Delhi High Court - Orders
Rochana Jain Through Spa vs Department Of Forest And Wildlife (Gnct ... on 6 December, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 211/2022
ROCHANA JAIN THROUGH SPA
..... Petitioner
Through
versus
DEPARTMENT OF FOREST AND WILDLIFE (GNCT OF DELHI)
AND ANR)
..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7712/2021 USHA GARG AND ORS.
..... Petitioner Through versus DELHI DEVELOPMENT AUTHORITY AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + MAC.APP. 137/2008 THE NEW INDIA ASSURANCE CO.LTD.
..... Appellant Through versus RESHMI & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3463/2019 UNION OF INDIA AND ANR.
..... Petitioner Through versus K. APPARAO ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4717/2020 JAGDISH SHARMA & ANR.
..... Petitioner Through versus NCT OF DELHI & ANR.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7553/2021 SMT TWINKLE GUPTA ..... Petitioner Through versus THE L T GOVERNOR OF DELHI AND ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13404/2021 RAJENDER SINGH DABAS ..... Petitioner Through versus GOVT. OF NCT OF DELHI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 15211/2021 SANJAY JAIN ..... Petitioner Through versus DEPUTY COMMISSIONER NORTH ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5775/2003 V.K. SHARMA ..... Petitioner Through versus STATE FARMS CORPN. OF INDIA LTD.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 12400/2004 DINESH CHANDRA SHARMA ..... Petitioner Through versus DISTRICT & SESSIONS JUDGE & AN ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3272/2006 MAHENDRA KUMAR VERMA ..... Petitioner Through versus GOVT. OF NCT OF DELHI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6343/2006 NIRMAL SAXENA ..... Petitioner Through versus GOVT. OF NCT OF DELHI & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6344/2006 ADARSH SETHI ..... Petitioner Through versus GOVT. OF NCT OF DELHI & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6430/2006 KRISHNAKAKAR ..... Petitioner Through versus GOVT. OF NCT OF DELHI & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6515/2006 B.M.ANAND & ORS.
..... Petitioner Through versus UNIVERSITY OF DELHI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 9815/2006 S.MAJUMDAR ..... Petitioner Through versus UOI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 15947/2006 A.K.SHARMA ..... Petitioner Through versus T.C.I.L. & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16016/2006 KAMLESH RANI ..... Petitioner Through versus B.S.F. PVT. FUND & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16264/2006 SUPERVISORS UNION B.H.E.L. ..... Petitioner Through versus UOI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5375/2019 DALBIR SINGH ..... Petitioner Through versus GOVERNMENT OF N.C.T. OF DELHI AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6709/2019 BALBIR SINGH ..... Petitioner Through versus GOVT OF NCT OF DELHI AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 7964/2019 MAHAVIR ..... Petitioner Through versus GOVT OF NCT OF DELHI AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8125/2019 SATISH KUMAR ..... Petitioner Through versus GOVT OF NCT AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8112/2019 M K JAIN ..... Petitioner Through versus GOVT OF NCT OF DELHI & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 811/2020 BHELA DEVI ..... Petitioner Through versus NEW DELHI MUNICIPAL COUNCIL AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 1927/2021 RAMPHAL & ORS.
..... Petitioner Through versus GOVT OF NCT OF DELHI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3103/2021 DEEPAK ..... Petitioner Through versus A D M LA SOUTH WEST & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4945/2021 RAJBIR SINGH ..... Petitioner Through versus AIR COMMANDER AOC AND ANR.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 10251/2021 SMT. ALKA GOEL ..... Petitioner Through versus THE STATE GOVT OF NCT OF DELHI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 1483/2018 HARMEET SINGH AND ORS.
..... Petitioner Through versus GOVT OF NCT OF DELHI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + MAC.APP. 925/2014 NATIONAL INSURANCE CO ..... Appellant Through versus SURENDER SINGH ANAND & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + MAC.APP. 447/2015 M/S LAULS LIMITED ..... Appellant Through versus NATIONAL INSURANCE CO & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4264/2001 ASHOK KUMAR JAIN ..... Petitioner Through versus STATE BANK OF INDIA & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16254/2004 A.K.JAIN ..... Petitioner Through versus CHAIRMAN STATE OF BANK OF INDI ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2903/2003 VIJAY MALHAN ..... Petitioner Through versus UOI & ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 11140/2020 DELHI MSW SOLUTIONS LIMITED ..... Petitioner Through versus NORTH DELHI MUNICIPAL CORPORATION & ANR.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + LA.APP. 12/2017 SARLA DEVI JAIN ..... Appellant Through versus UNION OF INDIA & ANR ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + LA.APP. 109/2018 UNION OF INDIA ..... Appellant Through versus GHASI RAM & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 24020/2005 KUMAR SHIVAM & ORS.
..... Petitioner Through versus GOVT. OF N.C.T. OF DELHI & ORS ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 8779/2019 THE INDIAN HOTELS COMPANY LTD.
..... Petitioner Through versus UNION OF INDIA AND ORS.
..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + CM(M) 63/2020 M/S PERFORMANCE MOTORS PVT LTD ..... Petitioner Through versus M/S INDIA TOURISM DEVELOPMENT CORPORATION LTD ..... Respondent Through CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA ORDER % 25.02.2022 YASHWANT VARMA, J FEBRUARY 25, 2022 Click here to check corrigendum, if any