Rajasthan High Court - Jodhpur
Kumari Rani vs Manoj Kumar on 28 August, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Application No.112/2015
Smt. Gayatri Devi w/o Raghuveer Singh Ji Rawat, d/o Ganpat
Singh, aged 28 years, r/o Matrichhaya, Shivaji Colony, Gandhi
Nagar, Abu Road, District Sirohi.
----Petitioner
Versus
Shri Raghuveer Singh s/o Laxminarain Singh, b/c Rawat, aged
32 years, r/o Patiya, Bheem, at present r/o Nathdwara, District
Rajsamand.
----Respondent
2. S.B. Civil Transfer Appl. No.4/2016
3. S.B. Civil Transfer Appl. No.54/2016
4 S.B. Civil Transfer Appl. No.55/2016
5. S.B. Civil Transfer Appl. No.124/2016
6. S.B. Civil Transfer Appl. No.130/2016
7. S.B. Civil Transfer Appl. No.133/2016
8. S.B. Civil Transfer Appl. No.4/2017
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10. S.B. Civil Transfer Appl. No.101/2017
11. S.B. Civil Transfer Appl. No.106/2017
12. S.B. Civil Transfer Appl. No.132/2017
13. S.B. Civil Transfer Appl. No.140/2017
14. S.B. Civil Transfer Appl. No.157/2017
15. S.B. Civil Transfer Appl. No.177/2017
16. S.B. Civil Transfer Appl. No.21/2018
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18. S.B. Civil Transfer Appl. No.37/2018
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25. S.B. Civil Transfer Appl. No.91/2018
26. S.B. Civil Transfer Appl. No.96/2018
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36. S.B. Civil Transfer Appl. No.150/2018
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38. S.B. Civil Transfer Appl. No.153/2018
39. S.B. Civil Transfer Appl. No.160/2018
40. S.B. Civil Transfer Appl. No.171/2018
41. S.B. Civil Transfer Appl. No.173/2018
42. S.B. Civil Transfer Appl. No.177/2018
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54. S.B. Civil Transfer Appl. No.2/2019
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For Petitioner(s) : Mr. Ravi Panwar, Mr. D.S. Rathore for
Mr. S.K. Verma, Mr. Kuldeep Mathur,
Mr. B.S. Charan, Mr. Rajesh Panwar,
Mr. Deepak Menaria, Mr. H.S.Shrimali,
Mr.Mahesh Khyani, Mr. Dhanpat
Choudhary, Mr. Rakesh Arora, Mr. O.P.
Joshi, Mr. JVS Deora, Mr. Anjali Gopa,
Mr. Om Rajpurohit, Mr. Bharat
Shrimali, Mr. Mukesh Kumar Trivedi,
Mr. G.J. Gupta, Mr. R.S. Mankad, Mr.
Vineet Jain, Mr. Ramniwas Choudhary,
Mr. B.S. Mertia, Mr. Richin Surana, Mr.
Pankaj Gupta, Mr. Bhagat Dadhich for
Mr. Mridul Jain, Mr. B.S. Sandhu, Mr.
M.S. Borawat, Mr. Rajendra Singh
Shekhawat, Mr. Rajendra Kataria, Mr.
B.Ray Bishnoi, Mr. Abhinav Jain, Mr.
D.S. Baghela, Mr. Deepak Korpal for
Mr. Rakesh Matoria, Mr. Keshav Bhati,
Mr.R.S. Rawal, Mr. Himmat Jagga, Mr.
Devendra Mahlana, Mr. Subhash
Choudhary, Mr. Lokesh Mathur, Dr.
Shailendra Kala, Mr. Vipin Makkad, Mr.
Vinod Choudhary, Mr. Sikander Khan,
Mr. R.S. Choudhary, Mr. Dhirendra
Singh, Mr. Mahaveer Bishnoi, Mr.
Manish Dadhich, Mr. Manoj Bhandari,
Mr. Navneet Poonia, Mr. Aniket Tater
for Mr. Suresh Kumbhat, Mr. Dhanesh
Saraswat, Mr. Rekha Ram Choudhary,
Mr. Shyam Vyas, Mr. Bhagirath Ray
Bishnoi, Mr. Narendra Singh A.
Rajpurohit, Mr. Shyam Sunder, Mr.
Abhishek Pareek, Mr. Rajendra Kumar
Soni, Mr. Jhamak Lal Nagda, Mr.
Jagatveer Singh Deora, Mr. DLR Vyas,
Mr. Arjun Singh Rathore, Mr. Rajesh
Choudhary, Mr. C.P. Soni, Mr. Arpit
Mehta, Mr. Rohitash Singh Rathore,
Mr. Falgun Buch, Ms.Deepika Vyas,
Mr. Harshit Bhurani, Mr. M.A. Siddiqui,
Mr. Dilip Singh Rathore, Mr. Vikram
Singh, Mr. Lokesh Menaria, Mr. Om
Prakash, Mr. Gopal Singh Bhati,
Ms.Rajni Kaushik, Mr. Arjun Singh, Mr.
R.S. Mankad, Mr. Kaushal Gautam,
Mr. Prakash Chandra Singhvi, Mr.
Sikander Khan, Mr. Kamlesh Kumar
Sharma and Mr. Roshan Lal.
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For Respondent(s) : Mr. M.S. Borawat, Mr. Narendra Rana,
Mr. Shambhoo Singh Rathore, Mr.
Poonam Chand Solanki, Mr. Umesh
Kalla, Mr. Tanwar Singh and Mr. Vinod
Sharma.
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Order 28/08/2019
1. In all these cases, the transfer applications have been moved by the petitioner-wife, who seek transfer of case filed by her husband under the various Sections of the Hindu Marriage Act, 1955 to the place where the petitioner-wife is residing, by invoking Section 24 of the Code of Civil Procedure, 1908.
2. Petitioners in different transfer applications have raised several grounds in common for seeking transfer of the case.
Essentially, the wife prays that as she has very young child/children and no one else to care of them, it becomes difficult for her to attend the case along with children to the place where her husband has filed the case under the Act of 1955.
In some cases, the petitioner-wife has raised a grievance that she is single and lives with her old aged parents and has serious apprehension of being alone to attend the case at different town/city and therefore seeks transfer.
In some of the cases, it has also been urged that there are cases preferred by her in the district/city/town where she is residing against her husband under Section 125 Cr.P.C. or under Section 13 of the Act of 1955 or under Domestic Violence Act. In such cases, she therefore, submits that the husband has, with a purpose to harass her, filed a separate case under the Act of 1955 in another district or city or town, and it would be difficult for her to attend (Downloaded on 30/08/2019 at 08:39:15 PM) (7 of 20) different courts and produce witnesses in her defence and therefore seeks transfer.
In some cases, the wife has also raised grievance regarding her working at a particular place, where she is residing and therefore seeks transfer.
3. The grounds raised as above for transfer of matrimonial matter has been time and again accepted as valid and justified grounds for transfer of case to the place where the wife is residing by this Court as well as by Supreme Court in Sumita Singh Vs. Kumar Sanjay & Ors., reported in (2001) 10 SCC 41; Sarkar (Shome) Vs. Pardip Sarkar [Transfer Petition (Civil) No.622/2007 decided by Supreme Court on 10.11.2008] ;
Manju Varma Vs.State of U.P. and Ors. [Civil Appeal No. 8290 of 2002 decided by the Supreme Court on 17.11.2004] and ; Arti Rani @ Pinki Devi Vs. Dharmendra Kumar Gupta, reported in (2008) 9 SCC 353.
4. Section 24 CPC reads as under:-
"24. General power of transfer and withdrawal.-
(1) On the application of any of the parties and after notice to the parties and after hearing such of them as desired to be heard, or of its own motion without such notice, the High Court or the District Court may at any stage-
(a) transfer any suit, appeal or other proceeding pending before it for trial or disposal to any Court subordinate to it and competent to try or dispose of the same, or
(b) withdraw any suit, appeal or other proceeding pending in any Court subordinate to it, and-(Downloaded on 30/08/2019 at 08:39:15 PM)
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(i) try or dispose of the same; or
(ii) transfer the same for trial or disposal to any Court subordinate to it and competent to try or dispose of the same; or
(iii) retransfer the same for trial or disposal to the Court from which it was withdrawn.
(2) Where any suit or proceeding has been transferred or withdrawn under sub-section (1), the Court which 1[is thereafter to try or dispose of such suit or proceeding] may, subject to any special directions in the case of any order of transfer, either retry it or proceed from the point at which it was transferred or withdrawn.
(3) For the purposes of this section,-
(a) Courts of Additional and Assistant Judges shall be deemed to be subordinate to the District Court;
(b) "proceeding" includes a proceeding for the execution of a decree or order.
(4) the Court trying any suit transferred or withdrawn under this section from a Court of Small Causes shall, for the purposes of such suit, be deemed to be a Court of Small Causes.
(5) A suit or proceeding may be transferred under this section from a Court which has no jurisdiction to try it."
5. It is noticed that Section 24 CPC does not require it necessary to issue notice to the other side and this Court, on its own motion or on being satisfied at any stage, pass appropriate order for transfer of the concerned case.
Similar view has been taken by the Rajasthan High Court in Bhanu Kumari Vs. Jitendra Singh & Ors., reported in 2007(2) RLW (Raj.) 1077.
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6. This Court also notices that in normal course, transfer petitions are filed in this Court and they remain pending for years as service is avoided by the other side.
In some cases, interim orders are passed by the Court resulting in the matrimonial matter remaining undecided in the concerned family court.
7. Thus, in the interest of justice and with the purpose to expeditiously dispose of the matters, this Court invokes its power under Section 24 CPC and deems it appropriate to allow all these applications of transfer and direct the transfer of concerned case to the place, as prayed for in the applications by the wife.
8. Accordingly, in the aforesaid cases, place where the case is pending and place where the case is transferred is mentioned below:
Civil Transfer Case Number Court Court where Application (Family where the the case is Number & Title Court/Trial case is transferred Court) pending CTA-112/2015 Civil Original Family Court, District (Smt. Gayatri Devi Case No. Rajsamand Judge, Sirohi Vs. Shri Raghuveer 228/2015 Singh) (Raghuveer Singh Vs. Smt. Gayatri Devi) CTA-4/2016 Civil Misc. Case ADJ, Bhinmal District (Narmada Vs. No.38/2015 Judge, Sirohi Ghanshyam Das) (Ghanshyam Das Vs. Narmada) CTA-54/2016 Suit proceeding Family Court, Family Court, (Amrawati Vs. No.58/2015 Ajmer Jodhpur Rajesh) (Rajesh Choudhary Vs. Smt. Amrawati) CTA-55/2016 Matrimonial Family Court, Family Court, (Amrawati Vs. Suit Ajmer Jodhpur Rajesh) No.428/2015 (Rajesh (Downloaded on 30/08/2019 at 08:39:15 PM) (10 of 20) Choudhary Vs. Smt. Amrawati) CTA-124/2016 Civil Misc. Case Family Court, Family Court, (Smt. Sangeeta Vs. No.359/2016 Rajasamand Bhilwara Shri Narendra (Narendra Kumar) Kumar Vs. Smt. Sangeeta) CTA-130/2016 Divorce Petition Family Court Family Court, (Smt. Rakhi Vs. No.489/2016 No.1, Sikar Surendra Gurjar) (Surendra Bikaner Gurjar Vs. Smt. Rakhi) CTA-133/2016 C.O. No. Family Court, Family Court, (Smt. Seema Vs. 38/2016 Bhilwara Chittorgarh Rajesh) (Rajesh Vs. Smt. Seema) CTA-4/2017 (Smt. Civil Misc. Case Family Court, Family Court, Manju Vs. Gopal Lal No.759/2016 Bhilwara Rajsamand.
Lakhara) (Gopal Lal Vs. Smt. Manju) CTA-11/2017 Misc. Case ADJ, Family Court, (Shweta Vs. Mukesh No.77/2015 Suratgarh Bikaner Kumar) (Mukesh Vs. Shweta) CTA-101/2017 Civil Misc. Case ADJ, ADJ, (Smt. Chandra Kala No.12/2017 Didwana Sujangarh, Vs. Devkinandan) (Devkinandan District Churu Vs. Chandrakala) CTA-106/2017 29/2017 ADJ, Bali Family Court, (Shrishti @ Shiva (Bhavesh Vs. Jaipur Verma Vs. Bhavesh Shrishti @ Verma) Shiva Verma) CTA-132/2017 Civil Misc. Case ADJ, Family Court, (Richa Dharu Vs. No.30/2017 Ratangarh Bikaner Hemant Panwar) (Hemant Panwar Vs. Richa Dharu) CTA-140/2017 Civil Misc. Case Family Court, Family Court, (Rekha Vs. No.42/2017 Churu Pali
Mahendra Kumar) (Mahendra Kumar Vs. Rekha) CTA-157/2017 Civil Misc. Case Family Court, Family Court, (Smt. Mamta Vs. No.127/2017 Pali Balotra Mahendra ) (Mahendra Vs. Mamta) CTA-177/2017 Civil Original ADJ No.1 Family Court (Smt. Dimple Vs. case (Family Merta City (Downloaded on 30/08/2019 at 08:39:15 PM) (11 of 20) Vijay Kumar) No.61/2017 Court), (Vijay Kumar Nagaur Vs. Dimple) CTA-21/2018 (Smt. Civil Case ADJ, Family Court, Gayatri @ Khushbu No.38/240/201 Laxmangarh Udaipur Vs. Gudesh) 7 (Gudesh Vs. Gayatri) CTA-26/2018 (Smt. Civil Misc. Case Family Court, Family court, Suman Vs. Ashok No.37/2015 Pali Jodhpur Kumar Chawla) (Suman Vs. Ashok Kumar) CTA-37/2018 (Indra Civil Misc. Case ADJ, Family Court, Saini Vs. Sanjay No.5/2018 Deedwana Churu Kumar Saini) (Sanjay Vs. Indra) CTA-44/2018 (Smt. Case ADJ NO.1, Family Court, Sonu Sharma Vs. No.33/2017 Nimbaheda Udaipur Rameshwar lal @ (Rameshwar Ramesh Sharma) Lal Vs. Smt. Sonu) CTA-59/2018 (Smt. Civil Original Family Court Family Court, Lalita Vs. Sanjay case No.1, Pali Bhansali) No.145/2017 Jodhpur (Sanjay Bhansali Vs. Smt. Lalita Bhansali) CTA-60/2018 (Smt. Civil Misc. Case Family Court ADJ, Sonu Verma @ No.239/2017 No.1, Srikaranpur, Soniya Verma Vs. (Manoj Vs. Bikaner District Sri Manoj Prajapat) Smt. Sonu Ganganagar Verma @ Sonia Verma) CTA-73/2018 (Smt. Misc. case ADJ, Khetri, Family Court, Rajshree Vs. Tula No.18/2018 District Udaipur Ram Yadav) (Tula Ram Jhunjhunju Yadav Vs. Smt. Rajshree Yadav) CTA-142/2017 Misc. case ADJ, Khetri, Family Court, (Smt. Rajshree Vs. No.255/2015 District Udaipur Tula Ram Yadav) (Tula Ram Jhunjhunju Yadav Vs. Smt. Rajshree Yadav) CTA-76/2018 (Smt. Civil Misc. Family Court Family Court, Suman Kanwar Vs. Application No.1, Bikaner.
Abhimanyu Ujjawal) No.530/2017 Jodhpur (Abhimanyu Metropolitan, Ujjawal Vs. Jodhpur Smt. Suman (Downloaded on 30/08/2019 at 08:39:15 PM) (12 of 20) Kanwar) CTA-91/2018 (Smt. Case Family Court, Family Court, Kesar Devi Sharma No.13/2018 Gulabpura, Bhilwara Vs. Sukhdev (Sukhdev Vs. District Sharma) Smt. Kesar) Bhilwara CTA-96/2018 (Smt. Civil Case Family Court, ADJ, Sharda Vs. No.114/2017 Merta, Gharsana, Premchand) (Premchand District District Sri Vs. Smt. Nagaur Ganganagar Sharda) CTA-97/2018 (Smt. Civil Case Family Court, Family Court, Manjulata Vs. No.51/2016 Balotra, Sirohi Yashwant) (Yashwant Vs. District Smt. Barmer Manjulata) CTA-101/2018 Divorce Family Court, Family Court, (Smt. Divya petition Udaipur Banswara Chobisa Vs. Jeevan No.174/2017 Chobisa) (Jeevan Chobisa Vs. Smt. Divya Chobisa) CTA-103/2018 Civil Case Family Court Family Court, (Smt.Nandini @ No.136/2018 No.1, Ajmer.
Smt. Durgesh Vs. (Manish Vs. Bikaner
Manish) Smt. Nandini @
Smt. Durgesh)
CTA-105/2018 Civil Misc. Case Family Court, ADJ,
(Smt. Sunita Vs. No.459/2017 Udaipur Parbatsar.
Lokesh Panwar) (Lokesh
Panwar Vs.
Smt. Sunita)
CTA-119/2018 Civil Misc. Case ADJ, Family Court,
(Manish Vs. Manoj No.6/2018 Raisinghnagar Hanumangarh
Kumar) (Manoj Kumar , District Sri
Vs. Manisha) Ganganagar
CTA-125/2018 Civil Original Family Court Family Court,
(Smt. Divya Soni Case No.1, Bikaner
Vs. Ashok Kumar No.591/2017 Jodhpur
Soni) (Ashok Soni
Vs. Smt. Divya
Soni)
CTA-126/2018 Civil Case Family Court, ADJ, Nagaur
(Minakshi Vs. No.38/2018 Jodhpur
Naveen Dadhich) (Naveen Metropolitan
Dadhich Vs.
Smt. Minakshi)
CTA-129/2018 Civil Misc. Case ADJ No.1, District
(Deepa Goswami No.1/2017 Nagaur Judge,
Vs. Devapuri) (Devapuri Vs. Bhilwara
Deepa
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Goswami)
CTA-131/2018 Civil Case Family Court, Family Court,
(Smt. Mona Vs. NO.207/2018 Ajmer Bikaner
Banwari Lal) (Banwari Lal
Vs. Smt. Mona)
CTA-150/2018 155/2018 Family Court, Family Court,
(Sonu Sikhwal VS. (Narayan Vs. Udaipur Sikar
Narayan Sukhwal) Sonu)
CTA-151/2018 Civil Original ADJ No.1, Family Court,
(Smt. Neelam Soni Case Barmer Jodhpur
Vs. Mahendra Soni) No.109/2018 (Mahendra Soni Vs. Smt. Neelam Soni) CTA-153/2018 Civil Case ADJ, Sojat Family Court (Neeru Kanwar Vs. NO.42/2018 Jodhpur Mahipal Singh) (Mahipal Singh Metropolitan Vs. Neeru Kanwar) CTA-160/2018 Civil Misc. Case Family Court Family Court, (Kumari Rani Vs. No.516/2018 No.1, Hanumangarh Manoj Kumar) (Manoj Vs. Jodhpur Rani) CTA-171/2018 Civil Misc. Case Family court, Family Court, (Smt. Pooja Vs. No.697/2017 Jodhpur Bhilwara Hemant Bhargava) (Hemant Bhargava Vs. Smt. Pooja) CTA-173/2018 Civil Misc. Case Family Court Family Court, (Smt. Rashmi No.347/2018 No.1, Kota Udaipur Srivastava Vs. (Nikhil Vs. Nikhil Bhatnagar) Rashmi) CTA-177/2018 Civil Original Family court ADJ, (Rinku Vs. Bharat Case No.1, Sumerpur, Nawal) No.554/2018 Jodhpur District Pali.
(Bharat Nawal Vs. Smt.Rinku) CTA-179/2018 Case Family Court Family Court, (Smt. Anita Vs. No.720/2017 No.1, Pali Mukesh Deora) (Mukesh Deora Jodhpur Vs. Smt. Anita) CTA-187/2018 Civil Misc. Case ADJ, Phalodi Family Court, (Sonu Vs. Dinesh No.21/2018 Jodhpur Kumar Jagarwal) (Dinesh Kumar Jagarwal Vs. Sonu) CTA-208/2018 Case ADJ, Family Court, (Smt. Namrata Vs. NO.86/2018 Kishangarh Jodhpur Harish @ Sajan (Harish @ Metropolitan Heeranandani) Sajan Vs. Smt. (Downloaded on 30/08/2019 at 08:39:15 PM) (14 of 20) Namrata) CTA-209/2018 Divorce Petition ADJ, District (Smt.Kirti Gupta Vs. No.52/2017 Sujangarh Judge, Sirohi Shri Prashant (Prashant Gupta) Gupta Vs. Kirti Gupta) CTA-211/2018 Matrimonial Family Court Family Court (Smt. Anuradha case No.1, Jaipur No.1, Jodhpur Dadhich Vs. Anurag No.1515/2018 Verma) (Anurag Verma Vs. Smt. Anuradha Dadhich) CTA-214/2018 Civil Misc. Case Family Court, Family Court, (Smt. Ayushi Vs. No.294/2018 Bhilwara Rajsamand Rohit) (Rohit Vs. Smt. Ayushi) CTA-215/2018 Civil Misc. ADJ, Family Court, (Narendra Kaur Vs. Petition Raisinghnaga Sri Gurnam Singh) No.11/2016 r, District Sri Ganganagar (Gurnam Singh Ganganagar Vs. Narendra Kaur) CTA-216/2018 Divorce Petition Family Judge Family court, (Smt. Sarita No.767/2018 No.1, Kota Bikaner Sarswat Vs. Shri (Devansh Devansh Tiwari) Tiwari Vs. Smt. Sarita Sarswat) CTA-217/2018 Civil Misc. Case Family court ADJ, Didwana (Usha Devi Vs. No.450/2018 No.1, Praveen Choudhary) (Praveen Vs. Jodhpur Usha Devi) CTA-218/2018 Case no. Family court, Family court, (Smt. Rampyari Vs. 120/2017 Pratapgarh Ajmer. Shri Kanhaiyalal) (Kanhaiyalal Vs. Rampyari) CTA-228/2018 Civil Misc. No. Family Court Family Court, (Sona Devi Vs. 104/2017 No.2, Hanumangarh Rampratap) (Rampratap Vs. Bikaner Sona Devi) CTA-2/2019 (Smt. Matrimonial Family Court Family Court Anuradha Dadhich Case No. No.3, Jaipur No.1, Jodhpur Vs. Anurag Verma) 486/2018 (Anurag Verma Vs. Smt. Anuradha Dadhich) CTA-4/2019 (Smt. Civil Case No. Family Court, Family Court, Mikesh Kanwar Vs. 400/2018 Udaipur Pali Gajraj Singh) (Gajraj Singh Vs. Smt. (Downloaded on 30/08/2019 at 08:39:15 PM) (15 of 20) Mikesh Kanwar) CTA-8/2019 (Smt. Civil Misc. Case Family Court, Family Court, Poonam Vs. No.38/2018 Chittorgarh Udaipur Chitranjan) (Chitranjan Vs. Smt. Poonam) CTA-10/2019(Preeti Civil Case No. Family court Family Court, @ Sweeti Giri Vs. 703/2017 No.1, Bikaner Mukesh Bharti @ (Mukesh Vs. Jodhpur Pintu) Preeti @ Sweeti) CTA-12/2019 (Smt. Divorce Petition ADJ, Family court, Preeti Vs. Abhijit No.63/2018 Sujangarh Bikaner Mishra) (Abhijit Mishra Vs. Smt. Preeti) CTA-14/2019 (Smt. Civil Misc. Case ADJ, Family Court, Kirandeep Kaur Vs. No.104/2018 Raisinghnaga Bikaner Balvir Singh) (Balvir Singh r, District Sri Vs. Kirandeep Ganganagar Kaur) CTA-29/2019 (Smt. Case No. Family Court, ACJM, Priyanka Vs. 3/2018 Phalodi Pokhran Sheshmal) (Sheshmal Vs. Smt. Priyanka) CTA-33/2019 Divorce Petition Family Court, ADJ No.1, (Parvati Devi Vs. No.77/2016 Churu Rajgarh Manakchand (173/2015) Jangid) (Manak Chand Vs. Parvati Devi) CTA-37/2019 (Smt. Case Family Court, Family Court, Pooja @ Pushpa No.524/2018 Udaipur Bharatpur Kewlani Vs. Shri (Narendra Narendra Lokwani) Lokwani Vs. Smt. Pooja @ Pushpa Kewlani) CTA-44/2019 (Smt. Civil Case No. Family Court Family Court Taruna Vs. Ravindra 41/2016 No.2, (ADJ No.1), Kumar) (Ravindra Jodhpur Barmer Kumar Vs. Smt. Taruna) CTA-46/2019 (Smt. Civil Case Family Court Family Court Archana Sharma no.715/2018 No.1, No.1, Jaipur Vs. Harish Sharma) (Harish Jodhpur Metropolitan Sharma Vs. Metropolitan Smt. Archana Sharma) CTA-47/2019 (Smt. Civil Original Family Court Family Court, Kamla @ Payal Vs. Case No. No.1, Nagaur (Downloaded on 30/08/2019 at 08:39:15 PM) (16 of 20) Arjun Kumar) 17/2019 (Arjun Bikaner Kumar Vs. Smt. Kamla @ Payal) CTA-48/2019 (Smt. Civil Case Family Court Family Court Alka Suman Vs. Sh. No.296/2018 No.1, No.1, Kota Lalit Gehlot) (Lalit Gehlot Jodhpur Vs. Smt. Alka Suman) CTA-51/2019 (Smt. Petition No. Family Court Family Court, Neeta Pujari Vs. 1667/2017 No.1, Jaipur Sujangarh, Amit Mishra) (Amit Mishra District Churu Vs. Smt. Neeta Pujari) CTA-52/2019 (Smt. Divorce Petition Family Court Family Court, Ismat Bano Vs. No.527/2018 No.1, Bhilwara Habibur Rahman) (Habibur Jodhpur Rahman Vs. Smt. Ismat Bano) CTA-54/2019 (Smt. Civil Case No. ADJ, Sojat Family Court, Deepa Gamnani @ 1/2019 City Ajmer.
Deepa Lakhani Vs. (Kamlesh Kamlesh Kumar Kumar Lakhani Lakhani) Vs. Smt.Deepa Gamnani @ Deepa Lakhani) CTA-56/2019 (Ritu Civil Misc. Case Family Court, Family Court, Vs. Aman) No.479/2018 Bhilwara Udaipur (Aman Vs. Ritu)
CTA-58/2019 (Smt. Civil Case No. Family Court, Family Court, Poonam Vs. Dilip 73/2018 (Dilip Pratapgarh Rajsamand.
Kumar) Kumar Vs. Smt. Poonam) CTA-61/2019 (Smt. Civil Original Family Court ADJ, Phalodi Bhagwati Sharma @ Case No. No.1, Guddi Vs. manish 204/2019 Jodhpur Sharma) (Manish Sharma Vs. Smt. Bhagwati Sharma) CTA-62/2019 (Smt. Civil Misc. Family Court, Family Court, Seema @ Smita Vs. Application Chittorgarh Bhilwara Prakash Bhatt) No.38/2018 (Prakash Bhatt Vs. Smt. Seema @ Smita) CTA-64/2019 Civil Case No. ADJ, Sojat, Family Court,
(Khushbu Soni Vs. 25/2019 (Lalit District Pali Balotra (Downloaded on 30/08/2019 at 08:39:15 PM) (17 of 20) Lalit Soni) Soni Vs. Khushbu Soni) CTA-68/2019 (Smt. Case Family Court, CJM, Shobha & Anr. Vs. CO.305/2019 Jodhpur Jaisalmer Shri Ganesh Giri) (Ganesh Giri Vs. Smt. Shobha) CTA-69/2019 Case Family Court ADJ No.1, (Smt.Naina Vs. No.90/2018 No.2, Nagaur Rajendra @ Raj (Rajendra @ Bikaner Kumar) Raj Kumar Vs. Smt. Naina) CTA-73/2019 (Neha Case No. Family Court Family Court, Verma Vs. 498/2017 No.1, Alwar Siddharth Verma) (Siddharth Jodhpur Verma Vs. Metropolitan Neha Verma) CTA-74/2019 (Smt. Case Family Court Family Court Priyanka Shekhawat No.3286/2019 No.1, Jaipur No.1, Jodhpur Vs. Vijay Singh (Vijay Singh Rathore) Rathore Vs. Smt. Priyanka Rathore) CTA-75/2019 Divorce Petition Family Court, Family Court, (Rinita Sharma Vs. No.168/2019 Ajmer Jodhpur Manish Saraswat) (Manish Saraswat Vs. Rinita Sharma) CTA-80/2019 (Smt. Case No. Family Court, ADJ, Bali, Nisha Kunwar Vs. 168/2018(Dari Udaipur District Pali Dariyav Singh) yav Singh Vs. Smt. Nisha Kunwar) CTA-83/2019 Case No. ADJ No.1, Family Court, (Khushboo Devi Vs. 13/2019 Nagaur Merta Ramkishor) (Ramkishor Vs. Khushboo Devi) CTA-84/2019 (Smt. Civil Misc. Case Family Court Family Court, Monika Vs. Satish No.288/2019 No.1, Hanumangar Dhaniya) (Satish Bikaner h Dhaniya Vs. Smt. Monika) CTA-85/2019 Civil Misc. Case Family Court, Family Court, (Mamta Saini Vs. No.89/2019 Churu Jhunjhunu Begraj Saini) (Begraj Vs. Mamta) CTA-86/2019 (Smt. Case No. ADJ No.1, ADJ, Bali, Niranjan Kanwar Vs. 110/2018 Barmer District Pali Taneraj Singh @ ( Taneraj Singh Tane Singh @ @ Tane Singh (Downloaded on 30/08/2019 at 08:39:15 PM) (18 of 20) Bhagirath Singh) @ Bhagirath Singh Vs. Smt. Niranjan Kanwar CTA-87/2019 Case Family Court, Family Court, (Shahnaz Bhati Vs. NO.11/2018 Bhilwara Jodhpur Mohammed Shahid (Mohammed Chhipa) Shahid Chhipa Vs. Shahnaz Bhati) CTA-90/2019 (Smt. Civil Original Family Court, ADJ, Sojat Dimple Vs. Case No. Churu District Pali Abhishek) 51/2019 (Abhishek Vs. Smt. Dimple) CTA-91/2019 (Smt. Case Family Court, Family Court, Pooja Vs. Gajanand No.56/2019 Sirohi Ajmer @ Kalu) (Gajanand @ kalu Vs. Pooja) CTA-92/2019 (Smt. Case No. Family Court, Family Court, Shobha @ Kirti Vs. 57/2019 (Pyare Sirohi Ajmer Pyare Lal) lal Vs. Shobha @ Kirti) CTA-93/2019 Case No. Family Court, Family Court, (Neeta Maheshwari 473/2018 Bhilwara Udaipur Vs. Ankur Somani) (Ankur Somani Vs. Neeta Maheshwari) CTA-95/2019 (Smt. Case No. Family Court ADJ, Mamta Devi Vs. 2412/2018( Pin No.1, Jaipur Ratangarh, Pintu Kumar tu Kumar District Churu Kumawat) Kumawat Vs. Smt. Mamta Devi) CTA-96/2019 (Smt. 13/2018 (Shri ADJ No.1, Family Court, Varshika Agarwal Saurabh Bansal Abu Road, Udaipur Vs. Shri Saurabh Vs. Varshika District Bansal) Agarwal) Sirohi CTA-97/2019 (Smt. Civil Original ADJ, ADJ Hindaun Rekha Soni Vs. Alok Case No. Raisinghnaga City, District Kumar Soni) 17/2018 (Alok r, District Sri Karauli Kumar Soni Vs. Ganganagar Smt. Rekha Soni) CTA-99/2019 Civil Misc. Case Family Court, ADJ, (Arveen Kaur Vs. No.113/2018 Sri Anupgarh Amarjeet Singh) (Amarjeet Ganganagar Singh Vs. Arveen kaur) CTA-100/2019 Divorce Petition Family Court Family Court, (Smt. Bobby VS. No.588/2018 No.2, Pali (Downloaded on 30/08/2019 at 08:39:15 PM) (19 of 20) Praveen Singh (Praveen Singh Jodhpur Sisodia) Sisodia Vs. Smt.Bobby) CTA-102/2019 Case ADJ, Family Court, (Smt. Gona @ Neha No.45/2019 Nathdwara Bundi Sharma @ Divya (Abhishek Sanadhya Vs. Sharma @ Abhishek Sharma @ Manoj Kumar Manoj Kumar Sanadhya Vs. Sanadhya) Smt. Gona @ Neha Sharma @ Divya Sanadhya) CTA-105/2019 Civil Original Family Court ADJ, (Smt. Leela Vs. Suit No. No.1, Pokharan. Jagdish Soni) 560/2018 Jodhpur (Jagdish Soni Vs. Smt.Leela) CTA-106/2019 Civil application Family Court Family Court, (Payal Harivyasi Vs. No.563/2019 No.2, Jaipur Bikaner Prateek Harivyasi) (Prateek Metropolitan, Harivyasi Vs. Jaipur Payal Harivyasi) CTA-107/2019 Civil Original Family Court Family Court, (Sarita Bishnoi Vs. Case No.2, Jaipur Bikaner Vikas Kumar Jyani) No.58/2019 Metropolitan, (Vikas Kumar Jaipur Jyani Vs. Sarita Bishnoi) CTA-108/2019 Civil Misc. Case ADJ No.1, Family Court (Smt. Shivani No.153/2019 Barmer No.1, Jodhpur Bakhtani Vs. (Mukesh Mukesh Bakhtani) Bakhtani Vs. Smt. Shivani Bakhtani) CTA-109/2019 Case No. ADJ, Family Court, (Saroj Bala Vs. 42/2019 Srikaranpur, Hanumangarh Kamlajeet Singh) (kamaljeet District Sri Singh Vs. Saroj Ganganagar Bala) CTA-111/2019 Civil Original Family Court, Family Court, (Smt. Gajendra Case No. Bhilwara Pali kanwar Vs. Sunil 301/2018 Singh) (Sunil Vs. Smt. Gajendra Kanwar) CTA-112/2019 Application No. ADJ, Family Court, (Smt. Chandrakanta 10/2019 Sumerpur, Jodhpur.
Meghwal Vs. (Parmajeet Pali Paramjeet Singh Singh Meghwal Meghwal) vs. Smt. (Downloaded on 30/08/2019 at 08:39:15 PM) (20 of 20) Chandrakanta Meghwal) CTA-113/2019 Civil Misc. Case ADJ Jaitaran, Family Court, (Anita vs. Sagar) No.1/2018 District Pali Bikaner. (Sagar vs. Anita)
Copy of this order shall be placed in each case with additional direction to the concerned court, where the case is transferred, to give notice to both the parties of the date on which they have to remain present before it.
(SANJEEV PRAKASH SHARMA),J SKant/-
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