengal & ors.

With WPA 4313 of 2023 Sarama Ghosh Vs. State of West Bengal & Ors.

With WPA 4522 of 2023 Sreenandaa Bhattacharyya & ors.

19

Vs. State of West Bengal & ors.

with WPA 4556 of 2023 Susmita Pal & ors.

Vs. State of West Bengal & ors.

with WPA 5134 of 2023 Ananya Mahapatra Vs. The State of West Bengal & ors.

With WPA 5464 of 2023 Sima Ghosh Vs. State of West Bengal & ors.

with WPA 5526 of 2023 Namita Adak & ors.

Vs. State of West Bengal & ors.

With WPA 5531 of 2023 Hasanur Jaman and anr.

Vs. State of West Bengal & ors.

With WPA 5797 of 2023 Prasanjit Paul & ors.

Vs. State of West Bengal & ors.

With WPA 5799 of 2023 Md Mamun Rasid & ors.

Vs. State of West Bengal & ors.

with WPA 5953 of 2023 Brajadulal Giri & ors.

Vs. State of West Bengal & ors.

With WPA 6164 of 2023 Sanatan Mondal & Ors.

Vs. State of West Bengal & Ors.

With WPA 6210 of 2023 Jhuma Malakar Vs. State of West Bengal & ors.

With 20 WPA 6213 of 2023 Jui Barman Vs. State of West Bengal & ors.

with WPA 6282 of 2023 Pratima Maiti, Vs. State of West Bengal & ors.

With WPA 6577 of 2023 Kuheli Ghosh and others Vs. State of West Bengal & ors.

With WPA 6854 of 2023 Nafisa Khatun Vs. State of West Bengal & ors.

With WPA 6859 of 2023 Shaoli Mukherjee Vs. State of West Bengal & ors.

with WPA 6915 of 2023 Arpita Hazra Vs. State of West Bengal & Ors.

with WPA 7370 of 2023 Palash Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 7528 of 2023 (File in dept.) Setab Uddin & ors.

Vs. State of West Bengal & ors.

With WPA 7831 of 2023 Jayati Pal Vs. State of West Bengal & ors.

with WPA 7952 of 2023 Supriti Paria Vs. State of West Bengal & ors.

With WPA 9105 of 2023 Pravati Das Vs. 21 State of West Bengal & Ors.

With WPA 9327 of 2023 Krishnendu Duta & ors.

Vs. State of West Bengal & ors.

With WPA 10387 of 2023 Rita Gayen Vs. State of West Bengal & ors.

with WPA 10614 of 2023 IA NO: CAN/1/2023 Khayrul Anam Mondal & anr.

Vs. State of West Bengal & ors.

With WPA 12557 of 2023 (File in dept.) Md. Golam Yeasdani & ors.

Vs. State of West Bengal & ors.

With WPA 13588 of 2023 Mithun Sarkar & ors.

Vs. State of West Bengal & ors.

With WPA 14824 of 2023 Prabir Chatterjee Vs. State of West Bengal & ors.

with WPA 17679 of 2023 Aribillah Gazi Vs. State of West Bengal & ors.

With WPA 18401 of 2023 (File in dept.) Jagannath Sadhukhan & ors.

Vs. State of West Bengal & ors.

With WPA 19126 of 2023 Nazima Begum Vs. State of West Bengal & ors.

With WPA 19604 of 2023 Arpita Seth Vs. 22 State of West Bengal & ors.

With WPA 19605 of 2023 Arnab Datta Vs. State of West Bengal & ors.

With WPA 19869 of 2023 Bibhas Biswas Vs. State of West Bengal & ors.

With WPA 21000 of 2023 (File in dept.) Pradyut Ghosh.

Vs. State of West Bengal & ors.

With WPA 21211 of 2023 (File in dept.) Priyanka Mukhopadhyay.

Vs. State of West Bengal & ors.

With WPA 22796 of 2023 Taslim Arif Vs. State of West Bengal & ors.

with WPA 23761 of 2023 Barnali Saha Vs. State of West Bengal & Ors.

With WPA 24247 of 2023 Aditi Jana Vs. State of West Bengal & ors.

with WPA 26848 of 2023 Yakub Alam Vs. State of West Bengal & Ors.

with WPA 366 of 2024 Suman Kumar Dey Vs. State of West Bengal & ors.

With WPA 13113 of 2018 23 Tulasi Santra Vs. State of West Bengal & ors.

with WPA 18034 of 2018 Krishnapada Mondal Vs. State of West Bengal & ors.

with WPA 20034 of 2019 Mahadeb Duley & ors.

Vs. State of West Bengal & ors.

With WPA 3665 of 2021 Srikanta Mandal & ors.

Vs. State of West Bengal & ors.

With WPA 10772 of 2021 Tathagata Nandy & ors.

Vs. State of West Bengal & ors.

with WPA 12266 of 2021 IA NO: CAN/1/2021 CAN/2/2021 CAN/3/2021 CAN/4/2021 CAN/5/2021 CAN/6/2022 CAN/8/2024 CAN/9/2024 Sandeep Prasad & ors.

Vs. State of West Bengal & ors.

With WPA 17068 of 2021 (File in dept.) Jhantu Das & ors.

Vs. State of West Bengal & ors.

with WPA 18585 of 2021 IA NO: CAN/5/2023 CAN/6/2024 CAN/7/2024 CAN/8/2024 CAN 9/2024 CAN/10/2024 Luxmi Tunga & ors.

24

Vs. State of West Bengal & ors.

with WPA 19977 of 2021 Milan Roy & ors.

Vs. State of West Bengal & ors.

With WPA 20070 of 2021 Rishav Sarkar.

Vs. State of West Bengal & ors.

With WPA 6754 of 2022 Sanchita Payra Chanda & ors.

Vs. State of West Bengal & ors.

with WPA 8598 of 2022 Anirban Bhattacharya Vs. State of West Bengal & ors.

With WPA 10211 of 2022 Most Nur Momtaj & ors.

Vs. State of West Bengal & ors.

with WPA 14630 of 2022 (File in dept.) Soumen Bhattacharya & ors.

Vs. State of West Bengal & ors.

with WPA 14670 of 2022 Delip Ruidas Vs. State of West Bengal & Ors.

With WPA 15359 of 2022 Sovan Sahoo & ors.

Vs. State of West Bengal & ors.

with WPA 19053 of 2022 Tonmay Bera & Ors.

Vs. State of West Bengal & Ors.

With WPA 19916 of 2022 Jayanta Das & ors.

Vs. 25 State of West Bengal & ors.

With WPA 20028 of 2022 Sanjib Maity & ors.

Vs. State of West Bengal & ors.

with WPA 27164 of 2022 Sarbani Mondal Vs. State of West Bengal & ors.

With WPA 27166 of 2022 Asha Singha Vs. State of West Bengal & ors.

With WPA 27168 of 2022 Arjun Barui & ors.

Vs. State of West Bengal & ors.

With MAT 250 of 2023 IA NO:CAN/1/2023 CAN/2/2023 CAN/3/2023 Achinta Kr. Mondal Vs. State of West Bengal & ors.

with MAT 259 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 CAN 3 of 2023 CAN 4 of 2024 Samiran Maity & ors.

Vs. Laxmi Tunga & ors.

With MAT 274 of 2023 IA No.: CAN 1 of 2023 Achinta Kr Mondal & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 275 of 2023 Aritra Saha Vs. Laxmi Tunga & ors.

with MAT 276 of 2023 IA No.: CAN/ 1/ 2023 26 CAN/ 2/2023 Susovan Satpathi & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 284 of 2023 IA No.: CAN 1 of 2023 CAN 2 of 2023 Arnab Paul Chowdhury & Ors.

Vs. Laxmi Tunga & Ors.

With MAT 318 of 2023 IA NO:CAN/1/2023 Rakhi Das Maity & ors.

Vs. Laxmi Tunga With MAT 334 of 2023 IA NO:CAN/1/2023 Prodip Kumar Roy & ors.

Vs. Laxmi Tunga & ors.

With MAT 336 of 2023 IA NO:CAN/1/2023 Bablu Sardar & ors.

Vs. Laxmi Tunga & ors.

With MAT 338 of 2023 IA NO:CAN/1/2023 Pandab Gorai & ors.

Vs. Laxmi Tunga & ors.

With MAT 342 of 2023 IA NO:CAN/1/2023 Tanmoy Dey and ors.

Vs. Laxmi Tunga & ors.

With MAT 343 of 2023 IA NO:CAN/1/2023 Gobinda Biswas & ors.

Vs. Laxmi Tunga & ors.

With MAT 344 of 2023 IA NO:CAN/1/2023 Juel Sarkar & ors.

27

Vs. Laxmi Tunga & ors.

With MAT 345 of 2023 IA NO:CAN/1/2023 Nuralam Sk. & ors.

Vs. Laxmi Tunga & ors.

With MAT 346 of 2023 IA NO:CAN/1/2023 Papiya Dutta & ors.

Vs. Laxmi Tunga & ors.

With MAT 358 of 2023 IA NO:CAN/1/2023 Biplab Sarkar & ors.

Vs. Laxmi Tunga & ors.

With MAT 359 of 2023 IA NO:CAN/1/2023 Nimai Barman & ors.

Vs. Laxmi Tunga & ors.

With MAT 361 of 2023 IA NO:CAN/1/2023 Anup Dutta & ors.

Vs. Laxmi Tunga & ors.

With MAT 382 of 2023 IA NO:CAN/1/2023 Bishnupriya Mondal & ors.

Vs. Laxmi Tunga & ors.

With WPA 20022 of 2019 Pampa Biswas Vs. State of West Bengal & ors.

With WPA 20029 of 2019 Mallika Mandal & anr.

Vs. State of West Bengal & ors.

with WPA 20039 of 2019 Javed Hyder & ors.

Vs. State of West Bengal & ors.

with 28 WPA 3654 of 2021 Saikat Adhikari & ors.

Vs. State of West Bengal & ors.

With WPA 10764 of 2021 Prasenjit Mandal & ors.

Vs. State of West Bengal & ors.

with WPA 12270 of 2021 IA NO:CAN/1/2022 CAN/2/2022 CAN/3/2022 CAN/7/2023 CAN/8/2024 CAN/9/2024 CAN/10/2024 Sabina Yeasmin & ors.

Vs. State of West Bengal & ors.

With WPA 17048 of 2021 Sampa Roy & ors.

Vs. State of West Bengal & ors.

with WPA 18589 of 2021 Saikh Dil Mahammad & ors.

Vs. State of West Bengal & ors.

With WPA 18590 of 2021 Amit Ghosh Vs. State of West Bengal & ors.

With WPA 18593 of 2021 Biswajit Roy Vs. State of West Bengal & ors.

With WPA 19975 of 2021 Prodip Dey & ors.

Vs. State of West Bengal & ors.

With WPA 8614 of 2022 Sanju Panda & ors.

Vs. State of West Bengal & ors.

With WPA 10213 of 2022 Sayani Deb & ors.

29

Vs. State of West Bengal & ors.

with WPA 14525 of 2022 Abhranil Das Vs. State of West Bengal & ors.

With WPA 14634 of 2022 (File in dept.) Joydeb Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 15360 of 2022 Uttam Das & ors.

Vs. State of West Bengal & ors.

with WPA 17340 of 2022 Sk Nagimul Haque Vs. State of West Bengal & ors.

With WPA 19060 of 2022 Kanchan Rani Maicap & Ors.

Vs. State of West Bengal & Ors.

With WPA 20030 of 2022 [File in dept.] Titab Roy & ors.

Vs. State of West Bengal & ors.

with WPA 27161 of 2022 (File in dept.) Krishna Nandi & ors.

Vs. State of West Bengal & ors.

with MAT 443 of 2023 IA NO:CAN/1/2023 Arup Ratan Show & ors.

Vs. Sabina Yeasmin & ors.

with MAT 457 of 2023 IA NO:CAN/1/2023 Subhadip Saha & ors.

Vs. Sabina Yeasmin & ors.

with 30 MAT 458 of 2023 IA NO: CAN/2/2023 CAN/3/2024 CAN/4/2024 Subhadip Paik & ors.

Vs. Sabina Yeasmin & ors.

with MAT 476 of 2023 Koushik Mukherjee.

Vs. Sabina Yeasmin & ors.

with MAT 502 of 2023 IA NO:CAN/1/2023 Goutam Patra & ors.

Vs. Sabina Yeasmin & ors.

with MAT 470 of 2023 IA NO:CAN/1/2023 Debasis Roy & ors.

Vs. Sabina Yeasmin & ors.

With MAT 480 of 2023 Arpita Maiti Vs. State of West Bengal & ors.

with MAT 521 of 2023 IA NO:CAN/1/2023 Kaji Enamul Hoque & ors.

Vs. Sabina Yeasmin & ors.

With WPA 30653 of 2016 Baishakhi Bhattacharyya (Chatterjee) & ors.

Vs. State of West Bengal & ors.

with WPA 30065 of 2017 Prasanta Kumar Dey Vs. State of West Bengal & ors.

With WPA 12662 of 2018 Biswajit Biswas & ors.

Vs. State of West Bengal & ors.

With WPA 13105 of 2018 IA NO: CAN/1/2018(Old No:CAN/8494/2018) Munshi Wasim Asgar 31 Vs. State of West Bengal & ors.

with WPA 22777 of 2018 Abu Torap Molla & ors.

Vs. State of West Bengal & ors.

With WPA 22971 of 2018 [File in dept.] IA NO:CAN/1/2020(Old No:CAN/2737/2020) Ashrafun Nessa & ors.

Vs. State of West Bengal & ors.

With WPA 18352 of 2019 IA NO:CAN/1/2020 Madhumita Mondal Vs. W.B. Central School Service Commission & anr.

With WPA 21154 of 2019 [File in dept.] Swastika Jana Vs. State of West Bengal & ors.

With WPA 22076 of 2019 Madhumita Pan & ors.

Vs. State of West Bengal & ors.

With WPA 23064 of 2019 Sabari Adak @ Sabari Adak Modak Vs. State of West Bengal & ors.

with WPA 23480 of 2019 Tumpa Pal Vs. State of West Bengal & ors.

With WPA 23481 of 2019 Mahamud Hasan Gazi Vs. State of West Bengal & ors.

With WPA 3476 of 2020 Snehangshu Rout Vs. State of West Bengal & ors.

with WPA 6887 of 2020 Apu Bej 32 Vs. State of West Bengal & ors.

with WPA 7425 of 2020 IA NO:CAN/1/2020 Kakali (Ranjit) Mondal Vs. State of West Bengal & ors.

With WPA 7616 of 2020 IA NO:CAN/1/2020 Sathi Mondal Das Vs. State of West Bengal & ors.

with WPA 7630 of 2020 IA NO:CAN/1/2020 (File in dept.) Sarmistha Pandit Vs. State of West Bengal & ors.

with WPA 8536 of 2020 Latarani As.

Vs. State of West Bengal & ors.

With WPA 2898 of 2021 Moumita Paul Vs. State of West Bengal & ors.

With WPA 2903 of 2021 Mousumi Ghosh Vs. State of West Bengal & ors.

with WPA 7982 of 2021 Bapi Das Vs. State of West Bengal & ors.

with WPA 8266 of 2021 Monika Sarkar.

Vs. State of West Bengal & ors.

With WPA 10316 of 2021 Sabita Biswas Vs. State of West Bengal & ors.

with WPA 10929 of 2021 33 (File in dept.) Laxmi Paul.

Vs. State of West Bengal & ors.

With WPA 16936 of 2021 Sk. Najrul Hoque & ors.

Vs. State of West Bengal & ors.

With WPA 18475 of 2021 Ilias Sk Vs. State of West Bengal & ors.

With WPA 19000 of 2021 Arpita Karmakar Vs. State of West Bengal & ors.

with WPA 21312 of 2021 Srimanta Maity & ors.

Vs. State of West Bengal & ors.

With WPA 21386 of 2021 Arif Sarkar Vs. State of West Bengal & ors.

With WPA 1637 of 2022 Debasish Chaudhury Vs. State of West Bengal & ors.

with WPA 5405 of 2022 Priti Mukherjee Vs. State of West Bengal & ors.

with WPA 5406 of 2022 IA NO:CAN/1/2022 CAN/3/2022 CAN/4/2022 CAN/5/2022 CAN/6/2022 CAN/7/2022 CAN/11/2023 CAN/12/2023 CAN/21/2023 CAN/22/2023 CAN/23/2023 CAN/24/2023 CAN/25/2023 34 CAN/26/2023 CAN/27/2024 CAN/28/2024 CAN/29/2024 CAN 30/2024 CAN 31/2024 CAN/32/2024 CAN/33/2024 CAN/34/2024 CAN/35/2024 CAN/36/2024 CAN/37/2024 CAN/38/2024 Babita Sarkar.

Vs. State of West Bengal & ors.

With WPA 13431 of 2022 Sreejeeta Dey Vs. State of West Bengal & ors.

With WPA 22845 of 2022 Abbasuddin Mollah Vs. State of West Bengal & ors.

with WPA 25379 of 2022 Paly Debnath & ors.

Vs. State of West Bengal & ors.

With WPA 26756 of 2022 Baneshwar Bera & ors.

Vs. State of West Bengal & ors.

With WPA 27457 of 2022 Pradip Hait & ors.

Vs. State of West Bengal & ors.

with WPA 160 of 2023 Kuheli Ghosh Vs. State of West Bengal & ors.

With MAT 199 of 2023 [File in dept.] IA NO:CAN/1/2023 The West Bengal school Service Commission Vs. Priyanka Shaw with 35 MAT 950 of 2023 IA NO:CAN/1/2023 Babita Sarkar.

Vs. State of West Bengal & ors.

with WPA 1079 of 2023 Julekha Mandal Vs. State of West Bengal & Ors.

With WPA 1080 of 2023 Dipanwita Das Vs. State of West Bengal & Ors.

With WPA 1083 of 2023 Isha Sk. & Anr.

Vs. State of West Bengal & Ors.

With WPA 1086 of 2023 Rumki Sutradhar Vs. State of West Bengal & Ors.

with MAT 1302 of 2023 Tanmoy Sinha & Ors.

Vs. Babita Sarkar & Ors.

With MAT 1304 of 2023 Supratim Manna & Ors.

Vs. Babita Sarkar & Ors.

With WPA 2077 of 2023 IA NO:CAN/1/2023 Moumita Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 2511 of 2023 Bulti Manna Vs. State of West Bengal & ors.

with WPA 2982 of 2023 Dilip Kumar Mondal & ors.

Vs. State of West Bengal & ors.

With WPA 3463 of 2023 Monsur Rahaman.

36

Vs. State of West Bengal & ors.

With WPA 4519 of 2023 Sumanta Suin & ors.

Vs. State of West Bengal & ors.

With WPA 4715 of 2023 Shilpi Saha Vs. State of West Bengal & ors.

With WPA 7031 of 2023 Srimanta Ghorai Vs. State of West Bengal & ors.

With WPA 9315 of 2023 Biswajit Biswas & ors.

Vs. State of West Bengal & ors.

with WPA 10617 of 2023 Nandita Sarkar Vs. State of West Bengal & Ors.

With WPA 10724 of 2023 Ramjan Khan & anr.

Vs. State of West Bengal & ors.

with WPA 14104 of 2023 Rita Sarkar (Das) Vs. State of West Bengal & ors.

With WPA 18400 of 2023 (File in dept.) Mihir Baral & ors.

Vs. State of West Bengal & ors.

with WPA 21210 of 2023 (File in dept.) Falguni Dutta Vs. State of West Bengal & ors.

With WPA 21999 of 2023 Bangiya Nyajya Adhikar Pratishta Mancha & anr.

Vs. 37 State of West Bengal & ors.

with WPA 22860 of 2023 Lipika Pal Vs. State of West Bengal & ors.

With WPA 23204 of 2023 Apu Bej Vs. State of West Bengal & ors.

With WPA 23652 of 2023 Mira Roy Vs. State of West Bengal & ors.

With WPA 24930 of 2023 Arindam Sarkar & anr.

Vs. State of West Bengal & ors.

With WPA 25669 of 2023 Shah Alamgir Vs. State of West Bengal & Ors.

Mr. Bikash Ranjan Bhattacharya, Ld. Sr. Advocate.

Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha, Ms. Purba Mukherjee Mr. Avijit Kar, Ms. Mohona Das ... for the petitioner in WPA 7592 of 2021 to WPA 13701/2021,WPA 13727/2021 to WPA 21268/ 2021, WPA 781/2022, WPA 1618/2022, WPA 5786 of 2022 to WPA 7347 of 2022, WPA 20389/22, WPA 27886 of 2022, WPA 28197 of 2022, WPA 2081, 2023, WPA 3126 of 2023, WPA 7528 of 2023, WPA 18401 of 2023, WPA 21000 of 2023, WPA 21211 of 2023, WPA 18585 of 2021, WPA 20070/2021, WPA 8598 of 2022, WPA 14630/2022, WPA 27164 of 2022, WPA 27166 of 2022, WPA 27168/2022, WPA 18589/2021 to WPA 18593/2021, WPA 8614/2022, WPA 14634/2022, WPA 27161/2022, WPA 7616/2020, WPA 7630/2020, WPA 7982/2021 to WPA 19000/2021, WPA 5405/2022, WPA 5406/2022, WPA 27457 of 2022, WPA 2077/2023, WPA 3463/2023, WPA 18400/2023, WPA 21210/2023 38 Mr. Bikash Ranjan Bhattacharya, Ld. Sr. Advocate.

Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha, Ms. Purba Mukherjee Mr. Avijit Kar, Ms. Mohona Das ..For the Appellant in MAT 950 of 2023 Mr. Bikash Ranjan Bhattacharya, Ld. Sr. Advocate Mr. Firdous Samim, Ms. Gopa Biswas, Ms. Payel Shome, Ms. Sampriti Saha, Mr. Avijit Kar, Ms. Mohona Das ... for the respondents in MAT 85 of 2023, MAT 124 of 2023, MAT 250 of 2023 to MAT 382 of 2023, MAT 1302 of 2023, MAT 1304 of 2023, Mr. Golam Mohiuddin, Ms. Puja Mondal ... for the writ petitioners in WPA 20045 of 2019, WPA 22119 of 2019, WPA 8078 of 2020, WPA 8555 of 2020, WPA 11455 of 2020, WPA 13700 of 2021, WPA 17679 of 2023 WPA 8536 of 2020, Mr. Ashif Iquebal, Mr. Rameshwar Sinha, Ms. Debanjana Sen, ... ...for the petition in WPA 19278/2019 Mr. Anindya Bose, Mr. Apalak Basu, Mr. Arkadipta Sengupta, Mr. Nazir Ahammed, Ms. Pritha Bhaumik ... for the respondent nos.6 to 8 in WPA 21665 of 2019.

Mr. Anindya Lahiri, Mr. Arkadipta Sengupta, Ms. Aayeshi Mukherjee ... for the petitioners in WPA 3846 of 2023.

Mr. Milon Mukherjee, Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, 39 Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ..For the writ petitioner in 2967 of 2023 Mr. Vishak Bhattacharya, Ms. Biyanka Bhattacharya ... for the petitioner in WPA 5406 of 2022(CAN 12 of 2023).

Mr. Sudip Ghosh Chowdhury, Ms. Shreyeta Mitra ... for the added respondent in WPA 5406 of 2022.

Mr. Ujjal Ray, Mr. Arpa Chakraborty ... for the added party-respondent in CAN 17 of 2023 in WPA 13700 of 2021.

Mr. Kalyan Kumar Bandopadhyay, Sr. Advocate Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ..for the added respondents in WPA 13700/2021 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ..for the appellants in MAT 85/2023, WPA 5526/2023, WPA 5538 of 2022, WPA 25380 of 2022, MAT 124 of 2023, MAT 245 of 2023, WPA 362 of 2023, WPA 5526 of 2023, WPA 5531 of 2023, WPA 5797 of 2023, WPA 5799 of 2023, WPA 6164 of 2023, WPA 10614 of 2023, WPA 18585 of 2021, WPA 7370/2023 and MAT 458 of 2023 and for the added respondents in WPA 19273 of 2019, 19278 of 2019, 19749 of 2019,20776 of 2019, 20778 of 2019, 13700 of 2021, 1618 of 2022, 8059 of 2022, 5538 of 2022, 25380 of 2022, 10614 of 2023, 18585 of 2021, 12270 of 2021, 18475 of 2021, 2077 of 2023 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ...For the Respondent in WPA 362 of 2023 40 Mr. Biswabrata Basu Mallick,Ld. A.G.P. Ms. Mrinalini Majumdar ..for the State in WPA 23761 of 2023 and WPA 26848 of 2023 Mr. Shaktipada Jana, Mr. Subhojyoti Das ... for the addition of party in WPA 13700 of 2021.

Mr. Amitava Choudhuri, Mr. N. Roy, Mr. Chandan Chakraborty ... for the petitioner in WPA 366 of 2024.

Mr. Arindam Chattopadhyay, Ms. Lipika Chatterjee ... for the State in WPA 2613 of 2018, WPA 18034 of 2018, WPA 19749 of 2019, WPA 8614 of 2022, WPA 5406 of 2022, WPA 16936 of 2021, MAT 1302 of 2023, WPA 1080 of 2023, WPA 1072 of 2023, WPA 18627 of 2019, WPA 3846/23, MAT 199 of 2023, WPA 2149 of 2023, WPA 6213 of 2023 WPA 20070 of 2021, WPA 2903 of 2021 WPA 10316 of 2021 WPA 3463 of 2023 Mr. S.P. Lahiri, Mr. Rajesh Naskar .. for the addition of party in WPA 13700 of 2021, WPA 5406 of 2022.

Mr. Soumya Majumdar, Mr. Puspal Chakraborty, Ms. Prisanka Ganguly, Mr. Soumyadeep Sarkar ... for the appellant in MAT 244 of 2023.

Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadip Sarkar ..for the writ petitioner in WPA 4556/2023 Mr. Anirban Sen, Mr. Anindya Lahiri Mr. Samrat Dey Paul Ms. Pranati Das Mr. Anish Chakraborty ...for the added respondent in WPA 5406 of 2022 Mr. Soumya Majumdar, Mr. Anindya Lahiri Mr. Puspal Chakraborty, Mr. Samrat Dey Paul Ms. Pranati Das Mr. Anish Chakraborty ...for the added respondent in MAT 1302/2023 41 Mr. Puspal Chakraborty, Ms. Prisanka Ganguly, Mr. Soumyadeep Sarkar ...For the writ petitioners in WPA 4556 of 2023 Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priyo Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the added respondent nos.476 to 642 in WPA 12270 of 2021.

Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priyo Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the added respondent nos.9 to 20 in WPA 20022 of 2019.

Mr. Bikash Ranjan Bhattacharrya, Ld. Sr. Advocate Mr. Sudipta Dasgupta, Mr. Bikram Banerjee, Mr. Arka Deb Biswas, Ms. Dipa Acharyya, Mr. Arka Nandy, Mr. Saikat Sutradhar ... for the petitioner in WPA 5538 of 2022, WPA 25380 of 2022, WPA 26770 of 2022, WPA 2984 of 2023, WPA 10614 of 2023, WPA 20034 of 2019, WPA 10772 of 2021, WPA 12266 of 2021, WPA 20022 of 2019, WPA 20029 of 2019, WPA 20039 of 2019, WPA 3654 of 2021, WPA 10764 of 2021, WPA 12270 of 2021, WPA 19975 of 2021, WPA 25379 of 2022, WPA 26756 of 2022, WPA 2982 of 2023 .. for the respondent/writ petitioner in MAT 245 of 2023, Mat 443 of 2023 to MAT 521 of 2023).

Mr. Sudipta Dasgupta ..for the petitioner in WPA 1369/2023 Mr. Kalyan Bandopadhyay, Ld. Sr. Advocate Mr. Suman Sengupta, Mr. Rahul Kumar Singh .. for the respondent nos.118 to 362 in WPA 18585 of 2021 and for the applicants in CAN 11 of 2024 and CAN 12 of 2024.

Mr. Sirsanya Bandopadhyay, Ld. Jr. Standing Counsel 42 .. for the State in WPA 22522 of 2018, WPA 13700 of 2021, WPA 25380 of 2022, WPA 12270 of 2021, WPA 14525 of 2022, WPA 5406 of 2022, MAT 85 of 2023, MAT 557 of 2023, MAT 250 of 2023, MAT 274 of 2023, WPA 5393 of 2023.

Mr. Kanak Kiran Bandopadhyay ... for the SSC in WPA 2613 of 2018, WPA 20778 for 2019, WPA 21923 of 2019, WPA 18034 of 2018, WPA 20039 of 2019, WPA 30065 of 2017, WPA 8536 of 2020, WPA 18627 of 2029, WPA 18352 of 2019 Mr. Supriyo Chattopadhyay, Ld. AGP Ms. Iti Dutta .... For the State in WPA 16859 of 2021, WPA 18385 of 2021, WPA 19478 of 2021, WPA 21332 of 2022, WPA 20022 of 2019.

Ms. Koyeli Bhattacharyya ... for the WBBSE Mr. Sudip Ghosh Chouwdhury Ms. Shreyata Mitra ... for the added respondents in WPA 5406 of 2022, WPA 10964 of 2021.

Mr. Pramit Kumar Roy, Ms. Sahedli Sen, Mr. Rajiv Mullick, Ms. Ayantika Saha, Mr. A. Bandopadhyay ... for the applicant in WPA 18585 of 2021.

Mr. Shaunak Ghosh, Mr. Rajib Mullick, Ms. Ayantika Saha, Mr. Anindya Sundar Das, Mr. R. D. Banerjee ... for the applicant in CAN 6 of 2024 in WPA 18585 of 2021 and in CAN 7 of 2024 in WPA 25380/22.

Mr. Pramit Kumar Ray, Ld. Sr. Advocate Mr. Shaunak Ghosh, Ms. Saheli Sen, Mr. Rajib Mullick, Ms. Ayantika Saha ... for the applicant in CAN 7 of 2024 in WPA 18585 of 2021.

Mr. Siddhartha Banerjee, Mr. Rajiv Mullick, Ms. Ayantika Saha 43 ... for the applicant in WPA 25380 of 2022, MAT 304 of 2023, for the petitioners in WPA 7952 of 2023, CAN 5 of 2024 in WPA 25380 of 2022.

Mr. Sounak Ghosh, Mr. Anindya Sundor Das, Mr. R. D. Banerjee ... for the applicant in CAN 7 of 2024 in WPA 25380 of 2022.

Mr. Prasenjit Mukherjee Mr. Golam Mohiuddin Ms. Puja Mondal ..for the petitioner in WPA 20045 of 2019, WPA 22119 of 2019, WPA 8078 of 2020 to WPA 11455 of 2020, WPA 13700 of 2021, wpa 17679 OF 2023, WPA 18352 of 2019, WPA 8536 of 2020 Mr. L.K. Gupta, Ld. Sr. Advocate Mr. S. Banerjee, Mr. A.B. Das, Ms. S. Chongdar, Mr. S.N. Ghosh ... for the applicants in CAN 21 of 2023 and CAN 22 of 2023 in WPA 5406 of 2022.

Mr. Jaydip Kar, Ld, Sr. Advocate Mr. Abhratosh Majumdar, Ld. Sr. Advocate Mr. Siddhartha Banerjee, Mr. A.B. Das, Ms. S. Chongdar, Mr. S.N. Ghosh .. for the applicant in CAN 3 of 2023 and CAN 4 of 2023 in WPA 25380 of 2022, and appellant in MAT 290 of 2023.

Mr. Jaydip Kar, Ld. Sr. Advocate Mr. Siddhartha Banerjee, Ms. Saheli Sen, Mr. Rajib Mullick, Ms. Ayantika Saha ... for the petitioner in MAT 304 of 2023, MAT 557 of 2023, WPA 5953 of 2023.

Mr. Siddhartha Banerjee, Mr. Rajib Mullick, Ms. Ayantika Saha .. for the petitioner in WPA 7952 of 2023, the applicant in CAN 5 of 2023 in WPA 25380 of 2022.

Mr. L. K. Gupta, Sr. Advocate Mr. Siddhartha Banerjee, Mr. Abhisek Baran Das, Mrs. Srijoni Chongdar, Mr. Sudipta Nayan Ghosh 44 .. for the applicant in CAN 21/23/ CAN 22/23 in WPA 5405/2022.

Mr. L. K. Gupta, Sr. Advocate Mr. Siddhartha Banerjee, Mr. Abhisek Baran Das, Mrs. Srijoni Chongdar, Mr. Sudipta Nayan Ghosh .. for the applicant in CAN 3/23 CAN 4/23 in WPA 25380/2022.

Mr. Joydeep Kar, Ld. Sr. Advocate Mr. Abhrotosh Majumdar, Mr. Siddhartha Banerjee, Ms. Saheli Sen, Mr. Rajiv Mallick, Ms. Ayantika Saha ... for the petitioners in WPA 5953 of 2023.

Mr. Sourav Sengupta ... for the applicant in CAN 3 of 2024 in MAT 85 of 2023.

Mr. Bhaskar Prasad, Vaisya, Ld. AGP Mr. Gourav Das ... for the State in WPA 23652 of 2023.

Ms. Rupsha Chakrbaorty ...For the State in WPA 16484 of 2021, WPA 7031 OF 2023 Mr. Tapas Singha Roy .. for the appellant in MAT 476 of 2023.

Ms. Lakshmi Shaw ... for the petitioner in WPA14670 of 2022. Mr. P.S. Bhattacharyaa, Mr. G.K. Das, Mr. Kapil Chandra Sahoo ... for the addition of parties in MAT 458 of 2023.

Mr. Dhiraj Kumar Trivedi, LD. DSGI Mr. Samrat Goswami .... For the ED in WPA 13700 of 2021, WPA 13701 of 2021, WPA 17273 of 2021, WPA 5538 of 2022, WPA 12266 of 2021, WPA 12270 of 2021 and WPA 5406 of 2022.

Mr. S.P. Lahiri, Mr. Rajesh Naskar ... for CAN 23 of 2023 and CAN 31 of 2024 in in WPA 13700 of 2021 and the applicant in CAN 23, 24 & 25 in WPA 5406 of 2022.

45

Mr. Rittwik Pattanayak, Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.

Mr. Rittwik Pattanayak .. for the respondent no.641 and 642 in WPA 18593 of 2021.

Mr. Pratik Dhar, Sr. Adv., Mr. Rittwik Pattanayak, Mr. S. Khandakar, Mr. S. Ghosh, Ms. Swati Jha ... for the applicant of CAN 22 of 2023 in WPA 13700 of 2021.

Mr. Sakhawat Khandakar Mr. Sounak Ghosh Ms. Swati Jha ...for the MAT No. 457 of 2023 Mr. Amitava Chowdhury, Mr. Moniruzzaman, Mr. N. Roy, Mr. Chandan Chakraborty ... for the petitioner in WPA 366 of 2024.

Mr. Arup Kumar Lahiri, Mr. Debojyoti Dey ... for the applicant in WPA 5406 of 2022.

Mr. Partha Sarathi Das, Md. Hafiz Ali, Mr. Debojyoti Dey, Mr. Shanta Sarkar .. for the applicant in WPA 18381 of 2021.

Mr. Anindya Bose, Mr. Soumyo Sankar Chini ... for the appellant in MAT 259 of 2023. Mr. Anindya Bose, Ms. Snehal Seth ... for the respondent no.7 in WPA 21665 of 2019.

Mr. Anindya Bose ... for the petitioner in WPA 6282 of 2023.

Mr. Sudipta Das Gupta ..For the petitioner in WPA 1369 of 2023 Mr. Anindya Bose, Mr. Arka Sengupta, Ms. Pritha Bhowmik, Mr. Apalak Basu 46 ... for the respondent nos.6,7 and 8 in WPA 4556 of 2023.

Mr. Anindya Bose Mr. Soumya Sankar Chini ...for the appellant in MAT 259 of 2023 Mr. Munmun Tewary, Mr. Sanatan Panja ... for the State in WPA 3399 of 2023, WPA 3990 of 2023.

Mr. Shaktipada Jana, Mr. Subhojyoti Das .. for the added respondents in WPA 13700 of 2021.

Mr. Partha Sarathi Deb Barman, Mr. Shaharaya Alam, Mr. M. Nazar Chowdhury, Mr. Amit Gupta, Mr. R. D. Banerjee, Mr. Raja Adhikary .. for the appellant in MAT 443 of 2023, MAT 502 of 2023, MAT 470 of 2023, MAT 521 of 2023, MAT 250 of 2023, MAT 274 of 2023, MAT 334 of 2023 (Item No.135) to MAT 382 of 2023 (Item No.146).

Mr. Rajnil Mukherjee, Mr. M.F. Rahaman, Ms. Debolina Sarkar, Mr. M.F. Rahaman, Mr. Subham Das, Ms. Satabdi Dey ... for the added party in MAT 250 of 2023.

Mr. Keshab Chandra Das ... for the addition of party in WPA 13700 of 2021.

Mr. Ali Ahsan Alamgir, Ms. Rabia Khatoon, Ms. Soma Mal, Ms. June Modak, Mr. Juel Rana ... for the petitioner in WPA 23259 of 2019, WPA 1466 of 2023, WPA 3771 of 2023, WPA 4206 of 203, WPA 4841 of 2023, WPA 4989 of 2023, WPA 5087 of 2023, WPA 5379 of 2023, WPA 5604 of 2023 and WPA 5609 of 2023, WPA 12557/2023 Mr. Raju Bhatacharyya ... for the applicant in WPA 13700 of 2021.

Dr. Sutanu Kumar Patra, Ms. Supriya Dubey, ... for the WBCSSC 47 Mr. Dilip Kumar Maity, Mr. Chandan Maity ... for the added respondent nos.363 to 408 and 803 In WPA 18585 of 2021.

Mr. Subir Sanyal, Mr. Chitto Priya Ghosh, Mr. Sourajit Mukherjee, Mr. Amiya Kumar Datta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priya Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Ms. Barna Das ... for the respondent nos.21,25,27,30,39,40,41,411,422,413 in WPA 12266 of 2021, for the added respondent nos.9-20 in WPA 20022/2019, for the added respondent nos.476-642 in WPA 12270/2021.

Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Proniti Das, Mr. Anish Chakraborty ... for the applicant in WPA 5406 of 2022 and for the respondents in WAPA 362 of 2023 Mr. Asish Kumar Chowdhury, Mr. Rajiv Ghosh, Mr. Babhru Baran Bera .. for the appellants in MAT 284 of 2023, for the writ petitioners in WPA 12662 of 2018, WPA 22777 of 2018, WPA 21312 of 2021.

Mr. Supriyo Chattopadhyay, Ms. Sayantanee Bhattacharjee ..for the State in WPA 16450/21, WPA 18994/21, WPA 21430/21, WPA 4313/23, WPA 8598/22, WPA 18590/21, MAT 458/23, WPA 19000/21 and WPA 10617/23 Mr. Malay Singh Ms. Neelam Singh ..for the State in WPA 2496/2023, WPA 2175 of 2023 Mr. Jayanta Samanta, Jr. Govt. Adv. Mr. Kushal Biswas ... ...For the State in MAT 480 of 2023 Mr. Sanjib Das ..for the State in WPA 22523/18 and added respondent no.15, in WPA 18585/2021 48 Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Adv., Mr. Nilankar Banerjee ... for the added parties/applicants in WPA 5406 of 2022.

Mr. P. S. Bhattacharyya, Ld. Sr. Adv., Mr. Nilankar Banerjee ... for the added parties/applicants in CAN/29/24, CAN/30/24 in WPA 13700 of 2021 Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the writ petitioners in WPA 22522 of 2018 to WPA 22973 of 2018, WPA 21923 of 2019, WPA 4835 of 2020, WPA 16935 of 2022, WPA 21317 of 2021, WPA 21332 of 2022 to WPA 21350 of 2022, WPA 3859 of 2023, WPA 6859 of 2023, WPA 9327/2023, WPA 9315/23, WPA 12662/18, WPA 13105 of 2018, WPA 22777 of 2018, WPA 22971 of 2018, WPA 21312 of 2021, WPA 9315 of 2023, WPA 14104 of 2023, WPA 21999 of 2023, WPA 25669 of 2023 WPA 21312/21 WPA 21999 of 2021, WPA 16935 of 2022, WPA 2149 of 2023 to WPA 2182 of 2023, WPA 2760 of 2023, WPA 3652 of 2023, WPA 3658 of 2023, WPA 3661 of 2023 to WPA 3666 OF 2023, WPA 6854 of 2023, WPA 3926 of 2023 to WPA 3935 of 2023, WPA 7831 of 2023, WPA 13588 of 2023, WPA 19126 of 2023 to WPA 19869 of 2023, WPA 21386 of 2021 & WPA 24930 of 2023 Mr. Ashis Kumar Chowdhury, Mr. Rajib Ghosh, Mr. Babhru Bahan Bera ... for the petitioners in WPA 16844 of 2019 to WPA 21665 of 2019, WPA 21923 of 2019, WPA 10387 of 2023, WPA 24247 of 2023, WPA 4715 of 2023, WPA 18352 of 2019, WPA 8003 of 2021, WPA 7982 of 2021, WPA 22860 of 2023, WPA 8264 of 2021, WPA 7982 of 2021, WPA 22971 of 2018, WPA 21154 of 2019, WPA 21386 of 2021 and appellants in MAT 284 of 2023 Mr. Milon Mukherjee, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Samrat Dey Paul, Mr. Anish Chakraborty ... for the applicants in WPA 2967 of 2023.

Mr. Pratik Dhar, Ld. Sr. Avocate Mr. Anindya Lahiri, 49 Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Anish Chakraborty ... for the applicants in WPA 5538 of 2022, WPA 25380 of 2022, MAT 85 of 2023 to MAT 245 of 2023, WPA 5526 of 2023, MAT 458 of 2023, WPA 6164 of 2023, WPA 18585 of 2021, WPA 5406 of 2022, MAT 1302 of 2023 MAT 124 of 2023, WPA 10614 of 2023, WPA 18470 of 2021.

Mr. Kalyan Bandyapadhyay, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ... for the added respondents in WPA 13700 of 2021.

Mr. Kalyan Bandyapadhyay, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Anish Chakraborty ....for the added respondent WPA 16844 of 2019 to WPA 5786 of 2022 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul Ms. Pranati Das, Mr. Anish Chakraborty ....for the added respondent WPA 19273 to WPA 20778 of 2019, WPA 1618/2022, WPA 5538 of 2022, WPA 25380/2022, WPA 10614/2023, WPA 18585/2021, WPA 18585 of 2021, WPA 2077/2023 Mr. Kalyan Kumar Bandopadhyay, Sr. Adv., Mr. Suman Sengupta, Mr. Rahul Kumar Singh ..for the Respondent Nos. 118 to 362 in W.P.A. 18585 of 2021 and for the applicants in CAN 11 & 12 of 2024 Mr. Anindya Kumar Mitra, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ... for the appellant in WPA 7370 of 2023.

Mr. Anindya Kumar Mitra, Ld. Sr. Adv., Mr. P.S. Deb Barman, Mr. Amit Gupta, 50 Md. Nazar Chowdhury, Mr. S. Alam, Mr. R. D. Banerjee ... for the applicants in CAN 5 of 2021 in WPA 12266 of 2021, for the appellants in MAT 334 of 2023 to MAT 382 of 2023. WPA 12270 of 2021, WPA 443 of 2023, WPA 502 of 2023, MAT 470 of 2023 MAT 521 of 2023, MAT 250 of 2023, MAT 274 of 2023 applicants in CAN 7 of 2023 in WPA 12270 of 2021, applicants in CAN 5 of 2023 in WPA 18585 of 2021. Mr. Avijit Sarkar, Mr. Suman Singh ..for the State in WPA 24247/23 Mr. Mukul Lahiri, Ld. Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ... for the writ petitioner in WPA 12270 of 2021.

Mr. Soumya Majumder, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Puspal Chakraborty, Mr. Samrat Dey Pal, Ms. Pranati Das, Mr. Prisanka Ganguly, Mr. Soumyadeep Sarkar ... for the applicants in MAT 244 of 2023, WPA 4556 of 2023, MAT 1302 of 2023, WPA 5406/2022 Mr. Subrata Bhattacharjee ...for the petitioner in WPA 3859 of 2023, WPA 6210 of 2023, WPA 6213 of 2023 & WPA 6859 of 2023 Mr. Soumya Majumder, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Ms. Pranati Das, Mr. Prisanka Ganguly, Mr. Anish Chakraborty ...for the appellant in MAT 1302/2023 Mr. Anirban Sen, Mr. Anindya Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ..for the Added respondents in WPA 5406 of 2022 Mr. Anirban Sen, Mr. Anindya Lahiri, 51 Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ...for the added respondent in WPA 25380 of 2022 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. Anish Chakraborty ...for the respondent in WPA 362 of 2023 Mr. Anindya Lahiri, Mr. Arkadipta Sengupta, Ms. Aayushi Mukherjee ...for the respondent in WPA 3846 of 2023 Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadip Sarkar ..for the petitioner in WPA 4556 of 2023 Mr. Biswaroop Bhattacharya, Mr. Sumitava Chakraborty, Ms. Bratati Pramanick ... for the added respondent nos.9 to 20 in WPA 12270 of 2021 and for the added respondent nos.476 to 640 in WPA 20022 of 2019 Mr. Biswaroop Bhattacharyya, Mr. Pratik Majumdar, Mr. Snehasish Dey ..for the added respondents in WPA 5406/2022 Mr. Utkarsh Kaushik, Ms. Devyani Ashra ... for the appellants in MAT 318 of 2023, MAT 276 of 2023.

Mr. Anindya Lahiri, Mr. Arkadipta Sengupta, Ms. Aayushi Mukherjee ..for the writ petitioner in WPA 3846/23 Mr. Puspal Chakraborty, Mr. Prisanka Ganguly, Mr. Soumyadip Sarkar ..for the writ petitioner in WPA 4556/23 Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ... for the added respondents in WPA 19273 of 2019, WPA 19278 of 2019, WPA 19749 of 2019, WPA 20776 of 2019, WPA 20778 of 2019, WPA 52 7532/2023, WPA 2077/2023, WPA 18475/21, WPA 10614/23.

Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ... for the appellants/writ petitioners MAT 85 of 2023, MAT 124/23, MAT 245/23, WPA 5526/23, WPA 6164/23, WPA 5531/23, WPA 5797 of 2023, WPA 5799/23. Mr. Mukul Lahiri, Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Ms. Pranati Das, Mr. A. Chakraborty ..for the added respondent in WPA 12270 of 2021 Mr. Ranajit Chatterjee, Mr. Aniruddha Mitra ... for the respondent nos. 385 and 386 in WPA 5406 of 2022.

Mr. Partha Sarkar ...For private respondent Nos. 6 & 7 in WPA 13701 of 2021 and private respondent no. 6 in WPA 10949 of 2021 and Private respondent no. 6 in WPA 13863 of 2021 and private respondent no. 7 in WPA 18487 of 2021.(candidates for Classes IX & X) Md. Sarwar Jahan, Ms. Tapati Sarkar ... for the petitioner in WPA 5134 of 2023. Mr. Rama Haldar ..For the petitioner in WPA 3476 of 2020 Mr. Anindya Lahiri, Ms. Pranati Das, Mr. Souvik Dere, Mr. Anis Chakraborty ... for the applicant in CAN 9 of 2024 in WPA 18585 of 2021.

Mr. Susanta Pal, Mr. Prabir Kumar Ray, Mr. Debasish Kar ... For the respondent nos. 6 and 7 in WPA 20404 of 2019 Mr. Utkarsh Kaushik, Ms. Devyani Ashra ...For the appellants in MAT 276 of 2023 and MAT 318 of 2023 53 Mr. Dhiraj Trivedi, LD. DSGI Mr. Arijit Majumdar, Ms. Supriti Sarkhel ...for the CBI Mr. Anirban Ray, Ld.G.P., Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Suman Dey ... for the State in WPA 16844/2019, WPA 19273/2019, WPA 19278/2019, WPA 21665/2019,WPA 15137 OF 2021, WPA 17273/2021, WPA 18379/2021, WPA 18470/2021, WPA 5810/23, WPA 18475/2021, WPA 21261/2021, WPA 27164/2022, WPA 12662/2018, WPA 21268 OF 2021,WPA 1079 OF 2023, WPA 2077/23, WPA 3846 OF 2023, , WPA 8059 OF 2022, WPA 13105 OF 2018, WPA 5604 OF 2023, WPA 3666 OF 2023, WPA 9105 OF 2023 MR. ANIRBAN RAY, LD. G.P., MR. BHASKAR PRASAD VAISYA, A.G.P., MR. SANJIB DAS ....FOR THE STATE IN WPA 4841 OF 2023 Mr. Anirban Ray, Ld. G.P Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Mrinal Kanti Ghosh ... for the State in WPA 16481/2021, WPA 16948/ 2021, WPA 18801/2021, WPA25380/2022, WPA 30065/2017, WPA 1083/23 WPA 19060 OF 2022, WPA 6859/23, WPA 13588/23, Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Niloy Baran Mondal ... for the State in WPA 13863 of 2021, WPA 12266 of 2021 Mr. Anirban Ray, GP Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Joydip Banerjee ... for the State in WPA 13863 OF 2021, WPA 12266 OF 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Gourav Das ... for the State in WPA 23652/2023 Mr. Anirban Ray, Ld. G.P. Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Sagnik Chatterjee ... for the State in WPA 22785/2018, WPA 16487 OF 2021, WPA 16960/2021, WPA 18379/2021, WPA 18995/2021, WPA 5538/2022, WPA 7346/2022, WPA 21334/2022, WPA 20034/2019, WPA 18401/23, WPA 27168/23, WPA 1072 OF 2023, 54 WPA 10213/22, WPA 18400/23, WPA 21999 OF 2023 Mr. Anirban Ray, Ld. GP Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Arindam Chattopadhyay, ... for the State in WPA 19749/2019, WPA 8264/2021, WPA 16487/2021, WPA18381/2021, WPA 20906/2021, WPA 1072 OF 2023, WPA 6213 OF 2023, WPA 8614/2022, WPA 16936/2021, WPA 5406/2022, WPA 1080 OF 2023, WPA 3846/2023, Mr. Bhaskar Prasad Vaisya, Mr. Pinaki Bhattacharyya ..for the State in WPA 16968 of 2021, WPA 19477/2023 Mr. Anirban Ray, Ld. GP Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Ranjan Saha ... for the State in WPA 21266 of 2021, WPA 21267 of 2021, WPA 21340 of 2021, WPA 6550 of 2022, WPA 3926 of 2023, Mr. Bhaskar Prasad Vaisya, Ld. AGP, ...for the State in WPA 18589 of 2021 Mr. Bhaskar Prasad Vaisya, Ld. AGP, Mr. Gourab Das ...for the State in WPA 23652 of 2023, WPA 30065 of 2017 Mr. Bhaskar Prasad Vaisya, Ld. AGP Mr. Nilay Baran Mandal ..for the State in WPA 13863/21, WPA 12266/21 Mr. Avijit Sarkar, Ms. Suman Singh ... ...For the State in WPA 24247 of 2023 Ms. Koyeli Bhattacharyya ... for the WBBSE. Mr. Tanmoy Biswas, Ms. Antara Mukherjee ... for the respondent no.6 in WPA 16844 of 2019.

Mr. Partha Sarathi Bhattacharya, Sr. Adv., Mr. Nilankar Banerjee .... For the applicant/added party in CAN 29 of 2024 in WPA 13700 of 2021 and WPA 5406 of 2022.

Mr.Nilankar Banerjee ...for the petitioners in WPA 6210 of 2023 and WPA 6213 of 2023 Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Advocate 55 Mr. Anindya Bose, ... ... For the appellants in WPA 13700 of 2021.

Mr. Partha Sarathi Bhattacharyya, Ld. Sr. Advocate Mr. G.K. Das, Mr. Kapil Chandra Sahoo ...for the added parties in CAN 2 of 2023 in MAT 458 of 2023 Mr. Santanu Kr. MIira, Mr. Amartya Pal .. ...For the State in WPA 20776 of 2019 & WPA 16505 of 2021 Mr. Amiya Kumar Dutta, Mr. Dipanjan Chatterjee, Mr. Swadesh Priya Ghosh, Mr. Santanu Talukdar, Ms. Sananda Bhattacharya, Mr. Barna Das ... ...For the added respondent nos. 476 to 642 in WPA 12270 of 2021 and added respondent nos. 9-20 in WPA 20022 of 2019 Mr. Sudip Ghosh Chowdhury, Ms. Shreyeta Mitra .... ...For the added respondents in WPA 10960 of 2021 and WPA 5406 of 2022 with CAN 27 of 2024 Mr. Tapas Singha Roy, .... ...For the appellant in MAT 476 of 2023 Mr. Amitava Chaudhuri, Mr. N. Ray, Mr. Chandan Chakraborty .. ...For the petitioner in WPA 366 of 2024 Mr. S. N. Mukherjee, sr. adv. Mr. Niraj Gupta, Ms. Afroja Nusrat, Mr. Hafizul Islam ... ...For the added respondent in CAN 13 of 2021 in WPA 13700 of 2021 Mr. Kamal Mishra, Mr. Pratap Sanfui ... ...For the petitioner in WPA 18034 of 2018 Mr. Gourango Das, Mr. Kapil Chandra Sahoo .. ...For the added parties in CAN 2 of 2023 in MAT 1458 of 2023 Mr. Sankar Prasad Dalapati, 56 Mr. Pritam Chowdhury, Mr. Safik Dewan, Mr. Sourav Mondal ... ...For the petitioner in WPA 4117/23, WPA 4213 of 2023, WPA 6577 of 2023 and WPA 160 of 2023 Mr. Tamal Taru Panda ..for the applicant in WPA 30065/2016, WPA 5406/2022 (CAN 26/2024) Mr. Vishak Bhattacharya, Ms. Ruchika Chatterjee, Ms. Biyanka Bhattacharya ... ...For the applicant in CAN 12 of 2023 in WPA 5406 of 2022 Mr. Dibyendu Chatterjee, Mr. Pritam Majumdar, Mr. Rahul Deb Goenka, Mr. Mainak Singh Barma ... for the petitioner in WPA 362 of 2023.

Mr. Arup Kr. Lahiri, Mr. Debojyoti De ... ...For the added party in CAN 26 of 2023 in WPA 5406 of 2022 Mr. Santanu Maji, Ms. Sayani Biswas ... for the petitioner in WPA 18627 of 2019, WPA 23946 of 2019,WPA 19053 of 2022 and WPA 19060 of 2022.

Mr. Partha Sarathi Das, Md. Hyafiz Ali, Mr. Shanta Sarkar, Mr. Debojyoti De .. ...For the added party in CAN 1 of 2023 in WPA 18381 of 2021.

Mr. Dhiraj Triwedi, Ld. DSG Mr. Samrat Goswami.

... for the ED Mr. Ritwik Pattanayak, Mr. Prosenjit Debnath ... for the respondent no.4 in WPA 18355 of 2019.

Mr. Pratik Dhar, Ld. Sr. Advocate Mr. Ritwik Pattanayak, Mr. S. Khandakhar, Mr. S. Ghosh, Ms. Swati Jha 57 ... for the applicants in CAN 22 of 2023 in WPA 13700 of 2021.

Mr. Ritwick Pattanayak ... For the respondent nos.641 & 642 in WPA 12270 of 2021.

Mr. Ritwick Pattanayak, Mr. Prasenjit Debnath ... For the respondent no.4 in WPA 18355/2019 Mr. Jayanta Mitra, Ld. Sr. Advocate Mr. Yuvraj P. Narvankar, Ld. Sr. Advocate Mr. Supratim Dhar, Ms. Madhupriya, Mr. Hebzur Rahaman ... for the applicant CAN 6 of 2024 in WPA 25380 of 2022.

Mr. Kamalesh Bhattacharya, Mr. Mahadeb Sarkar, Mr. Bikash Chowdhury ...For the added respondent nos. 3, 5, 6 & 7 in WPA 18355 of 2019 Ms. Kakoli Samajpaty Ms. Sangita Jangra Mr. Subhronil Roy ... for the petitioners in WPA 4313 of 2023.

Mr. Arunava Ghosh, Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Mr. Pranati Das, Mr. Anish Chakraborty ... ...For the appellant in MAT 85 of 2023 Mr. Kalyan Bandopadhyay, Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Mr. Pranati Das, Mr. Anish Chakraborty ..For the added respondent in WPA 13700 of 2021 Mr. Milon Mukherjee, Sr. Adv., Mr. Anindya Lahiri, Ms. Tannistha Lahiri, Mr. Samrat Dey Paul, Mr. Pranati Das, Mr. Anish Chakraborty ...for the writ petitioner in WPA 2967 of 2023 Ms. Kakali Samajpaty, Ms. Sangita Jangra Mr. Subranil Ray 58 ... For the petitioner in WPA 4313 of 2023 Ms. Kakali Samajpaty, Ms. Sangita Jangra Mr. Subranil Ray ...for the respondent no. 4 in WPA 21430 of 2021 Mr. Sankar Nath Mukherjee Mr. Niraj Gupta Ms. Afroja Nusrat ..for the added respondent in CAN 13 of 2023 in WPA 13700 of 2021 Ms. Debyani Ashra ..for the applicant in MAT 345 of 2023, MAT 359 of 2023 Mr. Kanak Kiran Bandyoapdhyay ...for the SSC in WPA 2613/2018, WPA 18627/2019, WPA 21923/2019, WPA 18034/2018, WPA 20039/2019, WPA 30065/2017, WPA 8536/2020 Mr. Ranajit Chatterjee, Mr. Aniruddha Mitra ..for the added respondent in WPA 5406 of 2022 Mr. P.S. Bhattacharya, Sr. Advocate Mr. A. Maitra, Mr. S. P. Lahiri ..for the applicant in CAN 31/24 in WPA 13700/2021 Mr. Shuvro P. Lahiri ..for the petitioners in WPA 21430/21, WPA 4313/2023 Mr. Shuvro P. Lahiri Mr. R. Naskar Mr. Srijit Halder ..for the applicants in CAN/23/23, CAN 24/23, CAN 31/23 in WPA 5406/2022, and CAN 23/2023 in WPA 13700/21 Mrs. Kakali Samajpaty, Ms. Sangeeta Jangra ...for the petitioners in WPA 4313 of 2023 and for the private respondent in WPA 21266 of 2021 Mr. Benoy Brata Bhowmik (VC) ..for the writ petitioners in WPA 21207/2022 Ms. Reshmi Ghosh, Ms. Parna Mukherjee, Ms.Barnali Gantait 59 ..for the added respondent of CAN/1/24 in WPA 10947/2021 Mr. Yudhisthir Maity ..for the petitioner of CAN 34/24 in WPA 5406 of 2022 Mr. Anirban Sen ..for the applicant in WPA 5406 of 2022 Mr. Jayanta Mitra, learned Senior Advocate, appearing for three candidates of Classes IX and X commences his submissions. On his conclusion, Mr. Lakshmi Kumar Gupta, learned Senior Advocate, appearing for the candidates of Classes XI and XII commences his submissions.

Written Notes of Arguments submitted on behalf of his clients are taken on record.

On conclusion of Mr. Jaydip Kar, learned Senior Advocate, Mr. Pramit Roy, learned Senior Advocate addresses the Court.

Notes of Argument submitted on behalf of his clients be taken on record.

On conclusion of the submissions of Mr. Pramit Roy, learned Senior Advocate, Mr. Ranajit Chatterjee, learned advocate commences and concludes his submissions.

Written Notes of Argument submitted on behalf of his clients be taken on record.

Written Notes of Argument submitted on behalf of the clients of Mr. Kalyan Bandopadhyay, 60 learned Senior Advocate filed today, be taken on record.

List these matters on March 14, 2024.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)