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[Cites 370, Cited by 40]

Delhi High Court - Orders

Amarjeet Singh Chawla And Anr vs Union Of India And Anr on 7 July, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              1 to 1824, 1835, 1836 & 1837 Company (batch matters)
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              8
                               +   W.P.(C) 62/2019, CM APPL. 390/2019 & CM APPL. 2310/2019

                                   AMARJEET SINGH CHAWLA AND ANR.                    ..... Petitioners

                                                     versus

                                   UNION OF INDIA AND ANR.                           ..... Respondents

                                                     with

                              +    W.P.(C) 533/2020
                              +    W.P.(C) 537/2020
                              +    W.P.(C) 1326/2020 & CM APPL. 4625/2020
                              +    W.P.(C) 1612/2020
                              +    W.P.(C) 1759/2020 & CM APPL. 6140/2020
                              +    W.P.(C) 1911/2020 & CM APPL. 6667/2020
                              +    W.P.(C) 4389/2020 & CM APPL. 15798/2020
                              +    W.P.(C) 63/2019 & CM APPL. 394/2019
                              +    W.P.(C) 65/2019, CM APPLs. 402-03/2019
                              +    W.P.(C) 67/2019, CM APPL. 410/2019
                              +    W.P.(C)72/2019 , CM APPL.430/2019
                              +    W.P.(C)92/2019 , CM APPLs.532-533/2019
                              +    W.P.(C)94/2019 , CM APPLs.536-37/2019
                              +    W.P.(C)95/2019 , CM APPL.538/2019
                              +    W.P.(C)96/2019 , CM APPL.539/2019
                              +    W.P.(C) 111/2019, CM APPL.627/2019
                              +    W.P.(C) 112/2019, CM APPLs. 635-36/2019
                              +    W.P.(C)113/2019, CM APPL.637/2019
                              +    W.P.(C) 114/2019 , CM APPL.638/2019
                              +    W.P.(C)118/2019 , CM APPLs.645-46/2019
                              +    W.P.(C) 119/2019 , CM APPL.647-48/2019
                              +    W.P.(C)133/2019 , CM APPL.730/2019
                              +    W.P.(C)134/2019 , CM APPL.732/2019
                              +    W.P.(C)136/2019 , CM APPL.736/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 1 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)138/2019 , CM APPL.738/2019
                              +   W.P.(C)139/2019 , CM APPLs.740/2019, 741/2019, 12729/2019
                              +   W.P.(C)140/2019 , CM APPL.743-744/2019
                              +   W.P.(C)217/2019 , CM APPL.1009/2019
                              +   W.P.(C)218/2019 , CM APPL.1010/2019
                              +   W.P.(C)219/2019 , CM APPL.1012/2019
                              +   W.P.(C)220/2019 , CM APPL.1014/2019
                              +   W.P.(C)222/2019 , CM APPL.1021/2019
                              +   W.P.(C)225/2019 , CM APPL.1034/2019
                              +   W.P.(C)227/2019 , CM APPL.1061/2019
                              +   W.P.(C)228/2019 , CM APPL.1063/2019
                              +   W.P.(C)229/2019 , CM APPL.1064/2019
                              +   W.P.(C)237/2019 , CM APPL.1166/2019
                              +   W.P.(C)238/2019 , CM APPL. 1168/2019
                              +   W.P.(C)239/2019 , CM APPL.1169/2019
                              +   W.P.(C)258/2019 , CM APPL.1238/2019
                              +   W.P.(C)267/2019 , CM APPL.1262/2019
                              +   W.P.(C)270/2019 , CM APPL.1270/2019
                              +   W.P.(C)272/2019 , CM APPL.1329/2019
                              +   W.P.(C)292/2019 , CM APPLs.1424/2019, 13316/2020, 13317/2020
                              +   W.P.(C)315/2019 , CM APPL.1513/2019
                              +   W.P.(C)316/2019 , CM APPL.1515/2019
                              +   W.P.(C)317/2019, CM APPL. 1517/2019
                              +   W.P.(C)319/2019, CM APPL. 1521/2019
                              +   W.P.(C)327/2019
                              +   W.P.(C)360/2019, CM APPL. 1691/2019
                              +   W.P.(C)361/2019, CM APPL. 1703/2019
                              +   W.P.(C)397/2019, CM APPL. 1881/2019
                              +   W.P.(C)398/2019, CM APPL. 1882/2019
                              +   W.P.(C)400/2019, CM APPL. 1885/2019
                              +   W.P.(C)404/2019, CM APPL. 1891/2019
                              +   W.P.(C)425/2019
                              +   W.P.(C)428/2019, CM APPL. 1953/2019
                              +   W.P.(C)430/2019, CM APPLs. 1956/2019, 1957/2019
                              +   W.P.(C)444/2019, CM APPL. 2042/2019
                              +   W.P.(C)445/2019, CM APPLs. 2045/2019, 2046/2019
                              +   W.P.(C)446/2019, CM APPL. 2048/2019, CM APPL. 2049/2019
                              +   W.P.(C)447/2019, CM APPL. 2050/2019, CM APPL. 2051/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                          Page 2 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)448/2019, CM APPL. 2054/2019, CM APPL. 2055/2019
                              +   W.P.(C)449/2019, CM APPL. 2056/2019
                              +   W.P.(C)490/2019, CM APPL. 2258/2019
                              +   W.P.(C)491/2019, CM APPL. 2232/2019, CM APPL. 2261/2019
                              +   W.P.(C)492/2019, CM APPL. 2233/2019
                              +   W.P.(C)493/2019, CM APPL. 2234/2019, CM APPL. 2235/2019
                              +   W.P.(C)495/2019, CM APPL. 2241/2019, CM APPL. 2242/2019
                              +   W.P.(C)496/2019, CM APPL. 2243/2019, CM APPL. 2244/2019
                              +   W.P.(C)515/2019, CM APPL. 2415/2019, CM APPL. 2416/2019
                              +   W.P.(C)516/2019, CM APPL. 2417/2019
                              +   W.P.(C)517/2019, CM APPL. 2418/2019, CM APPL. 2419/2019
                              +   W.P.(C)531/2019, CM APPL. 2460/2019, CM APPL. 2461/2019
                              +   W.P.(C)532/2019, CM APPL. 2462/2019, CM APPL. 2463/2019
                              +   W.P.(C)540/2019, CM APPL. 2477/2019, CM APPL. 2478/2019
                              +   W.P.(C)578/2019, CM APPL. 2582/2019
                              +   W.P.(C)579/2019, CM APPL. 2583/2019, CM APPL. 2584/2019
                              +   W.P.(C)580/2019, CM APPL. 2589/2019
                              +   W.P.(C)581/2019, CM APPL. 2590/2019, CM APPL. 2591/2019
                              +   W.P.(C)582/2019, CM APPL. 2592/2019, CM APPL. 2593/2019
                              +   W.P.(C)629/2019, CM APPL. 2878/2019, CM APPL. 2879/2019
                              +   W.P.(C)630/2019, CM APPL. 2882/2019, CM APPL. 2883/2019
                              +   W.P.(C)631/2019, CM APPL. 2888/2019
                              +   W.P.(C)634/2019, CM APPL. 2896/2019, CM APPL. 2897/2019
                              +   W.P.(C)636/2019
                              +   W.P.(C)637/2019
                              +   W.P.(C)697/2019, CM APPL. 3046/2019, CM APPL. 3047/2019
                              +   W.P.(C)698/2019, CM APPL. 3048/2019
                              +   W.P.(C)699/2019
                              +   W.P.(C)739/2019, CM APPL. 3249/2019, CM APPL. 3250/2019
                              +   W.P.(C)740/2019, CM APPL. 3251/2019
                              +   W.P.(C)741/2019, CM APPL. 3252/2019, CM APPL. 3253/2019
                              +   W.P.(C)742/2019, CM APPL. 3254/2019, CM APPL. 3255/2019
                              +   W.P.(C)743/2019, CM APPL. 3256/2019, CM APPL. 3257/2019
                              +   W.P.(C)744/2019, CM APPL. 3258/2019, CM APPL. 3259/2019
                              +   W.P.(C)745/2019, CM APPL. 3260/2019
                              +   W.P.(C)778/2019
                              +   W.P.(C)779/2019, CM APPL. 3467/2019
                              +   W.P.(C)781/2019, CM APPL. 3470/2019, CM APPL. 3471/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 3 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)782/2019, CM APPL. 3472/2019, CM APPL. 3473/2019
                              +   W.P.(C)793/2019, CM APPL. 3497/2019, CM APPL. 3498/2019
                              +   W.P.(C)805/2019, CM APPL. 3550/2019, CM APPL. 3551/2019
                              +   W.P.(C)807/2019, CM APPL. 3553/2019, CM APPL. 3554/2019
                              +   W.P.(C)808/2019, CM APPL. 3555/2019, CM APPL. 3556/2019
                              +   W.P.(C)816/2019, CM APPL. 3625/2019, CM APPL. 3626/2019
                              +   W.P.(C)817/2019, CM APPL. 3627/2019, CM APPL. 3628/2019
                              +   W.P.(C)818/2019, CM APPL. 3629/2019
                              +   W.P.(C)820/2019, CM APPL. 3633/2019
                              +   W.P.(C)821/2019, CM APPL. 3650/2019
                              +   W.P.(C)822/2019, CM APPL. 3653/2019, CM APPL. 3654/2019
                              +   W.P.(C)823/2019, CM APPL. 3655/2019
                              +   W.P.(C)825/2019, CM APPL. 3659/2019
                              +   W.P.(C)826/2019, CM APPL. 3662/2019, CM APPL. 3663/2019
                              +   W.P.(C)872/2019
                              +   W.P.(C)873/2019, CM APPL. 3931/2019
                              +   W.P.(C)874/2019, CM APPL. 3936/2019
                              +   W.P.(C)875/2019, CM APPL. 3940/2019
                              +   W.P.(C)880/2019, CM APPL. 3948/2019
                              +   W.P.(C)882/2019, CM APPL. 3977/2019
                              +   W.P.(C)886/2019, CM APPL. 3989/2019, CM APPL. 3990/2019
                              +   W.P.(C)887/2019
                              +   W.P.(C)888/2019, CM APPL. 3991/2019
                              +   W.P.(C)908/2019, CM APPL. 4092/2019
                              +   W.P.(C)918/2019, CM APPL. 4138/2019
                              +   W.P.(C)922/2019, CM APPL. 4147/2019
                              +   W.P.(C)924/2019, CM APPL. 4163/2019
                              +   W.P.(C)925/2019, CM APPL. 4153/2019
                              +   W.P.(C)966/2019, CM APPL. 4341/2019
                              +   W.P.(C)967/2019, CM APPL. 4343/2019
                              +   W.P.(C)976/2019
                              +   W.P.(C)977/2019, CM APPL. 4400/2019
                              +   W.P.(C) 1023/2019, CM APPL. 4606/2019
                              +   W.P.(C) 1055/2019, CM APPL. 4833/2019
                              +   W.P.(C) 1058/2019, CM APPL. 4837/2019
                              +   W.P.(C) 1073/2019, CM APPL. 4875/2019
                              +   W.P.(C) 1074/2019, CM APPL. 4878/2019
                              +   W.P.(C) 1075/2019, CM APPL. 4881/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 4 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 1083/2019, CM APPL. 4970/2019
                              +   W.P.(C) 1084/2019, CM APPL. 4972/2019
                              +   W.P.(C) 1085/2019, CM APPL. 4974/2019
                              +   W.P.(C) 1090/2019, CM APPL. 5005/2019
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                              +   W.P.(C) 1094/2019, CM APPL. 5012/2019
                              +   W.P.(C) 1114/2019, CM APPL. 5065/2019, CM APPL. 5066/2019
                              +   W.P.(C) 1115/2019, CM APPL. 5067/2019, CM APPL. 5068/2019
                              +   W.P.(C) 1116/2019, CM APPL. 5069/2019, CM APPL. 5070/2019
                              +   W.P.(C) 1130/2019, CM APPL. 5129/2019, CM APPL. 5130/2019
                              +   W.P.(C) 1131/2019, CM APPL. 5131/2019, CM APPL. 5132/2019
                              +   W.P.(C) 1132/2019, CM APPL. 5133/2019
                              +   W.P.(C) 1133/2019, CM APPL. 5134/2019, CM APPL. 5135/2019
                              +   W.P.(C) 1134/2019, CM APPL. 5136/2019, CM APPL. 5137/2019
                              +   W.P.(C) 1135/2019, CM APPL. 5138/2019, CM APPL. 5139/2019
                              +   W.P.(C) 1180/2019, CM APPL. 5332/2019
                              +   W.P.(C) 1181/2019, CM APPL. 5333/2019
                              +   W.P.(C) 1182/2019, CM APPL. 5334/2019, CM APPL. 5335/2019
                              +   W.P.(C) 1184/2019, CM APPL. 5338/2019, CM APPL. 5339/2019
                              +   W.P.(C) 1185/2019, CM APPL. 5340/2019, CM APPL. 5341/2019
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                              +   W.P.(C) 1190/2019, CM APPL. 5350/2019, CM APPL. 5351/2019
                              +   W.P.(C) 1210/2019, CM APPL. 5473/2019
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                              +   W.P.(C) 1260/2019, CM APPL. 5670/2019
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                              +   W.P.(C) 1269/2019, CM APPL. 5685/2019
                              +   W.P.(C)1307/2019, CM APPL. 5904/2019
                              +   W.P.(C) 1318/2019, CM APPL. 6014/2019
                              +   W.P.(C) 1319/2019, CM APPL. 6015/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 5 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 1320/2019, CM APPL. 6016/2019
                              +   W.P.(C) 1321/2019, CM APPL. 6017/2019
                              +   W.P.(C) 1322/2019, CM APPL. 6019/2019
                              +   W.P.(C) 1366/2019, CM APPL. 6018/2019
                              +   W.P.(C) 1383/2019, CM APPL. 6297/2019
                              +   W.P.(C) 1384/2019, CM APPL. 6298/2019, CM APPL. 6299/2019
                              +   W.P.(C) 1385/2019, CM APPL. 6300/2019, CM APPL. 6301/2019
                              +   W.P.(C) 1386/2019, CM APPL. 6302/2019, CM APPL. 6303/2019
                              +   W.P.(C) 1387/2019, CM APPL. 6304/2019, CM APPL. 6305/2019
                              +   W.P.(C) 1389/2019, CM APPL. 6311/2019, CM APPL. 6312/2019
                              +   W.P.(C) 1401/2019, CM APPL. 6390/2019, CM APPL. 6391/2019
                              +   W.P.(C) 1402/2019, CM APPL. 6393/2019, CM APPL. 6394/2019
                              +   W.P.(C) 1415/2019, CM APPL. 6476/2019
                              +   W.P.(C) 1427/2019, CM APPL. 6549/2019
                              +   W.P.(C) 1472/2019, CM APPL. 6763/2019
                              +   W.P.(C) 1491/2019, CM APPL. 6912/2019
                              +   W.P.(C) 1498/2019, CM APPL. 6943/2019
                              +   W.P.(C) 1499/2019, CM APPL. 6945/2019
                              +   W.P.(C) 1509/2019, CM APPL. 6980/2019
                              +   W.P.(C) 1512/2019, CM APPL. 6987/2019
                              +   W.P.(C) 1522/2019, CM APPL. 7059/2019
                              +   W.P.(C) 1523/2019, CM APPL. 7063/2019
                              +   W.P.(C) 1524/2019, CM APPL. 7065/2019
                              +   W.P.(C) 1527/2019, CM APPL. 7070/2019
                              +   W.P.(C) 1528/2019, CM APPL. 7072/2019
                              +   W.P.(C) 1530/2019, CM APPL. 7076/2019
                              +   W.P.(C) 1593/2019, CM APPL. 7336/2019
                              +   W.P.(C)1607/2019, CM APPL. 7378/2019
                              +   W.P.(C) 1608/2019, CM APPL. 7380/2019
                              +   W.P.(C) 1609/2019
                              +   W.P.(C)1610/2019, CM APPL. 7382/2019
                              +   W.P.(C)1680/2019, CM APPL. 7681/2019
                              +   W.P.(C)1681/2019, CM APPL. 7687/2019
                              +   W.P.(C)1682/2019, CM APPL. 7691/2019
                              +   W.P.(C)1683/2019, CM APPL. 7697/2019
                              +   W.P.(C) 1684/2019, CM APPL. 7699/2019
                              +   W.P.(C)1686/2019, CM APPL. 7703/2019
                              +   W.P.(C) 1687/2019, CM APPL. 7704/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 6 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 1688/2019, CM APPL. 7706/2019
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                              +   W.P.(C) 1690/2019, CM APPL. 7711/2019, CM APPL. 7712/2019
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                              +   W.P.(C) 1703/2019, CM APPL. 7785/2019
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                              +   W.P.(C) 1705/2019, CM APPL. 7793/2019
                              +   W.P.(C) 1752/2019, CM APPL. 8111/2019
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                              +   W.P.(C) 1793/2019
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                              +   W.P.(C) 1795/2019, CM APPL. 8397/2019, CM APPL. 8398/2019
                              +   W.P.(C) 1796/2019, CM APPL. 8423/2019, CM APPL. 8424/2019
                              +   W.P.(C) 1797/2019, CM APPL. 8399/2019, CM APPL. 8400/2019
                              +   W.P.(C) 1828/2019, CM APPL. 8534/2019, CM APPL. 8535/2019
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                              +   W.P.(C) 1831/2019,
                              +   W.P.(C)1832/2019, CM APPL. 8539/2019, CM APPL. 8540/2019
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                              +   W.P.(C)1879/2019, CM APPL. 8796/2019
                              +   W.P.(C)1881/2019, CM APPL. 8798/2019
                              +   W.P.(C)1955/2019, CM APPL. 9148/2019
                              +   W.P.(C) 1956/2019, CM APPL. 9150/2019
                              +   W.P.(C) 1957/2019, CM APPL. 9152/2019
                              +   W.P.(C) 1958/2019, CM APPL. 9154/2019
                              +   W.P.(C)1981/2019, CM APPL. 9266/2019
                              +   W.P.(C)1982/2019, CM APPL. 9268/2019
                              +   W.P.(C) 1983/2019, CM APPL. 9270/2019
                              +   W.P.(C)1984/2019, CM APPL. 9272/2019
                              +   W.P.(C)1985/2019, CM APPL. 9274/2019
                              +   W.P.(C) 1986/2019, CM APPL. 9276/2019
                              +   W.P.(C) 1996/2019, CM APPL. 9313/2019, CM APPL. 9314/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 7 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 2006/2019, CM APPL. 9446/2019
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                              +   W.P.(C) 2069/2019, CM APPL. 9680/2019
                              +   W.P.(C) 2096/2019, CM APPL. 9790/2019, CM APPL. 9791/2019
                              +   W.P.(C) 2106/2019, CM APPL. 9819/2019
                              +   W.P.(C) 2116/2019, CM APPL. 9908/2019
                              +   W.P.(C) 2117/2019, CM APPL. 9910/2019
                              +   W.P.(C) 2118/2019, CM APPL. 9912/2019
                              +   W.P.(C)2119/2019, CM APPL. 9914/2019
                              +   W.P.(C) 2120/2019, CM APPL. 9916/2019
                              +   W.P.(C) 2121/2019, CM APPL. 9917/2019
                              +   W.P.(C) 2122/2019, CM APPL. 9919/2019
                              +   W.P.(C) 2123/2019, CM APPL. 9920/2019
                              +   W.P.(C) 2124/2019, CM APPL. 9922/2019
                              +   W.P.(C) 2125/2019, CM APPL. 9924/2019
                              +   W.P.(C) 2143/2019, CM APPL. 10065/2019
                              +   W.P.(C) 2144/2019, CM APPL. 10067/2019
                              +   W.P.(C) 2145/2019
                              +   W.P.(C) 2146/2019, CM APPL. 10072/2019
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                              +   W.P.(C) 2149/2019, CM APPL. 10089/2019
                              +   W.P.(C) 2150/2019, CM APPL. 10092/2019
                              +   W.P.(C) 2186/2019, CM APPL. 10277/2019
                              +   W.P.(C) 2198/2019, CM APPL. 10317/2019
                              +   W.P.(C) 2200/2019, CM APPL. 10322/2019
                              +   W.P.(C) 2201/2019, CM APPL. 10323/2019
                              +   W.P.(C) 2202/2019, CM APPL. 10325/2019
                              +   W.P.(C) 2205/2019, CM APPL. 10330/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 8 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 2233/2019, CM APPL. 10484/2019
                              +   W.P.(C) 2234/2019, CM APPL. 10486/2019
                              +   W.P.(C) 2240/2019, CM APPL. 10521/2019, CM APPL. 10522/2019
                              +   W.P.(C) 2241/2019, CM APPL. 10523/2019
                              +   W.P.(C)2322/2019, CM APPL. 10810/2019, CM APPL. 10811/2019
                              +   W.P.(C) 2323/2019, CM APPL. 10812/2019
                              +   W.P.(C) 2325/2019, CM APPL. 10815/2019, CM APPL. 10816/2019
                              +   W.P.(C) 2326/2019, CM APPL. 10819/2019
                              +   W.P.(C) 2327/2019,
                              +   W.P.(C)2329/2019, CM APPL. 10826/2019, CM APPL. 10827/2019
                              +   W.P.(C)2330/2019, CM APPL. 10829/2019, CM APPL. 10830/2019
                              +   W.P.(C)2362/2019, CM APPL. 11026/2019, CM APPL. 11027/2019
                              +   W.P.(C)2395/2019, CM APPL. 11175/2019
                              +   W.P.(C)2398/2019, CM APPL. 11178/2019
                              +   W.P.(C) 2399/2019, CM APPL. 11180/2019
                              +   W.P.(C) 2400/2019, CM APPL. 11182/2019
                              +   W.P.(C) 2426/2019, CM APPL. 20120/2019, CM APPL. 20121/2019
                              +   W.P.(C)2428/2019, CM APPL. 11311/2019, CM APPL. 11312/2019
                              +   W.P.(C)2430/2019, CM APPL. 11313/2019
                              +   W.P.(C) 2458/2019, CM APPL. 11440/2019
                              +   W.P.(C) 2460/2019, CM APPL. 11444/2019
                              +   W.P.(C) 2462/2019, CM APPL. 11449/2019
                              +   W.P.(C) 2463/2019, CM APPL. 11452/2019
                              +   W.P.(C)2464/2019, CM APPL. 11455/2019
                              +   W.P.(C) 2515/2019, CM APPL. 11699/2019
                              +   W.P.(C) 2516/2019, CM APPL. 11700/2019
                              +   W.P.(C)2517/2019, CM APPL. 11702/2019
                              +   W.P.(C)2519/2019, CM APPL. 11709/2019
                              +   W.P.(C)2520/2019, CM APPL. 11712/2019
                              +   W.P.(C) 2541/2019, CM APPL. 11804/2019
                              +   W.P.(C) 2542/2019, CM APPL. 11806/2019
                              +   W.P.(C)2543/2019, CM APPL. 11808/2019
                              +   W.P.(C) 2544/2019, CM APPL. 11811/2019
                              +   W.P.(C)2561/2019, CM APPL. 11908/2019
                              +   W.P.(C) 2562/2019, CM APPL. 11909/2019
                              +   W.P.(C)2601/2019, CM APPL. 12081/2019
                              +   W.P.(C)2602/2019, CM APPL. 12083/2019
                              +   W.P.(C)2604/2019, CM APPL. 12086/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 9 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)2605/2019, CM APPL. 12088/2019
                              +   W.P.(C)2606/2019, CM APPL. 12090/2019
                              +   W.P.(C)2607/2019, CM APPL. 12092/2019
                              +   W.P.(C)2608/2019, CM APPL. 12094/2019
                              +   W.P.(C) 2609/2019, CM APPL. 12095/2019
                              +   W.P.(C)2610/2019, CM APPL. 12097/2019
                              +   W.P.(C)2632/2019, CM APPL. 12209/2019
                              +   W.P.(C) 2633/2019 & CM APPL. 12211/2019
                              +   W.P.(C)2634/2019, CM APPL. 12214/2019
                              +   W.P.(C) 2750/2019, CM APPL. 12749/2019
                              +   W.P.(C) 2756/2019, CM APPL. 12771/2019
                              +   W.P.(C)2758/2019, CM APPL. 12775/2019
                              +   W.P.(C)2773/2019, CM APPL. 12808/2019
                              +   W.P.(C) 2778/2019
                              +   W.P.(C) 2806/2019, CM APPL. 12973/2019
                              +   W.P.(C)2834/2019, CM APPL. 13187/2019
                              +   W.P.(C)2837/2019, CM APPL. 13190/2019
                              +   W.P.(C)2838/2019, CM APPL. 13192/2019
                              +   W.P.(C) 2839/2019, CM APPL. 13194/2019
                              +   W.P.(C)2841/2019, CM APPL. 13198/2019
                              +   W.P.(C)2842/2019, CM APPL. 13200/2019
                              +   W.P.(C)2843/2019, CM APPL. 13202/2019
                              +   W.P.(C)2844/2019, CM APPL. 13205/2019
                              +   W.P.(C)2845/2019, CM APPL. 13208/2019
                              +   W.P.(C)2847/2019, CM APPL. 13210/2019
                              +   W.P.(C)2852/2019, CM APPL. 13238/2019
                              +   W.P.(C)2910/2019, CM APPL. 13505/2019
                              +   W.P.(C)2916/2019, CM APPL. 13514/2019
                              +   W.P.(C)2920/2019, CM APPL. 13521/2019
                              +   W.P.(C)2921/2019, CM APPL. 13523/2019
                              +   W.P.(C)2922/2019, CM APPL. 13525/2019
                              +   W.P.(C)2923/2019, CM APPL. 13537/2019
                              +   W.P.(C) 2946/2019, CM APPL. 13664/2019
                              +   W.P.(C) 2947/2019, CM APPL. 13665/2019
                              +   W.P.(C) 2949/2019, CM APPL. 13669/2019
                              +   W.P.(C)2950/2019, CM APPL. 13673/2019
                              +   W.P.(C)2951/2019, CM APPL. 13677/2019
                              +   W.P.(C) 2952/2019, CM APPL. 13679/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                 Page 10 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)2954/2019, CM APPL. 13684/2019
                              +   W.P.(C)2956/2019, CM APPL. 13688/2019
                              +   W.P.(C)2970/2019, CM APPL. 13808/2019
                              +   W.P.(C)2973/2019, CM APPL. 13812/2019
                              +   W.P.(C) 3023/2019, CM APPL. 13942/2019
                              +   W.P.(C)3026/2019, CM APPL. 13953/2019
                              +   W.P.(C) 3027/2019, CM APPL. 13955/2019
                              +   W.P.(C) 3028/2019, CM APPL. 13957/2019
                              +   W.P.(C) 3029/2019, CM APPL. 13959/2019
                              +   W.P.(C)3068/2019, CM APPL. 14116/2019
                              +   W.P.(C) 3075/2019, CM APPL. 14134/2019
                              +   W.P.(C) 3090/2019, CM APPL. 14197/2019
                              +   W.P.(C)3091/2019, CM APPL. 14199/2019
                              +   W.P.(C)3092/2019, CM APPL. 14202/2019
                              +   W.P.(C)3093/2019, CM APPL. 14203/2019
                              +   W.P.(C)3094/2019, CM APPL. 14205/2019
                              +   W.P.(C) 3095/2019, CM APPL. 14207/2019
                              +   W.P.(C) 3145/2019, CM APPL. 14379/2019
                              +   W.P.(C) 3148/2019, CM APPL. 14382/2019
                              +   W.P.(C)3150/2019, CM APPL. 14385/2019
                              +   W.P.(C)3152/2019
                              +   W.P.(C)3153/2019, CM APPL. 14393/2019
                              +   W.P.(C) 3156/2019, CM APPL. 14413/2019
                              +   W.P.(C)3157/2019, CM APPL. 14416/2019
                              +   W.P.(C)3158/2019, CM APPL. 14443/2019
                              +   W.P.(C)3159/2019, CM APPL. 14445/2019
                              +   W.P.(C)3161/2019, CM APPL. 14451/2019
                              +   W.P.(C)3162/2019, CM APPL. 14453/2019
                              +   W.P.(C) 3163/2019, CM APPL. 14455/2019
                              +   W.P.(C) 3164/2019, CM APPL. 14457/2019
                              +   W.P.(C)3165/2019, CM APPL. 14459/2019s
                              +   W.P.(C) 3166/2019, CM APPL. 14461/2019
                              +   W.P.(C) 3169/2019, CM APPL. 14470/2019
                              +   W.P.(C) 3256/2019, CM APPL. 14934/2019
                              +   W.P.(C) 3276/2019, CM APPL. 15086/2019
                              +   W.P.(C) 3277/2019, CM APPL. 15087/2019
                              +   W.P.(C) 3279/2019, CM APPL. 15090/2019
                              +   W.P.(C) 3280/2019, CM APPL. 15098/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 11 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 3291/2019, CM APPL. 15131/2019
                              +   W.P.(C) 3292/2019, CM APPL. 15132/2019
                              +   W.P.(C) 3293/2019, CM APPL. 15133/2019
                              +   W.P.(C)3294/2019, CM APPL. 15135/2019
                              +   W.P.(C)3295/2019, CM APPL. 15137/2019
                              +   W.P.(C) 3296/2019, CM APPL. 15138/2019
                              +   W.P.(C)3298/2019, CM APPL. 15141/2019
                              +   W.P.(C)3299/2019, CM APPL. 15143/2019
                              +   W.P.(C)3300/2019, CM APPL. 15145/2019
                              +   W.P.(C)3301/2019, CM APPL. 15148/2019
                              +   W.P.(C) 3326/2019, CM APPL. 15307/2019
                              +   W.P.(C)3364/2019, CM APPL. 15441/2019
                              +   W.P.(C)3365/2019, CM APPL. 15443/2019
                              +   W.P.(C)3366/2019, CM APPL. 15445/2019
                              +   W.P.(C)3367/2019, CM APPL. 15448/2019
                              +   W.P.(C) 3368/2019, CM APPL. 15449/2019
                              +   W.P.(C) 3369/2019, CM APPL. 15451/2019
                              +   W.P.(C) 3370/2019, CM APPL. 15453/2019
                              +   W.P.(C)3371/2019, CM APPL. 15455/2019
                              +   W.P.(C)3384/2019
                              +   W.P.(C) 3385/2019 & CM APPL. 15594/2019
                              +   W.P.(C) 3386/2019 & CM APPL. 15596/2019
                              +   W.P.(C) 3410/2019 & CM APPL. 15679/2019
                              +   W.P.(C) 3444/2019 & CM APPL. 15807/2019
                              +   W.P.(C) 3445/2019 & CM APPL. 15808/2019
                              +   W.P.(C) 3449/2019& CM APPL. 15818/2019
                              +   W.P.(C) 3450/2019, CM APPL. 15820/2019
                              +   W.P.(C) 3451/2019, CM APPL. 15822/2019
                              +   W.P.(C) 3452/2019, CM APPL. 15823/2019
                              +   W.P.(C) 3453/2019
                              +   W.P.(C) 3454/2019, CM APPL. 15826/2019
                              +   W.P.(C) 3455/2019, CM APPL. 15827/2019
                              +   W.P.(C) 3466/2019, CM APPL. 15876/2019
                              +   W.P.(C) 3468/2019, CM APPL. 15896/2019
                              +   W.P.(C) 3474/2019, CM APPL. 15913/2019
                              +   W.P.(C) 3503/2019, CM APPL. 16077/2019
                              +   W.P.(C) 3505/2019, CM APPL. 16084/2019
                              +   W.P.(C) 3520/2019, CM APPL. 16132/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                 Page 12 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 3521/2019, CM APPL. 16134/2019
                              +   W.P.(C) 3522/2019, CM APPL. 16140/2019
                              +   W.P.(C) 3566/2019, CM APPL. 16319/2019
                              +   W.P.(C) 3568/2019, CM APPL. 16321/2019
                              +   W.P.(C) 3570/2019, CM APPL. 16327/2019
                              +   W.P.(C) 3571/2019, CM APPL. 16331/2019
                              +   W.P.(C) 3584/2019,
                              +   W.P.(C) 3586/2019, CM APPL. 16494/2019
                              +   W.P.(C) 3588/2019, CM APPL. 16497/2019
                              +   W.P.(C) 3589/2019
                              +   W.P.(C) 3591/2019
                              +   W.P.(C) 3592/2019, CM APPL. 16502/2019
                              +   W.P.(C) 3593/2019, CM APPL. 16503/2019
                              +   W.P.(C) 3594/2019, CM APPL. 16505/2019
                              +   W.P.(C) 3595/2019, CM APPL. 16507/2019
                              +   W.P.(C) 3596/2019, CM APPL. 16509/2019
                              +   W.P.(C) 3625/2019, CM APPL. 16605/2019
                              +   W.P.(C) 3627/2019, CM APPL. 16611/2019
                              +   W.P.(C) 3629/2019, CM APPL. 16615/2019
                              +   W.P.(C) 3630/2019, CM APPL. 16617/2019
                              +   W.P.(C) 3633/2019, CM APPL. 16622/2019
                              +   W.P.(C) 3634/2019, CM APPL. 16624/2019
                              +   W.P.(C) 3637/2019, CM APPL. 16630/2019
                              +   W.P.(C) 3639/2019, CM APPL. 16634/2019
                              +   W.P.(C) 3649/2019, CM APPL. 16759/2019
                              +   W.P.(C) 3650/2019, CM APPL. 16760/2019
                              +   W.P.(C) 3651/2019
                              +   W.P.(C) 3653/2019
                              +   W.P.(C) 3672/2019, CM APPL. 16850/2019
                              +   W.P.(C) 3673/2019, CM APPL. 16854/2019
                              +   W.P.(C) 3674/2019, CM APPL. 16857/2019
                              +   W.P.(C) 3675/2019, CM APPL. 16860/2019
                              +   W.P.(C) 3676/2019, CM APPL. 16862/2019
                              +   W.P.(C) 3677/2019, CM APPL. 16864/2019
                              +   W.P.(C) 3678/2019,
                              +   W.P.(C) 3679/2019, CM APPL. 16866/2019
                              +   W.P.(C) 3680/2019, CM APPL. 16867/2019
                              +   W.P.(C) 3681/2019, CM APPL. 16869/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 13 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 3682/2019, CM APPL. 16871/2019
                              +   W.P.(C) 3683/2019, CM APPL. 16873/2019
                              +   W.P.(C) 3684/2019, CM APPL. 16875/2019
                              +   W.P.(C) 3703/2019, CM APPL. 17024/2019
                              +   W.P.(C) 3705/2019, CM APPL. 17028/2019
                              +   W.P.(C) 3736/2019, CM APPL. 17119/2019
                              +   W.P.(C) 3738/2019, CM APPL. 17124/2019
                              +   W.P.(C) 3740/2019, CM APPL. 17130/2019
                              +   W.P.(C) 3742/2019, CM APPL. 17135/2019
                              +   W.P.(C) 3743/2019, CM APPL. 17137/2019
                              +   W.P.(C) 3744/2019, CM APPL. 17138/2019
                              +   W.P.(C) 3745/2019, CM APPL. 17140/2019
                              +   W.P.(C) 3749/2019, CM APPL. 17189/2019
                              +   W.P.(C) 3750/2019, CM APPL. 17190/2019
                              +   W.P.(C) 3751/2019, CM APPL. 17193/2019
                              +   W.P.(C) 3752/2019, CM APPL. 17199/2019
                              +   W.P.(C) 3783/2019, CM APPL. 17323/2019
                              +   W.P.(C) 3784/2019, CM APPL. 17329/2019
                              +   W.P.(C) 3785/2019, CM APPL. 17330/2019
                              +   W.P.(C) 3786/2019, CM APPL. 17332/2019
                              +   W.P.(C) 3787/2019, CM APPL. 17336/2019
                              +   W.P.(C) 3788/2019, CM APPL. 17338/2019
                              +   W.P.(C) 3789/2019, CM APPL. 17344/2019
                              +   W.P.(C) 3795/2019, CM APPL. 17358/2019
                              +   W.P.(C) 3797/2019, CM APPL. 17360/2019
                              +   W.P.(C) 3812/2019, CM APPL. 17394/2019
                              +   W.P.(C) 3818/2019, CM APPL. 17404/2019
                              +   W.P.(C) 3826/2019, CM APPL. 17417/2019
                              +   W.P.(C) 3829/2019, CM APPL. 17422/2019
                              +   W.P.(C) 3831/2019, CM APPL. 17428/2019
                              +   W.P.(C) 3832/2019, CM APPL. 17432/2019
                              +   W.P.(C) 3836/2019, CM APPL. 17439/2019
                              +   W.P.(C) 3837/2019, CM APPL. 17441/2019
                              +   W.P.(C) 3839/2019, CM APPL. 17445/2019
                              +   W.P.(C) 3886/2019, CM APPL. 17614/2019
                              +   W.P.(C) 3888/2019, CM APPL. 17623/2019
                              +   W.P.(C) 3889/2019, CM APPL. 17624/2019
                              +   W.P.(C) 3904/2019, CM APPL. 17692/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 14 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 3906/2019, CM APPL. 17696/2019
                              +   W.P.(C) 3907/2019, CM APPL. 17697/2019
                              +   W.P.(C) 3908/2019, CM APPL. 17700/2019
                              +   W.P.(C) 3909/2019, CM APPL. 17704/2019
                              +   W.P.(C) 3910/2019, CM APPL. 17709/2019
                              +   W.P.(C) 3968/2019, CM APPL. 17977/2019
                              +   W.P.(C) 3969/2019, CM APPL. 18113/2019
                              +   W.P.(C) 3970/2019, CM APPL. 17983/2019
                              +   W.P.(C) 3971/2019, CM APPL. 17985/2019
                              +   W.P.(C) 3972/2019, CM APPL. 17987/2019
                              +   W.P.(C) 3973/2019, CM APPL. 17991/2019
                              +   W.P.(C) 3974/2019, CM APPL. 17993/2019
                              +   W.P.(C) 3976/2019, CM APPL. 17997/2019
                              +   W.P.(C) 3979/2019, CM APPL. 18004/2019
                              +   W.P.(C) 4015/2019
                              +   W.P.(C) 4016/2019, CM APPL. 18174/2019
                              +   W.P.(C) 4017/2019, CM APPL. 18176/2019
                              +   W.P.(C) 4018/2019, CM APPL. 18178/2019
                              +   W.P.(C) 4019/2019, CM APPL. 18180/2019
                              +   W.P.(C) 4020/2019, CM APPL. 18182/2019
                              +   W.P.(C) 4021/2019, CM APPL. 18185/2019
                              +   W.P.(C) 4022/2019, CM APPL. 18187/2019
                              +   W.P.(C) 4023/2019, CM APPL. 18188/2019
                              +   W.P.(C) 4024/2019, CM APPL. 18190/2019
                              +   W.P.(C) 4025/2019, CM APPL. 18192/2019
                              +   W.P.(C) 4027/2019, CM APPL. 18196/2019
                              +   W.P.(C) 4039/2019, CM APPL. 18233/2019
                              +   W.P.(C) 4040/2019, CM APPL. 18235/2019
                              +   W.P.(C) 4041/2019, CM APPL. 18237/2019
                              +   W.P.(C) 4065/2019, CM APPL. 18337/2019
                              +   W.P.(C) 4066/2019, CM APPL. 18339/2019
                              +   W.P.(C) 4068/2019,
                              +   W.P.(C) 4069/2019, CM APPL. 18345/2019
                              +   W.P.(C) 4070/2019, CM APPL. 18346/2019
                              +   W.P.(C) 4071/2019, CM APPL. 18348/2019
                              +   W.P.(C) 4072/2019, CM APPL. 18349/2019
                              +   W.P.(C) 4073/2019, CM APPL. 18351/2019
                              +   W.P.(C) 4074/2019, CM APPL. 18352/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 15 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 4075/2019, CM APPL. 18354/2019
                              +   W.P.(C) 4076/2019, CM APPL. 18355/2019
                              +   W.P.(C) 4077/2019, CM APPL. 18356/2019
                              +   W.P.(C) 4101/2019, CM APPL. 18512/2019
                              +   W.P.(C) 4102/2019, CM APPL. 18514/2019
                              +   W.P.(C) 4103/2019
                              +   W.P.(C) 4105/2019
                              +   W.P.(C) 4106/2019, CM APPL. 18519/2019
                              +   W.P.(C) 4107/2019, CM APPL. 18524/2019
                              +   W.P.(C) 4108/2019, CM APPL. 18528/2019
                              +   W.P.(C) 4109/2019, CM APPL. 18530/2019
                              +   W.P.(C) 4110/2019
                              +   W.P.(C) 4111/2019, CM APPL. 18531/2019
                              +   W.P.(C) 4135/2019, CM APPL. 18664/2019
                              +   W.P.(C) 4136/2019, CM APPLs.18665/2019 & 18666/2019
                              +   W.P.(C) 4137/2019, CM APPL. 18668/2019
                              +   W.P.(C) 4138/2019, CM APPL. 18671/2019
                              +   W.P.(C) 4139/2019, CM APPL. 18673/2019
                              +   W.P.(C) 4142/2019, CM APPL. 18680/2019
                              +   W.P.(C) 4143/2019, CM APPL. 18682/2019
                              +   W.P.(C) 4144/2019,
                              +   W.P.(C) 4145/2019, CM APPL. 18686/2019
                              +   W.P.(C) 4146/2019, CM APPL. 18687/2019
                              +   W.P.(C) 4148/2019, CM APPL. 18693/2019
                              +   W.P.(C) 4149/2019, CM APPL. 18696/2019
                              +   W.P.(C) 4150/2019, CM APPL. 18697/2019
                              +   W.P.(C) 4189/2019, CM APPL. 18836/2019
                              +   W.P.(C) 4190/2019, CM APPL. 18837/2019
                              +   W.P.(C) 4195/2019, CM APPL. 18846/2019
                              +   W.P.(C) 4196/2019, CM APPL. 18848/2019
                              +   W.P.(C) 4197/2019
                              +   W.P.(C) 4200/2019, CM APPL. 18855/2019
                              +   W.P.(C) 4201/2019, CM APPL. 18857/2019
                              +   W.P.(C) 4202/2019, CM APPL. 18858/2019
                              +   W.P.(C) 4204/2019, CM APPL. 18862/2019
                              +   W.P.(C) 4219/2019, CM APPL. 18902/2019
                              +   W.P.(C) 4222/2019, CM APPL. 18907/2019
                              +   W.P.(C) 4224/2019, CM APPL. 18911/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 16 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 4225/2019
                              +   W.P.(C) 4226/2019, CM APPL. 18915/2019
                              +   W.P.(C) 4227/2019, CM APPL. 18916/2019
                              +   W.P.(C) 4229/2019, CM APPL. 18918/2019
                              +   W.P.(C) 4231/2019, CM APPL. 18923/2019
                              +   W.P.(C) 4232/2019, CM APPL. 18925/2019
                              +   W.P.(C) 4239/2019, CM APPL. 18961/2019
                              +   W.P.(C) 4240/2019, CM APPL. 18965/2019
                              +   W.P.(C) 4241/2019, CM APPL. 18967/2019
                              +   W.P.(C) 4243/2019, CM APPL. 18973/2019
                              +   W.P.(C) 4244/2019, CM APPL. 18978/2019
                              +   W.P.(C) 4245/2019, CM APPL. 18980/2019
                              +   W.P.(C) 4247/2019, CM APPL. 18983/2019
                              +   W.P.(C) 4248/2019, CM APPL. 18996/2019
                              +   W.P.(C) 4249/2019, CM APPL. 18999/2019
                              +   W.P.(C) 4251/2019, CM APPL. 19001/2019
                              +   W.P.(C) 4293/2019, CM APPL. 19124/2019
                              +   W.P.(C) 4294/2019,
                              +   W.P.(C) 4295/2019, CM APPL. 19126/2019
                              +   W.P.(C) 4296/2019, CM APPL. 19128/2019
                              +   W.P.(C) 4299/2019, CM APPL. 19133/2019
                              +   W.P.(C) 4300/2019, CM APPL. 19135/2019
                              +   W.P.(C) 4305/2019, CM APPL. 19158/2019
                              +   W.P.(C) 4306/2019, CM APPL. 19160/2019
                              +   W.P.(C) 4360/2019, CM APPL. 19358/2019
                              +   W.P.(C) 4361/2019, CM APPL. 19359/2019
                              +   W.P.(C) 4363/2019, CM APPL. 19367/2019
                              +   W.P.(C) 4364/2019, CM APPL. 19368/2019
                              +   W.P.(C) 4365/2019, CM APPL. 19370/2019
                              +   W.P.(C) 4366/2019, CM APPL. 19371/2019
                              +   W.P.(C) 4368/2019, CM APPL. 19378/2019
                              +   W.P.(C) 4369/2019, CM APPL. 19380/2019
                              +   W.P.(C) 4370/2019, CM APPL. 19384/2019
                              +   W.P.(C) 4371/2019, CM APPL. 19388/2019
                              +   W.P.(C) 4372/2019, CM APPL. 19391/2019
                              +   W.P.(C) 4373/2019, CM APPL. 19394/2019
                              +   W.P.(C) 4374/2019, CM APPL. 19398/2019
                              +   W.P.(C) 4375/2019, CM APPL. 19401/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 17 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 4376/2019, CM APPL. 19403/2019
                              +   W.P.(C) 4377/2019, CM APPL. 19404/2019
                              +   W.P.(C) 4378/2019, CM APPL. 19411/2019
                              +   W.P.(C) 4379/2019
                              +   W.P.(C) 4380/2019, CM APPL. 19417/2019
                              +   W.P.(C) 4381/2019, CM APPL. 19422/2019 & CM APPL.
                                  19423/2019
                              +   W.P.(C) 4382/2019, CM APPL. 19424/2019
                              +   W.P.(C) 4384/2019, CM APPL. 19427/2019
                              +   W.P.(C) 4385/2019, CM APPL. 19429/2019
                              +   W.P.(C) 4386/2019, CM APPL. 19431/2019
                              +   W.P.(C) 4387/2019, CM APPL. 19435/2019
                              +   W.P.(C) 4388/2019, CM APPL. 19436/2019
                              +   W.P.(C) 4389/2019, CM APPL. 19441/2019
                              +   W.P.(C) 4397/2019, CM APPL. 19564/2019
                              +   W.P.(C) 4398/2019, CM APPL. 19566/2019
                              +   W.P.(C) 4399/2019, CM APPL. 19570/2019
                              +   W.P.(C) 4421/2019, CM APPL. 19687/2019
                              +   W.P.(C) 4422/2019, CM APPL. 19689/2019 & CM APPL.
                                  19690/2019
                              +   W.P.(C) 4423/2019, CM APPL. 19691/2019
                              +   W.P.(C) 4426/2019, CM APPL. 19698/2019
                              +   W.P.(C) 4428/2019, CM APPL. 19701/2019
                              +   W.P.(C) 4429/2019, CM APPL. 19703/2019
                              +   W.P.(C) 4432/2019, CM APPL. 19708/2019
                              +   W.P.(C) 4456/2019
                              +   W.P.(C) 4457/2019, CM APPL. 19777/2019 & CM APPL.
                                  19778/2019
                              +   W.P.(C) 4458/2019, CM APPL. 19779/2019
                              +   W.P.(C) 4461/2019, CM APPL. 19794/2019
                              +   W.P.(C) 4462/2019, CM APPL. 19798/2019
                              +   W.P.(C) 4463/2019, CM APPLs.19803/2019 & 19804/2019
                              +   W.P.(C) 4464/2019, CM APPL. 19806/2019
                              +   W.P.(C) 4465/2019
                              +   W.P.(C) 4525/2019, CM APPL. 20124/2019
                              +   W.P.(C) 4526/2019, CM APPL. 20126/2019
                              +   W.P.(C) 4527/2019, CM APPL. 20128/2019
                              +   W.P.(C) 4528/2019, CM APPL. 20129/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 18 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 4536/2019, CM APPL. 20199/2019
                              +   W.P.(C) 4537/2019, CM APPL. 20201/2019
                              +   W.P.(C) 4538/2019, CM APPL. 20203/2019
                              +   W.P.(C) 4539/2019, CM APPL. 20205/2019
                              +   W.P.(C) 4540/2019, CM APPL. 20207/2019
                              +   W.P.(C) 4547/2019, CM APPL. 20266/2019
                              +   W.P.(C) 4549/2019, CM APPL. 20269/2019
                              +   W.P.(C) 4601/2019, CM APPL. 20472/2019
                              +   W.P.(C) 4603/2019, CM APPL. 20475/2019
                              +   W.P.(C) 4604/2019, CM APPL. 20477/2019
                              +   W.P.(C) 4605/2019, CM APPL. 20479/2019
                              +   W.P.(C) 4606/2019, CM APPL. 20481/2019
                              +   W.P.(C) 4632/2019, CM APPL. 20616/2019
                              +   W.P.(C) 4635/2019, CM APPL. 20623/2019
                              +   W.P.(C) 4640/2019, CM APPL. 20632/2019
                              +   W.P.(C) 4660/2019, CM APPL. 20692/2019
                              +   W.P.(C) 4679/2019, CM APPL. 20746/2019
                              +   W.P.(C) 4681/2019, CM APPL. 20750/2019
                              +   W.P.(C) 4682/2019, CM APPL. 20751/2019
                              +   W.P.(C) 4683/2019, CM APPL. 20755/2019
                              +   W.P.(C) 4686/2019, CM APPL. 20770/2019
                              +   W.P.(C) 4687/2019, CM APPL. 20772/2019
                              +   W.P.(C) 4716/2019, CM APPL. 20963/2019
                              +   W.P.(C) 4718/2019, CM APPL. 20967/2019
                              +   W.P.(C) 4719/2019, CM APPL. 20968/2019
                              +   W.P.(C) 4720/2019, CM APPL. 20970/2019
                              +   W.P.(C) 4721/2019, CM APPL. 20972/2019
                              +   W.P.(C) 4722/2019, CM APPL. 20973/2019
                              +   W.P.(C) 4723/2019, CM APPL. 20975/2019
                              +   W.P.(C) 4732/2019, CM APPL. 21011/2019
                              +   W.P.(C) 4735/2019, CM APPL. 21065/2019
                              +   W.P.(C) 4759/2019, CM APPL. 21176/2019
                              +   W.P.(C) 4760/2019, CM APPL. 21178/2019
                              +   W.P.(C) 4761/2019, CM APPL. 21180/2019
                              +   W.P.(C) 4762/2019, CM APPL. 21181/2019
                              +   W.P.(C) 4763/2019, CM APPL. 21183/2019
                              +   W.P.(C) 4764/2019, CM APPL. 21185/2019
                              +   W.P.(C) 4785/2019, CM APPL. 21338/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 19 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 4786/2019, CM APPL. 21339/2019
                              +   W.P.(C) 4788/2019, CM APPL. 21343/2019
                              +   W.P.(C) 4791/2019, CM APPL. 21348/2019
                              +   W.P.(C) 4792/2019, CM APPL. 21350/2019
                              +   W.P.(C) 4793/2019, CM APPL. 21352/2019
                              +   W.P.(C) 4794/2019, CM APPL. 21353/2019
                              +   W.P.(C) 4795/2019, CM APPL. 21354/2019
                              +   W.P.(C) 4798/2019, CM APPL. 21360/2019
                              +   W.P.(C) 4828/2019, CM APPL. 21494/2019
                              +   W.P.(C) 4829/2019, CM APPL. 21495/2019
                              +   W.P.(C) 4831/2019, CM APPL. 21498/2019
                              +   W.P.(C) 4832/2019, CM APPL. 21506/2019
                              +   W.P.(C) 4833/2019, CM APPL. 21510/2019
                              +   W.P.(C) 4834/2019, CM APPL. 21573/2019
                              +   W.P.(C) 4869/2019, CM APPL. 21654/2019
                              +   W.P.(C) 4873/2019, CM APPL. 21660/2019
                              +   W.P.(C) 4874/2019, CM APPL. 21662/2019
                              +   W.P.(C) 4875/2019, CM APPL. 21672/2019
                              +   W.P.(C) 4876/2019, CM APPL. 21675/2019
                              +   W.P.(C) 4879/2019, CM APPL. 21685/2019
                              +   W.P.(C) 4882/2019, CM APPL. 21690/2019
                              +   W.P.(C) 4883/2019, CM APPL. 21692/2019
                              +   W.P.(C) 4884/2019, CM APPL. 21693/2019
                              +   W.P.(C) 4914/2019, CM APPL. 21865/2019
                              +   W.P.(C) 4915/2019, CM APPL. 21866/2019
                              +   W.P.(C) 4916/2019, CM APPL. 21869/2019
                              +   W.P.(C) 4925/2019, CM APPL. 21899/2019
                              +   W.P.(C) 4940/2019, CM APPL. 21934/2019
                              +   W.P.(C) 4974/2019, CM APPL. 22117/2019
                              +   W.P.(C) 4975/2019, CM APPL. 22118/2019
                              +   W.P.(C) 4992/2019, CM APPL. 22155/2019
                              +   W.P.(C) 4993/2019, CM APPL. 22156/2019
                              +   W.P.(C) 4994/2019, CM APPL. 22158/2019
                              +   W.P.(C) 4995/2019, CM APPL. 22159/2019
                              +   W.P.(C) 4996/2019, CM APPL. 22160/2019
                              +   W.P.(C) 4997/2019, CM APPL. 22162/2019
                              +   W.P.(C) 4998/2019, CM APPL. 22163/2019
                              +   W.P.(C) 4999/2019, CM APPL. 22165/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 20 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5007/2019, CM APPL. 22188/2019
                              +   W.P.(C) 5008/2019, CM APPL. 22190/2019
                              +   W.P.(C) 5009/2019, CM APPL. 22191/2019
                              +   W.P.(C) 5010/2019, CM APPL. 22192/2019
                              +   W.P.(C) 5011/2019, CM APPL. 22193/2019
                              +   W.P.(C) 5053/2019, CM APPL. 22364/2019
                              +   W.P.(C) 5054/2019, CM APPL. 22366/2019
                              +   W.P.(C) 5056/2019, CM APPL. 22377/2019
                              +   W.P.(C) 5057/2019, CM APPL. 22378/2019
                              +   W.P.(C) 5058/2019, CM APPLs.22384/2019 & 36845/2019
                              +   W.P.(C) 5059/2019, CM APPL. 22391/2019
                              +   W.P.(C) 5060/2019, CM APPL. 22397/2019
                              +   W.P.(C) 5061/2019, CM APPL. 22401/2019
                              +   W.P.(C) 5062/2019, CM APPL. 22402/2019
                              +   W.P.(C) 5084/2019, CM APPL. 22555/2019
                              +   W.P.(C) 5085/2019, CM APPL. 22557/2019
                              +   W.P.(C) 5086/2019, CM APPL. 22559/2019
                              +   W.P.(C) 5087/2019, CM APPL. 22560/2019
                              +   W.P.(C) 5089/2019, CM APPL. 22563/2019
                              +   W.P.(C) 5090/2019, CM APPL. 22565/2019
                              +   W.P.(C) 5092/2019, CM APPL. 22569/2019
                              +   W.P.(C) 5118/2019, CM APPL. 22621/2019
                              +   W.P.(C) 5120/2019, CM APPL. 22626/2019
                              +   W.P.(C) 5122/2019, CM APPL. 22642/2019
                              +   W.P.(C) 5124/2019, CM APPL. 22673/2019
                              +   W.P.(C) 5126/2019, CM APPL. 22679/2019
                              +   W.P.(C) 5127/2019, CM APPL. 22681/2019
                              +   W.P.(C) 5138/2019, CM APPL. 22796/2019
                              +   W.P.(C) 5139/2019, CM APPL. 22797/2019
                              +   W.P.(C) 5141/2019, CM APPL. 22801/2019
                              +   W.P.(C) 5144/2019, CM APPL. 22805/2019
                              +   W.P.(C) 5145/2019, CM APPL. 22808/2019
                              +   W.P.(C) 5146/2019, CM APPL. 22810/2019
                              +   W.P.(C) 5213/2019,
                              +   W.P.(C) 5214/2019, CM APPL. 23075/2019
                              +   W.P.(C) 5234/2019, CM APPL. 23134/2019
                              +   W.P.(C) 5235/2019, CM APPL. 23136/2019
                              +   W.P.(C) 5238/2019, CM APPL. 23142/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 21 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5239/2019, CM APPL. 23144/2019
                              +   W.P.(C) 5242/2019, CM APPL. 23164/2019
                              +   W.P.(C) 5243/2019, CM APPL. 23166/2019
                              +   W.P.(C) 5244/2019, CM APPL. 23168/2019
                              +   W.P.(C) 5245/2019, CM APPL. 23169/2019
                              +   W.P.(C) 5246/2019, CM APPL. 23172/2019
                              +   W.P.(C) 5247/2019, CM APPL. 23173/2019
                              +   W.P.(C) 5251/2019, CM APPL. 23184/2019
                              +   W.P.(C) 5254/2019, CM APPL. 23203/2019
                              +   W.P.(C) 5272/2019, CM APPL. 23354/2019
                              +   W.P.(C) 5273/2019, CM APPL. 23359/2019
                              +   W.P.(C) 5274/2019, CM APPL. 23362/2019
                              +   W.P.(C) 5275/2019, CM APPL. 23366/2019
                              +   W.P.(C) 5340/2019, CM APPL. 23541/2019
                              +   W.P.(C) 5354/2019, CM APPL. 23586/2019
                              +   W.P.(C) 5355/2019, CM APPL. 23587/2019
                              +   W.P.(C) 5356/2019, CM APPL. 23589/2019
                              +   W.P.(C) 5357/2019, CM APPL. 23590/2019
                              +   W.P.(C) 5358/2019, CM APPL. 23593/2019
                              +   W.P.(C) 5359/2019, CM APPL. 23595/2019
                              +   W.P.(C) 5396/2019, CM APPL. 23700/2019
                              +   W.P.(C) 5397/2019, CM APPL. 23702/2019
                              +   W.P.(C) 5398/2019, CM APPL. 23706/2019
                              +   W.P.(C) 5400/2019, CM APPL. 23710/2019
                              +   W.P.(C) 5401/2019, CM APPL. 23714/2019
                              +   W.P.(C) 5402/2019, CM APPL. 23716/2019
                              +   W.P.(C) 5404/2019, CM APPL. 23719/2019
                              +   W.P.(C) 5407/2019, CM APPL. 23723/2019
                              +   W.P.(C) 5408/2019, CM APPL. 23725/2019
                              +   W.P.(C) 5410/2019, CM APPL. 23728/2019
                              +   W.P.(C) 5426/2019,
                              +   W.P.(C) 5427/2019, CM APPL. 23805/2019
                              +   W.P.(C) 5428/2019, CM APPL. 23807/2019
                              +   W.P.(C) 5429/2019, CM APPL. 23813/2019
                              +   W.P.(C) 5430/2019, CM APPL. 23834/2019
                              +   W.P.(C) 5431/2019
                              +   W.P.(C) 5471/2019, CM APPL. 23985/2019
                              +   W.P.(C) 5472/2019, CM APPL. 23987/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 22 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5474/2019, CM APPL. 23997/2019, CM APPL. 23998/2019
                              +   W.P.(C) 5475/2019, CM APPL. 24003/2019
                              +   W.P.(C) 5477/2019, CM APPL. 24007/2019
                              +   W.P.(C) 5478/2019, CM APPL. 24010/2019
                              +   W.P.(C) 5508/2019, CM APPL. 24210/2019
                              +   W.P.(C) 5509/2019, CM APPL. 24212/2019
                              +   W.P.(C) 5545/2019, CM APPL. 24320/2019
                              +   W.P.(C) 5548/2019, CM APPL. 24325/2019
                              +   W.P.(C) 5550/2019, CM APPL. 24330/2019
                              +   W.P.(C) 5552/2019, CM APPL. 24332/2019
                              +   W.P.(C) 5553/2019, CM APPL. 24334/2019
                              +   W.P.(C) 5555/2019, CM APPL. 24338/2019
                              +   W.P.(C) 5572/2019, CM APPL. 24542/2019
                              +   W.P.(C) 5573/2019, CM APPL. 24543/2019
                              +   W.P.(C) 5574/2019, CM APPL. 24544/2019
                              +   W.P.(C) 5575/2019, CM APPL. 24545/2019
                              +   W.P.(C) 5576/2019, CM APPL. 24547/2019
                              +   W.P.(C) 5577/2019, CM APPL. 24549/2019
                              +   W.P.(C) 5578/2019, CM APPL. 24551/2019
                              +   W.P.(C) 5579/2019, CM APPL. 24553/2019
                              +   W.P.(C) 5580/2019, CM APPL. 24558/2019
                              +   W.P.(C) 5627/2019, CM APPL. 24691/2019
                              +   W.P.(C) 5628/2019
                              +   W.P.(C) 5629/2019, CM APPL. 24693/2019
                              +   W.P.(C) 5631/2019, CM APPL. 24697/2019
                              +   W.P.(C) 5632/2019, CM APPL. 24699/2019
                              +   W.P.(C) 5633/2019, CM APPL. 24701/2019
                              +   W.P.(C) 5636/2019, CM APPL. 24712/2019
                              +   W.P.(C) 5638/2019, CM APPL. 24718/2019
                              +   W.P.(C) 5674/2019, CM APPL. 24876/2019
                              +   W.P.(C) 5675/2019, CM APPL. 24878/2019
                              +   W.P.(C) 5676/2019, CM APPL. 24880/2019
                              +   W.P.(C) 5678/2019, CM APPL. 24884/2019
                              +   W.P.(C) 5679/2019, CM APPL. 24885/2019
                              +   W.P.(C) 5680/2019, CM APPL. 24887/2019
                              +   W.P.(C) 5681/2019, CM APPL. 24889/2019
                              +   W.P.(C) 5683/2019, CM APPL. 24892/2019
                              +   W.P.(C) 5684/2019, CM APPL. 24894/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 23 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5716/2019, CM APPL. 24980/2019
                              +   W.P.(C) 5718/2019, CM APPL. 24985/2019
                              +   W.P.(C) 5719/2019, CM APPL. 24986/2019
                              +   W.P.(C) 5722/2019, CM APPL. 24992/2019
                              +   W.P.(C) 5723/2019, CM APPL. 24994/2019
                              +   W.P.(C) 5730/2019, CM APPL. 25061/2019
                              +   W.P.(C) 5731/2019, CM APPL. 25053/2019
                              +   W.P.(C) 5733/2019, CM APPL. 25056/2019
                              +   W.P.(C) 5734/2019, CM APPL. 25058/2019
                              +   W.P.(C) 5788/2019 & CM APPLs. 25234-25235/2019
                              +   W.P.(C) 5789/2019, CM APPL. 25236/2019
                              +   W.P.(C) 5790/2019, CM APPLs. 25237/2019 & 25238/2019
                              +   W.P.(C) 5795/2019, CM APPL. 25245/2019
                              +   W.P.(C)5796/2019, REVIEW PET. 276/2019, CM             APPL.
                                  25246/2019 & CM APPL. 32204/2019
                              +   W.P.(C) 5797/2019, CM APPL. 25248/2019
                              +   W.P.(C) 5798/2019, CM APPL. 25249/2019
                              +   W.P.(C) 5799/2019, CM APPL. 25251/2019
                              +   W.P.(C) 5801/2019, CM APPL. 25255/2019
                              +   W.P.(C) 5802/2019, CM APPL. 25257/2019
                              +   W.P.(C) 5803/2019, CM APPL. 25259/2019
                              +   W.P.(C) 5810/2019,
                              +   W.P.(C) 5825/2019, CM APPL. 25438/2019
                              +   W.P.(C) 5827/2019, CM APPL. 25444/2019
                              +   W.P.(C) 5829/2019, CM APPL. 25450/2019
                              +   W.P.(C) 5832/2019, CM APPL. 25454/2019
                              +   W.P.(C) 5833/2019, CM APPL. 25456/2019
                              +   W.P.(C) 5835/2019, CM APPL. 25459/2019
                              +   W.P.(C) 5837/2019,
                              +   W.P.(C) 5847/2019, CM APPL. 25490/2019
                              +   W.P.(C) 5848/2019,
                              +   W.P.(C) 5849/2019, CM APPL. 25501/2019
                              +   W.P.(C) 5850/2019, CM APPL. 25493/2019
                              +   W.P.(C) 5900/2019, CM APPL. 25591/2019
                              +   W.P.(C) 5901/2019, CM APPL. 25592/2019
                              +   W.P.(C) 5902/2019, CM APPL. 25594/2019
                              +   W.P.(C) 5903/2019, CM APPL. 25596/2019
                              +   W.P.(C) 5904/2019, CM APPL. 25603/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 24 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5905/2019, CM APPL. 25604/2019
                              +   W.P.(C) 5907/2019, CM APPL. 25607/2019
                              +   W.P.(C) 5908/2019, CM APPL. 25608/2019
                              +   W.P.(C) 5909/2019, CM APPL. 25609/2019
                              +   W.P.(C) 5910/2019, CM APPL. 25611/2019
                              +   W.P.(C) 5911/2019, CM APPL. 25613/2019
                              +   W.P.(C) 5912/2019, CM APPL. 25615/2019
                              +   W.P.(C) 5915/2019, CM APPL. 25657/2019
                              +   W.P.(C) 5917/2019, CM APPL. 25661/2019
                              +   W.P.(C) 5920/2019, CM APPL. 25668/2019
                              +   W.P.(C) 5925/2019, CM APPL. 25679/2019
                              +   W.P.(C) 6031/2019, CM APPL. 26062/2019
                              +   W.P.(C) 6032/2019, CM APPL. 26063/2019
                              +   W.P.(C) 6034/2019, CM APPL. 26067/2019
                              +   W.P.(C) 6036/2019, CM APPL. 26069/2019
                              +   W.P.(C) 6037/2019, CM APPL. 26071/2019
                              +   W.P.(C) 6038/2019, CM APPL. 26074/2019
                              +   W.P.(C) 6039/2019, CM APPL. 26075/2019
                              +   W.P.(C) 6041/2019, CM APPL. 26080/2019
                              +   W.P.(C) 6042/2019, CM APPL. 26081/2019
                              +   W.P.(C) 6056/2019, CM APPL. 26116/2019
                              +   W.P.(C) 6058/2019, CM APPL. 26130/2019
                              +   W.P.(C) 6059/2019, CM APPL. 26134/2019
                              +   W.P.(C) 6060/2019, CM APPL. 26137/2019
                              +   W.P.(C) 6061/2019, CM APPL. 26147/2019
                              +   W.P.(C) 6063/2019, CM APPL. 26157/2019
                              +   W.P.(C) 6064/2019, CM APPL. 26164/2019
                              +   W.P.(C) 6065/2019, CM APPL. 26176/2019
                              +   W.P.(C) 6066/2019, CM APPL. 26180/2019
                              +   W.P.(C) 6070/2019, CM APPL. 26199/2019
                              +   W.P.(C) 6071/2019, CM APPL. 26200/2019
                              +   W.P.(C) 6073/2019, CM APPL. 26207/2019
                              +   W.P.(C) 6075/2019, CM APPL. 26210/2019
                              +   W.P.(C) 6077/2019, CM APPL. 26211/2019
                              +   W.P.(C) 6079/2019, CM APPL. 26218/2019
                              +   W.P.(C) 6098/2019
                              +   W.P.(C) 6120/2019, CM APPL. 26350/2019
                              +   W.P.(C) 6124/2019, CM APPL. 26376/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 25 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 6126/2019, CM APPL. 26387/2019
                              +   W.P.(C) 6128/2019, CM APPL. 26395/2019
                              +   W.P.(C) 6130/2019
                              +   W.P.(C) 6132/2019, CM APPL. 26406/2019
                              +   W.P.(C) 6134/2019, CM APPL. 26411/2019
                              +   W.P.(C) 6135/2019, CM APPL. 26417/2019
                              +   W.P.(C) 6172/2019, CM APPL. 26538/2019
                              +   W.P.(C) 6182/2019, CM APPL. 26573/2019
                              +   W.P.(C) 6184/2019, CM APPL. 26577/2019
                              +   W.P.(C) 6186/2019, CM APPL. 26580/2019
                              +   W.P.(C) 6187/2019, CM APPL. 26582/2019
                              +   W.P.(C) 6189/2019, CM APPL. 26592/2019
                              +   W.P.(C) 6190/2019, CM APPL. 26600/2019
                              +   W.P.(C) 6192/2019, CM APPL. 26603/2019
                              +   W.P.(C) 6194/2019, CM APPL. 26607/2019
                              +   W.P.(C) 6196/2019, CM APPL. 26610/2019
                              +   W.P.(C) 6198/2019, CM APPL. 26614/2019
                              +   W.P.(C) 6200/2019, CM APPL. 26623/2019
                              +   W.P.(C) 6201/2019, CM APPL. 26628/2019
                              +   W.P.(C) 6205/2019, CM APPL. 26634/2019
                              +   W.P.(C) 6227/2019, CM APPL. 26726/2019
                              +   W.P.(C) 6229/2019, CM APPL. 26728/2019
                              +   W.P.(C) 6231/2019, CM APPL. 26731/2019
                              +   W.P.(C) 6233/2019, CM APPL. 26734/2019
                              +   W.P.(C) 6245/2019, CM APPL. 26766/2019
                              +   W.P.(C) 6246/2019, CM APPL. 26770/2019
                              +   W.P.(C) 6251/2019
                              +   W.P.(C) 6252/2019, CM APPL. 26781/2019
                              +   W.P.(C) 6258/2019, CM APPL. 26792/2019
                              +   W.P.(C) 6350/2019, CM APPL. 27017/2019
                              +   W.P.(C) 6351/2019, CM APPL. 27032/2019
                              +   W.P.(C) 6352/2019, CM APPL. 27035/2019
                              +   W.P.(C) 6353/2019, CM APPL. 27036/2019
                              +   W.P.(C) 6354/2019, CM APPL. 27037/2019 & CM APPL.
                                  27038/2019
                              +   W.P.(C) 6355/2019, CM APPL. 27042/2019
                              +   W.P.(C) 6356/2019, CM APPL. 27044/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                              Page 26 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 6385/2019, CM APPL. 27190/2019   & CM APPL.
                                  27191/2019
                              +   W.P.(C) 6388/2019, CM APPL. 27202/2019
                              +   W.P.(C) 6389/2019, CM APPL. 27206/2019
                              +   W.P.(C) 6392/2019, CM APPL. 27213/2019
                              +   W.P.(C) 6393/2019, CM APPL. 27215/2019
                              +   W.P.(C) 6394/2019,
                              +   W.P.(C) 6397/2019, CM APPL. 27220/2019
                              +   W.P.(C) 6506/2019, CM APPL. 27512/2019
                              +   W.P.(C) 6507/2019, CM APPL. 27513/2019
                              +   W.P.(C) 6508/2019, CM APPL. 27514/2019   & CM APPL.
                                  27515/2019
                              +   W.P.(C) 6509/2019, CM APPL. 27516/2019   & CM APPL.
                                  27517/2019
                              +   W.P.(C) 6510/2019, CM APPL. 27518/2019   & CM APPL.
                                  27519/2019
                              +   W.P.(C) 6511/2019, CM APPL. 27520/2019
                              +   W.P.(C) 6582/2019, CM APPL. 27826/2019   & CM APPL.
                                  27827/2019
                              +   W.P.(C) 6583/2019, CM APPL. 27829/2019
                              +   W.P.(C) 6584/2019, CM APPL. 27833/2019
                              +   W.P.(C) 6585/2019,
                              +   W.P.(C) 6586/2019, CM APPL. 27834/2019   & CM APPL.
                                  27835/2019
                              +   W.P.(C) 6587/2019, CM APPL. 27836/2019
                              +   W.P.(C) 6589/2019, CM APPL. 27842/2019   & CM APPL.
                                  27843/2019
                              +   W.P.(C) 6590/2019, CM APPL. 27846/2019   & CM APPL.
                                  27847/2019
                              +   W.P.(C) 6591/2019, CM APPL. 27852/2019   & CM APPL.
                                  27853/2019
                              +   W.P.(C) 6592/2019, CM APPL. 27857/2019
                              +   W.P.(C) 6593/2019, CM APPL. 27865/2019   & CM APPL.
                                  27866/2019
                              +   W.P.(C) 6594/2019, CM APPL. 27873/2019   & CM APPL.
                                  27874/2019
                              +   W.P.(C) 6595/2019, CM APPL. 27877/2019
                              +   W.P.(C) 6596/2019, CM APPL. 27881/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                  Page 27 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 6597/2019, CM APPL. 27886/2019     & CM APPL.
                                  27887/2019
                              +   W.P.(C) 6598/2019, CM APPL. 27891/2019
                              +   W.P.(C) 6600/2019, CM APPL. 27899/2019
                              +   W.P.(C) 6602/2019, CM APPLs. 27905/2019,   27906/2019 &
                                  27907/2019
                              +   W.P.(C) 6603/2019, CM APPL. 27910/2019     & CM APPL.
                                  27911/2019
                              +   W.P.(C) 6604/2019, CM APPL. 27917/2019     & CM APPL.
                                  27918/2019
                              +   W.P.(C) 6605/2019, CM APPL. 27919/2019     & CM APPL.
                                  27920/2019
                              +   W.P.(C) 6778/2019, CM APPL. 28402/2019
                              +   W.P.(C) 6789/2019, CM APPL. 28428/2019
                              +   W.P.(C) 6794/2019, CM APPL. 28441/2019     & CM APPL.
                                  28442/2019
                              +   W.P.(C) 6931/2019, CM APPL. 28824/2019
                              +   W.P.(C) 6932/2019, CM APPL. 28826/2019
                              +   W.P.(C) 6933/2019,
                              +   W.P.(C) 6934/2019, CM APPL. 28829/2019
                              +   W.P.(C) 6935/2019, CM APPL. 28831/2019
                              +   W.P.(C) 6974/2019, CM APPL. 29030/2019
                              +   W.P.(C) 6975/2019, CM APPL. 29032/2019
                              +   W.P.(C) 6976/2019, CM APPL. 29033/2019
                              +   W.P.(C) 6977/2019, CM APPL. 29035/2019
                              +   W.P.(C) 6978/2019, CM APPL. 29037/2019
                              +   W.P.(C) 6979/2019, CM APPL. 29039/2019
                              +   W.P.(C) 7004/2019, CM APPL. 29189/2019
                              +   W.P.(C) 7006/2019, CM APPL. 29203/2019     & CM APPL.
                                  29204/2019
                              +   W.P.(C) 7011/2019, CM APPL. 29252/2019
                              +   W.P.(C) 7012/2019, CM APPL. 29253/2019     & CM APPL.
                                  29254/2019
                              +   W.P.(C) 7013/2019, CM APPL. 29257/2019
                              +   W.P.(C) 7014/2019, CM APPL. 29260/2019
                              +   W.P.(C) 7016/2019 & CM APPL. 29267/2019,
                              +   W.P.(C) 7017/2019 & CM APPL. 29269/2019
                              +   W.P.(C) 7018/2019 & CM APPL. 29271/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                    Page 28 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 7023/2019 & CM APPL. 29296/2019
                              +   W.P.(C) 7052/2019 & CM APPL. 29412/2019
                              +   W.P.(C) 7053/2019 & CM APPL. 29414/2019
                              +   W.P.(C) 7055/2019 & CM APPL. 29431/2019
                              +   W.P.(C) 7061/2019 & CM APPL. 29454/2019
                              +   W.P.(C) 7065/2019 & CM APPL. 29459/2019
                              +   W.P.(C) 7089/2019 & CM APPL. 29540/2019
                              +   W.P.(C) 7091/2019 & CM APPL. 29544/2019
                              +   W.P.(C) 7094/2019 & CM APPL. 29548/2019
                              +   W.P.(C) 7098/2019 & CM APPL. 29560/2019
                              +   W.P.(C) 7099/2019 & CM APPL. 29561/2019
                              +   W.P.(C) 7101/2019 & CM APPL. 29563/2019
                              +   W.P.(C) 7103/2019 & CM APPL. 29567/2019, CM APPL
                                  29568/2019
                              +   W.P.(C) 7104/2019 & CM APPL. 29573/2019
                              +   W.P.(C) 7105/2019 & CM APPL. 29576/2019
                              +   W.P.(C) 7110/2019 & CM APPL. 29581/2019
                              +   W.P.(C) 7111/2019 & CM APPL. 29583/2019
                              +   W.P.(C) 7123/2019 & CM APPL. 29661/2019
                              +   W.P.(C) 7124/2019 & CM APPL. 29663/2019
                              +   W.P.(C) 7125/2019 & CM APPL. 29664/2019
                              +   W.P.(C) 7131/2019 & CM APPL. 29677/2019
                              +   W.P.(C) 7132/2019 & CM APPL. 29684/2019
                              +   W.P.(C) 7153/2019 & CM APPL. 29806/2019
                              +   W.P.(C) 7164/2019 & CM APPL. 29836/2019
                              +   W.P.(C) 7168/2019
                              +   W.P.(C) 7175/2019 & CM APPL. 29858/2019
                              +   W.P.(C) 7181/2019 & CM APPL. 29913/2019
                              +   W.P.(C) 7183/2019
                              +   W.P.(C) 7189/2019 & CM APPL. 29927/2019
                              +   W.P.(C) 7194/2019 & CM APPL. 29948/2019, CM APPL.
                                  29949/2019
                              +   W.P.(C) 7195/2019 & CM APPL. 29950/2019, CM APPL.
                                  29951/2019
                              +   W.P.(C) 7196/2019 & CM APPL. 29952/2019
                              +   W.P.(C) 7198/2019 & CM APPL. 29955/2019
                              +   W.P.(C) 7203/2019 & CM APPL. 29963/2019
                              +   W.P.(C) 7212/2019 & CM APPL. 29996/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                              Page 29 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 7214/2019 & CM APPL. 29999/2019
                              +   W.P.(C) 7225/2019 & CM APPL. 30015/2019, CM APPL.
                                  30016/2019
                              +   W.P.(C) 7228/2019 & CM APPL. 30021/2019
                              +   W.P.(C) 7230/2019 & CM APPL. 30025/2019
                              +   W.P.(C) 7242/2019 & CM APPL. 30080/2019
                              +   W.P.(C) 7244/2019 & CM APPL. 30081/2019
                              +   W.P.(C) 7247/2019 & CM APPL. 30099/2019
                              +   W.P.(C) 7248/2019 & CM APPL. 30101/2019
                              +   W.P.(C) 7258/2019 & CM APPL. 30227/2019
                              +   W.P.(C) 7261/2019 & CM APPL. 30237/2019
                              +   W.P.(C) 7264/2019 & CM APPL. 30247/2019
                              +   W.P.(C) 7267/2019 & CM APPL. 30255/2019
                              +   W.P.(C) 7268/2019 & CM APPL. 30256/2019
                              +   W.P.(C) 7277/2019 & CM APPL. 30273/2019
                              +   W.P.(C) 7280/2019 & CM APPL. 30276/2019
                              +   W.P.(C) 7281/2019 & CM APPL. 30277/2019
                              +   W.P.(C) 7283/2019 & CM APPL. 30281/2019
                              +   W.P.(C) 7285/2019 & CM APPL. 30289/2019
                              +   W.P.(C) 7296/2019 & CM APPL. 30321/2019
                              +   W.P.(C) 7299/2019 & CM APPL. 30334/2019
                              +   W.P.(C) 7303/2019
                              +   W.P.(C) 7305/2019 & CM APPL. 30371/2019
                              +   W.P.(C) 7307/2019 & CM APPL. 30410/2019
                              +   W.P.(C) 7308/2019 & CM APPL. 30412/2019
                              +   W.P.(C) 7324/2019 & CM APPL. 30507/2019
                              +   W.P.(C) 7330/2019 & CM APPL. 30629/2019
                              +   W.P.(C) 7339/2019 & CM APPL. 30613/2019
                              +   W.P.(C) 7370/2019 & CM APPL. 30727/2019
                              +   W.P.(C) 7373/2019 & CM APPL. 30768/2019
                              +   W.P.(C) 7375/2019 & CM APPL. 30770/2019
                              +   W.P.(C) 7384/2019 & CM APPL. 30788/2019
                              +   W.P.(C) 7393/2019 & CM APPL. 30828/2019
                              +   W.P.(C) 7402/2019 & CM APPL. 30847/2019
                              +   W.P.(C) 7404/2019 & CM APPL. 30849/2019
                              +   W.P.(C) 7406/2019 & CM APPL. 30852/2019
                              +   W.P.(C) 7407/2019 & CM APPL. 30853/2019
                              +   W.P.(C) 7409/2019 & CM APPL. 30855/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                              Page 30 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 7415/2019 & CM APPL. 30900/2019, CM           APPL.
                                  30901/2019
                              +   W.P.(C) 7420/2019 & CM APPL.            30909/2019,     CM
                                  APPL.30910/2019
                              +   W.P.(C) 7424/2019 & CM APPL. 30961/2019
                              +   W.P.(C) 7425/2019 & CM APPL. 30963/2019
                              +   W.P.(C) 7427/2019 & CM APPL. 30966/2019
                              +   W.P.(C) 7439/2019 & CM APPL. 31002/2019
                              +   W.P.(C) 7448/2019 & CM APPL. 31030/2019
                              +   W.P.(C) 7465/2019 & CM APPL. 31081/2019
                              +   W.P.(C) 7471/2019 & CM APPL. 31088/2019
                              +   W.P.(C) 7474/2019 & CM APPL. 31093/2019
                              +   W.P.(C) 7483/2019 & CM APPL. 31106/2019
                              +   W.P.(C) 7497/2019
                              +   W.P.(C) 7498/2019
                              +   W.P.(C) 7508/2019
                              +   W.P.(C) 7509/2019 & CM APPL. 31294/2019
                              +   W.P.(C) 7538/2019 & CM APPL. 31348/2019
                              +   W.P.(C) 7539/2019 & CM APPL. 31350/2019
                              +   W.P.(C) 7540/2019 & CM APPL. 31352/2019
                              +   W.P.(C) 7546/2019 & CM APPL. 31360/2019
                              +   W.P.(C) 7557/2019 & CM APPL. 31387/2019
                              +   W.P.(C) 7559/2019 & CM APPL. 31409/2019
                              +   W.P.(C) 7574/2019 & CM APPL. 31490/2019
                              +   W.P.(C) 7575/2019 & CM APPL. 31494/2019
                              +   W.P.(C) 7604/2019 & CM APPL.            31611/2019,     CM
                                  APPL.31612/2019
                              +   W.P.(C) 7613/2019 & CM APPL. 31668/2019, CM           APPL.
                                  31669/2019
                              +   W.P.(C) 7615/2019 & CM APPL. 31673/2019
                              +   W.P.(C) 7626/2019 & CM APPL. 31755/2019
                              +   W.P.(C) 7629/2019 & CM APPL. 31759/2019
                              +   W.P.(C) 7634/2019 & CM APPL. 31806/2019
                              +   W.P.(C) 7655/2019 & CM APPL. 31837/2019
                              +   W.P.(C) 7689/2019 & CM APPL. 31986/2019, CM           APPL.
                                  31987/2019
                              +   W.P.(C) 7692/2019 & CM APPL. 31992/2019, CM           APPL.
                                  31993/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                     Page 31 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 7693/2019 & CM APPL. 31994/2019,   CM APPL.
                                  31995/2019
                              +   W.P.(C) 7695/2019 & CM APPL. 31997/2019,   CM APPL.
                                  31998/2019
                              +   W.P.(C) 7700/2019 & CM APPL. 32006/2019,   CM APPL.
                                  32007/2019
                              +   W.P.(C) 7701/2019 & CM APPL. 32008/2019,   CM APPL.
                                  32009/2019
                              +   W.P.(C) 7702/2019 & CM APPL. 32010/2019,   CM APPL.
                                  32011/2019
                              +   W.P.(C) 7704/2019 & CM APPL. 32014/2019,   CM APPL.
                                  32015/2019
                              +   W.P.(C) 7706/2019 & CM APPL. 32018/2019,   CM APPL.
                                  32019/2019
                              +   W.P.(C) 7708/2019 & CM APPL. 32022/2019,   CM APPL.
                                  32023/2019
                              +   W.P.(C) 7713/2019 & CM APPL. 32027/2019,   CM APPL.
                                  32028/2019
                              +   W.P.(C) 7715/2019 & CM APPL. 32030/2019
                              +   W.P.(C) 7717/2019 & CM APPL. 32033/2019,   CM APPL.
                                  32034/2019
                              +   W.P.(C) 7719/2019 & CM APPL. 32036/2019,   CM APPL.
                                  32037/2019
                              +   W.P.(C) 7737/2019 & CM APPL. 32107/2019,   CM APPL.
                                  32108/2019
                              +   W.P.(C) 7750/2019 & CM APPL. 32180/2019
                              +   W.P.(C) 7753/2019 & CM APPL. 32245/2019,   CM APPL.
                                  32246/2019
                              +   W.P.(C) 7754/2019 & CM APPL. 32247/2019,   CM APPL.
                                  32248/2019
                              +   W.P.(C) 7758/2019 & CM APPL. 32258/2019,   CM APPL.
                                  32259/2019
                              +   W.P.(C) 7762/2019 & CM APPL. 32266/2019
                              +   W.P.(C) 7764/2019 & CM APPL. 32275/2019
                              +   W.P.(C) 7797/2019 & CM APPL. 32390/2019
                              +   W.P.(C) 7808/2019 & CM APPL. 32445/2019
                              +   W.P.(C) 7816/2019 & CM APPL. 32457/2019
                              +   W.P.(C) 7817/2019 & CM APPL. 32459/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                  Page 32 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 7821/2019
                              +   W.P.(C) 7822/2019 & CM APPL. 32466/2019
                              +   W.P.(C) 7824/2019 & CM APPL. 32468/2019
                              +   W.P.(C) 7828/2019 & CM APPL. 32497/2019
                              +   W.P.(C) 7837/2019 & CM APPL. 32548/2019
                              +   W.P.(C) 7841/2019 & CM APPL. 32554/2019
                              +   W.P.(C) 7844/2019 & CM APPL. 32618/2019
                              +   W.P.(C) 7863/2019 & CM APPL. 32679/2019
                              +   W.P.(C) 7898/2019 & CM APPL. 32745/2019
                              +   W.P.(C) 7944/2019 & CM APPL. 32976/2019
                              +   W.P.(C) 7970/2019 & CM APPL. 33064/2019
                              +   W.P.(C) 7989/2019 & CM APPL. 33189/2019
                              +   W.P.(C) 7995/2019 & CM APPL. 33198/2019
                              +   W.P.(C) 7999/2019 & CM APPL. 33204/2019
                              +   W.P.(C) 8000/2019 & CM APPL. 33205/2019
                              +   W.P.(C) 8020/2019 & CM APPL. 33240/2019
                              +   W.P.(C) 8033/2019 & CM APPL. 33281/2019
                              +   W.P.(C) 8039/2019 & CM APPL. 33301/2019
                              +   W.P.(C) 8044/2019 & CM APPL. 33339/2019
                              +   W.P.(C) 8049/2019 & CM APPL. 33345/2019
                              +   W.P.(C) 8051/2019 & CM APPL. 33348/2019
                              +   W.P.(C) 8057/2019
                              +   W.P.(C) 8058/2019 & CM APPL. 33356/2019
                              +   W.P.(C) 8072/2019 & CM APPL. 33384/2019
                              +   W.P.(C) 8082/2019 & CM APPL. 33449/2019
                              +   W.P.(C) 8084/2019 & CM APPL. 33453/2019
                              +   W.P.(C) 8088/2019 & CM APPL. 33464/2019
                              +   W.P.(C) 8093/2019 & CM APPL. 33527/2019
                              +   W.P.(C) 8097/2019 & CM APPL. 33568/2019
                              +   W.P.(C) 8098/2019 & CM APPL. 33572/2019
                              +   W.P.(C) 8099/2019 & CM APPL. 33574/2019
                              +   W.P.(C) 8101/2019 & CM APPL. 33581/2019
                              +   W.P.(C) 8120/2019 & CM APPL. 33696/2019
                              +   W.P.(C) 8121/2019 & CM APPL. 33698/2019
                              +   W.P.(C) 8126/2019 & CM APPL. 33722/2019
                              +   W.P.(C) 8129/2019 & CM APPL. 33726/2019
                              +   W.P.(C) 8139/2019 & CM APPL. 33759/2019
                              +   W.P.(C) 8140/2019 & CM APPL. 33761/2019


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                 Page 33 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 8146/2019
                              +   W.P.(C) 8152/2019 & CM APPL. 33784/2019
                              +   W.P.(C) 8153/2019 & CM APPL. 33786/2019
                              +   W.P.(C) 8169/2019 & CM APPL. 33849/2019
                              +   W.P.(C) 8181/2019 & CM APPL. 33917/2019
                              +   W.P.(C) 8205/2019 & CM APPL. 34027/2019
                              +   W.P.(C) 8227/2019 & CM APPL. 34154/2019
                              +   W.P.(C) 8229/2019 & CM APPL. 34158/2019
                              +   W.P.(C) 8247/2019 & CM APPL. 34236/2019
                              +   W.P.(C) 8251/2019 & CM APPL. 34242/2019
                              +   W.P.(C) 8254/2019 & CM APPL. 34249/2019
                              +   W.P.(C) 8261/2019 & CM APPL. 34262/2019
                              +   W.P.(C) 8268/2019 & CM APPL. 34278/2019
                              +   W.P.(C) 8269/2019 & CM APPL. 34281/2019
                              +   W.P.(C) 8274/2019 & CM APPL. 34296/2019
                              +   W.P.(C) 8284/2019 & CM APPL. 34313/2019
                              +   W.P.(C) 8285/2019 & CM APPL. 34315/2019
                              +   W.P.(C) 8289/2019 & CM APPL. 34322/2019
                              +   W.P.(C) 8291/2019 & CM APPL. 34337/2019
                              +   W.P.(C) 8304/2019 & CM APPL. 34390/2019
                              +   W.P.(C) 8345/2019 & CM APPL. 34538/2019
                              +   W.P.(C) 8346/2019 & CM APPL. 34540/2019
                              +   W.P.(C) 8347/2019 & CM APPL. 34542/2019
                              +   W.P.(C) 8363/2019 & CM APPL. 34580/2019
                              +   W.P.(C) 8364/2019 & CM APPL. 34584/2019
                              +   W.P.(C) 8366/2019 & CM APPL. 34588/2019
                              +   W.P.(C) 8371/2019 & CM APPL. 34597/2019
                              +   W.P.(C) 8377/2019 & CM APPL. 34612/2019
                              +   W.P.(C) 8378/2019 & CM APPL. 34615/2019
                              +   W.P.(C) 8406/2019 & CM APPL. 34749/2019
                              +   W.P.(C) 8407/2019 & CM APPL. 34754/2019
                              +   W.P.(C) 8411/2019 & CM APPL. 34762/2019
                              +   W.P.(C) 8430/2019
                              +   W.P.(C) 8437/2019 & CM APPL. 34848/2019
                              +   W.P.(C) 8438/2019 & CM APPL. 34850/2019
                              +   W.P.(C) 8445/2019 & CM APPL. 34862/2019
                              +   W.P.(C) 8447/2019 & CM APPL. 34866/2019
                              +   W.P.(C) 8448/2019 & CM APPL. 34868/2019


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SINGH RAWAT                                                                 Page 34 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 8450/2019 & CM APPL. 34872/2019
                              +   W.P.(C) 8486/2019 & CM APPL. 34950/2019
                              +   W.P.(C) 8489/2019 & CM APPL. 34955/2019
                              +   W.P.(C) 8490/2019
                              +   W.P.(C) 8492/2019
                              +   W.P.(C) 8493/2019 & CM APPL. 34957/2019
                              +   W.P.(C) 8494/2019 & CM APPL. 34959/2019
                              +   W.P.(C) 8503/2019 & CM APPL. 35111/2019
                              +   W.P.(C) 8504/2019 & CM APPL. 35115/2019
                              +   W.P.(C) 8512/2019 & CM APPL. 35136/2019
                              +   W.P.(C) 8534/2019 & CM APPL. 35242/2019
                              +   W.P.(C) 8544/2019 & CM APPL. 35325/2019
                              +   W.P.(C) 8545/2019 & CM APPL. 35336/2019
                              +   W.P.(C) 8547/2019 & CM APPL. 35361/2019
                              +   W.P.(C) 8555/2019 & CM APPL. 35397/2019
                              +   W.P.(C) 8557/2019 & CM APPL. 35402/2019
                              +   W.P.(C) 8581/2019 & CM APPL. 35465/2019
                              +   W.P.(C) 8591/2019 & CM APPL. 35484/2019
                              +   W.P.(C) 8592/2019 & CM APPL. 35490/2019
                              +   W.P.(C) 8593/2019 & CM APPL. 35494/2019
                              +   W.P.(C) 8638/2019 & CM APPL. 35719/2019
                              +   W.P.(C) 8657/2019 & CM APPL. 35740/2019
                              +   W.P.(C) 8658/2019 & CM APPL. 35741/2019
                              +   W.P.(C) 8659/2019 & CM APPL. 35743/2019
                              +   W.P.(C) 8676/2019 & CM APPL. 35840/2019
                              +   W.P.(C) 8684/2019 & CM APPL. 35895/2019
                              +   W.P.(C) 8689/2019 & CM APPL. 35952/2019
                              +   W.P.(C) 8690/2019 & CM APPL. 35958/2019
                              +   W.P.(C) 8693/2019 & CM APPL. 35980/2019
                              +   W.P.(C) 8695/2019 & CM APPL. 35992/2019
                              +   W.P.(C) 8737/2019 & CM APPL. 36138/2019
                              +   W.P.(C) 8748/2019 & CM APPL. 36200/2019
                              +   W.P.(C) 8750/2019 & CM APPL. 36208/2019
                              +   W.P.(C) 8756/2019 & CM APPL. 36260/2019
                              +   W.P.(C) 8799/2019 & CM APPL. 36368/2019
                              +   W.P.(C) 8802/2019 & CM APPL. 36394/2019
                              +   W.P.(C) 8809/2019 & CM APPL. 36410/2019
                              +   W.P.(C) 8833/2019 & CM APPL. 36507/2019


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                 Page 35 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 8834/2019 & CM APPL. 36509/2019
                              +   W.P.(C) 8835/2019 & CM APPL. 36510/2019
                              +   W.P.(C) 8837/2019 & CM APPL. 36514/2019
                              +   W.P.(C) 8839/2019 & CM APPL. 36517/2019
                              +   W.P.(C) 8843/2019 & CM APPL. 36525/2019
                              +   W.P.(C) 8864/2019 & CM APPL. 36578/2019
                              +   W.P.(C) 8865/2019 & CM APPL. 36580/2019
                              +   W.P.(C) 8866/2019 & CM APPL.              36582/2019,    CM
                                  APPL.40781/2019
                              +   W.P.(C) 8870/2019 & CM APPL. 36598/2019
                              +   W.P.(C) 8871/2019 & CM APPL. 36600/2019
                              +   W.P.(C) 8872/2019 & CM APPL. 36618/2019
                              +   W.P.(C) 8887/2019 & CM APPL. 36670/2019
                              +   W.P.(C) 8892/2019 & CM APPL. 36677/2019
                              +   W.P.(C) 8902/2019 & CM APPL. 36692/2019
                              +   W.P.(C) 8906/2019 & CM APPL. 36696/2019
                              +   W.P.(C) 8919/2019 & CM APPL. 36799/2019
                              +   W.P.(C) 8932/2019 & CM APPL. 36822/2019
                              +   W.P.(C) 8948/2019 & CM APPL. 36941/2019
                              +   W.P.(C) 8953/2019
                              +   W.P.(C) 9007/2019 & CM APPL. 37201/2019
                              +   W.P.(C) 9013/2019 & CM APPL. 37219/2019
                              +   W.P.(C)9087/2019    &    CM     APPL.     37534/2019,    CM
                                  APPL.37535/2019
                              +   W.P.(C) 9206/2019 & CM APPL. 37945/2019
                              +   W.P.(C) 9228/2019 & CM APPL. 38063/2019
                              +   W.P.(C) 9232/2019 & CM APPL. 38087/2019
                              +   W.P.(C) 9246/2019 & CM APPL. 38132/2019
                              +   W.P.(C) 9329/2019 & CM APPL. 38432/2019
                              +   W.P.(C) 9330/2019 & CM APPL. 38434/2019
                              +   W.P.(C) 9412/2019 & CM APPL. 38750/2019
                              +   W.P.(C) 9485/2019 & CM APPL. 39044/2019
                              +   W.P.(C) 9500/2019 & CM APPL. 39085/2019
                              +   W.P.(C) 9511/2019 & CM APPL. 39130/2019
                              +   W.P.(C) 9546/2019 & CM APPL. 39204/2019
                              +   W.P.(C) 9558/2019 & CM APPL. 39279/2019
                              +   W.P.(C) 9567/2019 & CM APPL. 39335/2019
                              +   W.P.(C) 9678/2019 & CM APPL. 39956/2019


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 36 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 9679/2019 & CM APPL. 39957/2019
                              +   W.P.(C) 9704/2019 & CM APPL. 40047/2019
                              +   W.P.(C) 9706/2019 & CM APPL. 40051/2019
                              +   W.P.(C) 9712/2019 & CM APPL. 40060/2019
                              +   W.P.(C) 9717/2019 & CM APPL. 40099/2019
                              +   W.P.(C) 9791/2019 & CM APPL. 40401/2019
                              +   W.P.(C) 9809/2019 & CM APPL. 40473/2019
                              +   W.P.(C) 9813/2019 & CM APPL. 40480/2019
                              +   W.P.(C) 9820/2019 & CM APPL. 40500/2019
                              +   W.P.(C) 9836/2019 & CM APPL. 40617/2019
                              +   W.P.(C) 9837/2019 & CM APPL. 40623/2019
                              +   W.P.(C) 9840/2019 & CM APPL. 40634/2019
                              +   W.P.(C) 9878/2019 & CM APPL. 40828/2019
                              +   W.P.(C) 9885/2019 & CM APPL. 40839/2019
                              +   W.P.(C) 9920/2019 & CM APPL. 41068/2019
                              +   W.P.(C) 9921/2019 & CM APPL. 41072/2019
                              +   W.P.(C) 9960/2019 & CM APPL. 41241/2019
                              +   W.P.(C) 10034/2019 & CM APPL. 41527/2019
                              +   W.P.(C) 10074/2019 & CM APPL. 41681/2019
                              +   W.P.(C) 10190/2019
                              +   W.P.(C) 10196/2019 & CM APPL. 42069/2019
                              +   W.P.(C) 10199/2019
                              +   W.P.(C) 10218/2019 & CM APPL. 42130/2019
                              +   W.P.(C) 10228/2019 & CM APPL. 42198/2019
                              +   W.P.(C) 10238/2019 & CM APPL. 42227/2019
                              +   W.P.(C) 10269/2019 & CM APPL. 42347/2019
                              +   W.P.(C) 10279/2019 & CM APPL. 42438/2019
                              +   W.P.(C) 10299/2019 & CM APPL. 42505/2019
                              +   W.P.(C) 10322/2019 & CM APPL. 42531/2019
                              +   W.P.(C) 10340/2019
                              +   W.P.(C)10371/2019    &   CM     APPL.    42781/2019,    CM
                                  APPL.42782/2019
                              +   W.P.(C) 10391/2019 & CM APPL. 42856/2019
                              +   W.P.(C) 10494/2019 & CM APPL. 43358/2019
                              +   W.P.(C) 10499/2019 & CM APPL. 43367/2019
                              +   W.P.(C) 10654/2019 & CM APPL. 44032/2019
                              +   W.P.(C) 10657/2019 & CM APPL. 44038/2019
                              +   W.P.(C) 10701/2019 & CM APPL. 44213/2019


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 37 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 10810/2019 & CM APPL. 44712/2019
                              +   W.P.(C) 10877/2019 & CM APPL. 45007/2019
                              +   W.P.(C) 10881/2019 & CM APPL. 45011/2019
                              +   W.P.(C) 10883/2019 & CM APPL. 45018/2019
                              +   W.P.(C) 10888/2019 & CM APPL. 45025/2019
                              +   W.P.(C) 10964/2019 & CM APPL. 45272/2019
                              +   W.P.(C) 11134/2019 & CM APPL. 45836/2019
                              +   W.P.(C)11297/2019    &   CM     APPL.    46514/2019,    CM
                                  APPL.46515/2019
                              +   W.P.(C) 11574/2019 & CM APPL. 47543/2019
                              +   W.P.(C)11600/2019 & CM APPLs.47688/2019 & 24018/2020
                              +   W.P.(C) 11622/2019 & CM APPL. 47769/2019
                              +   W.P.(C)11635/2019 & CM APPLs.47814/2019 & 7302/2020
                              +   W.P.(C) 11763/2019
                              +   W.P.(C) 11792/2019 & CM APPL. 2963/2020
                              +   W.P.(C) 11886/2019 & CM APPL. 48714/2019
                              +   W.P.(C) 11887/2019 & CM APPL. 48719/2019
                              +   W.P.(C) 11968/2019 & CM APPL. 49016/2019
                              +   W.P.(C) 12042/2019 & CM APPL. 49302/2019
                              +   W.P.(C) 12376/2019 & CM APPL. 50622/2019
                              +   W.P.(C) 12400/2019 & CM APPL. 50653/2019
                              +   W.P.(C) 12564/2019 & CM APPL. 51309/2019
                              +   W.P.(C) 12706/2019 & CM APPL. 51917/2019
                              +   W.P.(C) 12931/2019 & CM APPL. 52746/2019
                              +   W.P.(C) 13084/2019 & CM APPL. 53340/2019
                              +   W.P.(C) 13099/2019 & CM APPL. 53397/2019
                              +   W.P.(C)13155/2019 & CM APPLs.53560/2019 & 22317/2020
                              +   W.P.(C)13190/2019 & CM APPLs.53684/2019 & 7293/2020
                              +   W.P.(C) 13206/2019 & CM APPL. 53748/2019
                              +   W.P.(C) 13208/2019 & CM APPL. 53750/2019
                              +   W.P.(C) 13463/2019 & CM APPL. 54573/2019
                              +   W.P.(C) 13535/2019 & CM APPL. 54833/2019
                              +   W.P.(C)13614/2019 & CM APPLs.55028/2019 & 55029/2019
                              +   W.P.(C) 13664/2019 & CM APPL. 55098/2019
                              +   W.P.(C) 13800/2019 & CM APPL. 55467/2019
                              +   W.P.(C) 13937/2019 & CM APPL. 55810/2019
                              +   W.P.(C) 1125/2018
                              +   W.P.(C) 1166/2018 & CM APPL. 4861/2018


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 38 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 1470/2018 & CM APPL. 6040/2018
                              +   W.P.(C) 1509/2018 & CM APPL. 6172/2018
                              +   W.P.(C) 1624/2018 & CM APPL. 6680/2018
                              +   W.P.(C) 1675/2018 & CM APPL. 6904/2018
                              +   W.P.(C) 1826/2018 & CM APPL. 7555/2018
                              +   W.P.(C) 1913/2018
                              +   W.P.(C) 2185/2018 & CM APPL. 9031/2018
                              +   W.P.(C) 2405/2018 & CM APPL. 10032/2018
                              +   W.P.(C) 2434/2018 & CM APPL. 10110/2018
                              +   W.P.(C) 2435/2018 & CM APPL. 10112/2018
                              +   W.P.(C) 2436/2018 & CM APPL. 10114/2018
                              +   W.P.(C) 2438/2018 & CM APPL. 10118/2018
                              +   W.P.(C) 2441/2018 & CM APPL. 10124/2018
                              +   W.P.(C) 2491/2018 & CM APPL. 10307/2018
                              +   W.P.(C) 2664/2018
                              +   W.P.(C)2737/2018 & CM APPLs.11110/2018 & 11111/2018
                                  W.P.(C)3030/2018 & CM APPL. 12096/2018, CM APPL.12097/2018
                              +   W.P.(C) 3074/2018
                              +   W.P.(C) 3157/2018
                              +   W.P.(C) 3316/2018 & CM APPL. 13025/2018
                              +   W.P.(C) 3389/2018 & CM APPL. 13350/2018
                              +   W.P.(C) 3449/2018 & CM APPL. 13610/2018
                              +   W.P.(C) 3450/2018 & CM APPL. 13611/2018
                              +   W.P.(C) 3451/2018 & CM APPL. 13612/2018
                              +   W.P.(C) 3452/2018 & CM APPL. 13614/2018
                              +   W.P.(C) 3456/2018
                              +   W.P.(C) 3527/2018 & CM APPL. 13942/2018
                              +   W.P.(C) 3528/2018
                              +   W.P.(C) 3529/2018
                              +   W.P.(C) 3575/2018
                              +   W.P.(C) 3576/2018 & CM APPL. 14145/2018
                              +   W.P.(C) 3577/2018 & CM APPL. 14149/2018
                              +   W.P.(C) 3578/2018 & CM APPL. 14155/2018
                              +   W.P.(C) 3580/2018 & CM APPL. 14158/2018
                              +   W.P.(C) 3582/2018
                              +   W.P.(C) 3738/2018
                              +   W.P.(C) 3739/2018 & CM APPL. 14792/2018
                              +   W.P.(C) 3783/2018 & CM APPL. 14985/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 39 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 3784/2018 & CM APPL. 14987/2018
                              +   W.P.(C) 3853/2018 & CM APPL. 15237/2018, CM APPL.9140/2019
                              +   W.P.(C) 3868/2018 & CM APPL. 15272/2018
                              +   W.P.(C) 3869/2018 & CM APPL. 15274/2018
                              +   W.P.(C) 3894/2018 & CM APPL. 15371/2018
                              +   W.P.(C) 3898/2018 & CM APPL. 15390/2018
                              +   W.P.(C) 3899/2018 & CM APPL. 15392/2018
                              +   W.P.(C) 3961/2018 & CM APPL. 15630/2018
                              +   W.P.(C) 4069/2018 & CM APPL. 16033/2018
                              +   W.P.(C) 4138/2018 & CM APPL. 16282/2018
                              +   W.P.(C) 4215/2018 & CM APPL. 16538/2018
                              +   W.P.(C) 4216/2018 & CM APPL. 16540/2018
                              +   W.P.(C) 4217/2018 & CM APPL. 16542/2018
                              +   W.P.(C) 4242/2018 & CM APPL. 16607/2018
                              +   W.P.(C) 4287/2018 & CM APPL. 16708/2018
                              +   W.P.(C) 4341/2018 & CM APPL. 16849/2018
                              +   W.P.(C) 4343/2018 & CM APPL. 16851/2018
                              +   W.P.(C) 4344/2018 & CM APPL. 16852/2018
                              +   W.P.(C) 4361/2018 & CM APPL. 16900/2018
                              +   W.P.(C) 4405/2018 & CM APPL. 17120/2018
                              +   W.P.(C)4406/2018 & CM APPL. 17121/2018, CM APPL.17122/2018
                              +   W.P.(C)4407/2018 & CM APPL. 17123/2018, CM APPL.17124/2018
                              +   W.P.(C) 4410/2018 & CM APPL. 17129/2018
                              +   W.P.(C) 4482/2018 & CM APPL. 17264/2018
                              +   W.P.(C) 4490/2018
                              +   W.P.(C) 4522/2018
                              +   W.P.(C) 4524/2018
                              +   W.P.(C) 4553/2018
                              +   W.P.(C) 4608/2018 & CM APPL. 17786/2018
                              +   W.P.(C) 4688/2018 & CM APPL. 18025/2018
                              +   W.P.(C) 4744/2018 & CM APPL. 18252/2018
                              +   W.P.(C) 4820/2018
                              +   W.P.(C) 4838/2018 & CM APPL. 18632/2018
                              +   W.P.(C)5135/2018 & CM APPL. 19896/2018, CM APPL.19897/2018
                              +   W.P.(C)5211/2018 & CM APPL. 20200/2018, CM APPL.22847/2018
                              +   W.P.(C)5212/2018 & CM APPL. 20202/2018, CM APPL.22851/2018
                              +   W.P.(C) 5334/2018
                              +   W.P.(C) 5350/2018 & CM APPL. 20697/2018


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 40 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 5498/2018 & CM APPL. 21438/2018
                              +   W.P.(C) 5499/2018 & CM APPL. 21441/2018
                              +   W.P.(C) 5572/2018 & CM APPL. 21700/2018
                              +   W.P.(C) 5573/2018 & CM APPL. 21702/2018
                              +   W.P.(C) 5634/2018 & CM APPL. 21997/2018
                              +   W.P.(C) 5753/2018 & CM APPL. 22306/2018
                              +   W.P.(C) 5787/2018 & CM APPL. 22539/2018
                              +   W.P.(C) 5887/2018 & CM APPL. 22930/2018
                              +   W.P.(C)5889/2018 & CM APPL. 22937/2018, CM APPL.22938/2018
                              +   W.P.(C) 5984/2018 & CM APPL. 23322/2018
                              +   W.P.(C) 5985/2018 & CM APPL. 23324/2018
                              +   W.P.(C) 5986/2018 & CM APPL. 23328/2018
                              +   W.P.(C) 6075/2018 & CM APPL. 23502/2018
                              +   W.P.(C) 6079/2018 & CM APPL. 23509/2018
                              +   W.P.(C) 6081/2018 & CM APPL. 23510/2018
                              +   W.P.(C) 6086/2018 & CM APPL. 23522/2018
                              +   W.P.(C) 6119/2018 & CM APPL. 23746/2018
                              +   W.P.(C)6177/2018 & CM APPL. 23861/2018, CM APPL.23862/2018
                              +   W.P.(C) 6190/2018 & CM APPL. 23903/2018
                              +   W.P.(C) 6208/2018 & CM APPL. 23947/2018
                              +   W.P.(C) 6209/2018 &CM APPL. 23950/2018
                              +   W.P.(C) 6210/2018 &CM APPL. 23953/2018
                              +   W.P.(C) 6211/2018 &CM APPL. 23961/2018
                              +   W.P.(C) 6259/2018 &CM APPL. 24144/2018
                              +   W.P.(C) 6261/2018 &CM APPL. 24149/2018
                              +   W.P.(C) 6336/2018 &CM APPL. 24335/2018
                              +   W.P.(C) 6337/2018 &CM APPL. 24340/2018
                              +   W.P.(C) 6493/2018 &CM APPL. 24890/2018
                              +   W.P.(C) 6502/2018 &CM APPL. 24903/2018
                              +   W.P.(C) 6503/2018
                              +   W.P.(C) 6504/2018 &CM APPL. 24905/2018
                              +   W.P.(C) 6507/2018 &CM APPL. 24910/2018
                              +   W.P.(C) 6509/2018 &CM APPL. 24913/2018
                              +   W.P.(C) 6804/2018
                              +   W.P.(C) 6835/2018 &CM APPL. 25987/2018
                              +   W.P.(C) 6837/2018 &CM APPL. 25990/2018
                              +   W.P.(C) 6838/2018 &CM APPL. 25991/2018
                              +   W.P.(C) 6839/2018 &CM APPL. 25992/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 41 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C) 6901/2018 &CM APPL. 26272/2018
                              +   W.P.(C) 6902/2018 &CM APPL. 26169/2018
                              +   W.P.(C)6903/2018 &CM APPL.26170/2018, CM    APPL.26171/2018
                              +   W.P.(C)6904/2018 &CM APPL.26172/2018, CM    APPL.26173/2018
                              +   W.P.(C) 6955/2018 &CM APPL. 26360/2018
                              +   W.P.(C)6958/2018 &CM APPL. 26366/2018, CM   APPL.26367/2018
                              +   W.P.(C)6959/2018 &CM APPL. 26369/2018, CM   APPL.26370/2018
                              +   W.P.(C)6960/2018 &CM APPL. 26371/2018, CM   APPL.26372/2018
                              +   W.P.(C) 6972/2018 &CM APPL. 26404/2018
                              +   W.P.(C) 7035/2018 &CM APPL. 26669/2018
                              +   W.P.(C) 7036/2018 &CM APPL. 26675/2018
                              +   W.P.(C) 7037/2018 &CM APPL. 26676/2018
                              +   W.P.(C) 7099/2018 &CM APPL. 26949/2018
                              +   W.P.(C) 7101/2018 &CM APPL. 26952/2018
                              +   W.P.(C) 7142/2018 &CM APPL. 27234/2018
                              +   W.P.(C) 7143/2018 &CM APPL. 27236/2018
                              +   W.P.(C) 7213/2018 &CM APPL. 27435/2018
                              +   W.P.(C) 7214/2018 &CM APPL. 27439/2018
                              +   W.P.(C) 7215/2018 &CM APPL. 27441/2018
                              +   W.P.(C) 7225/2018 &CM APPL. 27518/2018
                              +   W.P.(C) 7266/2018 &CM APPL. 27716/2018
                              +   W.P.(C) 7279/2018 &CM APPL. 27783/2018
                              +   W.P.(C) 7280/2018 &CM APPL. 27785/2018
                              +   W.P.(C) 7313/2018 &CM APPL. 27893/2018
                              +   W.P.(C) 7314/2018 &CM APPL. 27897/2018
                              +   W.P.(C) 7316/2018 &CM APPL. 27899/2018
                              +   W.P.(C) 7317/2018 &CM APPL. 27901/2018
                              +   W.P.(C) 7364/2018, CM APPL. 28164/2018
                              +   W.P.(C) 7366/2018, CM APPL. 28168/2018
                              +   W.P.(C) 7367/2018, CM APPL. 28170/2018
                              +   W.P.(C) 7368/2018, CM APPL. 28172/2018
                              +   W.P.(C) 7374/2018, CM APPL. 28189/2018
                              +   W.P.(C) 7375/2018, CM APPL. 28191/2018
                              +   W.P.(C) 7424/2018, CM APPL. 28362/2018
                              +   W.P.(C) 7425/2018, CM APPL. 28364/2018
                              +   W.P.(C) 7426/2018, CM APPL. 28368/2018
                              +   W.P.(C) 7427/2018, CM APPL. 28372/2018
                              +   W.P.(C)7479/2018, CM APPL. 28599/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 42 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)7481/2018, CM APPL. 28602/2018 & 28603/2018
                              +   W.P.(C)7502/2018,
                              +   W.P.(C)7524/2018, CM APPL. 28748/2018 & 28749/2018
                              +   W.P.(C)7546/2018, CM APPL. 28856/2018 & 28857/2018
                              +   W.P.(C)7547/2018
                              +   W.P.(C)7548/2018, CM APPL. 28858/2018, CM APPL. 28859/2018
                              +   W.P.(C)7598/2018, CM APPL. 29069/2018, CM APPL. 29070/2018
                              +   W.P.(C)7607/2018, CM APPL. 29091/2018
                              +   W.P.(C)7610/2018, CM APPL. 29094/2018
                              +   W.P.(C)7614/2018, CM APPL. 29115/2018, CM APPL. 29116/2018
                              +   W.P.(C)7652/2018, CM APPL. 29288/2018, CM APPL. 29289/2018,
                                  CM APPL. 29290/2018
                              +   W.P.(C)7653/2018, CM APPL. 29291/2018, CM APPL. 29292/2018
                              +   W.P.(C)7654/2018, CM APPL. 29295/2018, CM APPL. 29296/2018
                              +   W.P.(C)7673/2018, CM APPL. 29404/2018
                              +   W.P.(C)7674/2018, CM APPL. 29408/2018
                              +   W.P.(C)7675/2018, CM APPL. 29412/2018
                              +   W.P.(C)7734/2018, CM APPL. 29622/2018
                              +   W.P.(C)7735/2018, CM APPL. 29623/2018
                              +   W.P.(C)7833/2018, CM APPL. 29973/2018
                              +   W.P.(C)7858/2018, CM APPL. 30157/2018
                              +   W.P.(C)7859/2018, CM APPL. 30158/2018
                              +   W.P.(C)7861/2018, CM APPL. 30161/2018
                              +   W.P.(C)7937/2018, CM APPL. 30435/2018
                              +   W.P.(C)7938/2018, CM APPL. 30437/2018
                              +   W.P.(C)7966/2018, CM APPL. 30529/2018, CM APPL. 30536/2018
                              +   W.P.(C)7969/2018, CM APPL. 30534/2018
                              +   W.P.(C) 7977/2018, CM APPL. 30593/2018, CM APPL. 30594/2018
                              +   W.P.(C)8029/2018,
                              +   W.P.(C)8079/2018, CM APPL. 30942/2018
                              +   W.P.(C)8080/2018, CM APPL. 30944/2018
                              +   W.P.(C)8081/2018, CM APPL. 30945/2018
                              +   W.P.(C)8083/2018, CM APPL. 30950/2018
                              +   W.P.(C)8086/2018, CM APPL. 30967/2018
                              +   W.P.(C)8087/2018, CM APPL. 30968/2018
                              +   W.P.(C)8162/2018, CM APPL. 31267/2018
                              +   W.P.(C)8163/2018, CM APPL. 31269/2018
                              +   W.P.(C)8216/2018, CM APPL. 31474/2018, CM APPL. 31475/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 43 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)8217/2018, CM APPL. 31476/2018
                              +   W.P.(C)8286/2018, CM APPL. 31773/2018
                              +   W.P.(C)8287/2018, CM APPL. 31775/2018
                              +   W.P.(C)8315/2018, CM APPL. 31920/2018
                              +   W.P.(C)8316/2018, CM APPL. 31922/2018
                              +   W.P.(C)8372/2018, CM APPL. 32128/2018
                              +   W.P.(C)8374/2018, CM APPL. 32132/2018
                              +   W.P.(C)8467/2018, CM APPL. 32547/2018
                              +   W.P.(C)8491/2018, CM APPL. 32633/2018
                              +   W.P.(C)8493/2018, CM APPL. 32637/2018
                              +   W.P.(C)8558/2018, CM APPL. 32874/2018
                              +   W.P.(C)8596/2018, CM APPL. 33027/2018
                              +   W.P.(C)8597/2018,
                              +   W.P.(C)8665/2018, CM APPL. 33279/2018
                              +   W.P.(C)8667/2018, CM APPL. 33283/2018
                              +   W.P.(C)8668/2018, CM APPL. 33284/2018
                              +   W.P.(C)8758/2018, CM APPL. 33643/2018
                              +   W.P.(C)8795/2018, CM APPL. 33791/2018
                              +   W.P.(C)8806/2018, CM APPL. 33859/2018
                              +   W.P.(C)8807/2018, CM APPL. 33860/2018
                              +   W.P.(C)8839/2018, CM APPL. 33994/2018
                              +   W.P.(C)8878/2018, CM APPL. 34168/2018
                              +   W.P.(C)8879/2018, CM APPL. 34169/2018
                              +   W.P.(C)8909/2018, CM APPL. 34256/2018
                              +   W.P.(C)8910/2018, CM APPL. 34267/2018
                              +   W.P.(C)8911/2018, CM APPL. 34270/2018
                              +   W.P.(C)8916/2018, CM APPL. 34300/2018
                              +   W.P.(C)8919/2018, CM APPL. 34306/2018
                              +   W.P.(C)8920/2018, CM APPL. 34308/2018
                              +   W.P.(C)9025/2018, CM APPL. 34711/2018
                              +   W.P.(C)9026/2018, CM APPL. 34712/2018
                              +   W.P.(C)9029/2018, CM APPL. 34718/2018
                              +   W.P.(C)9113/2018, CM APPL. 35174/2018
                              +   W.P.(C)9153/2018, CM APPL. 35301/2018, CM APPL. 35302/2018
                              +   W.P.(C)9252/2018, CM APPL. 35737/2018
                              +   W.P.(C)9325/2018, CM APPL. 36057/2018
                              +   W.P.(C)9328/2018, CM APPL. 36063/2018
                              +   W.P.(C)9355/2018, CM APPL. 36269/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 44 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)9400/2018, CM APPL. 36405/2018
                              +   W.P.(C)9402/2018, CM APPL. 36411/2018
                              +   W.P.(C)9492/2018, CM APPL. 36959/2018
                              +   W.P.(C)9494/2018, CM APPL. 36963/2018
                              +   W.P.(C)9495/2018, CM APPL. 36965/2018
                              +   W.P.(C)9536/2018, CM APPL. 37123/2018
                              +   W.P.(C)9537/2018, CM APPL. 37124/2018
                              +   W.P.(C)9538/2018, CM APPL. 37125/2018
                              +   W.P.(C)9539/2018, CM APPL. 37126/2018
                              +   W.P.(C)9540/2018, CM APPL. 37127/2018
                              +   W.P.(C)9602/2018, CM APPL. 37389/2018, CM APPL. 37390/2018
                              +   W.P.(C)9604/2018, CM APPL. 37393/2018, CM APPL. 37394/2018
                              +   W.P.(C)9606/2018, CM APPL. 37397/2018, CM APPL. 37398/2018
                              +   W.P.(C)9611/2018, CM APPL. 37407/2018
                              +   W.P.(C)9682/2018, CM APPL. 37680/2018
                              +   W.P.(C)9683/2018, CM APPL. 37686/2018
                              +   W.P.(C)9767/2018, CM APPL. 38038/2018
                              +   W.P.(C)9808/2018, CM APPL. 38225/2018
                              +   W.P.(C)9814/2018, CM APPL. 38241/2018
                              +   W.P.(C)9815/2018, CM APPL. 38243/2018
                              +   W.P.(C)9817/2018, CM APPL. 38246/2018
                              +   W.P.(C)9818/2018, CM APPL. 38247/2018
                              +   W.P.(C)9819/2018, CM APPL. 38249/2018
                              +   W.P.(C)9821/2018, CM APPL. 38252/2018
                              +   W.P.(C)9854/2018, CM APPL. 38409/2018
                              +   W.P.(C)9886/2018, CM APPL. 38515/2018
                              +   W.P.(C)9928/2018, CM APPL. 38675/2018
                              +   W.P.(C)9979/2018, CM APPL. 38876/2018
                              +   W.P.(C)10060/2018, CM APPL. 39228/2018
                              +   W.P.(C)10078/2018, CM APPL. 39305/2018
                              +   W.P.(C)10108/2018, CM APPL. 39473/2018
                              +   W.P.(C)10168/2018, CM APPL. 39640/2018
                              +   W.P.(C)10171/2018, CM APPL. 39645/2018
                              +   W.P.(C)10173/2018, CM APPL. 39648/2018
                              +   W.P.(C)10177/2018, CM APPL. 39654/2018
                              +   W.P.(C)10208/2018, CM APPL. 39818/2018, CM APPL. 5285/2019
                              +   W.P.(C)10226/2018, CM APPL. 39884/2018
                              +   W.P.(C)10291/2018, CM APPL. 40145/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 45 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)10293/2018, CM APPL. 40147/2018
                              +   W.P.(C)10294/2018, CM APPL. 40148/2018
                              +   W.P.(C)10344/2018, CM APPL. 40332/2018
                              +   W.P.(C)10375/2018, CM APPL. 40420/2018
                              +   W.P.(C)10387/2018, CM APPL. 40489/2018
                              +   W.P.(C)10390/2018, CM APPL. 40495/2018
                              +   W.P.(C)10487/2018, CM APPL. 40897/2018
                              +   W.P.(C)10488/2018, CM APPL. 40899/2018
                              +   W.P.(C)10529/2018, CM APPL. 41099/2018
                              +   W.P.(C)10557/2018, CM APPL. 41189/2018
                              +   W.P.(C)10558/2018, CM APPL. 41191/2018
                              +   W.P.(C)10559/2018, CM APPL. 41192/2018
                              +   W.P.(C)10560/2018, CM APPL. 41194/2018
                              +   W.P.(C)10562/2018, CM APPL. 41197/2018, CM APPL. 41198/2018
                              +   W.P.(C)10610/2018, CM APPL. 41327/2018
                              +   W.P.(C)10675/2018, CM APPL. 41611/2018
                              +   W.P.(C)10678/2018, CM APPL. 41645/2018
                              +   W.P.(C)10753/2018, CM APPL. 41971/2018
                              +   W.P.(C)10754/2018, CM APPL. 41973/2018
                              +   W.P.(C)10755/2018, CM APPL. 41975/2018
                              +   W.P.(C)10796/2018, CM APPL. 42077/2018
                              +   W.P.(C)10862/2018, CM APPL. 42364/2018
                              +   W.P.(C)10863/2018, CM APPL. 42366/2018
                              +   W.P.(C)10956/2018, CM APPL. 42685/2018
                              +   W.P.(C)11135/2018,
                              +   W.P.(C)11140/2018, CM APPL. 43302/2018, CM APPL. 43303/2018
                              +   W.P.(C)11145/2018, CM APPL. 43346/2018, CM APPL. 43347/2018
                              +   W.P.(C)11146/2018, CM APPL. 43350/2018
                              +   W.P.(C)11147/2018, CM APPL. 43352/2018
                              +   W.P.(C)11148/2018, CM APPL. 43355/2018, CM APPL. 43356/2018
                              +   W.P.(C)11149/2018, CM APPLs. 43359-60/2018,
                              +   W.P.(C)11150/2018, CM APPL. 43361-62/2018
                              +   W.P.(C)11151/2018,
                              +   W.P.(C)11202/2018, CM APPL. 43515/2018
                              +   W.P.(C)11205/2018, CM APPL. 43539/2018
                              +   W.P.(C)11207/2018, CM APPL. 43544/2018
                              +   W.P.(C)11208/2018, CM APPL. 43545/2018
                              +   W.P.(C)11209/2018, CM APPL. 43546/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                       Page 46 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)11237/2018, CM APPL. 43659/2018
                              +   W.P.(C)11238/2018, CM APPL. 43660/2018
                              +   W.P.(C)11240/2018, CM APPL. 43664/2018
                              +   W.P.(C)11242/2018, CM APPL. 43668/2018
                              +   W.P.(C)11243/2018, CM APPL. 43670/2018
                              +   W.P.(C)11244/2018, CM APPL. 43677/2018
                              +   W.P.(C)11393/2018, CM APPL. 44080-81/2018
                              +   W.P.(C)11394/2018, CM APPL. 44082/2018
                              +   W.P.(C)11395/2018, CM APPL. 44083/2018
                              +   W.P.(C)11396/2018, CM APPL. 44084-85/2018
                              +   W.P.(C)11430/2018, CM APPL. 44222/2018
                              +   W.P.(C)11460/2018, CM APPL. 44356/2018
                              +   W.P.(C)11461/2018, CM APPL. 44357-58/2018
                              +   W.P.(C)11464/2018, CM APPL. 44363/2018
                              +   W.P.(C)11465/2018, CM APPL. 44364-65/2018
                              +   W.P.(C)11529/2018, CM APPL. 44567/2018
                              +   W.P.(C)11530/2018, CM APPL. 44569/2018
                              +   W.P.(C)11531/2018, CM APPL. 44576/2018
                              +   W.P.(C)11532/2018, CM APPL. 44578/2018
                              +   W.P.(C)11533/2018, CM APPL. 44581/2018
                              +   W.P.(C)11618/2018, CM APPL. 44872/2018
                              +   W.P.(C)11619/2018, CM APPL. 44874/2018
                              +   W.P.(C)11621/2018, CM APPL. 44878/2018
                              +   W.P.(C)11622/2018, CM APPL. 44880/2018
                              +   W.P.(C)11661/2018, CM APPL. 45038/2018
                              +   W.P.(C)11662/2018, CM APPL. 45039-40/2018
                              +   W.P.(C)11715/2018, CM APPL. 45324/2018
                              +   W.P.(C)11716/2018, CM APPL. 45325/2018
                              +   W.P.(C)11774/2018, CM APPL. 45591/2018
                              +   W.P.(C)11788/2018, CM APPL. 45629-30/2018
                              +   W.P.(C)11837/2018, CM APPL. 45833/2018
                              +   W.P.(C)11863/2018, CM APPL. 45959/2018
                              +   W.P.(C)11915/2018, CM APPL. 46187/2018
                              +   W.P.(C)11916/2018, CM APPL. 46196/2018
                              +   W.P.(C)11917/2018,
                              +   W.P.(C)11918/2018,
                              +   W.P.(C)11919/2018, CM APPL. 46202/2018
                              +   W.P.(C)11920/2018, CM APPL. 46203/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                   Page 47 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)11922/2018, CM APPL. 46207/2018
                              +   W.P.(C)11923/2018, CM APPL. 46208/2018
                              +   W.P.(C)11936/2018, CM APPL. 46251/2018
                              +   W.P.(C)12032/2018, CM APPL. 46577/2018
                              +   W.P.(C)12033/2018, CM APPL. 46579/2018
                              +   W.P.(C)12099/2018, CM APPL. 46904-05/2018
                              +   W.P.(C)12144/2018, CM APPL. 47159/2018
                              +   W.P.(C)12145/2018, CM APPL. 47160/2018
                              +   W.P.(C)12201/2018, CM APPL. 47331/2018
                              +   W.P.(C)12202/2018, CM APPL. 47332/2018
                              +   W.P.(C)12203/2018, CM APPL. 47336/2018
                              +   W.P.(C)12204/2018, CM APPL. 47342/2018
                              +   W.P.(C)12235/2018
                              +   W.P.(C)12242/2018
                              +   W.P.(C)12293/2018, CM APPL. 47686/2018
                              +   W.P.(C)12296/2018, CM APPL. 47693/2018
                              +   W.P.(C)12298/2018, CM APPL. 47694/2018
                              +   W.P.(C)12382/2018, CM APPL. 48051/2018
                              +   W.P.(C)12383/2018, CM APPL. 48052/2018
                              +   W.P.(C)12384/2018, CM APPL. 48053/2018
                              +   W.P.(C)12515/2018, CM APPL. 48576/2018
                              +   W.P.(C)12516/2018, CM APPL. 48578/2018
                              +   W.P.(C)12533/2018, CM APPL. 48650/2018
                              +   W.P.(C)12590/2018, CM APPL. 48946/2018
                              +   W.P.(C)12616/2018, CM APPL. 48999/2018
                              +   W.P.(C)12655/2018, CM APPL. 49150-51/2018
                              +   W.P.(C)12690/2018, CM APPL. 49340/2018
                              +   W.P.(C)12702/2018, CM APPL. 49380/2018
                              +   W.P.(C)12726/2018, CM APPL. 49442/2018
                              +   W.P.(C)12727/2018, CM APPL. 49444/2018
                              +   W.P.(C)12728/2018, CM APPL. 49446/2018
                              +   W.P.(C)12775/2018, CM APPL. 49631/2018
                              +   W.P.(C)12776/2018, CM APPL. 49633/2018
                              +   W.P.(C)12777/2018, CM APPL. 49635/2018
                              +   W.P.(C)12816/2018, CM APPL. 49712/2018
                              +   W.P.(C)12817/2018, CM APPL. 49715/2018
                              +   W.P.(C)12879/2018, CM APPL. 49907/2018
                              +   W.P.(C)12880/2018,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                   Page 48 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)12881/2018, CM APPL. 49910/2018
                              +   W.P.(C)12884/2018, CM APPL. 49916/2018
                              +   W.P.(C)12936/2018, CM APPL. 50227/2018
                              +   W.P.(C)12971/2018, CM APPL. 50295/2018
                              +   W.P.(C)13039/2018, CM APPL. 50637/2018
                              +   W.P.(C)13051/2018, CM APPL. 50675/2018
                              +   W.P.(C)13162/2018, CM APPL. 51092/2018
                              +   W.P.(C)13163/2018, CM APPL. 51097/2018
                              +   W.P.(C)13164/2018, CM APPL. 51100/2018
                              +   W.P.(C)13165/2018, CM APPL. 51103/2018
                              +   W.P.(C)13185/2018, CM APPL. 51179/2018
                              +   W.P.(C)13186/2018, CM APPL. 51181/2018
                              +   W.P.(C)13187/2018, CM APPL. 51182/2018
                              +   W.P.(C)13189/2018, CM APPL. 51186/2018
                              +   W.P.(C)13212/2018, CM APPL. 51289/2018
                              +   W.P.(C)13229/2018, CM APPL. 51422/2018
                              +   W.P.(C)13230/2018, CM APPL. 51424/2018
                              +   W.P.(C)13237/2018, CM APPL. 51497/2018
                              +   W.P.(C)13248/2018, CM APPL. 51547/2018
                              +   W.P.(C)13250/2018, CM APPL. 51551/2018
                              +   W.P.(C)13251/2018, CM APPL. 51553/2018
                              +   W.P.(C)13252/2018, CM APPL. 51556/2018
                              +   W.P.(C)13253/2018, CM APPL. 51559/2018
                              +   W.P.(C)13288/2018, CM APPL. 51658/2018
                              +   W.P.(C)13289/2018, CM APPL. 51660/2018
                              +   W.P.(C)13326/2018, CM APPL. 51816/2018
                              +   W.P.(C)13356/2018, CM APPL. 51962/2018
                              +   W.P.(C)13357/2018, CM APPL. 51964/2018
                              +   W.P.(C)13389/2018, CM APPL. 52144/2018
                              +   W.P.(C)13390/2018, CM APPL. 52146/2018
                              +   W.P.(C)13427/2018, CM APPL. 52300/2018
                              +   W.P.(C)13489/2018, CM APPL. 52516/2018
                              +   W.P.(C)13492/2018, CM APPL. 52544/2018
                              +   W.P.(C)13493/2018, CM APPL. 52546/2018
                              +   W.P.(C)13495/2018, CM APPL. 52553/2018
                              +   W.P.(C)13514/2018, CM APPL. 52681/2018
                              +   W.P.(C)13515/2018, CM APPL. 52685/2018
                              +   W.P.(C)13516/2018, CM APPL. 52694/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                Page 49 of 327
Signing Date:11.07.2022
13:53:43
                               +   W.P.(C)13517/2018, CM APPL. 52703/2018
                              +   W.P.(C)13519/2018, CM APPL. 52712/2018
                              +   W.P.(C)13520/2018, CM APPL. 52713/2018
                              +   W.P.(C)13522/2018, CM APPL. 52717/2018
                              +   W.P.(C)13525/2018, CM APPL. 52722/2018
                              +   W.P.(C)13562/2018, CM APPL. 52831/2018
                              +   W.P.(C)13563/2018, CM APPL. 52833/2018
                              +   W.P.(C)13573/2018, CM APPL. 52846/2018
                              +   W.P.(C)13680/2018, CM APPL. 53332/2018
                              +   W.P.(C)13682/2018, CM APPL. 53336/2018
                              +   W.P.(C)13683/2018, CM APPL. 53353/2018
                              +   W.P.(C)13706/2018, CM APPL. 53505/2018
                              +   W.P.(C)13720/2018, CM APPL. 53550/2018
                              +   W.P.(C)13721/2018, CM APPL. 53552/2018
                              +   W.P.(C)13722/2018, CM APPL. 53556/2018
                              +   W.P.(C)13760/2018,
                              +   W.P.(C)13761/2018,
                              +   W.P.(C)13762/2018, CM APPL. 53760-61/2018
                              +   W.P.(C)13763/2018, CM APPL. 53762-63/2018
                              +   W.P.(C)13816/2018, CM APPL. 53903/2018
                              +   W.P.(C)13835/2018, CM APPL. 54052/2018
                              +   W.P.(C)13837/2018, CM APPL. 54055/2018
                              +   W.P.(C)13840/2018, CM APPL. 54069/2018
                              +   W.P.(C)13905/2018, CM APPL. 54329-30/2018
                              +   W.P.(C)13908/2018, CM APPL. 54342/2018
                              +   W.P.(C)13909/2018, CM APPL. 54343-44/2018
                              +   W.P.(C)13980/2018, CM APPL. 54717/2018
                              +   W.P.(C)13984/2018, CM APPL. 54722-23/2018
                              +   W.P.(C)13993/2018, CM APPL. 54739-40/2018
                              +   W.P.(C)13999/2018, CM APPL. 54750/2018
                              +   W.P.(C)14005/2018, CM APPL. 54760/2018
                              +   W.P.(C)14008/2018, CM APPL. 54767/2018
                              +   W.P.(C)14009/2018, CM APPL. 54769/2018
                              +   W.P.(C)10979/2017, CM APPL. 44894/2017
                              +   W.P.(C) 2913/2019, CM APPL. 1350/2019
                              +   W.P.(C) 4459/2019, CM APPLs. 19786-87/2019
                              +   W.P.(C) 4460/2019, CM APPL. 19791-92/2019



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SINGH RAWAT                                                                    Page 50 of 327
Signing Date:11.07.2022
13:53:43
                               Appearance for petitioners:
                              Mr. Kotla Harshavardhan, Adv.

                              Mr. Chandra Shekhar Yadav, Adv.

                              Mr.Vijay Kasana and Mr.Neeraj Yadav, Advocates.

                              Mr.Sougat Sinha, Mr.Manoj Kumar and Ms.Gayatri Mansa, Advocates

                              Mr.Sanchit Garga and Mr.Sashi Kumar, Advocates.

                              Mr. Ashish Verma, Adv. for petitioner in Item No. 396.

                              Ms.Niharika Ahluwalia and Ms.Sneha Botwe, Advocates

                              Mr. Sharad Rajvanshi, Adv.

                              Ms. Madhavi khare, Adv. in Item 1526.

                              Ms. Puja Dewan, Adv. for petitioner in Item No. 1341.

                              Mr. Aman Madan, Adv. for petitioner in Item No. 1319.

                              Mr. Manan Batra, Adv.

                              Mr. Shubham Garg, Adv.

                              Mr. Harshit Aggarwal, Mr. Rahul Ahuja, Mr. Vibhu Jaiwal, Advs. for
                              petitioners in Item No. 911.

                              Mr. Anupam, Adv. for petitioner in item no. 1297.

                              Mr. B.K. Singh, Adv. for petitioners in Item 437.



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SINGH RAWAT                                                                            Page 51 of 327
Signing Date:11.07.2022
13:53:43
                               Ms. Gunjan Mittal, Adv.

                              Mr. Shadab Anwar, Mr. Zartab Anwar, Advs.

                              Mr. Mohit Nagar, Adv.

                              Ms. Jyoti Taneja, Adv.

                              Mr. Gautam Barnwal, Adv.

                              Mr. S.I. Malik, Adv.

                              Mr. Abhishek Aggarwal, Mr. Aayush Aggarwal and Ms. Chahat Aggarwal,
                              Advs.

                              Ms. Payal Aggarwal, Adv. for petitioner in Item No. 91.

                              Mr. Amit Acharya, Mr. Kusum Sapna, Advs.

                              Mr. Gautam Singh and Mr. Karanveer Jindal, Advs.

                              Mr.Rajiv Dewan and Mr.Angad Singh, Advocates.

                              Mr. Sarvik Singhai, Adv.

                              Mr. Pankaj Jain for Mr. Manoj K. Verma, Adv. for petitioner in Item No.
                              884.

                              Mr. Aditya Jain, Adv.

                              Mr. Sanjeev Choudhary, Mr. Ajay Kumar, Advs. In Item 31.

                              Mr. Abhinav Trehan, Adv.



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SINGH RAWAT                                                                              Page 52 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Mrinal Madhav, Adv. for petitioner in Item No. 1379.

                              Mr. Ketan Madan & Mr. Himanshu Harbola, Advs.

                              Ms. Amrita Shrivastav, Adv.

                              Ms. Lakshita Arora, Adv. for petitioner in WP(C) 10171/2018
                              Mr. Ayush Puri, Adv. for petitioner in Item Nos. 793, 1281, 1283, 1788.

                              Mr. S.P. Singh Chawla, Adv.

                              Mr. Gaurav Kejriwal, Adv. for petitioners in Item Nos. 886, 888 & 1223.

                              Mr. Ayush Beotra, Adv. Item 670, 673 & 1543.

                              Mr. Anuj K. Sinha, Adv. for petitioner in Item No. 1257.

                              Mr. Sermon Rawat and Ms. Aastha Vishwakarma, Adv.

                              Ms. Akansha Das, Adv. for petitioner in WP(C) 6098/2019.

                              Mr. Rakesh Dahiya, Adv. for petitioner in Item No. 50.

                              Mr. Himanshu Gupta, Adv. for petitioner in Item Nos. 655, 767, 847, 1365.

                              Mr. Naman Gupta, Adv.

                              Ms. Shasha Jain and Mr. Tarun, Advs. In Item 103.

                              Mr. Nakul Jain, Adv. for petitioner in WP(C) 11152/2018.

                              Mr. Sameer Shrivastav. Adv. in Item 40.

                              Mr. Rohit Chaudhary, Adv. for petitioner in Item No. 647.


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SINGH RAWAT                                                                                 Page 53 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Rohit Bohra, Adv. in WP(C) 9330/2019.

                              Mr. Nishant Anand, Adv.

                              Mr.Ravinder Singh and Mr.Shreyas Awasthi, Advocates.

                              Mr.Vipul Ganda and Ms.Racheeta Chawla, Advocates.

                              Mr.Manmohan Shringirshi, Advocate.

                              Mr.B.P.Pradhan and Ms.Priyabrat Sahu, Advocates.

                              Ms.Shivani Sharma, Adv.

                              Mr. Chandra Shekhar Yadav, Adv.

                              Mr.Vijay Kasana and Mr.Neeraj Yadav, Advocates.

                              Mr. Awnish Kumar, Adv.

                              Mr. Ashutosh Gupta and Mr. Gaurav Rana and Mr.Harshit Garg, Advs.

                              Mr. Mohit Uppal, Adv

                              Mr. Karan Govel, Adv.

                              Mr.Madhusudan Singh, proxy counsel for Mr.Surinder Solanki, Advocate.

                              Ms. Seema Singh, Adv.

                              Mr. Mansoor Ali, Adv.

                              Mr.Mukesh Kumar and Ms.Meenakshi Sood, Advocates



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SINGH RAWAT                                                                              Page 54 of 327
Signing Date:11.07.2022
13:53:43
                               Mr.Ashish Mohan, Ms.Gargi Sethee and Ms.Sagrika Tanwar, advocates.

                              Mr.Arvind Kumar, Mr.Ankit Kumar Vats and Mr.Rajeev Tripathi,
                              Advocates.

                              Mr.Sudarshan Kumar Bansal, Adv.

                              Mr. Sumit K. Batra with Mr. Kshitij Chhabra, Advocates for the petitioners

                              Mr. Rajat Bhardwaj, Ms.Ankita M.Bhardwaj and Mr. Kanishk Raj,
                              Advocates

                              Mr.Ajay Singh, Advocate.

                              Ms.Rachna Agrawal, Adv.

                              Mr.Mohit Uppal, Advocate.

                              Ms.Shivani Khandekar and Mr.Gokul Holani, Advocates.

                              Mr.Jai Sahai Endlaw and Mr.Subhoday Banerjee, Advocates.

                              Mr. Sharique Hussain with Mr. Devendra Kumar Shukla, Advocates

                              Mr.Arnav Sethi, Advs.

                              Ms. Aarushi Sahrawat, Adv.

                              Mr. Abhijit Yadav, Adv. for Mr. Ashish Middha, Advocate

                              Ms. Puja Jain, Advocate

                              Mr. Kunal Sabharwal and Mr. Raghav Mittal, Advs.



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SINGH RAWAT                                                                                 Page 55 of 327
Signing Date:11.07.2022
13:53:43
                               Mr.Shyam Kumar and Mr.Iqra Khan, Advocates.

                              Mr. Sanjiv Dagar and Mr. Kapil Gupta, Advs.

                              Mr. Mohit Kumar Bafna and Mr. Abhishek Baid, Advocates

                              Ms. Falguni Rai, Advocate

                              Mr. Monish Panda and Ms. Nikita Patra, Advs.

                              Mr. Sachin Mittal, Adv.

                              Mr. Vipul Ganda and Ms. Racheeta Chawla, Advs.

                              Mr. Jeevesh Nagrath, Mr. Arjun Gaur, Advs.

                              Mr. Rahul Malhotra and Mr. Anshul Gupta, Advs.

                              Mr. Rajat Navet, Mr. Vaibhav Sharma, Advocates

                              Mr. Rakesh Wadhwa, Mr. Aditya Manubarwale, Mr. Varun Verma and Ms.
                              Deepali Kaushik, Advs..

                              Mr. Mohit Seth and Mr. Sujoy Chatterjee and Mr. Priyadarshi Banerjee,
                              Advs.

                              Mr. A. K. Thakur, Adv.

                              Mr. Abhishek Goyal, Adv.

                              Mr. Alok Kumar Kucchal, Adv.

                              Mr. Akhil Sachar and Mr.Sangram Singh, Advs.



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SINGH RAWAT                                                                            Page 56 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Ashwin Kumar, D. S. , Mr. Anshu Bhanot and Mr. Anuj Mirdha, Advs.

                              Mr. Akash Srivastava, Adv.

                              Mr.Abhishek Singh and Mr.Akshat Coudhary, Advocates.

                              Ms.Neha Gupta Advocate.

                              Mr.M.K.Pandey, Advocate

                              Mr.Ajay Singh, Advocate

                              Mr.Kirit S.Javali, Advocate.

                              Dr.S.Banusri Velpandian and Mr.Hira Kumar Jha, Advocates.

                              Mr. Kunal Sabharwal and Mr. Raghav Mittal, Advs.

                              Mr.Manish Jain, Mr.Amit Jain and Mr.Rukban Tyagi, Advocates.

                              Ms.Shreya Sethi, Advocate.

                              Mr.A.K.Pathak, Advocate.

                              Ms. Gurkamal Hora Arora, Adv.

                              Mr. Rajiv Bakshi, Adv.

                              Ms. Sashibala and Mr. N. K. Ahmed, Advs.

                              Mr. Ravi Singh K., Adv.

                              Mr. B. Pradhan and Mr. Priyasrat Sahu, Advs.



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SINGH RAWAT                                                                               Page 57 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Rajeev Sharma, Mr. Aditya Sharma and Mr. Shubham Bhardwaj, Advs.

                              Mr. Abhijeet Yadav, Adv. for Mr.Ashish Middha, Adv.

                              Mr. Mayank Mikhail Mukherjee, Adv.

                              Mr. Raghunatha Sethupathi B. And Ms. Priya R. Advs.

                              Mr. Kundan Roy, Adv.

                              Mr. Jinendra Jain, Mr. Paras Dutta and Mr. Shekhar Raj Sharma, Advs.

                              Mr. Varun Chandiok, Adv.

                              Mr. Mohit D. Ram and Mr. Anubhav Sharma, Advs.

                              Mr. Akhil Shankhwar, Adv.

                              Mr. Anuj Kapoor, Adv. for petitioner in WP(C) Nos. 6977/2019, 2516/2019,
                              7425/2018, 6935/2016, 7425/2019, 12727/2018.

                              Mr. Benu Gunaj Jha, Adv.

                              Ms. Roopa Paul, Adv. for petitioner in WP(C) 9412/2019.

                              Mr. Lalit Mohan, Adv.
                              Ms. Beena Rani Pandey and Mr. Rohit Aggarwal, Advs.

                              Mr. Afnaan Siddiqui, Adv. in WP(C) No. 8592/2019.

                              Mr. Gursat Singh, Adv.
                              Mr. Ankit Kohli, Adv. for petitioner in WP(C) Nos. 5848/2019, 8430/2019,
                              5837/2019.


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SINGH RAWAT                                                                               Page 58 of 327
Signing Date:11.07.2022
13:53:43
                               Appearance for the respondents:

                              Ms. Kavita Jha, Amicus Curiae with Mr. Himanshu Aggarwal and
                              Mr.Aditya Bali, Advs.

                              Ms. Shiva Lakshmi, Advocate for UOI.

                              Mrs. Bharathi Raju, Central Govt. Senior Panel counsel for R-1 & 2.

                              Mr. Gigi C. George, Adv. for UOI.

                              Mr.Himanshu Pathak, Sr.Panel counsel for UOI

                              Mr. Rakesh Kumar, CGSC.

                              Ms. Ashi Sharma and Mr. Ved Prakash, Advocates

                              Ms. Monika Arora with Mr.Yogesh Panwar, Advs. For UOI.

                              Mr.Jitesh Vikram Srivastava, SPC for UOI.

                              Mr.Tariq Muneer, Advocate of UOI.

                              Ms. Prema Priyadarshini, Adv. for UOI.

                              Mr. Chiranjiv Kumar and Mr. Dharam Deshna, Advs.

                              Mr. Ajay Kumar Pandey, Sr. Panel Counsel

                              Mr. Niraj Kumar, Sr. Central Govt. Counsel for UOI and ROC

                              Ms. Sangita Rai, Advocate/SCGC for UOI.

                              Mr.Sanjeev Kr.Baliyan and Mr.Anith Johnson, Advocates for UOI.


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 59 of 327
Signing Date:11.07.2022
13:53:43
                               Mr.Amit Kumar, Advocate for UOI.

                              Mr.Mukesh Kr.Gautam, Sr.Panel counsel.

                              Mr.Akash Vajpai for UOI.

                              Mr.Ripu Daman Bhardwaj, CGSC for UOI.

                              Mr.Ripu Daman Bhardwaj, CGSC for UOI and Mr.T.P.Singh, Adv.

                              Mr.Vijay Joshi, Adv. for UOI/R-1 & R-2

                              Ms.Mansi Gupta, Adv. for UOI.

                              Mr.Aakash Varma,SPC with Mr.Prajesh V.S., Advocate.

                              Mr.S.S.Rai, Sr.Panel counsel for UOI/R-1 with Mrs.Roopam Rai, Adv.

                              Mr.Bhagvan Swarup Shukla, CGSC.

                              Mr.Devendar Kumar Agarwal, Adv..

                              Ms. Arunima Dwiwedi, Adv. for UOI in WP(C) 5548/2019

                              Mr. Vivekanand Mishra, Sr. Panel Counsel for UOI.

                              Ms.Archana Gaur, Sr.Panel counsel for UOI.

                              Mr.Adit Khorana, Adv.

                              Mr. Apoorv Kurup, CGSC with Ms. Nidhi Mittal and Ms.Aparna Arun,
                              Advs. for UOI.

                              Ms. Aakanksha Kaul, Mr. Manek Singh and Mr.Aman Sahani, Advs. for


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SINGH RAWAT                                                                              Page 60 of 327
Signing Date:11.07.2022
13:53:43
                               UOI.

                              Mr.Sayed Abdul Haseeb, Adv.for UOI/R-1.

                              Mrs. Abha Malhotra, Sr. CGC with Mr.Hitesh Chadha, Adv..

                              Mr. Neeraj, Mr.Sahaj Garg, Mr. Vedansh Anand and Mr. Rudra, Advs. For
                              UOI & ROC.

                              Ms. Anju Gupta and Mr.Roshan Lal Goel, Advs. for UOI/R-1 and R-2.

                              Ms.Pratima N. Lakra, Adv. for UOI.

                              Mr.Vikas Kumar Sharma, Sr.Panel counsel for UOI with Mr.L.N.P.Singh,
                              Adv.

                              Mr. Vikrant N Goyal, Adv.

                              Mr.Rakesh Kumar, CGSC for UOI.

                              Mr. Bhagwan Swaroop Shukla, Adv.

                              Mr.Manish Kumar, Adv. for UOI and ROC.

                              Ms.Prema Darshini, advocate for R-1/UOI.

                              Mr. Deepak Kaushik, Sr. Panel Counsel for UOI

                              Mr. Neeraj with Mr.Suraj Garg, GP and Mr. Vedansh Anand and Mr. Rudra,
                              Advs. for UOI

                              Mr. Sushil Kumar Pandey, Sr. Panel Counsel with Mr. Rahul Mourya Adv.
                              for UOI


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SINGH RAWAT                                                                              Page 61 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Ravi Prakash, CGSC, Ms. Taha Yasin and Mr. Farman Ali, Advs. for
                              UOI

                              Mr. Chiranjiv Kumar and Mr. Dharam Deshna, Advs. for UOI

                              Ms. Biji Rajesh and Ms. Heena Kochar, Advs for UOI

                              Mr.Vijay Joshi, Senior Panel counsel

                              Mr. Manish Mohan, CGSC with Mr. Devendra kumar, Adv.

                              Mr. Arnav Kumar, CGSC with Mr. Gurudas Khurana, Adv.

                              Mr. Manoj Kumar Tyagi, Adv.for R-1 & 2.

                              Mr. Arpit Shukla, Adv.

                              Mr. Sandeep Mahapatra, Adv. with Mr. Chinmoy Chaitanya, Adv.

                              Mr. R. V.Sinha, Mr. A. S. Singh Advs.

                              Mr. J. K. Tripathi, Counsel for UOI

                              Mr. Jivesh Tiwari, Ms. Suman Chauhan and Ms. Samiksha, Advs. for R-1

                              Mr. Anshuman, Sr. Panel Counsel with Mr. Kunal Bawa and Ms. Gurpreet
                              Kukreja, Advs.

                              Mr. Prasanta Verma, Sr. Central Govt. Counsel with Mr. Hiteshi Kakkar,
                              Ms. Amrit Singh Khalsa, Ms. Pabitra Kumar Paik, Advs.

                              Ms. Nidhi Banga, SPC Adv. for R-1 & 2



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SINGH RAWAT                                                                              Page 62 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. Manu Beri and Mr. Varun Varma, Advocates for Petitioners in WP(C)
                              No. 11137/2018.

                              Mr.Vinod Diwakar, CGSC with Mr. Olson Nair, Adv.

                              Mr. Arnav Kumar, CGSC with Mr. Gurudas Khurana, Advs.

                              Mr. Sushil Kumar Pandey, Sr. Panel Counsel with Mr. Rahul Mourya Adv.

                              Mr. R. V. Sinha with Mr. A. S. Singh and Mr. Amit Sinha, Advs.

                              Mr. Siddharth Khatana, Adv.

                              Mr. Asheesh Jain, CGSC with Mr. Adarsh Kumar Gupta, Mr. Keshav
                              Mann, Advs. for UOI

                              Mr. Harish Kumar Garg, Adv. for R-1 & 2

                              Dr. L.C.Singhi, Adv.

                              Mr. Praveen Kumar Bansal, Sr. Panel Counsel for Mr. Saurabh Jana, Adv.
                              for R-1 & 2

                              Mr. Sanjeev Sabharwal, Advocate for UOI

                              Mr. N. K. Aggarwal, Adv. for UOI

                              Mr. Sanjeev Uniyal, Mr. Dhawal Uniyal and Mr. Sachin Chandela, Advs. in
                              R-1 & 2

                              Mr. Rajesh Kumar, Adv. for UOI.

                              Mr. Satyanand, Advocate for UOI


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Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 63 of 327
Signing Date:11.07.2022
13:53:43
                               Ms.Shubhra Parashar and Mr.Virender Pratap Singh Charak, Advocates for
                              UOI/ROC

                              Mr. Sushil Raaja, Sr. panel Counsel, DHC for UOI

                              Mr. Vikram Jetly, CGSC for respondents/UOI with Ms. Shreya Jetly,
                              Advocate

                              Mr.P.C.Yadav, Sr.Panel counsel for R-1 and R-2.

                              Mr. Jaswinder Singh, Advocate.

                              Mr. Mahender Kumar Bhardwaj and Mr. Kunal Bhardwaj, Advocates for
                              UOI.

                              Mr.Kirtiman Singh, CGSC with Mr. Waize Ali Noor, Ms. Kunjala
                              Bhardwaj.

                              Mr.Chetan Sharma, ASG with Mr.Ajay Digpaul, CGSC, Mr.Kamal
                              R.Digpaul and Ms.Swati Kwatra, Advocates for UOI.

                              Mr.Vijay Joshi, Advocate for UOI/R-1 & R-2

                              Mr.Ruchir Mishra and Mr.Mukesh Kumar Tiwari, Advocates for UOI in
                              WP(C) Nos. 5237/2019, 7094/2019, 3576/2018, 3578/2018.
                              Mr.Piyush Gaur, Sr.Panel Counsel for UOI.

                              Mr.U.Srivastava, Adv.

                              Mr.Anshuman, Sr.Panel counsel with Mr.Kunal Bawa and Ms.Gurpreet
                              Kukreja, advocates.



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SINGH RAWAT                                                                             Page 64 of 327
Signing Date:11.07.2022
13:53:43
                               Ms.Saroj Bidawat, SPC for UOI.

                              Mr.Tanveer Ahmed Ansari, Sr.Panel counsel

                              Mr.Kavindra Gill, SPC for UOI/R-1 & 2.

                              Mr.Vivek Goyal, Advocates for UOI.

                              Mr.Jatinder Kaur, Adv. for UOI/R-1 in WP(C) 4465/2019, 5092/2019.

                              Mr.Nirvikar Verma, Advocate for UOI

                              Mr.Rahul Sharma, Central govt. Sr.Panel counsel with Mr.C.K.Bhatt, Adv.
                              for UOI

                              Mr.Kamal Kant Jha, Sr.Panel Counsel Advocate with Mr. Animesh Mani
                              Tripathi, Adv for UOI

                              Mr. Anil Soni, CGSC for UOI

                              Mr. Naginder Benipal, SPC with Ms. Harithi Kambiri for UOI

                              Mr.Avnish Singh, SCGC

                              Mr.Satya Ranjan Swain, SPC

                              Ms. Nidhi Raman, CGSC with Mr. Zubin Singh, Adv. for UOI.

                              Mr. Ghanshyam Mishra, Adv.
                              Mr. G. D. Sharma, Adv.
                              Mr.Sandeep Tyagi, Advocate/SPC.
                              Mr.Manish Kumar, Adv./Sr.counsel, Central Govt.



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Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 65 of 327
Signing Date:11.07.2022
13:53:43
                               Mr. T. P. Singh, Sr. Central Govt. Counsel for UOI
                              Mr. Sanjib Kumar Mohanty, Sr. Panel Central Govt. Counsel with Mr.
                              Subesh Kumar Sahoo, Adv. for UOI.
                              Ms.Anjana Gosain, Ms. Shalini Nair and Ms. Ritika Khanganwal, Adv. for
                              UOI.
                              Mr.Dev P.Bhardwaj, Standing Counsel for UOI/Respondents No.1 and 2
                              with Ms.Anubha Bhardwaj and Mr.Sarthak Aanad, Advocates
                              Mr. Harish V. Shankar, CGSC with Ms. S. Bushra Kazin with Mr.Srish
                              Kumar Mishra and Mr. Sagar Mehlawat, Advs.
                              Mr.Anurag Ahluwalia, CGSC for UOI with Mr.Shubham Gupta, Mr.Danish
                              Faraz Khan and Mr.Rishab Narayan, Advocates.
                              Ms. Shiva Lakshmi,CGSC, Ms. Srishti Rawat, Advocate in WP(C)
                              9536/2018, 4793/2019, 4834/2019, 6778/2019, 4226/2019, 5356/2019,
                              8870/2019, 629/2019, 4660/2019, 4243/2019, 4363/2019, 4365/2019,
                              4683/2019, 2288/2018, 5572/2018, 3493/2018, 7168/2019.
                              Mr. Rakesh Kumar, Ms. Preeti Kashyap, Mr. Luv Dhawan, Advocates for
                              Petitioners in WP(C) Nos. 6059/2019, 1195/2018, 4998/2019, 495/2019,
                              517/2019, 496/2019, 11923/2018, 1131/2019, 6060/2019.
                              Mr. Rahul Ahuja, Advocate for petitioners in W.P.(C) 1791/2019.
                              Mr. S.S. Rai, Senior Panel counsel for UOI along with Mrs. Roopam Rai,
                              Advocate for R1 in W.P.(C) No. 13937/2019.
                              Mr. Rahul Sharma, CGSC with Mr. C.K. Bhatt, Advocate for Union of
                              India.
                              Mr. Kartikay Singh and Mr. Aushotosh Jain, Advocates for respondents in
                              W.P.(C) No. 8229/2019.
                              Mr. Jeevesh Nagrath and Mr.Arjun Gaur, Advocates for petitioners in


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SINGH RAWAT                                                                                Page 66 of 327
Signing Date:11.07.2022
13:53:43
                               W.P.(C) No. 5242/2019.
                              Mr. Rakesh K. Bajaj, Advocates for petitioners in W.P.(C) No. 635/2019,
                              2522/2019, 3823/2019, 12690/2018 and 12726/2018.
                              Ms. Shivani Khandekar and Mr. Gokul Holani, Advocates for petitioners in
                              W.P.(C) Nos. 266/2019 and 268/2019.
                              Mr. Varun Singh, Advocate for petitioner in W.P.(C) No. 5635/2019.
                              Mr. Apoorv P. Tripathi and Ms.Aarushi Sabhrawal, Advocates for
                              Petitioners W.P.(C) Nos. 2779/2019, 7653/2018 and 5546/2019.
                              Mr. Ashwin Kumar D.S. and Mr.Rangasaran Mohan, Advocates for
                              Petitioners in W.P.(C) No. 1032/2019.
                              Mr. Manoj Kumar Garg and Mr. Navneet Kumar, Advocates for Petitioners
                              in W.P.(C) Nos. 6257/2019, 5404/2018 and 62/2019.
                              Mr. Mohit Auluck, Advocate for Petitioner in W.P.(C) No. 426/2019.
                              Mr. Rajeev Sharma, Advocate for Petitioners in W.P. (C) Nos. 4195/2019,
                              6172/2019, 8865/2019 and 13800/2019.
                              Mr. Alok Kumar Kuchhal, Adv.
                              Mr. Abhishek Singh and Mr. Akshat Choudhary, Advocates for Petitioners
                              in W.P.(C) No. 10257/2017.
                              Mr. Chandra Bhushan Yadav, Advocate for Petitioners in W.P.(C) No.
                              4482/2018.
                              Ms. Seema Singh, Advocate for Petitioners in W.P.(C) No. 10808/2017.
                              Mr. Apoorv Kurup and Ms. Nidhi Mittal, Advocates for R1 in W.P.(C) Nos.
                              5408/2019, 3314/2018, 3315/2018, 3317/2018, 3319/2018, 4406/2018,
                              7036/2018, 7037/2018,
                              Mr. Kirit S. Javali, Advocate for W.P.(C) No. 7924/2019.
                              Mr. Subhash Tanwar, CGSC and Mr.Sandeep Mishra, Advocate for UOI in


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SINGH RAWAT                                                                               Page 67 of 327
Signing Date:11.07.2022
13:53:43
                               W.P.(C) No. 3703/2019.
                              Mr. Subhash Tanwar, CGSC for UOI with Mr.Sandeep Mishra, Advocate
                              for respondent-UOI in W.P.(C) No. 3703/2019.
                              Mr. Mukesh Kumar Gautam, Senior Panel Counsel with Mr.Abhishek Raj,
                              Advocates for Respondents in W.P.(C) Nos. 2326/2019, 5552/2019,
                              5676/2019, 6077/2019, 8291/2019, 8345/2019. 8447/2019, 8866/2019 and
                              9960/2019.
                              Mr. Ashish Agarwal & Mr. Gurkamal, Advocates for petitioners in WP(C)
                              8182/2019.
                              Mr. Rashil Gandhi, Advocate for Mr. Aditya Soni, Advocate for Petitioner
                              in WP(C) 2069/2019.
                              Mr. Himanshu Pathak, Sr. Panel Counsel for UOI
                              Mr. Sachin Mittal, Advocate for Petitioner in WP(C) 9485/2019
                              Mr. O.S. Soran & Mr. R.S. Kadian, Advocates for R-1 in WP(C) No.
                              2915/2018.
                              Mr. R.V. Sinha, Mr. A.S. Singh, Mr. Amit Sinha & Mr. Sharanya Sinha,
                              Advocate for UOI in WP(C) Nos. 3784/2019, 4136/2019, 4139/2019,
                              4142/2019 & 4143/2019.
                              Ms. Shubhra Prasad & Mr. Virendra Pratap Singh Charak, Advocates for
                              UOI/ROC in WP(C) Nos. 3634/2019, 4108/2019, 1498/2019, 1509/2019,
                              3894/2018, 8834/2019, 9232/2019, 11620/2018, 8304/2019, 6502/2018,
                              3255/2019, 825/2019, 3594/2019, 10228/2019/ 9886/2018, 3681/2019,
                              3739/2018, 8837/2019, 1470/2018, 1509/2018, 10753/2018, 13165/2018,
                              1499/2019, 3366/2019, 5244/2019, 3591/2019, 5246/2019, 6503/2019.
                              Mr. Chiranjeev Kumar & Mr. Dharamdeshna, Advocates for UOI.
                              Mr. Ram Pal Singh Tomar, Advocate for UOI/ROC in WP(C) No.


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SINGH RAWAT                                                                               Page 68 of 327
Signing Date:11.07.2022
13:53:43
                               13099/2019.
                              Ms. Sangeeta Rai,Advocate for R-1/ROC.
                              Ms. Falguni Rai, Advocate for Petition in WP(C) No. 699/2019.
                              Mr. Rajesh Gogna, CGSC for UOI.
                              Mr. Siddharth Bambha & Mr. Chirag Ahluwalia, Advocates for Petitioners.
                              Mr. Kunal Sabharwal & Ms. Sakshi Jaiswal, Advocates for Petitioners.
                              Mr. Mukesh Kumar & Ms. Meenakshi Sood, Advocates for Petitioners in
                              WP(C) Nos. 1509/2019, 1509/2019, 1523/2019, 2756/2019, 3092/2019,
                              6041/2019, 10657/2019.
                              Mr. Vikas Kumar Sharma, Sr. Panel Counsel with Mr. Amit Kumar Sharma,
                              Advocate for UOI in WP(C) No. 6510/2019, 5920/2019, 7415/2019,
                              5797/2019, 5795/2019, 5849/2019.
                              Ms. Ritu Reniwal, Advocate for UOI in WP(C) No. 12702/2018.
                              Ms. Uma Prasuna Bachu, Sr. Panel Counsel in WP(C) No. 875/2019 &
                              2241/2019.
                              Mr. Sanjeev Uniyal, Mr. Dhawal Uniyal & Mr. Sachin Chandela, Advocates
                              for R-1 a& R-2 in WP(C) No. 1220/2019, 3592/2019, 3797/2019, 971/2019,
                              4229/2019, 6355/2019, 8638/2019, 8596/2018, 9495/2018, 12201/2018,
                              12203/2018, 12204/2018, 13162/2018.
                              Dr. L.C. Singhi, Advocate for Respondent in WP(C) No. 3910/2019,
                              3970/2019, 4023/2019, 5627/2019.
                              Mr. Jatin Singh,Sr. Counsel for UOI in WP(C) No. 11837/2018.
                              Mr. Jaswinder Singh, Advocate for Respondent in WP(C) No. 6233/2019,
                              5631/2019, 4104/2019, 4038/2019.
                              Mr. Rajiv Bakshi, Advocate for Petitioner in WP(C) No. 2070/2019.
                              Mr. Sushil Raaja, Sr. Panel Counsel for UOI in WP(C) No. 119/2019,


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SINGH RAWAT                                                                                Page 69 of 327
Signing Date:11.07.2022
13:53:43
                               9013/2019, 7266/2018, 8162/2018, 8163/2018, 7546/2019.
                              Mr. J.K. Tripathy, Advocate for Respondents in WP(C) Nos. 5832/2019,
                              5850/2019, 8139/2019 & 8182/2019.
                              Mr. Manish Kumar, SPC in WP(C) Nos. 2562/2019, 3673/2019, 2737/2018,
                              5498/2018, 5634/2018, 5887/2018, 5986/2018, 6190/2018, 8919/2018,
                              101/2018 & 08/2018.
                              Ms. Anju Gupta, Advocate for UOI WP(C) Nos. 10678/2018, 11240/2018,
                              11922/2018,   12099/2018,    12145/2018,    12293/2018,   12382/2018,
                              13289/2018, 13519/2018, 319/2019, 398/2019, 430/2019, 886/2019,
                              1218/2019, 1522/2019, 2682/2019, 2683/2019, 2952/2019, 3159/2019,
                              3740/2019, 3826/2019, 4380/2019, 4380/2019, 4720/2019, 5122/2019,
                              5273/2019, 5789/2019, 6070/2019, 6192/2019, 6385/2019, 6392/2019,
                              6509/2019, 6589/2019, 7280/2019, 7737/2019, 8430/2019.
                              Mr. Somnath Parasher, Sr. Panel Counsel in WP(C) Nos. 2462/2019,
                              2514/2019, 3476/2019, 5904/2019, 6040/2019, 6056/2019, 6063/2019,
                              6934/2019, 7557/2019, 8093/2019.
                              Mr. Vivek Goyal, Advocate CGSPC for UOI/ROC in WP(C) Nos.
                              771/2019, 1527/2019, 1530/2019, 3630/2019, 3651/2019, 3653/2019,
                              4832/2019, 5242/2019, 7248/2019, 7268/2019, 7305/2019, 2436/2018,
                              2441/2018, 2491/2018, 4344/2018, 5405/2018, 7101/2018, 8758/2018,
                              9854/2018,    10675/2018,   10863/2018,    11137/2018,    11238/2018,
                              12727/2018, 12728/2018, 13683/2018.
                              Mr. Satyanand, Sr. Counsel for UOI in WP(C) Nos. 533/2020, 537/2020,
                              135/2019, 634/2019, 1190/2019, 1792/2019, 1828/2019, 2144/2019,
                              2838/2019, 3468/2019, 3588/2019, 4296/2019, 4761/2019, 4997/2019,
                              5127/2019, 5239/2019, 5427/2019, 5553/2019, 6932/2019, 12706/2019,


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SINGH RAWAT                                                                             Page 70 of 327
Signing Date:11.07.2022
13:53:43
                               13463/2019.
                              Mr. Niraj Kumar, SCGC for UOI/ROC in WP(C) Nos. 1094/2019,
                              1831/2019, 2837/2019, 3504/2019, 7043/2019, 1132/2019, 2973/2019,
                              4227/2019, 5472/2019, 6187/2019, 1402/2019, 2096/2019, 2840/2019,
                              3595/2019, 7045/2019, 1832/2019, 3277/2019, 4375/2019, 5678/2019,
                              6231/2019,      1608/2019,        2519/2019,    3444/2019,    3973/2019,
                              8547/2019,3974/2019, 5410/2019, 6169/2019, 7754/2019.
                              Mr.Raghunatha Sethupathi B., Ms. Priya R & Ms. Bharathimohan Advocate
                              for UOI in W.P.(C) 4430/2019.
                              Ms. Barkha Babbar, Advocate for Respondent in W.P.(C) 5574/2019.
                              Ms. Shruti Gupta, Sr. Government Counsel for UOI.
                              Mr. S.N. Parashar, Adv. for UOI

                              Mr. Rajendra Sahu, Sr. Panel Counsel for UOI.
                              Mr. Pradeep Kumar Jha, Sr. Panel for UOI.
                              Mr. Om Prakash, Adv. for respondent in Item no. 965.
                              Mr. J.P.N. Shahi, Adv. for UOI in item nos. 713, 47, 260.
                              Mr. Neeraj, Sahaj, Mr. Vedansh & Mr. Rudra, Advs. For UOI in Item 230.




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SINGH RAWAT                                                                                Page 71 of 327
Signing Date:11.07.2022
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                                 CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                          ORDER

% 07.07.2022 The Registrar of Companies, NCT of Delhi and Haryana has filed an affidavit dated 5th July, 2022. The relevant portion of the said affidavit along with the relevant annexures is reproduced hereinbelow:-

"I, Pranay Chaturvedi, aged 37 years, S/o Deepak Chaturvedi, working as Registrar of Companies, NCT of Delhi & Haryana in the Ministry of Corporate Affairs, and having office situated at 4th Floor, IFCI Tower, 61, Nehru Place, New Delhi do hereby solemnly affirm and state as follows:
1. That I am duly authorized to file this affidavit on behalf of the Respondent No. 2 being Registrar of Companies. I am well acquainted with the facts and circumstances of the instant case and competent to affirm this affidavit.
2. I say that Respondent no. 2 had filed an affidavit on 09.05.2022 and 23.05.2022 whereby the petitions were delineated into five annexures i.e. R-1 (List of disqualification cases that have become infructuous), R-

2 (List of disqualification cases where period of disqualification is ongoing), R-3 (List of cases where information is not on record as of now), R-4 (List of cases where disqualification arose under Section 164 (2)(b) of the Companies Act, 2013) and R-5 (The list of cases where directors have not been disqualified by Respondent No. 2).

3. That the Hon'ble High Court vide its order dated 24.05.2022 directed the registry to forward the soft copies of writ petition mentioned in Annexure R-3 to the counsel of Respondent no.2. Directions were also given to provide clarifications in response of W.P. (C) 11256/2017.

4. That in terms of directions of Hon'ble High Court revised Annexure R- 1 (after incorporating list of cases whose records were made available) Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 72 of 327 Signing Date:11.07.2022 13:53:43 and Annexure R-3(containing one case where soft copy of writ petition is still not available with Respondent No. 2) are annexed along with this petition.

5. That the list of 114 writ petitions& list of 261 writ petitions which were disposed-off by Hon'ble Court vide order dated 10.05.2022 & 24.05.2022 are respectively placed at S.no 1314 to 1621 of Annexure R-1. Further, above disposed-off cases also contains the cases of Annexure R-2 that has been placed in S.no 499 to 531. Furthermore, five cases of AnnexureR-5 has also been disposed-off vide order dated 24.05.2022 Hon'ble Court the same is place at S.no 25 to 29 in Annexure R-5.

6. I say that W.P.(C) 11256/2017 pertains to Annexure R-1 where the period of disqualification has already expired by efflux of time. The petitioner had inter-alia stated that since 2013 there was a management dispute within the company due to which the said company was not able to comply to the provisions of Companies Act 2013. It is however submitted that based on the MCA-21 online registry the status of the company was not marked as "under management dispute". It is also submitted that the company had filed petition for revival under section 252of the Companies Act 2013, wherein Hon'ble NCLT had ordered to revive the company with the condition that the company will complete its filing of Annual Return and Financial Statements. Consequently, the company has filed its Financial Statements and Annual Returns up to 31.03.2021. Now the company has voluntarily applied for strike-off under section 248(2) of the Companies Act 2013 (The copy of STK-2 along with the copy of publication is annexed as Annexure R-6) and the said application is under process."


                   Annexure R-1
                                                                    NAME OF DIRECTORS &     DISQULIFICATIO
                       SR. No         CASE NUMBER & NAME                                                      Remarks
                                                                            DIN                N PERIOD
                                     10979/2017 VINOD KUMAR
                                                                       VINOD KUMAR                           NOT
                          1               RAJORIA AND ANR.                                  01.11.2016 TO
                                                                      RAJORIA-1148293                        APPLICABLE
                                   VS. UNION OF INDIA AND ANR.                               31.10.2021
                                   11256/2017 RAJEEV SINDHI AND                             01.11.2016 TO    NOT
                          2                                         RAJEEV SINDHI -184701
                                  ANR. VS UNION OF INDIA AND ANR.                            31.10.2021      APPLICABLE




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SINGH RAWAT                                                                                                    Page 73 of 327
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1125/2018 MR. KULDEEP SINGH KULDEEP SINGH NOT 3 PARMAR AND ANR. 01.11.2016 TO PARMAR-1164546 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1166/2018 MANINDER SINGH MANINDER SINGH NOT 4 SAHNI AND ANR. 01.11.2016 TO SAHNI-50986 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1470/2018 NEHA JUNEJA VS. 01.11.2016 TO NOT 5 NEHA JUNEJA-2118417 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 1509/2018 ANKIT MATHUR ANKIT MATHUR- 01.11.2016 TO NOT 6 VS. UNION OF INDIA AND ANR. 2058198 31.10.2021 APPLICABLE 1624/2018 MICHELE JANEZIC MICHELE JANEZIC- 01.11.2016 TO NOT 7 VS. UNION OF INDIA AND ANR 1905935 31.10.2021 APPLICABLE 1675/2018 GIRISH KUMAR AND NOT 8 ANR. GIRISH KUMAR-180597 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 1826/2018 BABU LAL AGARWAL VS. BABU LAL AGARWA- 01.11.2016 TO NOT 9 UNION OF INDIA AND ANR. 41886 31.10.2021 APPLICABLE 1913/2018 ANUJ GUPTA & ORS 01.11.2016 TO NOT 10 ANUJ GUPTA-52122 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 1913/2018 ANUJ GUPTA & ORS 01.11.2016 TO NOT NARESH GUPTA-52183 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 1913/2018 ANUJ GUPTA & ORS 01.11.2016 TO NOT TUSHAR GUPTA-52160 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 2185/2018 DEEP & ANR 01.11.2016 TO NOT 11 DEEP-3223134 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 2405/2018 VIRENDER SHARMA AND VIRENDER SHARMA- NOT 12 ANR. 01.11.2016 TO 369639 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2405/2018 VIRENDER SHARMA AND VIRENDER VIKRAM NOT ANR. SINGH KUNWAR- 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 2420618 31.10.2021 2434/2018 AMARJOT SINGH JOURA AMARJOT SINGH JOURA NOT 13 AND ORS. 01.11.2016 TO

-2988466 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2434/2018 AMARJOT SINGH JOURA DARSHAN KAUR JOURA- NOT AND ORS. 01.11.2016 TO 2988719 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2435/2018 SUNIL GANDHI 01.11.2016 TO NOT 14 SUNIL GANDHI -465967 VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 2436/2018 PRADEEP ARORA PRADEEP ARORA- 01.11.2016 TO NOT 15 VS. UNION OF INDIA AND ORS. 963679 31.10.2021 APPLICABLE 2438/2018 GUANAAMUTHU PAUL GNANAMUTHU PAUL NOT 16 LAMECH AND ANR. LAMECH 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR -1232720 31.10.2021 2438/2018 GUANAAMUTHU PAUL ANAND PRADEEP NOT LAMECH AND ANR. 01.11.2016 TO KUMAR-1530354 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 74 of 327 Signing Date:11.07.2022 13:53:43 2441/2018 MUKESH KUMAR AND MUKESH KUMAR- NOT 17 ORS. 01.11.2016 TO 2025623 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2441/2018 MUKESH KUMAR AND NOT ORS. ARUN KUMAR-2527934 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2491/2018 VISHAL DUTT GOUR VISHAL DUTT GOUR- NOT 18 01.11.2016 TO 2819638 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 2664/2018 ARVIND KAILA AND NOT 19 ANR. ARVIND KAILA-1194741 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 2664/2018 RAKESH PACHERIA PAWAN KHAITAN- NOT 01.11.2016 TO 2322849 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 2737/2018 RAKESH PACHERIA RAKESH PACHERIA- 01.11.2016 TO NOT 20 VS. UNION OF INDIA & ANR 2724698 31.10.2021 APPLICABLE 2779/2018 DHRUV ACHTANI DHRUV ACHTANI- 01.11.2016 TO NOT 21 VS. UNION OF INDIA AND ANR. 2615104 31.10.2021 APPLICABLE 3030/2018 VANDANA SINGH & ANR VANDANA SINGH- 01.11.2016 TO NOT 22 VS UNION OF INDIA & ANR 2222827 31.10.2021 APPLICABLE 3030/2018 VANDANA SINGH & ANR PRANJILA SINGH- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 2222878 31.10.2021 APPLICABLE 3074/2018 SUNIL KUMAR KOHLI SUNIL KUMAR KOHLI- NOT 23 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 438721 APPLICABLE ANR. 31.10.2021 3074/2018 SUNIL KUMAR KOHLI NOT AND ANR. VS UNION OF INDIA AND ANJU KOHLI-449053 01.11.2016 TO APPLICABLE ANR. 31.10.2021 3157/2018 GAURAV TINNA AND GAURAV TINNA- 01.11.2016 TO NOT 24 ANR. VS UNION OF INDIA AND ANR. 1754442 31.10.2021 APPLICABLE 3277/2018 NEERAJ PANDEY NEERAJ PANDEY- 01.11.2016 TO NOT 25 VS. UNION OF INDIA AND ORS 1135827 31.10.2021 APPLICABLE 3316/2018 KAMAL DUTTA VS 01.11.2016 TO NOT 26 KAMAL DUTTA-73647 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3325/2018 RAVI MALHOTRA AND RAVI MALHOTRA- 01.11.2016 TO NOT 27 ORS VS UNION OF INDIA AND ORS. 438151 31.10.2021 APPLICABLE 3325/2018 RAVI MALHOTRA AND SUNITA MALHOTRA- 01.11.2016 TO NOT ORS VS UNION OF INDIA AND ORS. 438192 31.10.2021 APPLICABLE 3325/2018 RAVI MALHOTRA AND ROWENA MUTTOO- 01.11.2016 TO NOT ORS VS UNION OF INDIA AND ORS. 6574060 31.10.2021 APPLICABLE 3389/2018 RAJINDER KALRA VS RAJINDER KALRA - 01.11.2016 TO NOT 28 UNION OF INDIA AND ANR. 1149132 31.10.2021 APPLICABLE 3449/2018 YASHPAL & ORS VS 01.11.2016 TO NOT 29 YASHPAL-824167 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3449/2018 YASHPAL & ORS VS 01.11.2016 TO NOT KARAM-824219 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3449/2018 YASHPAL & ORS VS 01.11.2016 TO NOT SATBIR-1238961 UNION OF INDIA & ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 75 of 327 Signing Date:11.07.2022 13:53:43 3450/2018 JAGSHRAN JIT SINGH JAGSHRAN JIT SINGH NOT 30 VALAYA VS UNION OF INDIA AND 01.11.2016 TO VALAYA-733829 APPLICABLE ANR. 31.10.2021 3451/2018 VIJAY YADAV & ANR VS 01.11.2016 TO NOT 31 VIJAY YADAV-1566017 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3452/2018 SHRESTH KALRA VS SHRESTH KALRA - 01.11.2016 TO NOT 32 UNION OF INDIA AND ANR. 1526148 31.10.2021 APPLICABLE 3456/2018 SIDDHARTH SHANKAR SIDDHARTH SHANKAR - NOT 33 01.11.2016 TO 3112422 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3527/2018 AVINASH WALIA AND AVINASH WALIA- 01.11.2016 TO NOT 34 ANR. VS UNION OF INDIA AND ANR. 3432744 31.10.2021 APPLICABLE 3528/2018 MANAN CHOPRA VS MANAN CHOPRA- 01.11.2016 TO NOT 35 UNION OF INDIA AND ANR. 1099261 31.10.2021 APPLICABLE 3529/2018 NOT 36 SIDDHANT KACHROO SIDDHANT KACHROO -

01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 7551469 31.10.2021 3575/2018 INDERBIR SINGH INDERBIR SINGH NOT 37 CHHABRA AND ANR. VS UNION OF 01.11.2016 TO CHHABRA-549622 APPLICABLE INDIA AND ANR. 31.10.2021 3575/2018 INDERBIR SINGH SUBHBIR SINGH NOT CHHABRA AND ANR. VS UNION OF 01.11.2016 TO CHHABRA-549642 APPLICABLE INDIA AND ANR. 31.10.2021 3577/2018 FAISAL HAMID AND ANR NOT 38 FAISAL HAMID-2952816 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 3577/2018 FAISAL HAMID AND ANR NOT ROOHI RESHI-3308566 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 3578/2018 ASHOK KHETRAPAL AND ASHOK KHETRAPAL - NOT 39 ANR. 01.11.2016 TO 242827 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3578/2018 ASHOK KHETRAPAL AND ANIL KHETRAPAL- NOT ANR. 01.11.2016 TO 408796 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3580/2018 NOT 40 AMIT JAIN AND ANR. AMIT JAIN-3645382 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3580/2018 NOT AMIT JAIN AND ANR. ANKUR JAIN-2264260 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3582/2018 JAIDEEP SINGH KAPUR JAIDEEP SINGH KAPUR - 01.11.2016 TO NOT 41 VS UNION OF INDIA & ANR 879669 31.10.2021 APPLICABLE 3738/2018 TRIBHAVAN JIT SINGH TRIBHAVAN JIT SINGH - 01.11.2016 TO NOT 42 VS UNION OF INDIA AND ANR. 733787 31.10.2021 APPLICABLE 3739/2018 SANGEETA PAL & ANR.

                                                                    SANGEETA PAL-                           NOT
                          43                  VS                                         01.11.2016 TO
                                                                       1915760                           APPLICABLE
                                     UNION OF INDIA & ANR.                                31.10.2021


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SINGH RAWAT                                                                                              Page 76 of 327
Signing Date:11.07.2022
13:53:43
                                  3783/2018 PRAMOD KUMAR            PRAMOD KUMAR
                                                                                                           NOT
                          44           GUPTA ANR. VS               GUPTA      -         01.11.2016 TO
                                                                                                        APPLICABLE
                                   UNION OF INDIA & ANR.              1999045            31.10.2021
                                 3783/2018 PRAMOD KUMAR
                                                                  SURENDER GUPTA -                         NOT
                                       GUPTA ANR. VS                                    01.11.2016 TO
                                                                      1999065                           APPLICABLE
                                   UNION OF INDIA & ANR.                                 31.10.2021
                                 3784/2018 VINOD RATHORE
                                                                   VINOD RATHORE -                         NOT
                          45                                                            01.11.2016 TO
                                                                       161242                           APPLICABLE
                                  VS. UNION OF INDIA & ANR                               31.10.2021
                                 3853/2018 NIRMOHAN SINGH         NIRMOHAN SINGH -      01.11.2016 TO      NOT
                          46
                                VS. UNION OF INDIA AND ANR.            201744            31.10.2021     APPLICABLE
                                3868/2018 MOHD. HAROON &           MOHD. HAROON -       01.11.2016 TO      NOT
                          47
                                ORS.VS UNION OF INDIA & ANR            816300            31.10.2021     APPLICABLE
                                3868/2018 MOHD. HAROON &           SANJIV TALWAR-       01.11.2016 TO      NOT
                                ORS.VS UNION OF INDIA & ANR           1460307            31.10.2021     APPLICABLE
                                3868/2018 MOHD. HAROON &                                01.11.2016 TO      NOT
                                                                 NITIN ARORA -2330754
                                ORS.VS UNION OF INDIA & ANR                              31.10.2021     APPLICABLE
                                3868/2018 MOHD. HAROON &            AMIT TALWAR -       01.11.2016 TO      NOT
                                ORS.VS UNION OF INDIA & ANR           2330769            31.10.2021     APPLICABLE

3869/2018 ASHOK KUMAR & ORS.

NOT 48 ASHOK KUMAR-124236 01.11.2016 TO APPLICABLE VS UNION OF INDIA & ANR 31.10.2021 3869/2018 ASHOK KUMAR & ORS.

                                                                   MANPREET SINGH-                         NOT
                                                                                        01.11.2016 TO
                                                                       934268                           APPLICABLE
                                  VS UNION OF INDIA & ANR                                31.10.2021

3869/2018 ASHOK KUMAR & ORS.

                                                                   GAURAV SINGHAL-                         NOT
                                                                                        01.11.2016 TO
                                                                      3153055                           APPLICABLE
                                   VS UNION OF INDIA & ANR                               31.10.2021
                                 3894/2018 GAUARAV ANAND &         GAUARAV ANAND-       01.11.2016 TO      NOT
                          49
                                 ANR VS UNION OF INDIA & ANR           338557            31.10.2021     APPLICABLE
                                 3894/2018 GAUARAV ANAND &                              01.11.2016 TO      NOT
                                                                 INDU ANAND-338603
                                 ANR VS UNION OF INDIA & ANR                             31.10.2021     APPLICABLE
                                 3898/2018 RADHA NIGAM AND                              01.11.2016 TO      NOT
                          50                                     RADHA NIGAM-804936
                               ORS. VS UNION OF INDIA AND ANR.                           31.10.2021     APPLICABLE
                                 3898/2018 RADHA NIGAM AND        TANU SHREE NIGAM-     01.11.2016 TO      NOT
                               ORS. VS UNION OF INDIA AND ANR.         1553255           31.10.2021     APPLICABLE
                                 3898/2018 RADHA NIGAM AND        MAHENDRA KUMAR        01.11.2016 TO      NOT
                               ORS. VS UNION OF INDIA AND ANR.      NIGAM-1573428        31.10.2021     APPLICABLE
                               3899/2018 SANJIW KUMAR SINGH      SANJIW KUMAR SINGH-    01.11.2016 TO      NOT
                          51
                               & ANR VS. UNION OF INDIA & ANR           461350           31.10.2021     APPLICABLE
                               3899/2018 SANJIW KUMAR SINGH      RANA RAJESH KUMAR-     01.11.2016 TO      NOT
                               & ANR VS. UNION OF INDIA & ANR           461372           31.10.2021     APPLICABLE
                                   3909/2018 MR. ANKIT JAIN         MR. ANKIT JAIN-     01.11.2016 TO      NOT
                          52
                                 VS. UNION OF INDIA AND ANR.           2844568           31.10.2021     APPLICABLE
                                3961/2018 RAJ JAIN AND ORS. VS                          01.11.2016 TO      NOT
                          53                                       RAJ JAIN-1065606
                                   UNION OF INDIA AND ANR.                               31.10.2021     APPLICABLE
                                3961/2018 RAJ JAIN AND ORS. VS     DHANESH CHAND        01.11.2016 TO      NOT
                                   UNION OF INDIA AND ANR.        AGGARWAL-580658        31.10.2021     APPLICABLE



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 77 of 327
Signing Date:11.07.2022
13:53:43
                                 3961/2018 RAJ JAIN AND ORS. VS     SANDEEP TANEJA-     01.11.2016 TO      NOT
                                   UNION OF INDIA AND ANR.             429608           31.10.2021     APPLICABLE
                                3961/2018 RAJ JAIN AND ORS. VS                         01.11.2016 TO      NOT
                                                                 MEENA TANEJA-429554
                                   UNION OF INDIA AND ANR.                              31.10.2021     APPLICABLE
                               4069/2018 KULBIR SINGH AND ANR.                         01.11.2016 TO      NOT
                          54                                     KULBIR SINGH-204829
                                  VS UNION OF INDIA AND ORS.                            31.10.2021     APPLICABLE
                               4069/2018 KULBIR SINGH AND ANR.                         01.11.2016 TO      NOT
                                                                  REVA SINGH-204878
                                  VS UNION OF INDIA AND ORS.                            31.10.2021     APPLICABLE

4138/2018 JAGMOHAN SINGH JAGMOHAN SINGH NOT 55 KOHLI & ANR VS UNION OF INDIA & 01.11.2016 TO KOHLI -1152989 APPLICABLE ANR 31.10.2021 4138/2018 JAGMOHAN SINGH MANJEET KAUR KOHLI- NOT KOHLI & ANR VS UNION OF INDIA & 01.11.2016 TO 3326768 APPLICABLE ANR 31.10.2021 4215/2018 JAISON JOSEPH & ANR JAISON JOSEPH- 01.11.2016 TO NOT 56 VS UNION OF INDIA & ANR 3557794 31.10.2021 APPLICABLE 4215/2018 JAISON JOSEPH & ANR RENNY THADATHIL NOT 01.11.2016 TO VS UNION OF INDIA & ANR DEVASSIAS-2736879 APPLICABLE 31.10.2021 4216/2018 KAILASHNATH KAILASHNATH NOT 57 VISHWANATH SHARMA AND ANR. VISHWANATH SHARMA 01.11.2016 TO APPLICABLE VS UNION OF INDIA AND ANR. -2200911 31.10.2021 4216/2018 KAILASHNATH SEEMA KAILASHNATH NOT VISHWANATH SHARMA AND ANR. 01.11.2016 TO SHARMA-672168 APPLICABLE VS UNION OF INDIA AND ANR. 31.10.2021 4217/2018 SEEMAKAILASHNATH KAILASHNATH NOT 58 SHARMA AND ANR. VS UNION OF VISHWANATH SHARMA 01.11.2016 TO APPLICABLE INDIA AND ANR. -2200911 31.10.2021 4217/2018 SEEMAKAILASHNATH SEEMA KAILASHNATH NOT SHARMA AND ANR. VS UNION OF 01.11.2016 TO SHARMA-672168 APPLICABLE INDIA AND ANR. 31.10.2021 4242/2018 UTKARSH BANSAL AND UTKARSH BANSAL - NOT 59 ORS. 01.11.2016 TO 129890 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 4242/2018 UTKARSH BANSAL AND AAYUSH BANSAL- NOT ORS. 01.11.2016 TO 2759525 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 4242/2018 UTKARSH BANSAL AND MANAN BANSAL - NOT ORS. 01.11.2016 TO 129229 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 4287/2018 SANDEEP CHAUDHARY SANDEEP CHAUDHRY- NOT 60 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1298352 APPLICABLE ANR. 31.10.2021 4287/2018 SANDEEP CHAUDHARY NOT AND ANR. VS UNION OF INDIA AND ARUNA SINGH-1298524 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4341/2018 PREM PAUL VERMA PREM PAUL VERMA NOT 61 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -116225 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 78 of 327 Signing Date:11.07.2022 13:53:43 4341/2018 PREM PAUL VERMA NARENDER KUMAR NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO VERMA-968341 APPLICABLE ANR. 31.10.2021 4343/2018 PREM PAUL VERMA PREM PAUL VERMA- NOT 62 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 116225 APPLICABLE ANR. 31.10.2021 4343/2018 PREM PAUL VERMA NARENDER KUMAR NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO VERMA-968341 APPLICABLE ANR. 31.10.2021 4344/2018 PREM PAUL VERMA PREM PAUL VERMA- NOT 63 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 116225 APPLICABLE ANR. 31.10.2021 4344/2018 PREM PAUL VERMA NARENDER KUMAR NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO VERMA-968341 APPLICABLE ANR. 31.10.2021 4361/2018 SITARAM PRASAD PAIKRAY SITARAM PRASAD NOT 64 PAIKRAY-367827 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4405/2018 ANKUR BHATI AND ANR.

NOT 65 ANKUR BHATI-7418798 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4405/2018 ANKUR BHATI AND ANR.

                                                                  LUV OJHA, S/O SHRI                       NOT
                                                                                        01.11.2016 TO
                                                                  N.M. OJHA-2021266                     APPLICABLE
                                  VS. UNION OF INDIA & ANR                               31.10.2021
                                  4406/2018 KSHYAMA SINGH
                                                                                                           NOT
                          66                                     KSHYAMA SINGH-16106    01.11.2016 TO
                                                                                                        APPLICABLE
                                   VS. UNION OF INDIA & ANR                              31.10.2021

4407/2018 SUCHIT AHUJA AND NOT 67 ANR. SUCHIT AHUJA-5160646 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4407/2018 SUCHIT AHUJA AND NOT ANR. VIMLA AHUJA-5160674 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4410/2018 RAJIV GOYAL VS UNION 01.11.2016 TO NOT 68 RAJIV GOYAL -215189 OF INDIA AND ANR. 31.10.2021 APPLICABLE 4482/2018 NIKHIL CHUGH AND 01.11.2016 TO NOT 69 NIKHIL CHUGH-376417 ANR. VS UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 4482/2018 NIKHIL CHUGH AND UPASNA CHUGH- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ORS. 2228181 31.10.2021 APPLICABLE 4490/2018 KRISHAN CHHABRA AND KRISHAN CHHABRA- 01.11.2016 TO NOT 70 ANR. VS UNION OF INDIA AND ANR 1167824 31.10.2021 APPLICABLE 4490/2018 KRISHAN CHHABRA AND RAMAN KHULLAR- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR 2979101 31.10.2021 APPLICABLE 4522/2018 VIJAY KUMAR SINHA VIJAY KUMAR SINHA- NOT 71 AND ANR. 01.11.2016 TO 48840 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 79 of 327 Signing Date:11.07.2022 13:53:43 4522/2018 VIJAY KUMAR SINHA ABHIMANYU KASHYAP- NOT AND ANR. 01.11.2016 TO 3208299 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 4524/2018 VIJAY KUMAR SINHA VIJAY KUMAR SINHA- NOT 72 AND ANR. 01.11.2016 TO 48840 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 4524/2018 VIJAY KUMAR SINHA ABHIMANYU KASHYAP- NOT AND ANR. 01.11.2016 TO 3208299 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 4553/2018 MUKESH GARG & ANR MUKESH GARG- 01.11.2016 TO NOT 73 VS UNION OF INDIA & ORS 2086952 31.10.2021 APPLICABLE 4553/2018 MUKESH GARG & ANR VIRENDER GUPTA- 01.11.2016 TO NOT VS UNION OF INDIA & ORS 1259510 31.10.2021 APPLICABLE 4608/2018 MEENA DEVI SAINI VS. MEENA DEVI SAINI- 01.11.2016 TO NOT 74 UNION OF INDIA 1054077 31.10.2021 APPLICABLE 4608/2018 MEENA DEVI SAINI VS. RAM NIWAS SAINI- 01.11.2016 TO NOT UNION OF INDIA 247591 31.10.2021 APPLICABLE 4647/2018 AJAY VERMA 01.11.2016 TO NOT 75 AIAY VERMA-2136615 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4688/2018 VIRENDER KUMAR JETLEY & ANR VIRENDER KUMAR NOT 76 JETLEY-3169465 01.11.2016 TO APPLICABLE VS UNION OF INDIA & ANR 31.10.2021 4688/2018 VIRENDER KUMAR PREM SAGAR GUPTA- NOT JETLEY & ANR 01.11.2016 TO 71792 APPLICABLE VS UNION OF INDIA & ANR 31.10.2021 4744/2018 DEEPAK GUPTA 01.11.2016 TO NOT 77 DEEPAK GUPTA -70490 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4820/2018 MADHU BALA VS UNION 01.11.2016 TO NOT 78 MADHU BALA -34724 OF INDIA & ANR 31.10.2021 APPLICABLE 4838/2018 BISHAL THAPA VS BISHAL THAPA - 01.11.2016 TO NOT 79 UNION OF INDIA AND ANR. 2021589 31.10.2021 APPLICABLE 4838/2018 DHANANJAY KUMAR & MANISH KUMAR - 01.11.2016 TO NOT ANR VS UNION OF INDIA & ORS 5314358 31.10.2021 APPLICABLE 5135/2018 DHANANJAY KUMAR & DHANANJAY KUMAR- 01.11.2016 TO NOT 80 ANR VS UNION OF INDIA & ORS 2052384 31.10.2021 APPLICABLE 5135/2018 DHANANJAY KUMAR & MANISH KUMAR- 01.11.2016 TO NOT ANR VS UNION OF INDIA & ORS 5314358 31.10.2021 APPLICABLE 5211/2018 SHIKHA SETHIA & ANR SHIKHA SETHIA - NOT 81 01.11.2016 TO 1225815 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5211/2018 SHIKHA SETHIA & ANR NIRMAL KUMAR 01.11.2016 TO NOT VS. UNION OF INDIA & ANR KATHOTIA-65223 31.10.2021 APPLICABLE 5212/2018 NIRMAL KUMAR NIRMAL KUMAR NOT 82 KATHOTIA & ORS 01.11.2016 TO KATHOTIA -65223 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 80 of 327 Signing Date:11.07.2022 13:53:43 5212/2018 NIRMAL KUMAR NIRMAL SETHIA- NOT KATHOTIA & ORS 01.11.2016 TO 1220728 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5212/2018 NIRMAL KUMAR SHIKHA SETHIA- NOT KATHOTIA & ORS 01.11.2016 TO 1225815 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5334/2018 NARESH KUMAR GUPTA NARESH KUMAR NOT 83 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO GUPTA-43496 APPLICABLE ANR. 31.10.2021 5334/2018 NARESH KUMAR GUPTA AMIT KUMAR GUPTA- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 41760 APPLICABLE ANR. 31.10.2021 5350/2018 NADEEM PERWEZ & NADEEM PERWEZ- 01.11.2016 TO NOT 84 ANR VS UNION OF INDIA & ORS 210523 31.10.2021 APPLICABLE 5350/2018 NADEEM PERWEZ & PERWEZ HAMID 01.11.2016 TO NOT ANR VS UNION OF INDIA & ORS SIDDIQUI-2133305 31.10.2021 APPLICABLE 5498/2018 AMITABH NEMA & ANR AMITABH NEMA - 01.11.2016 TO NOT 85 VS. UNION OF INDIA & ANR 1393428 31.10.2021 APPLICABLE 5498/2018 AMITABH NEMA & ANR PRIYANKA NEMA- NOT 01.11.2016 TO 2678573 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5499/2018 AJAY KUMAR SUNEJ AJAY KUMAR SUNEJA NOT 86 AND ANR. VS UNION OF INDIA AND S/OKISHORILAL- 01.11.2016 TO APPLICABLE ANR. 1554302 31.10.2021 5499/2018 AJAY KUMAR SUNEJ VINOD KUMAR NOT AND ANR. VS UNION OF INDIA AND TIHARAS/OBACHANDAS 01.11.2016 TO APPLICABLE ANR. S-1554338 31.10.2021 5572/2018 LALIT KUMAR SHROFF & LALIT KUMAR SHROFF- NOT 87 ANR VS MINISTRY OF CORPORATE 01.11.2016 TO 339894 APPLICABLE AFFAIR & ANR. 31.10.2021 5572/2018 LALIT KUMAR SHROFF & MEGHA KANODIA- NOT ANR VS MINISTRY OF CORPORATE 01.11.2016 TO 100966 APPLICABLE AFFAIR & ANR. 31.10.2021 5573/2018 SANJAY JAIN AND ANR. 01.11.2016 TO NOT 88 SANJAY JAIN-1140038 VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5573/2018 SANJAY JAIN AND ANR. 01.11.2016 TO NOT SUMAN JAIN-1140008 VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5753/2018 SHREYANS JAIN & ANR SHREYANS JAIN- 01.11.2016 TO NOT 89 VS UNION OF INDIA & ANR 3432265 31.10.2021 APPLICABLE 5753/2018 SHREYANS JAIN & ANR 01.11.2016 TO NOT MADUR JAIN-3432274 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 5753/2018 SUNIL GUPTA AND ANR NUTAN GUPTA- 01.11.2016 TO NOT VS UNION OF INDIA AND ANR 1754111 31.10.2021 APPLICABLE 5787/2018 SUNIL GUPTA AND ANR 01.11.2016 TO NOT 90 SUNIL GUPTA-1665602 VS UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 5787/2018 SUNIL GUPTA AND ANR NUTAN GUPTA- 01.11.2016 TO NOT VS UNION OF INDIA AND ANR 1754111 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 81 of 327 Signing Date:11.07.2022 13:53:43 5887/2018 JITENDRA GURUNATH JITENDRA GURUNATH NOT 91 JOSHI 01.11.2016 TO JOSHI -92244 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5889/2018 KALPANA AGGARWAL & KALPANA AGGARWAL - 01.11.2016 TO NOT 92 ORS VS UNION OF INDIA & ANR 26166 31.10.2021 APPLICABLE 5889/2018 KALPANA AGGARWAL & SHAKUNTALA 01.11.2016 TO NOT ORS VS UNION OF INDIA & ANR AGGARWAL-126425 31.10.2021 APPLICABLE 5889/2018 KALPANA AGGARWAL & PRITI AGGARWAL- 01.11.2016 TO NOT ORS VS UNION OF INDIA & ANR 126453 31.10.2021 APPLICABLE 5984/2018 SHANTHI REDDY AND SHANTHI REDDY- 01.11.2016 TO NOT 93 ANR. VS UNION OF INDIA AND ANR. 293172 31.10.2021 APPLICABLE 5984/2018 SHANTHI REDDY AND SHRAVAN REDDY- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2925224 31.10.2021 APPLICABLE 5985/2018 ASHOK PURI & ORS VS 01.11.2016 TO NOT 94 ASHOK PURI-1991742 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 5985/2018 ASHOK PURI & ORS VS 01.11.2016 TO NOT MANJU PURI-1975249 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 5985/2018 ASHOK PURI & ORS VS PANKUL RATHORE- 01.11.2016 TO NOT UNION OF INDIA & ANR 3195005 31.10.2021 APPLICABLE 5986/2018 ARVIND BAJAJ & ANR NOT 95 ARVIND BAJAJ -344040 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5986/2018 ARVIND BAJAJ & ANR 01.11.2016 TO NOT VIVEK BAJAJ-1419413 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6075/2018 AMARJIT SINGH LAMBA AMARJIT SINGH LAMBA NOT 96 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO

-136262 APPLICABLE ANR. 31.10.2021 6075/2018 AMARJIT SINGH LAMBA NOT AND ORS. VS UNION OF INDIA AND AMIT LAMBA-136690 01.11.2016 TO APPLICABLE ANR. 31.10.2021 6075/2018 AMARJIT SINGH LAMBA NOT AND ORS. VS UNION OF INDIA AND AMAN LAMBA-136901 01.11.2016 TO APPLICABLE ANR. 31.10.2021 6079/2018 AMIT LAMBA AND ANR.

NOT 97 AMIT LAMBA-136690 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6079/2018 AMIT LAMBA AND ANR. 01.11.2016 TO NOT AMAN LAMBA-136901 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6081/2018 BHAVESH NANDAN VS BHAVESH NANDAN- 01.11.2016 TO NOT 98 UNION OF INDIA AND ORS. 2576896 31.10.2021 APPLICABLE 6086/2018 NAVEEN AGGARWAL VS NAVEEN AGGARWAL- 01.11.2016 TO NOT 99 UNION OF INDIA & ANR 1199722 31.10.2021 APPLICABLE 6119/2018 VINOD SINHA AND ANR.

NOT 100 VINOD SINHA -2298398 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6119/2018 VINOD SINHA AND ANR. GARIMA SINHA- 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 2452138 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 82 of 327 Signing Date:11.07.2022 13:53:43 6177/2018 RAMESH NAYAK AND RAMESH NAYAK- 01.11.2016 TO NOT 101 ANR. VS UNION OF INDIA AND ANR. 1361839 31.10.2021 APPLICABLE 6177/2018 RAMESH NAYAK AND 01.11.2016 TO NOT KISHAN SINGH-3202413 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6190/2018 ARTI SHUKLA AND ANR. 01.11.2016 TO NOT 102 ARTI SHUKLA -6905863 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 6190/2018 ARTI SHUKLA AND ANR.

                                                                   JAGRITI SHUKLA -                        NOT
                                                                                        01.11.2016 TO
                                                                      6912824                           APPLICABLE
                                 VS. UNION OF INDIA AND ANR                              31.10.2021

6208/2018 GAGAN DEEP BHATIA GAGAN DEEP BHATIA- NOT 103 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 6703047 APPLICABLE ANR. 31.10.2021 6208/2018 GAGAN DEEP BHATIA PARMINDER KAUR - NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 6490868 APPLICABLE ANR. 31.10.2021 6209/2018 SWAPAN GIRI & ANR VS 01.11.2016 TO NOT 104 SWAPAN GIRI-2273564 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6209/2018 SWAPAN GIRI & ANR VS 01.11.2016 TO NOT MITHU GIRI-2628580 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6210/2018 DEEPAK SINGH DEEPAK SINGH NOT 105 BHANDARI AND ORS. VS UNION OF 01.11.2016 TO BHANDARI-1764363 APPLICABLE INDIA AND ANR. 31.10.2021 6210/2018 DEEPAK SINGH SANDEEP SINGH NOT BHANDARI AND ORS. VS UNION OF 01.11.2016 TO BHANDARI-1623174 APPLICABLE INDIA AND ANR. 31.10.2021 6210/2018 DEEPAK SINGH DINESH SINGH NOT BHANDARI AND ORS. VS UNION OF 01.11.2016 TO BHANDARI-1754666 APPLICABLE INDIA AND ANR. 31.10.2021 6211/2018 DHRUV JALAN & ANR VS 01.11.2016 TO NOT 106 DHRUV JALAN-1670642 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6211/2018 DHRUV JALAN & ANR VS KRISHAN JALAN- 01.11.2016 TO NOT UNION OF INDIA & ANR 1681433 31.10.2021 APPLICABLE RAKSHPAL GOYAL S/O 6259/2018 RAKSHPAL GOYAL & NOT 107 SH. LAJJARAM GOYAL- 01.11.2016 TO ANR VS UNION OF INDIA & ANR APPLICABLE 1227214 31.10.2021 ARUN MITTAL S/O SHRI 6259/2018 RAKSHPAL GOYAL & NOT RAMNIWAS MITTAL- 01.11.2016 TO ANR VS UNION OF INDIA & ANR APPLICABLE 3249810 31.10.2021 6261/2018 SATENDRA SINGH SHRI SATENDRA SINGH NOT 108 CHAUHAN AND ANR. 01.11.2016 TO CHAUHAN-3212012 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6261/2018 SATENDRA SINGH SHRI RAVINDRA SINGH NOT CHAUHAN AND ANR. 01.11.2016 TO CHOUHAN-3440321 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6336/2018 ASHISH BHUSHAN AND ASHISH BHUSHAN- 01.11.2016 TO NOT 109 ORS. VS UNION OF INDIA AND ORS. 1951640 31.10.2021 APPLICABLE 6336/2018 ASHISH BHUSHAN AND ANJALI BHUSHAN 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. NUGYAL-1951156 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 83 of 327 Signing Date:11.07.2022 13:53:43 6336/2018 ASHISH BHUSHAN AND HARESH THAKUR- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. 475782 31.10.2021 APPLICABLE 6337/2018 PRASHANT BHIKHAN & PRASHANT BHIKHAN- 01.11.2016 TO NOT 110 ANR VS UNION OF INDIA & ANR 1278656 31.10.2021 APPLICABLE 6337/2018 PRASHANT BHIKHAN & CHETNA BHIKHAN- 01.11.2016 TO NOT ANR VS UNION OF INDIA & ANR 1117876 31.10.2021 APPLICABLE 6493/2018 MAYANK GUPTA VS MAYANK GUPTA- 01.11.2016 TO NOT 111 UNION OF INDIA AND ORS. 3147886 31.10.2021 APPLICABLE 6502/2018 LALIT SHARMA AND 01.11.2016 TO NOT 112 LALIT SHARMA-5263639 ORS. VS UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 6502/2018 LALIT SHARMA AND NISHANT SHARMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. 5263640 31.10.2021 APPLICABLE 6502/2018 LALIT SHARMA AND PANKAJ SHARMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. 5263641 31.10.2021 APPLICABLE 6502/2018 LALIT SHARMA AND VISHAL SHARMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. 5263643 31.10.2021 APPLICABLE 6502/2018 LALIT SHARMA AND SOURABH SHARMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ORS. 5266140 31.10.2021 APPLICABLE 6503/2018 RAVI SAXENA AND ANR. 01.11.2016 TO NOT 113 RAVI SAXENA-2608204 VS UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 6503/2018 RAVI SAXENA AND ANR. SHEFALI SAXENA- 01.11.2016 TO NOT VS UNION OF INDIA AND ORS. 2730537 31.10.2021 APPLICABLE 6503/2018 RAVI SAXENA AND ANR. GUNMEET BANGA- 01.11.2016 TO NOT VS UNION OF INDIA AND ORS. 5186714 31.10.2021 APPLICABLE 6504/2018 RITIKA AGARWAL VS RITIKA AGRAWAL- 01.11.2016 TO NOT 114 UNION OF INDIA AND ORS. 3608730 31.10.2021 APPLICABLE 6507/2018 RAJ KARAN YADAV AND RAJ KARAN YADAV- 01.11.2016 TO NOT 115 ANR. VS UNION OF INDIA AND ANR. 1544820 31.10.2021 APPLICABLE 6509/2018 ANUP GUPTA AND ANR. 01.11.2016 TO NOT 116 ANUP GUPTA -91471 VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 6509/2018 ANUP GUPTA AND ANR. INDER PRAKASH 01.11.2016 TO NOT VS. UNION OF INDIA AND ORS. AGARWAL-91483 31.10.2021 APPLICABLE 6804/2018 RAKESH KUMAR RAKESH KUMAR NOT 117 BOTHRA AND ANR. VS UNION OF 01.11.2016 TO BOTHRA-287536 APPLICABLE INDIA AND ORS. 31.10.2021 6837/2018 ARUN GOEL & ANR VS 01.11.2016 TO NOT 118 ARUN GOEL -760846 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6837/2018 ARUN GOEL & ANR VS 01.11.2016 TO NOT REKHA GOEL-745192 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6837/2018 BIJU BALAKRISHNAN & SUDHIR KUMAR- NOT ANR VS MINISTRY OF CORPORATE 01.11.2016 TO 5156247 APPLICABLE AFFAIR & ORS 31.10.2021 6837/2018 ANURAG JAIN & ANR VS ANURADHA JAIN - 01.11.2016 TO NOT UNION OF INDIA & ANR 413873 31.10.2021 APPLICABLE 6838/2018 BIJU BALAKRISHNAN & BIJU BALAKRISHNAN- NOT 119 ANR VS MINISTRY OF CORPORATE 01.11.2016 TO 1341256 APPLICABLE AFFAIR & ORS 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 84 of 327 Signing Date:11.07.2022 13:53:43 6838/2018 BIJU BALAKRISHNAN & SUDHIR KUMAR- NOT ANR VS MINISTRY OF CORPORATE 01.11.2016 TO 5156247 APPLICABLE AFFAIR & ORS 31.10.2021 6839/2018 ANURAG JAIN & ANR VS 01.11.2016 TO NOT 120 ANURAG JAIN-413885 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6901/2018 ABHA AGGARWAL AND ABHA AGGARWAL- 01.11.2016 TO NOT 121 ANR. VS UNION OF INDIA AND ANR. 1265664 31.10.2021 APPLICABLE 6901/2018 ABHA AGGARWAL AND SUBODH JINDAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1380177 31.10.2021 APPLICABLE 6902/2018 ASHOK KUMAR BAJAJ ASHOK KUMAR BAJAJ- NOT 122 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 14790 APPLICABLE ANR. 31.10.2021 6902/2018 ASHOK KUMAR BAJAJ AIMEE ASHOK BAJAJ- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 14785 APPLICABLE ANR. 31.10.2021 6903/2018 DIPTI SINGH & ANR VS 01.11.2016 TO NOT 123 DIPTI SINGH-1655498 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 6903/2018 DIPTI SINGH & ANR VS CHANDRAMANI SINGH- 01.11.2016 TO NOT UNION OF INDIA & ANR. 1655556 31.10.2021 APPLICABLE 6904/2018 ANURAG GARG AND 01.11.2016 TO NOT 124 ANURAG GARG-80239 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6904/2018 ANURAG GARG AND 01.11.2016 TO NOT BHARTI GARG-2841080 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6904/2018 ANURAG GARG AND 01.11.2016 TO NOT ANITA GARG-2841127 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6955/2018 HARSH VARDHAN KALRA HARSH VARDHAN NOT 125 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO KALRA-2775025 APPLICABLE ANR. 31.10.2021 6955/2018 HARSH VARDHAN KALRA GULSHAN KALRA- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 7033090 APPLICABLE ANR. 31.10.2021 6958/2018 DAJINDER SINGH UPPAL DAJINDER SINGH NOT 126 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO UPPAL-683063 APPLICABLE ANR. 31.10.2021 6958/2018 DAJINDER SINGH UPPAL CHARANJEET SINGH- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 3600747 APPLICABLE ANR. 31.10.2021 6959/2018 RAJVINDER KAUR AND RAVINDER KAUR- 01.11.2016 TO NOT 127 ANR. VS UNION OF INDIA AND ANR. 2182696 31.10.2021 APPLICABLE 6959/2018 RAJVINDER KAUR AND PARMINDER SINGH- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2182734 31.10.2021 APPLICABLE 6960/2018 SHANTHI REDDY AND SHANTHI REDDY- 01.11.2016 TO NOT 128 ORS. VS UNION OF INDIA AND ANR. 293172 31.10.2021 APPLICABLE 6960/2018 SHANTHI REDDY AND KORIPELLY KUSUMA 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. REDDY-611043 31.10.2021 APPLICABLE 6960/2018 SHANTHI REDDY AND SHRAVAN REDDY- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 2925224 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 85 of 327 Signing Date:11.07.2022 13:53:43 6960/2018 SHANTHI REDDY AND MITESH SHAMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 5204154 31.10.2021 APPLICABLE 6960/2018 SHANTHI REDDY AND RICHA SHARMA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 5207841 31.10.2021 APPLICABLE 6972/2018 DARSHAN RAMESH DARSHAN RAMESH NOT 129 SHAH 01.11.2016 TO SHAH -2639389 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6972/2018 ARVINDER SINGH & ANR GURPREET SINGH- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 5249139 31.10.2021 APPLICABLE 6972/2018 ARVINDER SINGH & ANR ASHU AGARWAL - 01.11.2016 TO NOT VS UNION OF INDIA & ANR 3349610 31.10.2021 APPLICABLE 7035/2018 RAMSARAN JINDAL VS RAMSARAN JINDAL- 01.11.2016 TO NOT 130 UNION OF INDIA AND ANR. 163946 31.10.2021 APPLICABLE 7036/2018 AANAND SHUKLA & ANR AANAND SHUKLA- 01.11.2016 TO NOT 131 VS UNION OF INDIA & ANR 2329627 31.10.2021 APPLICABLE 7036/2018 AANAND SHUKLA & ANR RAHUL CHATURVEDI- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 3594903 31.10.2021 APPLICABLE 7037/2018 RAJ TOMAR & ANR VS 01.11.2016 TO NOT 132 RAJ TOMAR-2550510 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7037/2018 RAJ TOMAR & ANR VS MONIKA TOMAR- 01.11.2016 TO NOT UNION OF INDIA & ANR 2551569 31.10.2021 APPLICABLE 7099/2018 RAVI ERAL & ANR VS 01.11.2016 TO NOT 133 RAVI ERAL-5116045 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7099/2018 RAVI ERAL & ANR VS SHANTANU SINGH- 01.11.2016 TO NOT UNION OF INDIA & ANR 3643605 31.10.2021 APPLICABLE 7101/2018 ARVINDER SINGH & ANR ARVINDER SINGH- 01.11.2016 TO NOT 134 VS UNION OF INDIA & ANR 1727640 31.10.2021 APPLICABLE 7101/2018 ARVINDER SINGH & ANR GURPREET SINGH- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 5249139 31.10.2021 APPLICABLE 7142/2018 VASHIST KUMAR GOYAL VASHIST KUMAR GOYAL 01.11.2016 TO NOT 135 VS UNION OF INDIA AND ANR. -169953 31.10.2021 APPLICABLE 7143/2018 VIJAY KUMAR GUPTA VIJAY KUMAR GUPTA - NOT 136 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 612836 APPLICABLE ANR. 31.10.2021 7143/2018 VIJAY KUMAR GUPTA BADAL SHARMA- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 865757 APPLICABLE ANR. 31.10.2021 7143/2018 VIJAY KUMAR GUPTA VIMAL SHARMA - NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 3075838 APPLICABLE ANR. 31.10.2021 7213/2018 PUNAM AGGARWAL VS PUNAM AGGARWAL- 01.11.2016 TO NOT 137 UNION OF INDIA AND ANR. 359556 31.10.2021 APPLICABLE 7214/2018 PRAVEEN AGGARWAL PRAVEEN AGGARWAL- NOT 138 01.11.2016 TO VS UNION OF INDIA AND ANR. 1307441 APPLICABLE 31.10.2021 7215/2018 NEELAM AGGARWAL VS NEELAM AGGARWAL- 01.11.2016 TO NOT 139 UNION OF INDIA AND ANR. 359556 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 86 of 327 Signing Date:11.07.2022 13:53:43 7215/2018 CHIRAG GUPTA AND NOT ORS. YOGESH GOEL-746705 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7215/2018 CHIRAG GUPTA AND SAOURBH GOEL - NOT ORS. 01.11.2016 TO 1355711 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7215/2018 CHIRAG GUPTA AND NOT ORS. AJAY GOEL -2305526 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7215/2018 CHIRAG GUPTA AND NOT ORS. MANISH GOEL-2904031 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7225/2018 SHAKUNTALA DEVI VS SHAKUNTALA DEVI- 01.11.2016 TO NOT 140 UNION OF INDIA AND ANR. 1422046 31.10.2021 APPLICABLE 7266/2018 SANJAY BHARDWAJ VS SANJAY BHARDWAJ- 01.11.2016 TO NOT 141 UNION OF INDIA AND ANR. 5013262 31.10.2021 APPLICABLE 7279/2018 CHIRAG GUPTA AND NOT 142 ORS. CHIRAG GUPTA-33168 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS. NOT YOGESH GOYAL-746705 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND SAURABH GOYAL- NOT ORS. 01.11.2016 TO 1355711 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND NOT ORS. AJAY GOEL-2305526 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS. NOT MANISH GOEL-2904031 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7280/2018 SNEH GUPTA AND ORS. 01.11.2016 TO NOT 143 SNEH GUPTA-41798 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7280/2018 SNEH GUPTA AND ORS. 01.11.2016 TO NOT ANIL GUPTA -41848 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7280/2018 SNEH GUPTA AND ORS. 01.11.2016 TO NOT RAKESH GUPTA-404373 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7280/2018 SNEH GUPTA AND ORS.

NOT LILA SINGH -3378909 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7280/2018 SNEH GUPTA AND ORS.

NOT AMAR DEEP-6621074 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7280/2018 SNEH GUPTA AND ORS. SANDEE KUMAR- 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 7281847 31.10.2021 APPLICABLE 7313/2018 KRISHAN KUMAR & ORS KRISHAN KUMAR- 01.11.2016 TO NOT 144 VS UNION OF INDIA & ORS 3378890 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 87 of 327 Signing Date:11.07.2022 13:53:43 7313/2018 KRISHAN KUMAR & ORS 01.11.2016 TO NOT LILA SINGH-3378909 VS UNION OF INDIA & ORS 31.10.2021 APPLICABLE 7313/2018 KRISHAN KUMAR & ORS 01.11.2016 TO NOT AMAR DEEP-6621074 VS UNION OF INDIA & ORS 31.10.2021 APPLICABLE 7313/2018 KRISHAN KUMAR & ORS SANDEEP KUMAR- 01.11.2016 TO NOT VS UNION OF INDIA & ORS 7281847 31.10.2021 APPLICABLE 7314/2018 PRAVEEN TYAGI AND PRAVEEN TYAGI- 01.11.2016 TO NOT 145 ANR. VS UNION OF INDIA AND ANR. 2821610 31.10.2021 APPLICABLE 7314/2018 PRAVEEN TYAGI AND SANDEEP TYAGI- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2821618 31.10.2021 APPLICABLE 7316/2018 SANJAY KAPUR & ANR 01.11.2016 TO NOT 146 SANJAYKAPUR-2049605 VS UNION OF INDIA & ORS 31.10.2021 APPLICABLE 7316/2018 SANJAY KAPUR & ANR POOJA SHARMA- 01.11.2016 TO NOT VS UNION OF INDIA & ORS 5204511 31.10.2021 APPLICABLE 7317/2018 JAI PARKASH SHARMA JAI PRAKASH SHARNIA- 01.11.2016 TO NOT 147 VS UNION OF INDIA AND ANR. 2082715 31.10.2021 APPLICABLE 7364/2018 YASHPAL SINGH YASHPAL SINGH NOT 148 AULAKH & ANR 01.11.2016 TO AULAKH-2120370 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7364/2018 YASHPAL SINGH JAGDEEP SINGH NOT AULAKH & ANR 01.11.2016 TO AULAKH-2168196 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7366/2018 SUGAM JAIN AND ORS. 01.11.2016 TO NOT 149 SUGAM JAIN -5214083 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 7367/2018 SUNITA JAIN AND ORS. 01.11.2016 TO NOT 150 SUDEISH JAAIN -182669 VS.UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7367/2018 SUNITA JAIN AND ORS. 01.11.2016 TO NOT SUNITA JAIN-182713 VS.UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7368/2018 NISSCHAL JAAIN AND NISSCHAL JAAIN - 01.11.2016 TO NOT 151 ANR. VS UNION OF INDIA AND ANR. 182724 31.10.2021 APPLICABLE 7374/2018 ANAND KUMAR ANAND MISHRA- NOT 152 MISHRA VS UNION OF INDIA AND 01.11.2016 TO 7203816 APPLICABLE ANR. 31.10.2021 7375/2018 VINOD KUMAR VS VINOD KUMAR- 01.11.2016 TO NOT 153 UNION OF INDIA AND ORS. 2713336 31.10.2021 APPLICABLE 7424/2018 NAVIN KUMAR GUPTA NAVIN KUMAR GUPTA- NOT 154 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1773882 APPLICABLE ANR 31.10.2021 7424/2018 NAVIN KUMAR GUPTA SANDEEP GUPTA- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 2034108 APPLICABLE ANR 31.10.2021 7425/2018 SUNIL KUMAR & ANR VS 01.11.2016 TO NOT 155 SUNIL KUMAR-10322 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7426/2018 YOGESH GUPTA YOGESH GUPTA - 01.11.2016 TO NOT 156 VS. UNION OF INDIA & ANR 127045 31.10.2021 APPLICABLE 7427/2018 VASHIST KUMAR GOYAL VASHIST KUMAR 01.11.2016 TO NOT 157 VS UNION OF INDIA & ANR GOYAL-169953 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 88 of 327 Signing Date:11.07.2022 13:53:43 7479/2018 KUNTAL KUMAR ROY VS KUNTAL KUMAR ROY - 01.11.2016 TO NOT 158 UNION OF INDIA AND ANR. 2487901 31.10.2021 APPLICABLE 7481/2018 PAWAN AGARWAL VS PAWAN AGARWAL - 01.11.2016 TO NOT 159 UNION OF INDIA AND ANR. 3197376 31.10.2021 APPLICABLE SHAHID KHAN 7502/2018 SHAHID KHAN AND ANR. NOT 160 01.11.2016 TO VS UNION OF INDIA AND ORS. APPLICABLE

-2525478 31.10.2021 7502/2018 SHAHID KHAN AND ANR. IFTEKHAR MOHD - 01.11.2016 TO NOT VS UNION OF INDIA AND ORS. 2537818 31.10.2021 APPLICABLE 7524/2018 SUDEISH JAAIN AND 01.11.2016 TO NOT 161 SUDEISH JAAIN -182669 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7524/2018 SUDEISH JAAIN AND 01.11.2016 TO NOT SUNITA JAIN-182713 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7524/2018 SUDEISH JAAIN AND NISSCHAL JAAIN- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 182724 31.10.2021 APPLICABLE 7547/2018 RAKESH GUPTA AND 01.11.2016 TO NOT 162 RAKESH GUPTA-110731 ANR. VS UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 7547/2018 RAKESH GUPTA AND SUNIL KUMAR JAIN- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ORS. 5191520 31.10.2021 APPLICABLE 7548/2018 ANAND KUMAR MISHRA ANAND KUMAR NOT 163 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO MISHRA-7203816 APPLICABLE ANR. 31.10.2021 7548/2018 ANAND KUMAR MISHRA GYAN CHAND SHARMA- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 7049769 APPLICABLE ANR. 31.10.2021 7548/2018 ANAND KUMAR MISHRA NOT AND ORS. VS UNION OF INDIA AND SUDEISH JAAIN-182669 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7598/2018 MANJU DEVI 01.11.2016 TO NOT 164 MANJU DEVI-198787 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7607/2018 NEERAJ SAREEN VS NEERAJ SAREEN - 01.11.2016 TO NOT 165 UNION OF INDIA AND ORS. 2776418 31.10.2021 APPLICABLE 7610/2018 ARUN KUMAR VERMA ARUN KUMAR VERMA- NOT 166 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 1588092 APPLICABLE ANR. 31.10.2021 7610/2018 ARUN KUMAR VERMA AKHIL ANAND NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO JANNAREDDY-2068782 APPLICABLE ANR. 31.10.2021 7610/2018 ARUN KUMAR VERMA RAMBIR SINGH- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 3383056 APPLICABLE ANR. 31.10.2021 7652/2018 TARLOCHAN SINGH TARLOCHAN SINGH NOT 167 KLER & ORS VS UNION OF INDIA & 01.11.2016 TO KLER-693815 APPLICABLE ORS 31.10.2021 7652/2018 TARLOCHAN SINGH NOT KLER & ORS VS UNION OF INDIA & NEELAM KLER-820915 01.11.2016 TO APPLICABLE ORS 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 89 of 327 Signing Date:11.07.2022 13:53:43 7652/2018 TARLOCHAN SINGH SIDHARTH KLER- NOT KLER & ORS VS UNION OF INDIA & 01.11.2016 TO 3145048 APPLICABLE ORS 31.10.2021 7653/2018 KAMAL BIR AND ORS. VS 01.11.2016 TO NOT 168 KAMAL BIR-1150038 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7653/2018 KAMAL BIR AND ORS. VS PRASHANT SINGH- 01.11.2016 TO NOT UNION OF INDIA AND ANR. 3160175 31.10.2021 APPLICABLE 7653/2018 KAMAL BIR AND ORS. VS 01.11.2016 TO NOT KAPIL BHUKER-5177069 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7654/2018 HARPREET SINGH RENU HARPREET SINGH NOT 169 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO RENU-1558294 APPLICABLE ANR. 31.10.2021 7654/2018 HARPREET SINGH RENU SHAN INDERJIT SINGH- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1622449 APPLICABLE ANR. 31.10.2021 7673/2018 PAWAN KUMAR SINHAL PAWAN KUMAR NOT 170 01.11.2016 TO SINHAL-198774 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7674/2018 AJAY KUMAR MISHRA AJAY KUMAR MISHRA- NOT 171 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 537156 APPLICABLE ANR. 31.10.2021 7675/2018 SALIL KAPUR VS UNION 01.11.2016 TO NOT 172 SALIL KAPUR -38086 OF INDIA AND ORS. 31.10.2021 APPLICABLE 7734/2018 VIKAS DUGGAL VS VIKAS DUGGAL - 01.11.2016 TO NOT 173 UNION OF INDIA AND ANR. 2374893 31.10.2021 APPLICABLE 7735/2018 ANIL KAUL AND ORS. VS 01.11.2016 TO NOT 174 ANIL KAUL-173055 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7735/2018 ANIL KAUL AND ORS. VS JAIPRAKASH NATH 01.11.2016 TO NOT UNION OF INDIA AND ANR. SINGH-2214186 31.10.2021 APPLICABLE 7735/2018 ANIL KAUL AND ORS. VS MITHILESH KUMAR- 01.11.2016 TO NOT UNION OF INDIA AND ANR. 2224642 31.10.2021 APPLICABLE 7833/2018 NIRANJAN KUMAR NIRANJAN KUMAR NOT 175 GARG & ANR VS UNION OF INDIA & 01.11.2016 TO GARG-2030040 APPLICABLE ANR 31.10.2021 7833/2018 NIRANJAN KUMAR SHAMMI GARG- NOT GARG & ANR VS UNION OF INDIA & 01.11.2016 TO 6514100 APPLICABLE ANR 31.10.2021 7858/2018 BHARAT BHUSHAN BHARAT BHUSHAN NOT 176 VASDEV VS UNION OF INDIA AND 01.11.2016 TO VASDEV -630068 APPLICABLE ANR. 31.10.2021 7859/2018 SUNIL KUMAR GARG VS SUNIL KUMAR GARG- 01.11.2016 TO NOT 177 UNION OF INDIA AND ORS. 94278 31.10.2021 APPLICABLE 7861/2018 HARJEET KAUR CHADHA HARJEET KAUR CHADHA 01.11.2016 TO NOT 178 VS. UNION OF INDIA AND ANR -1233274 31.10.2021 APPLICABLE 7937/2018 PRAVASH KUMAR PRAVASH KUMAR NOT 179 MISHRA & ANR VS UNION OF INDIA 01.11.2016 TO MISHRA-1680781 APPLICABLE & ANR 31.10.2021 7937/2018 PRAVASH KUMAR SHARMILLA MISHRA- 01.11.2016 TO NOT MISHRA & ANR VS UNION OF INDIA 1680765 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 90 of 327 Signing Date:11.07.2022 13:53:43 & ANR 7938/2018 NARESH KUMAR GUPTA NARESH KUMAR GUPTA NOT 180 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO

-1192718 APPLICABLE ANR. 31.10.2021 7938/2018 NARESH KUMAR GUPTA KUNAL KUMAR NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO SINGHAL-3633003 APPLICABLE ANR. 31.10.2021 7938/2018 NARESH KUMAR GUPTA TARUN SINGHAL- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 3633045 APPLICABLE ANR. 31.10.2021 7966/2018 VIJAY KUMAR BHATIA VIJAY KUMAR BHATIA- NOT 181 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1408168 APPLICABLE ORS. 31.10.2021 7966/2018 VIJAY KUMAR BHATIA VEENA BHATIA- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1894180 APPLICABLE ORS. 31.10.2021 7969/2018 RENU CHAWLA VS RENU CHAWLA- 01.11.2016 TO NOT 182 UNION OF INDIA & ANR 1426053 31.10.2021 APPLICABLE 7977/2018 INDER MOHAN INDER MOHAN NOT 183 MARWAH & ANR VS UNION OF 01.11.2016 TO MARWAH-1478413 APPLICABLE INDIA & ORS 31.10.2021 7977/2018 INDER MOHAN VIRENDER JEET- NOT MARWAH & ANR VS UNION OF 01.11.2016 TO 1487972 APPLICABLE INDIA & ORS 31.10.2021 8029/2018 KULWANT SINGH KULWANT SINGH NOT 184 CHAHAL AND ANR. VS UNION OF 01.11.2016 TO CHAHAL-1073231 APPLICABLE INDIA AND ANR. 31.10.2021 8079/2018 INDERJEET YADAV & ANR INDERJEET YADAV- NOT 185 2040107 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 8079/2018 INDERJEET YADAV & RAMESH SUGAVANAM- NOT ANR 01.11.2016 TO 57090 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 8080/2018 SANGEETA ANAND AND SANGEETA ANAND - 01.11.2016 TO NOT 186 ANR. VS UNION OF INDIA AND ANR. 2533706 31.10.2021 APPLICABLE 8080/2018 SANGEETA ANAND AND JEETAN GULRAJANI- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2509575 31.10.2021 APPLICABLE 8081/2018 SANJIVE KUMAR JAIN VS SANJIVE KUMAR JAIN- 01.11.2016 TO NOT 187 UNION OF INDIA AND ANR. 242952 31.10.2021 APPLICABLE 8083/2018 RAJIV RAGUNATH AND RAJIV RAGHUNATH - 01.11.2016 TO NOT 188 ANR. VS UNION OF INDIA 1128127 31.10.2021 APPLICABLE 8083/2018 RAJIV RAGUNATH AND JAYAKRISHANAN 01.11.2016 TO NOT ANR. VS UNION OF INDIA EKNATH-1849516 31.10.2021 APPLICABLE 8086/2018 ASHOK SINGHAL & ANR ASHOK SINGHAL- 01.11.2016 TO NOT 189 VS UNION OF INDIA & ANR 888267 31.10.2021 APPLICABLE 8086/2018 ASHOK SINGHAL & ANR BHARATI SINGHAL - 01.11.2016 TO NOT VS UNION OF INDIA & ANR 888243 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 91 of 327 Signing Date:11.07.2022 13:53:43 8162/2018 ASHOK KUMAR SINGH & ASHOK KUMAR SINGH- 01.11.2016 TO NOT 190 ORS VS UNION OF INDIA & ANR 1394225 31.10.2021 APPLICABLE 8162/2018 ASHOK KUMAR SINGH & SANJEEV MAHAJAN - 01.11.2016 TO NOT ORS VS UNION OF INDIA & ANR 5176904 31.10.2021 APPLICABLE 8162/2018 ASHOK KUMAR SINGH & PAWAN MAHAJAN- 01.11.2016 TO NOT ORS VS UNION OF INDIA & ANR 5191629 31.10.2021 APPLICABLE 8163/2018 JAGDISH CHAND VS JAGDISH CHAND- 01.11.2016 TO NOT 191 UNION OF INDIA AND ANR. 900943 31.10.2021 APPLICABLE 8216/2018 RAVINDER SHRIVASTAV RAVINDER SHRIVASTAV NOT 192 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO

-85597 APPLICABLE ANR. 31.10.2021 8216/2018 RAVINDER SHRIVASTAV RASHMI SHRIVASTAV- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 85639 APPLICABLE ANR. 31.10.2021 8217/2018 VIVEK SHUKLA AND ORS. 01.11.2016 TO NOT 193 VIVEK SHUKLA-1335696 VS UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 8217/2018 VIVEK SHUKLA AND ORS. LEKHA TRIPATHI- 01.11.2016 TO NOT VS UNION OF INDIA AND ORS. 1335712 31.10.2021 APPLICABLE 8217/2018 VIVEK SHUKLA AND ORS. CHANDNI VIVEK 01.11.2016 TO NOT VS UNION OF INDIA AND ORS. SHUKLA-3192239 31.10.2021 APPLICABLE 8286/2018 CHANDER MOHAN CHANDER MOHAN 01.11.2016 TO NOT 194 BHAGAT VS UNION OF INDIA & ANR BHAGAT-3484761 31.10.2021 APPLICABLE 8315/2018 JITEN MALHOTRA AND JITEN MALHOTRA- 01.11.2016 TO NOT 195 ANR. VS UNION OF INDIA AND ANR. 1156051 31.10.2021 APPLICABLE 8315/2018 JITEN MALHOTRA AND GAUTAM MALHOTRA - NOT 01.11.2016 TO ANR. VS UNION OF INDIA AND ANR. 1150342 APPLICABLE 31.10.2021 8316/2018 SUNIL KAPOOR VS 01.11.2016 TO NOT 196 SUNIL KAPOOR -486846 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 8372/2018 YOGENDRA YOGENDRA NOT 197 CHAUDHARY AND ORS. VS UNION 01.11.2016 TO CHAUDHARY-3301964 APPLICABLE OF INDIA AND ANR. 31.10.2021 8372/2018 YOGENDRA SHALINI CHOUDHARY- NOT CHAUDHARY AND ORS. VS UNION 01.11.2016 TO 3291828 APPLICABLE OF INDIA AND ANR. 31.10.2021 8374/2018 MANPREET SINGH MANPREET SINGH NOT 198 SAHNI 01.11.2016 TO SAHNI-2176437 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 8467/2018 NEELMANI SHARMA VS NEELMANI SHARMA- 01.11.2016 TO NOT 199 UNION OF INDIA & ANR 1459311 31.10.2021 APPLICABLE 8491/2018 AMRENDRA KUMAR VS AMRENDRA KUMAR- 01.11.2016 TO NOT 200 UNION OF INDIA AND ANR. 1138154 31.10.2021 APPLICABLE 8493/2018 RAJEEV BEHL & ANR. VS 01.11.2016 TO NOT 201 RAJEEV BEHL-126658 INION OF INDIA 31.10.2021 APPLICABLE 8513/2018 SUARABH JAITLY VS. SAURABH JAITLY- 01.11.2016 TO NOT 202 UNION OF INDIA AIR. 5121476 31.10.2021 APPLICABLE 8558/2018 ANIL TIBREWALA & ANR ANIL TIBREWALA DIN - 01.11.2016 TO NOT 203 VS UNION OF INDIA & ANR 238214 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 92 of 327 Signing Date:11.07.2022 13:53:43 8596/2018 JAWAHAR LAL & ANR JAWAHAR LAL - 01.11.2016 TO NOT 204 VS. UNION OF INDIA & ANR 1309046 31.10.2021 APPLICABLE 8596/2018 JAWAHAR LAL & ANR VIDYA SAGAR GULATI - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2919161 31.10.2021 APPLICABLE 8597/2018 RAJEEV JAIN & ANR 01.11.2016 TO NOT 205 RAJEEV JAIN-573182 VS. UNION OF INDIA & ORS 31.10.2021 APPLICABLE 8665/2018 KHIROD CHANDRA KHIROD CHANDRA NOT 206 MALICK VS UNION OF INDIA AND 01.11.2016 TO MALICK-909211 APPLICABLE ORS. 31.10.2021 8667/2018 NAVEEN CHAUHAN VS NAVEEN CHAUHAN- 01.11.2016 TO NOT 207 UNION OF INDIA AND ANR. 2933026 31.10.2021 APPLICABLE 8668/2018 GAUTAM MEHTA VS GAUTAM MEHTA- 01.11.2016 TO NOT 208 UNION OF INDIA AND ANR. 1037201 31.10.2021 APPLICABLE 8758/2018 ASHU AGARWAL VS ASHU AGARWAL - NOT 209 MINISTRY OF CORPORATE AFFAIRS 01.11.2016 TO 3349610 APPLICABLE AND ORS. 31.10.2021 8806/2018 VIKAS CHAND JAIN VS VIKAS CHAND JAIN- 01.11.2016 TO NOT 210 UNION OF INDIA & ANR 3503473 31.10.2021 APPLICABLE 8807/2018 PRAMOD KUMAR SINGH PRAMOD KUMAR NOT 211 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO SINGH-1745253 APPLICABLE ANR. 31.10.2021 8807/2018 PRAMOD KUMAR SINGH VINAY KUMAR SINGH- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1745186 APPLICABLE ANR. 31.10.2021 8839/2018 GURDEEP SINGH SIRA GURDEEP SINGH SIRA- NOT 212 AND ANR. VS MINISTRY OF 01.11.2016 TO 27667 APPLICABLE COPRORATE AFFAIRS AND ANR 31.10.2021 8839/2018 GURDEEP SINGH SIRA NOT AND ANR. VS MINISTRY OF JASBIR KAUR-27811 01.11.2016 TO APPLICABLE COPRORATE AFFAIRS AND ANR 31.10.2021 8878/2018 NEELMANI SHARMA VS NEELMANI SHARMA- 01.11.2016 TO NOT 213 UNION OF INDIA & ANR 1459311 31.10.2021 APPLICABLE 8909/2018 PREM PAL SINGH AND PREM PAL SINGH- NOT 214 ANR. 01.11.2016 TO 3104810 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8909/2018 ANKIT GOEL AND ANR. DINESH PRASHAD 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. SINGH-3289256 31.10.2021 APPLICABLE 8910/2018 ANKIT GOEL AND ANR. 01.11.2016 TO NOT 215 ANKIT GOEL-2115960 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 8910/2018 ANKIT GOEL AND ANR. DINESH PRATAP SINGH- 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 3289256 31.10.2021 APPLICABLE 8911/2018 DIVYA SHARMA VS DIVYA SHARMA- 01.11.2016 TO NOT 216 UNION OF INDIA AND ANR. 2437928 31.10.2021 APPLICABLE 8916/2018 DEEPAK SINGLA VS 01.11.2016 TO NOT 217 DEEPAK SINGLA -35322 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 8919/2018 ALOK SHARMA AND ALOK SHARMA- NOT 218 ORS. 01.11.2016 TO 1652220 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 93 of 327 Signing Date:11.07.2022 13:53:43 8919/2018 ALOK SHARMA AND AJAY KANT SAHAJPAL- NOT ORS. 01.11.2016 TO 6953282 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND VIVEK SHARMA- NOT ORS. 01.11.2016 TO 6953305 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND SURAJ KAPOOR- NOT ORS. 01.11.2016 TO 6680225 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND POONAM RATTAN- NOT ORS. 01.11.2016 TO 7049358 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8920/2018 SUJEET PETER 01.11.2016 TO NOT 219 SUJEET PETER-2952077 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 9025/2018 ROHIT SHARMA & ANR ROHIT SHARMA 01.11.2016 TO NOT 220 VS UNION OF INDIA & ANR -2593328 31.10.2021 APPLICABLE 9025/2018 ROHIT SHARMA & ANR RUCHIKA GUPTA- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 6589159 31.10.2021 APPLICABLE 9026/2018 PRADEEP ANAND AND PRADEEP ANAND- 01.11.2016 TO NOT 221 ORS. VS UNION OF INDIA AND ANR. 253495 31.10.2021 APPLICABLE 9026/2018 PRADEEP ANAND AND YOGESH ANAND- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 918815 31.10.2021 APPLICABLE 9026/2018 PRADEEP ANAND AND 01.11.2016 TO NOT KARTIK PALTA-1543913 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 9029/2018 SHRAVANI VATTI AND SHRAVANI VATTI- NOT 222 ANR. 01.11.2016 TO 5235746 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 9029/2018 SHRAVANI VATTI AND VATTI RAGA LATHA- NOT ANR. 01.11.2016 TO 6369368 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 9153/2018 VINOD KUMAR SHARMA VINOD KUMAR 01.11.2016 TO NOT 223 VS UNION OF INDIA AND ANR. SHARMA-1487701 31.10.2021 APPLICABLE 9252/2018 SHILPI DHIR VS UNION 01.11.2016 TO NOT 224 SHILPI DHIR-1673417 OF INDIA AND ANR. 31.10.2021 APPLICABLE 9325/2018 NAVEEN KUMAR & ORS. NAVEEN KUMAR- 01.11.2016 TO NOT 225 VS UNION OF INDIA AND ANR. 1178936 31.10.2021 APPLICABLE 9325/2018 NAVEEN KUMAR & ORS. PARAS SHARMA- 01.11.2016 TO NOT VS UNION OF INDIA AND ANR. 1986880 31.10.2021 APPLICABLE 9325/2018 NAVEEN KUMAR & ORS. 01.11.2016 TO NOT KALPNA RANI-2125863 VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 9325/2018 NAVEEN KUMAR & ORS. PREETI CHAUDHARY- 01.11.2016 TO NOT VS UNION OF INDIA AND ANR. 2156187 31.10.2021 APPLICABLE 9328/2018 VISHAL RAWAT VISHAL RAWAT - 01.11.2016 TO NOT 226 VS. UNION OF INDIA AND ANR. 2319828 31.10.2021 APPLICABLE 9400/2018 MANOJ KUMAR MANOJ KUMAR NOT 227 AGGARWAL AND ANR. VS UNION 01.11.2016 TO AGGARWAL-2569417 APPLICABLE OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 94 of 327 Signing Date:11.07.2022 13:53:43 9400/2018 MANOJ KUMAR ALKA AGGARWAL - NOT AGGARWAL AND ANR. VS UNION 01.11.2016 TO 2569419 APPLICABLE OF INDIA AND ANR. 31.10.2021 9402/2018 ANIL KUMAR SHAH AND ANIL KUMAR SHAH - 01.11.2016 TO NOT 228 ANR. VS UNION OF INDIA AND ANR. 2954833 31.10.2021 APPLICABLE 9402/2018 ANIL KUMAR SHAH AND AMIT KUMAR SINGH- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2954807 31.10.2021 APPLICABLE 9492/2018 JEONG MO PARK JEONG MO PARK - 01.11.2016 TO NOT 229 VS. UNION OF INDIA AND ANR. 2821491 31.10.2021 APPLICABLE 9494/2018 MANOJ KUMAR MAAN MANOJ KUMAR MAAN - NOT 230 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 2901287 APPLICABLE ANR 31.10.2021 9494/2018 MANOJ KUMAR MAAN PANKAJ KUMAR MAAN- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 2901252 APPLICABLE ANR 31.10.2021 9536/2018 CHETAN GARG & ANR 01.11.2016 TO NOT 231 CHETAN GARG-940832 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 9536/2018 CHETAN GARG & ANR 01.11.2016 TO NOT ALKA GARG-940853 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 9536/2018 MEGH RAJ AND ANR. VS SUNITA AGGARWAL- NOT MINISTRY OF CORPORATE AFFAIRS 01.11.2016 TO 828845 APPLICABLE AND ANR. 31.10.2021 9537/2018 MEGH RAJ AND ANR. VS NOT 232 MINISTRY OF CORPORATE AFFAIRS MEGH RAJ -828826 01.11.2016 TO APPLICABLE AND ANR. 31.10.2021 9537/2018 MEGH RAJ AND ANR. VS SUNITA AGGARWAL- NOT MINISTRY OF CORPORATE AFFAIRS 01.11.2016 TO 828845 APPLICABLE AND ANR. 31.10.2021 9538/2018 ADITYA KATYAL AND ADITYA KATYAL - 01.11.2016 TO NOT 233 ANR. VS UNION OF INDIA AND ANR. 3635055 31.10.2021 APPLICABLE 9538/2018 ADITYA KATYAL AND SURINDER KATYAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 3635063 31.10.2021 APPLICABLE 9539/2018 ANKUR CHAUDHARY VS ANKUR CHAUDHARY- 01.11.2016 TO NOT 234 UNION OF INDIA & ANR 1104696 31.10.2021 APPLICABLE 9540/2018 ACHYUTA NARAYAN ACHYUTA NARAYAN NOT 235 BAKSHI VS UNION OF INDIA AND 01.11.2016 TO BAKSHI-936659 APPLICABLE ANR 31.10.2021 MOHIT JAIN 9602/2018 MOHIT JAIN AND ANR. NOT 236 01.11.2016 TO VS UNION OF INDIA AND ANR. APPLICABLE

-5343180 31.10.2021 9602/2018 MOHIT JAIN AND ANR. AMAN KUMAR JAIN- 01.11.2016 TO NOT VS UNION OF INDIA AND ANR. 3505921 31.10.2021 APPLICABLE 9602/2018 SATISH CHAND JAIN & 01.11.2016 TO NOT MEENU JAIN -1669582 ORS VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 9602/2018 SATISH CHAND JAIN & 01.11.2016 TO NOT VIPUL JAIN-1203499 ORS VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 95 of 327 Signing Date:11.07.2022 13:53:43 9604/2018 MAHENDRA KUMAR MAHENDRA KUMAR NOT 237 GOEL AND ANR. VS UNION OF 01.11.2016 TO GOEL -94783 APPLICABLE INDIA AND ANR. 31.10.2021 9604/2018 MAHENDRA KUMAR KAMAL KANT DANG- NOT GOEL AND ANR. VS UNION OF 01.11.2016 TO 96385 APPLICABLE INDIA AND ANR. 31.10.2021 9606/2018 NISHA TANEJA AND NISHA TANEJA- 01.11.2016 TO NOT 238 ANR. VS UNION OF INDIA AND ANR 2376715 31.10.2021 APPLICABLE 9606/2018 NISHA TANEJA AND CHANDER SHEKHAR 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR TANEJA-5101099 31.10.2021 APPLICABLE 9611/2018 MOTURI KRISHNA MOTURI KRISHNA NOT 239 PRASAD VS UNION OF INDIA AND 01.11.2016 TO PRASAD -406916 APPLICABLE ANR. 31.10.2021 9611/2018 SHEEL KUMAR LALITA AGGARWAL- NOT AGGARWAL AND ANR. VS UNION 01.11.2016 TO 2609283 APPLICABLE OF INDIA AND ANR. 31.10.2021 9683/2018 SHEEL KUMAR SHEEL KUMAR NOT 240 AGGARWAL AND ANR. VS UNION 01.11.2016 TO AGGARWAL -2609177 APPLICABLE OF INDIA AND ANR. 31.10.2021 9683/2018 SHEEL KUMAR LALITA AGGARWAL- NOT AGGARWAL AND ANR. VS UNION 01.11.2016 TO 2609283 APPLICABLE OF INDIA AND ANR. 31.10.2021 9712/2018 VISHAL ARORA & ORS VISHAL ARORA - 01.11.2016 TO NOT 241 VS UNION OF INDIA & ANR 5196486 31.10.2021 APPLICABLE 9712/2018 VISHAL ARORA & ORS KRISHAN KANT DEWAN- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 536619 31.10.2021 APPLICABLE 9712/2018 VISHAL ARORA & ORS MOHIT SHARMA- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 3518548 31.10.2021 APPLICABLE 9767/2018 RAVINDERA KUMAR PAL RAVINDERA KUMAR NOT 242 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO PAL-1795567 APPLICABLE ANR. 31.10.2021 9767/2018 RAVINDERA KUMAR PAL DIPTIMAN TAPAS- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 3271640 APPLICABLE ANR. 31.10.2021 9808/2018 CHEENA MISHRA VS CHEENA MISHRA- 01.11.2016 TO NOT 243 UNION OF INDIA AND ORS 3350989 31.10.2021 APPLICABLE 9814/2018 KAMAL KUMAR AND KAMAL KUMAR- 01.11.2016 TO NOT 244 ANR. VS UNION OF INDIA AND ORS. 2135941 31.10.2021 APPLICABLE 9814/2018 KAMAL KUMAR AND PRABHAKAR KUMAR- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ORS. 2149850 31.10.2021 APPLICABLE 9815/2018 SONNY GREWAL AND SONNY GREWAL- 01.11.2016 TO NOT 245 ANR. VS UNION OF INDIA AND ANR. 1503330 31.10.2021 APPLICABLE 9815/2018 SONNY GREWAL AND TASHA GREWAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1582490 31.10.2021 APPLICABLE 9817/2018 RATINDERPAL SINGH RATINDERPAL SINGH NOT 246 BHATIA AND ANR VS UNION OF 01.11.2016 TO BHATIA -238333 APPLICABLE INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 96 of 327 Signing Date:11.07.2022 13:53:43 9817/2018 RATINDERPAL SINGH NOT BHATIA AND ANR VS UNION OF JATIN BHATIA-3343333 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 9818/2018 RAVINDER SINGH & ANR RAVINDER SINGH - 01.11.2016 TO NOT 247 VS UNION OF INDIA & ANR 2230725 31.10.2021 APPLICABLE 9818/2018 RAVINDER SINGH & ANR HARNEET SINGH- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 3276107 31.10.2021 APPLICABLE 9819/2018 ABHINAV GUPTA VS ABHINAV GUPTA- 01.11.2016 TO NOT 248 UNION OF INDIA AND ANR 2564545 31.10.2021 APPLICABLE 9821/2018 ROHIT SOOD VS UNION 01.11.2016 TO NOT 249 ROHIT SOOD -1403105 OF INDIA AND ANR. 31.10.2021 APPLICABLE 9854/2018 POORNIMA DUBEY & POORNIMA DUBEY- 01.11.2016 TO NOT 250 ANR VS UNION OF INDIA & ANR 6723197 31.10.2021 APPLICABLE 9854/2018 POORNIMA DUBEY & PRANAY DUBEY- 01.11.2016 TO NOT ANR VS UNION OF INDIA & ANR 6723542 31.10.2021 APPLICABLE 9886/2018 VISHNU KUMAR AND VISHNU KUMAR- 01.11.2016 TO NOT 251 ANR. VS UNION OF INDIA AND ANR. 3218512 31.10.2021 APPLICABLE 9886/2018 VISHNU KUMAR AND 01.11.2016 TO NOT SUMIT KHATRI-3262213 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 9928/2018 BEERINDER SINGH YOGI BEERINDER SINGH NOT 252 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO YOGI-3355460 APPLICABLE ORS. 31.10.2021 9928/2018 BEERINDER SINGH YOGI NOT AND ORS. VS UNION OF INDIA AND MONIKA YOGI-3355429 01.11.2016 TO APPLICABLE ORS. 31.10.2021 9928/2018 BEERINDER SINGH YOGI SURINDER KAUR- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 3355477 APPLICABLE ORS. 31.10.2021 9979/2018 ARUN MEHRA VS UNION 01.11.2016 TO NOT 253 ARUN MEHRA -241888 OF INDIA AND ANR. 31.10.2021 APPLICABLE 10060/2018 BIJENDER KUMAR JAIN BIJENDER KUMAR JAIN- NOT 254 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 740538 APPLICABLE ANR. 31.10.2021 10060/2018 BIJENDER KUMAR JAIN SUNIL KUMAR NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO SHARMA-1936871 APPLICABLE ANR. 31.10.2021 10060/2018 BIJENDER KUMAR JAIN NEERA] DEEWAN- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 1936889 APPLICABLE ANR. 31.10.2021 10078/2018 MOHAMMAD YUSUF MOHAMMAD YUSUF - NOT 255 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 1591397 APPLICABLE ANR 31.10.2021 10078/2018 MOHAMMAD YUSUF ABDUL GHAFFAR TYAGI- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 2801811 APPLICABLE ANR 31.10.2021 10108/2018 GAURAV KHULLAR GAURAV KHULLAR NOT 256 AND ORS. 01.11.2016 TO

-3233 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 97 of 327 Signing Date:11.07.2022 13:53:43 10108/2018 GAURAV KHULLAR HARISH KHULLAR- NOT AND ORS. 01.11.2016 TO 153480 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 10108/2018 GAURAV KHULLAR NOT AND ORS. RAJAT SONI-977717 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 10108/2018 GAURAV KHULLAR KARAN DIWAN - NOT AND ORS. 01.11.2016 TO 1802858 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 10108/2018 GAURAV KHULLAR ANURADHA KHULLAR- NOT AND ORS. 01.11.2016 TO 1862382 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 10168/2018 VIKAS VASHISTHA AND NOT 257 ANR. VIKAS VASHIST-2211531 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10168/2018 VIKAS VASHISTHA AND NOT ANR. SHYAM GAUR-6678682 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10171/2018 PARMOD KUMAR PRUTHI VS UNION OF INDIA PARMOD KUMAR NOT 258 THROUGH SECRETARY, THROUGH PRUTHI -34718 APPLICABLE MINISTRY OF CORPORATION AFFAIR 01.11.2016 TO (MCA) SHASTRIBHAVAN) & ANR 31.10.2021 10173/2018 ROHIT MALHOTRA & ROHIT MALHOTRA- 01.11.2016 TO NOT 259 ANR VS UNION OF INDIA & ANR 503445 31.10.2021 APPLICABLE 10173/2018 ROHIT MALHOTRA & 01.11.2016 TO NOT PANKAJ GARG-338516 ANR VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 10177/2018 MANAV AGARWAL MANAV AGARWAL- 01.11.2016 TO NOT 260 VS. UNION OF INDIA AND ANR. 3183306 31.10.2021 APPLICABLE 10226/2018 R. RAVINDER RAI AND R. RAVINDER RAI - NOT 261 ANR. 01.11.2016 TO 3045185 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10226/2018 R. RAVINDER RAI AND DEVENDER RAY- NOT ANR. 01.11.2016 TO 3045229 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10291/2018 HARLEEN KAUR VS HARLEEN KAUR- 01.11.2016 TO NOT 262 UNION OF INDIA AND ANR. 6502359 31.10.2021 APPLICABLE 10293/2018 ROHIT AGGARWAL ROHIT AGGARWAL- NOT 263 AND ORS. VS. UNION OF INDIA & 01.11.2016 TO 2661431 APPLICABLE ANR. 31.10.2021 NOT 10293/2018 ROHIT AGGARWAL RAJIV KUMAR APPLICABLE AND ORS. VS. UNION OF INDIA & AGGARWAL-2570915 01.11.2016 TO ANR.

31.10.2021 10293/2018 ROHIT AGGARWAL POOJA AGGARWAL- NOT AND ORS. VS. UNION OF INDIA & 01.11.2016 TO 2661460 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 98 of 327 Signing Date:11.07.2022 13:53:43 10293/2018 ROHIT AGGARWAL VINAY SUBHASH NOT AND ORS. VS. UNION OF INDIA & 01.11.2016 TO GUPTA -2698419 APPLICABLE ANR. 31.10.2021 10293/2018 ROHIT AGGARWAL PREETI VINAY GUPTA- NOT AND ORS. VS. UNION OF INDIA & 01.11.2016 TO 2698432 APPLICABLE ANR. 31.10.2021 10294/2018 AMARJEET SINGH VS AMARJEET SINGH- 01.11.2016 TO NOT 264 UNION OF INDIA & ANR 6476740 31.10.2021 APPLICABLE 10344/2018 ERKAN KARAKAYA AND ERKAN KARAKAYA - 01.11.2016 TO NOT 265 ANR. VS UNION OF INDIA AND ANR. 969812 31.10.2021 APPLICABLE 10375/2018 AMIT GUJRAL 01.11.2016 TO NOT 266 AMIT GUJRAL-864365 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10387/2018 BALDEVRAJ NAGPAL VS BALDEVRAJ NAGPAL - 01.11.2016 TO NOT 267 UNION OF INDIA AND ORS. 6384515 31.10.2021 APPLICABLE 10390/2018 MADAN LAL NAGPAL MADAN LAL NAGPAL- 01.11.2016 TO NOT 268 VS. UNION OF INDIA AND ORS. 6384520 31.10.2021 APPLICABLE 10487/2018 ANIL KUMAR AND 01.11.2016 TO NOT 269 ANIL KUMAR -1677662 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10487/2018 ANIL KUMAR AND NAVEEN SUNDRIYAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1451640 31.10.2021 APPLICABLE 10488/2018 RAJESH GROVER AND RAJESH GROVER- 01.11.2016 TO NOT 270 ANR. VS UNION OF INDIA AND ANR. 1833822 31.10.2021 APPLICABLE 10488/2018 RAJESH GROVER AND VIMAL MANCHANDA- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1531906 31.10.2021 APPLICABLE 10488/2018 KAMAL SAHDEV AND 01.11.2016 TO NOT RIMA SAHDEV-691169 ANR VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10526/2018 RAHUL AGARWAL AND GIRIRAJ GOYAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1647884 31.10.2021 APPLICABLE 10529/2018 DEBROTO MUKHERJI DEBROTO MUKHERJI- 01.11.2016 TO NOT 271 VS UNION OF INDIA AND ANR. 2233130 31.10.2021 APPLICABLE 10557/2018 SAURABH AHUJA VS SAURABH AHUJA- 01.11.2016 TO NOT 272 UNION OF INDIA AND ANR. 2727316 31.10.2021 APPLICABLE 10558/2018 ANANT KUMAR VS ANANT KUMAR - 01.11.2016 TO NOT 273 UNION OF INDIA AND ORS. 1410235 31.10.2021 APPLICABLE 10559/2018 PRIYA RANJAN AND ORS. PRIYA RANJAN - NOT 274 VS. 5138331 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 10559/2018 PRIYA RANJAN AND ORS. ABHISHEK PATHAK- NOT VS. 3633264 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 10559/2018 PRIYA RANJAN AND ORS. NOT SHIV KUMAR -3628105 VS. 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 10559/2018 ABHAY KUMAR AND 01.11.2016 TO NOT AJAY KUMAR-5101408 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 99 of 327 Signing Date:11.07.2022 13:53:43 10559/2018 ABHAY KUMAR AND 01.11.2016 TO NOT ASHOKE KUMAR -57438 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10559/2018 ABHAY KUMAR AND KAMALJEET SINGH- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 2909430 31.10.2021 APPLICABLE 10559/2018 ABHAY KUMAR AND 01.11.2016 TO NOT REENA MITAL-1831144 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10560/2018 SHYAM SEHGAL VS 01.11.2016 TO NOT 275 SHYAM SEHGAL -20751 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10562/2018 RAJESH GARG AND 01.11.2016 TO NOT 276 RAJESH GARG-5191311 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10562/2018 RAJESH GARG AND 01.11.2016 TO NOT MANJU-5191155 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10610/2018 HEMANT AND ANR. VS 01.11.2016 TO NOT 277 HEMANT -6628052 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10610/2018 HEMANT AND ANR. VS 01.11.2016 TO NOT NEHA-6628061 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10675/2018 ABHAY KUMAR AND ABHAY KUMAR- 01.11.2016 TO NOT 278 ORS. VS UNION OF INDIA AND ANR. 2920298 31.10.2021 APPLICABLE 10675/2018 ABHAY KUMAR AND 01.11.2016 TO NOT AJAY KUMAR-5101408 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10675/2018 ABHAY KUMAR AND 01.11.2016 TO NOT ASHOKE KUMAR-57438 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10675/2018 ABHAY KUMAR AND KAMALJEET SINGH- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 2909430 31.10.2021 APPLICABLE 10675/2018 ABHAY KUMAR AND REENA MITTAL- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 1831144 31.10.2021 APPLICABLE 10678/2018 PALLVI PRIYA & ANR VS 01.11.2016 TO NOT 279 PALLVI PRIYA-3596596 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 10678/2018 PALLVI PRIYA & ANR VS BHARAT BHUSHAN- 01.11.2016 TO NOT UNION OF INDIA & ANR 3596601 31.10.2021 APPLICABLE 10753/2018 AMALENDU DINDA VS AMALENDU DINDA - 01.11.2016 TO NOT 280 UNION OF INDIA & ANR 6686163 31.10.2021 APPLICABLE 10754/2018 PARAS CHOPRA AND PARAS CHOPRA - NOT 281 ANR. 01.11.2016 TO 3342830 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10754/2018 PARAS CHOPRA AND GEETA CHOPRA- NOT ANR. 01.11.2016 TO 3342827 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10755/2018 ABHISHEK GUPTA AND ABHISHEK GUPTA - 01.11.2016 TO NOT 282 ANR. VS UNION OF INDIA AND ANR. 3302265 31.10.2021 APPLICABLE 10755/2018 ABHISHEK GUPTA AND SHASHI GUPTA- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 2746869 31.10.2021 APPLICABLE 10796/2018 DARSHAN KUMAR DARSHAN KUMAR NOT 283 AHUJA VS UNION OF INDIA AND 01.11.2016 TO AHUJA-450906 APPLICABLE ORS. 31.10.2021 10862/2018 SARBJIT SINGH 01.11.2016 TO NOT 284 SARBJIT SINGH -102697 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 100 of 327 Signing Date:11.07.2022 13:53:43 10956/2018 DINESH KUMAR GARG DINESH KUMAR GARG - NOT 285 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 1024400 APPLICABLE ANR. 31.10.2021 10956/2018 DINESH KUMAR GARG NOT AND ORS. VS UNION OF INDIA AND EKTA GARG-1491419 01.11.2016 TO APPLICABLE ANR. 31.10.2021 10956/2018 DINESH KUMAR GARG KAPIL KUMAR GARG- NOT AND ORS. VS UNION OF INDIA AND 01.11.2016 TO 1896947 APPLICABLE ANR. 31.10.2021 11135/2018 RAKESH SINGH & ANR.

                                                                    RAKESH SINGH -                        NOT
                         286     VS REGISTRAR OF COMPANIES &                           01.11.2016 TO
                                                                       1937000                         APPLICABLE
                                              ORS.                                      31.10.2021

11135/2018 RAKESH SINGH & ANR.

                                                                 AMIT KUMAR SINGH-                        NOT
                                 VS REGISTRAR OF COMPANIES &                           01.11.2016 TO
                                                                      1953584                          APPLICABLE
                                              ORS.                                      31.10.2021
                                11140/2018 PRADUMAN SAHU VS       PRADUMAN SAHU -      01.11.2016 TO      NOT
                         287
                                    UNION OF INDIA AND ANR.             705285          31.10.2021     APPLICABLE
                                11145/2018 AJAY CHAUDHARY VS       AJAY CHAUDHARY-     01.11.2016 TO      NOT
                         288
                                     UNION OF INDIA & ANR               1947447         31.10.2021     APPLICABLE
                               11146/2018 BALJEET SINGH & ORS       BHISHAM SAINI -    01.11.2016 TO      NOT
                         289
                                    VS UNION OF INDIA & ANR             5126715         31.10.2021     APPLICABLE
                               11146/2018 BALJEET SINGH & ORS       BALJEET SINGH-     01.11.2016 TO      NOT
                                    VS UNION OF INDIA & ANR             5126724         31.10.2021     APPLICABLE
                               11146/2018 BALJEET SINGH & ORS     PANKAJ CHHATWAL-     01.11.2016 TO      NOT
                                    VS UNION OF INDIA & ANR             930114          31.10.2021     APPLICABLE
                                    11147/2018 MOHAMMAD              MOHAMMAD
                                                                                                          NOT
                         290   SHAHABUDDIN VS UNION OF INDIA        SHAHABUDDIN-       01.11.2016 TO
                                                                                                       APPLICABLE
                                            & ANR                       5285399         31.10.2021
                               11148/2018 UTTAM SINGHAL AND        UTTAM SINGHAL -     01.11.2016 TO      NOT
                         291
                               ORS. VS UNION OF INDIA AND ANR.          612812          31.10.2021     APPLICABLE
                               11148/2018 UTTAM SINGHAL AND      PURSHOTTAM SINGAL-    01.11.2016 TO      NOT
                               ORS. VS UNION OF INDIA AND ANR.          611229          31.10.2021     APPLICABLE
                               11148/2018 UTTAM SINGHAL AND      RADHA DEVI SINGHAL-   01.11.2016 TO      NOT
                               ORS. VS UNION OF INDIA AND ANR.          1209160         31.10.2021     APPLICABLE

11149/2018 DEEPAK KUMAR RAI & DEEPAK KUMAR RAI- NOT 292 ANR VS UNION OF INDIA (UOI) & 01.11.2016 TO 6947059 APPLICABLE ANR 31.10.2021 11149/2018 DEEPAK KUMAR RAI & RITU PRADA RAI- NOT ANR VS UNION OF INDIA (UOI) & 01.11.2016 TO 3466978 APPLICABLE ANR 31.10.2021 11150/2018 PREM KUMAR JAIN VS 01.11.2016 TO NOT 293 PREM JAIN -265489 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 11151/2018 MADHU MAAN AND MADHU MANN- 01.11.2016 TO NOT 294 ANR. VS UNION OF INDIA AND ANR. 5171448 31.10.2021 APPLICABLE 11151/2018 MADHU MAAN AND SUDHIR KUMAR- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 5171449 31.10.2021 APPLICABLE 11202/2018 SURESH KUMAR SURESH KUMAR - 01.11.2016 TO NOT 295 3309851 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 101 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR 11205/2018 JYOTI VASHISHATA VS. JYOTI VASHISHATA- 01.11.2016 TO NOT 296 UNION OF INDIA & ANR 5158824 31.10.2021 APPLICABLE 11207/2018 NEELMANI SHARMA NEELMANI SHARMA- 01.11.2016 TO NOT 297 VS. UNION OF INDIA & ORS 1459311 31.10.2021 APPLICABLE 11208/2018 NEELMANI SHARMA NEELMANI SHARMA NOT 298 VS. 01.11.2016 TO

-1459311 APPLICABLE UNION OF INDIA & ANR 31.10.2021 11209/2018 NEELMANI SHARMA NEELMANI SHARMA NOT 299 VS. 01.11.2016 TO

-1459311 APPLICABLE UNION OF INDIA & ANR 31.10.2021 11237/2018 RAJIV JAI VS. UNION OF 01.11.2016 TO NOT 300 RAJIV JAI-3575582 INDIA ORS. 31.10.2021 APPLICABLE 11238/2018 ANIL ARORA 01.11.2016 TO NOT 301 ANIL ARORA -965043 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 11240/2018 DIPAK KUMAR DIPAK KUMAR NOT 302 AGARWAL VS. UNION OF INDIA 01.11.2016 TO AGARWAL -740004 APPLICABLE ANR. 31.10.2021 11242/2018 VIJAY KUMAR KAUL &

1.VIJAY KUMAR KAUL- NOT 303 ANR 01.11.2016 TO 3279885 APPLICABLE VS. UNIO OF INDIA & ANR 31.10.2021 11242/2018 VIJAY KUMAR KAUL & CHHAIL BEHARI LAL NOT ANR 01.11.2016 TO SAHEL-3281319 APPLICABLE VS. UNIO OF INDIA & ANR 31.10.2021 11243/2018 JASVINDER KAUR AND JASVINDER KAUR- NOT 304 ANR. 01.11.2016 TO 520918 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 11243/2018 JASVINDER KAUR AND GURMEET SINGH- NOT ANR. 01.11.2016 TO 531081 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 11244/2018 AKASH GARG VS. 01.11.2016 TO NOT 305 AKASH GARG-935571 UINION OF INDIA ANR. 31.10.2021 APPLICABLE 11393/2018 JAI PRAKASH GOEL JAI PRAKASH GOEL- NOT 306 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 1264924 APPLICABLE ANR. 31.10.2021 11393/2018 JAI PRAKASH GOEL AJAY KUMAR SARAOGI- NOT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO 2909343 APPLICABLE ANR. 31.10.2021 11394/2018 BIRENDER BHAGAT & BIRENDER BHAGAT - 01.11.2016 TO NOT 307 ANR VS UNION OF INDIA AND ORS. 3463745 31.10.2021 APPLICABLE 11396/2018 JITENDER KUMAR JITENDER KUMAR NOT 308 GUPTA 01.11.2016 TO GUPTA -2619784 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11430/2018 SUNIL KUMAR & ANR 01.11.2016 TO NOT 309 SUNIL KUMAR-5284221 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 11430/2018 SUNIL KUMAR & ANR RANJANA GODARA- 01.11.2016 TO NOT VS UNION OF INDIA & ANR 6978534 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 102 of 327 Signing Date:11.07.2022 13:53:43 11460/2018 VIVEK TANDON VS VIVEK TANDON - 01.11.2016 TO NOT 310 UNION OF INDIA AND ORS. 1277749 31.10.2021 APPLICABLE 11461/2018 MR. SUDHAKARAN SUDHAKARAN NOT 311 VADKEPATE VS UNION OF INDIA 01.11.2016 TO VADKEPATE-3145557 APPLICABLE AND ANR. 31.10.2021 11464/2018 MUKUT PATHAK AND MUKUT PATHAK- 01.11.2016 TO NOT 312 ORS. VS UNION OF INDIA AND ANR. 1203454 31.10.2021 APPLICABLE 11464/2018 MUKUT PATHAK AND ANITA PATHAK - 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 1451127 31.10.2021 APPLICABLE 11464/2018 MUKUT PATHAK AND VISHNU SINGH RAWAL- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 21694 31.10.2021 APPLICABLE 11465/2018 SH. RAKESH SINGLA VS RAKESH SINGLA- 01.11.2016 TO NOT 313 UNION OF INDIA AND ANR. 3496138 31.10.2021 APPLICABLE 11530/2018 JAYASRI KANDEEPAN JAYASRI KANDEEPAN- 01.11.2016 TO NOT 314 VS. UNION OF INDIA & ANR 2785612 31.10.2021 APPLICABLE 11531/2018 KABEER KAUSHIK KABEER KAUSHIK- 01.11.2016 TO NOT 315 VS. UNION OF INDIA AND ANR. 1636096 31.10.2021 APPLICABLE 11532/2018 DISHANK KUKREJA VS DISHANK KUKREJA- 01.11.2016 TO NOT 316 UNION OF INDIA AND ORS. 5236446 31.10.2021 APPLICABLE 11533/2018 VISHWADEEP KUILA VISHWADEEP KUILA- NOT 317 AND ANR. 01.11.2016 TO 328192 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11533/2018 VISHWADEEP KUILA SHANKAR NOT AND ANR. 01.11.2016 TO SHIVARAMAN-3612302 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11533/2018 SHISHU RAJ VARMA NOT AND ANR. VS. UNION OFI INDIA NEERA VERMA-1415424 01.11.2016 TO APPLICABLE AND ANR. 31.10.2021 11618/2018 SHISHU RAJ VARMA SHASHL RAJ VARMA- NOT 318 AND ANR. VS. UNION OFI INDIA 01.11.2016 TO 1394187 APPLICABLE AND ANR. 31.10.2021 11618/2018 SHISHU RAJ VARMA NEERA VARMA- NOT AND ANR. VS. UNION OFI INDIA 01.11.2016 TO 1415424 APPLICABLE AND ANR. 31.10.2021 11619/2018 KIMICO MEHTA KIMICO MEHTA NOT 319 01.11.2016 TO

-1636096 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11621/2018 SENTHIL KANDEEPAN SENTHIL KANDEEPAN SUBRAMANIAM NOT 320 SUBRAMANIAM 01.11.2016 TO APPLICABLE

-2735956 VS. UNION OF INDIA & ANR 31.10.2021 11622/2018 SURESH KUMAR SURESH KUMAR NOT 321 KUKREJA VS UNION OF INDIA AND 01.11.2016 TO KUKREJA-1278359 APPLICABLE ORS. 31.10.2021 11661/2018 ARCHANA SHARMA ARCHANA SHARMA- NOT 322 AND ORS. 01.11.2016 TO 2233390 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 103 of 327 Signing Date:11.07.2022 13:53:43 11662/2018 BHAWNA KUMAR VS BHAWNA KUMAR - 01.11.2016 TO NOT 323 UNION OF INDIA AND ORS. 48312 31.10.2021 APPLICABLE 11715/2018 SUDHIR KUMAR SUDHIR KUMAR NOT 324 MARWAHA VS UNION OF INDIA 01.11.2016 TO MARWAHA-1306052 APPLICABLE AND ANR. 31.10.2021 11716/2018 SALONI KOTWAL AND SALONI KOTWAL - NOT 325 ANR. VS. THE MINISTRY OF 01.11.2016 TO 268940 APPLICABLE CORPORATE AFAIRS AND ANR. 31.10.2021 11774/2018 VIKAS NARANG VS. 01.11.2016 TO NOT 326 VIKAS NARANG-502409 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 11788/2018 PRABHAT RANJAN PRABHAT RANJAN NOT 327 DUBEY 01.11.2016 TO DUBEY-2929575 APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11837/2018 RAJIV KHANNA VS 01.11.2016 TO NOT 328 RAJIV KHANNA-589298 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 11863/2018 SHARAD AGGARWAL SHARAD AGGARWAL - NOT 329 AND ANR. 01.11.2016 TO 277985 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 11863/2018 SHARAD AGGARWAL VEENA AGGARWAL- NOT AND ANR. 01.11.2016 TO 2050130 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 11915/2018 VINOD KUMAR GOYAL VINOD KUMAR GOYAL- 01.11.2016 TO NOT 330 VS. UNION OF INDIA & ANR 427550 31.10.2021 APPLICABLE 11916/2018 VIKRAM YADAVA AND VIKRAM YADAVA - NOT 331 ANR. 01.11.2016 TO 3638502 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 11916/2018 VIKRAM YADAVA AND RUCHIKA YADAV- NOT 01.11.2016 TO ANR.VS. UNION OF INDIA & ANR 5280561 APPLICABLE 31.10.2021 11917/2018 ABHISHEK KHANNA NITAN KHANNA - 01.11.2016 TO NOT 332 AND ORS. VS. UNION OF INDIA 1244888 31.10.2021 APPLICABLE 11917/2018 ABHISHEK KHANNA ABHISEK KHANNA- 01.11.2016 TO NOT AND ORS. VS. UNION OF INDIA 2187240 31.10.2021 APPLICABLE 11917/2018 ABHISHEK KHANNA HARINDER BIR LAMBA- 01.11.2016 TO NOT AND ORS. VS. UNION OF INDIA 1525914 31.10.2021 APPLICABLE 11917/2018 RAGHURAJ SINGH & NOT ANR PANKAJ -6514719 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11918/2018 RAGHURAJ SINGH & RAGHURAJ SINGH- NOT 333 ANR 01.11.2016 TO 2039764 APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11918/2018 RAGHURAJ SINGH & NOT ANR PANKAJ-6514719 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11919/2018 NEELESH ARORA NEELESH ARORA- 01.11.2016 TO NOT 334 VS. UNION OF INDIA & ANR 432852 31.10.2021 APPLICABLE 11920/2018 YASH KAUSHIK & ORS 01.11.2016 TO NOT 335 YASH KAUSHIK-2421630 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 104 of 327 Signing Date:11.07.2022 13:53:43 11920/2018 YASH KAUSHIK & ORS HITESH KUMAR- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2032235 31.10.2021 APPLICABLE 11920/2018 YASH KAUSHIK & ORS 01.11.2016 TO NOT KAJAL GARG-2421899 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 11922/2018 CHANDER SHEKHAR CHANDER SHEKHAR - 01.11.2016 TO NOT 336 VS. UNION OF INDIA & ANR 2926138 31.10.2021 APPLICABLE 11923/2018 BANSARSI DASS AND BANARSHI DASS- 01.11.2016 TO NOT 337 ORS. VS. UNION OF INDIA & ORS. 2044437 31.10.2021 APPLICABLE 11923/2018 BANSARSI DASS AND VIVEK KAUSHIK- 01.11.2016 TO NOT ORS. VS. UNION OF INDIA & ORS. 2045445 31.10.2021 APPLICABLE 11923/2018 BANSARSI DASS AND 01.11.2016 TO NOT VIKAS VASHIST-2046162 ORS. VS. UNION OF INDIA & ORS. 31.10.2021 APPLICABLE 11923/2018 BANSARSI DASS AND 01.11.2016 TO NOT VED SHARMA-2063022 ORS. VS. UNION OF INDIA & ORS. 31.10.2021 APPLICABLE 11923/2018 BANSARSI DASS AND SARABJEET NOT 01.11.2016 TO ORS. VS. UNION OF INDIA & ORS. WADHAWAN -2071505 APPLICABLE 31.10.2021 11923/2018 BANSARSI DASS AND SHYAM SHARMA- 01.11.2016 TO NOT ORS. VS. UNION OF INDIA & ORS. 2090362 31.10.2021 APPLICABLE 11936/2018 WASEEM KHAN & ORS NOT 338 WASEEM KHAN-659504 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ARN 31.10.2021 11936/2018 WASEEM KHAN & ORS SHAGUFTAKHAN- NOT 01.11.2016 TO 2552723 APPLICABLE VS. UNION OF INDIA & ARN 31.10.2021 11936/2018 WASEEM KHAN & ORS SAMEER AHMAD KHAN- NOT 01.11.2016 TO 2711739 APPLICABLE VS. UNION OF INDIA & ARN 31.10.2021 12032/2018 VIKAS PURI & ANR INDRESH KUMAR- NOT 339 01.11.2016 TO 3091088 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12032/2018 VIKAS PURI & ANR VANDANANEGI- NOT 01.11.2016 TO 3091000 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12033/2018 VARUN JAIN AND ANR.

NOT 340 VARUN JAIN -3608353 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12033/2018 VARUN JAIN AND ANR.

NOT AARTI JAIN-3368838 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12099/2018 RAJ KUMAR ARORA RAJ KUMAR ARORA NOT 341 AND ORS. 01.11.2016 TO

-286579 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12099/2018 RAJ KUMAR ARORA KANCHAN ARORA- NOT AND ORS. 01.11.2016 TO 286594 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12099/2018 RAJ KUMAR ARORA NOT AND ORS. ARUN JOSHI-1874919 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 105 of 327 Signing Date:11.07.2022 13:53:43 12099/2018 RAJ KUMAR ARORA NOT AND ORS. ANJU JOSHI-2042945 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12144/2018 AMARJEET SINGH AMARJEET SINGH NOT 342 BAHTIA VS. UNION OF INDIA AND 01.11.2016 TO BAHTIA-1139787 APPLICABLE ANR. 31.10.2021 12145/2018 SYED SHARIM ALI AND SYED SHARIM ALI- NOT 343 ANR. 01.11.2016 TO 5173862 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12145/2018 SYED SHARIM ALI AND RIMSHA JABEEN- NOT ANR. 01.11.2016 TO 5173858 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12201/2018 SUMAN GUPTA SUMAN GUPTA NOT 344 01.11.2016 TO

-79737 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12202/2018 ALTAF AHMAD ALTAF AHMAD NOT 345 MASOODI AND ANR. 01.11.2016 TO MASOODI -3042794 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 12202/2018 ALTAF AHMAD VASUNDHARA ALTAF NOT MASOODI AND ANR. 01.11.2016 TO MASOODI-3607638 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 12203/2018 LAXMAN KUMAR LAXMAN KUMAR NOT 346 SAVRIYA 01.11.2016 TO SAVRIYA-645735 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12204/2018 ANJANA GUPTAS. 01.11.2016 TO NOT 347 ANJANA GUPTA-59090 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 12235/2018 ALIND KUMAR GARG ALIND KUMAR GARG- 01.11.2016 TO NOT 348 VS. UNION OF IMDIA AND ORS. 686178 31.10.2021 APPLICABLE 12242/2018 ATUL GARG AND ORS. 01.11.2016 TO NOT 349 ATUL GARG-519242 VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 12242/2018 ATUL GARG AND ORS. 01.11.2016 TO NOT NEENA GARG-1189071 VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 12293/2018 SHWETA ASTHANA SHWETA ASTHANA- NOT 350 AND ANR. 01.11.2016 TO 5154822 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12293/2018 SHWETA ASTHANA NOT AND ANR. VINEET SINHA-5154821 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12296/2018 DEVENDRA SINGH VS DEVENDRA SINGH - 01.11.2016 TO NOT 351 UNION OF INDIA & ANR 764878 31.10.2021 APPLICABLE 12298/2018 DEEPAK SINGH VS 01.11.2016 TO NOT 352 .DEEPAK SINGH-764755 UNION 0F INDIA & ANR 31.10.2021 APPLICABLE 12382/2018 ANJALI MARWAHA ANJALI MARWAHA- 01.11.2016 TO NOT 353 VS. UNION OF INIDA & ANR 2607132 31.10.2021 APPLICABLE 12382/2018 VIKRAM NAGRA AND NOT ORS. RANJIT NAGRA-719763 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 106 of 327 Signing Date:11.07.2022 13:53:43 12383/2018 VIKRAM NAGRA AND NOT 354 ORS. VIKRAM NAGRA-103254 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12383/2018 VIKRAM NAGRA AND RANJIT SINGH NAGRA- NOT ORS. 01.11.2016 TO 719763 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12383/2018 VIKRAM NAGRA AND NOT ORS. KARAN NAGRA-103265 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12384/2018 PRITPAL SINGH AND PRITPAL SINGH- NOT 355 ANR. 01.11.2016 TO 5138948 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12384/2018 PRITPAL SINGH AND SURINDER KAUR- NOT ANR. 01.11.2016 TO 5152481 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12515/2018 PRADEEP KUMAR PRADEEP KUMAR NOT 356 RAJPUT 01.11.2016 TO RAJPUT-2364476 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12516/2018 AMIT VITHAL AND ANR NOT 357 VS. MINISTRY OF CORPORATE AMIT VITHAL-482296 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 12516/2018 AMIT VITHAL AND ANR NOT VS. MINISTRY OF CORPORATE UDHEY SINGH-1998178 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 12533/2018 KSHITIJ GUPTA 01.11.2016 TO NOT 358 KSHITIJ GUPTA-2367403 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12590/2018 RASHMI SALUJA RASHMI SALUJA 01.11.2016 TO NOT 359 VS. UNION OF INDIA & ANR -1715298 31.10.2021 APPLICABLE 12590/2018 SANJAY THUKRAL AND NOT ANR. BELA MADAN-656730 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12616/2018 SANJAY THUKRAL AND SANJAY THUKRAL- NOT 360 ANR. 01.11.2016 TO 5235493 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12616/2018 SANJAY THUKRAL AND NOT ANR. BELA MADAN-656730 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12655/2018 ASHISH KOCHHAR AND ASHISH KOCHHAR- NOT 361 ORS. 01.11.2016 TO 2085535 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12690/2018 MOHAMMAD MOHAMMAD JAMSHED NOT 362 JAMSHED ALAM 01.11.2016 TO ALAM-2698694 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12702/2018 NARENDRA PUPPALA NARENDRA PUPPALA- 01.11.2016 TO NOT 363 VS. UNION OF INDIA AND ANR. 3512185 31.10.2021 APPLICABLE NOT 12726/2018 ANURAG KUSHWAHA ANURAG KUSHWAHA- 364 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 940413 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 107 of 327 Signing Date:11.07.2022 13:53:43 12727/2018 SAURABH KUMAR VIJ SAURABH KUMAR VIJ- NOT 365 01.11.2016 TO 5354495 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12728/2018 SAURABH SINGH AND ANR. SAURABH SINGH- NOT 366 1071639 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12728/2018 SAURABH SINGH AND PRIYANKA SINGH- NOT ANR. 01.11.2016 TO 2241491 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12775/2018 MR. RAM PRAKASH SALUJA AND ANR. RAM PRAKASH SALUJA- NOT 367 1956832 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12775/2018 MR. RAM PRAKASH VARUN SALUJA- NOT SALUJA AND ANR. 01.11.2016 TO 2243097 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12776/2018 AMIT K JAIN AMIT K JAIN 01.11.2016 TO NOT 368 VS. UNION OF INDIA & ANR -2468418 31.10.2021 APPLICABLE 12777/2018 SUMITA SIRKER SUMITA SIRKER NOT 369 01.11.2016 TO

-2918233 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12777/2018 SHIV PUJAN SINGH NOT AND ANR. KUSUM SINGH-293352 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 12777/2018 SAURABH JAIN & ORS 01.11.2016 TO NOT VAIBHAV JAIN -1190700 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12777/2018 SAURABH JAIN & ORS KAVITA KHANNA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 387196 31.10.2021 APPLICABLE 12777/2018 OM PRAKASH DHOLIYA GAUTAM DHOLIA- NOT AND ANR. 01.11.2016 TO 5304373 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12816/2018 AVINASH KUMAR AVINASH KUMAR- NOT 370 01.11.2016 TO 2427353 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12817/2018 SHIV PUJAN SINGH SHIV PUJAN SINGH- NOT 371 AND ANR. 01.11.2016 TO 293322 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 12817/2018 SHIV PUJAN SINGH NOT AND ANR. KUSUM SINGH-293352 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 12879/2018 OM PRAKASH DHOLIYA AND ANR. OM PRAKASH DHOLIYA- NOT 372 5304318 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12879/2018 OM PRAKASH DHOLIYA GAUTAM DHOLIYA- NOT AND ANR. 01.11.2016 TO 5304373 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 108 of 327 Signing Date:11.07.2022 13:53:43 12880/2018 SAHIL GARG AND ANR. 01.11.2016 TO NOT 373 SAHIL GARG-2231522 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12880/2018 SAHIL GARG AND ANR. 01.11.2016 TO NOT SAGAR GARG-5182536 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12881/2018 DHARAMVIR YADAV DHARAMVIR YADAV- 01.11.2016 TO NOT 374 VS. UNION OF INDIA & ANR 809988 31.10.2021 APPLICABLE 12884/2018 AMIT RAI & ANR 01.11.2016 TO NOT 375 AMIT RAI -2954402 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12884/2018 AMIT RAI & ANR 01.11.2016 TO NOT CHIRAG MALIK-5353913 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 12936/2018 ANAND MOHAN AND ANAND MOHAN- NOT 376 ANR. 01.11.2016 TO 2340147 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12936/2018 ANAND MOHAN AND NOT ANR. LALIT KUMAR-2340888 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12971/2018 VED PARKASH MEHTA VED PARKASH MEHTA- 01.11.2016 TO NOT 377 VS. UNION OF INDIA & ANR 2717791 31.10.2021 APPLICABLE 13039/2018 ANITA SAXENA & ANR ANITA SAXENA - 01.11.2016 TO NOT 378 VS. UNION OF INDIA & ANR 2834629 31.10.2021 APPLICABLE 13039/2018 ANITA SAXENA & ANR NAVIN KUMAR SAXENA- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2865589 31.10.2021 APPLICABLE 13051/2018 SANJAY KUMAR & ANR SANJAY KUMAR- 01.11.2016 TO NOT 379 VS. UNION OF INDIA & ANR 2157125 31.10.2021 APPLICABLE 13051/2018 SANJAY KUMAR & ANR SEEMA AGGARWAL- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2179785 31.10.2021 APPLICABLE 13051/2018 SANJAY KUMAR & ANR SHASHI SHARMA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1717929 31.10.2021 APPLICABLE 13051/2018 SANJAY KUMAR & ANR ANKUR SHARMA- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1717966 31.10.2021 APPLICABLE 13051/2018 SANJAY KUMAR & ANR ANKIT SHARMA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1718009 31.10.2021 APPLICABLE 13051/2018 MAHBOOBUR RAB NOT AND ORS. AJJAD AHMED -3089217 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13051/2018 MAHBOOBUR RAB VASIFA IRSHAD- NOT AND ORS. 01.11.2016 TO 3124996 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13051/2018 JOBANVEER SAWHNEY NOT AND ANR. JATIN KAPOOR-2824339 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13051/2018 JOBANVEER SAWHNEY BADRI NATH MISHRA- NOT AND ANR. 01.11.2016 TO 3081758 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13162/2018 MAHBOOBUR RAB MAHBOOBUR RAB- NOT 380 AND ORS. 01.11.2016 TO 3139789 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 109 of 327 Signing Date:11.07.2022 13:53:43 13162/2018 MAHBOOBUR RAB SAJJAD AHMED- NOT AND ORS. 01.11.2016 TO 3089217 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13162/2018 MAHBOOBUR RAB VASIFA IRSHAD- NOT AND ORS. 01.11.2016 TO 3124996 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13164/2018 SANJEEV SUMAN AND SANJEEV SUMAN- NOT 381 ANR. 01.11.2016 TO 1725198 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13164/2018 SANJEEV SUMAN AND BADRINATH MISHRA- NOT ANR. 01.11.2016 TO 3081758 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13165/2018 SUSHAMA CHAUHAN & SUSHMA CHAUHAN - NOT 382 ANR 01.11.2016 TO 1338758 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13165/2018 SUSHAMA CHAUHAN & AMITOSH KUMAR NOT ANR 01.11.2016 TO CHAUHAN-1338761 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13185/2018 AMIT GUPTA 01.11.2016 TO NOT 383 AMIT GUPTA -1256859 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 13186/2018 DEVIRAM NOT 384 VS. MINISTRY OF CORPORATE DEVIRAM-1429205 01.11.2016 TO APPLICABLE AFFAIR & ANR 31.10.2021 13187/2018 BABLI MITTAL & ANR 01.11.2016 TO NOT 385 BABLI MITTAL-7705931 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13187/2018 BABLI MITTAL & ANR 01.11.2016 TO NOT JATIN GARG-7775490 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13189/2018 HANSKUMAR SHAMJI HANSKUMAR SHAMJI NOT 386 SHAH & ANR. 01.11.2016 TO SHAH-215972 APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 13189/2018 HANSKUMAR SHAMJI KAIISHIK HANS KUMAR NOT SHAH & ANR. 01.11.2016 TO SHAH -1483743 APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 13212/2018 MAHESH GARG MAHESH GARG- 01.11.2016 TO NOT 387 VS. UNION OF INDIA & ANR 1313662 31.10.2021 APPLICABLE 13229/2018 NISHANT MALIK & ANR NISHANT MALIK- 01.11.2016 TO NOT 388 VS. UNION OF INDIA & ANR 1332688 31.10.2021 APPLICABLE 13229/2018 NISHANT MALIK & ANR KAMAL KANT MALIK- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1755012 31.10.2021 APPLICABLE 13230/2018 MAYA CHANDRA AND MAYA CHANDRA- NOT 389 ANR. 01.11.2016 TO 6720445 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13230/2018 MAYA CHANDRA AND PRATAP SINGH NOT ANR. 01.11.2016 TO THAKUR-7406670 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13237/2018 JASBIR SINGH SANDHU JASBIR SINGH SANDHU- 01.11.2016 TO NOT 390 VS. UNION OF INDIA AND ANR. 2338254 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 110 of 327 Signing Date:11.07.2022 13:53:43 13248/2018 PAWAN KUMAR PAWAN KUMAR NOT 391 AGRAWAL & ANR 01.11.2016 TO AGRAWA-1780856 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13248/2018 PAWAN KUMAR MEERA AGRAWAL- NOT AGRAWAL & ANR 01.11.2016 TO 1780879 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13250/2018 ROHTASH CHAWLA ROHTASH CHAWLA- NOT 392 AND ANR. 01.11.2016 TO 167977 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13250/2018 ROHTASH CHAWLA KAILASH CHAWLA- NOT AND ANR. 01.11.2016 TO 1748240 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13251/2018 ROHIT KUMAR ROHIT KUMAR NOT 393 AGRAWAL & ORS 01.11.2016 TO AGRAWAL-1800793 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13251/2018 ROHIT KUMAR GAGAN DEEP SETHI- NOT AGRAWAL & ORS 01.11.2016 TO 3090182 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13251/2018 ROHIT KUMAR ASHWANI VOHRA- NOT AGRAWAL & ORS 01.11.2016 TO 3090520 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13252/2018 CORNOLIA DALAL (MS.) CORNOLIA DALAL- NOT 394 AND ORS. 01.11.2016 TO 2697671 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13252/2018 CORNOLIA DALAL (MS.) KULDIP SINGH DALAL- NOT AND ORS. 01.11.2016 TO 673422 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13253/2018 UMA SHANKAR UMA SHANKAR- 01.11.2016 TO NOT 395 VS. UNION OF INDIA & ANR 1313568 31.10.2021 APPLICABLE 13288/2018 PRADEEP SINGH AND PRADEEP SINGH- NOT 396 ORS. 01.11.2016 TO 3505453 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13288/2018 PRADEEP SINGH AND NOT ORS. RAJ SINGH-3505456 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13288/2018 PRADEEP SINGH AND SUKHDEV SINGH- NOT ORS. 01.11.2016 TO 3505459 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13289/2018 RAJIV SHARMA RAJIV SHARMA- 01.11.2016 TO NOT 397 VS. UNION OF INDIA & ORS 1919872 31.10.2021 APPLICABLE 13356/2018 ALPNA GUPTA ALPNA GUPTA- - 01.11.2016 TO NOT 398 VS. UNION OF INDIA AND ORS. 1007395 31.10.2021 APPLICABLE 13357/2018 PRITPAL SINGH SOBIT PRITPAL SINGH SOBTI- NOT 399 AND ORS. 01.11.2016 TO 344840 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13357/2018 PRITPAL SINGH SOBIT NOT AND ORS. BALJEET KAUR-1802784 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 111 of 327 Signing Date:11.07.2022 13:53:43 13357/2018 PRITPAL SINGH SOBIT GURPREET SINGH NOT AND ORS. 01.11.2016 TO SOBTI-5274804 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13389/2018 PANKAJ MAKHIJA PANKAJ MAKHIJA- NOT 400 01.11.2016 TO 1811978 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13390/2018 SACHIN SINGHAL VS SACHIN SINGHAL- 01.11.2016 TO NOT 401 UNION OF INDIA & ANR 343358 31.10.2021 APPLICABLE 13427/2018 MOHD FAROOQ & ANR MOHD FAROOQ- 01.11.2016 TO NOT 402 VS UNION OF IMDIA & ANR 3049059 31.10.2021 APPLICABLE 13427/2018 MOHD FAROOQ & ANR MOHD. FAISAL MALIK- 01.11.2016 TO NOT VS UNION OF IMDIA & ANR 3049071 31.10.2021 APPLICABLE 13489/2018 MUKESH KUMAR MUKESH SHARMA - NOT 403 SHARMA 01.11.2016 TO 1575142 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13492/2018 ANITA SAXENA & ANR ANITA SAXENA- NOT 404 01.11.2016 TO 2834629 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13492/2018 ANITA SAXENA & ANR NAVEEN KUMAR NOT 01.11.2016 TO SAXENA-2865589 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13493/2018 MR. ANIL DIXIT 01.11.2016 TO NOT 405 ANIL DIXIT-398657 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13495/2018 GARIMA AGGARWAL & ANR GARIMA AGARWAL- NOT 406 1433429 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13495/2018 GARIMA AGGARWAL & ABHISHEK AGARWAL- NOT ANR 01.11.2016 TO 1498357 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13514/2018 KAMAL KUMAR VS. 01.11.2016 TO NOT 407 KAMAL KUMAR-934822 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 13515/2018 NITESH KUMAR NITESH KUMAR- 01.11.2016 TO NOT 408 VS. UNION OF INDIA AND ANR. 3541974 31.10.2021 APPLICABLE 13516/2018 ANIL BHARDWAJ & ANIL BHARDWAJ - NOT 409 ANR 01.11.2016 TO 696638 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13516/2018 ANIL BHARDWAJ & SWATI BHARDWAJ- NOT ANR 01.11.2016 TO 772427 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13519/2018 ASHOK FRANKLIN AND ASHOK FRANKLIN - NOT 410 ORS. 01.11.2016 TO 2582296 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13519/2018 ASHOK FRANKLIN AND NOMITA FRANKLIN- NOT ORS. 01.11.2016 TO 2740367 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13520/2018 NANAK CHAND & ORS DEEPALI CHUGH- 01.11.2016 TO NOT 411 VS. UNION OF INDIA & ANR 159181 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 112 of 327 Signing Date:11.07.2022 13:53:43 13520/2018 NANAK CHAND & ORS 01.11.2016 TO NOT KAMLA DEVI -3628490 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13520/2018 NANAK CHAND & ORS NANAK CHAND- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 3628495 31.10.2021 APPLICABLE 13522/2018 RAHUL ANAND RAHUL ANAND- 01.11.2016 TO NOT 412 VS. UNION OF INDIA & ANR 2218012 31.10.2021 APPLICABLE 13562/2018 NITIN CHOPRA AND NOT 413 ANR. NITIN CHOPRA-1471613 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13562/2018 NITIN CHOPRA AND ANR. SHIVANI CHOPRA- NOT 1471452 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13563/2018 VIKASH MANI NOT 414 VIKASH MANI-1014403 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13573/2018 MOHIT SARDANA MOHIT SARDANA- NOT 415 01.11.2016 TO 3097728 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13680/2018 SANJEEV SUMAN & ANR SANJEEV SUMAN- NOT 416 1725198 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13680/2018 SANJEEV SUMAN & ANR BADRI NATH MISHRA- NOT 3081758 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13682/2018 BHUPINDER KUMAR GOYAL BHUPINDER KUMAR NOT 417 GOYAL-434292 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13682/2018 YONG TAE KIM & ANR MYEONG HEE CHO- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 6403981 31.10.2021 APPLICABLE 13683/2018 YONG TAE KIM & ANR YONG TAE KIM- 01.11.2016 TO NOT 418 VS. UNION OF INDIA & ANR 3538494 31.10.2021 APPLICABLE 13683/2018 YONG TAE KIM & ANR MYEONG HEE CHO- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 6403981 31.10.2021 APPLICABLE 13706/2018 MUKESH CHAND MUKESH CHAND NOT 419 AGARWAL AND ANR. 01.11.2016 TO AGARWAL-52462 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13706/2018 MUKESH CHAND NAVEEN GOYAL- NOT AGARWAL AND ANR. 01.11.2016 TO 1747204 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13720/2018 BHAGWATI PRASAD BHAGWATI PRASAD- 01.11.2016 TO NOT 420 VS. UNION OF INDIA & ANR 2773664 31.10.2021 APPLICABLE 13721/2018 MANORANJANA SINH MANORANJANA SINH - NOT 421 & ANR 01.11.2016 TO 488991 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 113 of 327 Signing Date:11.07.2022 13:53:43 13721/2018 MANORANJANA SINH NOT & ANR KEDAR GUPTA-1075135 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13722/2018 PARVESH PARVESH NOT 422 CHAOUDHARY 01.11.2016 TO CHAOUDHARY-1992457 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13760/2018 PARAG GARG NOT 423 PARAG GARG-686005 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13761/2018 AMARJEET SINGH AMARJEET SINGH NOT 424 01.11.2016 TO

-2465024 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 13762/2018 JAGVIR SINGH YADAV JAGVIR SINGH YADAV- NOT 425 01.11.2016 TO 1623536 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13763/2018 DEEPTI SHARMA AND DEEPTI SHARMA- NOT 426 ANR. 01.11.2016 TO 2276741 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13763/2018 DEEPTI SHARMA AND PRASHANT SHARMA- NOT ANR. 01.11.2016 TO 2276765 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13816/2018 PAWAN PARKASH PAWAN PARKASH NOT 427 GUPTA 01.11.2016 TO GUPTA-1057239 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13835/2018 SAPNA GUPTA 01.11.2016 TO NOT 428 SAPNA GUPTA-559560 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 13837/2018 SHISHIR AGARWAL SHISHIR AGARWAL- NOT 429 01.11.2016 TO 5295175 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13840/2018 SUSHIL GABA 01.11.2016 TO NOT 430 SUSHIL GABA-1906529 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 13905/2018 SURESH SATI 01.11.2016 TO NOT 431 SURESH SATI-3098071 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 13908/2018 LOKESH VASON 01.11.2016 TO NOT 432 LOKESH VASON -238161 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13909/2018 ASHWANI KUMAR ASHWANI KUMAR NOT 433 SOOD SOOD 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. -356386 31.10.2021 13980/2018 RAJAN SHARMA & ORS NOT 434 RAJAN SHARMA-338810 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13980/2018 RAJAN SHARMA & ORS CHARU SHARMA- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1368009 31.10.2021 APPLICABLE 13980/2018 RAJAN SHARMA & ORS SACHIN DHAWAN- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2133023 31.10.2021 APPLICABLE NOT 13999/2018 AYUSH JAIN 435 AYUSH JAIN-2252084 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 114 of 327 Signing Date:11.07.2022 13:53:43 14005/2018 RAJAN SHARMA & ORS 01.11.2016 TO NOT 436 RAJAN SHARMA-338810 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 14008/2018 ARVIND PRATAP ARVIND CHAUDHARI - NOT 437 CHAUDHARI VS. UNION OF INDIA & 01.11.2016 TO 659890 APPLICABLE ANR. 31.10.2021 14009/2018 ASHISH PANDIT VS. 01.11.2016 TO NOT 438 ASHISH PANDIT-139001 UNION OF INDIA & ORS. 31.10.2021 APPLICABLE 13515/2018 NITESH KUMAR NITESH KUMAR- 01.11.2016 TO NOT 439 VS. UNION OF INDIA AND ANR. 3541974 31.10.2021 APPLICABLE 13515/2018 KYONWOO LEE & ANR. 01.11.2016 TO NOT RAMESH DAS -2632423 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 63/2019 KYONWOO LEE & ANR. VS. KYUNWOO LEE- 01.11.2016 TO NOT 440 UNION OF INDIA & ANR 2075158 31.10.2021 APPLICABLE 63/2019 KYONWOO LEE & ANR. VS. 01.11.2016 TO NOT RAMESH DAS-2632423 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 65/2019 RAVINDER SINGH & ANR RAVINDER SINGH- 01.11.2016 TO NOT 441 VS UNION OF INDIA & ANR 1915339 31.10.2021 APPLICABLE 67/2019 JAYANT KUMAR JAYANT KUMAR NOT 442 MOHAPATRA VS. UNION OF INDIA 01.11.2016 TO MOHAPATRA-906013 APPLICABLE & ANR. 31.10.2021 72/2019 GIRISH GOEL VS. UNION 01.11.2016 TO NOT 443 GIRISH GOEL -1315286 OF INDIA & ANR. 31.10.2021 APPLICABLE 92/2019 BHUVNESH SURI VS. BHUVNESH SURI- 01.11.2016 TO NOT 444 UNION OF INDIA & ORS. 345542 31.10.2021 APPLICABLE 94/2019 ANKUSH GUPTA & ANR. ANKUSH GUPTA- 01.11.2016 TO NOT 445 VS. UNION OF INDIA 1638884 31.10.2021 APPLICABLE 94/2019 ANKUSH GUPTA & ANR. 01.11.2016 TO NOT SUNIL KUMAR-7799980 VS. UNION OF INDIA 31.10.2021 APPLICABLE 95/2019 PARDEEP KUMAR PARDEEP KUMAR NOT 446 CHAUHAN & ORS. VS UNION OF 01.11.2016 TO CHAUHAN-1902395 APPLICABLE INDIA & ANR 31.10.2021 95/2019 PARDEEP KUMAR GOPAL DAS BINANI- NOT CHAUHAN & ORS. VS UNION OF 01.11.2016 TO 2416287 APPLICABLE INDIA & ANR 31.10.2021 95/2019 PARDEEP KUMAR SANJEEV SHARMA- NOT CHAUHAN & ORS. VS UNION OF 01.11.2016 TO 2541513 APPLICABLE INDIA & ANR 31.10.2021 112/2019 SALIL CHOWDHURY VS. SALIL CHOWDHURY- 01.11.2016 TO NOT 447 UNION OF INDIA & ANR. 83587 31.10.2021 APPLICABLE 112/2019 SALIL CHOWDHURY VS. VINOD KUMAR 01.11.2016 TO NOT UNION OF INDIA & ANR. KHULLAR-956856 31.10.2021 APPLICABLE 114/2019 SANJIV DUTTA & ANR. VS. 01.11.2016 TO NOT 448 SANJIV DUTTA-805106 UNION OF INDIA 31.10.2021 APPLICABLE 114/2019 SANJIV DUTTA & ANR. VS. 01.11.2016 TO NOT ABHA DUTTA-2513645 UNION OF INDIA 31.10.2021 APPLICABLE 118/2019 RAJESH HOODA VS RAJESH HOODA- 01.11.2016 TO NOT 449 UNION OF INDIA & ANR. 1188849 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 115 of 327 Signing Date:11.07.2022 13:53:43 119/2019 AMIT CHAWLA VS. 01.11.2016 TO NOT 450 AMITCHAWLA-817954 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 133/2019 MAHESH MONOHAR MAHESH KULKARNI- NOT 451 KULKARNI 01.11.2016 TO 2818901 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 136/2019 GEETA NARANG & ANR. GEETA NARANG - 01.11.2016 TO NOT 452 VS. UNION OF INDIA & ANR 502670 31.10.2021 APPLICABLE 136/2019 GEETA NARANG & ANR. ANUL KUMAR BALI - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 502880 31.10.2021 APPLICABLE 140/2019 SANDESH TALLERA SANDESH TALLERA- 01.11.2016 TO NOT 453 VS. UNION OF INDIA AND ORS. 3221936 31.10.2021 APPLICABLE 217/2019 VIJAY VERMA NOT 454 VS. VIJAY VERMA-519163 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 218/2019 RAMINDER SINGH RAMINDER SINGH NOT 455 NARANG & ORS. VS. UNION OF 01.11.2016 TO NARANG -542470 APPLICABLE INDIA & ANR. 31.10.2021 219/2019 RAJESH KUMAR JAIN VS. RAJESH KUMAR JAIN- 01.11.2016 TO NOT 456 UNION OF INDIA & ANR. 5100741 31.10.2021 APPLICABLE 220/2019 VISHAL BANSAL VS. 01.11.2016 TO NOT 457 VISHAL BANSAL-461475 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 222/2019 MOHAMMED SAQIB VS. MOHAMMED SAQIB- 01.11.2016 TO NOT 458 UNION OF INDIA & ANR. 1501916 31.10.2021 APPLICABLE 222/2019 PRASHANT SETHI & ORS. 01.11.2016 TO NOT PREENA SETHI-1228934 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 227/2019 SIDDHARTH JAIN & ORS. SIDDHARTH JAIN- 01.11.2016 TO NOT 459 VS. UNION OF INDIA & ANR. 3615386 31.10.2021 APPLICABLE 227/2019 SIDDHARTH JAIN & ORS. 01.11.2016 TO NOT NILUFER JAIN-3615298 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 228/2019 AFAQ HUSSAIN SHAH VS. AFAQ HUSSAIN SHAH- 01.11.2016 TO NOT 460 UNION OF INDIA & ANR. 3594205 31.10.2021 APPLICABLE 229/2019 DINESH SACHDEVA& DINESH SACHDEVA- 01.11.2016 TO NOT 461 ANR. VS UNION OF INDIA & ANR 1886296 31.10.2021 APPLICABLE 229/2019 DINESH SACHDEVA& PAYAL SACHDEVA- 01.11.2016 TO NOT ANR. VS UNION OF INDIA & ANR 2550215 31.10.2021 APPLICABLE 237/2019 PRASHANT SETHI & ORS. PRASHANT SETHI- 01.11.2016 TO NOT 462 VS. UNION OF INDIA & ANR. 395127 31.10.2021 APPLICABLE 237/2019 PRASHANT SETHI & ORS. 01.11.2016 TO NOT PRERNA SETHI-1228934 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 238/2019 SANDIP MALIK & ORS VS. 01.11.2016 TO NOT 463 SANDIP MALIK -842264 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 238/2019 SANDIP MALIK & ORS VS. NARENDRA SINGH- 01.11.2016 TO NOT UNION OF INDIA & ANR. 6465648 31.10.2021 APPLICABLE 239/2019 GURUCHARAN SINGH & GURUCHARAN SINGH- 01.11.2016 TO NOT 464 ORS VS. UNION OF INDIA & ANR 40602 31.10.2021 APPLICABLE 239/2019 GURUCHARAN SINGH & KARNDEEP SINGH 01.11.2016 TO NOT ORS VS. UNION OF INDIA & ANR PAHAWA-1931991 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 116 of 327 Signing Date:11.07.2022 13:53:43 239/2019 GURUCHARAN SINGH & PARAMJIT SINGH- 01.11.2016 TO NOT ORS VS. UNION OF INDIA & ANR 1651134 31.10.2021 APPLICABLE 258/2019 SAMAN NAQVI AND ANR.

                                                                    SAMAN NAQVI -                           NOT
                         465                 VS.                                         01.11.2016 TO
                                                                       2308678                           APPLICABLE
                                   UNION OF INDIA AND ANR.                                31.10.2021

258/2019 SAMAN NAQVI AND ANR.

                                                                   AMBEREEN ABBAS-                          NOT
                                             VS.                                         01.11.2016 TO
                                                                      5211556                            APPLICABLE
                                   UNION OF INDIA AND ANR.                                31.10.2021

267/2019 SEEMA GUPTA AND ANR.

NOT 466 SEEMA GUPTA-1019781 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 267/2019 SEEMA GUPTA AND ANR. 01.11.2016 TO NOT DEEPAK GUPTA-902753 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 270/2019 HARPREET SINGH VS. HARPREET SINGH - 01.11.2016 TO NOT 467 UNION OF INDIA & ANR. 1865372 31.10.2021 APPLICABLE 272/2019 DEEPAK MEHTA VS. DEEPAK MEHTA- 01.11.2016 TO NOT 468 UNION OF INDIA & ANR. 3175109 31.10.2021 APPLICABLE 315/2019 SHIVAM ARYA & ANR. VS. 01.11.2016 TO NOT 469 SHIVAM ARYA-2237421 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 317/2019 DEVENDER SONI VS. DEVENDER SONI- 01.11.2016 TO NOT 470 UNION OF INDIA & ANR. 2905969 31.10.2021 APPLICABLE 319/2019 DEEPAK LALWANI & ANR. DEEPAK LALWANI- 01.11.2016 TO NOT 471 VS UNION OF INDIA & ANR. 1319667 31.10.2021 APPLICABLE 319/2019 DEEPAK LALWANI & ANR. 01.11.2016 TO NOT VIJAY PATEL-2510852 VS UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 327/2019 JAGJEET SINGH JHAKAR & JAGJEET SINGH JHAKAR- 01.11.2016 TO NOT 472 ANR VS. UNION OF INDIA & ANR. 2948362 31.10.2021 APPLICABLE 360/2019 GAYATRI KUMARI AND GAYATRI KUMARI- NOT 473 ANR. 01.11.2016 TO 3523880 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 360/2019 GAYATRI KUMARI AND SAKET RAN JAN- NOT ANR. 01.11.2016 TO 3523257 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 361/2019 AMIT JADVANI VS. UNION 01.11.2016 TO NOT 474 AMIT JADVANI-6495827 OF INDIA & ANR. 31.10.2021 APPLICABLE 397/2019 SATISH KUMAR & ORS. 01.11.2016 TO NOT 475 SATISH KUMAR-958478 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 397/2019 SATISH KUMAR & ORS. YOGESH CHANDRA- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR. 950692 31.10.2021 APPLICABLE 400/2019 ASHSISH ASTHANA VS. ASHISH ASTHANA- 01.11.2016 TO NOT 476 UNION OF INDIA & ANR. 5334399 31.10.2021 APPLICABLE 425/2019 PREETI DUGGAL VS PREETI DUGGAL - 01.11.2016 TO NOT 477 UNION OF INDIA AND ANR. 2366691 31.10.2021 APPLICABLE 428/2019 MRS. SWASTIKA SWASTIKA NOT 478 JUGURANUTH 01.11.2016 TO JUGURNAUTH -3177311 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 444/2019 SUNIL KUMAR VS UNION 01.11.2016 TO NOT 479 SUSHIL NAGAR -210631 OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 117 of 327 Signing Date:11.07.2022 13:53:43 447/2019 RENU GOYAL AND ANR. RAKESH GOYAL- 01.11.2016 TO NOT 480 VS. UNION OF INDIA AND ANR. 5281412 31.10.2021 APPLICABLE 447/2019 RENU GOYAL AND ANR. 01.11.2016 TO NOT RENU GOYAL-5282776 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 448/2019 SATYAKAM SHARMA AND SATYAKAM SHARMA - NOT 481 ORS 01.11.2016 TO 3085732 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 448/2019 SATYAKAM SHARMA AND PRIYANKA BANERJEE- NOT ORS 01.11.2016 TO 3087507 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 449/2019 ROMESH KUMAR YADAV ROMESH YADAV - 01.11.2016 TO NOT 482 VS. UNION OF INDIA & ANR 3080587 31.10.2021 APPLICABLE 490/2019 MR. SATISH CHANDRA SATISH SHARMA- NOT 483 SHARMA AND ANR. 01.11.2016 TO 2666328 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 490/2019 MR. SATISH CHANDRA SHARMA AND ANR. MEENU SHARMA- NOT 2671850 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 491/2019 VINDDHYANCHAL KUMAR VINDHYACHAL VINAY - NOT 484 VINAY VS UNION OF INDIA AND 01.11.2016 TO 2265262 APPLICABLE ANR 31.10.2021 492/2019 PUNEET CHOPRA & ANR PUNEET CHOPRA - 01.11.2016 TO NOT 485 VS UNION OF INDIA & ANR 806034 31.10.2021 APPLICABLE 492/2019 PUNEET CHOPRA & ANR 01.11.2016 TO NOT ROHIT CHOPRA-806067 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 493/2019 ASHOK KUMAR VS UNION ASHOK KUMAR - 01.11.2016 TO NOT 486 OF INDIA AND ANR. 1573673 31.10.2021 APPLICABLE 496/2019 NILAM MANTRI NILAM MANTRI - NOT 487 01.11.2016 TO 2440232 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 516/2019 MEIR GENISH VS UNION 01.11.2016 TO NOT 488 MEIR GENISH-2945211 OF INDIA AND ANR. 31.10.2021 APPLICABLE 517/2019 MR. PAWAN MANTRI PAWAN MANTRI - NOT 489 01.11.2016 TO 312932 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 532/2019 ANUJ PRAKASH ANUJ PRAKASH - NOT 490 01.11.2016 TO 3556689 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 540/2019 SAUMYA KUMAR SAUMYA UPADHYAYA - NOT 491 UPADHYAYA AND ANR. 01.11.2016 TO 1595739 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 540/2019 SAUMYA KUMAR NOT UPADHYAYA AND ANR. ASHISH OJHA-5110681 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 579/2019 ASHWINI KUMAR ASHWINI GAUTAM- NOT 492 GAUTAM 01.11.2016 TO 3256101 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 118 of 327 Signing Date:11.07.2022 13:53:43 580/2019 SUKHMAL KUMAR JAIN SUKHMAL JAIN - NOT 493 AND ANR. 01.11.2016 TO 1142331 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 580/2019 SUKHMAL KUMAR JAIN NOT AND ANR. NITIN JAIN-536041 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 581/2019 SANYAM BHUSHAN AND SANYAM BHUSHAN - 01.11.2016 TO NOT 494 ANR. VS UNION OF INDIA AND ANR. 1005911 31.10.2021 APPLICABLE 581/2019 SANYAM BHUSHAN AND SACHIN GOGIA- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1345247 31.10.2021 APPLICABLE 582/2019 PEEYUSH DAYAL AND 01.11.2016 TO NOT 495 RITU DAYAL -1431758 ANR. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 582/2019 PEEYUSH DAYAL AND PEEYUSH DAYAL- 01.11.2016 TO NOT ANR. VS UNION OF INDIA AND ANR. 1432084 31.10.2021 APPLICABLE 629/2019 UDESH KUMAR SHARMA 01.11.2016 TO NOT 496 UDESH SHARMA -29904 VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 630/2019 SANKIRATAN VS. UNION PROMILA NANDA - 01.11.2016 TO NOT 497 OF INDIA & ANR 1331451 31.10.2021 APPLICABLE 631/2019 MONIKA DHALIWAL MONIKA DHALIWAL- NOT 498 01.11.2016 TO 893417 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 634/2019 VIKASH BANSAL VS 01.11.2016 TO NOT 499 VIKAS BANSAL-2364411 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 636/2019 ANKUSH RAVINDRA ANKUSH KARWA - NOT 500 KARWA VS. UNION OF INDIA AND 01.11.2016 TO 2311725 APPLICABLE ORS. 31.10.2021 637/2019 AMIT ARORA VS. UNION 01.11.2016 TO NOT 501 AMIT ARORA-241415 OF INDIA AND ORS. 31.10.2021 APPLICABLE 697/2019 PARAMAJIT SINGH BAKSHI AND ANR. NOT 502 BINDU SETHI -1256372 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 697/2019 PARAMAJIT SINGH BAKSHI AND ANR. PARAMJIT BAKSHI- NOT 90540 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 739/2019 NAVEEN KUMAR AND NAVEEN KUMAR- NOT 503 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3614411 APPLICABLE ANR. 31.10.2021 739/2019 NAVEEN KUMAR AND SACHIN KUMAR- NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3614418 APPLICABLE ANR. 31.10.2021 742/2019 NICHOLAS EDWARD TRUE NICHOLAS TRUE - NOT 504 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1534354 APPLICABLE ANR. 31.10.2021 742/2019 NICHOLAS EDWARD TRUE ALEC JOHNSON- NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1534373 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 119 of 327 Signing Date:11.07.2022 13:53:43 744/2019 JITENDER KUMAR JITENDRA KUMAR - 01.11.2016 TO NOT 505 VS. UNION OF INDIA AND ANR. 1473029 31.10.2021 APPLICABLE 745/2019 SHIVA PRAKASH VS. SHIVA PRAKASH - 01.11.2016 TO NOT 506 UNION OF INDIA AND ANR. 2842416 31.10.2021 APPLICABLE 778/2019 MUKESH PANIKA VS.

                                                                  MUKESH PANIKA-                          NOT
                         507     REGISTRAR OF COMPANIES &                              01.11.2016 TO
                                                                     5251387                           APPLICABLE
                                             ANR                                        31.10.2021

779/2019 KUSHAL HARJAI & ORS KRISHAN HARJAI- NOT 508 01.11.2016 TO 1096934 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 779/2019 KUSHAL HARJAI & ORS NOT HEM LATA-2252204 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 779/2019 KUSHAL HARJAI & ORS NOT KUSHAL HARJAI-470205 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 793/2019 VINIT KUMAR AND ANR.

NOT 509 VINIT KUMAR -1573061 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 793/2019 VINIT KUMAR AND ANR.

                                                                  GULSHAN KAUR-                           NOT
                                                                                       01.11.2016 TO
                                                                     1984289                           APPLICABLE
                                VS. UNION OF INDIA AND ANR.                             31.10.2021
                                  805/2019 MR. DHARAMVIR
                                                                 SHWETA DHILLON -                         NOT
                         510          DHILLON AND ANR.                                 01.11.2016 TO
                                                                    2112290                            APPLICABLE
                                  VS. UNION OF INDIA & ANR                              31.10.2021
                                  805/2019 MR. DHARAMVIR
                                      DHILLON AND ANR.             DHARAMVEER                             NOT
                                                                  DHILLON-485671       01.11.2016 TO   APPLICABLE
                                 VS. UNION OF INDIA & ANR                               31.10.2021

807/2019 VIRENDER JEET & ANR INDERMOHAN NOT 511 01.11.2016 TO MARWAHA -1478413 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 807/2019 VIRENDER JEET & ANR VIRENDER JEET- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1487972 31.10.2021 APPLICABLE 808/2019 MR. RAM SINGH AND NOT 512 ANR. RAM SINGH -1255950 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 808/2019 MR. RAM SINGH AND NOT ANR. DAYA KISHAN-1255977 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 817/2019 DINESH KUMAR MANJU AGGARWAL - NOT 513 AGGARWAL & ANR VS. UNION OF 01.11.2016 TO 1924070 APPLICABLE INDIA & ANR 31.10.2021 817/2019 DINESH KUMAR DINESH AGGARWAL- NOT AGGARWAL & ANR VS. UNION OF 01.11.2016 TO 709824 APPLICABLE INDIA & ANR 31.10.2021 820/2019 RISHI NAGAR VS. UNION 01.11.2016 TO NOT 514 RISHI NAGAR -2791218 OF INDIA & ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 120 of 327 Signing Date:11.07.2022 13:53:43 821/2019 SUDERSHAN SINGH SANADIIP GADH - NOT 515 WAZIR & ANR VS. UNION OF INDIA 01.11.2016 TO 1086061 APPLICABLE & ANR 31.10.2021 821/2019 SUDERSHAN SINGH SUDERSHAN WAZIR- NOT WAZIR & ANR VS. UNION OF INDIA 01.11.2016 TO 2261173 APPLICABLE & ANR 31.10.2021 823/2019 NEELAM SHARMA VS. NEELAM SHARMA - 01.11.2016 TO NOT 516 UNION OF INDIA AND ANR. 2652770 31.10.2021 APPLICABLE 825/2019 NISHANT KUMAR VS. NISHANT KUMAR - 01.11.2016 TO NOT 517 UNION OF INDIA & ANR 2505151 31.10.2021 APPLICABLE 826/2019 SAHIL GULATI & ANR VS. 01.11.2016 TO NOT 518 SAHIL GULATI -1404714 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 826/2019 SAHIL GULATI & ANR VS. SUMALEE MADAN- 01.11.2016 TO NOT UNION OF INDIA & ANR. 3175556 31.10.2021 APPLICABLE 872/2019 PAWAN KUMAR BATRA & PAWAN BATRA - 01.11.2016 TO NOT 519 ORS. VS. UNION OF INDIA & ANR. 1951151 31.10.2021 APPLICABLE 874/2019 NIDESH GUPTA & ANR VS. 01.11.2016 TO NOT 520 NIDESH GUPTA-309375 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 874/2019 NIDESH GUPTA & ANR VS. RAKESH GUPTA - 01.11.2016 TO NOT UNION OF INDIA & ANR. 2309685 31.10.2021 APPLICABLE 875/2019 KEWAL KRISHAN KUMAR 01.11.2016 TO NOT 521 SUNANDA-1028518 & ORS. VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 875/2019 KEWAL KRISHAN KUMAR 01.11.2016 TO NOT KEWAL KUMAR-42504 & ORS. VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 875/2019 KEWAL KRISHAN KUMAR 01.11.2016 TO NOT TARUN KUMAR-42515 & ORS. VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 875/2019 KEWAL KRISHAN KUMAR SIDDHARTH KUMAR- 01.11.2016 TO NOT & ORS. VS. UNION OF INDIA & ANR. 42518 31.10.2021 APPLICABLE 880/2019 SANJAY SURJE VS. UNION 01.11.2016 TO NOT 522 SANJAY SURJ-3451945 OF INDIA & ANR. 31.10.2021 APPLICABLE 888/2019 MUKUL AGGARWAL & MUKUL AGGARWAL- 01.11.2016 TO NOT 523 ORS. VS. UNION OF INDIA & ANR. 828866 31.10.2021 APPLICABLE 908/2019 MAHESGWARI SINGH & MAHESHWARI SINGH - 01.11.2016 TO NOT 524 ANR. VS. UNION OF INDIA & ANR. 1086527 31.10.2021 APPLICABLE 908/2019 MAHESGWARI SINGH & SUKHDEEP SINGH- 01.11.2016 TO NOT ANR. VS. UNION OF INDIA & ANR. 1140718 31.10.2021 APPLICABLE 924/2019 VIVEK CHOUDHRY & ANR. VIVEK CHOUDHRY - 01.11.2016 TO NOT 525 VS. UNION OF INDIA & ORS. 422369 31.10.2021 APPLICABLE 924/2019 VIVEK CHOUDHRY & ANR.

                                                                    RITA CHOUDHRY-                           NOT
                                                                                          01.11.2016 TO
                                                                         426806                           APPLICABLE
                                  VS. UNION OF INDIA & ORS.                                31.10.2021
                                 966/2019 MAYANK GUPTA VS.          MAYANK GUPTA -        01.11.2016 TO      NOT
                         526
                                   UNION OF INDIA AND ANR.              526814             31.10.2021     APPLICABLE
                                967/2019 MOHIT CHAURASIA VS.       MOHIT CHAURASIA -      01.11.2016 TO      NOT
                         527
                                   UNION OF INDIA AND ANR.              5189575            31.10.2021     APPLICABLE
                               976/2019 SANJAY SHARMA UNION         SANJAY SHARMA-        01.11.2016 TO      NOT
                         528
                                      OF INDIA AND ANR.                 484088             31.10.2021     APPLICABLE




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 121 of 327
Signing Date:11.07.2022
13:53:43
                                  977/2019 SURESH CHAND VS.         SURESH BANSAL -      01.11.2016 TO      NOT
                         529
                                   UNION OF INDIA AND ANR.             326940            31.10.2021     APPLICABLE

1083/2019 RAJINDER KUMAR SONI RAJINDER SONI- NOT 530 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1728665 APPLICABLE ANR 31.10.2021 1083/2019 RAJINDER KUMAR SONI NOT AND ANR. VS. UNION OF INDIA AND PRITHVI RAJ-1728669 01.11.2016 TO APPLICABLE ANR 31.10.2021 1083/2019 RAJINDER KUMAR SONI NOT AND ANR. VS. UNION OF INDIA AND RADHIKA SONI-7825996 01.11.2016 TO APPLICABLE ANR 31.10.2021 1084/2019 RAJU PATHAK AND ANR. 01.11.2016 TO NOT 531 RAJU PATHAK-2451973 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 1084/2019 RAJU PATHAK AND ANR. 01.11.2016 TO NOT ANJU KUMARI -2555400 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 1085/2019 MR. MANMINDER SINGH NARANG MANMINDER NARANG- NOT 532 541751 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1093/2019 AMIT KUMAR AND ANR.

                                                                     ABHISHEK                              NOT
                         533                                                            01.11.2016 TO
                                                                 CHOUDHARY-2620579                      APPLICABLE
                                VS. UNION OF INDIA AND ANR.                              31.10.2021

1093/2019 AMIT KUMAR AND ANR.

NOT AMIT KUMAR-2620583 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1094/2019 USHA SURI AND ORS.

NOT 534 VS. 01.11.2016 TO USHA SURI-1601496 APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 1094/2019 USHA SURI AND ORS.

NOT VS. SAMEER SURI-1282923 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 1094/2019 USHA SURI AND ORS.

NOT VS. SACHIN SURI-162255 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 1115/2019 SATISH MENON AND SATISH MENON - NOT 535 ANR. 01.11.2016 TO 1724982 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1115/2019 SATISH MENON AND SMITHA MENON NOT ANR. 01.11.2016 TO

-1275244 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1116/2019 RAM NIWAS VERMA & NOT 536 ANR. RAN VERMA -3555625 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1116/2019 RAM NIWAS VERMA & NOT ANR. 01.11.2016 TO ANITA VERMA-5322525 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1132/2019 MANAWAR ALI MANAWWAR ALI- 01.11.2016 TO NOT 537 VS. UNION OF INDIA AND ANR. 3277971 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 122 of 327 Signing Date:11.07.2022 13:53:43 1133/2019 INDURTI VENKATA NOT 538 RAMANUJA RAO VS. UNION OF INDURTI RAO-2164418 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 1135/2019 PUNEET GARG AND RAMANAND SHARMA- NOT 539 ORS. 01.11.2016 TO 2039810 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1135/2019 PUNEET GARG AND ORS. NOT ABHAY PRASAD 01.11.2016 TO APPLICABLE

-2040898 VS. UNION OF INDIA AND ANR. 31.10.2021 1135/2019 PUNEET GARG AND NOT ORS. PUNEET GARG-215043 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1181/2019 HAZARILAL YADAV & HAZARI YADAV - 01.11.2016 TO NOT 540 ORS VS. UNION OF INDIA & ANR 1787761 31.10.2021 APPLICABLE 1182/2019 JAI PRAKASH AND ANR.

NOT 541 JAI PRAKASH-2020315 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1182/2019 JAI PRAKASH AND ANR.

NOT PRAMOD KUMAR - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 2886264 31.10.2021 1184/2019 BINDU SHARMA BINDU SHARMA- NOT 542 01.11.2016 TO 2986695 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1190/2019 SANJIV KASHYAP AND SURENDER GUPTA- NOT 543 ORS 01.11.2016 TO 1902476 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1190/2019 SANJIV KASHYAP AND SANJIV KASHYAP- NOT ORS 01.11.2016 TO 2061410 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1212/2019 ADITI LUTHRA NOT 544 ADITI LUTHRA-153256 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1217/2019 MR. MUKESH AGARWAL AND ANR. MUKESH AGARWAL- NOT 545 423480 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 1217/2019 MR. MUKESH AGARWAL AND ANR. SUBHA AGGARWAL- NOT 423646 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 1218/2019 SHANKAR MANDHAR AND ANR. SHANKAR MANDHAR- NOT 546 1178048 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1218/2019 SHANKAR MANDHAR AND ANR. NOT KAMAL MANDHAR-

01.11.2016 TO APPLICABLE 2048110 VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 123 of 327 Signing Date:11.07.2022 13:53:43 1261/2019 KALPANA DASH KALPANA DASH- NOT 547 01.11.2016 TO 2624776 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1262/2019 PRATAP CHANDRA MISHRA PRATAP MISHRA- NOT 548 2630115 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1269/2019 SH. ALOK KUMAR GOVIL AND ANR. NOT 549 ALOK GOVIL-1589476 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2021 1269/2019 SH. ALOK KUMAR GOVIL AND ANR. NOT SUYASH GOVIL -

01.11.2016 TO APPLICABLE 1589516 VS. UNION OF INDIA AND ORS 31.10.2021 1319/2019 PRADEEP UNNI PRADEEP UNNI- NOT 550 01.11.2016 TO 2944427 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1321/2019 PUSPENDRA KUMAR PUSPENDRA YADAV- NOT 551 YADAV & ANR VS. UNION OF INDIA 01.11.2016 TO 5126113 APPLICABLE & ANR 31.10.2021 1321/2019 PUSPENDRA KUMAR NOT YADAV & ANR VS. UNION OF INDIA SARLA DEVI-5135733 01.11.2016 TO APPLICABLE & ANR 31.10.2021 1384/2019 DEVENDER KUMAR VS. DEVENDER KUMAR- 01.11.2016 TO NOT 552 UNION OF INDIA AND ANR. 2966250 31.10.2021 APPLICABLE 1385/2019 N. VENKAT SHIV KUMAR NAGULAPALLI KUMAR - NOT 553 AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 5260889 APPLICABLE ANR. 31.10.2021 1385/2019 N. VENKAT SHIV KUMAR NOT AND ORS. VS. UNION OF INDIA AND NIDHI BALIYAN - 01.11.2016 TO APPLICABLE ANR. 5260892 31.10.2021 1385/2019 N. VENKAT SHIV KUMAR KRITIKA MAHESHWARI- NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 5290459 APPLICABLE ANR. 31.10.2021 1385/2019 N. VENKAT SHIV KUMAR KALAVATHI NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO NAGULAPALLI-5290903 APPLICABLE ANR. 31.10.2021 1385/2019 N. VENKAT SHIV KUMAR ADITYA BALIYAN NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO

-6642730 APPLICABLE ANR. 31.10.2021 1385/2019 N. VENKAT SHIV KUMAR NOT AND ORS. VS. UNION OF INDIA AND AMRESH DEVI-6642734 01.11.2016 TO APPLICABLE ANR. 31.10.2021 1387/2019 RAJEEV YADAV AND RAJEEV YADAV - NOT 554 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1921296 APPLICABLE ANR. 31.10.2021 1387/2019 RAJEEV YADAV AND 01.11.2016 TO NOT RANJEET YADAV-92647 ANR. VS. UNION OF INDIA AND 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 124 of 327 Signing Date:11.07.2022 13:53:43 ANR.

1389/2019 MANISH AGARWAL AND MANISH AGARWAL - NOT 555 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1646978 APPLICABLE ANR. 31.10.2021 1389/2019 MANISH AGARWAL AND NOT ANR. VS. UNION OF INDIA AND KAMAL AGRAWAL - 01.11.2016 TO APPLICABLE ANR. 1646991 31.10.2021 1415/2019 NITIN RAJ AND ANR. VS. 01.11.2016 TO NOT 556 UNION OF INDIA AND ANR. NITIN RAJ-5173830 31.10.2021 APPLICABLE 1415/2019 NITIN RAJ AND ANR. VS. 01.11.2016 TO NOT AJAY JHA-5173825 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 1472/2019 BHAWESH KUMAR JHA NOT 557 VS. BHAWESH JHA-3075948 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR. 31.10.2021 1491/2019 GAURAV DHINGRA AND GAURAV DHINGRA- NOT 558 ANR. 01.11.2016 TO 2808799 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1491/2019 GAURAV DHINGRA AND NOT ANR. SUDHIR DHINGRA - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 2944585 31.10.2021 1512/2019 HIMANSHU CHADHA VS. HIMANSHU CHADHA - 01.11.2016 TO NOT 559 UNION OF INDIA AND ANR. 446993 31.10.2021 APPLICABLE 1523/2019 SACHIN CHAWLA SACHIN CHAWLA- NOT 560 01.11.2016 TO 127179 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1524/2019 ASHOK GOEL NOT 561 ASHOK GOEL-1606160 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 1527/2019 DR. SWATANTER NOT 562 BHARAT SHARMA AND ORS. VS. SWATANTER SHARMA- 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 1221906 31.10.2021 1527/2019 DR. SWATANTER GEETA SHARMA NOT BHARAT SHARMA AND ORS. VS. 01.11.2016 TO

-1149862 APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 1527/2019 DR. SWATANTER NOT BHARAT SHARMA AND ORS. VS. SAVITRI GARG-237251 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 1528/2019 SURINDER KUMAR BANSAL AND ORS. SURINDER BANSAL- NOT 563 222097 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1528/2019 SURINDER KUMAR SAURABH BANSAL - NOT BANSAL AND ORS. 01.11.2016 TO 2245883 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1528/2019 SURINDER KUMAR SURESH BANSAL- NOT BANSAL AND ORS. 01.11.2016 TO 3458379 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 125 of 327 Signing Date:11.07.2022 13:53:43 1593/2019 HAJI TANVEER AND NOT 564 ANR. HAJI TANVEER -1409803 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 1593/2019 HAJI TANVEER AND NOT ANR. NASIM AHMED - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 1595181 31.10.2021 1609/2019 ANIL SAIN VS. UNION OF 01.11.2016 TO NOT 565 ANIL SAIN-3541899 INDIA & ORS 31.10.2021 APPLICABLE 1610/2019 BHUSHAN BANSAL AND NOT 566 ANR. VS. UNION OF INDIA AND BHUSHAN BANSAL - 01.11.2016 TO APPLICABLE ANR. 2668969 31.10.2021 1610/2019 BHUSHAN BANSAL AND NOT ANR. VS. UNION OF INDIA AND NIRMALA DEVI-2668954 01.11.2016 TO APPLICABLE ANR. 31.10.2021 1687/2019 NAYAN RANJAN DAS VS. NOT 567 NAYAN DAS-3320771 UNION OF INDIA AND ANR. 01.11.2016 TO APPLICABLE 31.10.2021 1691/2019 AJAY NAGAR VS. UNION 01.11.2016 TO NOT 568 AJAY NAGAR-3262181 OF INDIA AND ANR. 31.10.2021 APPLICABLE 1704/2019 MANJU PURI & ORS VS. 01.11.2016 TO NOT 569 MANJU PURI-1975249 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 1705/2019 SAMEER SAXENA & ANR SAMEER SAXENA- NOT 570 01.11.2016 TO VS. UNION OF INDIA & ANR 3129811 APPLICABLE 31.10.2021 1705/2019 SAMEER SAXENA & ANR NOT VS. NOOPUR CHANDRA- 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 3129860 31.10.2021 1752/2019 MRS RICHA MURGAI RICHA MURGAI- NOT 571 AND ANR. 01.11.2016 TO 3429919 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1752/2019 MRS RICHA MURGAI AND ANR. ANJAN MURGAI- NOT 3431369 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1754/2019 ARUN KUMAR SINGH ARUN KUMAR SINGH- NOT 572 AND ANR. 01.11.2016 TO 1808673 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1755/2019 VINITA SINGH NOT 573 VINITA SINGH-5192877 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 1791/2019 RAJ MISRA AND ANR.

NOT 574 01.11.2016 TO RAJ MISHRA-2186226 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1791/2019 RAJ MISRA AND ANR.

                                                                      DEEPA MISRA                            NOT
                                                                                          01.11.2016 TO
                                                                        -1315185                          APPLICABLE
                                VS. UNION OF INDIA AND ANR.                                31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 126 of 327
Signing Date:11.07.2022
13:53:43

1792/2019 SATISH CHANDRA WADHAWAN AND ANR. SATISH WADHAWAN NOT 575

-1481414 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1792/2019 SATISH CHANDRA SUBHASH WADHAWAN NOT WADHAWAN AND ANR. 01.11.2016 TO

-718984 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1796/2019 SUNITA DEVI VS. UNION 01.11.2016 TO NOT 576 SUNITA DEVI-1063090 OF INDIA AND ANR. 31.10.2021 APPLICABLE NOT 1828/2019 JAGJOT SINGH AND ORS. 577 JAGJOT SINGH -719292 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR.

31.10.2021 01.11.2016 TO 1828/2019 JAGJOT SINGH AND ORS. NOT RAJNI BEDI -2657431 31.10.2021 VS. UNION OF INDIA AND ANR. APPLICABLE 1828/2019 JAGJOT SINGH AND ORS.

                                                                 MANJU SRIVASTAVA-                         NOT
                                                                                        01.11.2016 TO
                                                                     2657664                            APPLICABLE
                                VS. UNION OF INDIA AND ANR.                              31.10.2021
                                1830/2019 MALA KUMAR AND
                                           ANR.                                                            NOT
                         578                                     MALA KUMAR-1762559

01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1830/2019 MALA KUMAR AND NOT ANR. RAHUL -6520054 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 1831/2019 RAJ KUMAR GUPTA AND KAUSHALYA BANSAL- NOT 579 ANR. 01.11.2016 TO 2322311 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 1831/2019 RAJ KUMAR GUPTA AND NOT ANR. RAJ GUPTA-912256 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 1877/2019 PRAMOD KUMAR PRAMOD KUMAR- NOT 580 01.11.2016 TO 3641942 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 1878/2019 YATINDER PAL SINGH PREET PAL SHISHODIA NOT 581 AND ORS.VS UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -1182651 31.10.2021 1878/2019 YATINDER PAL SINGH YATINDER SINGH- NOT AND ORS.VS UNION OF INDIA AND 01.11.2016 TO 719950 APPLICABLE ANR. 31.10.2021 1878/2019 YATINDER PAL SINGH CHANDRA PAL NOT AND ORS.VS UNION OF INDIA AND 01.11.2016 TO SHISHODIA-720037 APPLICABLE ANR. 31.10.2021 1881/2019 MANISH WAHI VS. 01.11.2016 TO NOT 582 MANISH WAHI-323287 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 1955/2019 MRS. PURNIMA GUPTA PURNIMA GUPTA NOT 583 01.11.2016 TO

-1390397 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 127 of 327 Signing Date:11.07.2022 13:53:43 1958/2019 ASHISH THAKRAL ASHISH THAKRAL- NOT 584 01.11.2016 TO 1654572 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 1981/2019 ARTI SETHI AND ORS.

NOT 585 ARTI SETHI-1623839 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1981/2019 ARTI SETHI AND ORS.

NOT SONAM SETHI-2178198 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1981/2019 ARTI SETHI AND ORS.

                                                                 CHANDER KISHORE                          NOT
                                                                                       01.11.2016 TO
                                                                  SETHI-2181748                        APPLICABLE
                                  VS. UNION OF INDIA & ANR                              31.10.2021

1982/2019 JASWANT LAL GUGNANI AND ANR. RAJKUMARI GUGNANI- NOT 586 VS. 519273 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR 31.10.2021 1982/2019 JASWANT LAL GUGNANI AND ANR. NOT JASWANT GUGNANI -

VS. 01.11.2016 TO APPLICABLE 364030 UNION OF INDIA AND ANR 31.10.2021 1983/2019 AJAY AGGARWAL & ANR AJAY AGGARWAL- NOT 587 01.11.2016 TO 1180520 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 1983/2019 AJAY AGGARWAL & ANR NOT MANISH AGGARWAL - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 785779 31.10.2021 2006/2019 JAYPRAKASH JAGANDAS MANGTANI JAYPRAKASH NOT 588 MANGTANI-1639309 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 2007/2019 RAJEEV RANJAN KUMAR AND ANR. NOT 589 DIPTI RANJAN-2283961 VS. 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 2007/2019 RAJEEV RANJAN KUMAR AND ANR. NOT VS. RAJEEV KUMAR-74074 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 2008/2019 DEEPAK KAPIL & ANR NOT 590 DEEPAK KAPIL-1514150 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 2008/2019 DEEPAK KAPIL & ANR NOT ASHOO KAPIL 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR -1552553 31.10.2021 2009/2019 RAHUL BARKATAKY RAHUL BARKATAKY - NOT 591 01.11.2016 TO 1915924 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2010/2019 TUSHAR AGARAWAL TUSHAR AGARAWAL- 01.11.2016 TO NOT 592 3638596 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 128 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA AND ANR.

2012/2019 RAM NIWAS BANSAL AND ORS. NOT 593 RAM BANSAL-1188492 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2012/2019 RAM NIWAS BANSAL NOT AND ORS. SANJEEV GUPTA - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 2747381 31.10.2021 2012/2019 RAM NIWAS BANSAL NOT AND ORS. ANKUSH BANSAL- 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 6472542 31.10.2021 2014/2019 SUSHIL KUMAR GOEL 01.11.2016 TO NOT 594 SUSHIL GOEL-963138 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 2022/2019 MR. RAMESHWAR TYAGI AND ORS. YASHPAL TYAGI- NOT 595 2408702 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2022/2019 MR. RAMESHWAR TYAGI AND ORS. NOT SANJEEV TYAGI 01.11.2016 TO APPLICABLE

-2926918 VS. UNION OF INDIA AND ANR. 31.10.2021 2022/2019 MR. RAMESHWAR VISHASHWAR TYAGI NOT TYAGI AND ORS. 01.11.2016 TO

-2926922 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2022/2019 MR. RAMESHWAR TYAGI AND ORS. RAMESHWAR TYAGI - NOT 2930420 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2024/2019 MUKUL AGARWAL AND MUKUL AGARWAL - 01.11.2016 TO NOT 596 ORS. VS. UNION OF INDIA AND ANR. 1265394 31.10.2021 APPLICABLE 2024/2019 MUKUL AGARWAL AND NOT MITUL LIMBANI- 01.11.2016 TO ORS. VS. UNION OF INDIA AND ANR. APPLICABLE 1841156 31.10.2021 2024/2019 MUKUL AGARWAL AND 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. AMAR VIR-555263 31.10.2021 APPLICABLE 2096/2019 RAJIV MALHAN NOT 597 RAJIV MALHAN-276852 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2106/2019 SACHIN KUMAR VS. SACHIN KUMAR- 01.11.2016 TO NOT 598 UNION OF INDIA AND ANR. 1785604 31.10.2021 APPLICABLE 2120/2019 SATVEER SINGH & ANR SATVEER SINGH- 01.11.2016 TO NOT 599 VS. UNION OF INDIA & ANR 3265514 31.10.2021 APPLICABLE 2123/2019 MR. KAILASH CHAND AGGARWAL AND ANR. VS.

                                                                   VINOD AGGARWAL -                        NOT
                         600       REGISTRAR OF COMPANIES
                                                                       1679284                          APPLICABLE
                                                                                        01.11.2016 TO
                                          AND ORS                                        31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 129 of 327
Signing Date:11.07.2022
13:53:43

2123/2019 MR. KAILASH CHAND AGGARWAL AND ANR. VS. NOT KAILASH AGGARWAL -

                                   REGISTRAR OF COMPANIES                                01.11.2016 TO   APPLICABLE
                                                                       1679317
                                           AND ORS                                        31.10.2021
                                    2124/2019 MOHD ZUBAIR                                01.11.2016 TO      NOT
                         601                                     MOHD ZUBAIR-2830713
                                 VS. UNION OF INDIA AND ANR.                              31.10.2021     APPLICABLE
                               2143/2019 SHALINDER MAHAJAN &     SHALINDER MAHAJAN-      01.11.2016 TO      NOT
                         602
                                ANR. VS. UNION OF INDIA & ORS.         2846395            31.10.2021     APPLICABLE
                                    2146/2019 GOPAL RAJANI
                                                                                                            NOT
                         603                                     GOPAL RAJANI-2830681    01.11.2016 TO
                                                                                                         APPLICABLE
                                VS. UNION OF INDIA AND ANR.                               31.10.2021
                                2149/2019 RAHUL SHARMA VS.         RAHUL SHARMA-         01.11.2016 TO      NOT
                         604
                                    UNION OF INDIA & ANR              2907616             31.10.2021     APPLICABLE

2186/2019 RAM NIVAS KUMAR NOT 605 RAM KUMAR-6965939 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2198/2019 AMIT ARORA VS. UNION 01.11.2016 TO NOT 606 AMIT ARORA-3538293 OF INDIA AND ANR. 31.10.2021 APPLICABLE 2200/2019 MRS. USHA RANI VS. 01.11.2016 TO NOT 607 USHA RANI-2917402 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 2201/2019 ANIL KUMAR BASOTRA ANIL BASOTRA NOT 608 AND ORS. 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. -2516662 31.10.2021 2201/2019 ANIL KUMAR BASOTRA SUNIL BASOTRA- NOT AND ORS. 01.11.2016 TO 2589246 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2201/2019 ANIL KUMAR BASOTRA ARCHANA BASOTRA - NOT AND ORS. 01.11.2016 TO 2598317 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2234/2019 VIPIN BISHNOI AND NOT 609 ANR. VS. UNION OF INDIA AND VIPIN BISHNOI -584204 01.11.2016 TO APPLICABLE ANR. 31.10.2021 2234/2019 VIPIN BISHNOI AND MUNESH KUMAR- NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 7743327 APPLICABLE ANR. 31.10.2021 2241/2019 NAVEEN MAHAJAN VS.

                                                                  NAVEEN MAHAJAN-                           NOT
                         610   MINISTRY OF CORPORATE AFFAIRS                             01.11.2016 TO
                                                                       562612                            APPLICABLE
                                           AND ANR.                                       31.10.2021

2322/2019 MALAY DWIVEDI AND ANR. MALAY DWIVEDI NOT 611

-2992960 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2322/2019 MALAY DWIVEDI AND ANR. KANAK DWIVEDI- NOT 3149326 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 130 of 327 Signing Date:11.07.2022 13:53:43 2326/2019 ANKINEEDU MAGANTI ANKINEEDU MAGANTI NOT 612 AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -29900 31.10.2021 2326/2019 ANKINEEDU MAGANTI KESAVA GANDHAM- NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 3584479 APPLICABLE ANR. 31.10.2021 2326/2019 ANKINEEDU MAGANTI PRODIP KOTOKY- NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 375558 APPLICABLE ANR. 31.10.2021 2330/2019 TANVEER AHMAD KHAN TANVEER KHAN- 01.11.2016 TO NOT 613 VS. UNION OF INDIA AND ANR. 3612021 31.10.2021 APPLICABLE 2398/2019 HEAMANT HEMANT KHANDELWAL NOT 614 KHANDELWAL & ORS. VS. UNION 01.11.2016 TO

-233608 APPLICABLE OF INDIA & ANR. 31.10.2021 2398/2019 HEAMANT POONAM NOT KHANDELWAL & ORS. VS. UNION 01.11.2016 TO KHANDELWAL-539371 APPLICABLE OF INDIA & ANR. 31.10.2021 2399/2019 ASHISH KHETARPAL VS. ASHISH KHETARPAL- 01.11.2016 TO NOT 615 UNION OF INDIA AND ANR. 1793356 31.10.2021 APPLICABLE 2400/2019 PRABHU DUTT NOT 616 PRABHU DUTT -31147 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2428/2019 SANJAY KUMAR JAIN HEM JAIN AND ORS. NOT 617 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. -1195643 31.10.2021 2428/2019 SANJAY KUMAR JAIN AND ORS. NOT SANJAY JAIN-128643 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2428/2019 SANJAY KUMAR JAIN AND ORS. NOT AVIRAL JAIN-3492856 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2428/2019 SANJAY KUMAR JAIN AND ORS. NOT PREM JAIN -3493035 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2458/2019 DILIP KANIYALAL CHABRIA NOT 618 DILIP CHABRIA-2037265 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 2460/2019 SANJEEV MALHOTRA SANJEEV MALHOTRA - NOT 619 01.11.2016 TO 525447 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2463/2019 KABIR SARAF AND ANR.

NOT 620 KABIR SARAF-52190 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 131 of 327 Signing Date:11.07.2022 13:53:43 2463/2019 KABIR SARAF AND ANR.

NOT KAMLA SARAF-57213 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2515/2019 ANANT KUMAR ANANT KUMAR - NOT 621 01.11.2016 TO 3377908 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2516/2019 VIPIN PURI AND ANR.

                                                                     VIPIN PURI                           NOT
                         622                                                           01.11.2016 TO
                                                                      -417411                          APPLICABLE
                               VS. UNION OF INDIA AND ANR.                              31.10.2021

2517/2019 DEEPIKA SANGWAN DEEPIKA SANGWAN NOT 623 AND ANR. 01.11.2016 TO

-1247221 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2517/2019 DEEPIKA SANGWAN RAJIV SANGWAN - NOT AND ANR. 01.11.2016 TO 3606519 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2519/2019 GAGAN ANEJA & ANR MANOJ ANEJA 01.11.2016 TO NOT 624 VS. UNION OF INDIA & ANR -476853 31.10.2021 APPLICABLE 2519/2019 GAGAN ANEJA & ANR NOT 01.11.2016 TO GAGAN ANEJA-488529 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 2541/2019 ABHIJEET SINGH AND ORS. ABHIJEET SINGH- NOT 625 173316 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2541/2019 ABHIJEET SINGH AND NOT ORS. USHA SINGH-173330 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2541/2019 ABHIJEET SINGH AND NOT ORS. SHYAM SINGH-173355 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2541/2019 ABHIJEET SINGH AND NOT ORS. SHIPRA SINGH -173408 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2541/2019 ABHIJEET SINGH AND POORAN MEENA - NOT ORS. 01.11.2016 TO 5199815 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2542/2019 VEENA SHARMA VEENA SHARMA- NOT 626 01.11.2016 TO 1152854 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2543/2019 SANDEEP SHARMA SANDEEP SHARMA - NOT 627 01.11.2016 TO 1555071 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2561/2019 SH. KULDEEP KUMAR KOHLI NOT 628 KULDEEP KOHLI-281325 VS. 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 132 of 327 Signing Date:11.07.2022 13:53:43 SHIV GUPTA 2562/2019 AMIT SAHAI & ORS VS. NOT 629 UNION OF INDIA & ANR 01.11.2016 TO APPLICABLE

-1130663 31.10.2021 2562/2019 AMIT SAHAI & ORS VS. 01.11.2016 TO NOT ASHOK GUPTA-2147919 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 2562/2019 AMIT SAHAI & ORS VS. 01.11.2016 TO NOT ANKIT GUPTA -2147923 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 2562/2019 AMIT SAHAI & ORS VS. 01.11.2016 TO NOT AMIT SAHAI-2172024 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 2601/2019 HEMANT SACHDEV VS. HEMANT SACHDEV - 01.11.2016 TO NOT 630 UNION OF INDIA & ANR 1635195 31.10.2021 APPLICABLE 2604/2019 MR. SANKIRTAN SANKIRTAN NOT 631 NIDAMANURI VS. REGISTRAR OF 01.11.2016 TO NIDAMANURI -5306667 APPLICABLE COMPANIES AND ANR. 31.10.2021 2606/2019 SANJAY KUMAR SANJAY KUMAR- 01.11.2016 TO NOT 632 VS. UNION OF INDIA AND ANR. 1755863 31.10.2021 APPLICABLE 2632/2019 MANISH AGRAWAL AND MANISH AGRAWAL NOT 633 ORS. 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR -3051855 31.10.2021 2632/2019 MANISH AGRAWAL AND RAJEEV SHARMA - NOT ORS. 01.11.2016 TO 401357 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2632/2019 MANISH AGRAWAL AND JITENDRA AGRAWAL- NOT ORS. 01.11.2016 TO 7107922 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 2633/2019 CHIRANJIV MARASINI CHIRANJIVI MARASINI- NOT 634 01.11.2016 TO 1437745 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2634/2019 VIJENDRA KUMAR ALOK BANSAL NOT 635 GUPTA & ORS VS. UNION OF INDIA 01.11.2016 TO

-1158347 APPLICABLE & ANR 31.10.2021 2634/2019 VIJENDRA KUMAR AMRISH GUPTA- NOT GUPTA & ORS VS. UNION OF INDIA 01.11.2016 TO 1381785 APPLICABLE & ANR 31.10.2021 2634/2019 VIJENDRA KUMAR NARENDRA SINGHAL - NOT GUPTA & ORS VS. UNION OF INDIA 01.11.2016 TO 1618264 APPLICABLE & ANR 31.10.2021 2634/2019 VIJENDRA KUMAR VIJENDRA GUPTA- NOT GUPTA & ORS VS. UNION OF INDIA 01.11.2016 TO 637623 APPLICABLE & ANR 31.10.2021 2806/2019 RAJBIR SINGH AND ANR. 01.11.2016 TO NOT 636 RAJBIR SINGH -2771063 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 2806/2019 RAJBIR SINGH AND ANR. NOT NARINDER BHARAT- 01.11.2016 TO VS. UNION OF INDIA AND ANR. APPLICABLE 2772260 31.10.2021 2834/2019 SUMIT RAJPAL & ANR SURINDER RAJPAL- 01.11.2016 TO NOT 637 VS. UINION OF INDIA & ORS. 1635609 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 133 of 327 Signing Date:11.07.2022 13:53:43 2834/2019 SUMIT RAJPAL & ANR 01.11.2016 TO NOT SUMIT RAJPAL-1754468 VS. UINION OF INDIA & ORS. 31.10.2021 APPLICABLE 2837/2019 MAHESH KANIYALAL MAHESH PRAJAPATI- NOT 638 PRAJAPATI VS. UNION OF INDIA 01.11.2016 TO 7312569 APPLICABLE AND ANR. 31.10.2021 2838/2019 RAJENDER AGGARWAL RAJENDER AGGARWAL- NOT 639 01.11.2016 TO & ANR VS. UNION OF INDIA & ANR 1327991 APPLICABLE 31.10.2021 2838/2019 RAJENDER AGGARWAL PINKY AGGARWAL- 01.11.2016 TO NOT & ANR VS. UNION OF INDIA & ANR 2100967 31.10.2021 APPLICABLE 2841/2019 RAJEEV KUMAR JAIN NOT 640 RAJEEV JAIN-284894 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 2842/2019 SEEMA SINGH & ANR.

                                                                    SEEMA SINGH                            NOT
                         641                                                            01.11.2016 TO
                                                                      -1084768                          APPLICABLE
                                 VS. UNION OF INDIA & ANR.                               31.10.2021

2842/2019 SEEMA SINGH & ANR.

                                                                DEVESH CHAUDHARY-                          NOT
                                                                                        01.11.2016 TO
                                                                     1122873                            APPLICABLE
                                 VS. UNION OF INDIA & ANR.                               31.10.2021

2843/2019 BABITA BAJAPEI NOT 642 BABITA BAJPAI-1001217 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 2845/2019 SANJEEV RUHIL AND SANJEEV RUHIL NOT 643 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-162329 APPLICABLE ANR. 31.10.2021 2845/2019 SANJEEV RUHIL AND NOT ANR. VS. UNION OF INDIA AND SUDEEP RUHIL-488443 01.11.2016 TO APPLICABLE ANR. 31.10.2021 2847/2019 ASHWANI KAUSHIK VS. ASHWANI KAUSHIK- 01.11.2016 TO NOT 644 UNION OF INDIA AND ANR. 104778 31.10.2021 APPLICABLE 2852/2019 JASKARAN SINGH KOHLI JASKARAN KOHLI NOT 645 VS. MINISTRY OF CORPORATION 01.11.2016 TO

-246441 APPLICABLE AFFAIRS & ANR 31.10.2021 2852/2019 JASKARAN SINGH KOHLI ANGAD SINGH KOHLI- NOT VS. MINISTRY OF CORPORATION 01.11.2016 TO 3301649 APPLICABLE AFFAIRS & ANR 31.10.2021 2913/2019 SANJAY KHATRI SANJAY KHATRI - NOT 646 01.11.2016 TO 2621447 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2916/2019 SUJIT KUMAR SINGH NOT 647 SUJIT SINGH-1817142 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2919/2019 SHUKINA VIJ AND ANR. 01.11.2016 TO NOT SHUKINA VIJ-408312 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 2920/2019 SHAILENDRA ALLEN VS. SHAILENDRA ALLEN - 01.11.2016 TO NOT 648 UNION OF INDIA AND ANR. 312424 31.10.2021 APPLICABLE 2922/2019 NITIN WADHERA AND NITIN WADHERA 01.11.2016 TO NOT 649 ORS VS. UNION OF INDIA AND ANR -669476 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 134 of 327 Signing Date:11.07.2022 13:53:43 2922/2019 NITIN WADHERA AND CHANDER WADHERA 01.11.2016 TO NOT ORS VS. UNION OF INDIA AND ANR (669515)-669515 31.10.2021 APPLICABLE 2923/2019 RAKESH PAHUJA RAKESH PAHUJA - NOT 650 01.11.2016 TO 264488 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 2947/2019 DINESH KUMAR YADAV DINESH YADAV NOT 651 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2056480 APPLICABLE ANR. 31.10.2021 2947/2019 DINESH KUMAR YADAV NARENDER KUMAR - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2056484 APPLICABLE ANR. 31.10.2021 2949/2019 MR. ADITYA KUMAR ADITYA MOHAPATRA - NOT 652 MOHAPATRA VS. UNION OF INDIA 01.11.2016 TO 2686933 APPLICABLE AND ORS. 31.10.2021 2954/2019 PRAVESH KUMAR SINHA PRAVESH SINHA - 01.11.2016 TO NOT 653 VS. UNION OF INDIA & ANR 3031322 31.10.2021 APPLICABLE 2973/2019 KAMAL CHOUHAN KAMAL CHOUHAN - NOT 654 VS.

                                                                     7802569                          APPLICABLE
                                                                                      01.11.2016 TO
                                   UNION OF INDIA AND ANR.                             31.10.2021

3027/2019 DILIP THANKAPPAN AND ANR.

                                                                  DILIP THANKAPPAN                       NOT
                         655
                                             VS.                       -5222691                       APPLICABLE
                                                                                      01.11.2016 TO
                                   UNION OF INDIA AND ANR.                             31.10.2021

3027/2019 DILIP THANKAPPAN AND ANR. VANDANA TIWARI - NOT VS. 5310073 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 3029/2019 SANDEEP GUPTA SANDEEP GUPTA - NOT 656 01.11.2016 TO 266397 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3075/2019 MANISH AGGARWAL MANISH AGGARWAL- NOT 657 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 6567795 APPLICABLE ORS. 31.10.2021 3090/2019 SANJAY GUPTA SANJAY GUPTA - NOT 658 01.11.2016 TO 3155424 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3091/2019 RAKESH SHARMA AND RAKESH KUMAR NOT 659 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1913619 APPLICABLE ANR. 31.10.2021 3091/2019 RAKESH SHARMA AND JITIN SHARMA - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1913806 APPLICABLE ANR. 31.10.2021 NAMAN KALRA 3092/2019 RAJEEV KALRA AND ORS. NOT 660 01.11.2016 TO VS. UNION OF INDIA AND ORS. APPLICABLE

-2956016 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 135 of 327 Signing Date:11.07.2022 13:53:43 3092/2019 RAJEEV KALRA AND ORS. 01.11.2016 TO NOT RAJEEV KALRA -842911 VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 3092/2019 RAJEEV KALRA AND ORS. VANDANA KALRA - 01.11.2016 TO NOT VS. UNION OF INDIA AND ORS. 843037 31.10.2021 APPLICABLE 3093/2019 RAJKUMAR KAUSHIK & ANR RAJKUMAR KAUSHIK NOT 661 VS. -2656660 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 3093/2019 RAJKUMAR KAUSHIK & ANR NOT RAJ KAMAL -2656677 VS. 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 3094/2019 JATIN MINOCHA JATIN MINOCHA - NOT 662 VS. 01.11.2016 TO 5260943 APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 ABHISHEK GUPTA 3095/2019 ABHISHEK GUPTA AND NOT 663 01.11.2016 TO ORS. VS. UNION OF INDIA AND ANR. APPLICABLE

-1115639 31.10.2021 3095/2019 ABHISHEK GUPTA AND 01.11.2016 TO NOT AJAY GUPTA -1115692 ORS. VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3095/2019 ABHISHEK GUPTA AND RAJENDRA JAIN - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 1180310 31.10.2021 APPLICABLE 3152/2019 RAJESH GULLAH VS. RAJESH GULLAH - 01.11.2016 TO NOT 664 UNION OF INDIA AND ORS. 1844581 31.10.2021 APPLICABLE SORABH GOEL 3155/2019 AMIT GOEL & ORS VS. NOT 665 UNION OF INDIA & ANR 01.11.2016 TO APPLICABLE

-3610338 31.10.2021 3155/2019 AMIT GOEL & ORS VS. 01.11.2016 TO NOT AMIT GOEL -3610408 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3155/2019 AMIT GOEL & ORS VS. 01.11.2016 TO NOT SANJAY GOEL -3610449 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3155/2019 AMIT GOEL & ORS VS. 01.11.2016 TO NOT ALOK GOEL -3610531 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 3157/2019 RAHUL VAJPAYEE RAHUL VAJPAYEE - NOT 666 01.11.2016 TO 1404673 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3158/2019 PRAVEEN KUMAR TAVATIYA & ANR PRAVEEN TAVATIYA NOT 667

-2955303 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3158/2019 PRAVEEN KUMAR NARENDER BALIYAM - NOT TAVATIYA & ANR 01.11.2016 TO 2969185 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3162/2019 JAGBIR DAHIYA VS. JAGBIR DAHIYA- 01.11.2016 TO NOT 668 UNION OF INDIA AND ANR. 1555318 31.10.2021 APPLICABLE 3164/2019 DEVENDRA KUMAR DEVENDRA BAJAJ - NOT 669 BAJAJ 01.11.2016 TO 502218 APPLICABLE 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 136 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR 3165/2019 SUSHANT SHARMA VS. SUSHANT SHARMA- 01.11.2016 TO NOT 670 UNION OF INDIA AND ANR. 3043298 31.10.2021 APPLICABLE 3169/2019 SHALEEN VAJPAYEE AND ANR. SHALEEN VAJPAYEE- NOT 671 927443 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3277/2019 NEERAJ PANDAY.

                                                                  NEERAJ PANDAY-                          NOT
                         672                                                           01.11.2016 TO
                                                                     1135827                           APPLICABLE
                                VS. UNION OF INDIA AND ORS.                             31.10.2021

3293/2019 SHASHI VIR SINGH SHASHI SINGH - NOT 673 01.11.2016 TO 5124767 APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 3294/2019 JITIN MITTAL & ANR.

                                                                    JITIN MITTAL                          NOT
                         674                                                           01.11.2016 TO
                                                                      -1179047                         APPLICABLE
                                  VS. UNION OF INDIA & ANR                              31.10.2021

3294/2019 JITIN MITTAL & ANR.

                                                                TATHAGAT JARUHAR -                        NOT
                                                                                       01.11.2016 TO
                                                                     2241710                           APPLICABLE
                                  VS. UNION OF INDIA & ANR                              31.10.2021
                                  3295/2019 RISHU MONGA
                                                                   RISHU MONGA -                          NOT
                         675                                                           01.11.2016 TO
                                                                      2259170                          APPLICABLE
                                 VS. UNION OF INDIA & ORS.                              31.10.2021
                                  3296/2019 KARTAR SINGH
                                                                                                          NOT
                         676                                    KARTAR SINGH -927705   01.11.2016 TO
                                                                                                       APPLICABLE
                                  VS. UNION OF INDIA & ORS                              31.10.2021
                                3300/2019 ANUJ PANDEY & ANR       PRIYANKA TRIVEDI     01.11.2016 TO      NOT
                         677
                                  VS. UNION OF INDIA & ANR            -1116751          31.10.2021     APPLICABLE
                                3300/2019 ANUJ PANDEY & ANR                            01.11.2016 TO      NOT
                                                                ANUJ PANDEY -687877
                                  VS. UNION OF INDIA & ANR                              31.10.2021     APPLICABLE
                               3301/2019 SHIV CHARAN DUA VS.         SHIV DUA          01.11.2016 TO      NOT
                         678
                                   UNION OF INDIA AND ANR            -1109207           31.10.2021     APPLICABLE
                               3301/2019 SHIV CHARAN DUA VS.                           01.11.2016 TO      NOT
                                                                 ANJU DUA -1109216
                                   UNION OF INDIA AND ANR                               31.10.2021     APPLICABLE

3326/2019 RAVINDRA VIKRAM SINGH RAVINDRA SINGH - NOT 679 2622675 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 3365/2019 PIYOUSH KUMAR PIYOUSH KUMAR - NOT 680 01.11.2016 TO 1163645 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3366/2019 SAURABH KUMAR VS. SAURABH KUMAR - 01.11.2016 TO NOT 681 UNION OF INDIA AND ANR. 3302562 31.10.2021 APPLICABLE 3367/2019 POONAM SRIVASTAVA POONAM SRIVASTAVA - NOT 682 01.11.2016 TO 3024904 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3369/2019 YOGESH KUMAR GOEL YOGESH GOEL NOT 683 AND ANR 01.11.2016 TO

-57227 APPLICABLE 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 137 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA AND ANR.

3369/2019 YOGESH KUMAR GOEL AND ANR NOT DIVESH GOEL-57451 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3384/2019 SANJEEV KAPOOR & SANJEEV KAPOOR 01.11.2016 TO NOT 684 ANR VS. UNION OF INDIA AND ANR -1732058 31.10.2021 APPLICABLE 3384/2019 SANJEEV KAPOOR & 01.11.2016 TO NOT NEERAJ ALAG -2733790 ANR VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 3385/2019 JITENDRA KUMAR JAIN JITENDRA JAIN - NOT 685 01.11.2016 TO 6492713 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3410/2019 ADHEESH RAJ BHALLA 01.11.2016 TO NOT 686 RAVI BHALLA -2513535 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 3444/2019 DHIR SINGH AND ANR.

                                                                      DHIR SINGH                            NOT
                         687
                                            VS.                        -1869117          01.11.2016 TO   APPLICABLE
                                  UNION OF INDIA AND ANR.                                 31.10.2021

3444/2019 DHIR SINGH AND ANR.

                                                                     ROHIT SHUKLA -                         NOT
                                              VS.                       6874057          01.11.2016 TO   APPLICABLE
                                   UNION OF INDIA AND ANR.                                31.10.2021
                               3449/2019 PRAVEEN MAHAJAN VS.      PARVEEN MAHAJAN -      01.11.2016 TO      NOT
                         688
                                   UNION OF INDIA AND ANR              1287526            31.10.2021     APPLICABLE

3450/2019 ANUPREET KAUR AND ANR. ANUPREET KAUR NOT 689 VS. -2725024 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 3450/2019 ANUPREET KAUR AND ANR. SIMERJIT SINGH - NOT VS. 2725026 01.11.2016 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2021 3451/2019 JITENDER PRATAP RAI NOT 690 JITENDER RAI -630573 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3452/2019 SHALINI SHARMA VS. SHALINI SHARMA - 01.11.2016 TO NOT 691 UNION OF INDIA AND ORS 469064 31.10.2021 APPLICABLE 3454/2019 RAJINDER KUMAR RAJINDER MAINI - 01.11.2016 TO NOT 692 MAINI VS. UNION OF INDIA & ORS. 1109655 31.10.2021 APPLICABLE 3455/2019 UMESH PRASAD SINGH UMESH PRASAD SINGH- 01.11.2016 TO NOT 693 & ANR. VS. UNION OF INDIA & ANR. 1855288 31.10.2021 APPLICABLE 3466/2019 AMIT SARDA AND ANR.

                                              VS.                     AMIT SARDA                            NOT
                         694
                                 REGISTRAR OF COMPANIES AND            -205507           01.11.2016 TO   APPLICABLE
                                             ORS.                                         31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                              Page 138 of 327
Signing Date:11.07.2022
13:53:43

3466/2019 AMIT SARDA AND ANR.

                                                                    GOVIND SARDA -                          NOT
                                               VS.
                                                                       210212                            APPLICABLE
                                  REGISTRAR OF COMPANIES AND                             01.11.2016 TO
                                              ORS.                                        31.10.2021
                                  3474/2019 PRABJIT SINGH AND        PRABJIT SINGH
                                                                                                            NOT
                         695                  ORS.                                       01.11.2016 TO
                                                                                                         APPLICABLE
                                 VS. UNION OF INDIA AND ANR.            -152894           31.10.2021

3474/2019 PRABJIT SINGH AND NOT ORS. TAJMEET KAUR -153013 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3474/2019 PRABJIT SINGH AND SURINDER KAUR - NOT ORS. 01.11.2016 TO 960875 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3505/2019 MR. MANOJ KUMAR 01.11.2016 TO NOT 696 MANOJ JAIN -3220222 JAIN VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3520/2019 URVARSHI RAJAIN URVASHI RAJAIN - 01.11.2016 TO NOT 697 VS. UNION OF INDIA & ORS. 929344 31.10.2021 APPLICABLE 3521/2019 PANKAJ PANDEY PANKAJ PANDEY - 01.11.2016 TO NOT 698 VS. UNION OF INDIA & ANR 6390427 31.10.2021 APPLICABLE 3522/2019 SUBHASH MURLIDHAR SUBHASH BHATTAD - NOT 699 BHATTAD 01.11.2016 TO 783486 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3588/2019 MR. ANOOP SINGH VS. ANOOP SINGH - 01.11.2016 TO NOT 700 UNION OF INDIA AND ANR 3170088 31.10.2021 APPLICABLE 3589/2019 ABHISHEK ABHISHEK NOT 701 MAHESHWARI MAHESHWARI - 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 2230552 31.10.2021 3591/2019 SALONI SOOD VS. 01.11.2016 TO NOT 702 SALONI SOOD -2748718 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3592/2019 MANMOHAN PAHWA MANMOHAN PAHWA - NOT 703 SINGH 01.11.2016 TO 27451 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3596/2019 RAVINDER SINGH VS. RAVINDER SINGH- 01.11.2016 TO NOT 704 UNION OF INDIA AND ANR. 6626867 31.10.2021 APPLICABLE 3625/2019 SH. VYAS DEV SADH NOT 705 AND ANR VYAS DEV SADH-820569 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3627/2019 MOHIT SINGHAL AND MOHIT SINGHAL NOT 706 ORS. 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. -1128063 31.10.2021 3627/2019 MOHIT SINGHAL AND ORS. PARVEEN AGGARWAL - NOT 2756044 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3627/2019 MOHIT SINGHAL AND BABULAL AGARWAL - NOT ORS. 01.11.2016 TO 729946 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 139 of 327 Signing Date:11.07.2022 13:53:43 3629/2019 SUMANJEET SINGH SUMANJEET ANAND - NOT 707 ANAND. VS. UNION OF INDIA AND 01.11.2016 TO 3205671 APPLICABLE ANR. 31.10.2021 3630/2019 JASDEEP SINGH AND RASDEEP SINGH NOT 708 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-409688 APPLICABLE ANR. 31.10.2021 3630/2019 JASDEEP SINGH AND NOT ANR. VS. UNION OF INDIA AND JASDEEP SINGH -409714 01.11.2016 TO APPLICABLE ANR. 31.10.2021 3633/2019 ASHUTOSH SHARMA ASHUTOSH SHARMA NOT 709 01.11.2016 TO

-2854421 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3637/2019 VIKASH RANA NOT 710 VIKASH RANA -5181168 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3639/2019 MANISH JAIN NOT 711 MANISH JAIN -2854428 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3649/2019 RAMAN KUMAR MITTAL RAMAN MITTAL - 01.11.2016 TO NOT 712 VS. UNION OF INDIA AND ANR. 2504654 31.10.2021 APPLICABLE 3673/2019 MANPREET SINGH VS. MANPREET SINGH - 01.11.2016 TO NOT 713 UNION OF INDIA AND ANR. 934268 31.10.2021 APPLICABLE 3674/2019 GAUTAM MEHRA GAUTAM MEHRA - NOT 714 01.11.2016 TO 543072 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3676/2019 RAJEEV GAMBHIR VS. RAJEEV GAMBHIR - 01.11.2016 TO NOT 715 UNION OF INDIA AND ANR. 11771 31.10.2021 APPLICABLE MD ASIF 3679/2019 EQUBAL HUSSAIN AND NOT 716 01.11.2016 TO ORS. VS. UNION OF INDIA AND ANR. APPLICABLE

-3118581 31.10.2021 3679/2019 EQUBAL HUSSAIN AND 01.11.2016 TO NOT RASHMI SETH -5210332 ORS. VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3679/2019 EQUBAL HUSSAIN AND 01.11.2016 TO NOT ZEBA KAZMI -5210340 ORS. VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3679/2019 EQUBAL HUSSAIN AND EQUBAL HUSSAIN - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 5220853 31.10.2021 APPLICABLE 3683/2019 YOGESH CHADHA AND ANR. YOGESH CHADHA NOT 717

-305639 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3683/2019 YOGESH CHADHA AND ANR. KRISHAN GULATI - NOT 384572 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3684/2019 GOPAL GUPTA NOT 718 GOPAL GUPTA -70273 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 3736/2019 VIVEK KUMAR JAIN VS. 01.11.2016 TO NOT 719 VIVEK JAIN -1484339 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 140 of 327 Signing Date:11.07.2022 13:53:43 3742/2019 NITIN KUAMR JAIN VS. NITIN KUAMR JAIN- 01.11.2016 TO NOT 720 UNION OF INDIA AND ANR. 3180955 31.10.2021 APPLICABLE 3743/2019 BIPIN GUPTA & ANR BIPIN GUPTA NOT 721 01.11.2016 TO

-1216310 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3743/2019 BIPIN GUPTA & ANR NOT USHA GUPTA -1216411 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3744/2019 ANUP SINGH DHALL VS. 01.11.2016 TO NOT 722 ANUP DHALL -2546733 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3745/2019 SURAJ JUNEJA AND ANR. ANSHU JUNEJA 01.11.2016 TO NOT 723 VS. UNION OF INDIA AND ANR. -3617837 31.10.2021 APPLICABLE 3745/2019 SURAJ JUNEJA AND ANR. 01.11.2016 TO NOT SURAJ JUNEJA -512516 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 3749/2019 AMIT SINGLA NOT 724 AMIT SINGLA -6437704 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3751/2019 AJAY JAIN AND ORS AJAY JAIN NOT 725 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. -102170 31.10.2021 3751/2019 AJAY JAIN AND ORS NOT APARNA JAIN -5243039 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3751/2019 AJAY JAIN AND ORS NOT AMIT JAIN -79638 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3752/2019 MANISH MITTAL AND ANR. MANISH MITTAL - NOT 726 5237036 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3752/2019 MANISH MITTAL AND ANR. NOT ARUN MITTAL -5237044 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3783/2019 RANJEET VERMA RANJEET VERMA - NOT 727 01.11.2016 TO 3596670 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3784/2019 ANILA CHATRATH ANILA CHATRATH - NOT 728 VS.

                                                                        221415                          APPLICABLE
                                                                                        01.11.2016 TO
                                  UNION OF INDIA AND ANR.                                31.10.2021
                                3785/2019 RAHUL BIYANI & ANR        RAHUL BIYANI        01.11.2016 TO      NOT
                         729
                                  VS. UNION OF INDIA & ANR            -744257            31.10.2021     APPLICABLE
                                3785/2019 RAHUL BIYANI & ANR      MANISH KANKANI -      01.11.2016 TO      NOT
                                  VS. UNION OF INDIA & ANR             979818            31.10.2021     APPLICABLE
                               3786/2019 SANJAY KAUSHIK & ORS      SANJAY KAUSHIK
                                                                                                           NOT
                         730                                                            01.11.2016 TO
                                                                                                        APPLICABLE
                                  VS. UNION OF INDIA & ANR             -2045860          31.10.2021



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 141 of 327
Signing Date:11.07.2022
13:53:43

3786/2019 SANJAY KAUSHIK & ORS SANDEEP KAUSHIK - NOT 01.11.2016 TO 2045936 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3786/2019 SANJAY KAUSHIK & ORS BISHNI KAUSHIK - NOT 01.11.2016 TO 3505618 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3788/2019 MR. AMIT GUPTA AND ANR. AMIT GUPTA NOT 731

-2641436 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3788/2019 MR. AMIT GUPTA AND ANR. NOT ROHIT GUPTA -2721609 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3795/2019 MAXWEL NAGPAL & MAXWEL NAGPAL NOT 732 ORS 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR -5337432 31.10.2021 3795/2019 MAXWEL NAGPAL & DENNIS NAGPAL - NOT ORS 01.11.2016 TO 5337438 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3795/2019 MAXWEL NAGPAL & DESIREE NAGPAL - NOT ORS 01.11.2016 TO 6629170 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3797/2019 SHAMIT KUMAR TOMAR SHAMIT TOMAR - NOT 733 01.11.2016 TO 3476190 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3797/2019 SARITA DAS VS. UNION RAJESH SINGH - 01.11.2016 TO NOT OF INDIA AND ANR. 1031173 31.10.2021 APPLICABLE 3818/2019 ARUN KUMAR SHARMA ARUN SHARMA - NOT 734 01.11.2016 TO 1315896 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3826/2019 MANOJ MANI CHATURVEDI AND ANR. MANOJ CHATURVEDI NOT 735

-2048183 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3826/2019 MANOJ MANI CHATURVEDI AND ANR. SANGEETA NOT CHATURVEDI -2299386 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3829/2019 RAVINDER PAL SINGH RAVINDER SINGH - 01.11.2016 TO NOT 736 VS. UNION OF INDIA AND ANR. 3074380 31.10.2021 APPLICABLE 3831/2019 ANSHUMALI BHUSHAN ANSHUMALI BHUSHAN- NOT 737 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1258923 APPLICABLE ANR. 31.10.2021 3831/2019 ANSHUMALI BHUSHAN INDRAJEET RAMESH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1936826 APPLICABLE ANR. 31.10.2021 3832/2019 MR. ADITYA BABBAR ADITYA BABBAR NOT 738 AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -2621864 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 142 of 327 Signing Date:11.07.2022 13:53:43 3832/2019 MR. ADITYA BABBAR RENU BABBAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 2625231 APPLICABLE ANR. 31.10.2021 3832/2019 MR. ADITYA BABBAR RAVINDER BABBAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 52613 APPLICABLE ANR. 31.10.2021 3836/2019 VISHAL AGGARWAL VISHAL AGGARWAL - NOT 739 VS. MINISTRY OF CORPORATE 563985 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 3839/2019 KUSUM SHARMA VS. KUSUM SHARMA - 01.11.2016 TO NOT 740 UNION OF INDIA & ANR 1741898 31.10.2021 APPLICABLE 3888/2019 SAURABH JAIN & ANR VAIBHAV JAIN 01.11.2016 TO NOT 741 VS. UNION OF INDIA & ANR. -6844152 31.10.2021 APPLICABLE 3888/2019 SAURABH JAIN & ANR SAURABH JAIN - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR. 6844181 31.10.2021 APPLICABLE 3906/2019 JITENDRA SINGH JITENDRA SINGH - NOT 742 01.11.2016 TO 3488961 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 3907/2019 DINESH KUMAR DINESH KUMAR - NOT 743 01.11.2016 TO 2434419 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3908/2019 SIMMI GUPTA NOT 744 SIMMI GUPTA -631879 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3968/2019 JAIDEEP KRISHNA VS. JAIDEEP KRISHNA - 01.11.2016 TO NOT 745 UNION OF INDIA AND ANR 1185630 31.10.2021 APPLICABLE 3971/2019 VIJAY SINGH MINOCHA VIJAY MINOCHA - NOT 746 01.11.2016 TO 366172 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3972/2019 NITIN KHETAN VS. NITIN KHETAN - 01.11.2016 TO NOT 747 UNION OF INDIA & ANR 1782572 31.10.2021 APPLICABLE 3973/2019 RAM NIWAS NOT 748 RAM NIWAS -6916642 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3974/2019 MANOJ SINGH BISHT NOT 749 MANOJ BISHT -1487415 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 3976/2019 GAURAV AGRAWAL VS. GAURAV AGRAWAL - 01.11.2016 TO NOT 750 UNION OF INDIA AND ANR. 759651 31.10.2021 APPLICABLE 3979/2019 KISHAN GUPTA NOT 751 SHRI GUPTA-43857 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 4016/2019 RAJESH SONDHI AND ANR. PRABHAT KUMAR NOT 752

-1659412 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4016/2019 RAJESH SONDHI AND RAJESH SONDHI - 01.11.2016 TO NOT ANR. 476835 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 143 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA AND ANR. 4017/2019 AJIT SINGH NOT 753 AJIT SINGH -1588659 VS. UNION OF INDIA AND ANR. 01.11.2016 TO APPLICABLE 31.10.2021 4018/2019 PRAVEEN KUMAR JUGNOO GUPTA NOT 754 GUPTA AND ANR. VS. UNION OF 01.11.2016 TO

-1740021 APPLICABLE INDIA AND ANR. 31.10.2021 4018/2019 PRAVEEN KUMAR PRAVEEN GUPTA - NOT GUPTA AND ANR. VS. UNION OF 01.11.2016 TO 1740035 APPLICABLE INDIA AND ANR. 31.10.2021 4019/2019 AVNISH BHATNAGAR AVNISH BHATNAGAR - NOT 755 01.11.2016 TO 2863857 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4020/2019 JOGINDER PAL SINGH JOGINDER SINGH - NOT 756 01.11.2016 TO 756590 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4021/2019 INDER SINGH NOT 757 INDER SINGH -416336 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4022/2019 VINOD KUMAR AND VINOD KUMAR ORS. NOT 758 01.11.2016 TO APPLICABLE

-2717540 VS. UNION OF INDIA AND ANR. 31.10.2021 4022/2019 VINOD KUMAR AND ORS. NARESH KUMAR - NOT 2783829 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4022/2019 VINOD KUMAR AND ORS. SANDEEP KUMAR - NOT 2783837 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4024/2019 SANDEEP JAIN NOT 759 SANDEEP JAIN -435908 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4025/2019 PUNEET KUMAR GUPTA PUNEET GUPTA - 01.11.2016 TO NOT 760 VS. UNION OF INDIA AND ANR. 1179466 31.10.2021 APPLICABLE 4027/2019 RAJESH KUMAR SINGH RAJESH SINGH - NOT 761 01.11.2016 TO 1031173 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4040/2019 NIDHI BANSAL NOT 762 NIDHI BANSAL -377031 01.11.2016 TO APPLICABLE VS. UNION OF INDIA ANR. 31.10.2021 4066/2019 RAJIV VERMA AND ORS. 01.11.2016 TO NOT 763 RAJIV VERMA-24595 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4068/2019 KAILASH NATH SINGHAL KAILASH SINGHAL NOT 764 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1300884 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 144 of 327 Signing Date:11.07.2022 13:53:43 4068/2019 KAILASH NATH SINGHAL NOT AND ANR. VS. UNION OF INDIA AND REKHA RANI -2815491 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4069/2019 RAM AVTAR SINGAL VS. RAM AVTAR SINGAL- 01.11.2016 TO NOT 765 UNION OF INDIA AND ANR. 511283 31.10.2021 APPLICABLE 4070/2019 GAGAN DEEP SINGH GAGAN SINGH - NOT 766 01.11.2016 TO 5305568 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4071/2019 MR. MOHINDER PAL BALVEER JAIN SINGH AND ORS. NOT 767 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. -1013965 31.10.2021 4071/2019 MR. MOHINDER PAL SINGH AND ORS. MAHENDER SINGH - NOT 326408 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4071/2019 MR. MOHINDER PAL SINGH AND ORS. RAVINDER SINGH - NOT 326428 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4071/2019 MR. MOHINDER PAL SINGH AND ORS. NOT RAJEEV JAIN -870536 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4072/2019 RAJESH KUMAR VS. RAJESH KUMAR - 01.11.2016 TO NOT 768 UNION OF INDIA AND ANR. 712450 31.10.2021 APPLICABLE 4073/2019 SH. BHAGAWAN DAS AJAY ARORA NOT 769 SARDANA AND ANR. VS. UNION OF 01.11.2016 TO APPLICABLE INDIA AND ANR. -1726403 31.10.2021 4073/2019 SH. BHAGAWAN DAS BHAGWANDAS NOT SARDANA AND ANR. VS. UNION OF 01.11.2016 TO SARDANA -2208931 APPLICABLE INDIA AND ANR. 31.10.2021 4075/2019 NAVEEN SIWACH VS. NAVEEN SIWACH - 01.11.2016 TO NOT 770 UNION OF INDIA AND ANR. 3030009 31.10.2021 APPLICABLE 4076/2019 CHANDER PRAKASH SHARMA CHANDER SHARMA - NOT 771 2473494 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4077/2019 MS. LATHA NOT 772 THULASHLADASAN UNNI VS. UNON LATHA UNNI -413380 01.11.2016 TO APPLICABLE OF INDIA AND ANR. 31.10.2021 4101/2019 DINESH KUMAR DINESH TANWAR - NOT 773 TANWAR VS. UNION OF INDIA AND 01.11.2016 TO 1982123 APPLICABLE ANR. 31.10.2021 4102/2019 MANMOHAN SINGH VS. 01.11.2016 TO NOT 774 MAN SINGH -3105603 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 4103/2019 GAYAPRASAD GAYAPRASAD NOT 775 KUSHWAHA AND ANR VS. UNION 01.11.2016 TO KUSHWAHA-2371810 APPLICABLE OF INDIA AND ORS. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 145 of 327 Signing Date:11.07.2022 13:53:43 4105/2019 MERAJ AHMED VS. MR. MERAJ AHMAD- 01.11.2016 TO NOT 776 UNION OF INDIA AND ORS. 2617092 31.10.2021 APPLICABLE 4107/2019 BHASKAR JAIN AND BHASKAR JAIN NOT 777 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2563940 APPLICABLE ANR. 31.10.2021 4107/2019 BHASKAR JAIN AND NOT ANR. VS. UNION OF INDIA AND RENU JAIN -2563993 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4108/2019 SUDEEP SINGH NARULA SUDEEP NARULA - 01.11.2016 TO NOT 778 VS. UNION OF INDIA AND ANR. 1683008 31.10.2021 APPLICABLE 4110/2019 ANIL KUMAR GUPTA VS. ANIL GUPTA 01.11.2016 TO NOT 779 UNION OF INDIA AND ANR -2842209 31.10.2021 APPLICABLE 4110/2019 ANIL KUMAR GUPTA VS. 01.11.2016 TO NOT SAJNI GUPTA -2842316 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 4135/2019 DEEPAK GOEL VS. 01.11.2016 TO NOT 780 DEEPAK GOEL -1692920 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4137/2019 RAJESH KUMAR YADAV RAJESH YADAV - 01.11.2016 TO NOT 781 VS. UNION OF INDIA AND ANR. 3038199 31.10.2021 APPLICABLE 4138/2019 ASHWANI BAJAJ AND ANR. ASHWANI BAJAJ NOT 782

-2550712 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4138/2019 ASHWANI BAJAJ AND ANR. NOT SEEMA BAJAJ -2586302 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4139/2019 ANIL KUMAR VS. UNION 01.11.2016 TO NOT 783 ANIL KUMAR -3554100 OF INDIA AND ANR. 31.10.2021 APPLICABLE 4144/2019 SURANDER YADAV VS. SURANDER YADAV - 01.11.2016 TO NOT 784 UNION OF INDIA AND ANR. 1284636 31.10.2021 APPLICABLE 4145/2019 DINESH GUPTA VS. 01.11.2016 TO NOT 785 DINESH GUPTA -30208 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 4149/2019 VED KUMAR SHARMA AND ANR. VED SHARMA NOT 786

-851080 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4149/2019 VED KUMAR SHARMA AND ANR. NOT LALIT KUMAR -851269 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4150/2019 VED KUMAR SHARMA PRAKASH KUMAR NOT 787 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1403435 APPLICABLE ANR. 31.10.2021 4150/2019 VED KUMAR SHARMA SHAMBHU SINGH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1438794 APPLICABLE ANR. 31.10.2021 4189/2019 SANGEETA SAHINI VS. SANGEETA SAHNI - 01.11.2016 TO NOT 788 UNION OF INDIA AND ANR. 967202 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 146 of 327 Signing Date:11.07.2022 13:53:43 4196/2019 ASHOK KUMAR CHUGH ASHOK CHUGH 01.11.2016 TO NOT 789 & ANR VS. UNION OF INDIA & ANR -297086 31.10.2021 APPLICABLE 4196/2019 ASHOK KUMAR CHUGH 01.11.2016 TO NOT VINOD CHUGH -538603 & ANR VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4197/2019 VED PRAKASH PAWAR 01.11.2016 TO NOT 790 VED PAWAR -238888 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4201/2019 HARISH KUMAR VS. HARISH KUMAR - 01.11.2016 TO NOT 791 UNION OF INDIA AND ANR. 6737771 31.10.2021 APPLICABLE 4204/2019 SHYAM SUNDER DUTT SNEH DUTT NOT 792 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2214732 APPLICABLE ANR. 31.10.2021 4204/2019 SHYAM SUNDER DUTT NOT AND ANR. VS. UNION OF INDIA AND SHYAM DUTT -2214741 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4219/2019 CHANDRA KANT SINGH CHANDRA SINGH - 01.11.2016 TO NOT 793 VS. UNION OF INDIA AND ANR. 3499909 31.10.2021 APPLICABLE 4222/2019 MADAN SAHA MOHAN MR. MADAN SAHA 01.11.2016 TO NOT 794 VS. UNION OF INDIA & ANR MOHAN-3109223 31.10.2021 APPLICABLE 4224/2019 SHIVANI BHATNAGAR MS. SHIVANI NOT 795 01.11.2016 TO VS. UNION OF INDIA AND ORS. BHATNAGAR-3061189 APPLICABLE 31.10.2021 4225/2019 GEETA CHAUDHARY VS. GEETA CHAUDHRY - 01.11.2016 TO NOT 796 UNION OF INDIA AND ANR. 227865 31.10.2021 APPLICABLE 4226/2019 S K THAKUR VS. UNION SURENDRA THAKUR - 01.11.2016 TO NOT 797 OF INDIA AND ANR. 2072961 31.10.2021 APPLICABLE 4231/2019 MR. FIRDOUS ALAM VS. FIRDOUS ALAM - 01.11.2016 TO NOT 798 UNION OF INDIA AND ANR. 1672384 31.10.2021 APPLICABLE 4232/2019 SUNNY SINGHAL VS. SUNNY SINGHAL - 01.11.2016 TO NOT 799 UNION OF INDIA & ANR 6390405 31.10.2021 APPLICABLE 4240/2019 MOHINDER PAL SINHG MONINDER SINGH 01.11.2016 TO NOT 800 & ANR VS UNION OF INDIA & ANR -647646 31.10.2021 APPLICABLE 4240/2019 MOHINDER PAL SINHG 01.11.2016 TO NOT SEEMA SINGH -647706 & ANR VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4241/2019 RABINDRA NATH RABINDRA NOT 801 MOHAPATRA & ANRV VS. UNION MOHAPATRA 01.11.2016 TO APPLICABLE OF INDIA & ANR -2751189 31.10.2021 4241/2019 RABINDRA NATH SOVA MOHAPATRA - NOT MOHAPATRA & ANRV VS. UNION 01.11.2016 TO 3053022 APPLICABLE OF INDIA & ANR 31.10.2021 4245/2019 SUDHA VS. UNION OF 01.11.2016 TO NOT 802 MS. SUDHA-6626864 INDIA AND ANR. 31.10.2021 APPLICABLE 4245/2019 SANDEEP KAUSHIK AND RAJ CHOUDHARY - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3079825 APPLICABLE ANR. 31.10.2021 4248/2019 JAGPREET SINGH SAHNI KABIR SAHNI NOT 803 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2111335 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 147 of 327 Signing Date:11.07.2022 13:53:43 4248/2019 JAGPREET SINGH SAHNI JAGPREET SAHNI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1041147 APPLICABLE ANR. 31.10.2021 4249/2019 ANOOP KAMMBOJ AND GAURAV DHAWAN 01.11.2016 TO NOT 804 ANR VS. UNION OF INDIA AND ANR. -2953840 31.10.2021 APPLICABLE 4249/2019 ANOOP KAMMBOJ AND ANOOP KAMMBOJ - 01.11.2016 TO NOT ANR VS. UNION OF INDIA AND ANR. 472829 31.10.2021 APPLICABLE 4293/2019 SHAILESH KUMAR VS. SHAILESH KUMAR - 01.11.2016 TO NOT 805 UNION OF INDIA & ORS 853860 31.10.2021 APPLICABLE 4294/2019 LAKSHMI NARASIMHAN LAKSHMINARASIMHAN NOT 806 SRINIVASAN VS. UNION OF INDIA & 01.11.2016 TO SRINIVASAN -3118736 APPLICABLE ANR 31.10.2021 4295/2019 VISHAL ANAND AND RAKESH SINGH NOT 807 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-7059596 APPLICABLE ANR. 31.10.2021 4295/2019 VISHAL ANAND AND NOT ANR. VS. UNION OF INDIA AND VISHAL ANAND -752595 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4299/2019 ALKESH KUMAR ALKESH SHARMA - NOT 808 SHARMA VS. UNION OF INDIA AND 01.11.2016 TO 2558305 APPLICABLE ANR 31.10.2021 4305/2019 MR. VIKRAM SINGH VIKRAM RAWAT RAWAT AND ORS. NOT 809 01.11.2016 TO APPLICABLE

-1666603 VS. UNION OF INDIA AND ANR. 31.10.2021 4305/2019 MR. VIKRAM SINGH RAWAT AND ORS. ROOP PARCHHA - NOT 1674100 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4305/2019 MR. VIKRAM SINGH RAWAT AND ORS. NOT BADRI KAR -3351991 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4360/2019 SHAILENDRA GUPTA VS. SHAILENDRA GUPTA - 01.11.2016 TO NOT 810 UNION OF INDIA & ANR 3121127 31.10.2021 APPLICABLE 4361/2019 ROHIT BATRA VS. 01.11.2016 TO NOT 811 ROHIT BATRA-2016510 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4362/2019 RAJAN JERATH VS. 01.11.2016 TO NOT 812 RAJAN JERATH-5186483 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4363/2019 SUDHIR GARG VS. 01.11.2016 TO NOT 813 SUDHIR GARG -2633321 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4364/2019 RAMAN SAHNI AND RAMAN SAHNI - NOT 814 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2163709 APPLICABLE ANR. 31.10.2021 4364/2019 RAMAN SAHNI AND NOT ANR. VS. UNION OF INDIA AND RITU SAHNI -2209111 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4366/2019 MRS. RAJESH AGARWAL RAJESH AGARWAL - 01.11.2016 TO NOT 815 VS. UNION OF INDIA AND ANR. 810289 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 148 of 327 Signing Date:11.07.2022 13:53:43 4369/2019 MR. KAPIL DEV AND MADHUSUDAN SINGH NOT 816 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1667922 APPLICABLE ANR. 31.10.2021 4369/2019 MR. KAPIL DEV AND NOT ANR. VS. UNION OF INDIA AND KAPIL DEV -1674331 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4370/2019 GAGAN SHUKLA AND NOT 817 ANR. VS. UNION OF INDIA AND GAGAN SHUKLA-208473 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4370/2019 GAGAN SHUKLA AND KALYANI SHUKLA- NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 208493 APPLICABLE ANR. 31.10.2021 4371/2019 SUNIL KUMAR PATRA SUNIL KUMAR PATRA - 01.11.2016 TO NOT 818 VS. UNION OF INDIA AND ANR. 143776 31.10.2021 APPLICABLE 4372/2019 AJIT SINGH VS. UNION 01.11.2016 TO NOT 819 AJIT SINGH -3512819 OF INDIA & ANR. 31.10.2021 APPLICABLE 4373/2019 SUNIL TANDON & ANR. SUNIL TANDON 01.11.2016 TO NOT 820 VS. UNION OF INDIA & ANR. -1305815 31.10.2021 APPLICABLE 4373/2019 SUNIL TANDON & ANR. KAMINI TANDON - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR. 2942193 31.10.2021 APPLICABLE 4374/2019 ARVINDER SINGH VS. ARVINDER SINGH- 01.11.2016 TO NOT 821 UNION OF INDIA & ANR. 294246 31.10.2021 APPLICABLE 4375/2019 RAKESH KUMAR YADAV RAKESH KUMAR NOT 822 AND ANR VS. UNION OF INDIA & 01.11.2016 TO YADAV-3317814 APPLICABLE ANR. 31.10.2021 4375/2019 RAKESH KUMAR YADAV NOT AND ANR VS. UNION OF INDIA & ABHAYADAV-3323591 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4376/2019 JAWAHAR LAL GAUTAM JAWAHAR GAUTAM - 01.11.2016 TO NOT 823 VS. UNION OF INDIA & ANR 1803109 31.10.2021 APPLICABLE 4378/2019 ANJULA NAGPAL AND RAJESH KAPOOR NOT 824 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-219958 APPLICABLE ANR. 31.10.2021 4378/2019 ANJULA NAGPAL AND ANJULA NAGPAL - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 263641 APPLICABLE ANR. 31.10.2021 4379/2019 KALICHARAN SINGH KALI CHARAN SINGH NOT 825 BHATI VS. UNION OF INDIA AND 01.11.2016 TO BHATI-710996 APPLICABLE ANR. 31.10.2021 4380/2019 SANJAY KUMAR SANJAY KUMAR - NOT 826 01.11.2016 TO 3272753 APPLICABLE VS. UNION OF INDIA &ORS.. 31.10.2021 4381/2019 ACHAL KAUSHAL ACHAL KAUSHAL - NOT 827 01.11.2014 TO 2461874 APPLICABLE VS. UNION OF INDIA &ANR.. 31.10.2019 4384/2019 ANIRUDH LAL AND ANR 01.11.2016 TO NOT 828 ANIRUDH LAI-1559707 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4384/2019 ANIRUDH LAL AND ANR SHAILLY ANIRUDH LAI- 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 5276604 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 149 of 327 Signing Date:11.07.2022 13:53:43 4386/2019 ASHISH AGARWAL VS. ASHISH AGARWAL - 01.11.2016 TO NOT 829 UNION OF INDIA & ANR. 1129555 31.10.2021 APPLICABLE 4387/2019 NIDHI SRIVASTAVA & NIDHI SRIVASTAVA 01.11.2016 TO NOT 830 ANR. VS. UNION OF INDIA & ANR. -1420681 31.10.2021 APPLICABLE 4387/2019 NIDHI SRIVASTAVA & RAJU DHANRAJANI - 01.11.2016 TO NOT ANR. VS. UNION OF INDIA & ANR. 2810547 31.10.2021 APPLICABLE 4397/2019 ADHIR KHANNA AND ADHIR KHANNA NOT 831 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-327574 APPLICABLE ANR. 31.10.2021 4397/2019 ADHIR KHANNA AND NOT ANR. VS. UNION OF INDIA AND RITU KHANNA -327632 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4398/2019 AMOHIT WALIA VS. 01.11.2016 TO NOT 832 MOHIT WALIA-3294126 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4421/2019 MR. DINESH CHANDRA DOBHAL AND ANR. DINESH DOBHAL NOT 833

-1673011 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4421/2019 MR. DINESH CHANDRA DOBHAL AND ANR. NARINDER BINDRA - NOT 3180982 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4423/2019 SAMEY SINGH SAINI VS. 01.11.2016 TO NOT 834 SAMEY SAINI -1850481 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4426/2019 MR. AMMAN KUMAR AMMAN KUMAR - 01.11.2016 TO NOT 835 VS. UNION OF INDIA AND ANR. 3456445 31.10.2021 APPLICABLE 4428/2019 MR. BACHA BABU BACHA AGNIHOTRI - NOT 836 AGNIHOTRI VS. UNION OF INDIA 01.11.2016 TO 377627 APPLICABLE AND ANR. 31.10.2021 4430/2019 MANMOHAN SINGH MANMOHAN SINGH 01.11.2016 TO NOT 837 ANAND VS. UNION OF INDIA & ANR ANAND-5358882 31.10.2021 APPLICABLE 4432/2019 MR. MAN SINGH NEGI 01.11.2016 TO NOT 838 MAN NEGI -1409636 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4456/2019 SANJAY SINGH RAWAT SANJAY SINGH RAWAT- NOT 839 AND ORS VS. UNION OF INDIA AND 01.11.2016 TO 2715805 APPLICABLE ANR. 31.10.2021 4456/2019 SANJAY SINGH RAWAT SANDEEP KUMAR NOT AND ORS VS. UNION OF INDIA AND 01.11.2016 TO YADAV-6450314 APPLICABLE ANR. 31.10.2021 4456/2019 SANJAY SINGH RAWAT PRASHANT MALHOTRA- NOT AND ORS VS. UNION OF INDIA AND 01.11.2016 TO 6450865 APPLICABLE ANR. 31.10.2021 4458/2019 SANJEEV KUMAR & ANR SANJEEV KUMAR 01.11.2016 TO NOT 840 VS. UNION OF INDIA & ANR -2651439 31.10.2021 APPLICABLE 4458/2019 SANJEEV KUMAR & ANR ALKA CHANDRA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 2655114 31.10.2021 APPLICABLE 4459/2019 MADHUKAR JETLEY & MADHUKAR JETLEY- 01.11.2016 TO NOT 841 ANR VS. UNION OF INDIA & ANR 2759207 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 150 of 327 Signing Date:11.07.2022 13:53:43 4459/2019 MADHUKAR JETLEY & 01.11.2016 TO NOT DAISY JETLEY-2759204 ANR VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4460/2019 CHANDRA BHAN SINGH CHANDRA BHAN SINGH- 01.11.2016 TO NOT 842 & ANR VS. UNION OF INDIA & ANR 2168787 31.10.2021 APPLICABLE 4460/2019 CHANDRA BHAN SINGH 01.11.2016 TO NOT PREETI BHARTI-2171387 & ANR VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4463/2019 ANISH CHANANA VS. ANISH CHANANA- 01.11.2016 TO NOT 843 UNION OF INDIA AND ANR.. 552927 31.10.2021 APPLICABLE 4465/2019 RANBIR YADAV RANBIR YADAV - NOT 844 01.11.2016 TO 5184077 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 RAMAN KHANNA 4526/2019 VARINDER KUMAR NOT 845 KAPUR AND ORS. VS. UNION OF APPLICABLE INDIA AND ANR. 01.11.2016 TO

-2341332 31.10.2021 4526/2019 VARINDER KUMAR VIRENDER KUMAR - NOT KAPUR AND ORS. VS. UNION OF 01.11.2016 TO 294112 APPLICABLE INDIA AND ANR. 31.10.2021 4526/2019 VARINDER KUMAR NOT KAPUR AND ORS. VS. UNION OF VIMAL KUMAR -294148 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 4526/2019 VARINDER KUMAR NOT KAPUR AND ORS. VS. UNION OF VIPIN KAPOOR -294181 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 4526/2019 VARINDER KUMAR VIKRAM KAPOOR - NOT KAPUR AND ORS. VS. UNION OF 01.11.2016 TO 294224 APPLICABLE INDIA AND ANR. 31.10.2021 4527/2019 PRADEEP MAHAJAN PRADEEP MAHAJAN NOT 846 AND ANR. VS. MINISTRY OF 01.11.2016 TO

-1256010 APPLICABLE CORPORATE AFFAIRS AND ANR. 31.10.2021 4527/2019 PRADEEP MAHAJAN SMRITI MAHAJAN - NOT AND ANR. VS. MINISTRY OF 01.11.2016 TO 3064413 APPLICABLE CORPORATE AFFAIRS AND ANR. 31.10.2021 4528/2019 NAVRANG KUMAR NAVRANG KUMAR - NOT 847 MITTAL VS. UNION OF INDIA AND 01.11.2016 TO 1427569 APPLICABLE ANR. 31.10.2021 4536/2019 SUDHINDRA KUMAR SUDHINDRA GUPTA NOT 848 GUPTA AND ANR.VS. UNION OF 01.11.2016 TO

-965259 APPLICABLE INDIA AND ANR. 31.10.2021 4536/2019 SUDHINDRA KUMAR NOT GUPTA AND ANR.VS. UNION OF USHA GUPTA -965269 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 4538/2019 PAWAN KUMAR JASUJA PAWAN JASUJA - 01.11.2016 TO NOT 849 VS. UNION OF INDIA AND ANR. 2852763 31.10.2021 APPLICABLE 4547/2019 VIJAY KUMAR GROVER VIJAY KUMAR GROVER- NOT 850 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3060593 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 151 of 327 Signing Date:11.07.2022 13:53:43 4547/2019 VIJAY KUMAR GROVER CHANDAN GROVER- NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3060634 APPLICABLE ANR. 31.10.2021 4549/2019 DEVENDRA GUPTA VS. DEVENDRA GUPTA - 01.11.2016 TO NOT 851 UNION OF INDIA AND ANR. 1339036 31.10.2021 APPLICABLE 4601/2019 SHOBHA TIWARY VS. SHOBHA TIWARY - 01.11.2016 TO NOT 852 UNION OF INDIA & ANR 2233156 31.10.2021 APPLICABLE 4603/2019 SACHIN GUPTA & ANR CHARU GUPTA 01.11.2016 TO NOT 853 VS. UNION OF INDIA & ANR -2651665 31.10.2021 APPLICABLE 4603/2019 SACHIN GUPTA & ANR 01.11.2016 TO NOT SACHIN GUPTA -73458 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4604/2019 VIJAY JULKA VS. UNION 01.11.2016 TO NOT 854 VIJAY JULKA.-1167290 OF INDIA & ANR 31.10.2021 APPLICABLE 4606/2019 LALITA CHAUDHARY VS. LALITA CHAUDHARY - 01.11.2016 TO NOT 855 UNION OF INDIA AND ANR. 6749693 31.10.2021 APPLICABLE 4632/2019 RAKESH SHARMA & ANR RAKESH SHARMA - 01.11.2016 TO NOT 856 VS. UNION OF INDIA AND ANR 2813606 31.10.2021 APPLICABLE 4632/2019 RAKESH SHARMA & ANR NEELAM KHANNAA - 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR 2919448 31.10.2021 APPLICABLE 4635/2019 ANUPAM SHRIVASTAVA ANUPAM SHRIVASTAVA NOT 857 01.11.2016 TO VS. UNION OF INDIA & ANR -742368 APPLICABLE 31.10.2021 4640/2019 RAJ KUMAR CHAUBEY RAJ KUMAR CHAUBEY- 01.11.2016 TO NOT 858 VS. UNION OF INDIA & ANR 3583683 31.10.2021 APPLICABLE 4660/2019 RANJEET SINGH VS. RANJEET SINGH - 01.11.2016 TO NOT 859 UNION OF INDIA AND ANR. 109505 31.10.2021 APPLICABLE 4679/2019 GAURAV GUPTA VS. GAURAV GUPTA - 01.11.2016 TO NOT 860 UNION OF INDIA & ANR 5289038 31.10.2021 APPLICABLE 4681/2019 SURISTH TIWARY VS. SURISTH TIWARY - 01.11.2016 TO NOT 861 UNION OF INDIA & ANR 1887853 31.10.2021 APPLICABLE 4681/2019 SURISTH TIWARY VS. 01.11.2016 TO NOT RAJ CHAUBEY -3583683 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4682/2019 SHARVAN KUMAR SHARVAN CHOUDHARY NOT 862 CHOUDHARY VS. UNION OF INDIA 01.11.2016 TO

-1533586 APPLICABLE AND ANR. 31.10.2021 4683/2019 SAROJ RANI GUPTA VS. SAROJ RANI GUPTA- 01.11.2016 TO NOT 863 UNION OF INDIA & ORS 5976 31.10.2021 APPLICABLE 4686/2019 MANISH KUMAR AGGARWAL & ANR NAVNEET GOEL NOT 864

-3295445 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 4686/2019 MANISH KUMAR AGGARWAL & ANR MANISH AGGARWAL - NOT 5100469 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 4718/2019 SATISH CHAND JAIN MANISH BHARDWAJ NOT 865 AND ANR. 01.11.2016 TO

-2948338 APPLICABLE 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 152 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR 4718/2019 SATISH CHAND JAIN AND ANR. NOT RAHUL JAIN -288610 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4718/2019 SATISH CHAND JAIN AND ANR. NOT SATISH JAIN -289013 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4720/2019 NAREDNDRA KUMAR AND ORS. NARENDRA KUMAR- NOT 866 522167 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4720/2019 NAREDNDRA KUMAR AND ORS. NOT AMIT GARG-522177 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4720/2019 NAREDNDRA KUMAR AND ORS. ASHISH AGARWAL- NOT 3459585 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4721/2019 UMA KANT UMESH VS. 01.11.2016 TO NOT 867 UMA UMESH -2202880 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4723/2019 VIVEK KUMAR AND ANR. 01.11.2016 TO NOT 868 VIVEK KUMAR -3532899 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4723/2019 VIVEK KUMAR AND ANR. 01.11.2016 TO NOT ALOK KUMAR -3543799 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4732/2019 RAJEEV PUNJ VS. UNION 01.11.2016 TO NOT 869 RAJEEV PUNJ -1882028 OF INDIA AND ANR. 31.10.2021 APPLICABLE 4735/2019 SACHIN MITTAL SACHIN MITTAL - NOT 870 01.11.2016 TO 2683561 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4760/2019 MANI DHAL VS. UNION 01.11.2016 TO NOT 871 MANI DHAL-2077305 OF INDIA AND ANR. 31.10.2021 APPLICABLE 4761/2019 SANT GOPAL ARORA PRAVEEN ARORA NOT 872 AND ANR VS. UNION OF INDIA AND 01.11.2016 TO

-1278607 APPLICABLE ANR. 31.10.2021 4761/2019 SANT GOPAL ARORA NOT AND ANR VS. UNION OF INDIA AND SANT ARORA -643540 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4762/2019 RAOCHARAN SINGH RAOCHARAN NARANG NOT 873 NARANG VS. UNION OF INDIA AND 01.11.2016 TO

-5249528 APPLICABLE ANR. 31.10.2021 4763/2019 MAHAVIR SHARMA VS. MAHAVIR SHARMA - 01.11.2016 TO NOT 874 UNION OF INDIA & ANR 3040499 31.10.2021 APPLICABLE 4764/2019 LALITA SEHAJPAUL VS. LALITA SEHAJPAUL - 01.11.2016 TO NOT 875 UNION OF INDIA AND ANR. 1242277 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 153 of 327 Signing Date:11.07.2022 13:53:43 4765/2019 SHIVALI BINYANI VS. SHIVALI BINYANI - 01.11.2016 TO NOT 876 UNION OF INDIA AND ANR. 3414175 31.10.2021 APPLICABLE 4785/2019 RAKESH SHARMA AND RAKESH SHARMA NOT 877 ANR VS. MINISTRY OF CORPORATE 01.11.2016 TO

-2813606 APPLICABLE AFFAIRS AND ANR. 31.10.2021 4785/2019 RAKESH SHARMA AND NEELAM KHANNAA - NOT ANR VS. MINISTRY OF CORPORATE 01.11.2016 TO 2919448 APPLICABLE AFFAIRS AND ANR. 31.10.2021 4786/2019 PANKAJ ARORA VS. 01.11.2016 TO NOT 878 PANKAJ ARORA -516324 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4791/2019 NARENDER KUMAR NARENDER MAGU - NOT 879 MAGU VS. UNION OF INDIA AND 01.11.2016 TO 945090 APPLICABLE ANR. 31.10.2021 4793/2019 CHARU CHAWLA VS. CHARU CHAWLA - 01.11.2016 TO NOT 880 UNION OF INDIA AND ANR. 679065 31.10.2021 APPLICABLE 4794/2019 AJAY GUPTA NOT 881 AJAY GUPTA -749054 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4795/2019 SAEED UR REHMAN SAEED UR REHMAN - NOT 882 01.11.2016 TO 5123850 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 4798/2019 SACHIN SHARMA VS. MINISTRY OF CORPORATE SACHIN SHARMA - NOT 883 166628 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 4828/2019 SARANJIT SINGH SARANJIT KHOSLA NOT 884 KHOSLA VS. UNION OF INDIA AND 01.11.2016 TO

-332995 APPLICABLE ANR. 31.10.2021 4829/2019 MR. INDER PAL SINGH INDER SINGH NOT 885 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1832249 APPLICABLE ANR. 31.10.2021 4829/2019 MR. INDER PAL SINGH GURCHARAN SINGH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1955180 APPLICABLE ANR. 31.10.2021 4831/2019 AMAR CHAND SETHIA AMAR SETHIA X- 01.11.2016 TO NOT 886 VS. UNION OF INDIA AND ANR. 1955180 31.10.2021 APPLICABLE 4832/2019 SUNIL CHITARA AND AMIT SHARMA NOT 887 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1005499 APPLICABLE ANR. 31.10.2021 4832/2019 SUNIL CHITARA AND NOT ANR. VS. UNION OF INDIA AND SUNIL CHITARA -590101 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4834/2019 AJAY PRAKASH YADAV 01.11.2016 TO NOT 888 AJAY YADAV -2114342 VS UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4869/2019 NEERAJ BHARATI AND SULABH SINGH NOT 889 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1167468 APPLICABLE ANR. 31.10.2021 4869/2019 NEERAJ BHARATI AND NEERAJ BHARATI - 01.11.2016 TO NOT ANR. VS. UNION OF INDIA AND 238162 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 154 of 327 Signing Date:11.07.2022 13:53:43 ANR.

4873/2019 GERD PAUL WEYER VS.

NOT 890 UNION OF INDIA AND ANR. GERD WEYER -1424224 01.11.2016 TO APPLICABLE 31.10.2021 4874/2019 ANKUR SINGH VS. 01.11.2016 TO NOT 891 ANKUR SINGH -3629755 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 4875/2019 AMIT BHANDARI AND RANJANA BHANDARI - NOT 892 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1647729 APPLICABLE ANR. 31.10.2021 4875/2019 AMIT BHANDARI AND AMIT BHANDARI - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 246334 APPLICABLE ANR. 31.10.2021 4879/2019 PRADEEP MAHAJAN AND ANR. PRADEEP MAHAJAN- NOT 893 VS. MINISTRY OF CORPORATE 1256010 01.11.2016 TO APPLICABLE AFFAIRS AND ANR 31.10.2021 4879/2019 PRADEEP MAHAJAN AND ANR. SMRITI MAHAJAN- NOT VS. MINISTRY OF CORPORATE 3064413 01.11.2016 TO APPLICABLE AFFAIRS AND ANR 31.10.2021 4882/2019 DEAN ROLF WEYER VS. 01.11.2016 TO NOT 894 DEAN WEYER -1424188 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4883/2019 GURPREET PAINTAL GURPREET PAINTAL NOT 895 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-3164320 APPLICABLE ANR. 31.10.2021 4883/2019 GURPREET PAINTAL NOOR PAINTAL - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3486273 APPLICABLE ANR. 31.10.2021 4884/2019 GREG ALLEN WHITNEY GREG WHITNEY - 01.11.2016 TO NOT 896 VS. UNION OF INDIA AND ANR. 6421755 31.10.2021 APPLICABLE 4914/2019 BRAJ BIHARI AND ANR. BRAJ BIHARI 01.11.2016 TO NOT 897 VS. UNION OF INDIA AND ANR. -3490995 31.10.2021 APPLICABLE 4914/2019 BRAJ BIHARI AND ANR. 01.11.2016 TO NOT RAJARAM-6980520 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4915/2019 ALOK KUMAR GOEL VS. 01.11.2016 TO NOT 898 ALOK GOEL -158052 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 4916/2019 GOPAL SARANGAPANI RAJASAHASRANAMY NOT 899 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO CHELLIAH -3512430 APPLICABLE ANR. 31.10.2021 4916/2019 GOPAL SARANGAPANI GOPAL SARANGAPANI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3554889 APPLICABLE ANR. 31.10.2021 4940/2019 SIDDHANT SETHI VS. SIDDHANT SETHI .- 01.11.2016 TO NOT 900 UNION OF INDIA AND ANR. 5264948 31.10.2021 APPLICABLE 4974/2019 JAWED AHMAD JAWED AHMAD - NOT 901 01.11.2016 TO 1902346 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 155 of 327 Signing Date:11.07.2022 13:53:43 4975/2019 SURREN CHANANA AND SURREN CHANANA ANR. NOT 902 01.11.2016 TO APPLICABLE

-2059961 VS. UNION OF INDIA AND ANR. 31.10.2021 4975/2019 SURREN CHANANA AND ANR. ASHISH CHANANA - NOT 3291285 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4975/2019 SURREN CHANANA AND ANR. CHARANJIT CHANANA- NOT 2082186 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 4992/2019 SH. SHAHID AHMED AHMAD KHAN NOT 903 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-3191416 APPLICABLE ANR. 31.10.2021 4992/2019 SH. SHAHID AHMED SHAHID AHMED - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 553779 APPLICABLE ANR. 31.10.2021 4994/2019 SH. RAM PRAKASH NOT 904 GUPTA VS. UNION OF INDIA AND RAM GUPTA-427218 01.11.2016 TO APPLICABLE ANR. 31.10.2021 4995/2019 MR. ROHIT VIG. VS. 01.11.2016 TO NOT 905 ROHIT VIG-168562 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 4996/2019 ANIL MEHROTRA VS. ANIL MEHROTRA - 01.11.2016 TO NOT 906 UNION OF INDIA AND ANR. 2475802 31.10.2021 APPLICABLE 4998/2019 MR. ANNURAG SHARMA ANNURAG NOT 907 AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO

-1989356 APPLICABLE ANR. 31.10.2021 4998/2019 MR. ANNURAG SHARMA RESHMA SHARMA - NOT AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO 1994017 APPLICABLE ANR. 31.10.2021 5007/2019 MOHAN DAS MENON MOHAN MENON - NOT 908 01.11.2016 TO 3275831 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5008/2019 BIKRAM UPADHYAY BIKRAM UPADHYAY NOT 909 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1417486 APPLICABLE ANR. 31.10.2021 5008/2019 BIKRAM UPADHYAY NOT AND ANR. VS. UNION OF INDIA AND UDAI RAI -1994776 01.11.2016 TO APPLICABLE ANR. 31.10.2021 5053/2019 MR. PRADEEP KUMAR PRADEEP VERMA - NOT 910 VERMA VS. UNION OF INDIA AND 01.11.2016 TO 5113022 APPLICABLE ANR. 31.10.2021 5054/2019 SANDEEP KUMAR AND SANDEEP KUMAR - 01.11.2016 TO NOT 911 ORS. VS. UNION OF INDIA AND ANR. 1622471 31.10.2021 APPLICABLE 5056/2019 UPDESH KUMAR UPDESH BHARDWAJ - NOT 912 BHARDWAJ VS. UNION OF INDIA & 01.11.2016 TO 1226598 APPLICABLE ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 156 of 327 Signing Date:11.07.2022 13:53:43 5058/2019 LOKESH SAINI NOT 913 LOKESH SAINI -6811542 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5059/2019 KUNAL BINDAL VS. KUNAL BINDAL - 01.11.2016 TO NOT 914 UNION OF INDIA AND ANR. 1807146 31.10.2021 APPLICABLE 5060/2019 SHILPA JINDAL NOT 915 SHILPA JINDAL -243980 01.11.2015 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2020 5061/2019 ROHIT PAHUJA VS. ROHIT PAHUJA - 01.11.2016 TO NOT 916 UNION OF INDIA AND ANR. 3644839 31.10.2021 APPLICABLE 5062/2019 RAJ KUMAR AND ANR. RAJ KUMAR 01.11.2016 TO NOT 917 VS. UNION OF INDIA AND ANR -1644129 31.10.2021 APPLICABLE 5062/2019 RAJ KUMAR AND ANR. 01.11.2016 TO NOT PINKI YADAV -1826279 VS. UNION OF INDIA AND ANR 31.10.2021 APPLICABLE DISHANT SARDANA 5084/2019 SATPAL SARDANA AND NOT 918 01.11.2016 TO ORS. VS. UNION OF INDIA AND ANR. APPLICABLE

-1105062 31.10.2021 5084/2019 SATPAL SARDANA AND SRISHTY SARDANA - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 1105160 31.10.2021 APPLICABLE 5084/2019 SATPAL SARDANA AND 01.11.2016 TO NOT SAT SARDANA -581871 ORS. VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5085/2019 CHANDRA SHEKHER CHANDRA SHEKHAR - NOT 919 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 6538058 APPLICABLE ANR. 31.10.2021 5085/2019 CHANDRA SHEKHER NOT AND ANR. VS. UNION OF INDIA AND MANJU DEVI -7667995 01.11.2016 TO APPLICABLE ANR. 31.10.2021 5087/2019 ISHAN KHANNA AND RUPIN MALHOTRA NOT 920 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-3196354 APPLICABLE ANR. 31.10.2021 5087/2019 ISHAN KHANNA AND ISHAN KHANNA - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 6569616 APPLICABLE ANR. 31.10.2021 5089/2019 RAJESH KUMAR RAJESH GAUTAM - NOT 921 GAUTAM VS. UNION OF INDIA AND 01.11.2016 TO 3358479 APPLICABLE ANR. 31.10.2021 5092/2019 RAJESH KUMAR AND RAJESH KUMAR ANR. (3376331) NOT 922 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR -3376331 31.10.2021 5092/2019 RAJESH KUMAR AND ANR. ARBIND MISHRA - NOT 3533201 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5122/2019 PARVEEN KUMAR PARVEEN KUMAR - NOT 923 01.11.2016 TO 5244700 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 157 of 327 Signing Date:11.07.2022 13:53:43 5124/2019 ASHOK KUMAR THAKUR & ANR SACHIN MITTAL - NOT 924 3439834 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5124/2019 ASHOK KUMAR THAKUR & ANR ASHOK THAKUR - NOT 3439871 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5127/2019 JITENDRA TYAGI VS. JITENDER TYAGI - 01.11.2016 TO NOT 925 UNION OF INDIA AND ANR. 1156842 31.10.2021 APPLICABLE 5140/2019 VIPUL CHOPRA NOT 926 VIPUL CHOPRA -442841 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5141/2019 ALOKE ANAND AND RENU ANAND NOT 927 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1380456 APPLICABLE ANR. 31.10.2021 5141/2019 ALOKE ANAND AND NOT ANR. VS. UNION OF INDIA AND ALOKE ANAND -749696 01.11.2016 TO APPLICABLE ANR. 31.10.2021 5144/2019 ASHWANI AGGARWAL ASHWANI AGGARWAL- NOT 928 01.11.2016 TO VS. UNION OF INDIA AND ANR 2044138 APPLICABLE 31.10.2021 5145/2019 RAHUL SINGH VS. 01.11.2016 TO NOT 929 RAHUL SINGH -2632435 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 5146/2019 JATINDER NATH BEHL JATINDER BEHL - 01.11.2016 TO NOT 930 VS. UNION OF INDIA & ANR 1181752 31.10.2021 APPLICABLE 5213/2019 JUGAL KISHORE BAWEJA JUGAL KISHORE - 01.11.2016 TO NOT 931 VS. UNION OF INDIA AND ORS. 1501958 31.10.2021 APPLICABLE 5214/2019 MR. VIJAY BHARTI VS. 01.11.2016 TO NOT 932 VIJAY BHARTI -1146129 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 5234/2019 PARMOD RANA VS. PARMOD RANA - 01.11.2016 TO NOT 933 UNION OF INDIA AND ANR. 5246244 31.10.2021 APPLICABLE 5235/2019 ASHU CHAWLA VS. 01.11.2016 TO NOT 934 ASHU CHAWLA -47286 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5238/2019 MOHAN GUPTA VS. MOHAN GUPTA - 01.11.2016 TO NOT 935 UNION OF INDIA AND ANR. 1162252 31.10.2021 APPLICABLE 5239/2019 VINAY KUMAR VS. VINAY KUMAR - 01.11.2016 TO NOT 936 UNION OF INDIA AND ORS. 3618527 31.10.2021 APPLICABLE 5243/2019 DAMODAR PRASAD DAMODAR BHATTAR - NOT 937 BHATTAR VS. REGISTRAR OF 01.11.2016 TO 383723 APPLICABLE COMPANIES & ORS. 31.10.2021 5244/2019 RAMBIR SINGH RAWAT RAMBIR SINGH NOT 938 AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO

-2400115 APPLICABLE ANR. 31.10.2021 5244/2019 RAMBIR SINGH RAWAT NOT AND ANR.VS. UNION OF INDIA AND RADHA NAIR-915973 01.11.2016 TO APPLICABLE ANR. 31.10.2021 5245/2019 ANURADHA SHARMA ANURADHA SHARMA - 01.11.2016 TO NOT 939 VS. UNION OF INDIA AND ANR. 2434384 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 158 of 327 Signing Date:11.07.2022 13:53:43 5246/2019 VIPUL GOSSAIN VS. VIPUL GOSSAIN - 01.11.2016 TO NOT 940 UNION OF INDIA AND ANR. 5169410 31.10.2021 APPLICABLE 5247/2019 VIJAY KUMAR SHARMA VIJAY SHARMA - NOT 941 01.11.2016 TO 2222184 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5273/2019 PANKAJ KUMAR SHARMA PANKAJ SHARMA - NOT 942 3011693 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5274/2019 HARBIR SINGH CHADHA HARBIR CHADHA - 01.11.2016 TO NOT 943 VS. UNION OF INDIA AND ANR. 1330769 31.10.2021 APPLICABLE 5340/2019 DEVINDER SINGH DEVINDER AHLAWAT - NOT 944 AHLAWAT VS. UNION OF INDIA AND 01.11.2016 TO 6483711 APPLICABLE ANR. 31.10.2021 5354/2019 MR. ANGAD SINGH AND ANGAD SINGH - NOT 945 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1387220 APPLICABLE ANR. 31.10.2021 5354/2019 MR. ANGAD SINGH AND GURMEET SINGH - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 19932 APPLICABLE ANR. 31.10.2021 5355/2019 RIMMI JAIN VS. UNION 01.11.2016 TO NOT 946 RIMMI JAIN -2608192 OF INDIA AND ANR. 31.10.2021 APPLICABLE 5356/2019 MR. BIREN KANTILAL BIREN CHAMPANERI - NOT 947 CHAMPANERI VS. UNION OF INDIA 01.11.2016 TO 852778 APPLICABLE AND ANR. 31.10.2021 5357/2019 SURESH KUMAR AND SURESH KUMAR NOT 948 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2696562 APPLICABLE ANR. 31.10.2021 5357/2019 SURESH KUMAR AND KRISHAN KUMAR - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2696569 APPLICABLE ANR. 31.10.2021 5396/2019 SUSHIL KUMAR GOEL 01.11.2016 TO NOT 949 SUSHIL GOEL -5246124 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5398/2019 ANJU AGARWAL VS. ANJU AGRAWAL - 01.11.2016 TO NOT 950 UNION OF INDIA AND ANR. 801565 31.10.2021 APPLICABLE 5401/2019 ANISHA KHAN AND ORS. YUSUF HASAN NOT 951 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR -2989531 31.10.2021 5401/2019 ANISHA KHAN AND ORS.

                                                                   NADEEM HASAN -                          NOT
                                                                                        01.11.2016 TO
                                                                      3116764                           APPLICABLE
                                  VS. UNION OF INDIA & ANR                               31.10.2021

5401/2019 ANISHA KHAN AND ORS.

NOT ANISHA KHAN -3513194 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5407/2019 SHYAM LAL GUPTA VS. SHYAM GUPTA - 01.11.2016 TO NOT 952 UNION OF INDIA AND ANR. 1046802 31.10.2021 APPLICABLE 5410/2019 NAVEEN BHATIJA NAVEEN BHATIJA - NOT 953 01.11.2016 TO 2223834 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 159 of 327 Signing Date:11.07.2022 13:53:43 5427/2019 SANJAY KAPUR VS. MINISTRY OF CORPORATE NOT 954 SANJAY KAPUR -379520 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 5431/2019 SANJEEV KUMAR TULSIRAM RATHOD AND ANR. SANJIVKUMAR NOT 955 RATHOD-2849734 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5431/2019 SANJEEV KUMAR TULSIRAM RATHOD AND ANR. SHALINI RATHOD - NOT 5242019 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5471/2019 SHIKHA TIWARI VS. SHIKHA TIWARI - 01.11.2016 TO NOT 956 UNION OF INDIA AND ANR. 1564612 31.10.2021 APPLICABLE 5474/2019 SHAILESH KUAMR SHAILESH PANDEY - NOT 957 PANDEY VS. UNION OF INDIA AND 01.11.2016 TO 1742150 APPLICABLE ANR. 31.10.2021 5545/2019 PANKAJ SINGH AND GARIMA NOT 958 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2871855 APPLICABLE ANR. 31.10.2021 5545/2019 PANKAJ SINGH AND PANKAJ SINGH - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2851085 APPLICABLE ANR. 31.10.2021 5548/2019 ROOP CHAND AND ANR. ROOP CHAND 01.11.2016 TO NOT 959 VS. UNION OF INDIA AND ANR. -3204423 31.10.2021 APPLICABLE 5548/2019 ROOP CHAND AND ANR. RAKESH SHARMA - 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 3204433 31.10.2021 APPLICABLE 5550/2019 SHIV SAGAR SURI AND SHIV SURI NOT 960 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1089907 APPLICABLE ANR. 31.10.2021 5550/2019 SHIV SAGAR SURI AND NOT ANR. VS. UNION OF INDIA AND SHAMA SURI -2598366 01.11.2016 TO APPLICABLE ANR. 31.10.2021 5576/2019 MANJU GUPTA AND MANJU GUPTA- NOT 961 ANR VS. UNION OF INDIA AND 01.11.2016 TO 2167923 APPLICABLE ANR. 31.10.2021 5576/2019 MANJU GUPTA AND HUVIN KISHAN GUPTA- NOT ANR VS. UNION OF INDIA AND 01.11.2016 TO 1352741 APPLICABLE ANR. 31.10.2021 5580/2019 ANIL SANEJA NOT 962 ANIL SANEJA-322902 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5628/2019 LALIT KUMAR VS. 01.11.2016 TO NOT 963 LALIT KUMAR-251047 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5631/2019 HARSHAWARDHAN HARSHAWARDHAN NOT 964 HANMANT SAVALE VS UNION OF 01.11.2016 TO SABALE -168418 APPLICABLE INDIA & ANR 31.10.2021 5632/2019 RAVINDRA SIROHI RAVINDRA SIROHI - NOT 965 SINGH 01.11.2016 TO 1907639 APPLICABLE 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 160 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR 5636/2019 PUNEET KUMAR PUNEET KUMAR 01.11.2016 TO NOT 966 NAGPALVS. UNION OF INDIA & ANR NAGPAL-5200706 31.10.2021 APPLICABLE 5638/2019 ANITA GABA VS. UNION 01.11.2016 TO NOT 967 ANITA GABA-318070 OF INDIA & ANR 31.10.2021 APPLICABLE 5675/2019 UMESH SHARMA VS. UMESH SHARMA- 01.11.2016 TO NOT 968 UNION OF INDIA AND ANR. 102816 31.10.2021 APPLICABLE 5678/2019 RAKESH KUMAR SAXENA RAKESH KUMAR 01.11.2016 TO NOT 969 VS. UNION OF INDIA & ANR SAXENA-349213 31.10.2021 APPLICABLE 5679/2019 RAHUL JUNEJA VS. RAHUL JUNEJA - 01.11.2016 TO NOT 970 UNION OF INDIA AND ANR. 1117366 31.10.2021 APPLICABLE 5680/2019 PRADEEP KUMAR PRADEEP CHATURVEDI - NOT 971 CHATURVEDI VS. UNION OF INDIA & 01.11.2016 TO 1127893 APPLICABLE ORS. 31.10.2021 5681/2019 B.N MISHRA NOT 972 B.N. MISHRA-203496 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS. 31.10.2021 5681/2019 AJAY KUMAR SIKKA & ORS RAJEEV KUMAR SIKKA- NOT 952665 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5718/2019 PAWAN GROVER AND PAWAN GROVER - NOT 973 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1131218 APPLICABLE ANR. 31.10.2021 5718/2019 PAWAN GROVER AND ROHIT GROVER - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1131509 APPLICABLE ANR. 31.10.2021 5719/2019 ASHOK GUPTA AND ASHOK GUPTA NOT 974 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1178294 APPLICABLE ANR. 31.10.2021 5719/2019 ASHOK GUPTA AND NEELAM GUPTA - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1178344 APPLICABLE ANR. 31.10.2021 5722/2019 SHYAM NARAYAM SHYAM SHUKLA - 01.11.2016 TO NOT 975 SHUKLA VS. UNION OF INDIA & ORS 2683749 31.10.2021 APPLICABLE 5723/2019 JASBIR SINGH NEER AND ANR. JASBIRSINGH NEER NOT 976

-32157 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5723/2019 JASBIR SINGH NEER AND ANR. BHUPENDRASINGH NOT NEER-32209 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5730/2019 VANDANA JAIN NOT 977 VANDANA JAIN -299616 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 161 of 327 Signing Date:11.07.2022 13:53:43 5731/2019 RAJIV BANSAL NOT 978 RAJIV BANSAL -1664582 VS. MINISTRY OF CORPORATE 01.11.2016 TO APPLICABLE AFFAIRS AND ANR. 31.10.2021 5789/2019 ARVIND KHANDELWAL ARVIND KHANDELWAL - NOT 979 01.11.2016 TO 772124 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5790/2019 MANJIT KUMAR MANJIT KUMAR - NOT 980 01.11.2016 TO 3607916 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5795/2019 RAVINDRA PRATAP SINGH AND ANR. RAVINDRA SINGH NOT 981

-1775153 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5795/2019 RAVINDRA PRATAP SINGH AND ANR. RASHMI SINGH - NOT 1795777 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5796/2019 BALBIR SINGH BALBIR CHHATWAL - NOT 982 CHHATWAL VS. UNION OF INDIA 01.11.2016 TO 2222169 APPLICABLE AND ANR. 31.10.2021 5798/2019 RAJNISH HANDA & ANR.

                                                                     RAJNISH HANDA                           NOT
                         983                                                              01.11.2016 TO
                                                                        -359838                           APPLICABLE
                                  VS. UNION OF INDIA & ANR                                 31.10.2021

5798/2019 RAJNISH HANDA & ANR.

                                                                    SANJAY ADLAKHA -                         NOT
                                                                                          01.11.2016 TO
                                                                         767314                           APPLICABLE
                                  VS. UNION OF INDIA & ANR                                 31.10.2021
                                  5799/2019 NEELU CHADHA
                                                                    NEELU CHADHA -                           NOT
                         984                                                              01.11.2016 TO
                                                                       3488747                            APPLICABLE
                                  VS. UNION OF INDIA & ANR                                 31.10.2021

5801/2019 MANOJ KUMAR SINHA NOT 985 MANOJ SINHA -426863 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5803/2019 MRS. BHAWNA MEHTA BHAWNA ARORA NOT 986 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1396657 APPLICABLE ANR. 31.10.2021 5803/2019 MRS. BHAWNA MEHTA RAMESH ARORA - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 806949 APPLICABLE ANR. 31.10.2021 5810/2019 SUMIT TALWAR AND SUMIT TALWAR 01.11.2016 TO NOT 987 ANR. VS. UNION OF INDIA AND ORS. -2944065 31.10.2021 APPLICABLE 5810/2019 SUMIT TALWAR AND MOHIT TALWAR - 01.11.2016 TO NOT ANR. VS. UNION OF INDIA AND ORS. 2944087 31.10.2021 APPLICABLE 5827/2019 RAHUL WADHERA RAHUL WADHERA - NOT 988 01.11.2016 TO 2822533 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5829/2019 RAJAT WADHERA RAJAT WADHERA - NOT 989 01.11.2016 TO 2822536 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 162 of 327 Signing Date:11.07.2022 13:53:43 5832/2019 SACHIN GUPTA VS. SACHIN GUPTA - 01.11.2016 TO NOT 990 UNION OF INDIA & ANR 2048935 31.10.2021 APPLICABLE 5833/2019 MANOJ KUMAR VERMA MANOJ VERMA NOT 991 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-602393 APPLICABLE ANR. 31.10.2021 5833/2019 MANOJ KUMAR VERMA SUMAN VERMA - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 602470 APPLICABLE ANR. 31.10.2021 5835/2019 SUSHANT KUMAR SUSANTA NANDA - NOT 992 NANDA VS. UNION OF INDIA AND 01.11.2016 TO 2733639 APPLICABLE ANR. 31.10.2021 5837/2019 GHANSHYAM SARDA GHANSHYAM SARDA - NOT 993 01.11.2016 TO 205782 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 5847/2019 NAVEEN KUMAR MINDA GAURAV MINDA NOT 994 &ANR VS. UNION OF INDIA AND 01.11.2016 TO

-3162485 APPLICABLE ANR. 31.10.2021 5847/2019 NAVEEN KUMAR MINDA NAVEEN MINDA - NOT &ANR VS. UNION OF INDIA AND 01.11.2016 TO 3595342 APPLICABLE ANR. 31.10.2021 5848/2019 NEETA SARDA VS. 01.11.2016 TO NOT 995 NEETA SARDA -227466 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 5849/2019 RAJ KUMAR CHAUDHARY RAJ KUMAR NOT 996 CHAUDHARY-3079825 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5900/2019 TAIYYABL ALI VS. UNION 01.11.2016 TO NOT 997 TAIYYAB ALI -3585954 OF INDIA AND ANR. 31.10.2021 APPLICABLE 5901/2019 ASHOK KUMAR ASHOK KHATTAR - NOT 998 KHATTAR VS. UNION OF INDIA & 01.11.2016 TO 1347806 APPLICABLE ORS. 31.10.2021 5902/2019 SANJEEV KUMAR SANJEEV BHAKRI - NOT 999 BHAKRI VS. UNION OF INDIA AND 01.11.2016 TO 1230022 APPLICABLE ANR 31.10.2021 5903/2019 SURESH KUMAR VS. SURESH PARMAR - 01.11.2016 TO NOT 1000 UNION OF INDIA & ORS 1618596 31.10.2021 APPLICABLE 5905/2019 SARVENDRA VIKRAM SARVENDRA SINGH - NOT 1001 SINGH VS. UNION OF INDIA AND 01.11.2016 TO 2688560 APPLICABLE ANR. 31.10.2021 5907/2019 ALOK VIKRAM SINGH VS. 01.11.2016 TO NOT 1002 ALOK SINGH -2688573 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5908/2019 SUBHESH KUMAR SUBHESH KUMAR- NOT 1003 01.11.2016 TO 5158585 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 5911/2019 PARVEEN JAIN VS. 01.11.2016 TO NOT 1004 PRAVEEN JAIN -675692 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 5917/2019 VISHAL SINGH VS. 01.11.2016 TO NOT 1005 VISHAL SINGH-2377369 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 163 of 327 Signing Date:11.07.2022 13:53:43 5920/2019 MUKESH KUMAR GARG MUKESH GARG - NOT 1006 01.11.2016 TO 1075987 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 5925/2019 SAURABH GOEL VS. SAURABH GOEL - 01.11.2016 TO NOT 1007 UNION OF INDIA AND ANR. 758499 31.10.2021 APPLICABLE 6031/2019 TRIVENDRA JEET SINGH TRIVENDRA JEET SINGH- 01.11.2016 TO NOT 1008 VS. UNION OF INDIA AND ANR. 2290982 31.10.2021 APPLICABLE 6032/2019 JAGDISH KUMAR SAHDEV JAGDISH SAHDEV - NOT 1009 175889 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6034/2019 MANOJ BHATIA MANOJ BHATIA - NOT 1010 01.11.2016 TO 2989621 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6039/2019 RAJBIKRAM SINGH NAYAR AND ANR. RAJBIKRAM NAYAR NOT 1011

-1889193 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6039/2019 RAJBIKRAM SINGH NAYAR AND ANR. RANJITA NAYAR - NOT 2467391 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 6041/2019 ARCHANA KHATANA ARCHANA KHATANA NOT 1012 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2794251 APPLICABLE ANR. 31.10.2021 6041/2019 ARCHANA KHATANA PAWAN MALANI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3112696 APPLICABLE ANR. 31.10.2021 6042/2019 RAVISH MANI AND ANR. DINESH MANI 01.11.2016 TO NOT 1013 VS. UNION OF INDIA AND ANR. -1270993 31.10.2021 APPLICABLE 6042/2019 RAVISH MANI AND ANR. 01.11.2016 TO NOT RAVISH MANI -2811413 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6056/2019 ANIL RAMESH BACHANI ANIL RAMESH 01.11.2016 TO NOT 1014 VS. UNION OF INDIA AND ANR. BACHANI-327587 31.10.2021 APPLICABLE 6059/2019 MR. MANISH KATARIA MANISH KATARIA NOT 1015 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1200761 APPLICABLE ANR. 31.10.2021 6059/2019 MR. MANISH KATARIA SAURABH AHUJA - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 570829 APPLICABLE ANR. 31.10.2021 6060/2019 SHYAM SINGH RAWAT SHYAM RAWAT NOT 1016 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1262258 APPLICABLE ANR. 31.10.2021 6060/2019 SHYAM SINGH RAWAT VIJAY SINDHWANI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2680447 APPLICABLE ANR. 31.10.2021 6061/2019 KARAN VIR ANEJA VS. KARAN VIR ANEJA- 01.11.2016 TO NOT 1017 UNION OF INDIA AND ANR. 2108650 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 164 of 327 Signing Date:11.07.2022 13:53:43 6064/2019 BRIJESH KUMAR BRIJESH SHARMA - NOT 1018 SHARMA VS. UNION OF INDIA & 01.11.2016 TO 3093256 APPLICABLE ANR 31.10.2021 6071/2019 SUNNY THOMAS SUNNY THOMAS - 01.11.2016 TO NOT 1019 VS. UNION OF INDIA AND ANR. 303666 31.10.2021 APPLICABLE 6075/2019 MANEESH BAWA VS. 01.11.2016 TO NOT 1020 MANEESH BAWA-26158 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6077/2019 JYOTIRMOY SINHA VS. JYOTIRMOY SINHA - 01.11.2016 TO NOT 1021 UNION OF INDIA AND ANR. 2202211 31.10.2021 APPLICABLE 6079/2019 KIMTI LAL JAIN VS. 01.11.2016 TO NOT 1022 KIMTI JAIN -28746 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6098/2019 VISHNU NAMBOODRI VISHNU NAMBOODRI NOT 1023 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2154955 APPLICABLE ANR. 31.10.2021 6098/2019 VISHNU NAMBOODRI SHANTA KUMARI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 5161606 APPLICABLE ANR. 31.10.2021 6120/2019 MANISH KUMAR VS. MANISH KUMAR- 01.11.2016 TO NOT 1024 UNION OF INDIA AND ANR. 2991189 31.10.2021 APPLICABLE 6124/2019 MANISH RAMESH MANISH MOTWANI - NOT 1025 MOTWANI VS. UNION OF INDIA & 01.11.2016 TO 812013 APPLICABLE ANR 31.10.2021 6126/2019 GOPAL VIDHICHAND GOPAL GOYAL - NOT 1026 GOYAL & ANR VS. UNION OF INDIA 01.11.2016 TO 2049333 APPLICABLE & ANR 31.10.2021 6126/2019 GOPAL VIDHICHAND MAYANK AGRAWAL - NOT GOYAL & ANR VS. UNION OF INDIA 01.11.2016 TO 3181009 APPLICABLE & ANR 31.10.2021 6132/2019 ASHISH SONI VS. UNION 01.11.2016 TO NOT 1027 ASHISH SONI -3543071 OF INDIA & ANR 31.10.2021 APPLICABLE 6134/2019 KANHA AGARWAL AND KANHA AGARWAL - 01.11.2015 TO NOT 1028 ORS. VS. UNION OF INDIA AND ORS. 6885529 31.10.2020 APPLICABLE 6135/2019 CHETAN ASRANI VS. MINISTRY OF CORPORATE AFFAIRS CHETAN ASRANI - NOT 1029 THROUGH ITS SECRETARY 1246295 APPLICABLE 01.11.2016 TO & ANR 31.10.2021 6184/2019 SURESH CHOWDHARY SURESH CHOWDHARY- NOT 1030 01.11.2016 TO VS. UNION OF INDIA AND ANR. 2194508 APPLICABLE 31.10.2021 6184/2019 SURESH CHOWDHARY 01.11.2016 TO NOT DEEPA RANA-2202218 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6187/2019 ABHAY AGARWAL AND ANR. ABHAY AGARWAL- NOT 1031 2110942 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6187/2019 ABHAY AGARWAL AND RAJ KISHORE NOT ANR. 01.11.2016 TO AGARWAL-2122689 APPLICABLE 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 165 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR 6189/2019 PRABHA ARORA & ANR 01.11.2016 TO NOT 1032 PRABHA ARORA-171936 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6189/2019 PRABHA ARORA & ANR TALAK RAJ ARORA- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 171970 31.10.2021 APPLICABLE 6190/2019 PRINGAL DAGAR & ANR PRINGAL DAGAR - 01.11.2016 TO NOT 1033 VS. UNION OF INDIA & ANR 3589933 31.10.2021 APPLICABLE 6190/2019 PRINGAL DAGAR & ANR BALJIT SINGH DAGAR- 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 3596999 31.10.2021 APPLICABLE 6192/2019 PATTANI SYED PATTANI SYED MAGDOOM ASAN MOHAMMED NOT 1034 MAGDOOM ASAN 01.11.2016 TO APPLICABLE MOHAMMED -3625898 VS. UNION OF INDIA AND ANR. 31.10.2021 6194/2019 SANDYA RAO VS. UNION 01.11.2016 TO NOT 1035 SANDYA RAO -2228824 OF INDIA AND ANR. 31.10.2021 APPLICABLE 6196/2019 ANOOP DIXIT & ANR VS. 01.11.2016 TO NOT 1036 ANOOP DIXIT -2947327 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6196/2019 ANOOP DIXIT & ANR VS. RITESH AGRAWAL - 01.11.2016 TO NOT UNION OF INDIA & ANR 2947335 31.10.2021 APPLICABLE 6200/2019 RAHUL PAL VS. UNION 01.11.2016 TO NOT 1037 RAHUL PAL-5305336 OF INDIA & ANR 31.10.2021 APPLICABLE 6205/2019 SUFIA KHAN AND ANR. 01.11.2016 TO NOT 1038 SUFIA KHAN-2099779 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6205/2019 SUFIA KHAN AND ANR. 01.11.2016 TO NOT SUHAIL KHAN-2099790 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6227/2019 RAJ KUMAR SACHDEVA RAJ SACHDEVA NOT 1039 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1443137 APPLICABLE ANR. 31.10.2021 6227/2019 RAJ KUMAR SACHDEVA PRAVEEN SACHDEVA - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1485176 APPLICABLE ANR. 31.10.2021 6229/2019 MOHAMMED PARVEZ MOHAMMED SIDDIQUI- NOT 1040 SIDDIQUI VS. UNION OF INDIA AND 01.11.2016 TO 1520282 APPLICABLE ANR. 31.10.2021 6245/2019 FAIZAN AHMAD FAIZAN AHMAD - NOT 1041 01.11.2016 TO 5123727 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6251/2019 AKSHAY KHULLAR VS. AKSHAY KHULLAR- 01.11.2016 TO NOT 1042 UNION OF INDIA AND ANR. 2018949 31.10.2021 APPLICABLE 6252/2019 SHAH ARAFAT KHAN NOT 1043 SHAH KHAN -5123894 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6350/2019 LALIT MOHAN VS. 01.11.2016 TO NOT 1044 LALIT MOHAN -1194777 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE 6352/2019 NEERAJ GUPTA AND NEERAJ GUPTA - 01.11.2016 TO NOT 1045 ORS. VS. UNION OF INDIA AND ANR. 1095027 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 166 of 327 Signing Date:11.07.2022 13:53:43 6352/2019 NEERAJ GUPTA AND MEGHA GUPTA- 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 1991540 31.10.2021 APPLICABLE RAJIV JAGGI 6354/2019 RAJIV JAGGI AND ORS. NOT 1046 VS. UNION OF INDIA AND ANR. 01.11.2016 TO APPLICABLE

-1008817 31.10.2021 6354/2019 RAJIV JAGGI AND ORS. 01.11.2016 TO NOT RIKSHIT JAGGI -1762512 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6354/2019 RAJIV JAGGI AND ORS. 01.11.2016 TO NOT RAHUL JAGGI -1772282 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6354/2019 RAJIV JAGGI AND ORS. 01.11.2016 TO NOT REKHA JAGGI -1839846 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 6354/2019 ZAMIR KHAN AND ANR. 01.11.2016 TO NOT IMTIAZ KHAN -1665872 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE VIJAY BHATIA 6385/2019 VIJAY BHATIA & ORS.

NOT 1047 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR.

-2160456 31.10.2021 6385/2019 VIJAY BHATIA & ORS.

                                                                  TARUN KUMAR RATHI -                         NOT
                                                                                           01.11.2016 TO
                                                                       2168150                             APPLICABLE
                                 VS. UNION OF INDIA & ANR.                                  31.10.2021

6385/2019 VIJAY BHATIA & ORS.

NOT AMIT BHATIA -2294540 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 6385/2019 VIJAY BHATIA & ORS.

                                                                     SANJAY SINGH -                           NOT
                                                                                           01.11.2016 TO
                                                                        3487285                            APPLICABLE
                                 VS. UNION OF INDIA & ANR.                                  31.10.2021
                                6388/2019 PARAMJIT SETHI VS.        PARAMJIT SETHI -       01.11.2016 TO      NOT
                        1048
                                  UNION OF INDIA AND ANR.              2508419              31.10.2021     APPLICABLE

6392/2019 ANDREW GURUNG & ANR. ANDREW GURUNG NOT 1049

-1553577 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6392/2019 ANDREW GURUNG & ANR. PURAN GURUNG - NOT 2236821 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6393/2019 DAVINDER SHARMA VS. DINESH SHARMA 01.11.2016 TO NOT 1050 UNION OF INDIA & ANR. -2513218 31.10.2021 APPLICABLE 6393/2019 DAVINDER SHARMA VS. DAVINDER SHARMA - 01.11.2016 TO NOT UNION OF INDIA & ANR. 2445052 31.10.2021 APPLICABLE 6394/2019 RAVINDER SINGH AND RAVINDER SINGH- NOT 1051 ANR. VS. UNION OF INDIA AND 01.11.2016 TO 967414 APPLICABLE ANR. 31.10.2021 6394/2019 RAVINDER SINGH AND GIRIRAJ RATAN BAGRI- NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2177761 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 167 of 327 Signing Date:11.07.2022 13:53:43 6506/2019 OM PRAKASH KHOKHER OM PRAKASH NOT 1052 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO KHOKHER-1686468 APPLICABLE ANR. 31.10.2021 6506/2019 OM PRAKASH KHOKHER RAHUL SHARMA- NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1558287 APPLICABLE ANR. 31.10.2021 6508/2019 RAJESH KUMAR SURANA RAJESH SURANA - 01.11.2016 TO NOT 1053 VS. UNION OF INDIA AND ANR. 1765525 31.10.2021 APPLICABLE 6509/2019 GITANJALI KAPOOR & ANR. GITANJALI KAPOOR NOT 1054

-1749376 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 6509/2019 GITANJALI KAPOOR & ANR. RISHI KAPOOR - NOT 3011281 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 6510/2019 DEVYANI SINGH & ORS DEVYANI SINGH NOT 1055 01.11.2016 TO

-2424641 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6510/2019 DEVYANI SINGH & ORS NOT HARISH JOSHI -2765370 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6582/2019 DHIRENDRA KUMAR CHAUBEY & ANR. VS. MINISTRY OF SAROJ CHAUBEY NOT 1056 CORPORATE

-1579270 APPLICABLE 01.11.2016 TO AFFAIRS & ANR. 31.10.2021 6582/2019 DHIRENDRA KUMAR CHAUBEY & ANR. VS. MINISTRY OF DHIRENDRA CHAUBEY - NOT CORPORATE 1681199 APPLICABLE 01.11.2016 TO AFFAIRS & ANR. 31.10.2021 6584/2019 GAURAV DUBEY VS. GAURAV DUBEY - 01.11.2016 TO NOT 1057 UNION OF INDIA & ANR 921891 31.10.2021 APPLICABLE 6585/2019 MANVIR SINGH MANVEER SINGH - NOT 1058 01.11.2016 TO 380451 APPLICABLE VS. UNION OF INDIA 31.10.2021 6587/2019 TAHIR LAL KHAN VS. TAHIR LAL KHAN- 01.11.2016 TO NOT 1059 UNION OF INDIA AND ANR. 1903197 31.10.2021 APPLICABLE 6589/2019 NANDITA ATAL & ANR.

                                                                     ROMIT BOSE                             NOT
                        1060                                                             01.11.2016 TO
                                                                      -2627531                           APPLICABLE
                                 VS. UNION OF INDIA & ANR.                                31.10.2021

6589/2019 NANDITA ATAL & ANR.

                                                                    NANDITA ATAL -                          NOT
                                                                                         01.11.2016 TO
                                                                       2647089                           APPLICABLE
                                  VS. UNION OF INDIA & ANR.                               31.10.2021
                                 6590/2019 RUPESH KAUSHIK &        RUPESH KAUSHIK
                                                                                                            NOT
                        1061                ORS.                                         01.11.2016 TO
                                                                                                         APPLICABLE
                                  VS. UNION OF INDIA & ANR.            -743491            31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                              Page 168 of 327
Signing Date:11.07.2022
13:53:43

6590/2019 RUPESH KAUSHIK & BHUPENDER SINGH NOT ORS. 01.11.2016 TO BISHT -5211847 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 6590/2019 RUPESH KAUSHIK & DILAWAR SINGH BISHT- NOT ORS. 01.11.2016 TO 5211849 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 6592/2019 TAPAN DUBEY VS. 01.11.2016 TO NOT 1062 TAPAN DUBEY -1687911 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 6595/2019 REENA SINGH VS. 01.11.2016 TO NOT 1063 REENA SINGH -5242708 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6596/2019 MANISH MALIK VS. MANISH MALIK - 01.11.2016 TO NOT 1064 UNION OF INDIA & ANR 1517477 31.10.2021 APPLICABLE 6597/2019 ANIL KAUSHIK ORS. VS. 01.11.2016 TO NOT 1065 ANIL KAUSHIK-1175302 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6597/2019 ANIL KAUSHIK ORS. VS. DEVYANI ASHRA- 01.11.2016 TO NOT UNION OF INDIA & ANR 2515374 31.10.2021 APPLICABLE 6598/2019 RAKESH PANDEY VS. RAKESH PANDEY - 01.11.2016 TO NOT 1066 UNION OF INDIA & ANR 2259911 31.10.2021 APPLICABLE 6602/2019 SANJAY AGGARWAL SANJAY AGGARWAL - NOT 1067 VS.

                                                                        3602826                          APPLICABLE
                                                                                         01.11.2016 TO
                                   UNION OF INDIA AND ORS.                                31.10.2021
                                6603/2019 ABHISHEK KUAMR VS.       ABHISHEK KUMAR -      01.11.2016 TO      NOT
                        1068
                                   UNION OF INDIA AND ANR.              2975353           31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND         SATPAL DESWAL-       01.11.2016 TO      NOT
                        1069
                               ORS. VS. UNION OF INDIA AND ANR.         5185124           31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND                              01.11.2016 TO      NOT
                                                                      AJAY-5185443
                               ORS. VS. UNION OF INDIA AND ANR.                           31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND         ANAND DESWAL-        01.11.2016 TO      NOT
                               ORS. VS. UNION OF INDIA AND ANR.        5185450            31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND                              01.11.2016 TO      NOT
                                                                  ANIL DESWAL-5185456
                               ORS. VS. UNION OF INDIA AND ANR.                           31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND                              01.11.2016 TO      NOT
                                                                   ANIL RANA-5185460
                               ORS. VS. UNION OF INDIA AND ANR.                           31.10.2021     APPLICABLE
                                6604/2019 SATPAL DESWAL AND                              01.11.2016 TO      NOT
                                                                  VIJAY KUMAR-5185468
                               ORS. VS. UNION OF INDIA AND ANR.                           31.10.2021     APPLICABLE
                                6605/2019 VIKAS TUSHIR & ANR.                            01.11.2016 TO      NOT
                        1070                                      VIKAS TUSHIR -898939
                                  VS. UNION OF INDIA & ANR.                               31.10.2021     APPLICABLE
                                6605/2019 VIKAS TUSHIR & ANR.                            01.11.2016 TO      NOT
                                                                  VIKAS BISLA -3172603
                                  VS. UNION OF INDIA & ANR.                               31.10.2021     APPLICABLE
                                  6778/2019 PAWAN KUMAR
                                     AGGARWAL AND ANR.             PAWAN AGGARWAL                           NOT
                        1071
                                                                      -1201849           01.11.2016 TO   APPLICABLE
                                VS. UNION OF INDIA AND ANR.                               31.10.2021
                                  6778/2019 PAWAN KUMAR
                                    AGGARWAL AND ANR.                                                       NOT
                                                                   RAJ KUMAR -1201871

01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 169 of 327 Signing Date:11.07.2022 13:53:43 6789/2019 PANKAJ KUMAR PANKAJ KUMAR - NOT 1072 01.11.2016 TO 1626141 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6931/2019 SURINDER KUMAR HARPREET WALIA NOT 1073 KATYAL & ANR. VS. UNION OF INDIA 01.11.2016 TO

-1059706 APPLICABLE & ANR 31.10.2021 6931/2019 SURINDER KUMAR SURINDER KATYAL - NOT KATYAL & ANR. VS. UNION OF INDIA 01.11.2016 TO 118412 APPLICABLE & ANR 31.10.2021 6932/2019 SHYAM LAL DHANUKA DURGESH CHAUHAN 01.11.2016 TO NOT 1074 VS. UNION OF INDIA &ANR . -2285898 31.10.2021 APPLICABLE 6932/2019 SHYAM LAL DHANUKA SHYAM DHANUKA - 01.11.2016 TO NOT VS. UNION OF INDIA &ANR . 1832252 31.10.2021 APPLICABLE GIRIRAJ BAGRI 6934/2019 SANJEEV BHANDARI NOT 1075 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR.

-2177761 31.10.2021 6934/2019 SANJEEV BHANDARI RAVINDER SINGH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 967414 APPLICABLE ANR. 31.10.2021 6975/2019 KAILASH CHAND VS. 01.11.2016 TO NOT 1076 KAILASH CHAND -72941 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 6976/2019 GAURAV CHHABRA VS. GAURAV CHHABRA - 01.11.2016 TO NOT 1077 UNION OF INDIA AND ANR. 3610343 31.10.2021 APPLICABLE 6977/2019 RAKESH JAIN & ANR RAKESH JAIN NOT 1078 01.11.2016 TO

-1490013 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6977/2019 RAKESH JAIN & ANR NOT AMIT JAIN-1602281 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 6978/2019 MAHESH MANILAL PRAVIN RATHOD NOT 1079 GANDHI & ANR VS. UNION OF INDIA 01.11.2016 TO APPLICABLE & ANR -1119881 31.10.2021 6978/2019 MAHESH MANILAL MAHESH GANDHI - NOT GANDHI & ANR VS. UNION OF INDIA 01.11.2016 TO 165638 APPLICABLE & ANR 31.10.2021 6979/2019 GAURAV SAROL GAURAV SORAL - NOT 1080 01.11.2016 TO 879779 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 7004/2019 PAWAN KUMAR PAWAN AGGARWAL - NOT 1081 AGGARWAL VS. UNION OF INDIA 01.11.2016 TO 325924 APPLICABLE AND ANR. 31.10.2021 7006/2019 NAVEEN BALHARA VS. NAVEEN BALHARA - 01.11.2016 TO NOT 1082 UNION OF INDIA AND ORS. 74883 31.10.2021 APPLICABLE 7011/2019 OM PRAKASH OM KHARBANDA - NOT 1083 KHARBANDA VS. UNION OF INDIA 01.11.2016 TO 1769728 APPLICABLE AND ANR. 31.10.2021 7012/2019 HIMANSHU SINGH VS. HIMANSHU SINGH - 01.11.2016 TO NOT 1084 UNION OF INDIA AND ORS. 2595775 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 170 of 327 Signing Date:11.07.2022 13:53:43 7018/2019 GAGAN PATHAK KUMAR GAGAN PATHAK - 01.11.2016 TO NOT 1085 VS. UNION OF INDIA AND ANR. 1765120 31.10.2021 APPLICABLE 7061/2019 SHAHAB AHMED KHAN SHAHAB KHAN - 01.11.2016 TO NOT 1086 VS. UNION OF INDIA AND ORS. 2043933 31.10.2021 APPLICABLE 7065/2019 KULVINDER NATH KULVINDER MARWAH - NOT 1087 MARWAH VS. UNION OF INDIA AND 01.11.2016 TO 1195688 APPLICABLE ANR. 31.10.2021 7089/2019 BALKRISHNA BALKRISHNA BHARTIA- NOT 1088 CHATURBHUJ BHARTIA VS UNION 01.11.2016 TO 17792 APPLICABLE OF INDIA & ANR 31.10.2021 7091/2019 SHISHU RAI NOT 1089 SHISHU RAI-854070 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7099/2019 ANURAG JAIN & ANR NOT 1090 ANURAG JAIN -2411664 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7099/2019 ANURAG JAIN & ANR NOT AMAN JAIN-3094361 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7103/2019 IQRAR AHAMED AND SHUAIB AHMAD NOT 1091 ANR VS. UNION OF INDIA AND 01.11.2016 TO

-662954 APPLICABLE ANR' 31.10.2021 7103/2019 IQRAR AHAMED AND NOT ANR VS. UNION OF INDIA AND IQRAR AHMED -663076 01.11.2016 TO APPLICABLE ANR' 31.10.2021 7105/2019 DILPREET SOKHI SINGH & ANR DILPREET SINGH NOT 1092

-1037378 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7105/2019 DILPREET SOKHI SINGH & ANR RIJURAJ JAMWAL - NOT 1276556 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7110/2019 SANDEEP MALKANIA VS. SANDEEP MALKANIA - 01.11.2016 TO NOT 1093 UNION OF INDIA AND ANR. 3631387 31.10.2021 APPLICABLE 7123/2019 SOUGAT CHATTERJEE SOUGAT CHATTERJEE - NOT 1094 01.11.2016 TO 2527754 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7124/2019 SANJEEV WADERA VS. SANJEEV WADERA - 01.11.2016 TO NOT 1095 UNION OF INDIA AND ANR. 2142967 31.10.2021 APPLICABLE 7125/2019 SATYA PARKASH CHHOTI SHOKEEN SHOKEEN AND ORS. NOT 1096 01.11.2016 TO APPLICABLE

-1215824 VS. UNION OF INDIA AND ANR. 31.10.2021 7125/2019 SATYA PARKASH SHOKEEN AND ORS. SATYA SHOKEEN - NOT 1215886 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 171 of 327 Signing Date:11.07.2022 13:53:43 7125/2019 SATYA PARKASH SHOKEEN AND ORS. NOT AMAN -5139000 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7132/2019 DURGESH GHAI DURGESH GHAI - NOT 1097 01.11.2016 TO 1925330 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7164/2019 PRADEEP SHANKAR VS. PRADEEP SHANKAR - 01.11.2016 TO NOT 1098 UNION OF INDIA AND ANR. 2179835 31.10.2021 APPLICABLE 7168/2019 ADNAN KHURSHEED VS. ADNAN KHURSHEED - 01.11.2016 TO NOT 1099 UNION OF INDIA AND ANR. 2115264 31.10.2021 APPLICABLE 7181/2019 NIDHI NARULA VS. 01.11.2016 TO NOT 1100 NIDHI NARULA -380154 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7183/2019 SAMAR GARG VS. 01.11.2016 TO NOT 1101 SAMAR GARG -990427 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE UMA CHAUHAN 7195/2019 ADITYA SACHDEVA AND NOT 1102 01.11.2016 TO ORS. VS. UNION OF INDIA AND ANR. APPLICABLE

-3356260 31.10.2021 7195/2019 ADITYA SACHDEVA AND 01.11.2016 TO NOT UMANG JAIN -1390537 ORS. VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7195/2019 ADITYA SACHDEVA AND ADITYA SACHDEVA - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 885335 31.10.2021 APPLICABLE 7196/2019 MR. MOHAN LAL MOHAN SHUKLA - NOT 1103 SHUKLA VS. UNION OF INDIA AND 01.11.2016 TO 2897279 APPLICABLE ANR. 31.10.2021 7198/2019 MR. MAHABIR SINGH MAHABIR SINGH NOT 1104 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1429604 APPLICABLE ANR. 31.10.2021 7198/2019 MR. MAHABIR SINGH RAMAYODHA NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO AGNIHOTRI-651404 APPLICABLE ANR. 31.10.2021 NAVRANG KUMAR 7203/2019 RICHA SHARMA & ORS NOT 1105 01.11.2016 TO VS. UNION OF INDIA & ANR APPLICABLE

-1427569 31.10.2021 7203/2019 RICHA SHARMA & ORS RICHA SHARMA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 3393435 31.10.2021 APPLICABLE 7203/2019 RICHA SHARMA & ORS SAHANSAR SHARMA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 6402765 31.10.2021 APPLICABLE 7203/2019 RICHA SHARMA & ORS 01.11.2016 TO NOT SHIV SHARMA -993733 VS. UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7225/2019 GAURAV NAGPAL VS. GAURAV NAGPAL- 01.11.2016 TO NOT 1106 UNION OF INDIA AND ANR. 5152751 31.10.2021 APPLICABLE VISHNU GARG 7228/2019 ANKUR JAIN AND ORS. NOT 1107 VS. UNION OF INDIA AND ANR. 01.11.2016 TO APPLICABLE

-385030 31.10.2021 7228/2019 ANKUR JAIN AND ORS. 01.11.2016 TO NOT ANKUR JAIN-385134 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 172 of 327 Signing Date:11.07.2022 13:53:43 7228/2019 ANKUR JAIN AND ORS. 01.11.2016 TO NOT SUNIL GOEL -385584 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7228/2019 ANKUR JAIN AND ORS. 01.11.2016 TO NOT USHA GUPTA-385562 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7230/2019 PRASHANT GHILDIYAL PRASHANT GHILDIYAL - NOT 1108 01.11.2016 TO VS. UNION OF INDIA AND ANR. 2938623 APPLICABLE 31.10.2021 KAILASH GUPTA 7242/2019 KAILASH CHAND GUPTA NOT 1109 AND ORS. VS. UNION OF INDIA AND APPLICABLE ANR. 01.11.2016 TO

-3322535 31.10.2021 7242/2019 KAILASH CHAND GUPTA NEERAJ GUPTA - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO 3322547 APPLICABLE ANR. 31.10.2021 7242/2019 KAILASH CHAND GUPTA NOT AND ORS. VS. UNION OF INDIA AND KRISHNA DEVI -3324862 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7242/2019 KAILASH CHAND GUPTA NOT AND ORS. VS. UNION OF INDIA AND ANITA GUPTA -3324872 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7242/2019 KAILASH CHAND GUPTA NOT AND ORS. VS. UNION OF INDIA AND DIPTI GUPTA -3324878 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7244/2019 SARVASWA SETH SARVASWA SETH - NOT 1110 SARVASWA SETH VS UNION OF 01.11.2016 TO 2695965 APPLICABLE INDIA & ANR 31.10.2021 7247/2019 KAMAL PATHAK & ANR KAMAL PATHAK 01.11.2016 TO NOT 1111 VS. UNION OF INDIA & ANR -2231727 31.10.2021 APPLICABLE 7258/2019 RAJAN JINDAL VS. 01.11.2016 TO NOT 1112 RAJAN JINDAL-1196441 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7261/2019 MOHAMMAD NAZIR VS. MOHAMMAD NAZIR - 01.11.2016 TO NOT 1113 UNION OF INDIA AND ANR. 2155627 31.10.2021 APPLICABLE 7264/2019 TILAK RAJ VS. UNION OF 01.11.2016 TO NOT 1114 TILAK RAJ -2242378 INDIA AND ANR. 31.10.2021 APPLICABLE 7267/2019 VIPIN SHARMA VS. VIPIN SHARMA - 01.11.2016 TO NOT 1115 UNION OF INDIA 1739519 31.10.2021 APPLICABLE 7277/2019 RAGHUVEER SINGH AND RAGHUVEER SINGH NOT 1116 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2242942 APPLICABLE ANR. 31.10.2021 7277/2019 RAGHUVEER SINGH AND NOT ANR. VS. UNION OF INDIA AND SAJAL SINGH -2242961 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7280/2019 RAVI KUMAR VS. 01.11.2016 TO NOT 1117 RAVI KUMAR-2168422 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7281/2019 MR. YOGESH KAPUR VS. 01.11.2016 TO NOT 1118 YOGESH KAPUR -14385 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 173 of 327 Signing Date:11.07.2022 13:53:43 7285/2019 RAJ KUMAR SINGHAL RAJKUMAR SINGHAL - 01.11.2016 TO NOT 1119 VS. UNION OF INDIA & ANR 56259 31.10.2021 APPLICABLE 7296/2019 NARENDER SINGH NARENDER SINGH- NOT 1120 01.11.2016 TO 1882051 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7299/2019 SANDEEP MARWAH AKSHAY MARWAH- NOT 1121 AND ORS. VS. UNION OF INDIA AND 01.11.2014 TO 2901128 APPLICABLE ORS. 31.10.2019 7303/2019 MANISH GARG VS. 01.11.2016 TO NOT 1122 MANISH GARG-1810208 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7324/2019 TIM HOI CHUNG AND TIM CHUNG NOT 1123 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1536550 APPLICABLE ANR. 31.10.2021 7324/2019 TIM HOI CHUNG AND NOT ANR. VS. UNION OF INDIA AND YEE HAN SHEU-1537002 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7330/2019 PRITI SHARMA VS. 01.11.2016 TO NOT 1124 PRITI SHARMA-487579 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7339/2019 MOHD SHAFIQ VS. 01.11.2016 TO NOT 1125 MOHD SHAFIQ-1335258 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7375/2019 AMIT GUPTA VS. UNION 01.11.2016 TO NOT 1126 AMIT GUPTA-3556537 OF INDIA & ANR 31.10.2021 APPLICABLE 7384/2019 RIDHI BAGGA VS. UNION 01.11.2016 TO NOT 1127 RIDHI BAGGA-3214641 OF INDIA AND ANR. 31.10.2021 APPLICABLE 7393/2019 ARVIND SHARMA VS. ARVIND SHARMA- 01.11.2016 TO NOT 1128 UNION OF INDIA AND ANR. 1889522 31.10.2021 APPLICABLE 7402/2019 KAMAL KUMAR JAIN AND ANR. KAMAL JAIN NOT 1129

-1655864 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7402/2019 KAMAL KUMAR JAIN AND ANR. NOT VARUN JAIN-1655887 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7404/2019 MANGAT SINGH ASWAL MANGAT ASWAL- 01.11.2016 TO NOT 1130 VS. UNION OF INDIA AND ORS. 2330369 31.10.2021 APPLICABLE 7415/2019 AMIT GOEL & ANR VS. 01.11.2016 TO NOT 1131 AMIT GOEL-2246587 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7415/2019 AMIT GOEL & ANR VS. DEEPTI GOYAL - 01.11.2016 TO NOT UNION OF INDIA & ANR 5171387 31.10.2021 APPLICABLE 7420/2019 SUKHVINDER SINGH SUKHVINDER SINGH NOT 1132 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-2305738 APPLICABLE ANR. 31.10.2021 7420/2019 SUKHVINDER SINGH SUPREET KAUR- NOT AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2975673 APPLICABLE ANR. 31.10.2021 7424/2019 VIKASH MAINI. VS. 01.11.2016 TO NOT 1133 VIKASH MAINI-2767974 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 174 of 327 Signing Date:11.07.2022 13:53:43 7425/2019 ALKA PUNJ VS. UNION 01.11.2016 TO NOT 1134 ALKA PUNJ-5141428 OF INDIA AND ANR. 31.10.2021 APPLICABLE 7427/2019 MAINAATI DEVI VS. 01.11.2016 TO NOT 1135 MAINAATI DEVI-89465 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7439/2019 RAJIV SETH VS. UNION 01.11.2016 TO NOT 1136 RAJIV SETHI-3543209 OF INDIA AND ANR. 31.10.2021 APPLICABLE 7465/2019 GAURAV CHHIBBER VS. GAURAV CHHIBBER- 01.11.2016 TO NOT 1137 UNION OF INDIA AND ANR. 1608520 31.10.2021 APPLICABLE 7471/2019 SAIBAL RAY VS. UNION 01.11.2016 TO NOT 1138 SAIBAL RAY -2594187 OF INDIA AND ANR. 31.10.2021 APPLICABLE 7498/2019 KAWALJEET SINGH AND SANTOSH JINDA- 01.11.2016 TO NOT 1139 ORS. VS. UNION OF INDIA AND ORS. 1494927 31.10.2021 APPLICABLE 7498/2019 KAWALJEET SINGH AND MANJEET AJMANI- 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ORS. 3585592 31.10.2021 APPLICABLE 7498/2019 KAWALJEET SINGH AND KAWALJEET SINGH - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ORS. 3638930 31.10.2021 APPLICABLE 7498/2019 KAWALJEET SINGH AND 01.11.2016 TO NOT AJIT AJMANI -6592109 ORS. VS. UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 7509/2019 NIMIT PANIGRAHI VS. NIMIT PANIGRAHI- 01.11.2016 TO NOT 1140 UNION OF INDIA AND ANR. 1803448 31.10.2021 APPLICABLE 7538/2019 SANDEEP MANN VS. SANDEEP MANN - 01.11.2016 TO NOT 1141 UNION OF INDIA AND ANR. 3415679 31.10.2021 APPLICABLE 7546/2019 ANAND KUMAR JINDAL NOT 1142 VS. ANAND JINDAL -163671 APPLICABLE 01.11.2016 TO UNION OF INDIA AND ANR. 31.10.2021 7559/2019 DEBA DURLABHA DEBA PATTNAIK- NOT 1143 PATTANIK VS. UNION OF INDIA AND 01.11.2016 TO 1814254 APPLICABLE ANR. 31.10.2021 7574/2019 CHETNA JAIN VS. UNION 01.11.2016 TO NOT 1144 CHETNA JAIN -2515166 OF INDIA AND ANR. 31.10.2021 APPLICABLE 7575/2019 MR. STANISLAS LINDA STANISLAS LINDA - 01.11.2016 TO NOT 1145 VS. UNION OF INDIA AND ANR. 160031 31.10.2021 APPLICABLE 7604/2019 NEELU GUPTA VS. 01.11.2016 TO NOT 1146 NEELU GUPTA -3080750 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 7615/2019 SACHIN KUMAR RANA RAKESH RANA NOT 1147 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -5205892 31.10.2021 7615/2019 SACHIN KUMAR RANA NOT AND ANR. VS. UNION OF INDIA AND SACHIN RANA -5266414 01.11.2016 TO APPLICABLE ANR. 31.10.2021 7629/2019 DEEN DAYAL GOEL.

                                                                   DEEN DAYAL GOEL.-                         NOT
                        1148                                                              01.11.2016 TO
                                                                         45151                            APPLICABLE
                                 VS. UNION OF INDIA AND ANR.                               31.10.2021
                                7655/2019 AMRIT LAL GIROTI VS.                            01.11.2016 TO      NOT
                        1149                                      AMRIT GIROTI -2337153
                                   UNION OF INDIA AND ANR.                                 31.10.2021     APPLICABLE




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 175 of 327
Signing Date:11.07.2022
13:53:43
                                   7689/2019 NIPUN KHANNA VS.     NIPUN KHANNA -       01.11.2016 TO      NOT
                        1150
                                    UNION OF INDIA AND ANR.          6639403           31.10.2021     APPLICABLE
                                7689/2019 MADAN GOPAL BANGA    MADAN GOPAL BANGA-     01.11.2016 TO      NOT
                                   VS. UNION OF INDIA & ANR          2712129           31.10.2021     APPLICABLE

7693/2019 DEEPAK GUPTA AND DEEPAK GUPTA- NOT 1151 ANR VS. UNION OF INDIA AND 01.11.2016 TO 1921479 APPLICABLE ANR. 31.10.2021 7693/2019 DEEPAK GUPTA AND SANTOSH GUPTA BALA- NOT ANR VS. UNION OF INDIA AND 01.11.2016 TO 1921498 APPLICABLE ANR. 31.10.2021 7695/2019 ASHOK CHAWLA VS. ASHOK CHAWLA- 01.11.2016 TO NOT 1152 UNION OF INDIA AND ANR. 1805302 31.10.2021 APPLICABLE 7700/2019 VISHAL AGGARWAL AND ANR VISHAL AGGARWAL- NOT 1153 5126545 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7700/2019 VISHAL AGGARWAL AND ANR NOT LAVITA GARG-5126303 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7704/2019 RAJINDER YADAV NOT 1154 RAJINDER YADAV-94779 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7706/2019 MADAN GOPAL BANGA MADAN GOPAL BANGA- NOT 1155 01.11.2016 TO 2712129 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7708/2019 ROHIT RASTOGI ROHIT RASTOGI- NOT 1156 01.11.2016 TO 2275168 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7713/2019 PAWANDEEP SINGH LUTHRA PAWANDEEP SINGH NOT 1157 LUTHRA-2026880 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7717/2019 ARUN JAIN AND ANR NOT 1158 ARUN JAIN-295421 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7717/2019 ARUN JAIN AND ANR NOT SARITA JAIN-296039 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7719/2019 YASH CHAUDHARY AND ANR YASH CHAUDHARY- NOT 1159 299448 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7719/2019 YASH CHAUDHARY AND ANR PREETI CHAUDHARY- NOT 306403 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 7737/2019 ANTESH PANDEY VS. 01.11.2016 TO NOT 1160 ANTESH -3614386 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 176 of 327 Signing Date:11.07.2022 13:53:43 7754/2019 PREETI SARDA VS. 01.11.2016 TO NOT 1161 PREETI SARDA-310188 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 7762/2019 VIPIL KUMAR AGGARWAK AND ANR. VIPIL KUMAR NOT 1162 AGGARWAL-3573517 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7762/2019 VIPIL KUMAR AGGARWAK AND ANR. RAJ RANI AGGARWAL- NOT 3573014 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7797/2019 ANUP SINGH NEGI VS. 01.11.2016 TO NOT 1163 ANUP NEGI-406165 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7808/2019 JEEVAN KUAMR JIWAN AGARWAL NOT 1164 AGARWAL AND ANR. VS. UNION OF 01.11.2016 TO

-46036 APPLICABLE INDIA AND ANR. 31.10.2021 7808/2019 JEEVAN KUAMR SHAILA AGARWAL - NOT AGARWAL AND ANR. VS. UNION OF 01.11.2016 TO 614641 APPLICABLE INDIA AND ANR. 31.10.2021 7816/2019 MR. KAPIL TYAGI AND KAPIL TYAGI 01.11.2016 TO NOT 1165 ANR. VS UNION OF INDIA & ANR -1393569 31.10.2021 APPLICABLE 7816/2019 MR. KAPIL TYAGI AND SRIBHAGWAN NOT 01.11.2016 TO ANR. VS UNION OF INDIA & ANR KUSHWAHA -7700867 APPLICABLE 31.10.2021 7821/2019 ALIMUDDIN KAGZI VS. ALIMUDDIN KAGZI - 01.11.2016 TO NOT 1166 UNION OF INDIA & ANR 1964473 31.10.2021 APPLICABLE 7822/2019 SAURAV KUMAR VS. SAURAV KUMAR - 01.11.2016 TO NOT 1167 UNION OF INDIA AND ANR. 3206389 31.10.2021 APPLICABLE 7824/2019 JAYANTT PRASAD VS. JAYAENTH PRASAD - 01.11.2016 TO NOT 1168 UNION OF INDIA AND ANR. 2353660 31.10.2021 APPLICABLE 7828/2019 SACHIN KUMAR GARG 01.11.2016 TO NOT 1169 SACHIN GARG -2751257 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 7863/2019 KULBHUSAN TIKOO VS. KULBHUSAN TIKOO- 01.11.2016 TO NOT 1170 UNION OF INDIA AND ANR. 2159208 31.10.2021 APPLICABLE 7970/2019 RAJIV MATHUR AND RAJIV MATHUR NOT 1171 ANR. 01.11.2016 TO

-1150591 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 7970/2019 RAJIV MATHUR AND ANKITA MATHUR - NOT ANR. 01.11.2016 TO 1150592 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 8000/2019 BIRENDRA KUMAR BIRENDRA NOT 1172 CHANDRAVANSHI VS. UNION OF CHANDRAVANSHI - 01.11.2016 TO APPLICABLE INDIA AND ANR. 3348142 31.10.2021 8033/2019 CARMEN SCHULZ CARMEN HUSSAIN - NOT 1173 HUSSAIN VS. UNION OF INDIA AND 01.11.2016 TO 2923669 APPLICABLE ANR. 31.10.2021 8049/2019 RISH PAL KAUR VS. RISH PAL KAUR - 01.11.2016 TO NOT 1174 UNION OF INDIA & ORS. 2910638 31.10.2021 APPLICABLE 8051/2019 SWATI JINDAL VS. 01.11.2016 TO NOT 1175 SWATI JINDAL -2008251 UNION OF INDIA AND ANR 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 177 of 327 Signing Date:11.07.2022 13:53:43 8057/2019 SANJEEV SAINI VS. SANJEEV SAINI - 01.11.2016 TO NOT 1176 UNION OF INDIA AND ANR. 1611486 31.10.2021 APPLICABLE 8082/2019 AAKASH BAJAJ & ANR. MOHANJEET SINGH - 01.11.2016 TO NOT 1177 VS. UNION OF INDIA & ORS. 2910624 31.10.2021 APPLICABLE 8082/2019 AAKASH BAJAJ & ANR. AAKASH BAJAJ - 01.11.2016 TO NOT VS. UNION OF INDIA & ORS. 6684980 31.10.2021 APPLICABLE 8084/2019 ANAND KUMAR SINGH ANAND KUMAR SINGH- 01.11.2016 TO NOT 1178 & ANR. VS. UNION OF INDIA & ORS. 2347919 31.10.2021 APPLICABLE 8084/2019 ANAND KUMAR SINGH ANUPAMA SINGH- 01.11.2016 TO NOT & ANR. VS. UNION OF INDIA & ORS. 1365291 31.10.2021 APPLICABLE 8088/2019 BHAGI RATH BHARDWAJ BHAGI BHARDWAJ - 01.11.2016 TO NOT 1179 VS. UNION OF INDIA AND ANR. 2094137 31.10.2021 APPLICABLE DIMPLE DEVI 8098/2019 DIMPLE DEVI AND ANR. NOT 1180 01.11.2016 TO VS. UNION OF INDIA AND ANR. APPLICABLE

-2378680 31.10.2021 8098/2019 DIMPLE DEVI AND ANR. SHANKAR SHAW - 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 2421537 31.10.2021 APPLICABLE 8099/2019 MOHAMMAD RASHID NOT 1181 AND ANR.VS. UNION OF INDIA AND HAZI ANWAR -2291526 01.11.2016 TO APPLICABLE ANR. 31.10.2021 8099/2019 MOHAMMAD RASHID MOHAMAD RASHID - NOT AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO 2291553 APPLICABLE ANR. 31.10.2021 8120/2019 KALYAN PRAKASH PURI MAHABIR SINGH - 01.11.2016 TO NOT 1182 VS. UNION OF INDIA AND ORS. 1429604 31.10.2021 APPLICABLE 8120/2019 KALYAN PRAKASH PURI RAM AGNIHOTRI - 01.11.2016 TO NOT VS. UNION OF INDIA AND ORS. 651404 31.10.2021 APPLICABLE 8126/2019 JITANDER MOHAN VS. JITANDER MOHAN- 01.11.2016 TO NOT 1183 UNION OF INDIA & ANR 257290 31.10.2021 APPLICABLE 8129/2019 OM BHAGWAN & ANR. MOHAN GARG - 01.11.2016 TO NOT 1184 VS. UNION OF INDIA & ANR. 3143947 31.10.2021 APPLICABLE 8129/2019 OM BHAGWAN & ANR. 01.11.2016 TO NOT AMIT JINDAL -3151646 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE RITU PANDEY 8139/2019 RITU PANDEY & ORS. VS. NOT 1185 01.11.2016 TO UNION OF INDIA & ANR. APPLICABLE

-2901630 31.10.2021 8139/2019 RITU PANDEY & ORS. VS. 01.11.2016 TO NOT SITA CHHETRI -3077898 UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 8139/2019 RITU PANDEY & ORS. VS. NAVEEN HIRIADKA - 01.11.2016 TO NOT UNION OF INDIA & ANR. 3248087 31.10.2021 APPLICABLE 8139/2019 AMIT KAUSHIK AND JINNIA JITENDER - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 3220129 APPLICABLE ANR. 31.10.2021 8152/2019 SHIV NARAYAN JANGRA 01.11.2016 TO NOT 1186 SHIV JANGRA -2317075 & ORS. VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 8152/2019 SHIV NARAYAN JANGRA GURIQBAL BEDI - 01.11.2016 TO NOT & ORS. VS. UNION OF INDIA & ANR. 2317695 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 178 of 327 Signing Date:11.07.2022 13:53:43 8152/2019 SHIV NARAYAN JANGRA SACHIN KUMAR - 01.11.2016 TO NOT & ORS. VS. UNION OF INDIA & ANR. 2320242 31.10.2021 APPLICABLE 8153/2019 SANJEEV ANAND AND SANJEEV ANAND NOT 1187 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-1438061 APPLICABLE ANR. 31.10.2021 8153/2019 SANJEEV ANAND AND NOT ANR. VS. UNION OF INDIA AND RITU ANAND -1438093 01.11.2016 TO APPLICABLE ANR. 31.10.2021 8169/2019 SARYU PRASAD YADAV SARYU PRASAD YADAV- 01.11.2016 TO NOT 1188 VS. UNION OF INDIA AND ANR. 728269 31.10.2021 APPLICABLE 8181/2019 SANJAY SOLANKI VS. SANJAY SOLANKI - 01.11.2016 TO NOT 1189 UNION OF INDIA AND ANR. 2128742 31.10.2021 APPLICABLE 8205/2019 ABHINAY GUPTA VS. ABHINAY GUPTA - 01.11.2016 TO NOT 1190 UNION OF INDIA AND ANR. 1409381 31.10.2021 APPLICABLE 8227/2019 ANKIT TAYAL VS. UNION 01.11.2016 TO NOT 1191 ANKIT TAYAL -2359227 OF INDIA & ANR. 31.10.2021 APPLICABLE 8247/2019 JAYPRAKASH JAISWAL JAYPRAKASH JAISWAL - 01.11.2016 TO NOT 1192 VS. UNION OF INDIA & ANR. 2479274 31.10.2021 APPLICABLE 8254/2019 SAQIB ULLAH KHAN AND FAKHRA KHAN NOT 1193 ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-3633500 APPLICABLE ANR. 31.10.2021 8254/2019 SAQIB ULLAH KHAN AND NOT ANR. VS. UNION OF INDIA AND SAQIB KHAN -877481 01.11.2016 TO APPLICABLE ANR. 31.10.2021 8268/2019 ARUN MODGIL VS. ARUN MODGIL - 01.11.2016 TO NOT 1194 UNION OF INDIA & ANR. 2383140 31.10.2021 APPLICABLE PARVESH VERMA 8274/2019 PARVESH VERMA & ANR NOT 1195 01.11.2016 TO VS. UNION OF INDIA & ANR APPLICABLE

-1093248 31.10.2021 8274/2019 PARVESH VERMA & ANR SIDDHARTH VERMA - 01.11.2016 TO NOT VS. UNION OF INDIA & ANR 1347657 31.10.2021 APPLICABLE 8284/2019 VARUN YADAV VS. VARUN YADAV - 01.11.2016 TO NOT 1196 UNION OF INDIA & ANR. 1393304 31.10.2021 APPLICABLE 8285/2019 PRESTON JOHANNNES PRESTON JOHANNES - 01.11.2016 TO NOT 1197 VS. UNION OF INDIA & ANR. 1118752 31.10.2021 APPLICABLE 8291/2019 MANAS AHUJA VS. MANAS AHUJA - 01.11.2016 TO NOT 1198 UNION OF INDIA AND ANR. 3638603 31.10.2021 APPLICABLE 8304/2019 MR. KHUSHAL KHUSHAL KHAGRAM- NOT 1199 KHAGRAM VS. UNION OF INDIA 01.11.2016 TO 3437297 APPLICABLE AND ANR. 31.10.2021 8347/2019 VISHAL SHARMA VS. VISHAL SHARMA - 01.11.2016 TO NOT 1200 UNION OF INDIA AND ANR. 1182978 31.10.2021 APPLICABLE 8363/2019 ASHA BATRA AND ANR. ASHA BATRA 01.11.2016 TO NOT 1201 VS. UNION OF INDIA AND ANR. -2113641 31.10.2021 APPLICABLE 8363/2019 ASHA BATRA AND ANR. SUMANT BATRA - 01.11.2016 TO NOT VS. UNION OF INDIA AND ANR. 506450 31.10.2021 APPLICABLE 8366/2019 ASHOK BUDHIRAJA ASHOK BUDHIRAJA - NOT 1202 ASHOK BUDHIRAJA VS UNION OF 01.11.2016 TO 2922380 APPLICABLE INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 179 of 327 Signing Date:11.07.2022 13:53:43 8377/2019 MOHAMMAD ASSAD MOHAMMAD KHAN - 01.11.2016 TO NOT 1203 KHAN VS UNION OF INDIA & ANR 1075255 31.10.2021 APPLICABLE NAZIM KHAN 8378/2019 NAZIM KHAN AND ANR NOT 1204 01.11.2016 TO VS. UNION OF INDIA AND ANR. APPLICABLE

-3622174 31.10.2021 8378/2019 NAZIM KHAN AND ANR 01.11.2016 TO NOT RAZIA KHAN -3622178 VS. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 8406/2019 RAJ KUMAR ARORA AND RAJ ARORA NOT 1205 ANR. VS. UNION OF INDIA AND 01.11.2016 TO APPLICABLE ANR. -1823408 31.10.2021 8406/2019 RAJ KUMAR ARORA AND SANGITA ARORA - NOT ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1823432 APPLICABLE ANR. 31.10.2021 8411/2019 NAVEEN CHOUDHARY NAVEEN CHOWDHARY - NOT 1206 01.11.2016 TO VS. UNION OF INDIA AND ANR. 1244826 APPLICABLE 31.10.2021 8430/2019 PRABIR MUKHERJEE VS. PRABIR MUKHERJEE- 01.11.2016 TO NOT 1207 UNION OF INDIA & ORS 444237 31.10.2021 APPLICABLE 8437/2019 PRADEEP SHARMA VS. PRADEEP SHARMA - 01.11.2016 TO NOT 1208 UNION OF INDIA & ORS 1921764 31.10.2021 APPLICABLE 8438/2019 GORAV KHANDELWAL GORAV KHANDELWAL- NOT 1209 01.11.2016 TO VS. UNION OF INDIA & ORS 5183114 APPLICABLE 31.10.2021 8445/2019 BALJEET RATHEE VS. BALJEET RATHEE - 01.11.2016 TO NOT 1210 UNION OF INDIA & ORS 224861 31.10.2021 APPLICABLE 8447/2019 YEISHAN HARSH GOEL YEISHAN GOEL - 01.11.2016 TO NOT 1211 VS. UNION OF INDIA AND ANR. 3362311 31.10.2021 APPLICABLE 8448/2019 JITESH KUMAT KANTILAL JITESHKUMAR SHAH - NOT 1212 SHAH VS. UNION OF INDIA AND 01.11.2016 TO 2865259 APPLICABLE ANR. 31.10.2021 8450/2019 MR. VIJAY KUMAR JAIN VIJAY JAIN NOT 1213 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO

-120695 APPLICABLE ANR. 31.10.2021 8450/2019 MR. VIJAY KUMAR JAIN NOT AND ANR. VS. UNION OF INDIA AND SEEMA JAIN-120766 01.11.2016 TO APPLICABLE ANR. 31.10.2021 8486/2019 PREMJI BHANUSHALI JAYESH BHANUSHALI - NOT 1214 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 2969106 APPLICABLE ANR. 31.10.2021 8486/2019 ANURAG SHARMA VS. ANURAG SHARMA - 01.11.2016 TO NOT UNION OF INDIA AND ORS. 1721562 31.10.2021 APPLICABLE 8504/2019 ASHWANI BHAN VS. ASHWANI BHAN - 01.11.2016 TO NOT 1215 UNION OF INDIA AND ANR. 2489052 31.10.2021 APPLICABLE 8544/2019 PARAG SAIKA VS. UNION 01.11.2016 TO NOT 1216 PARAG SAIKIA -2928532 OF INDIA AND ANR. 31.10.2021 APPLICABLE 8545/2019 LAJINDER SINGH BAWA LAJINDER BAWA - NOT 1217 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO 1115737 APPLICABLE ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 180 of 327 Signing Date:11.07.2022 13:53:43 8547/2019 SUDHIR AGRAWAL VS. SUDHIR AGGARWAL - 01.11.2016 TO NOT 1218 UNION OF INDIA & ANR 1054865 31.10.2021 APPLICABLE 8555/2019 SAHADEV SINGHROWA SAHADEV SINGHROWA NOT 1219 01.11.2016 TO VS. UNION OF INDIA & ANR -2286016 APPLICABLE 31.10.2021 8591/2019 VINOD KUMAR CHOPRA VINOD CHOPRA - 01.11.2016 TO NOT 1220 VS. UNION OF INDIA AND ANR. 2272582 31.10.2021 APPLICABLE 8592/2019 MANEESH SRIVASTAVA MANEESH SRIVASTAVA NOT 1221 01.11.2016 TO VS. UNION OF INDIA AND ANR. -2784728 APPLICABLE 31.10.2021 8659/2019 RAJESH CHAKRABORTY RAJESH CHAKRABORTY- NOT 1222 01.11.2016 TO VS. UNION OF INDIA AND ANR. 2922847 APPLICABLE 31.10.2021 8684/2019 VIRAJ MOHAN VS. VIRAJ MOHAN - 01.11.2016 TO NOT 1223 UNION OF INDIA AND ANR. 2585068 31.10.2021 APPLICABLE 8689/2019 MANIK CHAWLA AND MANIK CHAWLA - 01.11.2016 TO NOT 1224 ORS. VS. UNION OF INDIA AND ANR. 5138344 31.10.2021 APPLICABLE 8689/2019 MANIK CHAWLA AND SAGAR CHADDA 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. -5196380 31.10.2021 APPLICABLE 8689/2019 MANIK CHAWLA AND AMIT CHADHA - 01.11.2016 TO NOT ORS. VS. UNION OF INDIA AND ANR. 5196412 31.10.2021 APPLICABLE 8693/2019 SURENDER SINGH SACHIN BIDHURI - NOT 1225 BIDHURI &ANR VS. UNION OF 01.11.2016 TO 1093772 APPLICABLE INDIA & ANR 31.10.2021 8750/2019 AHMAD AFSAR SULAIMAN & ANR AHMAD SULAIMAN - NOT 1226 VS. 3359215 APPLICABLE 01.11.2016 TO UNION OF INDIA & ANR 31.10.2021 8750/2019 AHMAD AFSAR SULAIMAN & ANR TAHSEEN FATIMA - NOT VS. 7300967 APPLICABLE 01.11.2016 TO UNION OF INDIA & ANR 31.10.2021 8802/2019 AVINASH YADAV AVINASH YADAV - NOT 1227 01.11.2016 TO 171602 APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 8809/2019 MONIKA AGARWAL MONIKA AGRAWAL - NOT 1228 01.11.2016 TO 1266167 APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 8833/2019 SUMIT KANU VS UNION 01.11.2016 TO NOT 1229 SUMIT KANU -2224584 OF INDIA AND ANR. 31.10.2021 APPLICABLE 8834/2019 SAKINA NAQVI &ANR SAKINA NAQVI - 01.11.2016 TO NOT 1230 VS UNION OF INDIA AND ANR. 1935929 31.10.2021 APPLICABLE 8834/2019 SAKINA NAQVI &ANR 01.11.2016 TO NOT AZIM ABBAS -1936005 VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 181 of 327 Signing Date:11.07.2022 13:53:43 8835/2019 DIPAK KHANA VS UNION DIPAK KHANNA - 01.11.2016 TO NOT 1231 OF INDIA AND ANR. 1057134 31.10.2021 APPLICABLE 8835/2019 DIPAK KHANA VS UNION ANJU KHANNA - 01.11.2016 TO NOT OF INDIA AND ANR. 1057184 31.10.2021 APPLICABLE 8835/2019 DIPAK KHANA VS UNION 01.11.2016 TO NOT VEENA -3606760 OF INDIA AND ANR. 31.10.2021 APPLICABLE 8837/2019 MURTI DEVI KAUSHIK VS MURTI KAUSHIK - 01.11.2016 TO NOT 1232 UNION OF INDIA AND ANR. 731215 31.10.2021 APPLICABLE 8839/2019 RANJAN AGRAWAL RANJAN AGRAWAL- 01.11.2016 TO NOT 1233 VS. UNION OF INDIA & ANR 603752 31.10.2021 APPLICABLE 8843/2019 PRALEEN CHOPRA PRALEEN CHOPRA - NOT 1234 VS.

                                                                      1670843                          APPLICABLE
                                                                                       01.11.2016 TO
                                   UNION OF INDIA & ANR                                 31.10.2021

8864/2019 DHARAM BHUSHAN JAIN DHARAM BHUSHAN NOT 1235 VS. JAIN -241793 APPLICABLE 01.11.2016 TO UNION OF INDIA & ANR 31.10.2021 8871/2019 VIBHASH KUMAR VIBHASH KUMAR- NOT 1236 VS.

                                                                       1886068                         APPLICABLE
                                                                                       01.11.2016 TO
                                    UNION OF INDIA & ANR                                31.10.2021

8872/2019 SURENDER KUMAR RAI SURENDRA KUMAR RAI NOT 1237 VS.

                                                                      -1550436                         APPLICABLE
                                                                                       01.11.2016 TO
                                    UNION OF INDIA & ANR                                31.10.2021

8872/2019 SURENDER KUMAR RAI VS. NOT RAHUL RAI -2354134 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 8887/2019 INDERJIT KAUR PAHWA INDERJIT KAUR PAHWA 01.11.2016 TO NOT 1238 & ANR. VS UNION OF INDIA & ANR -1651338 31.10.2021 APPLICABLE 8887/2019 INDERJIT KAUR PAHWA HARSHIM PAHWA 01.11.2016 TO NOT & ANR. VS UNION OF INDIA & ANR KOCHAR -1651351 31.10.2021 APPLICABLE 8906/2019 AMIT BAWA VS. UNION 01.11.2016 TO NOT 1239 AMIT BAWA-738817 OF INDIA & ANR. 31.10.2021 APPLICABLE 8919/2019 DHARAMBIR SINGH DHARAMBIR SINGH - NOT 1240 VS. 1145797 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 8932/2019 MANISH GOLE & ANR. 01.11.2016 TO NOT 1241 MANISH GOLE-1178295 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE 8932/2019 MANISH GOLE & ANR. 01.11.2016 TO NOT RITU GOEL-2220620 VS. UNION OF INDIA & ANR. 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 182 of 327 Signing Date:11.07.2022 13:53:43 8948/2019 KASHMIRI LAL ANEJA KASHMIRI LAL ANEJA- NOT 1242 VS. 01.11.2016 TO 3524420 APPLICABLE UNION OF INDIA & ANR 31.10.2021 8953/2019 CHANDAN KUMAR SHUKLA CHANDAN KUMAR NOT 1243 VS. SHUKLA-3225523 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9206/2019 SHAMMI KAPOOR VS. SHAMMI KAPOOR- 01.11.2016 TO NOT 1244 UNION OF INDIA & ANR 3057889 31.10.2021 APPLICABLE 9228/2019 MUNISH MISHRA &ANR MUNISH MISHRA - NOT 1245 VS. 01.11.2016 TO 2331391 APPLICABLE UNION OF INDIA & ANR 31.10.2021 9228/2019 MUNISH MISHRA &ANR JITENDRA PRATAP NOT VS. 01.11.2016 TO SINGH -2331391 APPLICABLE UNION OF INDIA & ANR 31.10.2021 9232/2019 ROHIT KUMAR VS. 01.11.2016 TO NOT 1246 ROHIT KUMAR-3084101 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 9246/2019 VICKY SURI &ANR VS. 01.11.2016 TO NOT 1247 VICKY SURI -1230653 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 9329/2019 ANIL JAIN VS.

NOT 1248 ANIL JAIN-1015357 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9330/2019 AJAY AGARWAL VS.

NOT 1249 AJAY AGARWAL-408499 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9412/2019 RAVI MEHRA VS.

NOT 1250 RAVI MEHRA -3282485 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9500/2019 ARUN KUMAR KOTWAL VS. ARUN KUMAR KOTWAL- NOT 1251 2197645 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9546/2019 AMITA &ANR VS.

NOT 1252 AMITA -3591079 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9546/2019 AMITA &ANR VS.

                                                                  SANJEEV KUMAR-                          NOT
                                                                                       01.11.2016 TO
                                                                      2464779                          APPLICABLE
                                   UNION OF INDIA & ANR                                 31.10.2021

9567/2019 KULDEEP CHATAR & ANR VS. KULDEEP CHATAR- NOT 1253 2363519 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9567/2019 KULDEEP CHATAR & ANR VS. NOT KAMALDEEP-2364814 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9678/2019 NEERAJ HASIJA VS. NEERAJ HASIJA- 01.11.2016 TO NOT 1254 UNION OF INDIA & ANR 3195131 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 183 of 327 Signing Date:11.07.2022 13:53:43 9704/2019 VAKEEL AHMED VS.

                                                                  VAKEEL AHMED-                          NOT
                        1255                                                          01.11.2016 TO
                                                                     2525381                          APPLICABLE
                                    UNION OF INDIA & ANR                               31.10.2021

9717/2019 SANTOSH PUVANCHERI SATUILAS AND ANR. VS. SANTOSH PUVANCHERI NOT 1256 SATUILAS-878493 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9717/2019 SANTOSH PUVANCHERI RADHAKRISHNAN NOT SATUILAS AND ANR. VS. 01.11.2016 TO KUNCHU NAIR-878528 APPLICABLE UNION OF INDIA & ANR 31.10.2021 9791/2019 ANAND SINGH VS.

NOT 1257 ANAND SINGH-3179462 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9813/2019 KULDEEP SHARMA VS.

                                                                KULDEEP SHARMA-                          NOT
                        1258                                                          01.11.2016 TO
                                                                    3597418                           APPLICABLE
                                    UNION OF INDIA & ANR                               31.10.2021

9878/2019 AKASH RANA (FORMELY KNOW AS) GURUWACHAN SINGH NOT 1259 VS. AKASH RANA -2941899 APPLICABLE 01.11.2016 TO UNION OF INDIA & ANR 31.10.2021 9885/2019 VIJAYA GUPTA & ANR VS. NOT 1260 VIJAYA GUPTA-3211223 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9885/2019 VIJAYA GUPTA & ANR VS. DINESH GUPTA- NOT 3211262 01.11.2016 TO APPLICABLE UNION OF INDIA & ANR 31.10.2021 9921/2019 SANTOSH MANGAL VS.

                                                                SANTOSH MANGAL -                         NOT
                        1261                                                          01.11.2016 TO
                                                                     33838                            APPLICABLE
                                   UNION OF INDIA & ANR                                31.10.2021

9921/2019 RAJ KUMAR GUPTA & ANR NOT RAJ GUPTA -912256 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 9960/2019 SANJEEV PATNI VS. SANJEEV PATNI- 01.11.2016 TO NOT 1262 UNION OF INDIA & ANR 2161045 31.10.2021 APPLICABLE 10034/2019 VANDANA KEDIA & VANDANA KEDIA- NOT 1263 ANR VS. 01.11.2016 TO 2930390 APPLICABLE UNION OF INDIA & ANR 31.10.2021 10034/2019 VANDANA KEDIA & GAYATRI DEVI KEDIA- NOT ANR VS. 01.11.2016 TO 2930396 APPLICABLE UNION OF INDIA & ANR 31.10.2021 10074/2019 NISHANT KUMAR NISHANT KUMAR NOT 1264 TIWARI & ANR VS. 01.11.2016 TO TIWARI-1797708 APPLICABLE UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 184 of 327 Signing Date:11.07.2022 13:53:43 10074/2019 NISHANT KUMAR MANOJ KUMAR NOT TIWARI & ANR VS. 01.11.2016 TO TIWARI-5263403 APPLICABLE UNION OF INDIA & ANR 31.10.2021 10190/2019 RAJAN HOODA VS. RAJAN HOODA - 01.11.2016 TO NOT 1265 UNION OF INDIA & ANR 2130000 31.10.2021 APPLICABLE 10218/2019 NEHA KAPOOR VS.

                                                                    NEHA KAPOOR-                          NOT
                        1266                                                           01.11.2016 TO
                                                                      5271397                          APPLICABLE
                                    UNION OF INDIA & ANR                                31.10.2021

10228/2019 SANJIV SHANKAR SANJIV SHANKAR NOT 1267 PRASAD VS. 01.11.2016 TO PRASAD-5251429 APPLICABLE UNION OF INDIA & ANR 31.10.2021 10279/2019 MUKESH KUMAR VS MUKESH KUMAR- 01.11.2016 TO NOT 1268 UNION OF INDIA AND ANR. 2299127 31.10.2021 APPLICABLE 10299/2019 KRISHNA RANJAN KRISHNA RANJAN NOT 1269 SINGH AND ORS VS UNION OF 01.11.2016 TO SINGH-989997 APPLICABLE INDIA AND ANR. 31.10.2021 10299/2019 KRISHNA RANJAN ARBIND KUMAR NOT SINGH AND ORS VS UNION OF 01.11.2016 TO CHOUHAN-2862779 APPLICABLE INDIA AND ANR. 31.10.2021 10299/2019 KRISHNA RANJAN SAMIR KUMAR SINGH- NOT SINGH AND ORS VS UNION OF 01.11.2016 TO 2985178 APPLICABLE INDIA AND ANR. 31.10.2021 10322/2019 RAJ SINGH VS UNION 01.11.2016 TO NOT 1270 RAJ SINGH -2751345 OF INDIA AND ANR. 31.10.2021 APPLICABLE 10340/2019 CHANDER SHEKHAR CHANDER SHEKHAR NOT 1271 CHAURASIA 01.11.2016 TO CHAURASIA-5158008 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10494/2019 DEEPAK GAUTAM VS DEEPAK GAUTAM - 01.11.2016 TO NOT 1272 UNION OF INDIA AND ORS. 667835 31.10.2021 APPLICABLE 10499/2019 DEEPAK DAING VS 01.11.2016 TO NOT 1273 DEEPAK DAING-163624 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 10654/2019 AJIT PRASAD & ANR NOT 1274 AJIT PRASAD-3439839 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 10654/2019 AJIT PRASAD & ANR AJIT KUMAR SINGH- NOT 01.11.2016 TO 3439859 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 10657/2019 MANAV SHARMA MANAV SHARMA- NOT 1275 01.11.2016 TO 2341260 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 10701/2019 DEEPAK KUMAR AND DEEPAK KUMAR- 01.11.2016 TO NOT 1276 ORS. VS UNION OF INDIA AND ANR. 887383 31.10.2021 APPLICABLE 10701/2019 DEEPAK KUMAR AND MUKESH KUMAR 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. MAURYA-418048 31.10.2021 APPLICABLE 10701/2019 DEEPAK KUMAR AND 01.11.2016 TO NOT USHA BHATIA-2298392 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 10701/2019 DEEPAK KUMAR AND BHARAT BHATIA- 01.11.2016 TO NOT ORS. VS UNION OF INDIA AND ANR. 2326646 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 185 of 327 Signing Date:11.07.2022 13:53:43 10810/2019 SHUBHAM KUMAR JHA SHUBHAM KUMAR JHA 01.11.2016 TO NOT 1277 VS UNION OF INDIA & ORS -7807988 31.10.2021 APPLICABLE 10877/2019 MRIDUL KUMAR MRIDUL KUMAR GUPTA NOT 1278 GUPTA AND ANR. VS UNION OF 01.11.2016 TO

-3381047 APPLICABLE INDIA AND ANR. 31.10.2021 10877/2019 MRIDUL KUMAR NOT GUPTA AND ANR. VS UNION OF USHA GUPTA-3391608 01.11.2016 TO APPLICABLE INDIA AND ANR. 31.10.2021 10881/2019 RAJ KUMAR VS UNION 01.11.2016 TO NOT 1279 RAJ KUMAR-1281966 OF INDIA AND ANR. 31.10.2021 APPLICABLE 10883/2019 SHASWAT SUD VS 01.11.2016 TO NOT 1280 SHASWAT SUD-3561276 UNION OF INDIA AND ORS. 31.10.2021 APPLICABLE 10888/2019 MANOJ KUMAR JHA VS MANOJ KUMAR JHA- 01.11.2016 TO NOT 1281 UNION OF INDIA & ORS 7113315 31.10.2021 APPLICABLE 10964/2019 PARIKSHAT VIG VS. 01.11.2016 TO NOT 1282 PARIKSHAT VIG -746079 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 11134/2019 JITESH SINGHAL VS JITESH SINGHAL- 01.11.2016 TO NOT 1283 UNION OF INDIA AND ANR. 5167760 31.10.2021 APPLICABLE 11297/2019 ASHA JAIN & ANR VS 01.11.2016 TO NOT 1284 ASHA JAIN-1894549 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 11297/2019 ASHA JAIN & ANR VS VIJAY KUMAR JAIN- 01.11.2016 TO NOT UNION OF INDIA & ANR 2757054 31.10.2021 APPLICABLE 11600/2019 VIMAL KUMAR VIMAL KUMAR NOT 1285 SRIVASTAVA AND ANR. VS UNION 01.11.2016 TO SRIVASTAVA-1575977 APPLICABLE OF INDIA AND ANR. 31.10.2021 11600/2019 VIMAL KUMAR REENA CHAUDHARY- NOT SRIVASTAVA AND ANR. VS UNION 01.11.2016 TO 616164 APPLICABLE OF INDIA AND ANR. 31.10.2021 11622/2019 JAGJEET SINGH GUJRAL JAGJEET SINGH GUJRAL- NOT 1286 01.11.2016 TO 469644 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2021 11763/2019 ARUN CHAND KHANNA ARUN CHAND KHANNA- NOT 1287 01.11.2016 TO 862409 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11792/2019 ASHOK MANCHANDA & ANR ASHOK MANCHANDA- NOT 1288 6311 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11792/2019 ASHOK MANCHANDA & ANR SHOBHA MANCHANDA- NOT 6349 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2021 11886/2019 ANISH UNIYAL NOT 1289 ANISH UNIYAL-311178 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11887/2019 DEEPAK MARWAH DEEPAK MARWAH- NOT 1290 01.11.2014 TO 3261159 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2019 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 186 of 327 Signing Date:11.07.2022 13:53:43 11968/2019 INDRESH KUMAR AND ANR. INDRESH KUMAR- NOT 1291 3091088 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 11968/2019 INDRESH KUMAR AND ANR. VANDAN ANEGI- NOT 3091000 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12042/2019 SATISH KUMAR MITTAL & ORS. SATISH KUMAR MITTAL- NOT 1292 2271407 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 12042/2019 SATISH KUMAR MITTAL & ORS. ANSHU MITTAL- NOT 2271468 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 12042/2019 SATISH KUMAR MITTAL & ORS. KRISHNA KUMARI NOT MITTAL-2569856 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 12042/2019 SATISH KUMAR MITTAL & ORS. VEENU MITTAL- NOT 2569880 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 12042/2019 SATISH KUMAR MITTAL & ORS. MONICA MITTAL- NOT 2569888 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2021 12376/2019 MR. PRASHANT SINGH PRASHANT SINGH- NOT 1293 01.11.2016 TO 3160175 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2021 12400/2019 SANJEEV PREENJA SANJEEV PREENJA- NOT 1294 01.11.2016 TO 668891 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS RAKESH KUMAR JAIN- NOT 1295 2323288 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS MANOJ KUMAR JAIN- NOT 2323284 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS NOT BABITA JAIN-2323296 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS NOT POONAM JAIN-2325752 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 187 of 327 Signing Date:11.07.2022 13:53:43 12706/2019 RAKESH KUMAR JAIN AND ORS DINESH KUMAR JAIN- NOT 2325763 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS GULSHAN RAI JAIN- NOT 2340995 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS NOT SWETA JAIN-2341031 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS NOT CHEEMA JAIN-2341033 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13084/2019 TUSHAR VIG VS. 01.11.2016 TO NOT 1296 TUSHAR VIG-2207672 UNION OF INDIA & ANR 31.10.2021 APPLICABLE 13099/2019 MR. AJAY PAHWA NOT 1297 AJAY PAHWA-5186501 01.11.2016 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13190/2019 BIJENDER KUMAR AND BIJENDER KUMAR- NOT 1298 ANR 01.11.2016 TO 3333371 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13190/2019 BIJENDER KUMAR AND TEJPAL SHARMA VATS- NOT ANR 01.11.2016 TO 5178004 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13463/2019 YOGESH KATARIA & YOGESH KATARIA - NOT 1299 ANR 01.11.2016 TO 2275269 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021 13535/2019 PAWAN BHADANA AND ANR. PAWAN BHADANA - NOT 1300 1638970 01.11.2016 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 13614/2019 DEVINDER KUMAR DEVINDER KUMAR- 01.11.2016 TO NOT 1301 VS. UNION OF INDIA & ANR 593672 31.10.2021 APPLICABLE 533/2020 MEHNAZ PARVEEN RAI VS MEHNAZ PARVEEN RAI- 01.11.2016 TO NOT 1302 UNION OF INDIA & ANR 7848598 31.10.2021 APPLICABLE 537/2020 KUMARI ANKITA VS KUMARI ANKITA- 01.11.2016 TO NOT 1303 UNION OF INDIA & ANR 6976926 31.10.2021 APPLICABLE 1326/2020 MR. GULSHAN KUAMR GULSHAN KUAMR 01.11.2016 TO NOT 1304 GULATI VS UNION OF INDIA & ANR GULATI-510467 31.10.2021 APPLICABLE 1612/2020 SHAMKI NANDI AND SHAMKI NANDI- 01.11.2016 TO NOT 1305 ANR. VS UNION OF INDIA & ANR 2482420 31.10.2021 APPLICABLE 4555/2018 SANJAY KALRA 01.11.2016 TO NOT SANJAY KALRA - 48038 Vs. UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 9682/2018 MAHENDER VS UNION MAHENDER SlNGH - 01.11.2016 TO NOT 1306 OF INDIA & ANR. 00115035 31.10.2021 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 188 of 327 Signing Date:11.07.2022 13:53:43 11395/2018 GARIMA SINGH AND GARIMA SINGH - 01.11.2016 TO NOT 1307 ORS. VS UNION OF INDIA AND ORS. 1804602 31.10.2021 APPLICABLE 01.11.2016 TO NOT ANJU SINGH - 1903497 31.10.2021 APPLICABLE PRADEEP KUMAR - 01.11.2016 TO NOT 3022158 31.10.2021 APPLICABLE OMVIR SINGH - 01.11.2016 TO NOT 5142844 31.10.2021 APPLICABLE 11529/2018 PARVEEN KUMAR MRVEEN KUMAR NOT 1308 ANAND & ANR VS. UNION OF INDIA 01.11.2016 TO ANAND - 1791827 APPLICABLE & ANR 31.10.2021 KARAN ANAND - 01.11.2016 TO NOT 2144652 31.10.2021 APPLICABLE 5275/2019 LAKHWINDER SINGH VS. LAKHWINDER SINGH - 01.11.2016 TO NOT 1309 UNION OF INDIA AND ANR. 7514156 31.10.2021 APPLICABLE 6794/2019 ANIL MISHRA & ANR VS. 01.11.2016 TO NOT 1310 ANIL MISHRA - 822428 UNION OF INDIA & ANR 31.10.2021 APPLICABLE SHANTI MISHM - 01.11.2016 TO NOT 750794 31.10.2021 APPLICABLE 7153/2019 RAVI SHARMA VS. 01.11.2016 TO NOT 1311 RAVI SHARMA - 979427 UNION OF INDIA AND ANR. 31.10.2021 APPLICABLE 12931/2019 VIKASH GAMBHIR VIKAS GAMBHIR - 01.11.2016 TO NOT 1312 VS. UNION OF INDIA & ANR 939248 31.10.2021 APPLICABLE 8287/2018 DILSHAD JAI MASTER DILSHAD JAL MASTER- NOT 1313 AND ORS. 01.11.2016 TO 218196 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2021 DISPOSED OFF 10094/2017 DEVINDER RAJ DEVINDER RAJ VIDE ORDER 1314 NARANG VS UNION OF INDIA AND NARANG-870801 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 10226/2017 SURENDER SHARMA SURENDER SHARMA- VIDE ORDER 1315 AND ORS 1013716 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 DISPOSED OFF 10226/2017 SURENDER SHARMA SUMAN KEDAR- VIDE ORDER AND ORS 1129107 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 DISPOSED OFF 10226/2017 SURENDER SHARMA MEENAKSHI SUDHIR VIDE ORDER AND ORS GUPTA-1787091 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 DISPOSED OFF 10226/2017 SURENDER SHARMA TEK CHAND SHARMA- VIDE ORDER AND ORS 5157778 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 10257/2017 DEVESH SRIVASTAVA DISPOSED OFF DEVESH SRIVASTAVA-

1316 AND ANR. 01.11.2016 TO VIDE ORDER 585502 VS. UNION OF INDIA AND ANR. 31.10.2021 DATED Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 189 of 327 Signing Date:11.07.2022 13:53:43 24.05.2022 DISPOSED OFF 10808/2017 PREM CHAND GARG PREM CHAND GARG- VIDE ORDER 1317 VS. UNION OF INDIA AND ORS. 335568 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 11143/2017 ASHISH TANEJA AND ASHISH TANEJA - VIDE ORDER 1318 ANR.

531545 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS.

                                                                                      31.10.2021      24.05.2022
                                                                                                     DISPOSED OFF
                                 11397/2017 GAURAV SINGH
                                                                 GAURAV SINGH                         VIDE ORDER
                        1319         RATHORE AND ANR.
                                                                RATHORE-2320918      01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

                                                                                      31.10.2021      24.05.2022
                                                                                                     DISPOSED OFF
                                 11466/2017 NARESH KUMAR
                                                                 NARESH KUMAR                         VIDE ORDER
                        1320             KHANNA
                                                                 KHANNA-435271       01.11.2016 TO      DATED
                                 VS. UNION OF INDIA & ANR
                                                                                      31.10.2021      24.05.2022
                                                                                                     DISPOSED OFF
                                11469/2017 SAURAV KUMAR VS       SAURAV KUMAR-                        VIDE ORDER
                        1321
                                  UNION OF INDIA AND ANR.           3196571          01.11.2016 TO      DATED
                                                                                      31.10.2021      24.05.2022
                                                                                                     DISPOSED OFF

11619/2017 VICTORIA MITAL AND VICTORIA MITAL - VIDE ORDER 1322 ANR.

1805842 01.11.2016 TO DATED VS. UNION OF INDIA AND ARN.

31.10.2021 24.05.2022 DISPOSED OFF 694/2018 RAKESH GUPTA VS. RAKESH GUPTA- VIDE ORDER 1323 UNION OF INDIA AND ANR. 1156396 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1165/2018 RAM KRISHNA RANJAN RAM KRISHNA RANJAN- VIDE ORDER 1324 VS. UNION OF INDIA & ANR 3145398 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1510/2018 MANOJ SETH AND ANR. VIDE ORDER 1325 MANOJ SETH-2083012 VS. UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1712/2018 PRERNA MALIK & ANR PRERNA MALIK- VIDE ORDER 1326 VS. UNION OF INDIA & ANR 1815219 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1914/2018 ATUL GOEL & ANR VIDE ORDER 1327 ATUL GOEL-101387 VS. UNION OF INDIA & ORS 01.11.2016 TO DATED 31.10.2021 24.05.2022 1915/2018 NAWAL KISHORE GOEL DISPOSED OFF NAWAL KISHORE GOEL-

1328 AND ANR. 01.11.2016 TO VIDE ORDER 3217524 VS. UNION OF INDIA AND ORS. 31.10.2021 DATED Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 190 of 327 Signing Date:11.07.2022 13:53:43 24.05.2022 DISPOSED OFF 2020/2018 RAJ KUMAR RAJ KUMAR SHISHODIA VIDE ORDER 1329 SHISHODIA& ORS VS. UNION OF

-1268093 01.11.2016 TO DATED INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 2021/2018 VIKASH SHISHODIA & VIKASH SHISHODIA - VIDE ORDER 1330 ORS VS UNION OF INDIA & ANR 1076954 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2062/2018 DINESH KUMAR GUPTA DINESH KUMAR GUPTA- VIDE ORDER 1331 VS. UNION OF INDIA & ANR 3612433 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2288/2018 RAJ KUMAR PAGARIA- VIDE ORDER 1332 RAJ KUMAR PAGARIA AND ORS.

1064948 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2298/2018 SANJAY JINDAL AND SANJAY JINDAL- VIDE ORDER 1333 ANR.

3166923 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2408/2018 RISHI GUPTA & ANR RISHI GUPTA VIDE ORDER 1334

-2246941 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 24.05.2022 DISPOSED OFF 2408/2018 RISHI GUPTA & ANR ASHOK KUMAR GUPTA- VIDE ORDER 2621117 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 24.05.2022 2439/2018 DISPOSED OFF ANURAG AGARWAL- VIDE ORDER 1335 ANURADHA AGARWAL 1302977 DATED 01.11.2016 TO 24.05.2022 VS. UNION OF INDIA AND ANR. 31.10.2021 DISPOSED OFF 2633/2018 SATVIK UPADHAYAYA VS SATVIK UPADHAYAYA- VIDE ORDER 1336 UNION OF INDIA AND ANR. 2170693 01.11.2016 TO DATED 31.10.2021 10.05.2022 2785/2018 VIJAY KUMAR JAIN AND VINAY KUMAR JAIN DISPOSED OFF ORS. VIDE ORDER 1337 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. -2969447 31.10.2021 24.05.2022 2785/2018 VIJAY KUMAR JAIN AND DISPOSED OFF ORS. VIDE ORDER SWATI JAIN-914199 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 191 of 327 Signing Date:11.07.2022 13:53:43 2785/2018 VIJAY KUMAR JAIN AND DISPOSED OFF ORS. VIDE ORDER NITIN JAIN-917327 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 2785/2018 VIJAY KUMAR JAIN AND DISPOSED OFF ORS. VIDE ORDER HONEY JAIN-2969774 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 DISPOSED OFF 2910/2018 ARJUN KOHLI & ANR ARJUN KOHLI VIDE ORDER 1338 VS. UNION OF INDIA & ANR -140244 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2910/2018 ARJUN KOHLI & ANR RAUNAQ KHOLI- VIDE ORDER VS. UNION OF INDIA & ANR 7244143 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2913/2018 TOMIKO TERAE AND TOMIKO TERAE VIDE ORDER 1339 ANR. VS. UNION OF INDIA AND ORS -1090478 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2913/2018 TOMIKO TERAE AND SHASHI KUMAR JHA- VIDE ORDER ANR. VS. UNION OF INDIA AND ORS 3433890 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2915/2018 RAJIV SOLANKI & ORS VS VIDE ORDER 1340 RAJIV SOLANKI-2154918 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2915/2018 RAJIV SOLANKI & ORS VS RAJPAL SOLANKI- VIDE ORDER UNION OF INDIA & ANR 451314 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2915/2018 RAJIV SOLANKI & ORS VS VIDE ORDER RAM KUMAR-96189 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3011/2018 SANJAY KAPOOR AND SANJAY KAPOOR - VIDE ORDER 1341 ANR.VS. UNION OF INDIA AND ORS. 47651 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3011/2018 SANJAY KAPOOR AND ASHISH CHATURVEDI- VIDE ORDER ANR.VS. UNION OF INDIA AND ORS. 1741207 01.11.2016 TO DATED 31.10.2021 24.05.2022 3012/2018 PUNEET KATYAL AND DISPOSED OFF ORS PUNEET KATYAL- VIDE ORDER 1342 155396 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 3012/2018 PUNEET KATYAL AND LALIT KUMAR GUPTA - 01.11.2016 TO DISPOSED OFF ORS 41960 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 192 of 327 Signing Date:11.07.2022 13:53:43 DATED VS. UNION OF INDIA AND ORS. 24.05.2022 3012/2018 PUNEET KATYAL AND DISPOSED OFF ORS KEWAL KRISHAN VIDE ORDER KATYAL-155298 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 3012/2018 PUNEET KATYAL AND DISPOSED OFF ORS AJAY KUMAR GUPTA- VIDE ORDER 41857 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 3012/2018 PUNEET KATYAL AND DISPOSED OFF ORS VIDE ORDER RAMIT GUPTA-3458175 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 DISPOSED OFF 3013/2018 VINAY BAPNA & ANR VS VIDE ORDER 1343 VINAY BAPNA-1231276 UNION OF INDIA 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3013/2018 VINAY BAPNA & ANR VS SIDDHARTH BAPNA - VIDE ORDER UNION OF INDIA 1329278 01.11.2016 TO DATED 31.10.2021 24.05.2022 3014/2018 RAKESH KUMAR DISPOSED OFF SHARMA & ANR RAKESH KUMAR VIDE ORDER 1344 SHARMA-1957964 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 DISPOSED OFF RAJESH BHARDHWAJ 3015/2018 RAJESH BHARDWAJ AND VIDE ORDER 1345 ORS VS UNION OF INDIA AND ORS 01.11.2016 TO DATED

-724014 31.10.2021 24.05.2022 DISPOSED OFF 3015/2018 RAJESH BHARDWAJ AND SANDHYA BHARDHWAJ- VIDE ORDER ORS VS UNION OF INDIA AND ORS 724115 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3015/2018 RAJESH BHARDWAJ AND HARMOHINDER SINGH- VIDE ORDER ORS VS UNION OF INDIA AND ORS 1002722 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3016/2018 RAKESH KUMAR RAKESH KUMAR VIDE ORDER 1346 SHARMA AND ANR VS UNION OF SHARMA-1957964 01.11.2016 TO DATED INDIA AND ORS 31.10.2021 24.05.2022 DISPOSED OFF 3029/2018 VINOD UNNI & ANR VINOD UNNI VIDE ORDER 1347

-413303 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 24.05.2022 DISPOSED OFF 3029/2018 VINOD UNNI & ANR KURUMANGHAT VIDE ORDER THULASIDASAN UNNI -

01.11.2016 TO DATED VS. UNION OF INDIA & ORS 1970100 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 193 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 3031/2018 RAM AVTAR GUPTA RAM AVTAR GUPTA- VIDE ORDER 1348 AND ORS. VS. UNION OF INDIA AND 374271 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3031/2018 RAM AVTAR GUPTA VIDE ORDER AND ORS. VS. UNION OF INDIA AND AMIT GUPTA-382891 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3031/2018 RAM AVTAR GUPTA VIDE ORDER AND ORS. VS. UNION OF INDIA AND ROHIT GUPTA-2331959 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3032/2018 VINAY BAPNA & ANR VS VIDE ORDER 1349 VINAY BAPNA-1231276 UNION OF INDIA 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3314/2018 RAVI MALHOTRA AND RAVI MALHOTRA- VIDE ORDER 1350 ORS. VS UNION OF INDIA AND ORS. 438151 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3314/2018 RAVI MALHOTRA AND SUNITA MALHOTRA- VIDE ORDER ORS. VS UNION OF INDIA AND ORS. 438192 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3315/2018 MANISH AGARWALLA MANISH AGARWALLA- VIDE ORDER 1351 VS UNION OF INDIA AND ORS. 1451133 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3317/2018 ASHIMA PURI AND ORS. VIDE ORDER 1352 ASHIMA PURI-1154037 VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3317/2018 ASHIMA PURI AND ORS. VIDE ORDER RAJ PURI-1601198 VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3317/2018 ASHIMA PURI AND ORS. VIDE ORDER ASHOK PURI-1751191 VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3319/2018 RAVI MALHOTRA AND RAVI MALHOTRA- VIDE ORDER 1353 ANR VS UNION OF INDIA AND ORS. 438151 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3319/2018 RAVI MALHOTRA AND SUNITA MALHOTRA- VIDE ORDER ANR VS UNION OF INDIA AND ORS. 438192 01.11.2016 TO DATED 31.10.2021 24.05.2022 3324/2018 ASHOK PURI AND ANR. 01.11.2016 TO DISPOSED OFF 1354 ASHOK PURI-1751191 VS UNION OF INDIA AND ORS. 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 194 of 327 Signing Date:11.07.2022 13:53:43 DATED 24.05.2022 DISPOSED OFF 3324/2018 ASHOK PURI AND ANR. AAGOSH BHATIA- VIDE ORDER VS UNION OF INDIA AND ORS. 1213669 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF VISHAL KUMAR 3635/2018 VISHAL KUMAR AND VIDE ORDER 1355 ANR. VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED

-2789531 31.10.2021 24.05.2022 DISPOSED OFF 3635/2018 VISHAL KUMAR AND DINESH KUMAR -- VIDE ORDER ANR. VS UNION OF INDIA AND ORS. 3623827 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3635/2018 PARIKSHIT MAKKAD SANDEEP MAKKAD- VIDE ORDER AND ORS. VS UNION OF INDIA AND 358651 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3659/2018 PARIKSHIT MAKKAD PARIKSHIT MAKKAD- VIDE ORDER 1356 AND ORS. VS UNION OF INDIA AND 212596 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3659/2018 PARIKSHIT MAKKAD SANDEEP MAKKAD- VIDE ORDER AND ORS. VS UNION OF INDIA AND 1112423 01.11.2016 TO DATED ORS.

31.10.2021 24.05.2022 DISPOSED OFF 3798/2018 ANUJ GOYAL AND ANR.

                                                                     ANUJ GOYAL                         VIDE ORDER
                        1357
                                                                       -962389         01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3798/2018 ANUJ GOYAL AND ANR.

                                                                   RAMESH GOYAL-                        VIDE ORDER
                                                                      3077672          01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3799/2018 PANKAJ VASHISHTA PANKAJ VASHISHTA - VIDE ORDER 1358 5291982 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 3893/2018 ASHISH LUTHRA ASHISH LUTHRA - VIDE ORDER 1359 2098518 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 24.05.2022 4136/2018 SANJIV KUMAR BANSAL DISPOSED OFF AND ORS. SANJIV KUMAR BANSAL VIDE ORDER 1360

-1604435 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 4136/2018 SANJIV KUMAR BANSAL DISPOSED OFF AND ORS. KRISHANA KUMAR RAI- VIDE ORDER 1950724 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 195 of 327 Signing Date:11.07.2022 13:53:43 4136/2018 SANJIV KUMAR BANSAL DISPOSED OFF AND ORS. VIDE ORDER AMAR LATA-3615142 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 4136/2018 SANJIV KUMAR BANSAL DISPOSED OFF AND ORS. VIDE ORDER AMIT GUPTA-3615152 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 DISPOSED OFF 4218/2018 BHUVESH PASRICHA BHUVESH PASRICHA - VIDE ORDER 1361 AND ANR. VS UNION OF INDIA AND 1320165 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4218/2018 BHUVESH PASRICHA SUNNY THOMAS- VIDE ORDER AND ANR. VS UNION OF INDIA AND 1910014 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4339/2018 AMARPAL SINGH AMARPAL SINGH VIDE ORDER 1362 AURORA AND ORS. VS. UNION OF AURORA 01.11.2016 TO DATED INDIA AND ORS. -1254609 31.10.2021 10.05.2022 DISPOSED OFF 4339/2018 AMARPAL SINGH SHAMEEM AURORA- VIDE ORDER AURORA AND ORS. VS. UNION OF 1254657 01.11.2016 TO DATED INDIA AND ORS.

31.10.2021 10.05.2022 4362/2018 SUMEET SHARMA & DISPOSED OFF ANR SUMEET SHARMA - VIDE ORDER 1363 306236 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 4401/2018 ATUL HANWANT CHAND VIDE ORDER 1364 BHANSALI & ANR. VS UNION OF ATUL BHANSALI -12426 01.11.2016 TO DATED INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 4401/2018 ATUL HANWANT CHAND NITIN DNYANDEV VIDE ORDER BHANSALI & ANR. VS UNION OF DAHIOBHATE-2396833 01.11.2016 TO DATED INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF ASHISH 4459/2018 ASHISH BHATTACHARYA VIDE ORDER 1365 BHATTACHARYA-

VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED 1914603 31.10.2021 24.05.2022 DISPOSED OFF ASHISH 4460/2018 ASHISH BHATTACHARYA VIDE ORDER 1366 BHATTACHARYA-

VS UNION OF INDIA AND ORS. 01.11.2016 TO DATED 1914603 31.10.2021 24.05.2022 4620/2018 NIRUPAM KUMAR DISPOSED OFF SINHA AND ORS. NIRUPAM KUMAR VIDE ORDER 1367 SINHA-999985 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 196 of 327 Signing Date:11.07.2022 13:53:43 4620/2018 NIRUPAM KUMAR DISPOSED OFF SINHA AND ORS. PRAVEEN VARSHNEY- VIDE ORDER 1023618 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 4620/2018 NIRUPAM KUMAR DISPOSED OFF SINHA AND ORS. YASHWINI SINGH- VIDE ORDER 2160959 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 4620/2018 NIRUPAM KUMAR DISPOSED OFF SINHA AND ORS. SHALINI GUPTA- VIDE ORDER 2361768 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 24.05.2022 4636/2018 SUBHASH CHANDER DISPOSED OFF CHAUHAN & ANR SUBHASH CHANDER VIDE ORDER 1368 CHAUHAN-1825114 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 4636/2018 SUBHASH CHANDER DISPOSED OFF CHAUHAN & ANR SUMANA VERMA- VIDE ORDER 1448591 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 4637/2018 RAVI BHUSHAN VIDE ORDER 1369 RAVI BHUSHAN-252144 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 5404/2018 SURINDER SINGH DISPOSED OFF ATWAL AND ORS. SURINDER SINGH VIDE ORDER 1370 ATWAL -16486 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 5404/2018 SURINDER SINGH DISPOSED OFF ATWAL AND ORS. RANJIT SINGH ATWAL- VIDE ORDER 16489 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 5404/2018 SURINDER SINGH DISPOSED OFF ATWAL AND ORS. KARANVEER SINGH VIDE ORDER ATWAL-16490 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 5634/2018 YOGRAJ SINGH AND YOGRAJ SINGH- VIDE ORDER 1371 ANR. VS UNION OF INDIA AND ANR. 6801035 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 5634/2018 YOGRAJ SINGH AND KARAM SINGH VEER- VIDE ORDER ANR. VS UNION OF INDIA AND ANR. 6824707 01.11.2016 TO DATED 31.10.2021 24.05.2022 5788/2018 JAGJEET SINGH SANDHA DISPOSED OFF AND ORS. JAGJIT SINGH SANDHA - VIDE ORDER 1372 381392 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 197 of 327 Signing Date:11.07.2022 13:53:43 5788/2018 JAGJEET SINGH SANDHA DISPOSED OFF AND ORS. RAJDEEP SINGH VIDE ORDER SANDHA -381422 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 5788/2018 JAGJEET SINGH SANDHA DISPOSED OFF AND ORS. CHITWAN SANDHA- VIDE ORDER 3604312 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 5788/2018 JAGJEET SINGH SANDHA DISPOSED OFF AND ORS. ARPAN SINGH SANDHA- VIDE ORDER 3604342 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 DISPOSED OFF 6074/2018 VIJAYANT JAISWAL VS VIJAYANT JAISWA- VIDE ORDER 1373 UNION OF INDIA AND ORS. 361938 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6121/2018 RISHI JAISWAL VS VIDE ORDER 1374 RISHI JAISWAL-1097709 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6335/2018 CHANDRESH JAJOO & CHANDRESH JAJOO- VIDE ORDER 1375 ORS VS UNIO OF INDIA & ANR 40218 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6335/2018 CHANDRESH JAJOO & KRISHAN KUMAR VIDE ORDER ORS VS UNIO OF INDIA & ANR JAJOO-31022 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6335/2018 CHANDRESH JAJOO & ADARSH KUMAR VIDE ORDER ORS VS UNIO OF INDIA & ANR YADAV-2932051 01.11.2016 TO DATED 31.10.2021 24.05.2022 6491/2018 SUSHMA BHAMBRI AND DISPOSED OFF ORS. SUSHMA BHAMBRI- VIDE ORDER 1376 225076 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 6491/2018 SUSHMA BHAMBRI AND DISPOSED OFF ORS. SURESH BHAMBRI- VIDE ORDER 225093 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 6491/2018 SUSHMA BHAMBRI AND DISPOSED OFF ORS. SUDHIR KUMAR VIDE ORDER MANHAR-397559 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 DISPOSED OFF 6505/2018 NIPPUN GUPTA & ANR

1) NIPPUN GUPTA - VIDE ORDER 1377 1354322 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 6505/2018 NIPPUN GUPTA & ANR ANURAAG GUPTA- 01.11.2016 TO DISPOSED OFF 1353588 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 198 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR DATED 24.05.2022 6844/2018 DISPOSED OFF VIDE ORDER 1378 SORABH SHARMA SORABH SHARMA - DATED 01.11.2016 TO 6424619 24.05.2022 VS. UNION OF INDIA AND ANR 31.10.2021 DISPOSED OFF ANSHU AGARWAL 6956/2018 ANSHU AGARWAL AND VIDE ORDER 1379 ANR. VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED

-768736 31.10.2021 24.05.2022 DISPOSED OFF 6956/2018 ANSHU AGARWAL AND SHIVAM NIRANJAN- VIDE ORDER ANR. VS UNION OF INDIA AND ANR. 2686717 01.11.2016 TO DATED 31.10.2021 24.05.2022 7140/2018 DEEPIKA BUGALIA & DISPOSED OFF ANR DEEPIKA BUGALIA - VIDE ORDER 1380 5206397 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 7140/2018 DEEPIKA BUGALIA & DISPOSED OFF ANR DOMINIQUE CHRISTIAN VIDE ORDER FLAVIO-5229900 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 7141/2018 SAMIRA DEWAN SURI & DISPOSED OFF ORS SAMIRA DEWAN SURI - VIDE ORDER 1381 1195019 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 7141/2018 SAMIRA DEWAN SURI & DISPOSED OFF ORS RAJESH SAM PURI - VIDE ORDER 820478 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 7141/2018 SAMIRA DEWAN SURI & DISPOSED OFF ORS RAJVIR SINGH TOMAR- VIDE ORDER 6535041 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 7144/2018 SUMIT AGGARWAL & SUMIT AGGARWAL- VIDE ORDER 1382 ANR VS UNION OF INDAI & ANR 3635160 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7144/2018 SUMIT AGGARWAL & VIDE ORDER RISHI KUMAR-3635169 ANR VS UNION OF INDAI & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7267/2018 SARANDEEP SINGH AND SARANDEEP SINGH- VIDE ORDER 1383 ANR. VS UNION OF INDIA AND ANR. 1399020 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7267/2018 SARANDEEP SINGH AND SARINA ANEJA-1877331 01.11.2016 TO VIDE ORDER ANR. VS UNION OF INDIA AND ANR.

31.10.2021 DATED Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 199 of 327 Signing Date:11.07.2022 13:53:43 24.05.2022 DISPOSED OFF 7388/2018 HARVINDER SINGH & HARVINDER SINGH- VIDE ORDER 1384 ORS VS UNION OF INDIA & ANR 1263466 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7388/2018 HARVINDER SINGH & MANMOHAN SINGH- VIDE ORDER ORS VS UNION OF INDIA & ANR 2454034 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7388/2018 HARVINDER SINGH & GURMEET SINGH VIDE ORDER ORS VS UNION OF INDIA & ANR GROVER-3588233 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7608/2018 JITENDRA SINGH & ANR JITENDRA SINGH- VIDE ORDER 1385 VS UNION OF INDIA & ANR 5178757 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7608/2018 JITENDRA SINGH & ANR VIDE ORDER KARISHMA-5302644 VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7614/2018 GYAN CHAND SHARMA GYAN CHAND SHARMA- VIDE ORDER 1386 & ANR VS UNION OF INDIA & ANR 7049769 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7614/2018 GYAN CHAND SHARMA VIDE ORDER SUDEISH JAIN-182669 & ANR VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7825/2018 SHEKHAR RAO VS VIDE ORDER 1387 SHEKHAR RAO-585699 UNION OF INDIA AND ORS. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7964/2018 DIPU GUPTA VS UNION VIDE ORDER 1388 DIPU GUPTA -1887886 OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7967/2018 SUNIL KUMAR GUPTA SUNIL KUMAR GUPTA- VIDE ORDER 1389 VS UNION OF INDIA AND ANR. 2683687 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7968/2018 SHAILENDER ARORA SHAILENDER ARORA - VIDE ORDER 1390 5138293 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS 31.10.2021 10.05.2022 8519/2018 KUNAL MEHRA AND DISPOSED OFF ANR. SAMAN NAQVI- VIDE ORDER 1391 2308678 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 200 of 327 Signing Date:11.07.2022 13:53:43 8519/2018 KUNAL MEHRA AND DISPOSED OFF ANR. 0AMBEREEN ABBAS- VIDE ORDER 5211556 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 24.05.2022 DISPOSED OFF 8594/2018 VED PRAKASH JAIN & VED PRAKASH JAIN- VIDE ORDER 1392 ORS VS UNION OF INDIA & ANR 265764 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8594/2018 VED PRAKASH JAIN & SHOBHA RANI JAIN- VIDE ORDER ORS VS UNION OF INDIA & ANR 310352 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8594/2018 VED PRAKASH JAIN & VIDE ORDER RAHUL JAIN -411959 ORS VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8594/2018 VED PRAKASH JAIN & UMANG KUMAR JAIN - VIDE ORDER ORS VS UNION OF INDIA & ANR 1390537 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8595/2018 BALDEV RAJ ARORA & BALDEV RAJ ARORA- VIDE ORDER 1393 ANR VS UNION OF INDIA & ANR. 1727238 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8595/2018 BALDEV RAJ ARORA & VIDE ORDER ALKA ARORA-1982524 ANR VS UNION OF INDIA & ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8598/2018 PRAJNAN PRAJNAN VIDE ORDER 1394 BHATTACHARYA AND ANR. VS BHATTACHARYA-

01.11.2016 TO DATED UNION OF INDIA AND ANR. 2295738 31.10.2021 10.05.2022 DISPOSED OFF 8598/2018 PRAJNAN USHA BHATTACHARYA- VIDE ORDER BHATTACHARYA AND ANR. VS 2654888 01.11.2016 TO DATED UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 8661/2018 SATISH JULKA AND ORS VIDE ORDER 1395 SATISH JULKA-139798 VS UNION OF INDIA AND ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8661/2018 SATISH JULKA AND ORS AMARDEEP JULKA - VIDE ORDER VS UNION OF INDIA AND ANR 139844 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8661/2018 SATISH JULKA AND ORS BALDEV RAJ ARORA- VIDE ORDER VS UNION OF INDIA AND ANR 1727238 01.11.2016 TO DATED 31.10.2021 10.05.2022 8826/2018 DESRAJ KALRA AND 01.11.2016 TO DISPOSED OFF 1396 DESRAJ KALRA-2194056 ORS. VS UNION OF INDIA AND ANR. 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 201 of 327 Signing Date:11.07.2022 13:53:43 DATED 24.05.2022 DISPOSED OFF 8826/2018 DESRAJ KALRA AND VIDE ORDER VIMAL KALRA-5233043 ORS. VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8826/2018 DESRAJ KALRA AND RUCHI SHARMA- VIDE ORDER ORS. VS UNION OF INDIA AND ANR. 7516517 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8908/2018 RAM NARESH KUMAR RAM NARESH KUMAR- VIDE ORDER 1397 VS UNION OF INDIA & ANR 3126350 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8917/2018 ANUJ KUMAR SINGH & ANUJ KUMAR SINGH- VIDE ORDER 1398 ANR VS UNION OF INDIA & ANR 5134627 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8917/2018 ANUJ KUMAR SINGH & VIDE ORDER RADHA-5134228 ANR VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8918/2018 PAWAN KUMAR RAJORA PAWAN KUMAR VIDE ORDER 1399 & ORS VS UNION OF INDIA & ANR RAJORA-1325063 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8918/2018 PAWAN KUMAR RAJORA DURGA RAJORA- VIDE ORDER & ORS VS UNION OF INDIA & ANR 3633060 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8918/2018 PAWAN KUMAR RAJORA KRISHAN KUMAR- VIDE ORDER & ORS VS UNION OF INDIA & ANR 3633071 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9027/2018 PANKAJ SHARMA VS PANKAJ SHARMA- VIDE ORDER 1400 UNION OF INDIA AND ANR. 1516217 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9200/2018 PRABHAT RANJAN PRABHAT RANJAN - VIDE ORDER 1401 2379863 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 9201/2018 HEMANT TULI & ANR VS VIDE ORDER 1402 HEMANT TULI -1012212 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 9401/2018 SAURABH RAI SAURABH RAI VIDE ORDER 1403 BHATNAGAR AND ORS. VS UNION BHATNAGAR -3429294 01.11.2016 TO DATED OF INDIA AND ANR.

                                                                                         31.10.2021      10.05.2022



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 202 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                        DISPOSED OFF
                                  9401/2018 SAURABH RAI
                                                                     KUNTAL RAI                         VIDE ORDER

BHATNAGAR AND ORS. VS UNION BHATNAGAR-3520217 01.11.2016 TO DATED OF INDIA AND ANR.

                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                  9401/2018 SAURABH RAI
                                                                    VIKRAM SINGH                        VIDE ORDER

BHATNAGAR AND ORS. VS UNION CHAUHAN-3620187 01.11.2016 TO DATED OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 9401/2018 SAURABH RAI SARIKA BHADORIA- VIDE ORDER BHATNAGAR AND ORS. VS UNION 3634230 01.11.2016 TO DATED OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 9495/2018 AMIT KUMAR JAIN VS AMIT KUMAR JAIN - VIDE ORDER 1404 UNION OF INDIA & ANR 2824960 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9603/2018 SATISH CHAND JAIN & SATISH CHAND JAIN- VIDE ORDER 1405 ORS VS UNION OF INDIA & ANR 40046 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9603/2018 SATISH CHAND JAIN & VIDE ORDER VIPUL JAIN-1203499 ORS VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9603/2018 SATISH CHAND JAIN & VIDE ORDER MEENU JAIN-1669582 ORS VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9605/2018 SUSHIL DINESH SHAH VS SUSHIL DINESH SHAH- VIDE ORDER 1406 UNION OF INDIA AND ANR. 1162595 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 9608/2018 SANJEEV AGGARWAL VS SANJEEV AGGARWAL - VIDE ORDER 1407 UNION OF INDIA AND ANR. 3607272 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 9713/2018 KRISHAN KANT DEWAN KRISHAN KANT DEWAN VIDE ORDER 1408 & ANR VS UNION OF INDIA & ANR -536619 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9713/2018 KRISHAN KANT DEWAN HIMANSHU MADAN- VIDE ORDER & ANR VS UNION OF INDIA & ANR 1954755 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 9713/2018 KRISHAN KANT DEWAN DIPTIMAN TAPAS- VIDE ORDER & ANR VS UNION OF INDIA & ANR 3271640 01.11.2016 TO DATED 31.10.2021 24.05.2022 9713/2018 KAMAL KUMAR AND PRABHAKAR KUMAR- 01.11.2016 TO DISPOSED OFF ANR. VS UNION OF INDIA AND ORS. 2149850 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 203 of 327 Signing Date:11.07.2022 13:53:43 DATED 24.05.2022 DISPOSED OFF 10075/2018 YONG WAN KIM VS YONG WAN KIM- VIDE ORDER 1409 UNION OF INDIA AND ANR. 2242072 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 10183/2018 HARSARAN GUPTA HARSARAN GUPTA - VIDE ORDER 1410 AND ANR. VS UNION OF INDIA AND 642249 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 10183/2018 HARSARAN GUPTA SHASHI KAPOOR VIDE ORDER AND ANR. VS UNION OF INDIA AND KASHIV-2315924 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 10225/2018 LALIT KUMAR JAIN LALIT KUMAR JAIN(DIN- VIDE ORDER 1411 3543488 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF
                                  10345/2018 SANJAY & ANR
                                                                                                         VIDE ORDER
                        1412                                     MR.SANJAY-6923036
                                                                                        01.11.2016 TO      DATED
                                 VS. UNION OF INDIA & ANR
                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF
                                  10345/2018 SANJAY & ANR
                                                                  SARVESH KUMAR-                         VIDE ORDER
                                                                      6937421           01.11.2016 TO      DATED
                                 VS. UNION OF INDIA & ANR
                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF

10346/2018 JYOTI VIJ & ANR VIDE ORDER 1413 JYOTI VIJ-7022605 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 10346/2018 JYOTI VIJ & ANR VIDE ORDER PRASHANT VIJ-7067801 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 10388/2018 CHITRA GARG & ANR VIDE ORDER 1414 CHITRA GARG-959691 VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10388/2018 CHITRA GARG & ANR VIDE ORDER RAMAKANT-1357167 VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10524/2018 KAMAL SAHDEV AND VIDE ORDER 1415 KAMAL SAHDEV-987670 ANR VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 10524/2018 KAMAL SAHDEV AND VIDE ORDER RIMA SAHDEV-691169 ANR VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 204 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 10526/2018 VIJAY DIXIT AND ANR. VIDE ORDER 1416 KALPANA DIXIT -383316 VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10526/2018 VIJAY DIXIT AND ANR. VIDE ORDER VIJAY DIXIT-384680 VS UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10528/2018 RAHUL AGARWAL AND RAHUL AGARWAL - VIDE ORDER 1417 ANR. VS UNION OF INDIA AND ANR. 1644335 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 10528/2018 RAHUL AGARWAL AND GIRIRAJ GOYAL- VIDE ORDER ANR. VS UNION OF INDIA AND ANR. 1647884 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 10676/2018 MIHIR KUMAR PATEL & MIHIR KUMAR PATEL- VIDE ORDER 1418 ORS VS UNION OF INDIA & ANR 165096 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10676/2018 MIHIR KUMAR PATEL & VIDE ORDER RASHMI PATEL-2628735 ORS VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10676/2018 MIHIR KUMAR PATEL & KRUPALI RASHMI VIDE ORDER ORS VS UNION OF INDIA & ANR PATEL-3604762 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10676/2018 MIHIR KUMAR PATEL & VIDE ORDER POOJA PATEL-3604771 ORS VS UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 10677/2018 RAMESH CHAND RAMESH CHAND VIDE ORDER 1419 KAPOOR & ANR VS UNION OF INDIA KAPOO-2455422 01.11.2016 TO DATED & ANR 31.10.2021 10.05.2022 DISPOSED OFF 10677/2018 RAMESH CHAND VISHAL KAPOOR- VIDE ORDER KAPOOR & ANR VS UNION OF INDIA 2460065 01.11.2016 TO DATED & ANR 31.10.2021 10.05.2022 DISPOSED OFF 10793/2018 YADAVENDRA SINGH YADAVENDRA SINGH - VIDE ORDER 1420 AND ANR. VS UNION OF INDIA AND 3114316 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 10793/2018 YADAVENDRA SINGH VIDE ORDER AND ANR. VS UNION OF INDIA AND AMIT GUPTA-3124936 01.11.2016 TO DATED ANR.

                                                                                          31.10.2021      10.05.2022
                                 10794/2018 CHAND KHAN VS                                01.11.2016 TO   DISPOSED OFF
                        1421                                      CHAND KHAN-76501
                                  UNION OF INDIA AND ANR.                                 31.10.2021      VIDE ORDER



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                              Page 205 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                          DATED
                                                                                                       24.05.2022
                                                                                                      DISPOSED OFF
                                  10795/2018 CHANDERWATI
                                                                   CHANDERWATI                         VIDE ORDER

1422 KASANA & ANR VS UNION OF INDIA KASANA-6391056 01.11.2016 TO DATED & ANR 31.10.2021 24.05.2022 DISPOSED OFF 10795/2018 CHANDERWATI REENU KASANA- VIDE ORDER KASANA & ANR VS UNION OF INDIA 7808445 01.11.2016 TO DATED & ANR 31.10.2021 24.05.2022 DISPOSED OFF 10797/2018 RAJINDER NATH BHEL RAJINDER NATH BHEL- VIDE ORDER 1423 VS UNION OF INDIA AND ANR. 1104799 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 11137/2018 SATRAM LOKUMAL SATRAM LOKUMAL VIDE ORDER 1424 SESWANI AND ANR. VS UNION OF KESWANI-190790 01.11.2016 TO DATED INDIA AND ANR.

                                                                                       31.10.2021      24.05.2022
                                                                                                      DISPOSED OFF
                                  11143/2018 SUBROTO ROY
                                                                   SUBROTO ROY -                       VIDE ORDER
                        1425
                                                                      1071814         01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 11144/2018 VIJAY KUMAR VS MR. VIJAY KUMAR - VIDE ORDER 1426 UNION OF INDIA AND ORS. 2143300 01.11.2016 TO DATED 31.10.2021 10.05.2022 11241/2018 BRIJENDRA KUMAR DISPOSED OFF SAH & ORS BRIJENDRA KUMAR SAH VIDE ORDER 1427

-378917 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 11241/2018 BRIJENDRA KUMAR DISPOSED OFF SAH & ORS VIDE ORDER MOHINI SAH-378923 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 11241/2018 BRIJENDRA KUMAR DISPOSED OFF SAH & ORS SHYAM SUNDER VIDE ORDER BANSAL-2567774 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 DISPOSED OFF 11462/2018 VIJAY KUMAR SINGH VIJAY KUMAR SINGH - VIDE ORDER 1428 AND ANR. VS UNION OF INDIA AND 953617 01.11.2016 TO DATED AND ORS.

31.10.2021 10.05.2022 DISPOSED OFF 11462/2018 VIJAY KUMAR SINGH VIDE ORDER AND ANR. VS UNION OF INDIA AND VISHAL SINGH-178891 01.11.2016 TO DATED AND ORS.

                                                                                       31.10.2021      10.05.2022
                                                                                                      DISPOSED OFF
                                 11463/2018 ALOK KUMAR VS                                              VIDE ORDER
                        1429                                    ALOK KUMAR-2864030
                                  UNION OF INDIA AND ANR.                             01.11.2016 TO      DATED
                                                                                       31.10.2021      24.05.2022



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                           Page 206 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                        DISPOSED OFF

11620/2018 DEVENDER SINGH DEVENDER SINGH VIDE ORDER 1430 BHARTIA & ANR VS UNION OF BHARTIA-2113487 01.11.2016 TO DATED INDIA & ANR 31.10.2021 24.05.2022 11838/2018 SITA RANI VERMA AND DISPOSED OFF ANR. SITA RANI VERMA- VIDE ORDER 1431 3288481 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 11838/2018 SITA RANI VERMA AND DISPOSED OFF ANR. KAMAK SHARMA - VIDE ORDER 3396587 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS. 31.10.2021 10.05.2022 DISPOSED OFF 11881/2018 ARPIT GUPTA VIDE ORDER 1432 ARPIT GUPTA-2779833 01.11.2016 TO DATED VS. UNION OF INDIA AND ORS.

31.10.2021 24.05.2022 12200/2018 GAURAV YADAV AND DISPOSED OFF ANR. GAURAV YADAV- VIDE ORDER 1433 3390032 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 12200/2018 GAURAV YADAV AND DISPOSED OFF ANR. VIDE ORDER AMIT YADAV-3390042 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 12421/2018 VIRENDER BHADANA & DISPOSED OFF ANR VIRENDER BHADANA- VIDE ORDER 1434 3146216 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 12421/2018 VIRENDER BHADANA & DISPOSED OFF ANR PRAVEEN KUMAR VIDE ORDER SRIVASTAVA-3146206 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 12703/2018 RAKESH GUPTA VIDE ORDER 1435 RAKESH GUPTA-169370 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 12725/2018 BOK MOO HER BOK MOO HER VIDE ORDER 1436

-97193 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 12878/2018 SAURABH JAIN & ORS VIDE ORDER 1437 SAURABH JAIN-1015916 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 12878/2018 SAURABH JAIN & ORS VIDE ORDER VAIBHAV JAIN-1190700 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 12878/2018 SAURABH JAIN & ORS KAVITA KHANNA- 01.11.2016 TO DISPOSED OFF 387196 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 207 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA & ANR DATED 24.05.2022 13161/2018 GANGA SARAN DISPOSED OFF SHARMA AND ORS. GAGAN SHARAN VIDE ORDER 1438 SHARMA-1717839 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13161/2018 GANGA SARAN DISPOSED OFF SHARMA AND ORS. SHASHI SHARMA- VIDE ORDER 1717929 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13161/2018 GANGA SARAN DISPOSED OFF SHARMA AND ORS. ANKUR SHARMA- VIDE ORDER 1717966 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13163/2018 JOBANVEER SAWHNEY DISPOSED OFF AND ANR. JOBANVEER SAWHNEY- VIDE ORDER 1439 516384 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 13163/2018 JOBANVEER SAWHNEY DISPOSED OFF AND ANR. VIDE ORDER JATIN KAPOOR-2824339 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 13326/2018 PATRICK RENE DISPOSED OFF PATRICK RENE GEORGGES MEUNIER & ANR VIDE ORDER 1440 GEORGES MEUNIER-

01.11.2016 TO DATED 5271194 VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13326/2018 PATRICK RENE DISPOSED OFF GEORGGES MEUNIER & ANR ANNA RITA DE MEIS VIDE ORDER MEUNIER-5271200 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13426/2018 KRISHAN LAL GUPTA & DISPOSED OFF ORS KRISHAN LAL GUPTA- VIDE ORDER 1441 2030082 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13426/2018 KRISHAN LAL GUPTA & DISPOSED OFF ORS VIDE ORDER NITIN GUPTA-2030136 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13426/2018 KRISHAN LAL GUPTA & DISPOSED OFF ORS VIDE ORDER URMIL GUPTA-2039571 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 13426/2018 KRISHAN LAL GUPTA & DISPOSED OFF ORS GAGAN AGGARWAL- VIDE ORDER 2051299 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 13580/2018 RAJEEV AGARWAL RAJEEV AGARWAL- VIDE ORDER 1442 362025 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 208 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 13681/2018 SHRI RAJ KUMAR JAIN RAJ KUMAR JAIN- VIDE ORDER 1443 VS. UNION OF INDIA 265530 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 13817/2018 GAUTAM PHILIP VIDE ORDER 1444 AUTAM PHILIP -19366 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 13839/2018 PAWAN SHARMA PAWAN SHARMA - VIDE ORDER 1445 2813317 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 13988/2018 PANKAJ AGRAWAL VS. PANKAJ AGARWAL- VIDE ORDER 1446 UNION OF INDIA & ORS 431194 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 135/2019 RUKHSANA BILGRAMI RUKHSANA BILGRAMI - VIDE ORDER 1447 259822 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF
                                  221/2019 SUMAN KALYAN
                                                                   SUMAN KALYAN                          VIDE ORDER

1448 CHARABATI VS. UNION OF INDIA & CHARABAT-5340180 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 266/2019 ANIL HIRANAND ADNANI ANIL HIRANAND VIDE ORDER 1449 & ANR. VS UNION OF INDIA & ANR. ADNANI-2400948 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 266/2019 ANIL HIRANAND ADNANI SAMAN ANIL ADNANI- VIDE ORDER & ANR. VS UNION OF INDIA & ANR. 6778438 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 268/2019 KAMAL HIRNAAND KAMAL HIRANAND VIDE ORDER 1450 ADNANI & ORS. VS. UNION OF ADNANI-5170728 01.11.2016 TO DATED INDIA & ANR.

                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF
                                 268/2019 KAMAL HIRNAAND
                                                                    ANIL HIRANAND                        VIDE ORDER
                                 ADNANI & ORS. VS. UNION OF
                                                                   ADNANI-2400948       01.11.2016 TO      DATED
                                       INDIA & ANR.
                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF
                                 268/2019 KAMAL HIRNAAND             HIRANAND
                                                                                                         VIDE ORDER
                                 ADNANI & ORS. VS. UNION OF      VARANDMAL ADNANI-
                                                                                        01.11.2016 TO      DATED
                                       INDIA & ANR.                   5203922
                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF

424/2019 RAJEEV SOOD AND ORS.

VIDE ORDER 1451 RAJEEV SOOD -3294129 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 424/2019 RAJEEV SOOD AND ORS. 01.11.2016 TO DISPOSED OFF VINESH AZAD-3304459 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 209 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA AND ANR. DATED 24.05.2022 DISPOSED OFF 424/2019 RAJEEV SOOD AND ORS.

                                                                  NAVEEN SOOD-                        VIDE ORDER
                                                                    3311052          01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 424/2019 RAJEEV SOOD AND ORS.

VIDE ORDER RAJEEV SOOD-3294129 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 424/2019 RAJEEV SOOD AND ORS.

VIDE ORDER VINESH AZAD-3304459 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 424/2019 RAJEEV SOOD AND ORS.

                                                                  NAVEEN SOOD-                        VIDE ORDER
                                                                    3311052          01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 513/2019 JAY PRATAP NARAYAN DISPOSED OFF SINGH JAYPRATAP SINGH - VIDE ORDER 1452 273971 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 DISPOSED OFF 635/2019 AMIT KAPOOR VS UNION VIDE ORDER 1453 AMIT KAPOOR-2940058 OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 738/2019 MASROOR AHMAD KHAN DISPOSED OFF LODI & ANR ANSHU PRASAD - VIDE ORDER 1454 3068184 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 738/2019 MASROOR AHMAD KHAN DISPOSED OFF LODI & ANR MASROOR LODI- VIDE ORDER 5164927 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 771/2019 AMRIT PAL KAUR VS. AMRIT PAL KAUR - VIDE ORDER 1455 UNION OF INDIA & ANR 2535582 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 780/2019 SANDEEP NARULA AND SANDEEP NARULA - VIDE ORDER 1456 ANR. VS. UNION OF INDIA AND 1603667 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 780/2019 SANDEEP NARULA AND RUCHI NARULA- VIDE ORDER ANR. VS. UNION OF INDIA AND 1603830 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 806/2019 MAN MOHAN SINGH DUA MAN MOHAN DUA - VIDE ORDER 1457 388813 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 210 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 809/2019 GURMIT SINGH VS. GURMIT SINGH - VIDE ORDER 1458 UNION OF INDIA AND ANR. 3378879 01.11.2016 TO DATED 31.10.2021 10.05.2022 819/2019 SANJAY VATNANI AND DISPOSED OFF ANR. SANJAY VATNANI- VIDE ORDER 1459 3201296 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 819/2019 SANJAY VATNANI AND DISPOSED OFF ANR. MEHAK NANKANI- VIDE ORDER 3201305 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 DISPOSED OFF 879/2019 MUKESH KUMAR VS. MUKESHKUMAR- VIDE ORDER 1460 UNION OF INDIA & ANR. 1663554 01.11.2016 TO DATED 31.10.2021 24.05.2022 919/2019 MOHAMMAD SHAMIM DISPOSED OFF AKHTAR AND ANR. MOHAMMAD SHAMIM VIDE ORDER 1461 AKHTAR-807014 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 919/2019 MOHAMMAD SHAMIM DISPOSED OFF AKHTAR AND ANR. MOHAMMAD JAWED VIDE ORDER IQBAL-807083 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 926/2019 SANJAY KUMAR DISPOSED OFF SANJAY KUMAR- VIDE ORDER 1462 VS.

                                                                   6728535                             DATED
                                                                                    01.11.2016 TO
                                                                                                     10.05.2022
                                 UNION OF INDIA AND ANR.                             31.10.2021
                                                                                                    DISPOSED OFF
                               1022/2019 MR. RAVINDER MISRI    RAVINDER MISRI -                      VIDE ORDER
                        1463
                                VS. UNION OF INDIA AND ANR.        1994756          01.11.2016 TO      DATED
                                                                                     31.10.2021      10.05.2022
                                    1082/2019 KESHAV                                                DISPOSED OFF
                                    KANCHIKANDADAI             KESAVAN KANCHI                        VIDE ORDER
                        1464
                                                              KANDADAI-3480125      01.11.2016 TO      DATED
                                VS. UNION OF INDIA & ANR                             31.10.2021      24.05.2022
                               1092/2019 JINESH CHAND JAIN                                          DISPOSED OFF
                                        AND ANR.                                                     VIDE ORDER
                        1465
                                                               JINESH JAIN-295549   01.11.2016 TO      DATED
                               VS. UNION OF INDIA AND ANR.                           31.10.2021      24.05.2022
                               1092/2019 JINESH CHAND JAIN                                          DISPOSED OFF
                                        AND ANR.                                                     VIDE ORDER
                                                              SUNITA JAIN-2122281
                                                                                    01.11.2016 TO      DATED
                               VS. UNION OF INDIA AND ANR.                           31.10.2021      24.05.2022
                               1136/2019 AJAY SATPATHY AND                                          DISPOSED OFF
                                           ANR.                 AJAY SATPATHY-                       VIDE ORDER
                        1466
                                                                   2061923          01.11.2016 TO      DATED
                               VS. UNION OF INDIA AND ORS.                           31.10.2021      10.05.2022




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                         Page 211 of 327
Signing Date:11.07.2022
13:53:43
                                 1136/2019 AJAY SATPATHY AND                                            DISPOSED OFF
                                            ANR.                                                        VIDE ORDER
                                                                  PABITRA BISWAL-
                                                                                       01.11.2016 TO      DATED
                                                                      1934550
                                VS. UNION OF INDIA AND ORS.                             31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF

1215/2019 MR. PENGYU DONG PENGYU DONG- VIDE ORDER 1467 AND ANR 7371134 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 1215/2019 MR. PENGYU DONG VIDE ORDER AND ANR WANZONG ZHAO-

01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 5302960 31.10.2021 24.05.2022 DISPOSED OFF 1220/2019 SHASHI RANJAN SHASHI RANJAN - VIDE ORDER 1468 6643035 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 1221/2019 PRADEEP AGARWAL PRADEEP AGARWAL- VIDE ORDER 1469 54644 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 1388/2019 YASHRAJ VIR RATHOR YASHRAJ RATHOR - VIDE ORDER 1470 VS. UNION OF INDIA AND ANR. 3423761 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1471/2019 SUMAT CHAND JAIN & VIDE ORDER 1471 SHAMA JAIN-1839993 ANR VS. UNION OF INDIA AND ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 1471/2019 SUMAT CHAND JAIN & VIDE ORDER SUMAT JAIN-1840018 ANR VS. UNION OF INDIA AND ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 1510/2019 SHIV KUMAR ARORA SHIV KUMAR ARORA- VIDE ORDER 1472 AND ANR VS. UNION OF INDIA AND 1199605 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 1685/2019 JYOTI KHANNA VS. VIDE ORDER 1473 JYOTI KHANNA-1241718 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 1826/2019 CHETANYA ANAND CHETANYA ANAND- VIDE ORDER 1474 264312 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR 31.10.2021 10.05.2022 DISPOSED OFF 1827/2019 R K ANAND VIDE ORDER 1475 RAM ANAND-51558 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 1994/2019 ROHIT VERMA VS. 01.11.2016 TO DISPOSED OFF 1476 ROHIT VERMA-1392818 UNION OF INDIA AND ANR. 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 212 of 327 Signing Date:11.07.2022 13:53:43 DATED 24.05.2022 DISPOSED OFF 2017/2019 AMIT VAID VS. UNION VIDE ORDER 1477 AMIT VAID-1476401 OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2070/2019 MS. PARUL BAKSHI AND PARUL BAKSHI VIDE ORDER 1478 ANR. VS. UNION OF INDIA AND

-1700773 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2070/2019 MS. PARUL BAKSHI AND VIDE ORDER ANR. VS. UNION OF INDIA AND JATIN CHAWLA -

                                                                                        01.11.2016 TO      DATED
                                             ANR.                       1303408
                                                                                         31.10.2021      24.05.2022
                                                                                                        DISPOSED OFF
                                 2094/2019 MANOJ KUMAR
                                                                    SANJAY TANEJA-                       VIDE ORDER

1479 WADHAWAN & ORS VS. UNION OF 2633862 01.11.2016 TO DATED INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 2094/2019 MANOJ KUMAR VIDE ORDER WADHAWAN & ORS VS. UNION OF BALJIT SINGH 01.11.2016 TO DATED INDIA & ANR -2633870 31.10.2021 24.05.2022 DISPOSED OFF 2094/2019 MANOJ KUMAR MANOJ WADHAWAN- VIDE ORDER WADHAWAN & ORS VS. UNION OF 2633897 01.11.2016 TO DATED INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 2095/2019 ABHIJIT CHATTERJI VS. ABHIJIT CHATTERJI- VIDE ORDER 1480 UNION OF INDIA AND ANR. 25744 01.11.2016 TO DATED 31.10.2021 10.05.2022 2126/2019 MANISH KUMAR GUPTA DISPOSED OFF & ANR VIDE ORDER 1481 PARUL GUPTA -2138301 01.11.2016 TO DATED VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 2126/2019 MANISH KUMAR GUPTA DISPOSED OFF & ANR VIDE ORDER MANISH GUPTA-

01.11.2016 TO DATED 2138302 VS. UNION OF INDIA & ORS 31.10.2021 10.05.2022 2324/2019 DIPESH GUPTA AND DISPOSED OFF ANR. DIPESH GUPTA VIDE ORDER 1482

-5132952 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 2324/2019 DIPESH GUPTA AND DISPOSED OFF ANR. RAVINDER GUPTA- VIDE ORDER 5132955 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 DISPOSED OFF 2328/2019 AMIT GUPTA AND ANR. AMIT GUPTA VIDE ORDER 1483 VS. UNION OF INDIA AND ANR. -1679512 01.11.2016 TO DATED 31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 213 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 2328/2019 AMIT GUPTA AND ANR. VIDE ORDER POOJA GUPTA-1679520 VS. UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 2360/2019 RITA SAHNI & ORS VS. PANKIT SAHNI VIDE ORDER 1484 UNION OF INDIA & ANR -3222054 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 2360/2019 RITA SAHNI & ORS VS. VIDE ORDER ANKIT SAHNI-3222076 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 2360/2019 RITA SAHNI & ORS VS. VIDE ORDER RITA SAHNI-959704 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 2397/2019 RANBIR SINGH SHONAK DISPOSED OFF RANBIR SHONAK- VIDE ORDER 1485 VS.

                                                                     1960938                             DATED
                                                                                      01.11.2016 TO
                                                                                                       24.05.2022
                                  UNION OF INDIA AND ANR.                              31.10.2021
                                                                                                      DISPOSED OFF
                               2514/2019 TRILOK CHAND SHARMA      TRILOK SHARMA-                       VIDE ORDER
                        1486
                                 VS. UNION OF INDIA AND ANR.          2879861         01.11.2016 TO      DATED
                                                                                       31.10.2021      24.05.2022
                                                                                                      DISPOSED OFF

2518/2019 ANKUR ROHATGI AND ANKUR ROHATGI- VIDE ORDER 1487 ANR. VS. UNION OF INDIA AND 2557904 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2518/2019 ANKUR ROHATGI AND HEMANT ROHATGI- VIDE ORDER ANR. VS. UNION OF INDIA AND 2557913 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2521/2019 GAURAV SAHNI VS. VIDE ORDER 1488 GAURAV SAHNI-814558 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2522/2019 HONEY KAPOOR HONEY KAPOOR- VIDE ORDER 1489 5157285 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

                                                                                       31.10.2021      24.05.2022
                                                                                                      DISPOSED OFF
                                                                    RAJIV SAPRA
                               2681/2019 RAJIV SAPRA AND ANR.                                          VIDE ORDER
                        1490                                      KRISHAN SAPRA-
                                 VS. UNION OF INDIA AND ANR.                          01.11.2016 TO      DATED
                                                                      1613588
                                                                                       31.10.2021      24.05.2022
                                                                                                      DISPOSED OFF
                               2681/2019 RAJIV SAPRA AND ANR.     KRISHAN SAPRA-                       VIDE ORDER
                                 VS. UNION OF INDIA AND ANR.          1940888         01.11.2016 TO      DATED
                                                                                       31.10.2021      24.05.2022




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                           Page 214 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                      DISPOSED OFF
                                  2682/2019 WILLIAM DEAN
                                                                  WILLIAM DEAN-                       VIDE ORDER
                        1491
                                                                     2589578         01.11.2016 TO      DATED
                                 VS. UNION OF INDIA & ANR
                                                                                      31.10.2021      24.05.2022
                                                                                                     DISPOSED OFF

2683/2019 JITENDER KUMAR VIDE ORDER 1492 JITENDER-6466546 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 2684/2019 GULSHAN RAI VERMA GULSHAN VERMA - VIDE ORDER 1493 VS. UNION OF INDIA AND ANR. 1187593 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2779/2019 DHRUV ACHTANI DHRUV ACHTANI- VIDE ORDER 1494 VS. UNION OF INDIA AND ANR. 2615104 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 2840/2019 PARVEEN SADAN VS. PARVEEN SADANA - VIDE ORDER 1495 UNION OF INDIA AND ANR. 2303113 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 2853/2019 PRABHAT SINGH AND SATISH KUMAR- VIDE ORDER 1496 ANR. VS. UNION OF INDIA AND 1773957 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2853/2019 PRABHAT SINGH AND PRABHAT SINGH- VIDE ORDER ANR. VS. UNION OF INDIA AND 2703350 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 2919/2019 SHUKINA VIJ AND ANR. TILAK VIJ VIDE ORDER 1497 VS. UNION OF INDIA AND ANR. -281186 01.11.2016 TO DATED 31.10.2021 24.05.2022 2953/2019 BRAHM KUMAR DISPOSED OFF DHUPAR & ORS PURAN DHARAMWAL VIDE ORDER 1498

-1305774 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 2953/2019 BRAHM KUMAR DISPOSED OFF DHUPAR & ORS BRAHAM DHUPAR - VIDE ORDER 242987 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 2953/2019 BRAHM KUMAR DISPOSED OFF DHUPAR & ORS PURNIMA SINHA - VIDE ORDER 2538250 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 2953/2019 BRAHM KUMAR DISPOSED OFF DHUPAR & ORS PURSHOTTAM KALRA - VIDE ORDER 2675245 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 215 of 327 Signing Date:11.07.2022 13:53:43 2953/2019 BRAHM KUMAR DISPOSED OFF DHUPAR & ORS SUDHIR TANDON - VIDE ORDER 2675332 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 3069/2019 RICHA JAIN VIDE ORDER 1499 RICHA JAIN -2321131 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 3167/2019 BHAGIRATH RAJ BHAGIRATH SHARMA - VIDE ORDER 1500 SHRAMA VS. UNION OF INDIA AND 2203311 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 3205/2019 MOHIT SACHDEV AND DISPOSED OFF ANR. MOHIT SACHDEV VIDE ORDER 1501

-42451 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 3205/2019 MOHIT SACHDEV AND DISPOSED OFF ANR. SONAL SACHDEV - VIDE ORDER 42454 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 3206/2019 PANDEY ABHISHEK PANDEY ABHISHEK DISPOSED OFF PRASAD AND ORS. PRASAD VIDE ORDER 1502 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. -2287987 31.10.2021 24.05.2022 3206/2019 PANDEY ABHISHEK DISPOSED OFF PRASAD AND ORS. NIDHI PRASAD - VIDE ORDER 2291567 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 3206/2019 PANDEY ABHISHEK DISPOSED OFF PRASAD AND ORS. MAYANK PRASAD - VIDE ORDER 3325302 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 DISPOSED OFF 3363/2019 MANISH PRAKASH VS. MANISH PRAKASH - VIDE ORDER 1503 UNION OF INDIA AND ANR. 1110076 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3383/2019 NEERAJ GUPTA AND NEERAJ GUPTA VIDE ORDER 1504 ANR. VS. UNION OF INDIA AND

-3554243 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3383/2019 NEERAJ GUPTA AND BRAHMA GUPTA - VIDE ORDER ANR. VS. UNION OF INDIA AND 5267107 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3462/2019 RINKU PUNIHANI VS. RINKU PUNIHANI - VIDE ORDER 1505 UNION OF INDIA & ANR 302433 01.11.2016 TO DATED 31.10.2021 24.05.2022 3470/2019 MANJEET SINGH MANJEET PUNIHANI - 01.11.2016 TO DISPOSED OFF 1506 PUNIHANI VS. UNION OF INDIA 302388 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 216 of 327 Signing Date:11.07.2022 13:53:43 &ANR DATED 24.05.2022 DISPOSED OFF 3471/2019 ISHWAR KAUR VS. VIDE ORDER 1507 ISHWAR KAUR-302456 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF ANJALI CHADHA 3476/2019 ANJALI CHANDHA & ORS VIDE ORDER 1508 VS. UNION OF INDIA & ANR 01.11.2016 TO DATED

-1213806 31.10.2021 24.05.2022 DISPOSED OFF 3476/2019 ANJALI CHANDHA & ORS PHOOLA CHADHA - VIDE ORDER VS. UNION OF INDIA & ANR 134366 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3476/2019 ANJALI CHANDHA & ORS VIDE ORDER SATYE CHADHA -588435 VS. UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF SANJEEV MITTAL 3504/2019 SANJEEV MITTAL & ORS VIDE ORDER 1509 VS. UNION OF INDIA & ANR 01.11.2016 TO DATED

-1626470 31.10.2021 24.05.2022 DISPOSED OFF 3504/2019 SANJEEV MITTAL & ORS VIDE ORDER AMIT GUPTA -2055231 VS. UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 3504/2019 SANJEEV MITTAL & ORS SAURABH GUPTA - VIDE ORDER VS. UNION OF INDIA & ANR 742392 01.11.2016 TO DATED 31.10.2021 24.05.2022 3587/2019 JITENDRA KUMAR DISPOSED OFF SHARMA AND ANR. JITENDRA SHARMA VIDE ORDER 1510

-5108203 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 3587/2019 JITENDRA KUMAR DISPOSED OFF SHARMA AND ANR. HITESH SHARMA - VIDE ORDER 6751426 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 DISPOSED OFF 3638/2019 BALINDER KUMAR BALINDER KUMAR - VIDE ORDER 1511 5112673 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 3652/2019 VISHVENDRA KUMAR VISHVENDRA KUMAR - VIDE ORDER 1512 5112684 01.11.2016 TO DATED VS. UNION ON INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 3704/2019 JYOTI KAUSHIK VS. VIDE ORDER 1513 JYOTI KAUSHIK -592836 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 217 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 3706/2019 RAJESH KHURSIJA VS. RAJESH KHURSIJA - VIDE ORDER 1514 UNION OF INDIA AND ANR 696738 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 3782/2019 RAKESH KUMAR VS. RAKESH KUMAR - VIDE ORDER 1515 UNION OF INDIA & ORS 2064846 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 3823/2019 MOHD SABAHUDDIN VS. MOHD SABAHUDDIN - VIDE ORDER 1516 UNION OF INDIA & ANR 1332125 01.11.2016 TO DATED 31.10.2021 24.05.2022 KUMAR POORAN DISPOSED OFF 3833/2019 LALIT VENSI BALLANI SIKARWAR VIDE ORDER 1517 AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO DATED ANR.

-1890882 31.10.2021 24.05.2022 DISPOSED OFF 3833/2019 LALIT VENSI BALLANI LALIT BALLANI - VIDE ORDER AND ORS. VS. UNION OF INDIA AND 1908882 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3833/2019 LALIT VENSI BALLANI RAJESH SARASWAT - VIDE ORDER AND ORS. VS. UNION OF INDIA AND 2326487 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3887/2019 RAKESH BHARTHU RAKESH BHARTHU - VIDE ORDER 1518 3412386 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 3905/2019 IFTIKHAR AHMED LONE IFTIKHAR LONE VIDE ORDER 1519 VS. UNION OF INDIA AND ANR. -1072689 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 3905/2019 IFTIKHAR AHMED LONE VIDE ORDER ISHWAR KAUR -302456 VS. UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 3977/2019 AUSHIM KHETARPAL ANITA KHETARPAL VIDE ORDER 1520 AND ANR. VS. UNION OF INDIA AND

-2909051 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 3977/2019 AUSHIM KHETARPAL AUSHIM KHETARPAL - VIDE ORDER AND ANR. VS. UNION OF INDIA AND 60319 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 4026/2019 HITESH CHUGH AND DISPOSED OFF ANR. HITESH CHUGH VIDE ORDER 1521

-2411781 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 4026/2019 HITESH CHUGH AND KANWAR CHUGH - 01.11.2016 TO DISPOSED OFF ANR. 2689347 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 218 of 327 Signing Date:11.07.2022 13:53:43 DATED VS. UNION OF INDIA AND ANR. 24.05.2022 DISPOSED OFF 4038/2019 MUKESH SAHANI VS. MUKESH SAHANI - VIDE ORDER 1522 UNION OF INDIA AND ANR. 2692846 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4067/2019 SANTOSH KUMAR SANTOSH SINGH - VIDE ORDER 1523 SINGH VS. UNION OF INDIA & ANR 3522759 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4100/2019 MR. PREM SINGH RANA VIDE ORDER 1524 PREM RANA-129300 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 4112/2019 GURLEEN KAUR AND JASPAL ARORA VIDE ORDER 1525 ANR. VS. UNION OF INDIA AND

-3074012 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4112/2019 GURLEEN KAUR AND GURLEEN KAUR - VIDE ORDER ANR. VS. UNION OF INDIA AND 5270533 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4140/2019 PRACHI GOEL VIDE ORDER 1526 PRACHI GOEL -1360649 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 4141/2019 SANJAY BHANDARI & DISPOSED OFF ANR SANJAY BHANDARI VIDE ORDER 1527

-1108812 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 4141/2019 SANJAY BHANDARI & DISPOSED OFF ANR SHRAVAN SHARMA - VIDE ORDER 532135 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 4191/2019 INEET SINGH DUA VS. INEET SINGH DUA - VIDE ORDER 1528 UNION OF INDIA & ORS 3049691 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 4192/2019 VIPIN KUMAR VIDE ORDER 1529 VIPIN KUMAR -1908578 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 10.05.2022 DISPOSED OFF 4194/2019 GAURAV JULKA VS. GAURAV JULKA - VIDE ORDER 1530 UNION OF INDIA & ANR 1921837 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4198/2019 ANTHONY LOPEZ VS. ANTHONY LOPEZ - VIDE ORDER 1531 UNION OF INDIA & ANR 21088 01.11.2016 TO DATED 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 219 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 4199/2019 NEERAJ CHAUHAN VS. NEERAJ CHAUHAN - VIDE ORDER 1532 UNION OF INDIA AND ANR 1208453 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4203/2019 SUSHMA SRIVASTAVA SUSHMA SRIVASTAVA - VIDE ORDER 1533 VS. UNION OF INDIA & ORS 2428026 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 4220/2019 MIRNAL YADAV VS. MIRNAL YADAV - VIDE ORDER 1534 UNION OF INDIA AND ANR. 2600462 01.11.2016 TO DATED 31.10.2021 24.05.2022 4221/2019 ARUN KUMAR DAWAR DISPOSED OFF ABHINAV DAWAR AND ORS. VIDE ORDER 1535 01.11.2016 TO DATED

-1161832 VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 4221/2019 ARUN KUMAR DAWAR DISPOSED OFF AND ORS. SURINDER DAWAR - VIDE ORDER 1196654 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 4221/2019 ARUN KUMAR DAWAR DISPOSED OFF AND ORS. ARUN DAWAR - VIDE ORDER 1196699 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 DISPOSED OFF 4223/2019 AMIT KUMAR ANAND AMIT ANAND VIDE ORDER 1536 AND ORS. VS. UNION OF INDIA AND 01.11.2016 TO DATED ANR. -1912999 31.10.2021 24.05.2022 DISPOSED OFF 4223/2019 AMIT KUMAR ANAND BHASWAR PAUL - VIDE ORDER AND ORS. VS. UNION OF INDIA AND 228910 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4223/2019 AMIT KUMAR ANAND VIDE ORDER AND ORS. VS. UNION OF INDIA AND GHATA GUPTA -229120 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4297/2019 RAJIV KUMAR VS. VIDE ORDER 1537 RAJIV KUMAR -2599360 UNION OF INDIA & ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4298/2019 SANJEEVA SHIVESH & SANJEEVA SHIVESH VIDE ORDER 1538 ANR VS. UNION OF INDIA & ANR -2809051 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4298/2019 SANJEEVA SHIVESH & PRATEEK SHARMA - VIDE ORDER ANR VS. UNION OF INDIA & ANR 3432859 01.11.2016 TO DATED 31.10.2021 24.05.2022 4602/2019 BHUPINDER SINGH AND BUDH RAM 01.11.2016 TO DISPOSED OFF 1539 ANR. VS. UNION OF INDIA AND -1253027 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 220 of 327 Signing Date:11.07.2022 13:53:43 ANR. DATED 10.05.2022 DISPOSED OFF 4602/2019 BHUPINDER SINGH AND BHUPENDER SINGH - VIDE ORDER ANR. VS. UNION OF INDIA AND 1253103 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 4607/2019 GIRDHAR GOPAL JOSHI GIRDHAR JOSHI - VIDE ORDER 1540 AND ANR. VS. UNION OF INDIA AND 2011015 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4607/2019 GIRDHAR GOPAL JOSHI NANDEETA DEY - VIDE ORDER AND ANR. VS. UNION OF INDIA AND 2246046 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4745/2019 MYOUNGJA CHO VS. MYOUNGJA CHO - VIDE ORDER 1541 UNION OF INDIA AND ANR 1135273 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 4748/2019 YASHVIR SINGH SAINI YASHVIR SAINI - VIDE ORDER 1542 VS. UNION OF INDIA AND ANR 2558361 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 4749/2019 DEEPAK BINYANI VS. DEEPAK BINYANI - VIDE ORDER 1543 UNION OF INDIA AND ANR. 1325288 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4787/2019 NIDHI BAJAJ ANAND VS. VIDE ORDER 1544 NIDHI ANAND -1809702 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 4789/2019 VINEET HANDA VINEET HANDA - VIDE ORDER 1545 2125688 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 4790/2019 RAVLEEN KAUR KOHLI RAVLEEN KOHLI - VIDE ORDER 1546 2250914 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 4796/2019 SAURAV KUMAR VERMA SAURAV VERMA - VIDE ORDER 1547 VS. UNION OF INDIA AND ANR. 3630309 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 5088/2019 ASHU AGARWAL VS. ASHU AGARWAL - VIDE ORDER 1548 UNION OF INDIA AND ANR. 2970820 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 5091/2019 PURSHOTAM KUMAR PURSHOTAM VIDE ORDER 1549 KEWHWANIVS. UNION OF INDIA KESHWANI-73403 01.11.2016 TO DATED AND ANR.

31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 221 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 5093/2019 ANIL VERMA AND ANR.

                                                                                                        VIDE ORDER
                        1550                                      ANIL VERMA-2259830
                                                                                       01.11.2016 TO      DATED
                                  VS. UNION OF INDIA & ANR
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF

5093/2019 ANIL VERMA AND ANR.

VIDE ORDER AMIT VERMA-285848 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 5119/2019 KRISHAN KUMAR GUPTA KRISHAN GUPTA - VIDE ORDER 1551 VS. UNION OF INDIA AND ANR. 1033449 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 5125/2019 HARMINDER SINGH HARMINDER SALUJA - VIDE ORDER 1552 SALUJA VS. UNION OF INDIA AND 1055426 01.11.2016 TO DATED ANR.

                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                                5139/2019 SANDIP VS. UNION OF                                           VIDE ORDER
                        1553                                        SANDIP-1796876
                                       INDIA AND ANR.                                  01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                               5142/2019 ASIF RAJA AND ANR. VS.        ASIF RAJA                        VIDE ORDER
                        1554
                                  UNION OF INDIA AND ANR.               -162877        01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                               5142/2019 ASIF RAJA AND ANR. VS.                                         VIDE ORDER
                                                                   ARIF RAJA -162938
                                  UNION OF INDIA AND ANR.                              01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                                 5143/2019 SATISH KUMAR VS.         SATISH KUMAR -                      VIDE ORDER
                        1555
                                    UNION OF INDIA & ORS               1785619         01.11.2016 TO      DATED
                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                 5236/2019 VINAY KUMAR VS.          VINAY KUMAR -                       VIDE ORDER
                        1556
                                  UNION OF INDIA AND ANR.              5153208         01.11.2016 TO      DATED
                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                               5237/2019 DEEPAK ARORA & ANR         DEEPAK ARORA                        VIDE ORDER
                        1557
                                  VS. UNION OF INDIA & ANR             -163763         01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                               5237/2019 DEEPAK ARORA & ANR                                             VIDE ORDER
                                                                  SARWAN RAI -843168
                                  VS. UNION OF INDIA & ANR                             01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                               5546/2019 SMT. NITI GANDOTRA.        NITI GANDOTRA-                      VIDE ORDER
                        1558
                                VS. UNION OF INDIA AND ANR.             2633372        01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                 5547/2019 MR. SANJAY GUPTA         SANJAY GUPTA       01.11.2016 TO   DISPOSED OFF
                        1559
                               AND ANR. VS. UNION OF INDIA AND        -2684490          31.10.2021      VIDE ORDER



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                            Page 222 of 327
Signing Date:11.07.2022
13:53:43
                                             ANR.                                                           DATED
                                                                                                         10.05.2022
                                                                                                        DISPOSED OFF

5547/2019 MR. SANJAY GUPTA NEELAM GUPTA - VIDE ORDER AND ANR. VS. UNION OF INDIA AND 768058 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 5581/2019 PARVESH KUMAR DISPOSED OFF MANCHANDA AND ANR. KANISHK MANCHANDA VIDE ORDER 1560

-1123559 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 5581/2019 PARVESH KUMAR DISPOSED OFF MANCHANDA AND ANR. PARVESH MANCHANDA VIDE ORDER

-204127 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 10.05.2022 DISPOSED OFF 5635/2019 KARAN BHARGAVA VS. KARAN BHARGAVA - VIDE ORDER 1561 UNION OF INDIA AND ANR. 195097 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 5637/2019 YOGESH KUMAR & ANR YOGESH KUMAR VIDE ORDER 1562 VS. UNION OF INDIA & ANR -5172745 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 5637/2019 YOGESH KUMAR & ANR VIDE ORDER ANJU MITTAL -5172758 VS. UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 5686/2019 SANDEEP KAUR AND SANDEEP KAUR VIDE ORDER 1563 ANR. VS. UNION OF INDIA AND

-2758248 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 5686/2019 SANDEEP KAUR AND DAVINDER BHANDARI - VIDE ORDER ANR. VS. UNION OF INDIA AND 2758375 01.11.2016 TO DATED ANR.

                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF
                               5717/2019 JITENDER VS. UNION OF                                           VIDE ORDER
                        1564                                      JITENDER -3221442
                                         INDIA & ORS                                    01.11.2016 TO      DATED
                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF
                               5720/2019 RAJIV TYAGI VS. UNION                                           VIDE ORDER
                        1565                                     RAJIV TYAGI -2604402
                                       OF INDIA & ORS                                   01.11.2016 TO      DATED
                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF
                                    5721/2019 VINAY JAIN
                                                                                                         VIDE ORDER
                        1566                                      VINAY JAIN -883664
                                                                                        01.11.2016 TO      DATED
                                  VS. UNION OF INDIA & ORS
                                                                                         31.10.2021      10.05.2022
                                                                                                        DISPOSED OFF
                               5724/2019 MEENU MALHOTRA VS.      MEENU MALHOTRA -                        VIDE ORDER
                        1567
                                   UNION OF INDIA & ANR.             3321775            01.11.2016 TO      DATED
                                                                                         31.10.2021      24.05.2022



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 223 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                         DISPOSED OFF

5732/2019 KRISHEN KUMAR DHAR VIDE ORDER 1568 KRISHEN DHAR -56651 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 10.05.2022 DISPOSED OFF 5793/2019 AMIT BAGGA SAURABH GUPTA- VIDE ORDER 1569 VS. UNION OF INDIA & ANR. 1129964 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 5918/2019 PARVEZ MOHAMMAD VIDE ORDER 1570 KHAN VS. UNION OF INDIA AND PARVEZ KHAN -3014241 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 6033/2019 SMRITI SNEHI VS. VIDE ORDER 1571 SMRITI SNEHI -1322364 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6038/2019 MANISH KUMAR VS. MANISH KUMAR - VIDE ORDER 1572 UNION OF INDIA AND ANR. 1267414 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 6040/2019 SHAHNAWAZ ALI AND SHAHNAWAZ ALI VIDE ORDER 1573 ANR. VS. UNION OF INDIA AND

-3520940 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 6040/2019 SHAHNAWAZ ALI AND MOHAMMAD RAHMAN VIDE ORDER ANR. VS. UNION OF INDIA AND

-5203182 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 6137/2019 PRATIBHA JHA VS. PRATIBHA JHA - VIDE ORDER 1574 UNION OF INDIA & ORS 2918281 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 6166/2019 SAMSHER SINGH & ANR SAMSHER SINGH VIDE ORDER 1575 VS. UNION OF INDIA & ORS -2175989 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 6166/2019 SAMSHER SINGH & ANR ROSHANI YADAV - VIDE ORDER VS. UNION OF INDIA & ORS 2176059 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 6167/2019 SATISH JHA VS. UNION VIDE ORDER 1576 SATISH JHA-2348759 OF INDIA & ORS 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 6185/2019 BIPPEN DUBEY VS. BIPPEN DUBEY - VIDE ORDER 1577 UNION OF INDIA AND ANR. 2249573 01.11.2016 TO DATED 31.10.2021 24.05.2022 6188/2019 BIJENDER GOEL & ANR LALITA GOEL 01.11.2016 TO DISPOSED OFF 1578 VS. UNION OF INDIA & ANR -1017915 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 224 of 327 Signing Date:11.07.2022 13:53:43 DATED 10.05.2022 DISPOSED OFF 6188/2019 BIJENDER GOEL & ANR BIJENDER GOEL - VIDE ORDER VS. UNION OF INDIA & ANR 2314570 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 6226/2019 SATISH KUMAR BATRA SATISH BATRA VIDE ORDER 1579 AND ANR. VS. UNION OF INDIA AND

-692527 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 6226/2019 SATISH KUMAR BATRA VIDE ORDER AND ANR. VS. UNION OF INDIA AND MIKE BATRA -692546 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 6235/2019 HAZEL JUDITH HAZEL SIROMONI - VIDE ORDER 1580 SIROMONI VS. UNION OF INDIA 1167302 01.11.2016 TO DATED AND ANR.

                                                                                        31.10.2021      24.05.2022
                                                                                                       DISPOSED OFF
                                                                     ALLAUDDIN
                               6247/2019 MERAJUDDIN AND ANR.                                            VIDE ORDER
                        1581                                        SHAHABUDDIN
                                 VS. UNION OF INDIA AND ORS.                           01.11.2016 TO      DATED
                                                                      -2046817
                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                                                     MERAJUDDIN
                               6247/2019 MERAJUDDIN AND ANR.                                            VIDE ORDER
                                                                    SHAHABUDDIN -
                                 VS. UNION OF INDIA AND ORS.                           01.11.2016 TO      DATED
                                                                       2052366
                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                6249/2019 BADSHAH MALIK AND        BADSHAH MALIK                        VIDE ORDER
                        1582
                               ANR. VS. UNION OF INDIA AND ORS.       -2388479         01.11.2016 TO      DATED
                                                                                        31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                6249/2019 BADSHAH MALIK AND       HEMANT MANDAL -                       VIDE ORDER
                               ANR. VS. UNION OF INDIA AND ORS.       6363746          01.11.2016 TO      DATED
                                                                                        31.10.2021      10.05.2022
                                6254/2019 MANISH BHARDWAJ                                              DISPOSED OFF
                                                                  MANISH BHARDWAJ -                     VIDE ORDER
                        1583
                                VS. REGISTRAR OF COMPANIES,            2948338         01.11.2016 TO      DATED
                                        NCT OF DELHI                                    31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                6390/2019 DEEPAK PARASHER &       DEEPAK PARASHER -                     VIDE ORDER
                        1584
                                ORS. VS. UNION OF INDIA & ANR.        5329623          01.11.2016 TO      DATED
                                                                                        31.10.2021      24.05.2022
                                      6758/2019 SRIDHAR                                                DISPOSED OFF
                                                                      SRIDHAR
                                        SUBRAMONYAN                                                     VIDE ORDER
                        1585                                       SUBRAMONYAN -
                                                                                       01.11.2016 TO      DATED
                                                                      2257110
                                  VS. UNION OF INDIA & ANR                              31.10.2021      10.05.2022
                                                                                                       DISPOSED OFF
                                7024/2019 MAHESH GUPTA VS.         MAHESH GUPTA -                       VIDE ORDER
                        1586
                                  UNION OF INDIA AND ANR.             1530357          01.11.2016 TO      DATED
                                                                                        31.10.2021      10.05.2022



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                            Page 225 of 327
Signing Date:11.07.2022
13:53:43
                                                                                                       DISPOSED OFF
                                  7045/2019 LIANG ZHANG
                                                                                                       VIDE ORDER
                        1587                                   LIANG ZHANG -3336048
                                                                                      01.11.2016 TO      DATED

VS. UNION OF INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 7051/2019 PAWAN TALWAR AND PAWAN TALWAR VIDE ORDER 1588 ANR. VS. UNION OF INDIA AND 01.11.2016 TO DATED ANR. -1711959 31.10.2021 10.05.2022 DISPOSED OFF 7051/2019 PAWAN TALWAR AND SHALINI TALWAR - VIDE ORDER ANR. VS. UNION OF INDIA AND 1915560 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 7112/2019 RAMPAL SINGH VS. RAMPAL SINGH - VIDE ORDER 1589 UNION OF INDIA AND ANR. 2032103 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7113/2019 MR. PARVEEN GULATI PARVEEN GULATI - VIDE ORDER 1590 VS. UNION OF INDIA AND ANR. 1323256 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7114/2019 RAJ KUMAR & ANR VS. VIDE ORDER 1591 RAJ KUMAR-2881485 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7114/2019 RAJ KUMAR & ANR VS. VIDE ORDER AMIR SINGH -3080115 UNION OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7162/2019 RAJESH ARORA VS. VIDE ORDER 1592 RAJESH ARORA -322202 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7163/2019 MR. DAPINDER PAUL DAPINDER SINGH VIDE ORDER 1593 SINGH AND ANR. VS. UNION OF

-617055 01.11.2016 TO DATED INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 7163/2019 MR. DAPINDER PAUL VIDE ORDER SINGH AND ANR. VS. UNION OF GINNY SINGH -630238 01.11.2016 TO DATED INDIA AND ANR.

31.10.2021 24.05.2022 DISPOSED OFF 7166/2019 DINESH BAHRI VS. VIDE ORDER 1594 DINESH BAHRI-1198862 UNION OF INDIA & ORS 01.11.2016 TO DATED 31.10.2021 10.05.2022 7217/2019 NAJI ABDUL HAMEED DISPOSED OFF MOHAMED ABDUL MAVED AND ANR. VIDE ORDER 1595 HAMEED MAVED 01.11.2016 TO DATED

-3547707 VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 226 of 327 Signing Date:11.07.2022 13:53:43 7217/2019 NAJI ABDUL HAMEED DISPOSED OFF MAVED AND ANR. NAJI ABDUL HAMEED VIDE ORDER MAVED -3547711 01.11.2016 TO DATED VS. UNION OF INDIA AND ANR. 31.10.2021 24.05.2022 DISPOSED OFF 7218/2019 SUBHASH YADAV AND RAHUL YADAV VIDE ORDER 1596 ANR. VS. UNION OF INDIA AND

-3494375 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 7218/2019 SUBHASH YADAV AND SUBHASH YADAV - VIDE ORDER ANR. VS. UNION OF INDIA AND 5211734 01.11.2016 TO DATED ANR.

31.10.2021 24.05.2022 DISPOSED OFF 7287/2019 MR. RAVI KHANNA VS. VIDE ORDER 1597 RAVI KHANNA-1263301 UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7325/2019 DALEEP VERMA AND DALEEP VERMA VIDE ORDER 1598 ANR. VS. UNION OF INDIA AND

-1213653 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 7325/2019 DALEEP VERMA AND SANJAY VERMA- VIDE ORDER ANR. VS. UNION OF INDIA AND 2053862 01.11.2016 TO DATED ANR.

31.10.2021 10.05.2022 DISPOSED OFF 7357/2019 KARAN LUTHRA VS. KARAN LUTHRA- VIDE ORDER 1599 UNION OF INDIA AND ANR. 1963302 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 7381/2019 BHUPINDER SINGH BUPINDER CHADHA- VIDE ORDER 1600 CHADHA VS. UNION OF INDIA & 151568 01.11.2016 TO DATED ANR 31.10.2021 24.05.2022 DISPOSED OFF 7601/2019 MR. ARSHID RASHID ARSHID GOSANI - VIDE ORDER 1601 GOSAIN VS. UNION OF INDIA AND 2465720 01.11.2016 TO DATED ANR.

                                                                                          31.10.2021      10.05.2022
                                                                                                         DISPOSED OFF
                                    7712/2019 AMIT BAGGA                                                  VIDE ORDER
                        1602                                      AMIT BAGGA-597085
                                  VS. UNION OF INDIA & ANR                               01.11.2016 TO      DATED
                                                                                          31.10.2021      24.05.2022
                                                                                                         DISPOSED OFF

7712/2019 YASH CHAUDHARY AND PREETI CHOWDHARY- VIDE ORDER ANR 306403 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF 7882/2019 GULAM KHWAJA VS GULAM KHWAJA - VIDE ORDER 1603 UNION OF INDIA & ANR 5320835 01.11.2016 TO DATED 31.10.2021 10.05.2022 7924/2019 INDRAJIT CHATTERJI VS. INDRAJIT CHATTERJI- 01.11.2016 TO DISPOSED OFF 1604 UNION OF INDIA & ORS. 3393885 31.10.2021 VIDE ORDER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 227 of 327 Signing Date:11.07.2022 13:53:43 DATED 24.05.2022 DISPOSED OFF 7945/2019 MOHIT TANEJA VS. MOHIT TANEJA - VIDE ORDER 1605 UNION OF INDIA AND ANR. 3532517 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 7975/2019 SUNIL KUMAR VS. VIDE ORDER 1606 SUNIL KUMAR -1575830 UNION OF INDIA & ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8048/2019 TUSHAR RAJ VS. UNION VIDE ORDER 1607 TUSHAR RAJ -2672312 OF INDIA & ANR. 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8090/2019 HARNEET SURI VS. HARNEET SURI - VIDE ORDER 1608 UNION OF INDIA & ANR. 3155464 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8182/2019 PRIYANKA PALIWAL PRIYANKA PALIWAL - VIDE ORDER 1609 670075 01.11.2016 TO DATED VS. UNION OF INDIA & ANR 31.10.2021 24.05.2022 DISPOSED OFF GOPAL AKHILESHWAR 8370/2019 GOPAL AND ANR. VS. VIDE ORDER 1610 PRASAD SINHA UNION OF INDIA AND ANR. 01.11.2016 TO DATED

-2657464 31.10.2021 24.05.2022 DISPOSED OFF 8370/2019 GOPAL AND ANR. VS. RAJESH SINGHAL - VIDE ORDER UNION OF INDIA AND ANR. 3405329 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8598/2019 ASHOK KUMAR SINGH SURENDER BIDHURI VIDE ORDER 1611 VS. UNION OF INDIA AND ANR. -104938 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8598/2019 ASHOK KUMAR SINGH VIDE ORDER ASHOK SINGH -400074 VS. UNION OF INDIA AND ANR. 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8657/2019 PRAMOD VIJAY KULLAR PRAMOD KHULLAR - VIDE ORDER 1612 VS. UNION OF INDIA AND ANR. 530493 01.11.2016 TO DATED 31.10.2021 24.05.2022 DISPOSED OFF 8691/2019 GAUTAM SAPRA VS. GAUTAM SAPRA - VIDE ORDER 1613 UNION OF INDIA & ANR 184087 01.11.2016 TO DATED 31.10.2021 10.05.2022 DISPOSED OFF 8694/2019 PUJA SAPRA VS. UNION VIDE ORDER 1614 PUJA SAPRA -1133615 OF INDIA & ANR 01.11.2016 TO DATED 31.10.2021 10.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 228 of 327 Signing Date:11.07.2022 13:53:43 8952/2019 DAVENDER DHIMAN DISPOSED OFF DAVENDER DHIMAN- VIDE ORDER 1615 VS.

                                                                      1593333                                DATED
                                                                                        01.11.2016 TO
                                                                                                           24.05.2022
                                     UNION OF INDIA & ANR                                31.10.2021
                                                                                                          DISPOSED OFF
                                   9712/2019 ZUHEB KHAN VS.
                                                                                                           VIDE ORDER
                        1616                                     ZUHEB KHAN -2443503
                                                                                        01.11.2016 TO        DATED
                                     UNION OF INDIA & ANR
                                                                                         31.10.2021        24.05.2022
                                9712/2019 SANTOSH PUVANCHERI                                              DISPOSED OFF
                                     SATUILAS AND ANR. VS.         RADHAKRISHNAN                           VIDE ORDER
                                                                  KUNJUNAIR-878528      01.11.2016 TO        DATED
                                     UNION OF INDIA & ANR                                31.10.2021        24.05.2022
                                                                                                          DISPOSED OFF
                                 10083/2019 PRAVEEN KR. GUPTA     PRAVEEN KR. GUPTA-                       VIDE ORDER
                        1617
                                      VS UNION OF INDIA                1907387          01.11.2016 TO        DATED
                                                                                         31.10.2021        24.05.2022
                                                                                                          DISPOSED OFF
                                 10980/2019 BHUPENDRA NATH         BHUPENDRA NATH                          VIDE ORDER
                        1618
                                RENJEN VS UNION OF INDIA & ANR      RENJEN-697450       01.11.2016 TO        DATED
                                                                                         31.10.2021        24.05.2022
                                                                                                          DISPOSED OFF
                                  12257/2019 SIDDHARTH SINGH       SIDHARTH SINGH-                         VIDE ORDER
                        1619
                                   VS. UNION OF INDIA & ANR.           252142           01.11.2016 TO        DATED
                                                                                         31.10.2021        24.05.2022
                                                                                                          DISPOSED OFF
                                681/2020 ANEESH BHAMBRI & ANR      ANEESH BHAMBRI-                         VIDE ORDER
                        1620
                                    VS UNION OF INDIA & ANR            2142186          01.11.2016 TO        DATED
                                                                                         31.10.2021        10.05.2022
                                                                                                          DISPOSED OFF
                                681/2020 ANEESH BHAMBRI & ANR                                              VIDE ORDER
                                                                 PRAPTI GUPTA-2734092
                                    VS UNION OF INDIA & ANR                             01.11.2016 TO        DATED
                                                                                         31.10.2021        10.05.2022
                                                                                                          DISPOSED OFF
                                 12301/2018 SANJEEV KUMAR &        SANJEEV KUMAR -                         VIDE ORDER
                        1621
                                 ANR VS UNION 0F INDIA & ANR           3521247          01.11.2016 TO        DATED
                                                                                         31.10.2021        24.05.2022
                                                                                                          DISPOSED OFF
                                                                   SANTOSH KUMAR -                         VIDE ORDER
                                                                       5123541          01.11.2016 TO        DATED
                                                                                         31.10.2021        24.05.2022



                   Annexure R-2
                                                                 NAME OF DIRECTOR &     DISQULIFICATION
                       SR. No       CASE NUMBER & NAME                                                         REMARKS
                                                                        DIN                  FROM
                                8261/2018-KUNTESH VS. UNION OF                           01.11.2017 TO           NOT
                          1                                       KUNTESH -8115886
                                          INDIA & ANR                                      31.10.2022         APPLICABLE




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 229 of 327
Signing Date:11.07.2022
13:53:43

8261/2018-MOHAMMAD YUSUF ROHIT CHAUDHARY- NOT AND ORS. VS UNION OF INDIA AND 01.11.2017 TO 6633690 APPLICABLE ANR 31.10.2022 10208/2018-MR. MAN MOHAN PAL SINGH CHADHA AND ANR. NARINDER CHADHA- NOT 2 2694227 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 13525/2018-AMRISH AGGARWAL AMRISH AGGARWAL - NOT 3 AND ORS. 01.11.2017 TO 611109 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13525/2018-AMRISH AGGARWAL AND ORS. GOLDIE AGARWAL- NOT 621984 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13525/2018-AMRISH AGGARWAL ALOK AGARWAL - NOT AND ORS. 01.11.2017 TO 2625828 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13907/2018-RAVISH NARESH RAVISH NARESH NOT 4 KHANNA 01.11.2017 TO KHANNA -1751438 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 13907/2018-RAVISH NARESH GUNJAN KHANNA- NOT KHANNA 01.11.2017 TO 1766419 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 13984/2018-MARINENI MARINENI NOT 5 SREEVATHSAVA RAO SREEVATHSAVA RAO- 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 6423142 31.10.2022 13993/2018-AJAY GUPTA 01.11.2017 TO NOT 6 AJAY GUPTA -1123670 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 62/2019-AMARJEET SINGH AMARJEET SINGH NOT 7 CHAWLA & ANR 01.11.2017 TO CHAWLA-310300 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 62/2019-AMARJEET SINGH SARABJEET SINGH NOT CHAWLA & ANR 01.11.2017 TO CHAWLA-7283036 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 96/2019-SABU DANIEL NOT 8 VS. SABU DANIEL -6593185 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 111/2019-RAKESH KUMAR GOEL AND ANR. RAKESH KUMAR GOEL- NOT 9 1879643 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 111/2019-RAKESH KUMAR GOEL NOT AND ANR. GAURAV GOEL-2265731 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 113/2019-RICHA SANGAL AND ANR. 01.11.2017 TO NOT 10 RICHA SANGAL -696562 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 113/2019-RICHA SANGAL AND ANR. UMAKANT SANGAL- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 1128695 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 230 of 327 Signing Date:11.07.2022 13:53:43 113/2019-MAHESH MONOHAR KARAN GANDHI- NOT KULKARNI 01.11.2017 TO 1216695 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 113/2019-MAHESH MONOHAR SANGEETA GANDHI- NOT KULKARNI 01.11.2017 TO 1861713 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 134/2019-MOHAN LAL GANDHI & MOHAN LAL GANDHI- 01.11.2017 TO NOT 11 ORS. VS UNION OF INDIA & ANR. 1216767 31.10.2022 APPLICABLE 134/2019-MOHAN LAL GANDHI & KARAN GANDHI- 01.11.2017 TO NOT ORS. VS UNION OF INDIA & ANR. 1216695 31.10.2022 APPLICABLE 134/2019-MOHAN LAL GANDHI & SANGEETA GANDHI- 01.11.2017 TO NOT ORS. VS UNION OF INDIA & ANR. 1861713 31.10.2022 APPLICABLE 138/2019-MR. HARMEET SINGH HARPREET VIRDI - NOT 12 AND ANR. 01.11.2017 TO 3054669 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 138/2019-MR. HARMEET SINGH BRAJESH BHADAURIA - NOT AND ANR. 01.11.2017 TO 6513910 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 139/2019-SANDEEP GOYAL& ANR. SANDEEP GOYAL - 01.11.2017 TO NOT 13 VS. UNION OF INDIA & ANR. 276140 31.10.2022 APPLICABLE 139/2019-SANDEEP GOYAL& ANR. HIMANSHU GOYAL- 01.11.2017 TO NOT VS. UNION OF INDIA & ANR. 276571 31.10.2022 APPLICABLE 225/2019-SIDHARTH SHARMA SIDHARTH SHARMA - 01.11.2017 TO NOT 14 VS. UNION OF INDIA & ANR 6438210 31.10.2022 APPLICABLE 292/2019-YOGENDER SINGH & ORS. YOGENDER SINGH- 01.11.2017 TO NOT 15 VS. UNION OF INDIA & ANR. 2620785 31.10.2022 APPLICABLE 292/2019-YOGENDER SINGH & ORS. HARENDRA KUMAR 01.11.2017 TO NOT VS. UNION OF INDIA & ANR. SHARMA-6396814 31.10.2022 APPLICABLE 292/2019-YOGENDER SINGH & ORS. 01.11.2017 TO NOT SAURABH-7404105 VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 316/2019-SANJAY SINGH & ANR. 01.11.2017 TO NOT 16 SANJAY SINGH-3304125 VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 316/2019-SANJAY SINGH & ANR. SUDHIR KUMAR- 01.11.2017 TO NOT VS. UNION OF INDIA & ANR. 7363387 31.10.2022 APPLICABLE 398/2019-MR. TEJVIR MAAN AND NOT 17 ANR. TEJVIR MAAN-1820504 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 398/2019-MR. TEJVIR MAAN AND VIRENDER MANN- NOT ANR. 01.11.2017 TO 1820461 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 404/2019-RAJ BHAGWAN BANSAL RAJ BHAGWAN BANSAL- NOT 18 AND ANR. 01.11.2017 TO 1407596 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 404/2019-RAJ BHAGWAN BANSAL NOT AND ANR. JYOTI BANSAL-8195209 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 430/2019-JESUDAS A JULIYAS JESUDAS JULIYAS - 01.11.2017 TO NOT 19 VS. UNION OF INDIA AND ANR. 3336326 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 231 of 327 Signing Date:11.07.2022 13:53:43 445/2019-MOHIT CHOPRA AND MOHIT CHOPRA- NOT 20 ANR. 01.11.2017 TO 2196196 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 445/2019-MOHIT CHOPRA AND NOT ANR. SUMIT JULKA-6397588 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 446/2019-AMIT GOEL AND ORS.

                                                                     AMIT GOEL                              NOT
                          21                  VS.                                     01.11.2017 TO
                                                                      -124676                            APPLICABLE
                                   UNION OF INDIA AND ANR.                             31.10.2022

446/2019-AMIT GOEL AND ORS.

                                                                    BIMLA GOYAL                             NOT
                                              VS.                                     01.11.2017 TO
                                                                      -124706                            APPLICABLE
                                   UNION OF INDIA AND ANR.                             31.10.2022

446/2019-AMIT GOEL AND ORS.

NOT VS. RAI CHAND -2002679 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 495/2019-OM PRAKASH TANTIA OM PRAKASH TANTIA - 01.11.2017 TO NOT 22 &ORS VS UNION OF INDIA & ORS 1924023 31.10.2022 APPLICABLE 495/2019-OM PRAKASH TANTIA SAJAN KUMAR JAIN- 01.11.2017 TO NOT &ORS VS UNION OF INDIA & ORS 61401 31.10.2022 APPLICABLE 495/2019-OM PRAKASH TANTIA HAR GOBIND TANTIA- 01.11.2017 TO NOT &ORS VS UNION OF INDIA & ORS 1924041 31.10.2022 APPLICABLE 515/2019-ARVIND KUMAR SHARMA ARVIND KUMAR NOT 23 AND ANR. 01.11.2017 TO SHARMA-257675 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 515/2019-ARVIND KUMAR SHARMA NOT AND ANR. SANDEEP-273717 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 531/2019-VISHAL GUPTA 01.11.2017 TO NOT 24 VISHAL GUPTA-361545 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 578/2019-SYED ZAFFAR OWAIS SYED ANDRABI - NOT 25 ANDRABI & ANR 01.11.2017 TO 5281688 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 578/2019-SYED ZAFFAR OWAIS NOT ANDRABI & ANR VINEET-6565342 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 698/2019-DAYAWANTI DHINGRA DAYAWANTI DHINGRA - NOT 26 AND ANR. 01.11.2017 TO 3110745 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 698/2019-DAYAWANTI DHINGRA VAIBHAV DHINGRA- NOT AND ANR. 01.11.2017 TO 742916 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 699/2019-PUJA BHATIA AND ANR. 01.11.2017 TO NOT 27 PUJA BHATIA -240327 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 699/2019-PUJA BHATIA AND ANR. MITESH LILARAM- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 3313606 31.10.2022 APPLICABLE 740/2019-HIMANSHU UPPAL AND DILSHAD KHAN - NOT 28 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 5351487 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 232 of 327 Signing Date:11.07.2022 13:53:43 740/2019-HIMANSHU UPPAL AND HIMANSHU UPPAL- NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 596533 APPLICABLE ANR. 31.10.2022 741/2019-PREETI SETH AND ANR. 01.11.2017 TO NOT 29 PREETI SETH -3090790 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 741/2019-PREETI SETH AND ANR. SANJAY VIRMANI- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 3580221 31.10.2022 APPLICABLE 743/2019-SURENDER ARORA SURENDER ARORA - 01.11.2017 TO NOT 30 VS. UNION OF INDIA AND ANR. 1737281 31.10.2022 APPLICABLE 743/2019-KUSHAL HARJAI & ORS MANSOORALI SHAIKH- 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 1930812 31.10.2022 APPLICABLE 781/2019-RAJESH KUMAR SINGH NOT 31 AND ANR. VS. UNION OF INDIA AND RAJESH SINGH -2622691 01.11.2017 TO APPLICABLE ANR. 31.10.2022 781/2019-RAJESH KUMAR SINGH KUMAR BHRAMAR- NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 5338717 APPLICABLE ANR. 31.10.2022 782/2019-NIRAJ SINGH VS. UNION 01.11.2017 TO NOT 32 NIRAJ SINGH -1474431 OF INDIA AND ANR. 31.10.2022 APPLICABLE 816/2019-BIDHAN DAS AND ANR. 01.11.2017 TO NOT 33 BIDHAN DAS -1182152 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 816/2019-BIDHAN DAS AND ANR. 01.11.2017 TO NOT RITA DAS-6388220 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 818/2019-ASHOK KUMAR & ORS. ASHOK KUMAR- 01.11.2017 TO NOT 34 VS. UNION OF INDIA & ANR. 3171466 31.10.2022 APPLICABLE 818/2019-ASHOK KUMAR & ORS. 01.11.2017 TO NOT SEEMA RANI-3171469 VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 822/2019-NILESH KUMAR SINGH & 01.11.2017 TO NOT 35 NILESH SINGH-2563956 ANR VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 822/2019-NILESH KUMAR SINGH & 01.11.2017 TO NOT DEWASHISH-2677794 ANR VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 873/2019-ANURAG BINDAL & ORS. ANURAG BINDAL- 01.11.2017 TO NOT 36 VS. UNION OF INDIA & ANR. 746176 31.10.2022 APPLICABLE 873/2019-ANURAG BINDAL & ORS. 01.11.2017 TO NOT SHUBHI BINDAL-746114 VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 873/2019-ANURAG BINDAL & ORS. 01.11.2017 TO NOT RASHI BINDAL-920891 VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 873/2019-VONEAT SETHI AND ANR.

NOT NITIN SETHI-1152632 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 882/2019-VONEAT SETHI AND ANR.

NOT 37 VONEAT SETHI-1152385 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 882/2019-VONEAT SETHI AND ANR.

NOT NITIN SETHI-1152632 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 886/2019-SURENDER KUMAR & SURENDER KUMAR- 01.11.2017 TO NOT 38 ORS. VS. UNION OF INDIA & ANR. 3108451 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 233 of 327 Signing Date:11.07.2022 13:53:43 887/2019-AMARJEET SINGH & ORS. AMARJEET SINGH- 01.11.2017 TO NOT 39 VS. UNION OF INDIA & ANR. 580007 31.10.2022 APPLICABLE 918/2019-BABU LAL PHATELA AND BABU LAL PHATELA- NOT 40 ORS. 01.11.2017 TO 221629 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 918/2019-BABU LAL PHATELA AND NOT ORS. LALIT RANA -2102355 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 922/2019-ASHWANI KUMAR ASHWANI KUMAR NOT 41 JASOJA AND ANR VS. UNION OF 01.11.2017 TO JASOJA-1401582 APPLICABLE INDIA AND ANR 31.10.2022 922/2019-ASHWANI KUMAR NOT JASOJA AND ANR VS. UNION OF LALITRANA-2102355 01.11.2017 TO APPLICABLE INDIA AND ANR 31.10.2022 925/2019-NIPUN MITTAL & ANR VS. 01.11.2017 TO NOT 42 NIPUN MITTAL -58329 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 925/2019-NIPUN MITTAL & ANR VS. 01.11.2017 TO NOT RAJESH GUPTA-6638523 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 979/2019-NIRANJAN LAL GUPTA NOT AND ANR. RAJESH-749394 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1023/2019-MOHAMMAD ASIF NOT 43 KAMAL AND ORS. MOHD KAMAL-5308937 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1023/2019-MOHAMMAD ASIF SADIQUE KAMAL- NOT KAMAL AND ORS. 01.11.2017 TO 6594236 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1023/2019-MOHAMMAD ASIF KAMAL AND ORS. NOT ZOYA -6630972 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1055/2019-PRAKASH CHANDRA PRAKASH RATHI - NOT 44 RATHI VS. UNION OF INDIA AND 01.11.2017 TO 628468 APPLICABLE ANR. 31.10.2022 1058/2019-AMIT RATHI AND ANR.

NOT 45 VS. AMIT RATHI-1547958 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 1058/2019-AMIT RATHI AND ANR.

                                                                  TARUN CHOUDHARY-                            NOT
                                              VS.                                       01.11.2017 TO
                                                                       3135896                             APPLICABLE
                                    UNION OF INDIA AND ANR.                              31.10.2022
                                  1073/2019-VIPUL BAJPAI VS.                            01.11.2017 TO         NOT
                          46                                     VIPUL BAJPAI-1534967
                                     UNION OF INDIA & ANR.                               31.10.2022        APPLICABLE
                                1074/2019-JOGINDER LAL BHATIA      JOGINDER BHATIA-     01.11.2017 TO         NOT
                          47
                                 VS. UNION OF INDIA AND ANR.            250305           31.10.2022        APPLICABLE
                                  1075/2019-SANJEEV BHATIA         SANJEEV BHATIA -     01.11.2017 TO         NOT
                          48
                                   VS. UNION OF INDIA & ANR            1303751           31.10.2022        APPLICABLE
                               1090/2019-VASUDHA KUMAR AND         VASUDHA KUMAR-       01.11.2017 TO         NOT
                          49
                               ANR. VS UNION OF INDIA AND ANR.         6632439           31.10.2022        APPLICABLE



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 234 of 327
Signing Date:11.07.2022
13:53:43
                                1090/2019-VASUDHA KUMAR AND                              01.11.2017 TO         NOT
                                                                  RAM SINGH-2002847
                               ANR. VS UNION OF INDIA AND ANR.                           31.10.2022        APPLICABLE

1091/2019-TEJPAL SINGH & ANR NOT 50 VS. TEJPAL SINGH-2187 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 1091/2019-TEJPAL SINGH & ANR NOT VS. 01.11.2017 TO NEETU SAATHI-3298 APPLICABLE UNION OF INDIA & ANR 31.10.2022 1114/2019-SATISH GOSWAMI SATISH GOSWAMI- 01.11.2017 TO NOT 51 VS. UNION OF INDIA AND ANR. 1816644 31.10.2022 APPLICABLE 1130/2019-NITIN SHARMA AND NITIN SHARMA - NOT 52 ANR. 01.11.2017 TO 2879903 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 1130/2019-NITIN SHARMA AND NOT ANR. VIKAS SHARMA - 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR 2904047 31.10.2022 1131/2019-ANIL KUMAR KHULLAR ANIL KUMAR KHULLAR - NOT 53 AND ANR. 01.11.2017 TO 129904 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1131/2019-ANIL KUMAR KHULLAR SUNDEEPA KHULLAR NOT AND ANR. 01.11.2017 TO (1756035)-1756035 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1134/2019-GAURAV GUPTA GAURAV GUPTA- 01.11.2017 TO NOT 54 VS. UNION OF INDIA AND ORS. 3260242 31.10.2022 APPLICABLE 1180/2019-MR. SARFARAZ SARFARAZ HUSSAIN- NOT 55 HUSSAIN 01.11.2017 TO 1267446 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1185/2019-NIRMAL GUPTA & ANR NIRMAL GUPTA- 01.11.2017 TO NOT 56 VS. UNION OF INDIA & ORS 6493548 31.10.2022 APPLICABLE 1185/2019-NIRMAL GUPTA & ANR NOT 01.11.2017 TO VS. UNION OF INDIA & ORS ROHIT KUMAR-6493839 APPLICABLE 31.10.2022 1186/2019-BHIM KARMA BHIM KARMA NOT 57 BACHCHAN 01.11.2017 TO BACHCHAN-5328025 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 1187/2019-GAURAV CHAUGH AND GAUTAM CHUGH - NOT 58 ANR. 01.11.2017 TO 6597145 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 1187/2019-GAURAV CHAUGH AND NOT ANR. GAURAV CHUGH- 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ORS. 6596142 31.10.2022 1188/2019-RADHIKA JAIN 01.11.2017 TO NOT 59 RADHIKA JAIN-2737386 VS. UNION OF INDIA AND ORS. 31.10.2022 APPLICABLE 1210/2019-ZARIFUL HASAN ZARIFUL HASAN- 01.11.2017 TO NOT 60 VS. UNION OF INDIA AND ANR. 5160878 31.10.2022 APPLICABLE 1216/2019-TARUN ARORA 01.11.2017 TO NOT 61 TARUN ARORA-1459499 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 235 of 327 Signing Date:11.07.2022 13:53:43 1259/2019-MR. PIYUSH GUPTA PIYUSH GUPTA - NOT 62 AND ANR. 01.11.2017 TO 5354248 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1259/2019-MR. PIYUSH GUPTA NOT AND ANR. NARENDER GUPTA- 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 1382505 31.10.2022 1260/2019-MR. SUMIT SUMIT CHATURVEDI- NOT 63 CHATURVEDI 01.11.2017 TO 6451046 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1318/2019-RAJENDER MITTAL VS. RAJENDER MITTAL - 01.11.2017 TO NOT 64 UNION OF INDIA AND ANR. 219654 31.10.2022 APPLICABLE 1320/2019-HIMANSHU DUBE AND HIMANSHU DUBE- NOT 65 ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1858458 APPLICABLE ANR. 31.10.2022 1320/2019-HIMANSHU DUBE AND APARNA DUBE NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO

-1873333 APPLICABLE ANR. 31.10.2022 1320/2019-HIMANSHU DUBE AND NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO ASHA DUBE -2182940 APPLICABLE ANR. 31.10.2022 1322/2019-BHARAT BHUSHAN VS. BHARAT BHUSHAN- 01.11.2017 TO NOT 66 UNION OF INDIA AND ANR. 3295365 31.10.2022 APPLICABLE 1366/2019-SHASHI MOHAN GARG AND ORS. SANJU JAIN NOT 67 VS. -1061427 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 1366/2019-SHASHI MOHAN GARG AND ORS.

                                                                   ANURADHA JAIN-                             NOT
                                              VS.
                                                                      6595390                              APPLICABLE
                                                                                        01.11.2017 TO
                                  UNION OF INDIA AND ANR.                                31.10.2022

1366/2019-SHASHI MOHAN GARG AND ORS.

                                                                                                              NOT
                                            VS.                   SHASHI GARG-98274
                                                                                                           APPLICABLE
                                                                                        01.11.2017 TO
                                   UNION OF INDIA AND ANR.                               31.10.2022

1383/2019-CHATUR SAIN KUMAR CHATUR KUMAR- NOT 68 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 429248 APPLICABLE ANR. 31.10.2022 1383/2019-CHATUR SAIN KUMAR NOT AND ANR. VS. UNION OF INDIA AND MANISH KUMAR- 01.11.2017 TO APPLICABLE ANR. 429284 31.10.2022 1386/2019-AKHIL JAIN AND ANR.

NOT 69 01.11.2017 TO AKHIL JAIN-287704 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1386/2019-AKHIL JAIN AND ANR.

NOT PRIYANKA JAIN-764641 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 236 of 327 Signing Date:11.07.2022 13:53:43 1401/2019-PURAN CHAND ARYA NOT 70 PURAN ARYA -6626940 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1402/2019-GURJEET SINGH JOHAR AND ORS. GURJEET SINGH JOHAR - NOT 71 70530 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1402/2019-GURJEET SINGH JOHAR AND ORS. SHABADJIT SINGH NOT BAWA -2461201 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1402/2019-GURJEET SINGH JOHAR AND ORS. JAIDEEP SINGH JOHAR - NOT 1477339 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1427/2019-PRASUN CHOUDHURY AND ORS. PRASUN CHOWDHURY- NOT 72 109353 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1427/2019-PRASUN CHOUDHURY AND ORS. MITHU CHOWDHURY - NOT 109356 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1427/2019-PRASUN CHOUDHURY AND ORS. SANJAY GHOSHAL- NOT 114106 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1427/2019-PRASUN CHOUDHURY AND ORS. SUDESHNA GHOSHAL- NOT 114107 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1498/2019-KULDIP KAPOOR VS. KULDIP KAPOOR- 01.11.2017 TO NOT 73 UNION OF INDIA AND ANR. 3057133 31.10.2022 APPLICABLE 1499/2019-SANJEEV KUMAR SINGH AND ANR. SANJEEV SINGH- NOT 74 2186941 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1499/2019-SANJEEV KUMAR SINGH AND ANR. NOT PRATIBHA SINGH-

01.11.2017 TO APPLICABLE 3323327 VS. UNION OF INDIA AND ANR. 31.10.2022 1509/2019-ANIL KUMAR AGARWAL AND ANR. NOT 75 ANIL AGARWAL -144175 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 1509/2019-ANIL KUMAR AGARWAL AND ANR. NOT POONAM AGARWAL -

01.11.2017 TO APPLICABLE 144212 VS. UNION OF INDIA AND ORS. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 237 of 327 Signing Date:11.07.2022 13:53:43 1522/2019-VIRENDER ARORA VIRENDER ARORA- NOT 76 01.11.2017 TO 1459489 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1530/2019-MR. RAM AVTAR RAM AVTAR NOT 77 AGGARWAL AND ANR. VS. UNION 01.11.2017 TO AGGARWAL-298085 APPLICABLE OF INDIA AND ANR. 31.10.2022 1607/2019-RAJ KUMAR DHAWAN RAJ DHAWAN NOT 78 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1254947 APPLICABLE ANR. 31.10.2022 1607/2019-RAJ KUMAR DHAWAN NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO NITIN HARJIE -1345861 APPLICABLE ANR. 31.10.2022 1608/2019-BAL KISHAN RATHI AND NOT 79 ANR. BAL RATHI-1054272 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1608/2019-BAL KISHAN RATHI AND NOT ANR. 01.11.2017 TO ANIL DHULL-6372982 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1611/2019-GAURAV BAJAJ & ANR NEERAJ WADHWA- NOT 01.11.2017 TO 2870333 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 1680/2019-SOURABH MALHOTRA SOURABH MALHOTRA- NOT 80 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2684019 APPLICABLE ANR. 31.10.2022 1680/2019-SOURABH MALHOTRA ASHISH SACHDEVA - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2684034 APPLICABLE ANR. 31.10.2022 1680/2019-SOURABH MALHOTRA PUNEET TAHAILIANI- NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2684044 APPLICABLE ANR. 31.10.2022 1681/2019-DARPAN BAJAJ NOT 81 DARPAN BAJAJ-6365035 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 1682/2019-BHAG SINGH AND ANR. BHAG GAMBHIR- 01.11.2017 TO NOT 82 VS. UNION OF INDIA AND ANR. 1293358 31.10.2022 APPLICABLE 1682/2019-BHAG SINGH AND ANR. AMANJEET SINGH- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 1290514 31.10.2022 APPLICABLE 1683/2019-BHAG SINGH GAMBHIR BHAG GAMBHIR- NOT 83 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1293358 APPLICABLE ANR. 31.10.2022 1683/2019-BHAG SINGH GAMBHIR GAURAV GAMBHIR NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO (1659259)-1659259 APPLICABLE ANR. 31.10.2022 1684/2019-RAMANDEEP SINGH RAMANDEEP SINGH- NOT 84 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6715268 APPLICABLE ANR. 31.10.2022 1684/2019-RAMANDEEP SINGH NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO JASPAL SINGH-6720569 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 238 of 327 Signing Date:11.07.2022 13:53:43 1686/2019-MANSOORALI MANSOORALI NOT 85 WASIQUAEALI SHAIKH WASIQUAEALI SHAIKH- 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR 1930812 31.10.2022 1688/2019-SHARWAN KUMAR AND SHARWAN KUMAR- NOT 86 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 3031549 APPLICABLE ANR. 31.10.2022 1688/2019-SHARWAN KUMAR AND VANDANA NUTAN NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 3029588-3029588 APPLICABLE ANR. 31.10.2022 1689/2019-JANGVEER SINGH AND JANGVEER SINGH NOT 87 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-6521974 APPLICABLE ANR. 31.10.2022 1689/2019-JANGVEER SINGH AND SUMITRA GREWAL- NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6522072 APPLICABLE ANR. 31.10.2022 1690/2019-AMANJEET SINGH AND AMANJEET SINGH - 01.11.2017 TO NOT 88 ANR VS. UNION OF INDIA AND ANR. 1290514 31.10.2022 APPLICABLE 1703/2019-SANGEETA SINGH SANGEETA SINGH- NOT 89 01.11.2017 TO 1888446 APPLICABLE VS. UNION OF INDIA AND ORS 31.10.2022 1753/2019-RASEBDASINH RASENDRASINH NOT 90 BHAVANIBAXSINH THAKUR 01.11.2017 TO THAKUR-2150466 APPLICABLE VS. UNION OF INDIA AND ANR 31.10.2022 1793/2019-AMANDEEP CHECHI AMANDEEP CHECHI - NOT 91 AND ORS 01.11.2017 TO 2296351 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 1793/2019-AMANDEEP CHECHI NOT AND ORS DEEPAK KUMAR-200419 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 1794/2019-KUNAL ATREE AND ANR. 01.11.2017 TO NOT 92 KUNAL ATREE -1297188 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 1794/2019-KUNAL ATREE AND ANR. NOT 01.11.2017 TO VS. UNION OF INDIA AND ANR. JYOTIKA ATREE-6498680 APPLICABLE 31.10.2022 1795/2019-ASHOK MAHINDRU VS. ASHOK MAHINDRU- 01.11.2017 TO NOT 93 UNION OF INDIA & ORS 492444 31.10.2022 APPLICABLE 1797/2019-ATUL MAHINDRU VS. ATUL MAHINDRU- 01.11.2017 TO NOT 94 UNION OF INDIA & ORS 348086 31.10.2022 APPLICABLE 1829/2019-PARMOD KUMAR JAIN NOT 95 AND ORS. VS. UNION OF INDIA AND PARMOD JAIN-3056784 01.11.2017 TO APPLICABLE ANR. 31.10.2022 1829/2019-PARMOD KUMAR JAIN NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO PAVANA JAIN-3199978 APPLICABLE ANR. 31.10.2022 1829/2019-PARMOD KUMAR JAIN NOT AND ORS. VS. UNION OF INDIA AND POONAM RANI-3504972 01.11.2017 TO APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 239 of 327 Signing Date:11.07.2022 13:53:43 1832/2019-RAJAN AGGARWAL & NOT 96 ANR RAJAN AGGARWAL- 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 898260 31.10.2022 1832/2019-RAJAN AGGARWAL & KUM KUM AGARWAL- NOT ANR 01.11.2017 TO 2724806 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 1879/2019-NARESH SETHI & ANR 01.11.2017 TO NOT 97 NARESH SETHI-217109 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 1879/2019-NARESH SETHI & ANR SANJEEV CHHABRA - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 570580 31.10.2022 APPLICABLE 1956/2019-MR. SUNIL KHER AND RAJNI KHER NOT 98 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-167580 APPLICABLE ANR. 31.10.2022 1956/2019-MR. SUNIL KHER AND NOT ANR. VS. UNION OF INDIA AND SUNIL KHER -167584 01.11.2017 TO APPLICABLE ANR. 31.10.2022 1957/2019-PRAFUL KUMAR VS. PRAFUL KUMAR- 01.11.2017 TO NOT 99 UNION OF INDIA & ANR 1224844 31.10.2022 APPLICABLE 1984/2019-MITHUN BHARDWAJ MITHUN BHARDWAJ - 01.11.2017 TO NOT 100 VS. UNION OF INDIA & ORS. 6578916 31.10.2022 APPLICABLE 1985/2019-NEERAJ SAHDEV NEERAJ SAHDEV- 01.11.2017 TO NOT 101 VS. UNION OF INDIA & ORS. 6718431 31.10.2022 APPLICABLE 1986/2019-PANKAJ KALRA & ORS PANKAJ KALRA - 01.11.2017 TO NOT 102 VS. UNION OF INDIA & ANR 3139330 31.10.2022 APPLICABLE 1986/2019-PANKAJ KALRA & ORS NOT KAPIL KALRA 01.11.2017 TO VS. UNION OF INDIA & ANR APPLICABLE

-3139392 31.10.2022 1986/2019-PANKAJ KALRA & ORS 01.11.2017 TO NOT KOMAL KALRA-3139420 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 1996/2019-JATINDER KAUR 01.11.2017 TO NOT 103 JATINDER KAUR-563759 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 2013/2019-PIA SHARMA 01.11.2017 TO NOT 104 PIA SHARMA-1687475 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 2020/2019-RAJEEV BANSAL VS. 01.11.2017 TO NOT 105 RAJEEV BANSAL-302688 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 2027/2019-UMA SHANKAR SHARMA AND ANR. NOT 106 VINAY SINGH -1113482 VS. 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 2027/2019-UMA SHANKAR SHARMA AND ANR. NOT UMA SHARMA -1529475 VS. 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 2069/2019-RAMAN SOKHAL AND RAMAN SOKHAL- NOT 107 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 661199 APPLICABLE ANR. 31.10.2022 2069/2019-RAMAN SOKHAL AND 01.11.2017 TO NOT VINOD KUMAR -671329 ANR. VS. UNION OF INDIA AND 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 240 of 327 Signing Date:11.07.2022 13:53:43 ANR.

2116/2019-GEETA WADIA VS. 01.11.2017 TO NOT 108 GEETA WADIA-194576 UNION OF INDIA & ORS. 31.10.2022 APPLICABLE 2117/2019-HARSH WARDHAN JAJU NOT 109 VS. GOVERNMENT OF INDIA AND HARSH JAJU-3189934 01.11.2017 TO APPLICABLE ANR. 31.10.2022 2118/2019-AJIT KUMAR JAJU VS. 01.11.2017 TO NOT 110 AJIT JAJU-144973 GOVERNMENT OF INDIA AND ANR. 31.10.2022 APPLICABLE 2119/2019-SATISH KUMAR AND SATISH KUMAR- NOT 111 ORS. VS. UNION OF INDIA AND 01.11.2017 TO 5271865 APPLICABLE ANR. 31.10.2022 2119/2019-SATISH KUMAR AND NOT ORS. VS. UNION OF INDIA AND YASHWANT KUMAR 01.11.2017 TO APPLICABLE ANR. -6411433 31.10.2022 2119/2019-SATISH KUMAR AND PARDEEP KUMAR - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 6414454 APPLICABLE ANR. 31.10.2022 2121/2019-KUMAR RAKESH AND KUMAR RAKESH- NOT 112 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2092484 APPLICABLE ANR. 31.10.2022 2121/2019-KUMAR RAKESH AND NOT ANR. VS. UNION OF INDIA AND RAVI SHRIVASTAVA - 01.11.2017 TO APPLICABLE ANR. 5335470 31.10.2022 2122/2019-DAN BAHADUR SINGH & DAN BAHADUR SINGH - 01.11.2017 TO NOT 113 ANR VS. UNION OF INDIA & ANR 2174220 31.10.2022 APPLICABLE 2122/2019-DAN BAHADUR SINGH & NOT 01.11.2017 TO ANR VS. UNION OF INDIA & ANR REENA SINGH-2174210 APPLICABLE 31.10.2022 2125/2019-AJAY AGGARWAL AND AJAY AGGARWAL- NOT 114 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 481611 APPLICABLE ANR. 31.10.2022 2125/2019-AJAY AGGARWAL AND NOT ANR. VS. UNION OF INDIA AND MONIA AGGARWAL - 01.11.2017 TO APPLICABLE ANR. 1812423 31.10.2022 2144/2019-SURINDER KUMAR SURINDER BANSAL- NOT 115 BANSAL VS. UNION OF INDIA AND 01.11.2017 TO 165583 APPLICABLE ANR. 31.10.2022 2145/2019-SANJAY CHAKRABORTY NANDINI VANZARA- NOT 116 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2926401 APPLICABLE ORS. 31.10.2022 2145/2019-SANJAY CHAKRABORTY NOT AND ANR. VS. UNION OF INDIA AND SANJAY CHAKRABORTY-

                                                                                       01.11.2017 TO      APPLICABLE
                                             ORS.                      3044530
                                                                                        31.10.2022
                                  2147/2019-SHYAM SINGH
                                                                  SHYAM CHAUHAN-                             NOT
                         117   CHAUHAN AND ANR. VS. UNION OF                           01.11.2017 TO
                                                                      2321656                             APPLICABLE
                                      INDIA AND ANR.                                    31.10.2022




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                            Page 241 of 327
Signing Date:11.07.2022
13:53:43
                                     2147/2019-SHYAM SINGH
                                                                   VIRENDRA SINGH -                            NOT
                               CHAUHAN AND ANR. VS. UNION OF                             01.11.2017 TO
                                                                       2322236                              APPLICABLE
                                         INDIA AND ANR.                                   31.10.2022
                                 2150/2019-MEGHA CHOPRA VS.        MEGHA CHOPRA-         01.11.2017 TO         NOT
                         118
                                     UNION OF INDIA & ANR             2078421             31.10.2022        APPLICABLE

2202/2019-MR. HARPREET SINGH HARPREET SINGH- NOT 119 VIRDI AND ANR. VS. UNION OF 01.11.2017 TO 3054669 APPLICABLE INDIA AND ANR. 31.10.2022 2202/2019-MR. HARPREET SINGH NOT VIRDI AND ANR. VS. UNION OF BRIJESH BHADORIA 01.11.2017 TO APPLICABLE INDIA AND ANR.

                                                                        -6513910          31.10.2022
                                 2205/2019-CHETAN KUMAR             CHETAN KUMAR
                                                                                                               NOT
                         120        CHATURVEDI AND ANR.               CHATURVEDI         01.11.2017 TO
                                                                                                            APPLICABLE
                                VS. UNION OF INDIA AND ANR.              -92970           31.10.2022
                                 2205/2019-CHETAN KUMAR
                                                                   INDU PARASHAR -                             NOT
                                    CHATURVEDI AND ANR.                                  01.11.2017 TO
                                                                       1538761                              APPLICABLE
                                VS. UNION OF INDIA AND ANR.                               31.10.2022
                                  2233/2019-PAWAN KUMAR
                                                                  PAWAN BHANDARI-                              NOT
                         121    BHANDARI VS. UNION OF INDIA                              01.11.2017 TO
                                                                      194909                                APPLICABLE
                                         AND ANR.                                         31.10.2022
                                 2240/2019-THIRUMAZHISAI           THIRUMAZHISAI
                                                                                                               NOT
                         122   PUTTHOM BADHARI NARAYANAN          PUTTHOM BADHRI
                                                                                         01.11.2017 TO      APPLICABLE
                                 VS. UNION OF INDIA & ANR        NARAYANAN-7606653
                                                                                          31.10.2022
                                   2323/2019-VIKAS JINDAL
                                                                                                               NOT
                         123                                      VIKAS JINDAL-374973    01.11.2017 TO
                                                                                                            APPLICABLE
                                  VS. UNION OF INDIA & ANR                                31.10.2022
                                  2325/2019-VIPUL GAMBHIR          VIPUL GAMBHIR -       01.11.2017 TO         NOT
                         124
                                VS. UNION OF INDIA AND ANR.            2906280            31.10.2022        APPLICABLE

2327/2019-SOOD SHARAD AND SOOD SHARAD NOT 125 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-930492 APPLICABLE ORS. 31.10.2022 2327/2019-SOOD SHARAD AND RAJEEV KRISHAN SOOD - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1910621 APPLICABLE ORS. 31.10.2022 2329/2019-PRAVEEN NOT 126 VS. PRAVEEN-8179551 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 2362/2019-NETRAM NOT 127 VS. NETRAM-7816105 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 2395/2019-VIKRAM SACHDEVA VIKRAM SACHDEVA NOT 128 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO

-3207681 APPLICABLE ANR. 31.10.2022 2395/2019-VIKRAM SACHDEVA AMIT SACHDEVA NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO

-3207698 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 242 of 327 Signing Date:11.07.2022 13:53:43 2395/2019-VIKRAM SACHDEVA SONU SACHDEVA NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO

-6429426 APPLICABLE ANR. 31.10.2022 2426/2019-ARVIND SINGH VS. 01.11.2017 TO NOT 129 ARVIND SINGH-2258903 UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 2430/2019-ARUN KUMAR SINGH ARUN KUMAR SINGH - 01.11.2017 TO NOT 130 VS. UNION OF INDIA AND ORS. 1349687 31.10.2022 APPLICABLE 2462/2019-MOHD ABUBAKER MOHD ABUBAKER NOT 131 MANSOOR AND ORS. 01.11.2017 TO MANSOOR-582416 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 2464/2019-VINEET LALL 01.11.2017 TO NOT 132 VINEET LALL-174570 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 2520/2019-KAVITA SHARMA & ANR PRAVEEN SHARMA 01.11.2017 TO NOT 133 VS. UNION OF INDIA & ANR -1405467 31.10.2022 APPLICABLE 2520/2019-KAVITA SHARMA & ANR KAVITA SHARMA- 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 1582383 31.10.2022 APPLICABLE 2544/2019-MANDEEP SINGH SURI MANDEEP SURI- 01.11.2017 TO NOT 134 VS. UNION OF INDIA & ANR 5219750 31.10.2022 APPLICABLE 2602/2019-MOHAN MALANI VS. MOHAN MALANI - 01.11.2017 TO NOT 135 UNION INDIA & ANR 1382486 31.10.2022 APPLICABLE 2605/2019-RAJAT JAIN VS. UNION 01.11.2017 TO NOT 136 RAJAT JAIN-1981979 OF INDIA & ANR 31.10.2022 APPLICABLE 2607/2019-ARTI GUPTA VS. UNION 01.11.2017 TO NOT 137 ARTI GUPTA -6414977 OF INDIA AND ORS. 31.10.2022 APPLICABLE 2608/2019-PRINCE ARORA AND NOT 138 ORS. VS. MINISTRY OF CORPORATE PRINCE ARORA-656290 01.11.2017 TO APPLICABLE AFFAIRS AND ANR. 31.10.2022 2608/2019-PRINCE ARORA AND RAJESH SACHDEVA - NOT ORS. VS. MINISTRY OF CORPORATE 01.11.2017 TO 963617 APPLICABLE AFFAIRS AND ANR. 31.10.2022 2608/2019-PRINCE ARORA AND BHAWANA ARORA - NOT ORS. VS. MINISTRY OF CORPORATE 01.11.2017 TO 1411193 APPLICABLE AFFAIRS AND ANR. 31.10.2022 2609/2019-ARJUN ABBI VS. UNION 01.11.2017 TO NOT 139 ARJUN ABBI-5287534 OF INDIA & ANR 31.10.2022 APPLICABLE 2750/2019-ARINDAM SEN AND DEBABRATA SEN- NOT 140 ANR. 01.11.2017 TO 3291408 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 2750/2019-ARINDAM SEN AND ANR. NOT ARINDAM SEN-3304247 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 2751/2019-SANTOSH RANI AND ANR. CHAITANYA CHAUDHRY- NOT VS. 6813394 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 2756/2019-TEJPAL SHARMA TEJ PAL SHARMA - 01.11.2017 TO NOT 141 VS. UNION OF INDIA & ANR 6980059 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 243 of 327 Signing Date:11.07.2022 13:53:43 2756/2019-TEJPAL SHARMA DHARMENDER NOT 01.11.2017 TO VS. UNION OF INDIA & ANR CHAUDHARY-2601131 APPLICABLE 31.10.2022 2758/2019-SACHIN KHANNA & ANR SACHIN KHANNA- 01.11.2017 TO NOT 142 VS UNION OF INDIA & ANR 2510590 31.10.2022 APPLICABLE 2758/2019-SACHIN KHANNA & ANR 01.11.2017 TO NOT AMIT MURGAI-3516878 VS UNION OF INDIA & ANR 31.10.2022 APPLICABLE 2773/2019-KUNDAN LAL GUPTA & KUNDAN GUPTA- NOT 143 ORS 01.11.2017 TO 1044092 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 2773/2019-KUNDAN LAL GUPTA & SURENDRA KUMAR- NOT ORS 01.11.2017 TO 1823825 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 2773/2019-KUNDAN LAL GUPTA & VISHAL AGGARWAL- NOT ORS 01.11.2017 TO 3507973 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 SUNDER PAL 2778/2019-JAGBIR SINGH AND ORS. NOT 144 VS. UNION OF INDIA AND ANR 01.11.2017 TO APPLICABLE

-1734021 31.10.2022 2778/2019-JAGBIR SINGH AND ORS. 01.11.2017 TO NOT PRINCE SINGH-1925518 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 2778/2019-JAGBIR SINGH AND ORS. 01.11.2017 TO NOT JAGBIR SINGH-332203 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 2778/2019-JAGBIR SINGH AND ORS. PRASHANT NOT 01.11.2017 TO VS. UNION OF INDIA AND ANR CHAUDHARY-6423589 APPLICABLE 31.10.2022 2839/2019-ASHOK HOODA ASHOK HOODA- 01.11.2017 TO NOT 145 VS. UNION OF INDIA AND ANR. 6366817 31.10.2022 APPLICABLE 2844/2019-ANUJ BHALLA VS. 01.11.2017 TO NOT 146 ANUJ BHALLA-2616866 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 2910/2019-VIKAS GOYAL 01.11.2017 TO NOT 147 VIKAS GOYAL-6679676 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 2918/2019-RAKESH KUMAR 01.11.2017 TO NOT 148 RAKESH BHALLA-682964 BHALLA VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 2921/2019-KAPIZ DHWAJ SINGH VS. KAPIZ DHWAJ SINGH - 01.11.2017 TO NOT 149 UNION OF INDIA AND ANR. 3273980 31.10.2022 APPLICABLE 2946/2019-YOGESH BEHAL VS.

                                                                    YOGESH BEHAL -                            NOT
                         150    MINISTRY OF CORPORATE AFFAIRS                           01.11.2017 TO
                                                                       2031592                             APPLICABLE
                                           AND ANR.                                      31.10.2022

2950/2019-BINOD KUMAR RAY NOT 151 BINOD RAY -3563136 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 2951/2019-RAJESH CHUGH AND RAJESH CHUGH NOT 152 ANR. 01.11.2017 TO

-2987970 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 2951/2019-RAJESH CHUGH AND NOT ANR. NIDHI CHUGH -3613304 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 244 of 327 Signing Date:11.07.2022 13:53:43 2952/2019-MS. KOMAL KOMAL WADHAWAN - NOT 153 WADHAWAN 01.11.2017 TO 430232 APPLICABLE VS. UNION OF INDIA AND ORS. 31.10.2022 2956/2019-PARMEET SINGH & ANR PARMEET SINGH - 01.11.2017 TO NOT 154 VS. UNION OF INDIA & ANR 397131 31.10.2022 APPLICABLE 2956/2019-PARMEET SINGH & ANR JASMEET CHADHA - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 6376445 31.10.2022 APPLICABLE 2970/2019-SH. UMESH BHATIA UMESH BHATIA NOT 155 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1640531 APPLICABLE ANR. 31.10.2022 2970/2019-SH. UMESH BHATIA NOT AND ANR. VS. UNION OF INDIA AND JANAK BHATIA-1676826 01.11.2017 TO APPLICABLE ANR. 31.10.2022 3023/2019-SANDEEP KUMAR JAIN SANDEEP JAIN NOT 156 AND ANR. 01.11.2017 TO

-706860 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3023/2019-SANDEEP KUMAR JAIN NOT AND ANR. ALKA JAIN-706909 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3026/2019-KUMAR GAURAV & ANR MONIKA GUPTA 01.11.2017 TO NOT 157 VS. UNION OF INDIA AND ANR -6719987 31.10.2022 APPLICABLE 3026/2019-KUMAR GAURAV & ANR KUMAR GAURAV - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR 6741095 31.10.2022 APPLICABLE JAI KAUR 3028/2019-ANGAD SINGH & ORS NOT 158 VS. UNION OF INDIA & ORS 01.11.2017 TO APPLICABLE

-2210541 31.10.2022 3028/2019-ANGAD SINGH & ORS 01.11.2017 TO NOT ANGAD SINGH -5167993 VS. UNION OF INDIA & ORS 31.10.2022 APPLICABLE 3028/2019-ANGAD SINGH & ORS NIRVAN SINGH 01.11.2017 TO NOT VS. UNION OF INDIA & ORS -5173218 31.10.2022 APPLICABLE 3028/2019-ANGAD SINGH & ORS 01.11.2017 TO NOT GURPAL SINGH -64807 VS. UNION OF INDIA & ORS 31.10.2022 APPLICABLE 3068/2019-PARMJIT GANDHI PARMJIT GANDHI - 01.11.2017 TO NOT 159 VS. UNION OF INDIA AND ANR. 809459 31.10.2022 APPLICABLE 3145/2019-KAMAL PREET SINGH KAMAL SINGH AND ORS. NOT 160 VS. 01.11.2017 TO APPLICABLE

-6577589 UNION OF INDIA AND ANR. 31.10.2022 3145/2019-KAMAL PREET SINGH AND ORS. GAGANDEEP PANJETA - NOT VS. 6577749 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 3145/2019-KAMAL PREET SINGH AND ORS. HARMINDER BASSAN - NOT VS. 6582347 01.11.2017 TO APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 245 of 327 Signing Date:11.07.2022 13:53:43 3148/2019-MANISH DHIMAN & MANISH DHIMAN - 01.11.2017 TO NOT 161 ANR VS. UNION OF INDIA & ANR 2752120 31.10.2022 APPLICABLE MAHENDER KHANOR 3150/2019-RAVI KANT SACHDEVA NOT 162 & ORS VS. UNION OF INDIA & ANR APPLICABLE

-1128872 01.11.2017 TO 31.10.2022 3150/2019-RAVI KANT SACHDEVA RAVI SACHDEVA - 01.11.2017 TO NOT & ORS VS. UNION OF INDIA & ANR 145420 31.10.2022 APPLICABLE 3150/2019-RAVI KANT SACHDEVA PAWAN BHANDARI - 01.11.2017 TO NOT & ORS VS. UNION OF INDIA & ANR 194909 31.10.2022 APPLICABLE 3150/2019-RAVI KANT SACHDEVA SANJEEV RASTOGI - 01.11.2017 TO NOT & ORS VS. UNION OF INDIA & ANR 2725295 31.10.2022 APPLICABLE 3153/2019-VIKAS ARORA 01.11.2017 TO NOT 163 VIKAS ARORA -2041299 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 3156/2019-ATUL ANAND AND ANR. 01.11.2017 TO NOT 164 ATUL ANAND -1043412 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 3156/2019-ATUL ANAND AND ANR. SUDHIR GUPTA - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR 1043945 31.10.2022 APPLICABLE 3159/2019-NIKHATH SULTANA NIKHATH SULTANA - 01.11.2017 TO NOT 165 VS. UNION OF INDIA AND ANR. 3124203 31.10.2022 APPLICABLE 3163/2019-NAND KISHORE NAND KISHORE NOT 166 SHRIMALI VS. UNION OF INDIA AND 01.11.2017 TO SHRIMALI -5188565 APPLICABLE ANR. 31.10.2022 3166/2019-SUMIT KOCHAR VS. SUMIT KOCHAR - 01.11.2017 TO NOT 167 UNION OF INDIA AND ANR. 7049940 31.10.2022 APPLICABLE 3256/2019-SATVINDER SINGH AND KIRANJIT BHATIA NOT 168 ANR. 01.11.2017 TO

-7006461 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3256/2019-SATVINDER SINGH AND SATVINDER SINGH - NOT ANR. 01.11.2017 TO 7006005 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3276/2019-ABDUL SAJID SHAIKH ABDUL SAJID SHAIKH - 01.11.2017 TO NOT 169 VS. UNION OF INDIA & ANR 1310719 31.10.2022 APPLICABLE 3279/2019-KAMLESH JAIN AND NOT 170 ANR. KAMLESH JAIN-2878503 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 SURJEET DAS 3280/2019-ONIMA DAS AND ORS. NOT 171 01.11.2017 TO VS. UNION OF INDIA AND ANR. APPLICABLE

-6474730 31.10.2022 3280/2019-ONIMA DAS AND ORS. PRIYANKA BHARTI DAS- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 6474729 31.10.2022 APPLICABLE 3280/2019-ONIMA DAS AND ORS. 01.11.2017 TO NOT ONIMA DAS -6474728 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3291/2019-PRADEEP KUMAR AND UMESH BAGHEL NOT 172 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-2494798 APPLICABLE ORS. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 246 of 327 Signing Date:11.07.2022 13:53:43 3291/2019-PRADEEP KUMAR AND PRADEEP KUMAR - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2494810 APPLICABLE ORS. 31.10.2022 HARGOPAL SHARMA 3292/2019-HARGOPAL SHARMA & NOT 173 ORS 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR.

-141049 31.10.2022 3292/2019-HARGOPAL SHARMA & VIKASH SHARMA - NOT ORS 01.11.2017 TO 141133 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2022 3292/2019-HARGOPAL SHARMA & TAPENDER KUMAR - NOT ORS 01.11.2017 TO 155158 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2022 3292/2019-HARGOPAL SHARMA & ANIRUDH SINGH - NOT ORS 01.11.2017 TO 578250 APPLICABLE VS. UNION OF INDIA & ANR. 31.10.2022 3298/2019-DEVINDER SINGH DEVINDER SINGH - 01.11.2017 TO NOT 174 VS. UNION OF INDIA AND ANR. 2267204 31.10.2022 APPLICABLE 3299/2019-HARI MOHAN JHA & HARI JHA 01.11.2017 TO NOT 175 ANR. VS. UNION OF INDIA & ANR. -6643247 31.10.2022 APPLICABLE 3299/2019-HARI MOHAN JHA & 01.11.2017 TO NOT UJJAWAL-7037254 ANR. VS. UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 3364/2019-DINESH NANDA VS. DINESH NANDA - 01.11.2017 TO NOT 176 UNION OF INDIA AND ORS. 2777935 31.10.2022 APPLICABLE 3368/2019-KIRAN BALA VS. UNION KIRAN AGARWAL - 01.11.2017 TO NOT 177 OF INDIA AND ANR. 3360284 31.10.2022 APPLICABLE 3370/2019-SUHEL RIAZ AHMED SUHEL PARKER - NOT 178 PARKER 01.11.2017 TO 1962215 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3371/2019-VIVEK GUPTA 01.11.2017 TO NOT 179 VIVEK GUPTA -6459493 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3386/2019-RAM KUMAR POONIA NOT 180 RAM POONIA -1373558 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3445/2019-IRSHADALI AHMEDALI IRSHADALI SYED - NOT 181 SYED 01.11.2017 TO 545638 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3453/2019-AMAR AGARWAL AND UMA AGARWAL 01.11.2017 TO NOT 182 ANR. VS. UNION OF INDIA AND ANR -489772 31.10.2022 APPLICABLE 3453/2019-AMAR AGARWAL AND AMAR AGARWAL - 01.11.2017 TO NOT ANR. VS. UNION OF INDIA AND ANR 595503 31.10.2022 APPLICABLE 3468/2019-ANU KOHLI AND ANR.

                                                                      ANU KOHLI                               NOT
                         183    VS. REGISTRAR OF COMPANIES &                            01.11.2017 TO
                                                                       -1402103                            APPLICABLE
                                             ORS                                         31.10.2022

3468/2019-ANU KOHLI AND ANR.

                                                                   NAVEEN NAYYAR -                            NOT
                                VS. REGISTRAR OF COMPANIES &                            01.11.2017 TO
                                                                      3113032                              APPLICABLE
                                             ORS                                         31.10.2022




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                             Page 247 of 327
Signing Date:11.07.2022
13:53:43
                                3503/2019-NARENDER SINGH AND      NARENDER SINGH
                                                                                                            NOT
                         184     ANR. VS. UNION OF INDIA AND                          01.11.2017 TO
                                                                                                         APPLICABLE
                                             ANR.                    -6395016          31.10.2022

3503/2019-NARENDER SINGH AND VIJENDRA SINHA - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6395017 APPLICABLE ANR. 31.10.2022 3503/2019-NARENDER SINGH AND SURENDER SINGH - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6408579 APPLICABLE ANR. 31.10.2022 3566/2019-ANSHUL HIRAMANI ANSHUL PANDEY NOT 185 PANDEY AND ANR. VS. UNION OF 01.11.2017 TO

-1450321 APPLICABLE INDIA AND ANR. 31.10.2022 3566/2019-ANSHUL HIRAMANI HIRAMANI PANDEY - NOT PANDEY AND ANR. VS. UNION OF 01.11.2017 TO 1562891 APPLICABLE INDIA AND ANR. 31.10.2022 3568/2019-VANDANA PODDAR VANDANA PODDAR - 01.11.2017 TO NOT 186 VS. UNION OF INDIA & ANR 1193751 31.10.2022 APPLICABLE 3570/2019-UMED SINGH AND ANR. SATISH KUMAR YADAV NOT 187 01.11.2017 TO VS. UNION OF INDIA AND ANR. -2385204 APPLICABLE 31.10.2022 3570/2019-UMED SINGH AND ANR. 01.11.2017 TO NOT UMED SINGH -1970980 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3571/2019-PARINAY ITKAN PARINAY ITKAN - 01.11.2017 TO NOT 188 VS. UNION OF INDIA & ANR 7449912 31.10.2022 APPLICABLE ANKUR SHOKEEN 3584/2019-RAJENDER SINGH NOT 189 RATHORE & ORS. VS. UNION OF 01.11.2017 TO APPLICABLE INDIA AND ANR

-2451558 31.10.2022 3584/2019-RAJENDER SINGH RAJENDER RATHORE - NOT RATHORE & ORS. VS. UNION OF 01.11.2017 TO 5106346 APPLICABLE INDIA AND ANR 31.10.2022 3584/2019-RAJENDER SINGH SURENDER SINGH - NOT RATHORE & ORS. VS. UNION OF 01.11.2017 TO 5279348 APPLICABLE INDIA AND ANR 31.10.2022 3584/2019-RAJENDER SINGH NOT RATHORE & ORS. VS. UNION OF MONIKA-6474889 01.11.2017 TO APPLICABLE INDIA AND ANR 31.10.2022 SANJEEV ARORA 3586/2019-SANJEEV ARORA AND NOT 190 ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR.

-5256698 31.10.2022 3586/2019-SANJEEV ARORA AND RAJEEV ARORA - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 5256705 APPLICABLE ANR. 31.10.2022 3586/2019-SANJEEV ARORA AND NOT ORS. VS. UNION OF INDIA AND NITIN KUMAR -5256749 01.11.2017 TO APPLICABLE ANR. 31.10.2022 3586/2019-SANJEEV ARORA AND RAJENDRA KUMAR - 01.11.2017 TO NOT ORS. VS. UNION OF INDIA AND 5256975 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 248 of 327 Signing Date:11.07.2022 13:53:43 ANR.

3593/2019-APEKSHA JAIN 01.11.2017 TO NOT 191 APEKSHA JAIN -6361401 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 3594/2019-SURENDRA KUMAR SURENDRA AGRAWAL NOT 192 AGARWAL AND ANR. VS. UNION OF 01.11.2017 TO

-1979565 APPLICABLE INDIA AND ANR. 31.10.2022 3594/2019-SURENDRA KUMAR SUMEER DUGGAL - NOT AGARWAL AND ANR. VS. UNION OF 01.11.2017 TO 2084846 APPLICABLE INDIA AND ANR. 31.10.2022 3595/2019-SANJAY SHARMA SANJAY SHARMA - NOT 193 01.11.2017 TO 442918 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3634/2019-DARSHAN LAL KOCHAR DARSHAN KOCHAR - 01.11.2017 TO NOT 194 VS. UNION OF INDIA AND ANR. 984047 31.10.2022 APPLICABLE INDRAJIT GHOSAL 3650/2019-INDERJIT GHOSAL & NOT 195 01.11.2017 TO ORS VS. UNION OF INDIA AND ANR APPLICABLE

-6427638 31.10.2022 3650/2019-INDERJIT GHOSAL & BIKRAMJIT MAJUMDER - NOT 01.11.2017 TO ORS VS. UNION OF INDIA AND ANR 8153855 APPLICABLE 31.10.2022 3650/2019-INDERJIT GHOSAL & 01.11.2017 TO NOT MAN SINGH -8164769 ORS VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 3651/2019-RAKESH CHAWLA AND RAKESH CHAWLA - NOT 196 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 102982 APPLICABLE ANR. 31.10.2022 3651/2019-RAKESH CHAWLA AND NOT ANR. VS. UNION OF INDIA AND RENU CHAWLA -474857 01.11.2017 TO APPLICABLE ANR. 31.10.2022 3653/2019-ASHISH KUMAR ASHISH SHARMA - NOT 197 SHARMA VS. UNION OF INDIA AND 01.11.2017 TO 2248450 APPLICABLE ANR. 31.10.2022 3672/2019-NITIN KUMAR TYAGI VS. 01.11.2017 TO NOT 198 NITIN TYAGI -459735 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3675/2019-AMIT OHRI & ANR AMIT OHRI 01.11.2017 TO NOT 199 VS. UNION OF INDIA & ORS -6475253 31.10.2022 APPLICABLE 3675/2019-AMIT OHRI & ANR 01.11.2017 TO NOT POOJA OHRI -6499963 VS. UNION OF INDIA & ORS 31.10.2022 APPLICABLE 3677/2019-AJIT SINGH BHANDARI ARJUN SINGH NOT 200 AND ANR. BHANDARI 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. -147991 31.10.2022 3677/2019-AJIT SINGH BHANDARI AJIT SINGH BHANDARI- NOT AND ANR. 01.11.2017 TO 1000426 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3678/2019-VIKRAM SINGH VS. 01.11.2017 TO NOT 201 VIKRAM SINGH -850776 UNION OF INDIA AND ORS. 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 249 of 327 Signing Date:11.07.2022 13:53:43 ASHA RAM YADAV 3680/2019-AVINASH GUPTA AND NOT 202 ORS.

                                                                                                            APPLICABLE
                                 VS. UNION OF INDIA AND ANR.                             01.11.2017 TO
                                                                       -5340813           31.10.2022

3680/2019-AVINASH GUPTA AND KAMAL KANT ARORA - NOT ORS. 01.11.2017 TO 1350667 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3680/2019-AVINASH GUPTA AND ORS. AVINASH GUPTA - NOT 828256 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3680/2019-AVINASH GUPTA AND NOT ORS. KESARI SINGH -1551962 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3680/2019-AVINASH GUPTA AND PARDEEP KUMAR - NOT ORS. 01.11.2017 TO 5340827 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3680/2019-AVINASH GUPTA AND RAKESH KUMAR - NOT ORS. 01.11.2017 TO 5340838 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3681/2019-RANJIT KAUR AND ANR. KOMAL KOCHHAR 01.11.2017 TO NOT 203 VS. UNION OF INDIA AND ANR. -1740718 31.10.2022 APPLICABLE 3681/2019-RANJIT KAUR AND ANR. 01.11.2017 TO NOT RANJIT KAUR -1776059 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3682/2019-AMRIK SINGH AMRIK SINGH NOT 204 BHANDARI AND ANR. VS. UNION OF BHANDARI 01.11.2017 TO APPLICABLE INDIA AND ANR. -148013 31.10.2022 3682/2019-AMRIK SINGH PUSHPINDER NOT BHANDARI AND ANR. VS. UNION OF 01.11.2017 TO BHANDARI-148003 APPLICABLE INDIA AND ANR. 31.10.2022 3703/2019-ANSHUL GUPTA VS. 01.11.2017 TO NOT 205 ANSHUL GUPTA -548264 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3705/2019-ILA PRIYAMWADA VS. ILA PRIYAMWADA - 01.11.2017 TO NOT 206 UNION OF INDIA AND ANR. 2370096 31.10.2022 APPLICABLE 3738/2019-JOHIT CHADHA AND 01.11.2017 TO NOT 207 JOHIT CHADHA-2679986 ANR VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3740/2019-MR. ASHOK KUMAR ASHOK KUMAR NOT 208 BOTHRA VS. UNION OF INDIA AND 01.11.2017 TO BOTHRA-471495 APPLICABLE ORS. 31.10.2022 3750/2019-VIJAY KUMAR KHURANA VIJAY KUMAR 01.11.2017 TO NOT 209 VS. UNION OF INDIA AND ANR KHURANA-1736251 31.10.2022 APPLICABLE RAM RATTAN GOYAL 3787/2019-RAM RATTAN GOYAL NOT 210 AND ORS.

01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR.

-530119 31.10.2022 3787/2019-RAM RATTAN GOYAL MANISH GUPTA - NOT AND ORS. 01.11.2017 TO 530068 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 250 of 327 Signing Date:11.07.2022 13:53:43 3787/2019-RAM RATTAN GOYAL NOT AND ORS. MANOJ GUPTA -538480 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3787/2019-RAM RATTAN GOYAL ASHOK AGGARWAL - NOT AND ORS. 01.11.2017 TO 922378 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 3789/2019-MUKESH GUPTA MUKESH GUPTA - 01.11.2017 TO NOT 211 VS. UNION OF INDIA & ANR 529947 31.10.2022 APPLICABLE 3812/2019-SARITA DAS VS. UNION SARITA DAS 01.11.2017 TO NOT 212 OF INDIA AND ANR. -6430238 31.10.2022 APPLICABLE 3837/2019-RAI SINGH 01.11.2017 TO NOT 213 RAI SINGH -5254783 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3886/2019-HIMANSHU KAUSHIK HIMANSHU KAUSHIK - 01.11.2017 TO NOT 214 VS. UNION OF INDIA AND ANR. 1318999 31.10.2022 APPLICABLE 3889/2019-TEJWANT RAI SHARMA TEJWANT SHARMA - 01.11.2017 TO NOT 215 VS. UNION OF INDIA AND ANR. 5301565 31.10.2022 APPLICABLE 3904/2019-RAVI SAINI 01.11.2017 TO NOT 216 RAVI SAINI -1926733 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3910/2019-MANOJ GUPTA VS. 01.11.2017 TO NOT 217 MANOJ GUPTA -56185 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 3969/2019-RAJINDER GUPTA VS.

                                                                   RAJINDER GUPTA -                           NOT
                         218   MINISTRY OF CORPORATE AFFAIRS                            01.11.2017 TO
                                                                        3188261                            APPLICABLE
                                             AND ANR.                                    31.10.2022
                                3970/2019-OLGA NEERAJ BHATIA     OLGA NEERAJ BHATIA -   01.11.2017 TO         NOT
                         219
                                 VS. UNION OF INDIA AND ANR.           1719203           31.10.2022        APPLICABLE
                               4015/2019-HARBANS LAL SHARMA       HARBANS SHARMA
                                                                                                              NOT
                         220   AND ORS. VS. UNION OF INDIA AND                          01.11.2017 TO
                                                                                                           APPLICABLE
                                               ANR.                    -1928718          31.10.2022

4015/2019-HARBANS LAL SHARMA NOT AND ORS. VS. UNION OF INDIA AND RAVI SHARMA -2190578 01.11.2017 TO APPLICABLE ANR. 31.10.2022 4015/2019-HARBANS LAL SHARMA ARUN CHAUHAN - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2429848 APPLICABLE ANR. 31.10.2022 4023/2019-AMIT PAL SINGH VS. 01.11.2017 TO NOT 221 AMIT SINGH -6433028 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 4039/2019-VIPIN KUMAR MANIWAL AND ANR. VIPIN MANIWAL NOT 222

-3618367 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4039/2019-VIPIN KUMAR NOT MANIWAL AND ANR. RAJ VATS-3618420 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4041/2019-RUPAM BANERJEE RUPAM BANERJEE - NOT 223 01.11.2017 TO 5302087 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4065/2019-ANIL SAPRA 01.11.2017 TO NOT 224 ANIL SAPRA -6528219 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 251 of 327 Signing Date:11.07.2022 13:53:43 4074/2019-SANJAY KUMAR 01.11.2017 TO NOT 225 SANJAY KUMAR -162879 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4106/2019-ASHOK PAL SINGH AND ASHOK PAL SINGH NOT 226 ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -1395721 31.10.2022 4106/2019-ASHOK PAL SINGH AND NOT ORS. VS. UNION OF INDIA AND VIKRAM SINGH -411889 01.11.2017 TO APPLICABLE ANR. 31.10.2022 4106/2019-ASHOK PAL SINGH AND GAURAV SINGH - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1395708 APPLICABLE ANR. 31.10.2022 4109/2019-PRASHANT AGARWAL PRASHANT AGARWAL - 01.11.2017 TO NOT 227 VS. UNOIN OF INDIA & ANR 6499162 31.10.2022 APPLICABLE 4111/2019-BRIJESH RATHORE AND BRIJESH RATHORE NOT 228 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-2659828 APPLICABLE ANR. 31.10.2022 4111/2019-BRIJESH RATHORE AND MEENA RATHORE - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2668719 APPLICABLE ANR. 31.10.2022 4136/2019-KAMAL AGGARWAL KAMAL AGGARWAL - NOT 229 VS. 01.11.2017 TO 3160468 APPLICABLE UNION OF INDIA AND ANR. 31.10.2022 4142/2019-UMA KANT RATH VS. UMAKANT RATH - 01.11.2017 TO NOT 230 UNION OF INDIA AND ANR. 150522 31.10.2022 APPLICABLE 4143/2019-ABHA SINGH AND ANR. ABHA SINGH 01.11.2017 TO NOT 231 VS. UNION OF INDIA AND ANR. -6473575 31.10.2022 APPLICABLE 4143/2019-ABHA SINGH AND ANR. MANISH SINGH - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 6473578 31.10.2022 APPLICABLE 4146/2019-SURENDRA KUMAR AND SUMAN KUMAR NOT 232 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-5203810 APPLICABLE ANR. 31.10.2022 4146/2019-SURENDRA KUMAR AND SURENDRA KUMAR - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 5203816 APPLICABLE ANR. 31.10.2022 4148/2019-MEERA GUPTA VS. 01.11.2017 TO NOT 233 MEERA GUPTA -26628 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4190/2019-ANUJ KAMBOJ VS. 01.11.2017 TO NOT 234 ANUJ KAMBOJ -3091680 UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 4193/2019-PRAVEEN KUMAR PRINCE SHARMA - NOT SHARMA VS. UNION OF INDIA & 01.11.2017 TO 6495875 APPLICABLE ANR. 31.10.2022 4195/2019-SONIA PAHWA SONIA PAHWA - 01.11.2017 TO NOT 235 VS. UNION OF INDIA & ANR 1366505 31.10.2022 APPLICABLE 4200/2019-SAMEER AHUJA & ANR SAMEER AHUJA 01.11.2017 TO NOT 236 VS. UNION OF INDIA & ORS -1308063 31.10.2022 APPLICABLE 4200/2019-SAMEER AHUJA & ANR 01.11.2017 TO NOT KIRAN AHUJA -7041078 VS. UNION OF INDIA & ORS 31.10.2022 APPLICABLE 4218/2019-YOGESH SINGLA YOGESH SINGLA - 01.11.2017 TO NOT 237 VS. UNION OF INDIA AND ANR 2407557 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 252 of 327 Signing Date:11.07.2022 13:53:43 4227/2019-VINOD KUMAR GUPTA MR. VINOD KUMAR NOT 238 AND ORS. 01.11.2017 TO GUPTA-207875 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4227/2019-VINOD KUMAR GUPTA MR. SUNIL KUMAR NOT AND ORS. 01.11.2017 TO GUPTA-211199 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4227/2019-VINOD KUMAR GUPTA MR. DHRUV GUPTA- NOT AND ORS. 01.11.2017 TO 2487613 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4229/2019-GAURAV JAIN & ANR GAURAV JAIN 01.11.2017 TO NOT 239 VS. UNION OF INDIA & ORS -1999114 31.10.2022 APPLICABLE 4229/2019-GAURAV JAIN & ANR 01.11.2017 TO NOT BIRJU TANWAR -692950 VS. UNION OF INDIA & ORS 31.10.2022 APPLICABLE 4239/2019-JING XU AND ORS. VS. JING XU 01.11.2017 TO NOT 240 UNION OF INDIA AND ANR. -3634986 31.10.2022 APPLICABLE 4239/2019-JING XU AND ORS. VS. 01.11.2017 TO NOT BIN CONG -5359398 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4239/2019-JING XU AND ORS. VS. 01.11.2017 TO NOT BIN MEI-5359427 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4243/2019-VIMAL PRAKASH VS. VIMAL PRAKASH - 01.11.2017 TO NOT 241 UNION OF INDIA AND ANR. 6466547 31.10.2022 APPLICABLE 4244/2019-AMARJIT SINGH AMARJIT PHARANI - NOT 242 PHARANI VS. UNION OF INDIA & 01.11.2017 TO 5289637 APPLICABLE ANR 31.10.2022 4247/2019-SANDEEP KAUSHIK AND SANDEEP KAUSHIK NOT 243 ANR. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -7576975 31.10.2022 4247/2019-SANDEEP KAUSHIK AND PRASHANT BANA - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 7576984 APPLICABLE ANR. 31.10.2022 4251/2019-ABHAY KUMAR ABLNAY KUMAR NOT 244 DWEVEDY VS. UNION OF INDIA 01.11.2017 TO DWEVEDY-5345307 APPLICABLE AND ANR. 31.10.2022 4296/2019-SHWETA KANODIA AND KESHAV KANODIA NOT 245 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1981866 APPLICABLE ANR. 31.10.2022 4296/2019-SHWETA KANODIA AND SHWETA KANODIA - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6551520 APPLICABLE ANR. 31.10.2022 4300/2019-RAZI ZAHEER 01.11.2017 TO NOT 246 RAZI ZAHEER -2689733 VS. UNION OF INDIA AND ANR 31.10.2022 APPLICABLE 4306/2019-ATEEV BHARDWAJ ATEEV BHARDWAJ - 01.11.2017 TO NOT 247 VS. UNION OF INDIA & ANR 6403945 31.10.2022 APPLICABLE 4365/2019-SAVITRI JAISWAL VS. SAVITRI JAISWAL - 01.11.2017 TO NOT 248 UNION OF INDIA AND ANR. 1483287 31.10.2022 APPLICABLE 4368/2019-ADITYA BANSAL VS. ADITYA BANSAL - 01.11.2017 TO NOT 249 UNION OF INDIA AND ANR. 2819050 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 253 of 327 Signing Date:11.07.2022 13:53:43 4377/2019-MOHAMMAD SHAHZAD MOHAMMAD SHAHZAD NOT 250 01.11.2017 TO ALAM VS. UNION OF INDIA & ANR ALAM-3379422 APPLICABLE 31.10.2022 4382/2019-PALTAN JAISWAL VS. PALTAN JAISWAL - 01.11.2017 TO NOT 251 UNION OF INDIA AND ANR. 654717 31.10.2022 APPLICABLE 4385/2019-NEERAJ PAHWA VS. NEERAJ PAHWA - 01.11.2017 TO NOT 252 UNION OF INDIA AND ANR. 2404375 31.10.2022 APPLICABLE 4388/2019-MANOJ KUMAR MANOJ KUMAR - 01.11.2017 TO NOT 253 VS. UNION OF INDIA & ANR 6548273 31.10.2022 APPLICABLE 4389/2019-SANJAY KUMAR VERMA SANJAY VERMA - 01.11.2017 TO NOT 254 VS. UNION OF INDIA AND ANR. 1773299 31.10.2022 APPLICABLE 4399/2019-AJAY RAI VS. UNION OF 01.11.2017 TO NOT 255 AJAY RAI -1568484 INDIA AND ANR. 31.10.2022 APPLICABLE 4422/2019-JASPAL SINGH VS. 01.11.2017 TO NOT 256 JASPAL SINGH -6411687 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE ASEEM BHATNAGAR 4429/2019-ASEEM BHATNAGAR NOT 257 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR.

-1175452 31.10.2022 4429/2019-ASEEM BHATNAGAR ARPAN BHATNAGAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1175474 APPLICABLE ANR. 31.10.2022 4429/2019-ASEEM BHATNAGAR VATSAL BHATNAGAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2138560 APPLICABLE ANR. 31.10.2022 4429/2019-ASEEM BHATNAGAR SWATI BHATNAGAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 3218864 APPLICABLE ANR. 31.10.2022 4457/2019-VIKAS GARG VS. UNION 01.11.2017 TO NOT 258 VIKAS GARG -2074146 OF INDIA AND ANR. 31.10.2022 APPLICABLE 4461/2019-SADHNA PATHAK &ANR SADHNA PATHAK 01.11.2017 TO NOT 259 VS. UNION OF INDIA & ANR -2708830 31.10.2022 APPLICABLE 4461/2019-SADHNA PATHAK &ANR NEEMA TIWARI - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 2708857 31.10.2022 APPLICABLE NIDA SOLEJA 4525/2019-NIDA SOLEJA AND ORS. NOT 260 01.11.2017 TO VS. UNION OF INDIA AND ANR. APPLICABLE

-1041174 31.10.2022 4525/2019-NIDA SOLEJA AND ORS. SHAHZEB SHAHNAWAZ - NOT 01.11.2017 TO VS. UNION OF INDIA AND ANR. 2358126 APPLICABLE 31.10.2022 4525/2019-NIDA SOLEJA AND ORS. SAIF SHAHNAWAZ - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 2752518 31.10.2022 APPLICABLE 4537/2019-SANJAY SINGH VS. 01.11.2017 TO NOT 261 SANJAY SINGH -8202607 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4539/2019-MANISH GARG AND NOT 262 ANR. VS. UNION OF INDIA AND MANISH GARG-2971230 01.11.2017 TO APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 254 of 327 Signing Date:11.07.2022 13:53:43 4539/2019-MANISH GARG AND NOT ANR. VS. UNION OF INDIA AND HIMANSHU-2989926 01.11.2017 TO APPLICABLE ANR. 31.10.2022 4540/2019-VIVEK DIXIT VS. UNION 01.11.2017 TO NOT 263 VIVEK DIXIT-7621886 OF INDIA AND ANR. 31.10.2022 APPLICABLE 4605/2019-JYOTI JASUJA VS. UNION 01.11.2017 TO NOT 264 JYOTI JASUJA -2548631 OF INDIA AND ANR. 31.10.2022 APPLICABLE SATINDER LEEKHA 4687/2019-SATINDER KUMAR NOT 265 LEEKHA & ANR VS. UNION OF INDIA APPLICABLE & ARN 01.11.2017 TO

-1077313 31.10.2022 4687/2019-SATINDER KUMAR RAHUL LEEKHA - NOT LEEKHA & ANR VS. UNION OF INDIA 01.11.2017 TO 1134007 APPLICABLE & ARN 31.10.2022 4687/2019-SATINDER KUMAR NOT LEEKHA & ANR VS. UNION OF INDIA AJAY SINGH-6788102 01.11.2017 TO APPLICABLE & ARN 31.10.2022 4687/2019-SATINDER KUMAR PRANJAL SHARMA - NOT LEEKHA & ANR VS. UNION OF INDIA 01.11.2017 TO 6788125 APPLICABLE & ARN 31.10.2022 4687/2019-SATINDER KUMAR DEEPANK BHANDARI - NOT LEEKHA & ANR VS. UNION OF INDIA 01.11.2017 TO 6947463 APPLICABLE & ARN 31.10.2022 4716/2019-RAJINDER KUMAR AGGARWAL AND ANR. SUMITRA AGGARWAL NOT 266

-1603854 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4716/2019-RAJINDER KUMAR RAJINDER AGGARWAL - NOT AGGARWAL AND ANR. 01.11.2017 TO 45648 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 4719/2019-MAHENDRA KUMAR MAHENDRA RAJPUT - NOT 267 RAJPUT VS. UNION OF INDIA AND 01.11.2017 TO 50957 APPLICABLE ANR 31.10.2022 4722/2019-ADITYA SINGH NOT 268 ADITYA SINGH -2021172 01.11.2017 TO APPLICABLE VS. UNION OF INDIA ANR ANR. 31.10.2022 4759/2019-RASHIK KATHURIA VS. RASHIK KATHURIA - 01.11.2017 TO NOT 269 UNION OF INDIA AND ANR. 450716 31.10.2022 APPLICABLE 4788/2019-RAM CHANDER JUNEJA ANKUR JAIN NOT 270 VS. MINISTRY OF COPROATE 01.11.2017 TO

-3472792 APPLICABLE AFFAIRS AND ANR. 31.10.2022 4788/2019-RAM CHANDER JUNEJA RAM CHAND JUNEJA - NOT VS. MINISTRY OF COPROATE 01.11.2017 TO 347279 APPLICABLE AFFAIRS AND ANR. 31.10.2022 4792/2019-SUSHIL KUMAR JATAV 01.11.2017 TO NOT 271 SUSHIL JATAV -366483 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4833/2019-SOURAV MUKERJEE SOURAV MUKERJEE 01.11.2017 TO NOT 272 AND ANR. VS. UNION OF INDIA AND -1121015 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 255 of 327 Signing Date:11.07.2022 13:53:43 ANR.

4833/2019-SOURAV MUKERJEE MANISH GUPTA - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 7023063 APPLICABLE ANR. 31.10.2022 4876/2019-HIMALAYA SINGH BIST HIMALAYA SINGH NOT 273 AND ORS AND ANR. VS. UNION OF 01.11.2017 TO BISHT-2315334 APPLICABLE INDIA AND ANR. 31.10.2022 4876/2019-HIMALAYA SINGH BIST RAJENDRA BISHT NOT AND ORS AND ANR. VS. UNION OF 01.11.2017 TO SINGH-6474458 APPLICABLE INDIA AND ANR. 31.10.2022 4876/2019-HIMALAYA SINGH BIST RAM SINGH NEGI- NOT AND ORS AND ANR. VS. UNION OF 01.11.2017 TO 6498059 APPLICABLE INDIA AND ANR. 31.10.2022 4925/2019-VIJAY KUMAR VS. 01.11.2017 TO NOT 274 VIJAY KUMAR -3577209 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 4993/2019-SANDEEP VS. UNION OF 01.11.2017 TO NOT 275 SANDEEP -3106225 INDIA AND ANR 31.10.2022 APPLICABLE 4997/2019-SANDEEP YADAV VS. SANDEEP YADAV - 01.11.2017 TO NOT 276 UNION OF INDIA & ANR 6618423 31.10.2022 APPLICABLE 4999/2019-MEENAKSHI ARORA & MEENAKSHI ARORA NOT 277 ANR 01.11.2017 TO

-1004087 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 4999/2019-MEENAKSHI ARORA & ANURAG ARORA - NOT ANR 01.11.2017 TO 2883826 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 5009/2019-INDRA BALI SINGH VS. 01.11.2017 TO NOT 278 INDRA SINGH -6547289 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 5010/2019-MANIKANT VS. UNION 01.11.2017 TO NOT 279 MANIKANT-334033 OF INDIA AND ANR. 31.10.2022 APPLICABLE 5011/2019-MR. DILBAGH SINGH DILBAGH SACHDEVA - NOT 280 SACHDEVA VS. UNION OF INDIA 01.11.2017 TO 1027808 APPLICABLE AND ANR. 31.10.2022 5057/2019-DEEPA SUROLIA AND ANR. PREETI SHARMA NOT 281

-6380783 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 5057/2019-DEEPA SUROLIA AND ANR. DEEPA SUROLIA - NOT 6380791 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 5086/2019-GHEWAR CHAND GHEWAR CHAND NOT 282 KANUNGA & ORSVS. UNION OF 01.11.2017 TO KANUNGA-357636 APPLICABLE INDIA & ANR 31.10.2022 5086/2019-GHEWAR CHAND SAMPATRAJ BANSRAJ NOT KANUNGA & ORSVS. UNION OF 01.11.2017 TO KANUNGA-363835 APPLICABLE INDIA & ANR 31.10.2022 5086/2019-GHEWAR CHAND MANOJ KANUNGA - 01.11.2017 TO NOT KANUNGA & ORSVS. UNION OF 363928 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 256 of 327 Signing Date:11.07.2022 13:53:43 INDIA & ANR 5090/2019-ANANT KUMAR ANANT SHARMA - NOT 283 SHARMA AND ANR. VS. UNION OF 01.11.2017 TO 7108766 APPLICABLE INDIA AND ANR. 31.10.2022 5090/2019-ANANT KUMAR NIDHI SHARMA - NOT SHARMA AND ANR. VS. UNION OF 01.11.2017 TO 7108779 APPLICABLE INDIA AND ANR. 31.10.2022 5118/2019-YASHANK WASON YASHANK WASON - 01.11.2017 TO NOT 284 VS. UNION OF INDIA AND ORS. 6730954 31.10.2022 APPLICABLE 5120/2019-MATTEO CHIAMPO MATTEO CHIAMPO - 01.11.2017 TO NOT 285 VS. UNION OF INDIA & ANR 5121032 31.10.2022 APPLICABLE 5126/2019-RAMESH CHAND RAMESH CHAURASIA - NOT 286 CHAURASIA & ANR VS. UNION OF 01.11.2017 TO 156360 APPLICABLE INDIA & ORS 31.10.2022 5126/2019-RAMESH CHAND MAHESH CHAURASIA - NOT CHAURASIA & ANR VS. UNION OF 01.11.2017 TO 156484 APPLICABLE INDIA & ORS 31.10.2022 5138/2019-RAKESH CHADHA & ANR RAKESH CHADHA 01.11.2017 TO NOT 287 VS. UNION OF INDIA & ANR -807722 31.10.2022 APPLICABLE 5138/2019-RAKESH CHADHA & ANR MALIKA CHADHA - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 812269 31.10.2022 APPLICABLE 5242/2019-RITU JAIN AND ANR. VS. 01.11.2017 TO NOT 288 RITU JAIN,-3497166 UNION OF INDIA AND ORS. 31.10.2022 APPLICABLE 5242/2019-RITU JAIN AND ANR. VS. ARUN KUMAR GUPTA,- 01.11.2017 TO NOT UNION OF INDIA AND ORS. 3497324 31.10.2022 APPLICABLE 5251/2019-ABHAY KUMAR JAIN VS. 01.11.2017 TO NOT 289 ABHAY JAIN -5332677 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 5254/2019-SAJID AHMED AND ANR. SAJID AHMED 01.11.2017 TO NOT 290 VS. UNION OF INDIA AND ANR. -6388887 31.10.2022 APPLICABLE 5254/2019-SAJID AHMED AND ANR. SHARANBASU SINGARI- 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 6388893 31.10.2022 APPLICABLE 5272/2019-RAHUL KAPOOR VS. RAHUL KAPOOR - 01.11.2017 TO NOT 291 UNION OF INDIA AND ANR. 5175098 31.10.2022 APPLICABLE 5358/2019-MARINENI MARINENI RAO - NOT 292 SREEVATHSAVA RAO VS. UNION OF 01.11.2017 TO 6423142 APPLICABLE INDIA AND ANR. 31.10.2022 5397/2019-MRS. ANSHU BALA ANSHU BALA MEHTA NOT 293 MEHTA AND ANR. 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. -806566 31.10.2022 5397/2019-MRS. ANSHU BALA NOT MEHTA AND ANR. MANJU MEHTA -825620 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5397/2019-MRS. ANSHU BALA HIMANSHU MEHTA - NOT MEHTA AND ANR. 01.11.2017 TO 7951591 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5400/2019-MS. RAJIV KAPUR VS. 01.11.2017 TO NOT 294 RAJIV KAPUR -660485 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 257 of 327 Signing Date:11.07.2022 13:53:43 5402/2019-HARMIT SINGH HARPREET KAUR NOT 295 KANDHARI AND ANR. 01.11.2017 TO

-3082296 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5402/2019-HARMIT SINGH HARMIT KANDHARI - NOT KANDHARI AND ANR. 01.11.2017 TO 910581 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5404/2019-RAM SEWAK SINGH NOT 296 AND ANR. SUCHI -6363423 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5404/2019-RAM SEWAK SINGH NOT AND ANR. RAM SINGH-6364694 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5408/2019-ASHISH KUMAR ASHISH CHATURVEDI - NOT 297 CHATURVEDI VS. UNION OF INDIA 01.11.2017 TO 6936896 APPLICABLE AND ANR. 31.10.2022 5426/2019-SARITA PRASAD AND SARITA PRASAD NOT 298 ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -2288208 31.10.2022 5426/2019-SARITA PRASAD AND AKSHAT PRASAD - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2894447 APPLICABLE ANR. 31.10.2022 5426/2019-SARITA PRASAD AND VANITA PRASAD - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 3059758 APPLICABLE ANR. 31.10.2022 5428/2019-RAHUL KUMAR SINGH PANKAJ KUMAR SINGH- NOT 299 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6456981 APPLICABLE ANR. 31.10.2022 5428/2019-RAHUL KUMAR SINGH RAHUL KUMAR SINGH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 7248354 APPLICABLE ANR. 31.10.2022 5429/2019-SUNIL KUMAR SUNIL KUMAR NOT 300 AGGARWAL & ANR VS. UNION OF 01.11.2017 TO AGGARWAL-3396036 APPLICABLE INDIA & ANR 31.10.2022 5429/2019-SUNIL KUMAR REKHA AGGARWAL - NOT AGGARWAL & ANR VS. UNION OF 01.11.2017 TO 6415565 APPLICABLE INDIA & ANR 31.10.2022 MOTI RAM JAIN 5430/2019-MOTI RAM JAIN AND NOT 301 ORS.

01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR.

-1159285 31.10.2022 5430/2019-MOTI RAM JAIN AND RAJESH KUMAR BHALLA NOT ORS. 01.11.2017 TO

-7096383 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5430/2019-MOTI RAM JAIN AND NOT ORS. ANJU JAIN -1159084 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5430/2019-MOTI RAM JAIN AND RASHMI BHALLA - NOT ORS. 01.11.2017 TO 7096375 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 258 of 327 Signing Date:11.07.2022 13:53:43 5472/2019-SATISH CHANDRA SATISH CHANDRA NOT 302 SHARMA VS. UNION OF INDIA AND 01.11.2017 TO SHARMA -6644259 APPLICABLE ANR. 31.10.2022 5475/2019-NIKHIL SALWAN VS. NIKHIL SALWAN - 01.11.2017 TO NOT 303 UNION OF INDIA AND ANR. 5348916 31.10.2022 APPLICABLE 5477/2019-RAVI PRAKASH VS. RAVI PRAKASH - 01.11.2017 TO NOT 304 UNION OF INDIA AND ANR. 3376088 31.10.2022 APPLICABLE 5478/2019-NARESH KUMAR VS.

                                                                  NARESH KUMAR -                             NOT
                         305        MINISTRY OF CORPORATE                              01.11.2017 TO
                                                                     3409957                              APPLICABLE
                                       AFFAIRS AND ANR.                                 31.10.2022

5508/2019-PARVEEN KUMAR PARVEEN KUKREJA NOT 306 KUKREJA AND ANR. 01.11.2017 TO

-3060678 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5508/2019-PARVEEN KUMAR NOT KUKREJA AND ANR. SUNIL KUMAR -6474584 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5509/2019-SHALENDRA SHARMA SHALENDRA SHARMA - 01.11.2017 TO NOT 307 VS. UNION OF INDIA AND ANR. 6371782 31.10.2022 APPLICABLE MANISHA UPADHYAY 5552/2019-PARICHAY UPADHYAY & NOT 308 ORS VS. UNION OF INDIA & ORS 01.11.2017 TO APPLICABLE

-218661 31.10.2022 5552/2019-PARICHAY UPADHYAY & ANJALI AHIRRAO - 01.11.2017 TO NOT ORS VS. UNION OF INDIA & ORS 852067 31.10.2022 APPLICABLE 5552/2019-PARICHAY UPADHYAY & PARICHAY UPADHYAY - 01.11.2017 TO NOT ORS VS. UNION OF INDIA & ORS 230692 31.10.2022 APPLICABLE 5553/2019-NAIMUL HASAN AND NAIMUL HASAN NOT 309 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1238157 APPLICABLE ORS. 31.10.2022 5553/2019-NAIMUL HASAN AND NAEEMA BEGUM - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1238186 APPLICABLE ORS. 31.10.2022 5572/2019-YOGESH VERMA. YOGESH VERMA- 01.11.2017 TO NOT 310 VS. UNION OF INDIA AND ANR. 6400399 31.10.2022 APPLICABLE 5573/2019-NEERAJ BINANI AND NEERAJ BINANI- NOT 311 ORS 01.11.2017 TO 6425700 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5573/2019-NEERAJ BINANI AND NOT ORS BALBIR SINGH-6427207 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5573/2019-NEERAJ BINANI AND NOT ORS DHARAM BIR-6434797 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5574/2019-DEVENDER KUMAR MAHENDER AGGARWAL NOT 312 AGGARWAL AND ORS. 01.11.2017 TO

-1603902 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5574/2019-DEVENDER KUMAR DEVENDER AGGARWAL NOT AGGARWAL AND ORS. 01.11.2017 TO

-2131246 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 259 of 327 Signing Date:11.07.2022 13:53:43 5574/2019-DEVENDER KUMAR SATISH AGGARWAL - NOT AGGARWAL AND ORS. 01.11.2017 TO 946748 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 5575/2019-RAVI KUMAR VS. UNION 01.11.2017 TO NOT 313 RAVI KUMAR -379143 OF INDIA AND ANR. 31.10.2022 APPLICABLE 5577/2019-SARIKA GOYAL VS. 01.11.2017 TO NOT 314 SARIKA GOYAL -581691 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 5578/2019-LOKESH CHAND VS. 01.11.2017 TO NOT 315 LOKESH CHAND -581719 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 5579/2019-GURCHARAN SINGH GURCHARAN SINGH NOT 316 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-5344954 APPLICABLE ANR. 31.10.2022 5579/2019-GURCHARAN SINGH BALJEET SINGH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 5346711 APPLICABLE ANR. 31.10.2022 5627/2019-SURENDRA KUMAR SURENDRA GOEL - NOT 317 GOEL VS. UNION OF INDIA AND 01.11.2017 TO 189979 APPLICABLE ANR. 31.10.2022 5629/2019-GAURAV KHERA VS. GAURAV KHERA - 01.11.2017 TO NOT 318 UNION OF INDIA AND ANR. 6571637 31.10.2022 APPLICABLE 5633/2019-ASHISH PANDEY AND ASHISH PANDEY NOT 319 ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -3104691 31.10.2022 5633/2019-ASHISH PANDEY AND CHANDRA PRAKASH - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 6453646 APPLICABLE ANR. 31.10.2022 5633/2019-ASHISH PANDEY AND RAJESH KUMAR - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 6775751 APPLICABLE ANR. 31.10.2022 5634/2019-TARAN PREET SINGH TARAN PREETSINGH NOT 320 CHADHA VS. UNION OF INDIA AND 01.11.2017 TO CHADHA -608219 APPLICABLE ANR. 31.10.2022 5674/2019-RAKESH UPPAL RAKESH UPPAL - NOT 321 01.11.2017 TO 1077558 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 5676/2019-MOHIT GUPTA VS. MOHIT GUPTA - 01.11.2017 TO NOT 322 UNION OF INDIA AND ANR. 1456148 31.10.2022 APPLICABLE 5677/2019-SHARMILA RANA VS. SHARMILA RANA - 01.11.2017 TO NOT 323 UNION OF INDIA & ANR 6605332 31.10.2022 APPLICABLE 5683/2019-RAMESH CHAND VS. RAMESH CHAND - 01.11.2017 TO NOT 324 UNION OF INDIA AND ANR. 1456160 31.10.2022 APPLICABLE 5716/2019-GUDIYA ANTHONY AND RAJEEV SATWAH NOT 325 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-6428799 APPLICABLE ANR. 31.10.2022 5716/2019-GUDIYA ANTHONY AND GUDIYA ANTHONY - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6428801 APPLICABLE ANR. 31.10.2022 5733/2019-MAHESH PASRIJA VS. MAHESH PASRIJA - 01.11.2017 TO NOT 326 UNION OF INDIA & ANR. 2531633 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 260 of 327 Signing Date:11.07.2022 13:53:43 SUBHASH CHAND 5734/2019-SUBHASH CHAND GUPTA NOT 327 GUPTA & ANR. VS. UNION OF 01.11.2017 TO APPLICABLE INDIA & ANR.

-408910 31.10.2022 5734/2019-SUBHASH CHAND SHAKSHI GUPTA - NOT GUPTA & ANR. VS. UNION OF 01.11.2017 TO 2858545 APPLICABLE INDIA & ANR. 31.10.2022 5734/2019-SUBHASH CHAND SUMMIT GUPTA - NOT GUPTA & ANR. VS. UNION OF 01.11.2017 TO 2723192 APPLICABLE INDIA & ANR. 31.10.2022 5797/2019-JAGDISH KUMAR JAGDISH DHINGRA NOT 328 DHINGRA AND ANR. 01.11.2017 TO

-1211729 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 5797/2019-JAGDISH KUMAR SHIKHIR DHINGRA - NOT DHINGRA AND ANR. 01.11.2017 TO 759051 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 SUDHA GARG 5802/2019-AMIT GARG AND ORS. NOT 329 01.11.2017 TO VS. UNION OF INDIA & ANR APPLICABLE

-246291 31.10.2022 5802/2019-AMIT GARG AND ORS. 01.11.2017 TO NOT AMIT GARG -246367 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 5802/2019-AMIT GARG AND ORS. 01.11.2017 TO NOT VARSHA GARG -389430 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 5825/2019-NITIN YADAV AND ANR. NITIN YADAV 01.11.2017 TO NOT 330 VS. UNION OF INDIA & ANR -3427254 31.10.2022 APPLICABLE 5825/2019-NITIN YADAV AND ANR. 01.11.2017 TO NOT RAKESH -6379774 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 5850/2019-SANJIV SETHI & ANR SANJIV SETHI 01.11.2017 TO NOT 331 VS. UNION OF INDIA & ANR -1741542 31.10.2022 APPLICABLE 5850/2019-SANJIV SETHI & ANR 01.11.2017 TO NOT MANJU SETHI -1741563 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 5904/2019-RAJENDRA SHARMA RAJENDRA SHARMA - NOT 332 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1647001 APPLICABLE ANR. 31.10.2022 5904/2019-RAJENDRA SHARMA SAMPATH RAMESH - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1646975 APPLICABLE ANR. 31.10.2022 5909/2019-MANOJ KUMAR VS. MANOJ KUMAR - 01.11.2017 TO NOT 333 UNION OF INDIA AND ORS. 3164402 31.10.2022 APPLICABLE 5910/2019-RAJESH KUMAR & ANR. 01.11.2017 TO NOT 334 RAJESH GOYAL-113825 VS. UNION OF INDIA AND ORS. 31.10.2022 APPLICABLE 5910/2019-RAJESH KUMAR & ANR. SHAILESH GOYAL- 01.11.2017 TO NOT VS. UNION OF INDIA AND ORS. 113836 31.10.2022 APPLICABLE 5912/2019-VIRENDER KUMAR JAIN VIRENDER JAIN 01.11.2017 TO NOT 335 & ANR VS UNION OF INDIA & ANR -7087315 31.10.2022 APPLICABLE 5912/2019-VIRENDER KUMAR JAIN 01.11.2017 TO NOT MANJU JAIN -7127975 & ANR VS UNION OF INDIA & ANR 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 261 of 327 Signing Date:11.07.2022 13:53:43 5912/2019-VIRENDER KUMAR JAIN RAMESH CHANDRA 01.11.2017 TO NOT & ANR VS UNION OF INDIA & ANR MORE-1895015 31.10.2022 APPLICABLE 5915/2019-GANESH KUMAR GANESH KUMAR NOT 336 AGARWAL AND ANR. VS. UNION OF 01.11.2017 TO AGARWAL-1133785 APPLICABLE INDIA AND ANR. 31.10.2022 5915/2019-GANESH KUMAR RAMESH CHANDRA NOT AGARWAL AND ANR. VS. UNION OF 01.11.2017 TO MORE-1895015 APPLICABLE INDIA AND ANR. 31.10.2022 6036/2019-GAURAV SAWHNEY VS. GAURAV SAWHNEY - 01.11.2017 TO NOT 337 UNION OF INDIA AND ANR. 6738335 31.10.2022 APPLICABLE 6058/2019-SAMAR SINGH NAGAR OMPAL SINGH NOT 338 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-6525215 APPLICABLE ANR. 31.10.2022 6058/2019-SAMAR SINGH NAGAR SAMAR SINGH NAGAR - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6525314 APPLICABLE ANR. 31.10.2022 6063/2019-SANTOSH KUMAR SANTOSH NAYAK - NOT 339 NAAYAK VS. UNION OF INDIA AND 01.11.2017 TO 2347622 APPLICABLE ANR. 31.10.2022 6065/2019-RAVI SINGH PRAKASH & RAVI SINGH PRAKASH NOT 340 01.11.2017 TO ANR. VS. UNION OF INDIA & ANR -3366132 APPLICABLE 31.10.2022 6065/2019-RAVI SINGH PRAKASH & PRAVEEN KUMAR 01.11.2017 TO NOT ANR. VS. UNION OF INDIA & ANR SINGH-5352036 31.10.2022 APPLICABLE 6066/2019-ABDULLAH SHEIKH AND ABDULLAH SHEIKH - NOT 341 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2980083 APPLICABLE ANR. 31.10.2022 6066/2019-ABDULLAH SHEIKH AND NOT ANR. VS. UNION OF INDIA AND NILOFER NABI -3438504 01.11.2017 TO APPLICABLE ANR. 31.10.2022 6070/2019-BALDEV RAJ AND ANR. RAVINDER SINGH NOT 342 KHURANA X 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. -3438504 31.10.2022 6070/2019-BALDEV RAJ AND ANR.

NOT BALDEV RAJ -1442391 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 6073/2019-SANJAY GARG VS. 01.11.2017 TO NOT 343 SANJAY GARG -849196 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 6128/2019-MANGAT RAI KHATRI & MANGAT RAI KHATRI- 01.11.2017 TO NOT 344 ORS VS. UNION OF INDIA & ANR 1650874 31.10.2022 APPLICABLE 6128/2019-MANGAT RAI KHATRI & 01.11.2017 TO NOT RAK KUMAR-713320 ORS VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 6128/2019-MANGAT RAI KHATRI & NAVEEN GUPTA- 01.11.2017 TO NOT ORS VS. UNION OF INDIA & ANR 3453018 31.10.2022 APPLICABLE 6130/2019-SHIVANI CHOPRA VS. SHIVANI CHOPRA- 01.11.2017 TO NOT 345 UNION OF INDIA AND ANR. 1644580 31.10.2022 APPLICABLE 6172/2019-SH. ANKIT KOHLI VS. 01.11.2017 TO NOT 346 ANKIT KOHLI -6775526 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 262 of 327 Signing Date:11.07.2022 13:53:43 6182/2019-NAVEEN RAJU MOHAN NAVEEN MOHAN - 01.11.2017 TO NOT 347 VS. UNION OF INDIA AND ANR. 6390691 31.10.2022 APPLICABLE 6186/2019-RITU RATHAUR RITU RATHAUR - NOT 348 01.11.2017 TO 1360401 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 6198/2019-VIJAY PAL SINGH & ANR VIJAY SINGH 01.11.2017 TO NOT 349 VS. UNION OF INDIA & ANR -6413620 31.10.2022 APPLICABLE 6198/2019-VIJAY PAL SINGH & ANR MAMTA SINGH - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 6413623 31.10.2022 APPLICABLE 6201/2019-VIKAS CHAHAR VS. VIKAS CHAHAR - 01.11.2017 TO NOT 350 UNION OF INDIA & ANR 6489625 31.10.2022 APPLICABLE 6233/2019-SAGAR MEHRA VS. SAGAR MEHRA - 01.11.2017 TO NOT 351 UNION OF INDIA AND ANR. 1575464 31.10.2022 APPLICABLE 6246/2019-APRANA AGARWAL VS. APRANA AGRAWAL - 01.11.2017 TO NOT 352 UNION OF INDIA AND ANR. 2195515 31.10.2022 APPLICABLE 6258/2019-SACHIN BHATIA VS. 01.11.2017 TO NOT 353 SACHIN BHATIA -105977 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE POOJA SURENDER 6351/2019-BHAVNA SHARMA AND SHARMA NOT 354 ORS. VS. UNION OF INDIA AND APPLICABLE ANR. 01.11.2017 TO

-2531583 31.10.2022 6351/2019-BHAVNA SHARMA AND BHAVNA SHARMA - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1578850 APPLICABLE ANR. 31.10.2022 6351/2019-BHAVNA SHARMA AND SUNDEEP SHARMA - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2034370 APPLICABLE ANR. 31.10.2022 6351/2019-BHAVNA SHARMA AND ANKUR TANWAR - NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1935815 APPLICABLE ANR. 31.10.2022 6353/2019-VINOD KUMAR VINOD MAURYA - NOT 355 01.11.2017 TO 3036905 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 6355/2019-ZAMIR KHAN AND ANR. ZAMIR KHAN 01.11.2017 TO NOT 356 VS. UNION OF INDIA AND ANR. -1682436 31.10.2022 APPLICABLE 6356/2019-NAVNEET PRATAP NAVNEET SINGH - NOT 357 SINGH VS. UNION OF INDIA AND 01.11.2017 TO 436105 APPLICABLE ANR. 31.10.2022 6389/2019-RAHUL GAUTAM AND RAHUL GAUTAM NOT 358 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-5323500 APPLICABLE ANR. 31.10.2022 6389/2019-RAHUL GAUTAM AND MOHAMMAD WASHI NOT ANR. VS. UNION OF INDIA AND ASGAR ANSARI - 01.11.2017 TO APPLICABLE ANR. 5323510 31.10.2022 6397/2019-SURESH AGARWAL VS. SURESH AGARWAL - 01.11.2017 TO NOT 359 UNION OF INDIA AND ANR. 775004 31.10.2022 APPLICABLE 6507/2019-TARSEM LAL ARORA VS. TARSEM LAL ARORA- 01.11.2017 TO NOT 360 UNION OF INDIA & ANR. 273704 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 263 of 327 Signing Date:11.07.2022 13:53:43 6507/2019-TARSEM LAL ARORA VS. SUDHARSHNA ARORA- 01.11.2017 TO NOT UNION OF INDIA & ANR. 20617 31.10.2022 APPLICABLE 6511/2019-ZULFIQAR SAIFI AND ZULFIQAR SAIFI NOT 361 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1149729 APPLICABLE ANR. 31.10.2022 6511/2019-ZULFIQAR SAIFI AND SAIMA PARVEEN - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6525163 APPLICABLE ANR. 31.10.2022 6583/2019-PRAVESH KUMAR PURI PRAVESH KUMAR PURI - 01.11.2017 TO NOT 362 VS. UNION OF INDIA & ANR 7350846 31.10.2022 APPLICABLE 6586/2019-SANJEEV KUMAR VS. SANJEEV KUMAR - 01.11.2017 TO NOT 363 UNION OF INDIA AND ANR. 6367825 31.10.2022 APPLICABLE 6593/2019-SOUMENDRA SOUMENDRA NOT 364 MAHAPATRA VS. UNION OF INDIA 01.11.2017 TO MAHAPATRA -1565302 APPLICABLE AND ANR. 31.10.2022 DAGUANG LI 6594/2019-DAGUANG LI & ORS. VS. NOT 365 01.11.2017 TO UNION OF INDIA & ANR. APPLICABLE

-2021752 31.10.2022 6594/2019-DAGUANG LI & ORS. VS. 01.11.2017 TO NOT QI ZHANG -2021860 UNION OF INDIA & ANR. 31.10.2022 APPLICABLE 6594/2019-DAGUANG LI & ORS. VS. XIAOSHI WANG - 01.11.2017 TO NOT UNION OF INDIA & ANR. 2021825 31.10.2022 APPLICABLE 6600/2019-SMITHA NAIR VS. 01.11.2017 TO NOT 366 SMITHA NAIR -2875093 UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 6933/2019-RAHUL SANGWAN VS. RAHUL SANGWAN - 01.11.2017 TO NOT 367 UNION OF INDIA & ANR 2219366 31.10.2022 APPLICABLE 6933/2019-SANJEEV BHANDARI SANJEEV BHANDARI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1175553 APPLICABLE ANR. 31.10.2022 6933/2019-SANJEEV BHANDARI JITENDER BHANDARI - NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2969125 APPLICABLE ANR. 31.10.2022 6935/2019-DEEPAK KUMAR AND NOT 368 ANR. DEEPAK KUMAR -26980 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 6935/2019-DEEPAK KUMAR AND NOT ANR. SANGITA ROY -1896457 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 6974/2019-KAUSHAL KOCHAR VS. 01.11.2017 TO NOT 369 KAUSHAL-6445094 UNION OF INDIA AND ORS. 31.10.2022 APPLICABLE 7013/2019-VIKAS WADHWA VS. VIKAS WADHWA - 01.11.2017 TO NOT 370 UNION OF INDIA AND ANR. 7187795 31.10.2022 APPLICABLE 7014/2019-NANDA BAHADUR NOT 371 GAIRE VS. UNION OF INDIA AND NANDA GAIRE -3550917 01.11.2017 TO APPLICABLE ANR. 31.10.2022 MUKENDER PHORE 7016/2019-RAKESH KUMAR AND SINGH NOT 372 ANR. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR.

-3511312 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 264 of 327 Signing Date:11.07.2022 13:53:43 7016/2019-RAKESH KUMAR AND RAKESH KUMAR - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 3494923 APPLICABLE ANR. 31.10.2022 7017/2019-SURINDER AGGARWAL MARYAM JANA NOT 373 AND ANR VS. UNION OF INDIA AND 01.11.2017 TO

-6516950 APPLICABLE ANR. 31.10.2022 7017/2019-SURINDER AGGARWAL SURINDER AGGARWAL- NOT AND ANR VS. UNION OF INDIA AND 01.11.2017 TO 6516961 APPLICABLE ANR. 31.10.2022 7023/2019-SHUBHA JHINDAL SHUBHA JHINDAL - 01.11.2017 TO NOT 374 VS. UNION OF INDIA AND ANR. 26949 31.10.2022 APPLICABLE 7052/2019-VIKAS TARA AND ANR. VIKAS TARA 01.11.2017 TO NOT 375 VS. UNION OF INDIA AND ANR. -1287955 31.10.2022 APPLICABLE 7052/2019-VIKAS TARA AND ANR. ANUPAM SHARMA - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 6477297 31.10.2022 APPLICABLE SUNDER BHATI 7053/2019-SUNDER SINGH BHATI NOT 376 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR.

-2039526 31.10.2022 7053/2019-SUNDER SINGH BHATI MANOJ KUMAR - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2449066 APPLICABLE ANR. 31.10.2022 7053/2019-SUNDER SINGH BHATI ANKIT SHARMA - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 7084618 APPLICABLE ANR. 31.10.2022 7053/2019-SUNDER SINGH BHATI VIVEK KAUSHIK - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 7084705 APPLICABLE ANR. 31.10.2022 7055/2019-SANTOSH KUMAR SANTOSH KUMAR NOT 377 PATHAK AND ANR. VS. UNION OF PATHAK 01.11.2017 TO APPLICABLE INDIA AND ANR. -6425244 31.10.2022 7055/2019-SANTOSH KUMAR ASMIT KUMAR - NOT PATHAK AND ANR. VS. UNION OF 01.11.2017 TO 8104850 APPLICABLE INDIA AND ANR. 31.10.2022 7094/2019-RAKESH GUPTA AND ARCHNA GUPTA - NOT 378 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 3130422 APPLICABLE ANR. 31.10.2022 7094/2019-RAKESH GUPTA AND RAKESH GUPTA - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 3130593 APPLICABLE ANR. 31.10.2022 7098/2019-SANDEEP GOYAL & ANR DINESH JAIN 01.11.2017 TO NOT 379 VS. UNION OF INDIA & ANR -7587965 31.10.2022 APPLICABLE 7098/2019-SANDEEP GOYAL & ANR SANDEEP GOYAL - NOT 01.11.2017 TO 7587932 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 7101/2019-VARUN JOSHI 01.11.2017 TO NOT 380 VARUN JOSHI-6414079 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 7104/2019-CHANDAN KUMAR VS. CHANDAN KUMAR - 01.11.2017 TO NOT 381 UNION OF INDIA AND ANR. 6386123 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 265 of 327 Signing Date:11.07.2022 13:53:43 7111/2019-PALLAUR SUDHARSHANAN SRINIWASAN AND PALLAUR SRINIVASAN - NOT 382 ANR.

                                                                        161487                              APPLICABLE
                                   VS. MINISTRY OF CORPORATE                             01.11.2017 TO
                                        AFFAIRS AND ANR.                                  31.10.2022
                                       7111/2019-PALLAUR

SUDHARSHANAN SRINIWASAN AND WILLIAM LIBBY - NOT ANR.

                                                                       6593785                              APPLICABLE
                                   VS. MINISTRY OF CORPORATE                             01.11.2017 TO
                                        AFFAIRS AND ANR.                                  31.10.2022
                                 7131/2019-ADITYA MALHOTRA         ADITYA MALHOTRA-      01.11.2017 TO         NOT
                         383
                                   VS. UNION OF INDIA & ANR             3574419           31.10.2022        APPLICABLE
                                  7175/2019-SUJEET KUMAR VS.        SUJEET KUMAR -       01.11.2017 TO         NOT
                         384
                                    UNION OF INDIA AND ANR.             2967125           31.10.2022        APPLICABLE
                                 7189/2019-KARUNA KUMAR VS.         KARUNA KUMAR-        01.11.2017 TO         NOT
                         385
                                    UNION OF INDIA AND ANR.             7105038           31.10.2022        APPLICABLE

7194/2019-GULZAR AHMED AND GULZAR AHMED NOT 386 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1400357 APPLICABLE ANR. 31.10.2022 7194/2019-GULZAR AHMED AND GULSHER AHMED - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 5102585 APPLICABLE ANR. 31.10.2022 7212/2019- SAURABH KHANIJO VIKRAM KHANIJO - NOT 387 AND ANR. 01.11.2017 TO 1533623 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7212/2019- SAURABH KHANIJO SAURABH KHANIJO - NOT AND ANR. 01.11.2017 TO 956046 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7214/2019-RAHUL CHAUDHARY RAHUL CHAUDHARY NOT 388 AND ORS. 01.11.2017 TO

-6571134 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7214/2019-RAHUL CHAUDHARY RADHIKA SUBHASH NOT AND ORS. 01.11.2017 TO CHAUDHARY -6633690 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7214/2019-RAHUL CHAUDHARY ROHIT CHAUDHARY - NOT AND ORS. 01.11.2017 TO 6639656 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7248/2019-SUMESH DUGGAL VS. SUMESH DUGGAL - 01.11.2017 TO NOT 389 UNION OF INDIA & ANR 379472 31.10.2022 APPLICABLE 7268/2019-C VS. UNION OF INDIA & RUBALJEET SINGH 01.11.2017 TO NOT 390 ANR SAYAL -280624 31.10.2022 APPLICABLE 7283/2019-PUNEET GUPTA VS. PUNEET GUPTA- 01.11.2017 TO NOT 391 UNION OF INDIA AND ANR. 6558864 31.10.2022 APPLICABLE 7305/2019-GAURAV BAHL AND GAURAV BAHL NOT 392 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1358228 APPLICABLE ANR. 31.10.2022 7305/2019-GAURAV BAHL AND RADHIKA BAHL - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2553715 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 266 of 327 Signing Date:11.07.2022 13:53:43 7307/2019-SURENDER SINGH SURENDER DALAL- NOT 393 DALAL VS. UNION OF INDIA AND 01.11.2017 TO 2515688 APPLICABLE ANR. 31.10.2022 7308/2019-RAJ KUMARI 01.11.2017 TO NOT 394 RAJ KUMARI-6392343 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 7370/2019-GOVERDAN DASS GOVERDAN DASS NOT 395 MEHTA AND ANR VS. UNION OF 01.11.2017 TO MEHTA-1387265 APPLICABLE INDIA & ANR 31.10.2022 7370/2019-GOVERDAN DASS VINOD KUMAR LAMBA- NOT MEHTA AND ANR VS. UNION OF 01.11.2017 TO 7276559 APPLICABLE INDIA & ANR 31.10.2022 7373/2019-NEELAM GUPTA VS. 01.11.2017 TO NOT 396 NEELAM GUPTA-76732 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 7398/2019-GURDEEP KOHLI SINGH MANDEEP SINGH NOT AND ANR VS. UNION OF INDIA AND 01.11.2017 TO SAHNI-5282739 APPLICABLE ANR. 31.10.2022 7406/2019-PRASHANT SINGHAL VS. PRASHANT SINGHAL- 01.11.2017 TO NOT 397 UNION OF INDIA & ANR 3358986 31.10.2022 APPLICABLE 7409/2019-SAURABH KUMAR VS. SAURABH KUMAR- 01.11.2017 TO NOT 398 UNION OF INDIA & ANR 6394573 31.10.2022 APPLICABLE 7448/2019-ANAND RAM VS. UNION 01.11.2017 TO NOT 399 ANAND RAM-7100844 OF INDIA AND ANR. 31.10.2022 APPLICABLE 7474/2019-ZAHIR AHMED AND NOT 400 ANR. VS. UNION OF INDIA AND ZAHIR-6426736 01.11.2017 TO APPLICABLE ANR. 31.10.2022 7474/2019-ZAHIR AHMED AND NOT ANR. VS. UNION OF INDIA AND SHABNAM-6426741 01.11.2017 TO APPLICABLE ANR. 31.10.2022 7483/2019-SUBHRAM SHEORAN & NARESH KUMARI- 01.11.2017 TO NOT 401 ANR VS UNION OF INDIA & ANR 141597 31.10.2022 APPLICABLE 7483/2019-SUBHRAM SHEORAN & SUBHRAM SHEORAN- 01.11.2017 TO NOT ANR VS UNION OF INDIA & ANR 141635 31.10.2022 APPLICABLE 7497/2019-ASHOK KUMAR RAJPUT ASHOK RAJPUT NOT 402 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-1987842 APPLICABLE ORS. 31.10.2022 7497/2019-ASHOK KUMAR RAJPUT NOT AND ANR. VS. UNION OF INDIA AND DIMPLE RAJPUT-440519 01.11.2017 TO APPLICABLE ORS. 31.10.2022 7508/2019-AJAY KATEWA AND AJAY KATEWA NOT 403 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-3287921 APPLICABLE ORS. 31.10.2022 7508/2019-AJAY KATEWA AND NOT ANR. VS. UNION OF INDIA AND VIJAY KUMAR-7290801 01.11.2017 TO APPLICABLE ORS. 31.10.2022 7539/2019-AKASH PREMSEN AND AKASH PREMSEN NOT 404 ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-6573901 APPLICABLE ANR. 31.10.2022 7539/2019-AKASH PREMSEN AND HIMANI DALMIA- 01.11.2017 TO NOT ANR. VS. UNION OF INDIA AND 6573910 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 267 of 327 Signing Date:11.07.2022 13:53:43 ANR.

7540/2019-UMANG ARORA AND NOT 405 ORS. VS. UNION OF INDIA AND UMANG ARORA 01.11.2017 TO APPLICABLE ANR. -3134323 31.10.2022 7540/2019-UMANG ARORA AND DEVENDER NAGPAL- NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 1755550 APPLICABLE ANR. 31.10.2022 7540/2019-UMANG ARORA AND DUJENDER BHARDWAJ- NOT ORS. VS. UNION OF INDIA AND 01.11.2017 TO 5154355 APPLICABLE ANR. 31.10.2022 7557/2019-AJIT KUMAR VS.

NOT 406 MINISTRY OF CORPORATE AJIT KUMAR-6553042 01.11.2017 TO APPLICABLE AFFAIRS AND ANR. 31.10.2022 7613/2019-MONICA SANJEEV MONICA SANJEEV NOT 407 AGGARWAL AND ANR. VS. UNION AGGARWAL 01.11.2017 TO APPLICABLE OF INDIA AND ANR. -2647724 31.10.2022 7613/2019-MONICA SANJEEV SHOBHA BANSAL - NOT AGGARWAL AND ANR. VS. UNION 01.11.2017 TO 2652089 APPLICABLE OF INDIA AND ANR. 31.10.2022 7614/2019-AMRITA KUAMR AND AMRITA KUMAR - NOT 408 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1931485 APPLICABLE ANR. 31.10.2022 7614/2019-AMRITA KUAMR AND RAJENDER KUMAR - NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO 1932043 APPLICABLE ANR. 31.10.2022 7626/2019-MANDEEP MANDEEP NOT 409 MANCHANDA AND ANR. MANCHANDA 01.11.2017 TO APPLICABLE VS. UNION OF INDIA AND ANR. -1374379 31.10.2022 7626/2019-MANDEEP RAKESH MANCHANDA - NOT MANCHANDA AND ANR. 01.11.2017 TO 2479958 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7634/2019-AMAR KANU LAL VS. AMAR KANU LAL- 01.11.2017 TO NOT 410 UNION OF INDIA & ANR 6442801 31.10.2022 APPLICABLE 7692/2019-RAKESH ASTHANA AND RAKESH ASTHANA - NOT 411 ANR VS. UNION OF INDIA AND 01.11.2017 TO 676987 APPLICABLE ANR. 31.10.2022 7692/2019-RAKESH ASTHANA AND SUMITA ASTHANA - NOT ANR VS. UNION OF INDIA AND 01.11.2017 TO 1857307 APPLICABLE ANR. 31.10.2022 7702/2019-HARIPRAKASH 01.11.2017 TO NOT 412 HARIPRAKASH-8261255 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 7715/2019-RAHUL KAPUR 01.11.2017 TO NOT 413 RAHUL KAPUR-772764 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 7750/2019-SIDDHARTH JAGDISH SIDDHARTH JAGDISH- NOT 414 AND ANR VS. UNION OF INDIA & 01.11.2017 TO 3144783 APPLICABLE ANR 31.10.2022 7750/2019-SIDDHARTH JAGDISH VIKAS AGARWAL- 01.11.2017 TO NOT AND ANR VS. UNION OF INDIA 6394046 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 268 of 327 Signing Date:11.07.2022 13:53:43 &ANR 7753/2019-NARAYAN GUPTA VS. NARAYAN GUPTA- 01.11.2017 TO NOT 415 UNION OF INDIA & ANR 6781849 31.10.2022 APPLICABLE ARUN GUPTA 7758/2019-ARUN GUPTA & ANR VS. NOT 416 01.11.2017 TO UNION OF INDIA & ANR APPLICABLE

-270635 31.10.2022 7758/2019-ARUN GUPTA & ANR VS. NOT UNION OF INDIA & ANR 01.11.2017 TO APPLICABLE DEEPAK GUPTA -477898 31.10.2022 7764/2019-SWATI AGARWAL AND SMRATI GUPTA NOT 417 ANR. 01.11.2017 TO

-5322443 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7764/2019-SWATI AGARWAL AND SWATI AGARWAL - NOT ANR. 01.11.2017 TO 6428821 APPLICABLE VS. UNION OF INDIA AND ANR. 31.10.2022 7817/2019-MUKESH SETHI AND MUKESH SETHI - NOT 418 ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2055688 APPLICABLE ANR. 31.10.2022 7817/2019-MUKESH SETHI AND NOT ORS. VS. UNION OF INDIA AND ANIL SETHI-2056112 01.11.2017 TO APPLICABLE ANR. 31.10.2022 7817/2019-MUKESH SETHI AND NOT ORS. VS. UNION OF INDIA AND KUL SETHI -2077417 01.11.2017 TO APPLICABLE ANR. 31.10.2022 7817/2019-MUKESH SETHI AND NOT ORS. VS. UNION OF INDIA AND AMIT SETHI-7064088 01.11.2017 TO APPLICABLE ANR. 31.10.2022 7817/2019-MUKESH SETHI AND NOT ORS. VS. UNION OF INDIA AND RISHI SETHI -7064141 01.11.2017 TO APPLICABLE ANR. 31.10.2022 SATYA PRAKASH 7837/2019-KIRAN SHARMA AND NOT 419 SHARMA 01.11.2017 TO ORS VS. UNION OF INDIA AND ANR. APPLICABLE

-2765267 31.10.2022 7837/2019-KIRAN SHARMA AND NARENDER KUMAR 01.11.2017 TO NOT ORS VS. UNION OF INDIA AND ANR. SHARMA-2763090 31.10.2022 APPLICABLE 7837/2019-KIRAN SHARMA AND KIRAN SHARMA - 01.11.2017 TO NOT ORS VS. UNION OF INDIA AND ANR. 2763059 31.10.2022 APPLICABLE 7841/2019-SHANTIDAS JOGIDAS SHANTIDAS JOGIDAS NOT 420 KOTHARI VS. UNION OF INDIA AND 01.11.2017 TO KOTHARI -867462 APPLICABLE ANR. 31.10.2022 7844/2019-VIRENDER SHARMA VIRENDER SHARMA- NOT 421 AND ANR VS. UNION OF INDIA AND 01.11.2017 TO 2227205 APPLICABLE ANR. 31.10.2022 7844/2019-VIRENDER SHARMA SUSHMA SHARMA- NOT AND ANR VS. UNION OF INDIA AND 01.11.2017 TO 2227243 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 269 of 327 Signing Date:11.07.2022 13:53:43 7898/2019-SANDEEP SANGWAN 01.11.2017 TO NOT 422 SANDEEP -6414796 VS. UNION OF INDIA & ANR 31.10.2022 APPLICABLE 7944/2019-ABHISHEK GUPTA AND ABHISHEK GUPTA - NOT 423 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 2122454 APPLICABLE ANR. 31.10.2022 7944/2019-ABHISHEK GUPTA AND AKHILESH GUPTA NOT ANR. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -7964785 31.10.2022 7989/2019-SATISH KUMAR MITTAL SATISH MITTAL - 01.11.2017 TO NOT 424 VS. UNION OF INDIA & ANR. 5240260 31.10.2022 APPLICABLE 7995/2019-SIMARJEET KAUR SIMARJEET RANDHAWA NOT 425 RANDHAWA & ANR. VS. UNION OF 01.11.2017 TO

-6955647 APPLICABLE INDIA & ANR. 31.10.2022 7995/2019-SIMARJEET KAUR SHIVRAJ PANESAR - NOT RANDHAWA & ANR. VS. UNION OF 01.11.2017 TO 6452709 APPLICABLE INDIA & ANR. 31.10.2022 7999/2019-RAJENDRA GUPTA VS. RAJENDRA GUPTA - 01.11.2017 TO NOT 426 UNION OF INDIA & ANR. 2355053 31.10.2022 APPLICABLE 8020/2019-UDHAYAN CHALLU UDHAYAN CHALLU - 01.11.2017 TO NOT 427 &ANR VS. UNION OF INDIA & ANR 807890 31.10.2022 APPLICABLE 8039/2019-ABHAY KUMAR SINGH ABHAY SINGH 6561631- 01.11.2017 TO NOT 428 VS. UNION OF INDIA & ANR. 6561631 31.10.2022 APPLICABLE 8044/2019-DINESH SALUJA & ANR DINESH SALUJA 01.11.2017 TO NOT 429 VS. UNION OF INDIA & ANR -2262624 31.10.2022 APPLICABLE 8044/2019-DINESH SALUJA & ANR MEENAKSHI SALUJA - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR 5326052 31.10.2022 APPLICABLE 8058/2019-SUMIT VS. UNION OF 01.11.2017 TO NOT 430 SUMIT -7182149 INDIA & ANR. 31.10.2022 APPLICABLE 8072/2019-ARATI VASISHTH & ANR. ARATI VASISHTH- 01.11.2017 TO NOT 431 VS. UNION OF INDIA & ORS. 7450080 31.10.2022 APPLICABLE 8093/2019-MOHAN NAMBIAR VS.

                                                                  MOHAN NAMBIAR -                              NOT
                         432    MINISTRY OF CORPORATE AFFAIRS                            01.11.2017 TO
                                                                     1863151                                APPLICABLE
                                            AND ANR.                                      31.10.2022
                               8101/2019-UMMALETI PRASAD VS.      UMMALETI PRASAD-       01.11.2017 TO         NOT
                         433
                                     UNION OF INDIA & ANR            7044221              31.10.2022        APPLICABLE
                                   8121/2019-ASHISH GOEL VS.                             01.11.2017 TO         NOT
                         434                                     ASHISH GOEL -6554918
                                    UNION OF INDIA AND ANR.                               31.10.2022        APPLICABLE
                                  8140/2019-AMIT KAUSHIK AND         AMIT KAUSHIK
                                                                                                               NOT
                         435      ANR. VS. UNION OF INDIA AND                            01.11.2017 TO
                                                                                                            APPLICABLE
                                              ANR.                     -6516899           31.10.2022

8146/2019-BRATPAL SINGH TYAGI AND ANR AMIT TYAGI NOT 436

-1795954 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 8146/2019-BRATPAL SINGH TYAGI AND ANR NOT BRATPAL TYAGI -340915 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 270 of 327 Signing Date:11.07.2022 13:53:43 8229/2019-GAURAV GUJRAL VS. GAURAV GUJRAL- 01.11.2017 TO NOT 437 UNION OF INDIA & ANR. 6504538 31.10.2022 APPLICABLE 8251/2019-VIPUL GUPTA VS. 01.11.2017 TO NOT 438 VIPUL GUPTA -308913 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 8269/2019-INAM ABIDI VS. UNION 01.11.2017 TO NOT 439 INAM ABIDI-3325307 OF INDIA & ANR 31.10.2022 APPLICABLE 8289/2019-ASHISH KUMAR ASHISH KUMAR NOT 440 CHOWDHURY VS. UNION OF INDIA 01.11.2017 TO CHOWDHURY -1785480 APPLICABLE & ANR 31.10.2022 8345/2019-ASHOK SHARMA AND ANR ASHOK SHARMA- NOT 441 6504258 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 8345/2019-ASHOK SHARMA AND ANR JYOTI PRAKASH NOT SHARMA-6462249 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 SUNITA JINDAL 8364/2019-SUNITA JINDAL & ORS. NOT 442 01.11.2017 TO VS. UNION OF INDIA & ANR. APPLICABLE

-901455 31.10.2022 8364/2019-SUNITA JINDAL & ORS. SHWETA JINDAL - 01.11.2017 TO NOT VS. UNION OF INDIA & ANR. 7027374 31.10.2022 APPLICABLE 8364/2019-SUNITA JINDAL & ORS. VINOD KUMAR JINDAL- 01.11.2017 TO NOT VS. UNION OF INDIA & ANR. 1561948 31.10.2022 APPLICABLE 8371/2019-MEERA KAPUR VS. 01.11.2017 TO NOT 443 MEERA KAPUR -795177 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 8407/2019-MR. PARVEEN KUMAR 01.11.2017 TO NOT 444 PARVEEN JAIN -3516432 JAIN VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE TINA CHOPRA 8489/2019-TINA CHOPRA AND ORS. NOT 445 01.11.2017 TO VS. UNION OF INDIA AND ANR. APPLICABLE

-6432666 31.10.2022 8489/2019-TINA CHOPRA AND ORS. 01.11.2017 TO NOT PANKUSH-6636093 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 8489/2019-TINA CHOPRA AND ORS. 01.11.2017 TO NOT RAJ KUMAR -6636630 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 8490/2019-ANURAG SHARMA VS. ANURAG SHARMA - 01.11.2017 TO NOT 446 UNION OF INDIA AND ORS. 1207448 31.10.2022 APPLICABLE 8492/2019-SURESH MANDOWARA SURESH MANDOWARA - NOT 447 01.11.2017 TO VS. UNION OF INDIA AND ORS 1207448 APPLICABLE 31.10.2022 8493/2019-MOHAN KUMAR AND MOHAN KUMAR - NOT 448 ANR. VS. UNION OF INDIA AND 01.11.2017 TO 6482527 APPLICABLE ANR. 31.10.2022 8494/2019-MUKESH KUMAR MUKESH SEHGAL - 01.11.2017 TO NOT 449 SEHGAL VS UNION OF INDIA & ANR 1150927 31.10.2022 APPLICABLE 8503/2019-SACHIN KUMAR SACHIN KUMAR NOT 450 SINGHAL VS. UNION OF INDIA & 01.11.2017 TO SINGHAL-3517297 APPLICABLE ANR 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 271 of 327 Signing Date:11.07.2022 13:53:43 8512/2019-JAYESH BHANUSHALI PREMJI BHANUSHALI NOT 451 01.11.2017 TO VS. UNION OF INDIA AND ANR. -2086166 APPLICABLE 31.10.2022 8512/2019-JAYESH BHANUSHALI RADHA BHANUSHALI - 01.11.2017 TO NOT VS. UNION OF INDIA AND ANR. 3064769 31.10.2022 APPLICABLE 8534/2019-NILAMBUJ NILAMBUJ NOT 452 SHRIVASTAVA & ANR VS. UNION OF 01.11.2017 TO SHRIVASTAVA-237254 APPLICABLE INDIA AND ANR. 31.10.2022 8534/2019-NILAMBUJ RAJIV NAYAN NOT SHRIVASTAVA & ANR VS. UNION OF 01.11.2017 TO SHRIVASTVA-5103873 APPLICABLE INDIA AND ANR. 31.10.2022 8557/2019-AKHILESH RAIZADA & DEV RAIZADA 01.11.2017 TO NOT 453 ORS. VS. UNION OF INDIA & ORS. -3491491 31.10.2022 APPLICABLE 8557/2019-AKHILESH RAIZADA & AKHILESH RAIZADA - 01.11.2017 TO NOT ORS. VS. UNION OF INDIA & ORS. 3491508 31.10.2022 APPLICABLE 8557/2019-AKHILESH RAIZADA & NAMEETA RAIZADA - 01.11.2017 TO NOT ORS. VS. UNION OF INDIA & ORS. 6605565 31.10.2022 APPLICABLE 8557/2019-AKHILESH RAIZADA & RAHUL RAIZADA - 01.11.2017 TO NOT ORS. VS. UNION OF INDIA & ORS. 6605573 31.10.2022 APPLICABLE 8581/2019-MAHESH SHARMA VS. MAHESH SHARMA - 01.11.2017 TO NOT 454 UNION OF INDIA AND ANR. 5147912 31.10.2022 APPLICABLE 8593/2019-JASBIR MAAN &ANR JASBIR MAAN 01.11.2017 TO NOT 455 VS. UNION OF INDIA AND ANR. -1353908 31.10.2022 APPLICABLE 8593/2019-JASBIR MAAN &ANR 01.11.2017 TO NOT JASPAL MANN -1353964 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 8638/2019-DIVYA VAIDYANATHAN DIVYA VAIDYANATHAN NOT 456 AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO

-5268609 APPLICABLE ANR. 31.10.2022 8638/2019-DIVYA VAIDYANATHAN VAIDYANATHAN NOT AND ANR. VS. UNION OF INDIA AND 01.11.2017 TO KARTHIK-682635 APPLICABLE ANR. 31.10.2022 8658/2019-SUNNY MAHAJAN VS. SUNNY MAHAJAN - 01.11.2017 TO NOT 457 UNION OF INDIA AND ANR. 6621351 31.10.2022 APPLICABLE 8690/2019-SHARIK CURRIMBHOY SHARIK CURRIMBHOY - NOT 458 01.11.2017 TO VS. UNION OF INDIA & ANR 6433277 APPLICABLE 31.10.2022 8695/2019-ANJALI SRIVASTAVA SAKET RAJ SRIVASTAVA NOT 459 AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO APPLICABLE ANR. -3602925 31.10.2022 8695/2019-ANJALI SRIVASTAVA ANJALI SRIVASTAVA - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2331244 APPLICABLE ANR. 31.10.2022 8695/2019-ANJALI SRIVASTAVA ABHINAV SRIVASTAVA - NOT AND ORS. VS. UNION OF INDIA AND 01.11.2017 TO 2940373 APPLICABLE ANR. 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 272 of 327 Signing Date:11.07.2022 13:53:43 8737/2019-MADHAV SARAN MADHAV SARAN AGARWAL & ANR NOT 460 AGARWAL VS. 01.11.2017 TO APPLICABLE

-29103 UNION OF INDIA & ANR 31.10.2022 8737/2019-MADHAV SARAN AGARWAL & ANR ALKA AGARWAL - NOT VS. 1607698 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 8748/2019-SANTOSH KUMAR SANTOSH KUMAR - NOT 461 VS. 01.11.2017 TO 5129290 APPLICABLE UNION OF INDIA & ANR 31.10.2022 8756/2019-DEEPAK KUMAR GARG SHIWANI GARG NOT 462 & ANR 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ORS -5133448 31.10.2022 8756/2019-DEEPAK KUMAR GARG NOT & ANR DEEPAK GARG -5158396 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ORS 31.10.2022 8799/2019-SONU KUMAR JOGI SONU KUMAR JOGI - NOT 463 01.11.2017 TO 8115969 APPLICABLE VS. UNION OF INDIA & ORS 31.10.2022 8865/2019-ARVIND SAHNI NOT 464 VS. ARVIND SAHNI-465463 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 8866/2019-ROHIT AGGARWAL & ANR ROHIT AGGARWAL NOT 465 VS. -613475 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 8866/2019-ROHIT AGGARWAL & ANR RAKESH AGGARWAL - NOT VS. 38973 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 8870/2019-JASSICA SINGH JASSICA SINGH - NOT 466 VS.

                                                                      6474095                             APPLICABLE
                                                                                       01.11.2017 TO
                                    UNION OF INDIA & ANR                                31.10.2022

8892/2019-SHIV KUMAR MISHRA SHIV KUMAR MISHRA- NOT 467 VS. 01.11.2017 TO 6361762 APPLICABLE UNION OF INDIA & ANR 31.10.2022 8902/2019-SUKHJEET SINGH & ANR SUKHJEET SINGH - NOT 468 VS. 01.11.2017 TO 957359 APPLICABLE UNION OF INDIA & ANR 31.10.2022 9007/2019-BALWAN SINGH & ANR BALWAN SINGH- NOT 469 VS. 01.11.2017 TO 3548952 APPLICABLE UNION OF INDIA & ANR 31.10.2022 9007/2019-BALWAN SINGH & ANR SANDHYA DAHIYA- NOT VS. 01.11.2017 TO 3550029 APPLICABLE UNION OF INDIA & ANR 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 273 of 327 Signing Date:11.07.2022 13:53:43 9013/2019-VIJAY KUMAR & ANR NOT 470 VS. VIJAY KUMAR-3127494 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9013/2019-VIJAY KUMAR & ANR INDER PAL YADAV- NOT VS. 01.11.2017 TO 3549210 APPLICABLE UNION OF INDIA & ANR 31.10.2022 9087/2019-JEEWAN SHARMA & ANR JEEWAN SHARMA- NOT 471 VS. 6604603 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9087/2019-JEEWAN SHARMA & ANR SUNEETA SHARMA- NOT VS. 6604605 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9511/2019-SATINDER PAL SINGH MADHOK VS. SATINDER PAL SINGH NOT 472 MADHOK-191513 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9558/2019-MOHAN KAMATH VS MOHAN KAMATH- 01.11.2017 TO NOT 473 UNION OF INDIA 6518398 31.10.2022 APPLICABLE 9679/2019-MOHIT KUMAR MOHIT KUMAR NOT 474 CHAUHAN VS. CHAUHAN - 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 6484761 31.10.2022 9706/2019-LEELADHAR PANDIT LEELADHAR PANDIT NOT 475 KACHROO & ANR VS. 01.11.2017 TO KACHROO -6576969 APPLICABLE UNION OF INDIA & ANR 31.10.2022 9809/2019-RENU GUPTA VS.

NOT 476 RENU GUPTA -2162716 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9820/2019-VIKAS GUPTA VS.

NOT 477 VIKAS GUPTA -524384 01.11.2017 TO APPLICABLE UNION OF INDIA & ANR 31.10.2022 9836/2019-BACHCHU SINGH VS BACHCHU SINGH- 01.11.2017 TO NOT 478 UNION OF INDIA 3636853 31.10.2022 APPLICABLE 9837/2019-JITENDAR KR. SHARMA JITENDAR KR. SHARMA- 01.11.2017 TO NOT 479 VS UNION OF INDIA 6421309 31.10.2022 APPLICABLE 9840/2019-DEEPAK MATTA VS DEEPAK MATTA- 01.11.2017 TO NOT 480 UNION OF INDIA 1415265 31.10.2022 APPLICABLE 9920/2019-NITIN MEHRA VS. 01.11.2017 TO NOT 481 NITIN MEHRA-5013716 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 10196/2019-JOGINDER KADYAN VS. JOGINDER KADYAN- 01.11.2017 TO NOT 482 UNION OF INDIA & ANR 2425922 31.10.2022 APPLICABLE 10199/2019-ESHAAN SHARMA VS. ESHAAN SHARMA- 01.11.2017 TO NOT 483 UNION OF INDIA & ANR 2691352 31.10.2022 APPLICABLE 10238/2019-RAJIV GUPTA VS. 01.11.2017 TO NOT 484 RAJIV GUPTA -315551 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 10269/2019-DEEPTI GUPTA VS. 01.11.2017 TO NOT 485 DEEPTI GUPTA-1432634 UNION OF INDIA & ANR 31.10.2022 APPLICABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 274 of 327 Signing Date:11.07.2022 13:53:43 10371/2019-LALIT GUPTA & ORS VS 01.11.2017 TO NOT 486 LALIT GUPTA-1779489 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 10371/2019-LALIT GUPTA & ORS VS 01.11.2017 TO NOT BHAMA DEVI-2001841 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 10371/2019-LALIT GUPTA & ORS VS 01.11.2017 TO NOT PINKI GUPTA-5184275 UNION OF INDIA & ANR 31.10.2022 APPLICABLE 10391/2019-SHIVAJEET SHIVAJEET CHAUDHARY- NOT 487 CHAUDHARY VS UNION OF INDIA 01.11.2017 TO 5297265 APPLICABLE AND ORS. 31.10.2022 11574/2019-RAJENDRA PRASAD RAJENDRA PRASAD NOT 488 GUPTA VS UNION OF INDIA AND 01.11.2017 TO GUPTA-3457853 APPLICABLE ANR. 31.10.2022 11635/2019-PAWAN KUMAR JAIN PAWAN KUMAR JAIN- 01.11.2017 TO NOT 489 VS UNION OF INDIA 1845170 31.10.2022 APPLICABLE 12564/2019-SANJEEV KUMAR SANJEEV KUMAR NOT 490 DAWAR 01.11.2017 TO DAWAR-1128495 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13155/2019-JYOTI SINDHU AND NOT 491 ANR JYOTI SINDHU-6423649 01.11.2017 TO APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13155/2019-JYOTI SINDHU AND JASVIR SINGH SINDHU- NOT ANR 01.11.2017 TO 5188785 APPLICABLE VS. UNION OF INDIA & ANR 31.10.2022 13206/2019-RAJEEV ANAND RAJEEV ANAND 01.11.2017 TO NOT 492 VS. UNION OF INDIA AND ANR. -1274045 31.10.2022 APPLICABLE 13208/2019-SANJEEV ANAND SANJEEV ANAND- 01.11.2017 TO NOT 493 VS. UNION OF INDIA AND ANR. 996029 31.10.2022 APPLICABLE 13664/2019-SANDEEP 01.11.2017 TO NOT 494 SANDEEP-7310915 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 13800/2019-SH. JITENDER SAHNI 01.11.2017 TO NOT 495 JITENDER SAHNI-466366 VS. UNION OF INDIA AND ANR. 31.10.2022 APPLICABLE 13937/2019-YOGENDER SENGAR YOGENDER SENGAR- 01.11.2017 TO NOT 496 VS. UNION OF INDIA AND ANR. 2008231 31.10.2022 APPLICABLE 1759/2020-MRS. SAVITA VS UNION 01.11.2017 TO NOT 497 SAVITA-6947590 OF INDIA & ANR 31.10.2022 APPLICABLE 1911/2020-SURINDER SOLANKI VS SURINDER SOLANKI - 01.11.2017 TO NOT 498 UNION OF INDIA & ANR 22860 31.10.2022 APPLICABLE DISPOSED OFF 824/2019-DHARMENDER CHAUHAN DHARMENDER VIDE ORDER 499 VS. UNION OF INDIA AND ANR. CHAUHAN -6411573 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 884/2019-VIPIN SHARMA VIPIN SHARMA - VIDE ORDER 500 VS.

6523743 01.11.2017 TO DATED UNION OF INDIA AND ANR.

31.10.2022 10.05.2022 DISPOSED OFF 979/2019-NIRANJAN LAL GUPTA NIRANJAN GUPTA - VIDE ORDER 501 AND ANR.

1892124 01.11.2017 TO DATED VS. UNION OF INDIA AND ANR.

31.10.2022 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 275 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 1508/2019-PAWAN KUMAR GUPTA PAWAN GUPTA - VIDE ORDER 502 VS. UNION OF INDIA AND ANR. 1244012 01.11.2017 TO DATED 31.10.2022 10.05.2022 DISPOSED OFF 1611/2019-GAURAV BAJAJ & ANR VIDE ORDER 503 GAURAV BAJAJ-2824661 VS. UNION OF INDIA & ANR 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2394/2019-RAJIV HASIJA AND ANR. VIDE ORDER 504 RAJIV HASIJA-420399 VS. UNION OF INDIA & ANR 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2394/2019-RAJIV HASIJA AND ANR. VIDE ORDER NISHA HASIJA-2491939 VS. UNION OF INDIA & ANR 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2396/2019-ANIL VAID VS. UNION VIDE ORDER 505 ANIL VAID-1760738 OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2466/2019-ARVIND VIJAYMOHAN & ARVIND VIJAYMOHAN VIDE ORDER 506 ANR VS. UNION OF INDIA & ANR -1925637 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2466/2019-ARVIND VIJAYMOHAN & VIDE ORDER ATUL KASBEKAR-548282 ANR VS. UNION OF INDIA & ANR 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2466/2019-VIPIN PURI AND ANR. VIDE ORDER ARJUN PURI -1273980 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2635/2019-ABBAS HAIDER RIZVI VIDE ORDER 507 ABBAS RIZVI-5108134 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 2685/2019-ANKUR SHARMA ANKUR SHARMA- VIDE ORDER 508 VS. UNION OF INDIA AND ANR. 6365032 01.11.2017 TO DATED 31.10.2022 24.05.2022 2751/2019-SANTOSH RANI AND DISPOSED OFF ANR. SANTOSH RANI VIDE ORDER 509 VS. -140696 01.11.2017 TO DATED UNION OF INDIA AND ANR. 31.10.2022 10.05.2022 DISPOSED OFF VIDE ORDER 3154/2019-NAVEEN THAKUR VS. NAVEEN THAKUR - 510 DATED UNION OF INDIA AND ANR 3585144 01.11.2017 TO 24.05.2022 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 276 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 3255/2019-JYOTI GUPTA AND ANR. JYOTI GUPTA VIDE ORDER 511 VS. UNION OF INDIA AND ANR. -695582 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 3255/2019-JYOTI GUPTA AND ANR. VIDE ORDER SAROJ GUPTA -695701 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 3469/2019-VIDUSHI SHARMA VIDUSHI SHARMA - VIDE ORDER 512 VS. UNION OF INDIA & ANR 1480342 01.11.2017 TO DATED 31.10.2022 24.05.2022 ANJU NARANG DISPOSED OFF 3834/2019-ALOK NARANG AND VIDE ORDER 513 ORS. VS. UNION OF INDIA AND 01.11.2017 TO DATED ANR.

-2365121 31.10.2022 24.05.2022 DISPOSED OFF 3834/2019-ALOK NARANG AND VIDE ORDER ORS. VS. UNION OF INDIA AND RAJBIR SINGH -2568848 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 3834/2019-ALOK NARANG AND VIDE ORDER ORS. VS. UNION OF INDIA AND VIKAS DAHIYA -2568857 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 3834/2019-ALOK NARANG AND VIDE ORDER ORS. VS. UNION OF INDIA AND ALOK NARANG -485038 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 4104/2019-UDAY SINGH AND ANR. UDAY SINGH VIDE ORDER 514 VS. UNION OF INDIA AND ANR. -2134247 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 4104/2019-UDAY SINGH AND ANR. VIDE ORDER AJAY KUMAR -2134266 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 4193/2019-PRAVEEN KUMAR PRAVEEN SHARMA VIDE ORDER 515 SHARMA VS. UNION OF INDIA &

-6487572 01.11.2017 TO DATED ANR.

31.10.2022 10.05.2022 4797/2019-PRADEEP KUMAR DISPOSED OFF PRADEEP KUMAR SHARMA AND ANR. VIDE ORDER 516 SHARMA 01.11.2017 TO DATED

-1776168 VS. UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 4797/2019-PRADEEP KUMAR VIDE ORDER SHARMA AND ANR. INDRESH SHARMA -

DATED 1776226 01.11.2017 TO 24.05.2022 VS. UNION OF INDIA & ANR 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 277 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 4797/2019-SARANJIT SINGH SACHIN KUMAR - VIDE ORDER KHOSLA VS. UNION OF INDIA AND 6385665 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 5052/2019-PRIYANKA SARAFF VS.

PRIYANKA SARAFF - VIDE ORDER 517 UNION OF INDIA AND ANR.

6420193 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 5673/2019-SHASHANK SHUKLA SHASHANK SHUKLA VIDE ORDER 518 AND ANR. VS. UNION OF INDIA AND

-6651040 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 5673/2019-SHASHANK SHUKLA PRASHANT SHUKLA - VIDE ORDER AND ANR. VS. UNION OF INDIA AND 6651137 01.11.2017 TO DATED ANR.

31.10.2022 24.05.2022 DISPOSED OFF 5682/2019-HARISH SHARMA VS. HARISH SHARMA - VIDE ORDER 519 UNION OF INDIA & ANR 1749343 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 5794/2019-RAVI KALRA AND ANR. KRITI KALRA VIDE ORDER 520 VS. UNION OF INDIA AND ANR. -213043 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 5794/2019-RAVI KALRA AND ANR. VIDE ORDER RAVI KALRA -213172 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 6203/2019-DEEPAK GUPTA VS. DEEPAK GUPTA - VIDE ORDER 521 UNION OF INDIA AND ANR. 1988894 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 6236/2019-CHANDAN KUAMR CHANDAN CHOUDHARY VIDE ORDER 522 CHOUDHARY VS. UNION OF INDIA

-3182010 01.11.2017 TO DATED AND ANR.

31.10.2022 24.05.2022 DISPOSED OFF PIYUSH GUPTA 6395/2019-ASHOK GUPTA & ORS. VIDE ORDER 523 VS. UNION OF INDIA & ANR. 01.11.2017 TO DATED

-2298861 31.10.2022 24.05.2022 DISPOSED OFF 6395/2019-ASHOK GUPTA & ORS. VIDE ORDER MEENA GUPTA -454052 VS. UNION OF INDIA & ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF VIDE ORDER 6395/2019-ASHOK GUPTA & ORS.

ASHOK GUPTA -458474 DATED VS. UNION OF INDIA & ANR.

01.11.2017 TO 24.05.2022 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 278 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 7043/2019-ADITYA VIDE ORDER 524 ADITYA-7061033 VS. UNION OF INDIA AND ANR. 01.11.2017 TO DATED 31.10.2022 24.05.2022 DISPOSED OFF 7398/2019-GURDEEP KOHLI SINGH VIDE ORDER AND ANR VS. UNION OF INDIA AND GURDEEP KOHLI SINGH-

                         525                                                                                  DATED
                                            ANR.                       553648
                                                                                         01.11.2017 TO      24.05.2022
                                                                                          31.10.2022
                                                                                                           DISPOSED OFF
                                7691/2019-JOGINDER SINGH VS.       JOGINDER SINGH-                          VIDE ORDER
                         526
                                  UNION OF INDIA AND ANR.              7037007           01.11.2017 TO        DATED
                                                                                          31.10.2022        24.05.2022
                                                                                                           DISPOSED OFF
                               7905/2019-SHWETA AGARWAL VS.       SHWETA AGARWAL-                           VIDE ORDER
                         527
                                  UNION OF INDIA AND ANR.             3535924            01.11.2017 TO        DATED
                                                                                          31.10.2022        10.05.2022
                                                                   SANCHIT BAWEJA                          DISPOSED OFF
                                8605/2019-SANCHIT BAWEJA &                                                  VIDE ORDER
                         528
                               ORS VS. UNION OF INDIA AND ANR.                           01.11.2017 TO        DATED
                                                                       -6535270           31.10.2022        24.05.2022
                                                                                                           DISPOSED OFF
                                8605/2019-SANCHIT BAWEJA &         RAKESH BAWEJA -                          VIDE ORDER
                               ORS VS. UNION OF INDIA AND ANR.         6535636           01.11.2017 TO        DATED
                                                                                          31.10.2022        24.05.2022
                                                                                                           DISPOSED OFF
                                8605/2019-SANCHIT BAWEJA &                                                  VIDE ORDER
                                                                 ALUR YASHAS -6536812
                               ORS VS. UNION OF INDIA AND ANR.                           01.11.2017 TO        DATED
                                                                                          31.10.2022        24.05.2022
                                                                                                           DISPOSED OFF

8886/2019-RASHMI THAKUR & ANR RASHMI THAKUR - VIDE ORDER 529 VS.

3543289 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 8886/2019-RASHMI THAKUR & ANR RAJESH THAKUR - VIDE ORDER VS.

7016312 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 9426/2019-VINAYAK BHARDWAL VINAYAK BHARDWAL- VIDE ORDER 530 VS.

3384860 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 9485/2019-RAJ KUMAR AGGARWAL RAJ KUMAR VIDE ORDER 531 VS.

AGGARWAL-1338062 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 9485/2019-RAJ KUMAR AGGARWAL ANITA AGGARWAL- VIDE ORDER VS.

1232005 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 279 of 327 Signing Date:11.07.2022 13:53:43 DISPOSED OFF 9485/2019-RAJ KUMAR AGGARWAL RAHUL AGGARWAL- VIDE ORDER VS.

1048462 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 DISPOSED OFF 9485/2019-RAJ KUMAR AGGARWAL SNEHA AGGARWAL- VIDE ORDER VS.

1048632 01.11.2017 TO DATED UNION OF INDIA & ANR 31.10.2022 24.05.2022 Annexure R-3 DISQULIFICA SR. No CASE NUMBER & NAME NAME OF DIRECTORS DIN TION FROM 7546/2018-RAHUL KUMAR 1 SINGH AND ANR. VS UNION RAHUL KUMAR SINGH NOT AVAILABLE #N/A OF INDIA AND ANR.

Annexure R-4 SR. No CASE NUMBER & NAME NAME OF DIRECTORS & DISQULIFICATION FROM DIN 4645/2019-RAMESH CHANDRA SECTION 164(2)(B) AND ORS. VS. UNION OF INDIA RAMESH CHANDRA-4216 1 AND ANR. UNITECH MATTER 4645/2019-RAMESH CHANDRA SECTION 164(2)(B) AND ORS. VS. UNION OF INDIA AJAY CHANDRA-4234 AND ANR. UNITECH MATTER 4645/2019-RAMESH CHANDRA SECTION 164(2)(B) AND ORS. VS. UNION OF INDIA SANJAY CHANDRA -4484 AND ANR. UNITECH MATTER 4645/2019-RAMESH CHANDRA SECTION 164(2)(B) AND ORS. VS. UNION OF INDIA SUNIL REKHI -62990 AND ANR. UNITECH MATTER Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 280 of 327 Signing Date:11.07.2022 13:53:43 4645/2019-RAMESH CHANDRA SECTION 164(2)(B) VIRENDRA KUMAR AND ORS. VS. UNION OF INDIA BHUTANI -3487268 AND ANR. UNITECH MATTER SECTION 164(2)(B) 7197/2019-MINOTI BAHRI VS. 2 MINOTI BAHR-4530 UNION OF INDIA AND ANR.

                                                                                                   UNITECH MATTER




                      Annexure R-5
                                                                            NAME OF DIRECTOR     DISQULIFICATION
                              SR. No           CASE NUMBER & NAME                                                     REMARKS
                                                                                 & DIN                FROM
                                               6835/2018 SUMIT KUMAR
                                                                               SUMIT KUMAR                               NOT
                                1              SARANGI VS MINISTRY OF
                                                                             SARANGI-2484545                          APPLICABLE
                                              CORPORATE AFFAIRS & ORS                              OTHER ROC

8087/2018 PRADEEP DIWANJI PRADEEP DIWANJI NOT 2 CHAUHAN AND ANR. VS UNION OF CHAUHAN-2575088 APPLICABLE INDIA AND ANR. OTHER ROC 8087/2018 PRADEEP DIWANJI SAMIR NOT CHAUHAN AND ANR. VS UNION OF KISHORCHANDRA APPLICABLE INDIA AND ANR. PAREKH-3438834 OTHER ROC 8657/2018 SUNIL KUMAR SINGH SUNIL KUMAR NOT 3 VS UNION OF INDIA & ANR. SINGH-2772127 OTHER ROC APPLICABLE 8795/2018 ANURAG AGARWAL VS.

                                                                            ANURAG AGARWAL-                              NOT
                                4          MINISTRY OF CORPORATE AFFAIRS
                                                                                802757                                APPLICABLE
                                                       AND ORS.                                    OTHER ROC
                                           8879/2018 CHAVV VENUGOPAL VS     CHAVV VENUGOPAL-                             NOT
                                5
                                               UNION OF INDIA AND ANR.            1599615          OTHER ROC          APPLICABLE
                                              9113/2018 LAXMINARAYAN           LAXMINARAYAN
                                                                                                                         NOT
                                6          CHANDRADEV TRIPATHI VS UNION         CHANDRADEV
                                                                                                                      APPLICABLE
                                                        OF INDIA             TRIPATHI -2791763     OTHER ROC
                                                  9355/2018 KARTHIK               KARTHIK
                                                                                                                         NOT
                                7          BALASUBRAMANIAN VS UNION OF      BALASUBRAMANIAN-
                                                                                                                      APPLICABLE
                                                    INDIA AND ANR.                1098279          OTHER ROC
                                            10863/2018 ABHISHEK MISRA VS      ABHISHEK MISRA-                            NOT
                                8
                                               UNION OF INDIA AND ORS.            1198417          OTHER ROC          APPLICABLE
                                                      13517/2018
                                                                            VIJAY SINGH KADAN-                           NOT
                                9                  VIJAY SINGH KDAN
                                                                                  1123898                             APPLICABLE
                                              VS. UNION OF INDIA & ANR                             OTHER ROC

2610/2019 APOORVA MISRA & APOORVA MISRA- NOT 10 ANR.

                                                                                2722155                               APPLICABLE
                                              VS. UNION OF INDIA & ANR                             OTHER ROC
                                            3161/2019 NIVEDITA MISHRA VS.    NIVEDITA MISHRA-                            NOT
                               11
                                               UNION OF INDIA AND ANR.           3245014           OTHER ROC          APPLICABLE



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                        Page 281 of 327
Signing Date:11.07.2022
13:53:43

4462/2019 ADITYA SARDA VS.

                                                                    MR. ADITYA SARDA-                     NOT
                              12     REGISTRAR OF COMPANIES AND
                                                                         205902                        APPLICABLE
                                                   ORS.                                 OTHER ROC
                                    4464/2019 PREM KUMAR MISHRA        PREM KUMAR                         NOT
                              13
                                            VS. UNION OF INDIA        MISHRA-1115906    OTHER ROC      APPLICABLE
                                   5359/2019 MAHANTH MANDAL VS.     MAHNATH MANDAL -                      NOT
                              14
                                        UNION OF INDIA AND ANR.          6471243        OTHER ROC      APPLICABLE
                                    5555/2019 NIHARIKA MISHRA VS.    NIHARIKA MISHRA-                     NOT
                              15
                                        UNION OF INDIA AND ANR.          1875416        OTHER ROC      APPLICABLE

5684/2019 AJAY KUMAR SIKKA & AJAY KUMAR SIKKA- NOT 16 ORS 952728 APPLICABLE VS. UNION OF INDIA & ANR OTHER ROC 5684/2019 AJAY KUMAR SIKKA & KUNAL SIKKA- NOT ORS 6844051 APPLICABLE VS. UNION OF INDIA & ANR OTHER ROC 6037/2019 RAJENDRA BANDUJI RAJENDRA BANDU NOT 17 PATIL AND ORS.

PATIL-322127 APPLICABLE VS. UNION OF INDIA AND ANR. OTHER ROC 6037/2019 RAJENDRA BANDUJI ARUN BANDU NOT PATIL AND ORS.

HAWALDAR-2150842 APPLICABLE VS. UNION OF INDIA AND ANR. OTHER ROC 6037/2019 RAJENDRA BANDUJI RAHULSINH NOT PATIL AND ORS. RAJENDRA PATIL -

APPLICABLE VS. UNION OF INDIA AND ANR. 6626179 OTHER ROC 6037/2019 RAJENDRA BANDUJI ABHIJEET DINAKAR NOT PATIL AND ORS.

SADAVARTE-6847258 APPLICABLE VS. UNION OF INDIA AND ANR. OTHER ROC 6037/2019 RAJENDRA BANDUJI SUDHIR ARUN NOT PATIL AND ORS.VS. UNION OF HAWALDAR -

                                                                                                       APPLICABLE
                                              INDIA AND ANR.            6847269         OTHER ROC
                                    6037/2019 RAJENDRA BANDUJI          SHANKAR
                                                                                                          NOT
                                           PATIL AND ORS.              HANAMANT
                                                                                                       APPLICABLE
                                    VS. UNION OF INDIA AND ANR.     HAWALDAR-6848582
                                                                                        OTHER ROC
                                     6037/2019 RAJENDRA BANDUJI       SANDEEP ARUN
                                                                                                          NOT
                                            PATIL AND ORS.             HAWALDAR -
                                                                                                       APPLICABLE
                                     VS. UNION OF INDIA AND ANR.         6847261        OTHER ROC
                                    6231/2019 SHWETA MEHTA VS.       SHWETA MEHTA-                        NOT
                              18
                                        UNION OF INDIA AND ORS.           158195        OTHER ROC      APPLICABLE

6591/2019 SUHAIL MUBARAK SUHAIL MUBARAK NOT 19 NOORANI NOORANI-1692470 APPLICABLE VS. UNION OF INDIA & ANR. OTHER ROC 7407/2019 ANKUR SRIVASTAVA VS. ANKUR SRIVASTAVA- NOT 20 UNION OF INDIA AND ANR. 2289279 OTHER ROC APPLICABLE 7701/2019 MANOJ KUMAR MANOJ KUMAR NOT 21 SHARMA SHARMA-6407837 APPLICABLE VS. UNION OF INDIA & ANR OTHER ROC Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 282 of 327 Signing Date:11.07.2022 13:53:43 8097/2019 RAJEN AMRITLAL RAJEN AMRITLAL NOT 22 PARIKH VS. UNION OF INDIA & ANR PARIKH-69594 APPLICABLE OTHER ROC 8346/2019 SYED SHAYANUR SYED SHAYANUR NOT 23 RAHMAN VS. UNION OF INDIA RAHMAN-5270456 APPLICABLE AND ANR. OTHER ROC 8676/2019 SUMIT SINGH AND SUMIT SINGH- NOT 24 ANR. VS. UNION OF INDIA AND 1865164 APPLICABLE ANR. OTHER ROC 8676/2019 SUMIT SINGH AND MINOO SINGH- NOT ANR. VS. UNION OF INDIA AND 3485430 APPLICABLE ANR. OTHER ROC DISPOSED OFF 8007/2018 TRINADH KIRAN TRINADH KIRAN VIDE ORDER 25 VEMURI VS UNION OF INDIA AND OTHER ROC VEMURI-2750590 DATED ORS.

24.05.2022 DISPOSED OFF 8008/2018 SEELAM RAMKRISHNA SEELAM VIDE ORDER 26 REDDY VS UNION OF INDIA AND RAMKRISHNA DATED ANR. REDDY-1690191 OTHER ROC 24.05.2022 DISPOSED OFF 8518/2018 NITIN KUMAR NITIN KUMAR VIDE ORDER 27 ARJUNBHAI KAKLOTAR VS UNION ARJUNBHAI DATED OF INDIA AND ANR. KAKLOTAR-1481863 OTHER ROC 24.05.2022 DISPOSED OFF 8562/2018 BHIM RATAN RAHUL BHIM RATAN RAHUL- VIDE ORDER 28 AND ANR. VS UNION OF INDIA AND 2230989 DATED ANR.

                                                                                            OTHER ROC      24.05.2022
                                                                                                          DISPOSED OFF

8562/2018 BHIM RATAN RAHUL DHRAM RATAN VIDE ORDER AND ANR. VS UNION OF INDIA AND RAHUL-3361739 DATED ANR.

                                                                                            OTHER ROC      24.05.2022
                                                                                                          DISPOSED OFF
                                         6257/2019 RAJU MADAN VS.         RAJU MADAN -                     VIDE ORDER
                              29
                                           UNION OF INDIA & ANR              5308189                         DATED
                                                                                            OTHER ROC      24.05.2022



Keeping in view the averment in the aforesaid affidavit that the list of 114 writ petitions and 261 writ petitions which were disposed of vide orders dated 10th May, 2022 and 24th May, 2022 contains 33 cases of Annexure R-2 (placed at S.No 499 to 531) i.e. list of cases where period of disqualification is ongoing and 5 cases of Annexure R-5 (placed at S.No. 25 to 29) i.e. list of cases where directors have not been disqualified by R-2, issue notice to learned counsel for the petitioners in Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 283 of 327 Signing Date:11.07.2022 13:53:43 the aforementioned 38 writ petitions by way of Whatsapp and Email, returnable for 19th July, 2022.

The Registrar of Companies is permitted additional service on the petitioners by way of Email linked to the DIN.

The Registry is directed not to issue refund / return of D.D. to the said 38 petitioners, if not, already issued.

Today, learned counsel for the petitioners appearing in the following writ petitions (which form a part of Annexure R-1) also pray that their writ petitions be disposed of holding that the disqualification period of the petitioners has ended:-

              Sl. No.         SR. No.
                                                                                NAME OF        DISQULIFICATION
                               in R1           CASE NUMBER & NAME                                                   Remarks
                                                                            DIRECTORS & DIN        PERIOD
                                List

1. 10979/2017 VINOD KUMAR RAJORIA VINOD KUMAR 1 AND ANR. 01.11.2016 TO NOT APPLICABLE RAJORIA-1148293 VS. UNION OF INDIA AND ANR. 31.10.2021

2. 1166/2018 MANINDER SINGH SAHNI MANINDER SINGH 4 AND ANR. 01.11.2016 TO NOT APPLICABLE SAHNI-50986 VS. UNION OF INDIA AND ANR. 31.10.2021

3. 1470/2018 NEHA JUNEJA VS. UNION NEHA JUNEJA- 01.11.2016 TO 5 NOT APPLICABLE OF INDIA & ANR. 2118417 31.10.2021

4. 1509/2018 ANKIT MATHUR ANKIT MATHUR- 01.11.2016 TO 6 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 2058198 31.10.2021

5. 1624/2018 MICHELE JANEZIC MICHELE JANEZIC- 01.11.2016 TO 7 NOT APPLICABLE VS. UNION OF INDIA AND ANR 1905935 31.10.2021

6. 1913/2018 ANUJ GUPTA & ORS ANUJ GUPTA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 52122 31.10.2021 10 1913/2018 ANUJ GUPTA & ORS NARESH GUPTA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 52183 31.10.2021 1913/2018 ANUJ GUPTA & ORS TUSHAR GUPTA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 52160 31.10.2021

7. 2185/2018 DEEP & ANR 01.11.2016 TO 11 DEEP-3223134 NOT APPLICABLE VS. UNION OF INDIA & ANR 31.10.2021

8. 2405/2018 VIRENDER SHARMA AND VIRENDER ANR. 01.11.2016 TO NOT APPLICABLE SHARMA-369639 VS. UNION OF INDIA AND ANR. 31.10.2021 12 VIRENDER 2405/2018 VIRENDER SHARMA AND VIKRAM SINGH ANR. NOT APPLICABLE KUNWAR- 01.11.2016 TO VS. UNION OF INDIA AND ANR.

                                                                                2420618          31.10.2021



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                      Page 284 of 327
Signing Date:11.07.2022
13:53:43
                     9.                                                    RAKESH

2737/2018 RAKESH PACHERIA 20 PACHERIA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2724698 31.10.2021 10. 3580/2018 AMIT JAIN-

AMIT JAIN AND ANR. 01.11.2016 TO NOT APPLICABLE 3645382 40 VS. UNION OF INDIA & ANR 31.10.2021 3580/2018 ANKUR JAIN-

AMIT JAIN AND ANR. 01.11.2016 TO NOT APPLICABLE 2264260 VS. UNION OF INDIA & ANR 31.10.2021

11. 3783/2018 PRAMOD KUMAR GUPTA PRAMOD KUMAR ANR. VS GUPTA - NOT APPLICABLE 01.11.2016 TO 1999045 44 UNION OF INDIA & ANR. 31.10.2021 3783/2018 PRAMOD KUMAR GUPTA ANR. VS SURENDER GUPTA NOT APPLICABLE

-1999065 01.11.2016 TO UNION OF INDIA & ANR. 31.10.2021

12. 3868/2018 MOHD. HAROON & MOHD. HAROON - 01.11.2016 TO 47 NOT APPLICABLE ORS.VS UNION OF INDIA & ANR 816300 31.10.2021

13. 3868/2018 MOHD. HAROON & SANJIV TALWAR- 01.11.2016 TO NOT APPLICABLE ORS.VS UNION OF INDIA & ANR 1460307 31.10.2021 3868/2018 MOHD. HAROON & NITIN ARORA - 01.11.2016 TO NOT APPLICABLE ORS.VS UNION OF INDIA & ANR 2330754 31.10.2021 3868/2018 MOHD. HAROON & AMIT TALWAR - 01.11.2016 TO NOT APPLICABLE ORS.VS UNION OF INDIA & ANR 2330769 31.10.2021 3869/2018 ASHOK KUMAR & ORS. ASHOK KUMAR- 01.11.2016 TO 48 NOT APPLICABLE VS UNION OF INDIA & ANR 124236 31.10.2021

14. 3898/2018 RADHA NIGAM AND ORS. RADHA NIGAM- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR. 804936 31.10.2021 50 3898/2018 RADHA NIGAM AND ORS. TANU SHREE 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR. NIGAM-1553255 31.10.2021 MAHENDRA 3898/2018 RADHA NIGAM AND ORS.

KUMAR NIGAM- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR.

                                                                          1573428         31.10.2021
                    15.             3961/2018 RAJ JAIN AND ORS. VS                       01.11.2016 TO
                                                                      RAJ JAIN-1065606                   NOT APPLICABLE
                                       UNION OF INDIA AND ANR.                            31.10.2021
                                                                      DHANESH CHAND
                              53    3961/2018 RAJ JAIN AND ORS. VS
                                                                         AGGARWAL-       01.11.2016 TO   NOT APPLICABLE
                                       UNION OF INDIA AND ANR.
                                                                            580658        31.10.2021
                                    3961/2018 RAJ JAIN AND ORS. VS    SANDEEP TANEJA-    01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                       UNION OF INDIA AND ANR.              429608        31.10.2021
                                    3961/2018 RAJ JAIN AND ORS. VS     MEENA TANEJA-     01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                       UNION OF INDIA AND ANR.              429554        31.10.2021
                    16.                                                  JAGMOHAN

4138/2018 JAGMOHAN SINGH KOHLI 55 SINGH KOHLI - 01.11.2016 TO NOT APPLICABLE & ANR VS UNION OF INDIA & ANR 1152989 31.10.2021

17. 4215/2018 JAISON JOSEPH & ANR VS JAISON JOSEPH- 01.11.2016 TO 56 NOT APPLICABLE UNION OF INDIA & ANR 3557794 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 285 of 327 Signing Date:11.07.2022 13:53:43

18. KAILASHNATH 4216/2018 KAILASHNATH VISHWANATH VISHWANATH SHARMA AND ANR. VS NOT APPLICABLE SHARMA - 01.11.2016 TO 57 UNION OF INDIA AND ANR.

                                                                           2200911        31.10.2021
                                        4216/2018 KAILASHNATH               SEEMA
                                   VISHWANATH SHARMA AND ANR. VS        KAILASHNATH      01.11.2016 TO   NOT APPLICABLE
                                       UNION OF INDIA AND ANR.         SHARMA-672168      31.10.2021
                    19.                                                 KAILASHNATH

4217/2018 SEEMAKAILASHNATH VISHWANATH SHARMA AND ANR. VS UNION OF NOT APPLICABLE SHARMA - 01.11.2016 TO 58 INDIA AND ANR.

                                                                           2200911        31.10.2021
                                     4217/2018 SEEMAKAILASHNATH             SEEMA
                                     SHARMA AND ANR. VS UNION OF        KAILASHNATH      01.11.2016 TO   NOT APPLICABLE
                                            INDIA AND ANR.             SHARMA-672168      31.10.2021
                    20.                                                  PREM PAUL
                                   4341/2018 PREM PAUL VERMA AND            VERMA
                                                                                                         NOT APPLICABLE
                                   ANR. VS UNION OF INDIA AND ANR.                       01.11.2016 TO
                              61
                                                                          -116225         31.10.2021
                                                                         NARENDER

4341/2018 PREM PAUL VERMA AND KUMAR VERMA- 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

                                                                           968341         31.10.2021
                    21.            4343/2018 PREM PAUL VERMA AND         PREM PAUL       01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                   ANR. VS UNION OF INDIA AND ANR.     VERMA-116225       31.10.2021
                              62
                                                                         NARENDER

4343/2018 PREM PAUL VERMA AND KUMAR VERMA- 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

                                                                           968341         31.10.2021
                    22.            4344/2018 PREM PAUL VERMA AND         PREM PAUL       01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                   ANR. VS UNION OF INDIA AND ANR.     VERMA-116225       31.10.2021
                              63
                                                                         NARENDER

4344/2018 PREM PAUL VERMA AND KUMAR VERMA- 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

968341 31.10.2021

23. 4405/2018 ANKUR BHATI AND ANR.

ANKUR BHATI-

01.11.2016 TO NOT APPLICABLE 7418798 65 VS. UNION OF INDIA & ANR 31.10.2021 4405/2018 ANKUR BHATI AND ANR. LUV OJHA, S/O SHRI N.M. OJHA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2021266 31.10.2021

24. 4407/2018 SUCHIT AHUJA AND ANR.

SUCHIT AHUJA-

01.11.2016 TO NOT APPLICABLE 5160646 67 VS. UNION OF INDIA AND ANR. 31.10.2021 4407/2018 SUCHIT AHUJA AND ANR.

VIMLA AHUJA-

01.11.2016 TO NOT APPLICABLE 5160674 VS. UNION OF INDIA AND ANR. 31.10.2021

25. 4410/2018 RAJIV GOYAL VS UNION OF RAJIV GOYAL - 01.11.2016 TO 68 NOT APPLICABLE INDIA AND ANR. 215189 31.10.2021

26. 4482/2018 NIKHIL CHUGH AND ANR. NIKHIL CHUGH- 01.11.2016 TO NOT APPLICABLE 69 VS UNION OF INDIA AND ORS. 376417 31.10.2021 4482/2018 NIKHIL CHUGH AND ANR. UPASNA CHUGH- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ORS. 2228181 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 286 of 327 Signing Date:11.07.2022 13:53:43

27. 4608/2018 MEENA DEVI SAINI VS. MEENA DEVI 01.11.2016 TO NOT APPLICABLE 74 UNION OF INDIA SAINI-1054077 31.10.2021 4608/2018 MEENA DEVI SAINI VS. RAM NIWAS 01.11.2016 TO NOT APPLICABLE UNION OF INDIA SAINI-247591 31.10.2021

28. 4688/2018 VIRENDER KUMAR JETLEY VIRENDER KUMAR & ANR 01.11.2016 TO NOT APPLICABLE JETLEY-3169465 76 VS UNION OF INDIA & ANR 31.10.2021 4688/2018 VIRENDER KUMAR JETLEY PREM SAGAR & ANR 01.11.2016 TO NOT APPLICABLE GUPTA-71792 VS UNION OF INDIA & ANR 31.10.2021

29. 4744/2018 DEEPAK GUPTA DEEPAK GUPTA -

77 01.11.2016 TO NOT APPLICABLE 70490 VS UNION OF INDIA & ANR 31.10.2021

30. 4838/2018 BISHAL THAPA VS UNION BISHAL THAPA - 01.11.2016 TO 79 NOT APPLICABLE OF INDIA AND ANR. 2021589 31.10.2021

31. 5135/2018 DHANANJAY KUMAR & DHANANJAY 01.11.2016 TO 80 NOT APPLICABLE ANR VS UNION OF INDIA & ORS KUMAR-2052384 31.10.2021

32. 5211/2018 SHIKHA SETHIA & ANR SHIKHA SETHIA - 01.11.2016 TO 81 NOT APPLICABLE VS. UNION OF INDIA & ANR 1225815 31.10.2021 5211/2018 SHIKHA SETHIA & ANR NIRMAL KUMAR 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR KATHOTIA-65223 31.10.2021

33. 5212/2018 NIRMAL KUMAR NIRMAL KUMAR 82 KATHOTIA & ORS 01.11.2016 TO NOT APPLICABLE KATHOTIA -65223 VS. UNION OF INDIA & ANR 31.10.2021 5212/2018 NIRMAL KUMAR NIRMAL SETHIA-

KATHOTIA & ORS 01.11.2016 TO NOT APPLICABLE 1220728 VS. UNION OF INDIA & ANR 31.10.2021 5212/2018 NIRMAL KUMAR KATHOTIA & ORS SHIKHA SETHIA-

                                                                                                        NOT APPLICABLE
                                                                          1225815       01.11.2016 TO
                                       VS. UNION OF INDIA & ANR                          31.10.2021

34. 5572/2018 LALIT KUMAR SHROFF & LALIT KUMAR 87 ANR VS MINISTRY OF CORPORATE 01.11.2016 TO NOT APPLICABLE SHROFF-339894 AFFAIR & ANR. 31.10.2021 5572/2018 LALIT KUMAR SHROFF & MEGHA KANODIA-

                                     ANR VS MINISTRY OF CORPORATE                       01.11.2016 TO   NOT APPLICABLE
                                                                         100966
                                             AFFAIR & ANR.                               31.10.2021
                    35.            5787/2018 SUNIL GUPTA AND ANR VS    SUNIL GUPTA-     01.11.2016 TO
                              90                                                                        NOT APPLICABLE
                                        UNION OF INDIA AND ANR           1665602         31.10.2021
                                   5787/2018 SUNIL GUPTA AND ANR VS    NUTAN GUPTA-     01.11.2016 TO
                                                                                                        NOT APPLICABLE
                                        UNION OF INDIA AND ANR           1754111         31.10.2021

36. 5887/2018 JITENDRA GURUNATH JITENDRA JOSHI 91 GURUNATH JOSHI NOT APPLICABLE 01.11.2016 TO

-92244 VS. UNION OF INDIA & ANR 31.10.2021

37. KALPANA 5889/2018 KALPANA AGGARWAL & 92 AGGARWAL - 01.11.2016 TO NOT APPLICABLE ORS VS UNION OF INDIA & ANR 26166 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 287 of 327 Signing Date:11.07.2022 13:53:43 SHAKUNTALA 5889/2018 KALPANA AGGARWAL & AGGARWAL- 01.11.2016 TO NOT APPLICABLE ORS VS UNION OF INDIA & ANR 126425 31.10.2021 5889/2018 KALPANA AGGARWAL & PRITI AGGARWAL- 01.11.2016 TO NOT APPLICABLE ORS VS UNION OF INDIA & ANR 126453 31.10.2021

38. 5986/2018 ARVIND BAJAJ & ANR ARVIND BAJAJ - 01.11.2016 TO 95 NOT APPLICABLE VS. UNION OF INDIA & ANR 344040 31.10.2021 5986/2018 ARVIND BAJAJ & ANR VIVEK BAJAJ- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 1419413 31.10.2021

39. 6081/2018 BHAVESH NANDAN VS BHAVESH 01.11.2016 TO 98 NOT APPLICABLE UNION OF INDIA AND ORS. NANDAN-2576896 31.10.2021

40. NAVEEN 6086/2018 NAVEEN AGGARWAL VS 99 AGGARWAL- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 1199722 31.10.2021 41. 6177/2018 RAMESH NAYAK AND ANR. RAMESH NAYAK- 101 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR. 1361839 31.10.2021 6177/2018 RAMESH NAYAK AND ANR. KISHAN SINGH-

01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR. 3202413 31.10.2021 42. 6209/2018 SWAPAN GIRI & ANR VS SWAPAN GIRI- 104 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 2273564 31.10.2021 6209/2018 SWAPAN GIRI & ANR VS MITHU GIRI-

01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 2628580 31.10.2021

43. 6210/2018 DEEPAK SINGH BHANDARI DEEPAK SINGH 105 AND ORS. VS UNION OF INDIA AND BHANDARI- 01.11.2016 TO NOT APPLICABLE ANR. 1764363 31.10.2021 6210/2018 DEEPAK SINGH BHANDARI SANDEEP SINGH AND ORS. VS UNION OF INDIA AND BHANDARI- 01.11.2016 TO NOT APPLICABLE ANR. 1623174 31.10.2021 6210/2018 DEEPAK SINGH BHANDARI DINESH SINGH AND ORS. VS UNION OF INDIA AND BHANDARI- 01.11.2016 TO NOT APPLICABLE ANR. 1754666 31.10.2021

44. 6211/2018 DHRUV JALAN & ANR VS DHRUV JALAN- 01.11.2016 TO 106 NOT APPLICABLE UNION OF INDIA & ANR 1670642 31.10.2021

45. RAKSHPAL GOYAL 6259/2018 RAKSHPAL GOYAL & ANR 107 S/O SH. LAJJARAM 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ANR GOYAL-1227214 31.10.2021 ARUN MITTAL S/O 6259/2018 RAKSHPAL GOYAL & ANR SHRI RAMNIWAS 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ANR MITTAL-3249810 31.10.2021

46. 6336/2018 ASHISH BHUSHAN AND ASHISH BHUSHAN- 01.11.2016 TO 109 NOT APPLICABLE ORS. VS UNION OF INDIA AND ORS. 1951640 31.10.2021 6336/2018 ASHISH BHUSHAN AND ANJALI BHUSHAN 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ORS. NUGYAL-1951156 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 288 of 327 Signing Date:11.07.2022 13:53:43 6336/2018 ASHISH BHUSHAN AND HARESH THAKUR- 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ORS. 475782 31.10.2021

47. 6337/2018 PRASHANT BHIKHAN & PRASHANT 01.11.2016 TO 110 NOT APPLICABLE ANR VS UNION OF INDIA & ANR BHIKHAN-1278656 31.10.2021 6337/2018 PRASHANT BHIKHAN & CHETNA 01.11.2016 TO NOT APPLICABLE ANR VS UNION OF INDIA & ANR BHIKHAN-1117876 31.10.2021

48. 6838/2018 BIJU BALAKRISHNAN & BIJU 119 ANR VS MINISTRY OF CORPORATE BALAKRISHNAN- 01.11.2016 TO NOT APPLICABLE AFFAIR & ORS 1341256 31.10.2021 6838/2018 BIJU BALAKRISHNAN & SUDHIR KUMAR-

                                      ANR VS MINISTRY OF CORPORATE                       01.11.2016 TO   NOT APPLICABLE
                                                                          5156247
                                               AFFAIR & ORS                               31.10.2021
                    49.              6839/2018 ANURAG JAIN & ANR VS     ANURAG JAIN-     01.11.2016 TO
                              120                                                                        NOT APPLICABLE
                                          UNION OF INDIA & ANR             413885         31.10.2021
                    50.             6902/2018 ASHOK KUMAR BAJAJ AND     ASHOK KUMAR      01.11.2016 TO
                              122                                                                        NOT APPLICABLE
                                     ANR. VS UNION OF INDIA AND ANR.     BAJAJ-14790      31.10.2021
                                    6902/2018 ASHOK KUMAR BAJAJ AND     AIMEE ASHOK      01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                     ANR. VS UNION OF INDIA AND ANR.     BAJAJ-14785      31.10.2021

51. 6955/2018 HARSH VARDHAN KALRA HARSH VARDHAN 125 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE KALRA-2775025 ANR. 31.10.2021 6955/2018 HARSH VARDHAN KALRA GULSHAN KALRA-

                                     AND ANR. VS UNION OF INDIA AND                      01.11.2016 TO   NOT APPLICABLE
                                                                          7033090
                                                   ANR.                                   31.10.2021
                    52.              7036/2018 AANAND SHUKLA & ANR     AANAND SHUKLA-    01.11.2016 TO
                              131                                                                        NOT APPLICABLE
                                         VS UNION OF INDIA & ANR            2329627       31.10.2021
                                                                             RAHUL

7036/2018 AANAND SHUKLA & ANR CHATURVEDI- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ANR 3594903 31.10.2021

53. 7037/2018 RAJ TOMAR & ANR VS RAJ TOMAR- 01.11.2016 TO 132 NOT APPLICABLE UNION OF INDIA & ANR 2550510 31.10.2021 7037/2018 RAJ TOMAR & ANR VS MONIKA TOMAR- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 2551569 31.10.2021

54. 7142/2018 VASHIST KUMAR GOYAL VASHIST KUMAR 01.11.2016 TO 135 NOT APPLICABLE VS UNION OF INDIA AND ANR. GOYAL -169953 31.10.2021

55. 7143/2018 VIJAY KUMAR GUPTA AND VIJAY KUMAR 01.11.2016 TO 136 NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. GUPTA -612836 31.10.2021 7143/2018 VIJAY KUMAR GUPTA AND BADAL SHARMA- 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 865757 31.10.2021 7143/2018 VIJAY KUMAR GUPTA AND VIMAL SHARMA - 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 3075838 31.10.2021

56. PUNAM 7213/2018 PUNAM AGGARWAL VS 137 AGGARWAL- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                             359556       31.10.2021
                    57.                                                    PRAVEEN

7214/2018 PRAVEEN AGGARWAL VS 138 AGGARWAL- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                            1307441       31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                              Page 289 of 327
Signing Date:11.07.2022
13:53:43
                     58.                                                   NEELAM

7215/2018 NEELAM AGGARWAL VS 139 AGGARWAL- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                           359556         31.10.2021
                    59.              7225/2018 SHAKUNTALA DEVI VS       SHAKUNTALA       01.11.2016 TO
                              140                                                                        NOT APPLICABLE
                                        UNION OF INDIA AND ANR.         DEVI-1422046      31.10.2021
                    60.                                                    SANJAY

7266/2018 SANJAY BHARDWAJ VS 141 BHARDWAJ- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

5013262 31.10.2021

61. 7279/2018 CHIRAG GUPTA AND ORS.

CHIRAG GUPTA-

142 01.11.2016 TO NOT APPLICABLE 33168 VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS.

YOGESH GOYAL-

01.11.2016 TO NOT APPLICABLE 746705 VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS.

SAURABH GOYAL-

01.11.2016 TO NOT APPLICABLE 1355711 VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS.

AJAY GOEL-

01.11.2016 TO NOT APPLICABLE 2305526 VS. UNION OF INDIA AND ANR. 31.10.2021 7279/2018 CHIRAG GUPTA AND ORS.

MANISH GOEL-

01.11.2016 TO NOT APPLICABLE 2904031 VS. UNION OF INDIA AND ANR. 31.10.2021

62. 7313/2018 KRISHAN KUMAR & ORS KRISHAN KUMAR- 01.11.2016 TO 144 NOT APPLICABLE VS UNION OF INDIA & ORS 3378890 31.10.2021 7313/2018 KRISHAN KUMAR & ORS LILA SINGH- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ORS 3378909 31.10.2021 7313/2018 KRISHAN KUMAR & ORS AMAR DEEP- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ORS 6621074 31.10.2021 7313/2018 KRISHAN KUMAR & ORS SANDEEP KUMAR- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA & ORS 7281847 31.10.2021

63. 7314/2018 PRAVEEN TYAGI AND ANR. PRAVEEN TYAGI- 01.11.2016 TO 145 NOT APPLICABLE VS UNION OF INDIA AND ANR. 2821610 31.10.2021 7314/2018 PRAVEEN TYAGI AND ANR. SANDEEP TYAGI- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR. 2821618 31.10.2021

64. 7316/2018 SANJAY KAPUR & ANR VS SANJAYKAPUR- 01.11.2016 TO 146 NOT APPLICABLE UNION OF INDIA & ORS 2049605 31.10.2021 7316/2018 SANJAY KAPUR & ANR VS POOJA SHARMA- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ORS 5204511 31.10.2021

65. 7317/2018 JAI PARKASH SHARMA VS JAI PRAKASH 01.11.2016 TO 147 NOT APPLICABLE UNION OF INDIA AND ANR. SHARNIA-2082715 31.10.2021

66. 7424/2018 NAVIN KUMAR GUPTA NAVIN KUMAR 154 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE GUPTA-1773882 ANR 31.10.2021

67. 7426/2018 YOGESH GUPTA YOGESH GUPTA -

156 01.11.2016 TO NOT APPLICABLE 127045 VS. UNION OF INDIA & ANR 31.10.2021

68. 7427/2018 VASHIST KUMAR GOYAL VASHIST KUMAR 01.11.2016 TO 157 NOT APPLICABLE VS UNION OF INDIA & ANR GOYAL-169953 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 290 of 327 Signing Date:11.07.2022 13:53:43

69. 7481/2018 PAWAN AGARWAL VS PAWAN AGARWAL 01.11.2016 TO 159 NOT APPLICABLE UNION OF INDIA AND ANR. -3197376 31.10.2021

70. TARLOCHAN 7652/2018 TARLOCHAN SINGH KLER 167 SINGH KLER- 01.11.2016 TO NOT APPLICABLE & ORS VS UNION OF INDIA & ORS 693815 31.10.2021 7652/2018 TARLOCHAN SINGH KLER NEELAM KLER- 01.11.2016 TO NOT APPLICABLE & ORS VS UNION OF INDIA & ORS 820915 31.10.2021 7652/2018 TARLOCHAN SINGH KLER SIDHARTH KLER- 01.11.2016 TO NOT APPLICABLE & ORS VS UNION OF INDIA & ORS 3145048 31.10.2021

71. 7674/2018 AJAY KUMAR MISHRA AND AJAY KUMAR 01.11.2016 TO 171 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. MISHRA-537156 31.10.2021

72. 7675/2018 SALIL KAPUR VS UNION OF SALIL KAPUR - 01.11.2016 TO 172 NOT APPLICABLE INDIA AND ORS. 38086 31.10.2021

73. 7861/2018 HARJEET KAUR CHADHA HARJEET KAUR 01.11.2016 TO 178 NOT APPLICABLE VS. UNION OF INDIA AND ANR CHADHA -1233274 31.10.2021

74. 7937/2018 PRAVASH KUMAR MISHRA PRAVASH KUMAR 01.11.2016 TO 179 NOT APPLICABLE & ANR VS UNION OF INDIA & ANR MISHRA-1680781 31.10.2021 7937/2018 PRAVASH KUMAR MISHRA SHARMILLA 01.11.2016 TO NOT APPLICABLE & ANR VS UNION OF INDIA & ANR MISHRA-1680765 31.10.2021

75. 7938/2018 NARESH KUMAR GUPTA NARESH KUMAR 180 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE GUPTA -1192718 ANR. 31.10.2021 7938/2018 NARESH KUMAR GUPTA KUNAL KUMAR AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE SINGHAL-3633003 ANR. 31.10.2021 7938/2018 NARESH KUMAR GUPTA TARUN SINGHAL-

                                     AND ORS. VS UNION OF INDIA AND                       01.11.2016 TO   NOT APPLICABLE
                                                                           3633045
                                                   ANR.                                    31.10.2021
                    76.             7969/2018 RENU CHAWLA VS UNION       RENU CHAWLA-     01.11.2016 TO
                              182                                                                         NOT APPLICABLE
                                              OF INDIA & ANR                1426053        31.10.2021
                    77.                                                  INDER MOHAN

7977/2018 INDER MOHAN MARWAH 183 MARWAH- 01.11.2016 TO NOT APPLICABLE & ANR VS UNION OF INDIA & ORS 1478413 31.10.2021 7977/2018 INDER MOHAN MARWAH VIRENDER JEET- 01.11.2016 TO NOT APPLICABLE & ANR VS UNION OF INDIA & ORS 1487972 31.10.2021

78. 8029/2018 KULWANT SINGH CHAHAL KULWANT SINGH 184 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE CHAHAL-1073231 ANR. 31.10.2021

79. 8081/2018 SANJIVE KUMAR JAIN VS SANJIVE KUMAR 01.11.2016 TO 187 NOT APPLICABLE UNION OF INDIA AND ANR. JAIN-242952 31.10.2021

80. 8086/2018 ASHOK SINGHAL & ANR VS ASHOK SINGHAL- 01.11.2016 TO 189 NOT APPLICABLE UNION OF INDIA & ANR 888267 31.10.2021 8086/2018 ASHOK SINGHAL & ANR VS BHARATI SINGHAL 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR -888243 31.10.2021

81. 8315/2018 JITEN MALHOTRA AND JITEN MALHOTRA- 01.11.2016 TO 195 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. 1156051 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 291 of 327 Signing Date:11.07.2022 13:53:43 GAUTAM 8315/2018 JITEN MALHOTRA AND MALHOTRA - 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

                                                                           1150342         31.10.2021
                    82.             8316/2018 SUNIL KAPOOR VS UNION     SUNIL KAPOOR -    01.11.2016 TO
                              196                                                                         NOT APPLICABLE
                                             OF INDIA AND ANR.              486846         31.10.2021
                    83.              8372/2018 YOGENDRA CHAUDHARY         YOGENDRA
                              197     AND ORS. VS UNION OF INDIA AND     CHAUDHARY-       01.11.2016 TO   NOT APPLICABLE
                                                    ANR.                   3301964         31.10.2021
                                     8372/2018 YOGENDRA CHAUDHARY          SHALINI
                                      AND ORS. VS UNION OF INDIA AND     CHOUDHARY-       01.11.2016 TO   NOT APPLICABLE
                                                    ANR.                   3291828         31.10.2021
                    84.               8493/2018 RAJEEV BEHL & ANR. VS    RAJEEV BEHL-     01.11.2016 TO
                              201                                                                         NOT APPLICABLE
                                              INION OF INDIA                126658         31.10.2021

85. 8758/2018 ASHU AGARWAL VS ASHU AGARWAL -

                              209     MINISTRY OF CORPORATE AFFAIRS                       01.11.2016 TO   NOT APPLICABLE
                                                                           3349610
                                                  AND ORS.                                 31.10.2021

86. 8839/2018 GURDEEP SINGH SIRA AND GURDEEP SINGH 212 ANR. VS MINISTRY OF COPRORATE 01.11.2016 TO NOT APPLICABLE SIRA-27667 AFFAIRS AND ANR 31.10.2021 8839/2018 GURDEEP SINGH SIRA AND JASBIR KAUR-

ANR. VS MINISTRY OF COPRORATE 01.11.2016 TO NOT APPLICABLE 27811 AFFAIRS AND ANR 31.10.2021

87. 8916/2018 DEEPAK SINGLA VS UNION DEEPAK SINGLA - 01.11.2016 TO 217 NOT APPLICABLE OF INDIA AND ORS. 35322 31.10.2021

88. 8919/2018 ALOK SHARMA AND ORS.

ALOK SHARMA-

218 01.11.2016 TO NOT APPLICABLE 1652220 VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND ORS. AJAY KANT SAHAJPAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 6953282 31.10.2021 8919/2018 ALOK SHARMA AND ORS.

VIVEK SHARMA-

01.11.2016 TO NOT APPLICABLE 6953305 VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND ORS.

SURAJ KAPOOR-

01.11.2016 TO NOT APPLICABLE 6680225 VS. UNION OF INDIA AND ANR. 31.10.2021 8919/2018 ALOK SHARMA AND ORS.

POONAM 01.11.2016 TO NOT APPLICABLE RATTAN-7049358 VS. UNION OF INDIA AND ANR. 31.10.2021

89. 8920/2018 SUJEET PETER SUJEET PETER-

219 01.11.2016 TO NOT APPLICABLE 2952077 VS. UNION OF INDIA AND ANR. 31.10.2021

90. 9400/2018 MANOJ KUMAR MANOJ KUMAR 227 AGGARWAL AND ANR. VS UNION OF AGGARWAL- 01.11.2016 TO NOT APPLICABLE INDIA AND ANR. 2569417 31.10.2021 9400/2018 MANOJ KUMAR ALKA AGGARWAL AGGARWAL AND ANR. VS UNION OF 01.11.2016 TO NOT APPLICABLE

-2569419 INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 292 of 327 Signing Date:11.07.2022 13:53:43

91. 9494/2018 MANOJ KUMAR MAAN MANOJ KUMAR 230 AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE MAAN -2901287 ANR 31.10.2021 9494/2018 MANOJ KUMAR MAAN PANKAJ KUMAR AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE MAAN-2901252 ANR 31.10.2021

92. 9536/2018 CHETAN GARG & ANR VS CHETAN GARG- 01.11.2016 TO 231 NOT APPLICABLE UNION OF INDIA & ANR 940832 31.10.2021 9536/2018 CHETAN GARG & ANR VS ALKA GARG- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 940853 31.10.2021 9536/2018 MEGH RAJ AND ANR. VS SUNITA MINISTRY OF CORPORATE AFFAIRS AGGARWAL- 01.11.2016 TO NOT APPLICABLE AND ANR. 828845 31.10.2021

93. 9537/2018 MEGH RAJ AND ANR. VS MEGH RAJ -

MINISTRY OF CORPORATE AFFAIRS 01.11.2016 TO NOT APPLICABLE 828826 232 AND ANR. 31.10.2021 9537/2018 MEGH RAJ AND ANR. VS SUNITA MINISTRY OF CORPORATE AFFAIRS AGGARWAL- 01.11.2016 TO NOT APPLICABLE AND ANR. 828845 31.10.2021

94. ANKUR 9539/2018 ANKUR CHAUDHARY VS 234 CHAUDHARY- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 1104696 31.10.2021

95. MOHIT JAIN 9602/2018 MOHIT JAIN AND ANR. VS 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                           -5343180        31.10.2021
                                    9602/2018 MOHIT JAIN AND ANR. VS     AMAN KUMAR       01.11.2016 TO
                                                                                                          NOT APPLICABLE
                              236        UNION OF INDIA AND ANR.         JAIN-3505921      31.10.2021
                                    9602/2018 SATISH CHAND JAIN & ORS    MEENU JAIN -     01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                         VS UNION OF INDIA & ANR            1669582        31.10.2021
                                    9602/2018 SATISH CHAND JAIN & ORS     VIPUL JAIN-     01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                         VS UNION OF INDIA & ANR            1203499        31.10.2021
                    96.             9604/2018 MAHENDRA KUMAR GOEL         MAHENDRA
                              237    AND ANR. VS UNION OF INDIA AND      KUMAR GOEL -     01.11.2016 TO   NOT APPLICABLE
                                                   ANR.                      94783         31.10.2021

9604/2018 MAHENDRA KUMAR GOEL KAMAL KANT AND ANR. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE DANG-96385 ANR. 31.10.2021

97. 9606/2018 NISHA TANEJA AND ANR. NISHA TANEJA- 01.11.2016 TO 238 NOT APPLICABLE VS UNION OF INDIA AND ANR 2376715 31.10.2021 CHANDER 9606/2018 NISHA TANEJA AND ANR.

SHEKHAR TANEJA- 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ANR 5101099 31.10.2021

98. 9683/2018 SHEEL KUMAR AGGARWAL SHEEL KUMAR 240 AND ANR. VS UNION OF INDIA AND AGGARWAL - 01.11.2016 TO NOT APPLICABLE ANR. 2609177 31.10.2021 9683/2018 SHEEL KUMAR AGGARWAL LALITA AND ANR. VS UNION OF INDIA AND AGGARWAL- 01.11.2016 TO NOT APPLICABLE ANR. 2609283 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 293 of 327 Signing Date:11.07.2022 13:53:43

99. 9808/2018 CHEENA MISHRA VS CHEENA MISHRA- 01.11.2016 TO 243 NOT APPLICABLE UNION OF INDIA AND ORS 3350989 31.10.2021

100. 9814/2018 KAMAL KUMAR AND ANR. KAMAL KUMAR- 01.11.2016 TO 244 NOT APPLICABLE VS UNION OF INDIA AND ORS. 2135941 31.10.2021 9814/2018 KAMAL KUMAR AND ANR. PRABHAKAR 01.11.2016 TO NOT APPLICABLE VS UNION OF INDIA AND ORS. KUMAR-2149850 31.10.2021

101. 9817/2018 RATINDERPAL SINGH RATINDERPAL 246 BHATIA AND ANR VS UNION OF INDIA SINGH BHATIA - 01.11.2016 TO NOT APPLICABLE AND ANR. 238333 31.10.2021 9817/2018 RATINDERPAL SINGH JATIN BHATIA-

                                    BHATIA AND ANR VS UNION OF INDIA                      01.11.2016 TO   NOT APPLICABLE
                                                                           3343333
                                                  AND ANR.                                 31.10.2021
                    102.             9818/2018 RAVINDER SINGH & ANR    RAVINDER SINGH -   01.11.2016 TO
                              247                                                                         NOT APPLICABLE
                                          VS UNION OF INDIA & ANR          2230725         31.10.2021
                                     9818/2018 RAVINDER SINGH & ANR     HARNEET SINGH-    01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                          VS UNION OF INDIA & ANR          3276107         31.10.2021
                    103.            9854/2018 POORNIMA DUBEY & ANR        POORNIMA        01.11.2016 TO
                              250                                                                         NOT APPLICABLE
                                          VS UNION OF INDIA & ANR       DUBEY-6723197      31.10.2021
                                    9854/2018 POORNIMA DUBEY & ANR      PRANAY DUBEY-     01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                          VS UNION OF INDIA & ANR          6723542         31.10.2021

104. 10060/2018 BIJENDER KUMAR JAIN BIJENDER KUMAR 254 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE JAIN-740538 ANR. 31.10.2021

105. 10078/2018 MOHAMMAD YUSUF MOHAMMAD 255 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE YUSUF -1591397 ANR 31.10.2021 10078/2018 MOHAMMAD YUSUF ABDUL GHAFFAR AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE TYAGI-2801811 ANR 31.10.2021

106. 10171/2018 PARMOD KUMAR PRUTHI VS UNION OF INDIA THROUGH PARMOD KUMAR 258 SECRETARY, THROUGH MINISTRY OF NOT APPLICABLE PRUTHI -34718 CORPORATION AFFAIR (MCA) 01.11.2016 TO SHASTRIBHAVAN) & ANR 31.10.2021

107. 10344/2018 ERKAN KARAKAYA AND ERKAN KARAKAYA 01.11.2016 TO 265 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. -969812 31.10.2021

108. 10387/2018 BALDEVRAJ NAGPAL VS BALDEVRAJ 01.11.2016 TO 267 NOT APPLICABLE UNION OF INDIA AND ORS. NAGPAL -6384515 31.10.2021

109. 10390/2018 MADAN LAL NAGPAL MADAN LAL 268 01.11.2016 TO NOT APPLICABLE NAGPAL-6384520 VS. UNION OF INDIA AND ORS. 31.10.2021

110. 10488/2018 RAJESH GROVER AND RAJESH GROVER- 01.11.2016 TO 270 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. 1833822 31.10.2021 VIMAL 10488/2018 RAJESH GROVER AND MANCHANDA- 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

                                                                           1531906         31.10.2021
                                      10488/2018 KAMAL SAHDEV AND       RIMA SAHDEV-      01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                     ANR VS UNION OF INDIA AND ANR.         691169         31.10.2021



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 294 of 327
Signing Date:11.07.2022
13:53:43
                     111.                                                    DEBROTO

10529/2018 DEBROTO MUKHERJI VS 271 MUKHERJI- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                            2233130           31.10.2021
                    112.              10557/2018 SAURABH AHUJA VS        SAURABH AHUJA-      01.11.2016 TO
                              272                                                                            NOT APPLICABLE
                                         UNION OF INDIA AND ANR.            2727316           31.10.2021
                    113.               10560/2018 SHYAM SEHGAL VS        SHYAM SEHGAL -      01.11.2016 TO
                              275                                                                            NOT APPLICABLE
                                         UNION OF INDIA AND ANR.              20751           31.10.2021
                    114.            10562/2018 RAJESH GARG AND ANR.       RAJESH GARG-       01.11.2016 TO
                              276                                                                            NOT APPLICABLE
                                        VS UNION OF INDIA AND ANR.          5191311           31.10.2021
                                    10562/2018 RAJESH GARG AND ANR.                          01.11.2016 TO
                                                                         MANJU-5191155                       NOT APPLICABLE
                                        VS UNION OF INDIA AND ANR.                            31.10.2021
                    115.             10610/2018 HEMANT AND ANR. VS          HEMANT -         01.11.2016 TO
                              277                                                                            NOT APPLICABLE
                                         UNION OF INDIA AND ANR.             6628052          31.10.2021
                                     10610/2018 HEMANT AND ANR. VS                           01.11.2016 TO
                                                                          NEHA-6628061                       NOT APPLICABLE
                                         UNION OF INDIA AND ANR.                              31.10.2021
                    116.             10755/2018 ABHISHEK GUPTA AND       ABHISHEK GUPTA      01.11.2016 TO
                              282                                                                            NOT APPLICABLE
                                     ANR. VS UNION OF INDIA AND ANR.        -3302265          31.10.2021
                                     10755/2018 ABHISHEK GUPTA AND        SHASHI GUPTA-      01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                     ANR. VS UNION OF INDIA AND ANR.         2746869          31.10.2021

117. 10956/2018 DINESH KUMAR GARG DINESH KUMAR 285 AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE GARG -1024400 ANR. 31.10.2021 10956/2018 DINESH KUMAR GARG EKTA GARG-

                                     AND ORS. VS UNION OF INDIA AND                          01.11.2016 TO   NOT APPLICABLE
                                                                            1491419
                                                   ANR.                                       31.10.2021

10956/2018 DINESH KUMAR GARG KAPIL KUMAR AND ORS. VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE GARG-1896947 ANR. 31.10.2021

118. AJAY 11145/2018 AJAY CHAUDHARY VS 288 CHAUDHARY- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 1947447 31.10.2021

119. 11149/2018 DEEPAK KUMAR RAI & DEEPAK KUMAR 01.11.2016 TO 292 NOT APPLICABLE ANR VS UNION OF INDIA (UOI) & ANR RAI-6947059 31.10.2021 11149/2018 DEEPAK KUMAR RAI & RITU PRADA RAI- 01.11.2016 TO NOT APPLICABLE ANR VS UNION OF INDIA (UOI) & ANR 3466978 31.10.2021

120. 11150/2018 PREM KUMAR JAIN VS PREM JAIN - 01.11.2016 TO 293 NOT APPLICABLE UNION OF INDIA & ANR. 265489 31.10.2021

121. 11151/2018 MADHU MAAN AND MADHU MANN- 01.11.2016 TO 294 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. 5171448 31.10.2021 11151/2018 MADHU MAAN AND SUDHIR KUMAR- 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. 5171449 31.10.2021

122. 11237/2018 RAJIV JAI VS. UNION OF 01.11.2016 TO 300 RAJIV JAI-3575582 NOT APPLICABLE INDIA ORS. 31.10.2021

123. 11238/2018 ANIL ARORA ANIL ARORA - 01.11.2016 TO 301 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 965043 31.10.2021

124. 11242/2018 VIJAY KUMAR KAUL &

1.VIJAY KUMAR 303 ANR 01.11.2016 TO NOT APPLICABLE KAUL-3279885 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 295 of 327 Signing Date:11.07.2022 13:53:43 VS. UNIO OF INDIA & ANR 11242/2018 VIJAY KUMAR KAUL & CHHAIL BEHARI ANR LAL SAHEL- 01.11.2016 TO NOT APPLICABLE VS. UNIO OF INDIA & ANR 3281319 31.10.2021

125. 11243/2018 JASVINDER KAUR AND JASVINDER KAUR-

304 ANR. 01.11.2016 TO NOT APPLICABLE 520918 VS. UNION OF INDIA & ANR 31.10.2021 11243/2018 JASVINDER KAUR AND GURMEET SINGH-

ANR. 01.11.2016 TO NOT APPLICABLE 531081 VS. UNION OF INDIA & ANR 31.10.2021

126. 11244/2018 AKASH GARG VS. UINION AKASH GARG- 01.11.2016 TO 305 NOT APPLICABLE OF INDIA ANR. 935571 31.10.2021

127. 11393/2018 JAI PRAKASH GOEL AND JAI PRAKASH 01.11.2016 TO 306 NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR. GOEL-1264924 31.10.2021

128. 11396/2018 JITENDER KUMAR GUPTA JITENDER KUMAR 01.11.2016 TO 308 NOT APPLICABLE VS. UNION OF INDIA AND ANR. GUPTA -2619784 31.10.2021

129. 11460/2018 VIVEK TANDON VS VIVEK TANDON - 01.11.2016 TO 310 NOT APPLICABLE UNION OF INDIA AND ORS. 1277749 31.10.2021

130. 11464/2018 MUKUT PATHAK AND MUKUT PATHAK- 01.11.2016 TO 312 NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 1203454 31.10.2021 11464/2018 MUKUT PATHAK AND ANITA PATHAK - 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 1451127 31.10.2021 11464/2018 MUKUT PATHAK AND VISHNU SINGH 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. RAWAL-21694 31.10.2021

131. JAYASRI 11530/2018 JAYASRI KANDEEPAN 314 KANDEEPAN- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2785612 31.10.2021

132. 11531/2018 KABEER KAUSHIK KABEER KAUSHIK- 01.11.2016 TO 315 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 1636096 31.10.2021

133. 11532/2018 DISHANK KUKREJA VS DISHANK 01.11.2016 TO 316 NOT APPLICABLE UNION OF INDIA AND ORS. KUKREJA-5236446 31.10.2021

134. 11533/2018 VISHWADEEP KUILA AND VISHWADEEP 317 ANR. 01.11.2016 TO NOT APPLICABLE KUILA-328192 VS. UNION OF INDIA AND ANR. 31.10.2021 11533/2018 VISHWADEEP KUILA AND SHANKAR ANR. SHIVARAMAN- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 3612302 31.10.2021 11533/2018 SHISHU RAJ VARMA AND NEERA VERMA- 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OFI INDIA AND ANR. 1415424 31.10.2021

135. 11619/2018 KIMICO MEHTA KIMICO MEHTA 01.11.2016 TO 319 NOT APPLICABLE VS. UNION OF INDIA AND ANR. -1636096 31.10.2021

136. SENTHIL 11621/2018 SENTHIL KANDEEPAN KANDEEPAN 320 SUBRAMANIAM NOT APPLICABLE SUBRAMANIAM 01.11.2016 TO VS. UNION OF INDIA & ANR

-2735956 31.10.2021

137. 11622/2018 SURESH KUMAR KUKREJA SURESH KUMAR 01.11.2016 TO 321 NOT APPLICABLE VS UNION OF INDIA AND ORS. KUKREJA-1278359 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 296 of 327 Signing Date:11.07.2022 13:53:43

138. 11662/2018 BHAWNA KUMAR VS BHAWNA KUMAR 01.11.2016 TO 323 NOT APPLICABLE UNION OF INDIA AND ORS. -48312 31.10.2021

139. 11837/2018 RAJIV KHANNA VS UNION RAJIV KHANNA- 01.11.2016 TO 328 NOT APPLICABLE OF INDIA & ANR. 589298 31.10.2021

140. 11915/2018 VINOD KUMAR GOYAL VINOD KUMAR 01.11.2016 TO 330 NOT APPLICABLE VS. UNION OF INDIA & ANR GOYAL-427550 31.10.2021

141. 11920/2018 YASH KAUSHIK & ORS VS. YASH KAUSHIK- 01.11.2016 TO 335 NOT APPLICABLE UNION OF INDIA & ANR 2421630 31.10.2021 11920/2018 YASH KAUSHIK & ORS VS. HITESH KUMAR- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 2032235 31.10.2021 11920/2018 YASH KAUSHIK & ORS VS. KAJAL GARG- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 2421899 31.10.2021

142. 11923/2018 BANSARSI DASS AND BANARSHI DASS- 01.11.2016 TO 337 NOT APPLICABLE ORS. VS. UNION OF INDIA & ORS. 2044437 31.10.2021 11923/2018 BANSARSI DASS AND VIVEK KAUSHIK- 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA & ORS. 2045445 31.10.2021 11923/2018 BANSARSI DASS AND VIKAS VASHIST- 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA & ORS. 2046162 31.10.2021 11923/2018 BANSARSI DASS AND VED SHARMA- 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA & ORS. 2063022 31.10.2021 SARABJEET 11923/2018 BANSARSI DASS AND WADHAWAN - 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA & ORS.

                                                                             2071505        31.10.2021
                                      11923/2018 BANSARSI DASS AND      SHYAM SHARMA-      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      ORS. VS. UNION OF INDIA & ORS.         2090362        31.10.2021
                    143.             12033/2018 VARUN JAIN AND ANR.        VARUN JAIN -    01.11.2016 TO
                              340                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           3608353        31.10.2021
                                     12033/2018 VARUN JAIN AND ANR.         AARTI JAIN-    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           3368838        31.10.2021
                    144.              12296/2018 DEVENDRA SINGH VS      DEVENDRA SINGH     01.11.2016 TO
                              351                                                                          NOT APPLICABLE
                                           UNION OF INDIA & ANR              -764878        31.10.2021
                    145.            12298/2018 DEEPAK SINGH VS UNION     .DEEPAK SINGH-    01.11.2016 TO
                              352                                                                          NOT APPLICABLE
                                              0F INDIA & ANR                  764755        31.10.2021

146. 12383/2018 VIKRAM NAGRA AND VIKRAM NAGRA-

354 ORS. 01.11.2016 TO NOT APPLICABLE 103254 VS. UNION OF INDIA AND ANR 31.10.2021 12383/2018 VIKRAM NAGRA AND RANJIT SINGH ORS. 01.11.2016 TO NOT APPLICABLE NAGRA-719763 VS. UNION OF INDIA AND ANR 31.10.2021 12383/2018 VIKRAM NAGRA AND KARAN NAGRA-

ORS. 01.11.2016 TO NOT APPLICABLE 103265 VS. UNION OF INDIA AND ANR 31.10.2021

147. 12384/2018 PRITPAL SINGH AND ANR. PRITPAL SINGH- 01.11.2016 TO 355 NOT APPLICABLE VS. UNION OF INDIA & ANR 5138948 31.10.2021 NOT APPLICABLE 12384/2018 PRITPAL SINGH AND ANR. SURINDER KAUR-

01.11.2016 TO VS. UNION OF INDIA & ANR 5152481 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 297 of 327 Signing Date:11.07.2022 13:53:43

148. 12590/2018 RASHMI SALUJA RASHMI SALUJA 01.11.2016 TO 359 NOT APPLICABLE VS. UNION OF INDIA & ANR -1715298 31.10.2021 12590/2018 SANJAY THUKRAL AND BELA MADAN-

ANR. 01.11.2016 TO NOT APPLICABLE 656730 VS. UNION OF INDIA & ANR 31.10.2021

149. 12655/2018 ASHISH KOCHHAR AND ASHISH KOCHHAR-

361 ORS. 01.11.2016 TO NOT APPLICABLE 2085535 VS. UNION OF INDIA & ANR 31.10.2021

150. 12690/2018 MOHAMMAD JAMSHED MOHAMMAD 362 ALAM JAMSHED ALAM- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2698694 31.10.2021

151. 12726/2018 ANURAG KUSHWAHA ANURAG 364 KUSHWAHA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 940413 31.10.2021

152. 12777/2018 SUMITA SIRKER SUMITA SIRKER 01.11.2016 TO 369 NOT APPLICABLE VS. UNION OF INDIA & ANR -2918233 31.10.2021 12777/2018 SHIV PUJAN SINGH AND KUSUM SINGH-

ANR. 01.11.2016 TO NOT APPLICABLE 293352 VS. UNION OF INDIA AND ORS. 31.10.2021 12777/2018 SAURABH JAIN & ORS VAIBHAV JAIN - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 1190700 31.10.2021 12777/2018 SAURABH JAIN & ORS KAVITA KHANNA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 387196 31.10.2021 12777/2018 OM PRAKASH DHOLIYA GAUTAM DHOLIA-

AND ANR. 01.11.2016 TO NOT APPLICABLE 5304373 VS. UNION OF INDIA AND ANR. 31.10.2021

153. 12880/2018 SAHIL GARG AND ANR. SAHIL GARG- 01.11.2016 TO 373 NOT APPLICABLE VS. UNION OF INDIA & ANR 2231522 31.10.2021 12880/2018 SAHIL GARG AND ANR. SAGAR GARG- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 5182536 31.10.2021

154. 13186/2018 DEVIRAM DEVIRAM-

                              384   VS. MINISTRY OF CORPORATE AFFAIR                     01.11.2016 TO   NOT APPLICABLE
                                                                           1429205
                                                  & ANR                                   31.10.2021
                    155.              13187/2018 BABLI MITTAL & ANR     BABLI MITTAL-    01.11.2016 TO
                              385                                                                        NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR          7705931        31.10.2021
                                      13187/2018 BABLI MITTAL & ANR      JATIN GARG-     01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR          7775490        31.10.2021
                    156.              13189/2018 HANSKUMAR SHAMJI        HANSKUMAR
                              386              SHAH & ANR.              SHAMJI SHAH-     01.11.2016 TO   NOT APPLICABLE
                                        VS. UNION OF INDIA & ORS.           215972        31.10.2021
                                      13189/2018 HANSKUMAR SHAMJI       KAIISHIK HANS
                                               SHAH & ANR.              KUMAR SHAH -     01.11.2016 TO   NOT APPLICABLE
                                        VS. UNION OF INDIA & ORS.          1483743        31.10.2021
                    157.                 13212/2018 MAHESH GARG        MAHESH GARG-      01.11.2016 TO
                              387                                                                        NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR          1313662        31.10.2021
                    158.             13229/2018 NISHANT MALIK & ANR    NISHANT MALIK-    01.11.2016 TO
                              388                                                                        NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR          1332688        31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                              Page 298 of 327
Signing Date:11.07.2022
13:53:43
                                      13229/2018 NISHANT MALIK & ANR     KAMAL KANT       01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR      MALIK-1755012      31.10.2021
                    159.            13251/2018 ROHIT KUMAR AGRAWAL     ROHIT KUMAR
                              393                 & ORS                  AGRAWAL-        01.11.2016 TO   NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR         1800793         31.10.2021

13251/2018 ROHIT KUMAR AGRAWAL GAGAN DEEP & ORS 01.11.2016 TO NOT APPLICABLE SETHI-3090182 VS. UNION OF INDIA & ANR 31.10.2021 13251/2018 ROHIT KUMAR AGRAWAL ASHWANI VOHRA-

& ORS 01.11.2016 TO NOT APPLICABLE 3090520 VS. UNION OF INDIA & ANR 31.10.2021

160. 13252/2018 CORNOLIA DALAL (MS.) CORNOLIA DALAL-

394 AND ORS. 01.11.2016 TO NOT APPLICABLE 2697671 VS. UNION OF INDIA AND ORS. 31.10.2021 13252/2018 CORNOLIA DALAL (MS.) KULDIP SINGH AND ORS. 01.11.2016 TO NOT APPLICABLE DALAL-673422 VS. UNION OF INDIA AND ORS. 31.10.2021

161. 13253/2018 UMA SHANKAR UMA SHANKAR- 01.11.2016 TO 395 NOT APPLICABLE VS. UNION OF INDIA & ANR 1313568 31.10.2021

162. 13288/2018 PRADEEP SINGH AND PRADEEP SINGH-

396 ORS. 01.11.2016 TO NOT APPLICABLE 3505453 VS. UNION OF INDIA & ANR 31.10.2021 13288/2018 PRADEEP SINGH AND RAJ SINGH-

ORS. 01.11.2016 TO NOT APPLICABLE 3505456 VS. UNION OF INDIA & ANR 31.10.2021 13288/2018 PRADEEP SINGH AND SUKHDEV SINGH-

ORS. 01.11.2016 TO NOT APPLICABLE 3505459 VS. UNION OF INDIA & ANR 31.10.2021

163. 13357/2018 PRITPAL SINGH SOBIT PRITPAL SINGH 399 AND ORS. 01.11.2016 TO NOT APPLICABLE SOBTI-344840 VS. UNION OF INDIA AND ORS. 31.10.2021 13357/2018 PRITPAL SINGH SOBIT AND ORS. BALJEET KAUR-

                                                                                                         NOT APPLICABLE
                                                                          1802784        01.11.2016 TO
                                      VS. UNION OF INDIA AND ORS.                         31.10.2021

13357/2018 PRITPAL SINGH SOBIT AND ORS. GURPREET SINGH NOT APPLICABLE SOBTI-5274804 01.11.2016 TO VS. UNION OF INDIA AND ORS. 31.10.2021

164. 13389/2018 PANKAJ MAKHIJA PANKAJ MAKHIJA- 01.11.2016 TO 400 NOT APPLICABLE VS. UNION OF INDIA AND ORS. 1811978 31.10.2021

165. 13514/2018 KAMAL KUMAR VS. KAMAL KUMAR- 01.11.2016 TO 407 NOT APPLICABLE UNION OF INDIA & ANR. 934822 31.10.2021

166. 13515/2018 NITESH KUMAR NITESH KUMAR- 01.11.2016 TO 408 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 3541974 31.10.2021

167. 13706/2018 MUKESH CHAND MUKESH CHAND 419 AGARWAL AND ANR. 01.11.2016 TO NOT APPLICABLE AGARWAL-52462 VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 299 of 327 Signing Date:11.07.2022 13:53:43 13706/2018 MUKESH CHAND NAVEEN GOYAL-

AGARWAL AND ANR. 01.11.2016 TO NOT APPLICABLE 1747204 VS. UNION OF INDIA & ANR 31.10.2021

168. 13762/2018 JAGVIR SINGH YADAV JAGVIR SINGH 01.11.2016 TO 425 NOT APPLICABLE VS. UNION OF INDIA & ANR YADAV-1623536 31.10.2021

169. 13763/2018 DEEPTI SHARMA AND DEEPTI SHARMA-

426 ANR. 01.11.2016 TO NOT APPLICABLE 2276741 VS. UNION OF INDIA & ANR 31.10.2021 13763/2018 DEEPTI SHARMA AND PRASHANT ANR. 01.11.2016 TO NOT APPLICABLE SHARMA-2276765 VS. UNION OF INDIA & ANR 31.10.2021

170. 13816/2018 PAWAN PARKASH GUPTA PAWAN PARKASH 01.11.2016 TO 427 NOT APPLICABLE VS. UNION OF INDIA AND ANR. GUPTA-1057239 31.10.2021

171. 13835/2018 SAPNA GUPTA SAPNA GUPTA- 01.11.2016 TO 428 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 559560 31.10.2021

172. 13837/2018 SHISHIR AGARWAL SHISHIR 429 AGARWAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 5295175 31.10.2021

173. 13840/2018 SUSHIL GABA SUSHIL GABA- 01.11.2016 TO 430 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 1906529 31.10.2021

174. 13905/2018 SURESH SATI SURESH SATI- 01.11.2016 TO 431 NOT APPLICABLE VS. UNION OF INDIA AND ANR 3098071 31.10.2021

175. 13908/2018 LOKESH VASON LOKESH VASON - 01.11.2016 TO 432 NOT APPLICABLE VS. UNION OF INDIA & ANR 238161 31.10.2021

176. 13980/2018 RAJAN SHARMA & ORS RAJAN SHARMA-

434 01.11.2016 TO NOT APPLICABLE 338810 VS. UNION OF INDIA & ANR 31.10.2021 13980/2018 RAJAN SHARMA & ORS CHARU SHARMA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 1368009 31.10.2021 13980/2018 RAJAN SHARMA & ORS SACHIN DHAWAN- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2133023 31.10.2021

177. 13999/2018 AYUSH JAIN AYUSH JAIN- 01.11.2016 TO 435 NOT APPLICABLE VS. UNION OF INDIA & ANR 2252084 31.10.2021

178. 14005/2018 RAJAN SHARMA & ORS RAJAN SHARMA- 01.11.2016 TO 436 NOT APPLICABLE VS. UNION OF INDIA & ANR 338810 31.10.2021

179. 14008/2018 ARVIND PRATAP ARVIND 437 CHAUDHARI VS. UNION OF INDIA & CHAUDHARI - 01.11.2016 TO NOT APPLICABLE ANR. 659890 31.10.2021

180. 14009/2018 ASHISH PANDIT VS. ASHISH PANDIT- 01.11.2016 TO 438 NOT APPLICABLE UNION OF INDIA & ORS. 139001 31.10.2021

181. 72/2019 GIRISH GOEL VS. UNION OF GIRISH GOEL - 01.11.2016 TO 443 NOT APPLICABLE INDIA & ANR. 1315286 31.10.2021

182. 92/2019 BHUVNESH SURI VS. UNION BHUVNESH SURI- 01.11.2016 TO 444 NOT APPLICABLE OF INDIA & ORS. 345542 31.10.2021

183. 94/2019 ANKUSH GUPTA & ANR. VS. ANKUSH GUPTA- 01.11.2016 TO 445 NOT APPLICABLE UNION OF INDIA 1638884 31.10.2021 94/2019 ANKUSH GUPTA & ANR. VS. SUNIL KUMAR- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA 7799980 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 300 of 327 Signing Date:11.07.2022 13:53:43

184. PARDEEP KUMAR 95/2019 PARDEEP KUMAR CHAUHAN 446 CHAUHAN- 01.11.2016 TO NOT APPLICABLE & ORS. VS UNION OF INDIA & ANR 1902395 31.10.2021 95/2019 PARDEEP KUMAR CHAUHAN GOPAL DAS 01.11.2016 TO NOT APPLICABLE & ORS. VS UNION OF INDIA & ANR BINANI-2416287 31.10.2021 95/2019 PARDEEP KUMAR CHAUHAN SANJEEV 01.11.2016 TO NOT APPLICABLE & ORS. VS UNION OF INDIA & ANR SHARMA-2541513 31.10.2021

185. 118/2019 RAJESH HOODA VS UNION RAJESH HOODA- 01.11.2016 TO 449 NOT APPLICABLE OF INDIA & ANR. 1188849 31.10.2021

186. 218/2019 RAMINDER SINGH NARANG RAMINDER SINGH 01.11.2016 TO 455 NOT APPLICABLE & ORS. VS. UNION OF INDIA & ANR. NARANG -542470 31.10.2021

187. 219/2019 RAJESH KUMAR JAIN VS. RAJESH KUMAR 01.11.2016 TO 456 NOT APPLICABLE UNION OF INDIA & ANR. JAIN-5100741 31.10.2021

188. 220/2019 VISHAL BANSAL VS. UNION VISHAL BANSAL- 01.11.2016 TO 457 NOT APPLICABLE OF INDIA & ANR 461475 31.10.2021

189. DINESH 229/2019 DINESH SACHDEVA & ANR.

                              461                                           SACHDEVA-      01.11.2016 TO   NOT APPLICABLE
                                         VS UNION OF INDIA & ANR
                                                                              1886296       31.10.2021
                                    229/2019 DINESH SACHDEVA & ANR.     PAYAL SACHDEVA-    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                         VS UNION OF INDIA & ANR              2550215       31.10.2021
                    190.             237/2019 PRASHANT SETHI & ORS.     PRASHANT SETHI-    01.11.2016 TO
                              462                                                                          NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR.              395127       31.10.2021
                                     237/2019 PRASHANT SETHI & ORS.       PRERNA SETHI-    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR.             1228934       31.10.2021
                    191.              239/2019 GURUCHARAN SINGH &         GURUCHARAN       01.11.2016 TO
                              464                                                                          NOT APPLICABLE
                                       ORS VS. UNION OF INDIA & ANR        SINGH-40602      31.10.2021
                                      239/2019 GURUCHARAN SINGH &       KARNDEEP SINGH     01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                       ORS VS. UNION OF INDIA & ANR     PAHAWA-1931991      31.10.2021
                                      239/2019 GURUCHARAN SINGH &       PARAMJIT SINGH-    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                       ORS VS. UNION OF INDIA & ANR           1651134       31.10.2021
                    192.            272/2019 DEEPAK MEHTA VS. UNION      DEEPAK MEHTA-     01.11.2016 TO
                              468                                                                          NOT APPLICABLE
                                              OF INDIA & ANR.                 3175109       31.10.2021
                    193.             315/2019 SHIVAM ARYA & ANR. VS.      SHIVAM ARYA-     01.11.2016 TO
                              469                                                                          NOT APPLICABLE
                                          UNION OF INDIA & ANR.               2237421       31.10.2021
                    194.            317/2019 DEVENDER SONI VS. UNION     DEVENDER SONI-    01.11.2016 TO
                              470                                                                          NOT APPLICABLE
                                              OF INDIA & ANR.                 2905969       31.10.2021
                    195.             319/2019 DEEPAK LALWANI & ANR.     DEEPAK LALWANI-    01.11.2016 TO
                              471                                                                          NOT APPLICABLE
                                         VS UNION OF INDIA & ANR.             1319667       31.10.2021
                                     319/2019 DEEPAK LALWANI & ANR.         VIJAY PATEL-   01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                         VS UNION OF INDIA & ANR.             2510852       31.10.2021

196. 360/2019 GAYATRI KUMARI AND ANR.

GAYATRI KUMARI-

473 01.11.2016 TO NOT APPLICABLE 3523880 VS. UNION OF INDIA AND ANR. 31.10.2021 360/2019 GAYATRI KUMARI AND ANR.

SAKET RAN JAN-

01.11.2016 TO NOT APPLICABLE 3523257 VS. UNION OF INDIA AND ANR. 31.10.2021

197. 361/2019 AMIT JADVANI VS. UNION AMIT JADVANI- 01.11.2016 TO 474 NOT APPLICABLE OF INDIA & ANR. 6495827 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 301 of 327 Signing Date:11.07.2022 13:53:43

198. 447/2019 RENU GOYAL AND ANR.

RAKESH GOYAL-

480 01.11.2016 TO NOT APPLICABLE 5281412 VS. UNION OF INDIA AND ANR. 31.10.2021 447/2019 RENU GOYAL AND ANR. RENU GOYAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 5282776 31.10.2021

199. 448/2019 SATYAKAM SHARMA AND SATYAKAM 481 ORS SHARMA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ORS 3085732 31.10.2021 448/2019 SATYAKAM SHARMA AND PRIYANKA ORS BANERJEE- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ORS 3087507 31.10.2021

200. 491/2019 VINDDHYANCHAL KUMAR VINDHYACHAL 01.11.2016 TO 484 NOT APPLICABLE VINAY VS UNION OF INDIA AND ANR VINAY -2265262 31.10.2021

201. 492/2019 PUNEET CHOPRA & ANR VS PUNEET CHOPRA - 01.11.2016 TO 485 NOT APPLICABLE UNION OF INDIA & ANR 806034 31.10.2021 492/2019 PUNEET CHOPRA & ANR VS ROHIT CHOPRA- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 806067 31.10.2021

202. 493/2019 ASHOK KUMAR VS UNION ASHOK KUMAR - 01.11.2016 TO 486 NOT APPLICABLE OF INDIA AND ANR. 1573673 31.10.2021

203. 496/2019 NILAM MANTRI NILAM MANTRI - 01.11.2016 TO 487 NOT APPLICABLE VS. UNION OF INDIA & ANR 2440232 31.10.2021

204. 517/2019 MR. PAWAN MANTRI PAWAN MANTRI - 01.11.2016 TO 489 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 312932 31.10.2021

205. 579/2019 ASHWINI KUMAR GAUTAM ASHWINI 492 01.11.2016 TO NOT APPLICABLE GAUTAM-3256101 VS. UNION OF INDIA AND ANR. 31.10.2021

206. SANYAM 581/2019 SANYAM BHUSHAN AND 494 BHUSHAN - 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA AND ANR.

                                                                           1005911         31.10.2021
                                      581/2019 SANYAM BHUSHAN AND       SACHIN GOGIA-     01.11.2016 TO   NOT APPLICABLE
                                     ANR. VS UNION OF INDIA AND ANR.       1345247         31.10.2021
                    207.            582/2019 PEEYUSH DAYAL AND ANR.      RITU DAYAL -     01.11.2016 TO
                              495                                                                         NOT APPLICABLE
                                        VS UNION OF INDIA AND ANR.         1431758         31.10.2021
                                    582/2019 PEEYUSH DAYAL AND ANR.    PEEYUSH DAYAL-     01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                        VS UNION OF INDIA AND ANR.         1432084         31.10.2021
                    208.            636/2019 ANKUSH RAVINDRA KARWA     ANKUSH KARWA -     01.11.2016 TO
                              500                                                                         NOT APPLICABLE
                                        VS. UNION OF INDIA AND ORS.        2311725         31.10.2021
                    209.            637/2019 AMIT ARORA VS. UNION OF     AMIT ARORA-      01.11.2016 TO
                              501                                                                         NOT APPLICABLE
                                               INDIA AND ORS.               241415         31.10.2021

210. 697/2019 PARAMAJIT SINGH BAKSHI BINDU SETHI -

502 AND ANR. 01.11.2016 TO NOT APPLICABLE 1256372 VS. UNION OF INDIA AND ANR 31.10.2021 697/2019 PARAMAJIT SINGH BAKSHI PARAMJIT BAKSHI-

AND ANR. 01.11.2016 TO NOT APPLICABLE 90540 VS. UNION OF INDIA AND ANR 31.10.2021

211. 744/2019 JITENDER KUMAR JITENDRA KUMAR 01.11.2016 TO 505 NOT APPLICABLE VS. UNION OF INDIA AND ANR. -1473029 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 302 of 327 Signing Date:11.07.2022 13:53:43

212. 745/2019 SHIVA PRAKASH VS. UNION SHIVA PRAKASH - 01.11.2016 TO 506 NOT APPLICABLE OF INDIA AND ANR. 2842416 31.10.2021

213. 778/2019 MUKESH PANIKA VS.

MUKESH PANIKA-

                              507       REGISTRAR OF COMPANIES &                           01.11.2016 TO   NOT APPLICABLE
                                                                           5251387
                                                    ANR                                     31.10.2021
                    214.             793/2019 VINIT KUMAR AND ANR.        VINIT KUMAR -    01.11.2016 TO
                              509                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.             1573061       31.10.2021
                                     793/2019 VINIT KUMAR AND ANR.       GULSHAN KAUR-     01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.             1984289       31.10.2021
                    215.            820/2019 RISHI NAGAR VS. UNION OF     RISHI NAGAR -    01.11.2016 TO
                              514                                                                          NOT APPLICABLE
                                                INDIA & ANR                   2791218       31.10.2021
                    216.            821/2019 SUDERSHAN SINGH WAZIR      SANADIIP GADH -    01.11.2016 TO
                              515                                                                          NOT APPLICABLE
                                     & ANR VS. UNION OF INDIA & ANR           1086061       31.10.2021
                                    821/2019 SUDERSHAN SINGH WAZIR          SUDERSHAN      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                     & ANR VS. UNION OF INDIA & ANR      WAZIR-2261173      31.10.2021
                    217.               825/2019 NISHANT KUMAR VS.       NISHANT KUMAR -    01.11.2016 TO
                              517                                                                          NOT APPLICABLE
                                          UNION OF INDIA & ANR                2505151       31.10.2021
                    218.             826/2019 SAHIL GULATI & ANR VS.      SAHIL GULATI -   01.11.2016 TO
                              518                                                                          NOT APPLICABLE
                                          UNION OF INDIA & ANR.               1404714       31.10.2021
                                     826/2019 SAHIL GULATI & ANR VS.          SUMALEE      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                          UNION OF INDIA & ANR.         MADAN-3175556       31.10.2021
                    219.            875/2019 KEWAL KRISHAN KUMAR &           SUNANDA-      01.11.2016 TO
                              521                                                                          NOT APPLICABLE
                                      ORS. VS. UNION OF INDIA & ANR.          1028518       31.10.2021
                                    875/2019 KEWAL KRISHAN KUMAR &       KEWAL KUMAR-      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      ORS. VS. UNION OF INDIA & ANR.           42504        31.10.2021
                                    875/2019 KEWAL KRISHAN KUMAR &       TARUN KUMAR-      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      ORS. VS. UNION OF INDIA & ANR.           42515        31.10.2021
                                    875/2019 KEWAL KRISHAN KUMAR &          SIDDHARTH      01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      ORS. VS. UNION OF INDIA & ANR.      KUMAR-42518       31.10.2021
                    220.             880/2019 SANJAY SURJE VS. UNION       SANJAY SURJ-    01.11.2016 TO
                              522                                                                          NOT APPLICABLE
                                              OF INDIA & ANR.                 3451945       31.10.2021
                    221.                                                       MUKUL

888/2019 MUKUL AGGARWAL & ORS. 523 AGGARWAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR.

828866 31.10.2021

222. 1083/2019 RAJINDER KUMAR SONI RAJINDER SONI-

                              530   AND ANR. VS. UNION OF INDIA AND                        01.11.2016 TO   NOT APPLICABLE
                                                                            1728665
                                                  ANR                                       31.10.2021

1083/2019 RAJINDER KUMAR SONI PRITHVI RAJ-

                                    AND ANR. VS. UNION OF INDIA AND                        01.11.2016 TO   NOT APPLICABLE
                                                                            1728669
                                                  ANR                                       31.10.2021

1083/2019 RAJINDER KUMAR SONI RADHIKA SONI-

                                    AND ANR. VS. UNION OF INDIA AND                        01.11.2016 TO   NOT APPLICABLE
                                                                           7825996
                                                  ANR                                       31.10.2021
                    223.            1084/2019 RAJU PATHAK AND ANR.       RAJU PATHAK-      01.11.2016 TO
                              531                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.           2451973         31.10.2021
                                    1084/2019 RAJU PATHAK AND ANR.       ANJU KUMARI -     01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.           2555400         31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                Page 303 of 327
Signing Date:11.07.2022
13:53:43

224. 1116/2019 RAM NIWAS VERMA & RAN VERMA -

536 ANR. 01.11.2016 TO NOT APPLICABLE 3555625 VS. UNION OF INDIA & ANR 31.10.2021 1116/2019 RAM NIWAS VERMA & ANR. ANITA VERMA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 5322525 31.10.2021

225. 1132/2019 MANAWAR ALI MANAWWAR ALI-

537 01.11.2016 TO NOT APPLICABLE 3277971 VS. UNION OF INDIA AND ANR. 31.10.2021

226. 1218/2019 SHANKAR MANDHAR AND SHANKAR 546 ANR. MANDHAR- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 1178048 31.10.2021 1218/2019 SHANKAR MANDHAR AND ANR. KAMAL NOT APPLICABLE MANDHAR- 01.11.2016 TO VS. UNION OF INDIA AND ANR. 2048110 31.10.2021

227. 1261/2019 KALPANA DASH KALPANA DASH- 01.11.2016 TO 547 NOT APPLICABLE VS. UNION OF INDIA & ANR 2624776 31.10.2021

228. 1262/2019 PRATAP CHANDRA PRATAP MISHRA-

548 MISHRA 01.11.2016 TO NOT APPLICABLE 2630115 VS. UNION OF INDIA & ANR 31.10.2021

229. 1269/2019 SH. ALOK KUMAR GOVIL ALOK GOVIL-

549 AND ANR. 01.11.2016 TO NOT APPLICABLE 1589476 VS. UNION OF INDIA AND ORS 31.10.2021 1269/2019 SH. ALOK KUMAR GOVIL AND ANR. SUYASH GOVIL - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ORS 1589516 31.10.2021

230. 1321/2019 PUSPENDRA KUMAR PUSPENDRA 551 YADAV & ANR VS. UNION OF INDIA & 01.11.2016 TO NOT APPLICABLE YADAV-5126113 ANR 31.10.2021 1321/2019 PUSPENDRA KUMAR SARLA DEVI-

                                    YADAV & ANR VS. UNION OF INDIA &                    01.11.2016 TO   NOT APPLICABLE
                                                                           5135733
                                                   ANR                                   31.10.2021
                    231.                                                  MANISH

1389/2019 MANISH AGARWAL AND 555 AGARWAL - 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

1646978 31.10.2021 1389/2019 MANISH AGARWAL AND KAMAL AGRAWAL 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

-1646991 31.10.2021

232. 1528/2019 SURINDER KUMAR SURINDER 563 BANSAL AND ORS. 01.11.2016 TO NOT APPLICABLE BANSAL-222097 VS. UNION OF INDIA AND ANR. 31.10.2021 1528/2019 SURINDER KUMAR SAURABH BANSAL BANSAL AND ORS. 01.11.2016 TO NOT APPLICABLE

-2245883 VS. UNION OF INDIA AND ANR. 31.10.2021 1528/2019 SURINDER KUMAR SURESH BANSAL-

BANSAL AND ORS. 01.11.2016 TO NOT APPLICABLE 3458379 VS. UNION OF INDIA AND ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 304 of 327 Signing Date:11.07.2022 13:53:43

233. 1687/2019 NAYAN RANJAN DAS VS. NAYAN DAS-

567 NOT APPLICABLE UNION OF INDIA AND ANR. 3320771 01.11.2016 TO 31.10.2021

234. 1755/2019 VINITA SINGH VINITA SINGH- 01.11.2016 TO 573 NOT APPLICABLE VS. UNION OF INDIA & ORS. 5192877 31.10.2021 235. 1791/2019 RAJ MISRA AND ANR. 574 RAJ MISHRA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                        2186226         31.10.2021
                                     1791/2019 RAJ MISRA AND ANR.     DEEPA MISRA      01.11.2016 TO
                                                                                                       NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.       -1315185        31.10.2021
                    236.            1830/2019 MALA KUMAR AND ANR.     MALA KUMAR-      01.11.2016 TO
                              578                                                                      NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.       1762559         31.10.2021
                                    1830/2019 MALA KUMAR AND ANR.                      01.11.2016 TO
                                                                     RAHUL -6520054                    NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.                       31.10.2021
                    237.             1981/2019 ARTI SETHI AND ORS.      ARTI SETHI-    01.11.2016 TO
                              585                                                                      NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR         1623839        31.10.2021
                                     1981/2019 ARTI SETHI AND ORS.    SONAM SETHI-     01.11.2016 TO
                                                                                                       NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR         2178198        31.10.2021
                                                                         CHANDER

1981/2019 ARTI SETHI AND ORS.

KISHORE SETHI- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 2181748 31.10.2021

238. 1983/2019 AJAY AGGARWAL & ANR AJAY AGGARWAL- 01.11.2016 TO 587 NOT APPLICABLE VS. UNION OF INDIA & ANR 1180520 31.10.2021 1983/2019 AJAY AGGARWAL & ANR MANISH NOT APPLICABLE VS. UNION OF INDIA & ANR AGGARWAL - 01.11.2016 TO 785779 31.10.2021

239. 2006/2019 JAYPRAKASH JAGANDAS JAYPRAKASH 588 MANGTANI MANGTANI- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ORS 1639309 31.10.2021

240. 2007/2019 RAJEEV RANJAN KUMAR AND ANR. DIPTI RANJAN-

589 NOT APPLICABLE VS. 2283961 01.11.2016 TO UNION OF INDIA AND ANR. 31.10.2021 2007/2019 RAJEEV RANJAN KUMAR AND ANR.

                                                                     RAJEEV KUMAR-                     NOT APPLICABLE
                                                  VS.                                  01.11.2016 TO
                                                                         74074
                                       UNION OF INDIA AND ANR.                          31.10.2021

241. 2008/2019 DEEPAK KAPIL & ANR DEEPAK KAPIL-

590 01.11.2016 TO NOT APPLICABLE 1514150 VS. UNION OF INDIA & ANR 31.10.2021 2008/2019 DEEPAK KAPIL & ANR ASHOO KAPIL 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR

-1552553 31.10.2021

242. RAHUL 2009/2019 RAHUL BARKATAKY 591 BARKATAKY - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                        1915924         31.10.2021



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                            Page 305 of 327
Signing Date:11.07.2022
13:53:43
                     243.              2010/2019 TUSHAR AGARAWAL           TUSHAR
                              592                                        AGARAWAL-       01.11.2016 TO   NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.         3638596         31.10.2021

244. 2012/2019 RAM NIWAS BANSAL AND RAM BANSAL-

593 ORS. 01.11.2016 TO NOT APPLICABLE 1188492 VS. UNION OF INDIA AND ANR. 31.10.2021 2012/2019 RAM NIWAS BANSAL AND ORS. SANJEEV GUPTA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 2747381 31.10.2021 2012/2019 RAM NIWAS BANSAL AND ORS. ANKUSH BANSAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 6472542 31.10.2021 245. 2014/2019 SUSHIL KUMAR GOEL VS. SUSHIL GOEL- 594 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR. 963138 31.10.2021

246. 2096/2019 RAJIV MALHAN RAJIV MALHAN- 01.11.2016 TO 597 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 276852 31.10.2021

247. 2106/2019 SACHIN KUMAR VS. SACHIN KUMAR- 01.11.2016 TO 598 NOT APPLICABLE UNION OF INDIA AND ANR. 1785604 31.10.2021

248. 2241/2019 NAVEEN MAHAJAN VS.

                                                                          NAVEEN
                              610    MINISTRY OF CORPORATE AFFAIRS                       01.11.2016 TO   NOT APPLICABLE
                                                                       MAHAJAN-562612
                                               AND ANR.                                   31.10.2021
                    249.                                                 ANKINEEDU

2326/2019 ANKINEEDU MAGANTI MAGANTI 612 AND ORS. VS. UNION OF INDIA AND NOT APPLICABLE 01.11.2016 TO ANR.

                                                                           -29900         31.10.2021
                                     2326/2019 ANKINEEDU MAGANTI          KESAVA
                                    AND ORS. VS. UNION OF INDIA AND      GANDHAM-        01.11.2016 TO   NOT APPLICABLE
                                                  ANR.                    3584479         31.10.2021

2326/2019 ANKINEEDU MAGANTI PRODIP KOTOKY-

                                    AND ORS. VS. UNION OF INDIA AND                      01.11.2016 TO   NOT APPLICABLE
                                                                          375558
                                                  ANR.                                    31.10.2021
                    250.                                                 HEMANT

2398/2019 HEAMANT KHANDELWAL 614 KHANDELWAL - 01.11.2016 TO NOT APPLICABLE & ORS. VS. UNION OF INDIA & ANR.

                                                                          233608          31.10.2021
                                                                         POONAM

2398/2019 HEAMANT KHANDELWAL KHANDELWAL- 01.11.2016 TO NOT APPLICABLE & ORS. VS. UNION OF INDIA & ANR.

                                                                          539371          31.10.2021
                    251.                                                 HEM JAIN

2428/2019 SANJAY KUMAR JAIN AND 617 ORS. NOT APPLICABLE VS. UNION OF INDIA AND ANR. 01.11.2016 TO

-1195643 31.10.2021 2428/2019 SANJAY KUMAR JAIN AND SANJAY JAIN-

ORS. 01.11.2016 TO NOT APPLICABLE 128643 VS. UNION OF INDIA AND ANR. 31.10.2021 2428/2019 SANJAY KUMAR JAIN AND AVIRAL JAIN-

ORS. 01.11.2016 TO NOT APPLICABLE 3492856 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 306 of 327 Signing Date:11.07.2022 13:53:43 VS. UNION OF INDIA AND ANR.

2428/2019 SANJAY KUMAR JAIN AND PREM JAIN -

ORS. 01.11.2016 TO NOT APPLICABLE 3493035 VS. UNION OF INDIA AND ANR. 31.10.2021

252. 2458/2019 DILIP KANIYALAL CHABRIA DILIP CHABRIA-

618 01.11.2016 TO NOT APPLICABLE 2037265 VS. UNION OF INDIA AND ORS. 31.10.2021

253. HEMANT 2601/2019 HEMANT SACHDEV VS.

                              630                                          SACHDEV -      01.11.2016 TO   NOT APPLICABLE
                                         UNION OF INDIA & ANR
                                                                            1635195        31.10.2021
                    254.              2837/2019 MAHESH KANIYALAL            MAHESH
                              638   PRAJAPATI VS. UNION OF INDIA AND      PRAJAPATI-      01.11.2016 TO   NOT APPLICABLE
                                                   ANR.                     7312569        31.10.2021
                    255.                                                   RAJENDER

2838/2019 RAJENDER AGGARWAL & 639 AGGARWAL- 01.11.2016 TO NOT APPLICABLE ANR VS. UNION OF INDIA & ANR 1327991 31.10.2021 PINKY 2838/2019 RAJENDER AGGARWAL & AGGARWAL- 01.11.2016 TO NOT APPLICABLE ANR VS. UNION OF INDIA & ANR 2100967 31.10.2021

256. 2913/2019 SANJAY KHATRI SANJAY KHATRI - 01.11.2016 TO 646 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 2621447 31.10.2021

257. 2947/2019 DINESH KUMAR YADAV DINESH YADAV 651 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-2056480 ANR. 31.10.2021 2947/2019 DINESH KUMAR YADAV NARENDER AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE KUMAR -2056484 ANR. 31.10.2021

258. 2973/2019 KAMAL CHOUHAN KAMAL CHOUHAN 654 VS. 01.11.2016 TO NOT APPLICABLE

-7802569 UNION OF INDIA AND ANR. 31.10.2021

259. 3027/2019 DILIP THANKAPPAN AND DILIP ANR.

                              655                                        THANKAPPAN                       NOT APPLICABLE
                                                   VS.                                    01.11.2016 TO
                                                                           -5222691
                                         UNION OF INDIA AND ANR.                           31.10.2021

3027/2019 DILIP THANKAPPAN AND ANR. VANDANA TIWARI NOT APPLICABLE VS. -5310073 01.11.2016 TO UNION OF INDIA AND ANR. 31.10.2021

260. 3029/2019 SANDEEP GUPTA SANDEEP GUPTA - 01.11.2016 TO 656 NOT APPLICABLE VS. UNION OF INDIA & ANR 266397 31.10.2021

261. MANISH 3075/2019 MANISH AGGARWAL AND 657 AGGARWAL- 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ORS.

                                                                             6567795       31.10.2021
                    262.             3091/2019 RAKESH SHARMA AND         RAKESH KUMAR     01.11.2016 TO
                              659                                                                         NOT APPLICABLE
                                    ANR. VS. UNION OF INDIA AND ANR.         -1913619      31.10.2021
                                     3091/2019 RAKESH SHARMA AND         JITIN SHARMA -   01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                    ANR. VS. UNION OF INDIA AND ANR.         1913806       31.10.2021


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                               Page 307 of 327
Signing Date:11.07.2022
13:53:43
                     263.                                               ABHISHEK GUPTA

3095/2019 ABHISHEK GUPTA AND 663 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA AND ANR.

                                                                             -1115639      31.10.2021
                                     3095/2019 ABHISHEK GUPTA AND         AJAY GUPTA -    01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                    ORS. VS. UNION OF INDIA AND ANR.         1115692       31.10.2021
                                     3095/2019 ABHISHEK GUPTA AND       RAJENDRA JAIN -   01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                    ORS. VS. UNION OF INDIA AND ANR.         1180310       31.10.2021
                    264.               3277/2019 NEERAJ PANDAY.         NEERAJ PANDAY-    01.11.2016 TO
                              672                                                                         NOT APPLICABLE
                                      VS. UNION OF INDIA AND ORS.            1135827       31.10.2021
                    265.              3294/2019 JITIN MITTAL & ANR.       JITIN MITTAL    01.11.2016 TO
                              674                                                                         NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR             -1179047      31.10.2021
                                      3294/2019 JITIN MITTAL & ANR.        TATHAGAT
                                                                            JARUHAR -     01.11.2016 TO   NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR            2241710       31.10.2021

266. 3300/2019 ANUJ PANDEY & ANR VS. PRIYANKA TRIVEDI 01.11.2016 TO 677 NOT APPLICABLE UNION OF INDIA & ANR -1116751 31.10.2021 3300/2019 ANUJ PANDEY & ANR VS. ANUJ PANDEY - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 687877 31.10.2021

267. 3326/2019 RAVINDRA VIKRAM SINGH RAVINDRA SINGH 01.11.2016 TO 679 NOT APPLICABLE VS. UNION OF INDIA & ORS. -2622675 31.10.2021

268. 3369/2019 YOGESH KUMAR GOEL YOGESH GOEL 683 AND ANR 01.11.2016 TO NOT APPLICABLE

-57227 VS. UNION OF INDIA AND ANR. 31.10.2021 3369/2019 YOGESH KUMAR GOEL AND ANR DIVESH GOEL-

                                                                                                          NOT APPLICABLE
                                                                           57451          01.11.2016 TO
                                      VS. UNION OF INDIA AND ANR.                          31.10.2021
                    269.            3384/2019 SANJEEV KAPOOR & ANR     SANJEEV KAPOOR     01.11.2016 TO
                              684                                                                         NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR          -1732058         31.10.2021
                                    3384/2019 SANJEEV KAPOOR & ANR      NEERAJ ALAG -     01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR           2733790         31.10.2021

270. 3450/2019 ANUPREET KAUR AND ANR. ANUPREET KAUR 689 NOT APPLICABLE VS. -2725024 01.11.2016 TO UNION OF INDIA AND ANR. 31.10.2021

271. PRABJIT SINGH 3474/2019 PRABJIT SINGH AND ORS. 695 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                           -152894         31.10.2021
                                    3474/2019 PRABJIT SINGH AND ORS.    TAJMEET KAUR -    01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.           153013         31.10.2021
                                    3474/2019 PRABJIT SINGH AND ORS.   SURINDER KAUR -    01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.           960875         31.10.2021
                    272.                3521/2019 PANKAJ PANDEY        PANKAJ PANDEY -    01.11.2016 TO
                              698                                                                         NOT APPLICABLE
                                       VS. UNION OF INDIA & ANR            6390427         31.10.2021

273. 3522/2019 SUBHASH MURLIDHAR SUBHASH 699 BHATTAD 01.11.2016 TO NOT APPLICABLE BHATTAD -783486 VS. UNION OF INDIA & ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 308 of 327 Signing Date:11.07.2022 13:53:43

274. ABHISHEK 3589/2019 ABHISHEK MAHESHWARI 701 MAHESHWARI - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                            2230552        31.10.2021
                    275.              3596/2019 RAVINDER SINGH VS.     RAVINDER SINGH-    01.11.2016 TO
                              704                                                                         NOT APPLICABLE
                                        UNION OF INDIA AND ANR.             6626867        31.10.2021
                    276.            3630/2019 JASDEEP SINGH AND ANR.     RASDEEP SINGH    01.11.2016 TO
                              708                                                                         NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           -409688       31.10.2021
                                    3630/2019 JASDEEP SINGH AND ANR.    JASDEEP SINGH -   01.11.2016 TO
                                                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.            409714       31.10.2021
                    277.              3633/2019 ASHUTOSH SHARMA            ASHUTOSH
                              709                                           SHARMA        01.11.2016 TO   NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR.           -2854421       31.10.2021

278. 3639/2019 MANISH JAIN MANISH JAIN -

711 01.11.2016 TO NOT APPLICABLE 2854428 VS. UNION OF INDIA AND ANR. 31.10.2021

279. 3673/2019 MANPREET SINGH VS. MANPREET SINGH 01.11.2016 TO 713 NOT APPLICABLE UNION OF INDIA AND ANR. -934268 31.10.2021

280. 3674/2019 GAUTAM MEHRA GAUTAM MEHRA -

714 01.11.2016 TO NOT APPLICABLE 543072 VS. UNION OF INDIA AND ANR. 31.10.2021

281. 3676/2019 RAJEEV GAMBHIR VS. RAJEEV GAMBHIR 01.11.2016 TO 715 NOT APPLICABLE UNION OF INDIA AND ANR. -11771 31.10.2021

282. 3749/2019 AMIT SINGLA AMIT SINGLA -

724 01.11.2016 TO NOT APPLICABLE 6437704 VS. UNION OF INDIA & ANR 31.10.2021

283. 3818/2019 ARUN KUMAR SHARMA ARUN SHARMA -

734 01.11.2016 TO NOT APPLICABLE 1315896 VS. UNION OF INDIA AND ANR. 31.10.2021

284. 3839/2019 KUSUM SHARMA VS. KUSUM SHARMA - 01.11.2016 TO 740 NOT APPLICABLE UNION OF INDIA & ANR 1741898 31.10.2021

285. 3888/2019 SAURABH JAIN & ANR VS. SAURABH JAIN - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR. 6844181 31.10.2021 3888/2019 SAURABH JAIN & ANR VS. VAIBHAV JAIN 01.11.2016 TO 741 NOT APPLICABLE UNION OF INDIA & ANR. -6844152 31.10.2021 3888/2019 SAURABH JAIN & ANR VS. SAURABH JAIN - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR. 6844181 31.10.2021

286. 4016/2019 RAJESH SONDHI AND ANR. PRABHAT KUMAR 01.11.2016 TO 752 NOT APPLICABLE VS. UNION OF INDIA AND ANR. -1659412 31.10.2021 4016/2019 RAJESH SONDHI AND ANR.

RAJESH SONDHI -

01.11.2016 TO NOT APPLICABLE 476835 VS. UNION OF INDIA AND ANR. 31.10.2021

287. 4017/2019 AJIT SINGH AJIT SINGH -

753 VS. UNION OF INDIA AND ANR. 01.11.2016 TO NOT APPLICABLE 1588659 31.10.2021

288. 4018/2019 PRAVEEN KUMAR GUPTA JUGNOO GUPTA 754 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1740021 ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 309 of 327 Signing Date:11.07.2022 13:53:43 4018/2019 PRAVEEN KUMAR GUPTA PRAVEEN GUPTA -

                                    AND ANR. VS. UNION OF INDIA AND                        01.11.2016 TO   NOT APPLICABLE
                                                                            1740035
                                                  ANR.                                      31.10.2021
                    289.              4019/2019 AVNISH BHATNAGAR             AVNISH
                              755                                          BHATNAGAR -     01.11.2016 TO   NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           2863857        31.10.2021
                    290.               4020/2019 JOGINDER PAL SINGH     JOGINDER SINGH -   01.11.2016 TO
                              756                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.            756590        31.10.2021
                    291.                   4021/2019 INDER SINGH          INDER SINGH -    01.11.2016 TO
                              757                                                                          NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR             416336        31.10.2021
                    292.                   4024/2019 SANDEEP JAIN         SANDEEP JAIN -   01.11.2016 TO
                                                                                                           NOT APPLICABLE
                              759      VS. UNION OF INDIA AND ANR.            435908        31.10.2021
                    293.                   4040/2019 NIDHI BANSAL         NIDHI BANSAL -   01.11.2016 TO
                              762                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA ANR.             377031        31.10.2021
                    294.                4070/2019 GAGAN DEEP SINGH       GAGAN SINGH -     01.11.2016 TO
                              766                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           5305568        31.10.2021
                    295.              4025/2019 PUNEET KUMAR GUPTA       PUNEET GUPTA -    01.11.2016 TO
                              760                                                                          NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.          1179466        31.10.2021

296. 4068/2019 KAILASH NATH SINGHAL KAILASH SINGHAL 764 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1300884 ANR. 31.10.2021 4068/2019 KAILASH NATH SINGHAL REKHA RANI -

                                     AND ANR. VS. UNION OF INDIA AND                       01.11.2016 TO   NOT APPLICABLE
                                                                            2815491
                                                     ANR.                                   31.10.2021
                    297.               4075/2019 NAVEEN SIWACH VS.      NAVEEN SIWACH -    01.11.2016 TO
                              770                                                                          NOT APPLICABLE
                                          UNION OF INDIA AND ANR.           3030009         31.10.2021
                    298.             4135/2019 DEEPAK GOEL VS. UNION     DEEPAK GOEL -     01.11.2016 TO
                              780                                                                          NOT APPLICABLE
                                              OF INDIA AND ANR.             1692920         31.10.2021
                    299.            4138/2019 ASHWANI BAJAJ AND ANR.     ASHWANI BAJAJ     01.11.2016 TO
                              782                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR          -2550712        31.10.2021

4138/2019 ASHWANI BAJAJ AND ANR.

SEEMA BAJAJ -

01.11.2016 TO NOT APPLICABLE 2586302 VS. UNION OF INDIA & ANR 31.10.2021

300. 4144/2019 SURANDER YADAV VS. SURANDER YADAV 01.11.2016 TO 784 NOT APPLICABLE UNION OF INDIA AND ANR. -1284636 31.10.2021

301. 4197/2019 VED PRAKASH PAWAR VS. VED PAWAR - 01.11.2016 TO 790 NOT APPLICABLE UNION OF INDIA AND ANR. 238888 31.10.2021

302. 4201/2019 HARISH KUMAR VS. HARISH KUMAR - 01.11.2016 TO 791 NOT APPLICABLE UNION OF INDIA AND ANR. 6737771 31.10.2021

303. 4222/2019 MADAN SAHA MOHAN VS. MR. MADAN SAHA 01.11.2016 TO 794 NOT APPLICABLE UNION OF INDIA & ANR MOHAN-3109223 31.10.2021

304. 4225/2019 GEETA CHAUDHARY VS. GEETA CHAUDHRY 01.11.2016 TO 796 NOT APPLICABLE UNION OF INDIA AND ANR. -227865 31.10.2021

305. 4245/2019 SUDHA VS. UNION OF MS. SUDHA- 01.11.2016 TO 802 NOT APPLICABLE INDIA AND ANR. 6626864 31.10.2021 4245/2019 SANDEEP KAUSHIK AND RAJ CHOUDHARY - 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR. 3079825 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 310 of 327 Signing Date:11.07.2022 13:53:43

306. 4295/2019 VISHAL ANAND AND ANR. RAKESH SINGH 01.11.2016 TO 807 NOT APPLICABLE VS. UNION OF INDIA AND ANR. -7059596 31.10.2021 4295/2019 VISHAL ANAND AND ANR. VISHAL ANAND - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 752595 31.10.2021

307. 4299/2019 ALKESH KUMAR SHARMA ALKESH SHARMA - 01.11.2016 TO 808 NOT APPLICABLE VS. UNION OF INDIA AND ANR 2558305 31.10.2021

308. 4305/2019 MR. VIKRAM SINGH VIKRAM RAWAT 809 RAWAT AND ORS. 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. -1666603 31.10.2021 4305/2019 MR. VIKRAM SINGH ROOP PARCHHA -

RAWAT AND ORS. 01.11.2016 TO NOT APPLICABLE 1674100 VS. UNION OF INDIA AND ANR. 31.10.2021 4305/2019 MR. VIKRAM SINGH BADRI KAR -

RAWAT AND ORS. 01.11.2016 TO NOT APPLICABLE 3351991 VS. UNION OF INDIA AND ANR. 31.10.2021 309. 4362/2019 RAJAN JERATH VS. UNION RAJAN JERATH-

                              812                                                        01.11.2016 TO   NOT APPLICABLE
                                             OF INDIA & ANR                5186483
                                                                                          31.10.2021
                    310.                                                   JAWAHAR

4376/2019 JAWAHAR LAL GAUTAM 823 GAUTAM - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 1803109 31.10.2021

311. KALI CHARAN 4379/2019 KALICHARAN SINGH BHATI 825 SINGH BHATI- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                             710996       31.10.2021
                    312.              4384/2019 ANIRUDH LAL AND ANR      ANIRUDH LAI-    01.11.2016 TO
                                                                                                         NOT APPLICABLE
                              828       VS. UNION OF INDIA AND ANR.         1559707       31.10.2021
                                      4384/2019 ANIRUDH LAL AND ANR    SHAILLY ANIRUDH   01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.       LAI-5276604     31.10.2021
                    313.            4397/2019 ADHIR KHANNA AND ANR.     ADHIR KHANNA     01.11.2016 TO
                              831                                                                        NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.         -327574       31.10.2021
                                    4397/2019 ADHIR KHANNA AND ANR.     RITU KHANNA -    01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.          327632       31.10.2021
                    314.            4398/2019 AMOHIT WALIA VS. UNION    MOHIT WALIA-     01.11.2016 TO
                              832                                                                        NOT APPLICABLE
                                             OF INDIA AND ANR.              3294126       31.10.2021

315. 4421/2019 MR. DINESH CHANDRA DINESH DOBHAL 833 DOBHAL AND ANR. 01.11.2016 TO NOT APPLICABLE

-1673011 VS. UNION OF INDIA AND ANR. 31.10.2021 4421/2019 MR. DINESH CHANDRA NARINDER DOBHAL AND ANR. 01.11.2016 TO NOT APPLICABLE BINDRA -3180982 VS. UNION OF INDIA AND ANR. 31.10.2021

316. 4426/2019 MR. AMMAN KUMAR VS. AMMAN KUMAR - 01.11.2016 TO 835 NOT APPLICABLE UNION OF INDIA AND ANR. 3456445 31.10.2021

317. 4428/2019 MR. BACHA BABU BACHA 836 AGNIHOTRI VS. UNION OF INDIA AND AGNIHOTRI - 01.11.2016 TO NOT APPLICABLE ANR. 377627 31.10.2021

318. 4432/2019 MR. MAN SINGH NEGI VS. MAN NEGI - 01.11.2016 TO 838 NOT APPLICABLE UNION OF INDIA AND ANR. 1409636 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 311 of 327 Signing Date:11.07.2022 13:53:43

319. 4456/2019 SANJAY SINGH RAWAT SANJAY SINGH 839 AND ORS VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE RAWAT-2715805 ANR. 31.10.2021 4456/2019 SANJAY SINGH RAWAT SANDEEP KUMAR AND ORS VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE YADAV-6450314 ANR. 31.10.2021 4456/2019 SANJAY SINGH RAWAT PRASHANT AND ORS VS. UNION OF INDIA AND MALHOTRA- 01.11.2016 TO NOT APPLICABLE ANR. 6450865 31.10.2021

320. 4459/2019 MADHUKAR JETLEY & MADHUKAR 01.11.2016 TO 841 NOT APPLICABLE ANR VS. UNION OF INDIA & ANR JETLEY-2759207 31.10.2021 4459/2019 MADHUKAR JETLEY & DAISY JETLEY- 01.11.2016 TO NOT APPLICABLE ANR VS. UNION OF INDIA & ANR 2759204 31.10.2021

321. 4460/2019 CHANDRA BHAN SINGH & CHANDRA BHAN 01.11.2016 TO 842 NOT APPLICABLE ANR VS. UNION OF INDIA & ANR SINGH-2168787 31.10.2021 4460/2019 CHANDRA BHAN SINGH & PREETI BHARTI- 01.11.2016 TO NOT APPLICABLE ANR VS. UNION OF INDIA & ANR 2171387 31.10.2021

322. 4463/2019 ANISH CHANANA VS. ANISH CHANANA- 01.11.2016 TO 843 NOT APPLICABLE UNION OF INDIA AND ANR.. 552927 31.10.2021

323. 4465/2019 RANBIR YADAV RANBIR YADAV - 01.11.2016 TO 844 NOT APPLICABLE VS. UNION OF INDIA AND ANR 5184077 31.10.2021

324. 4527/2019 PRADEEP MAHAJAN AND PRADEEP 846 ANR. VS. MINISTRY OF CORPORATE MAHAJAN 01.11.2016 TO NOT APPLICABLE AFFAIRS AND ANR. -1256010 31.10.2021 4527/2019 PRADEEP MAHAJAN AND SMRITI MAHAJAN ANR. VS. MINISTRY OF CORPORATE 01.11.2016 TO NOT APPLICABLE

-3064413 AFFAIRS AND ANR. 31.10.2021 325. 4549/2019 DEVENDRA GUPTA VS. DEVENDRA GUPTA 851 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR. -1339036 31.10.2021

326. 4601/2019 SHOBHA TIWARY VS. SHOBHA TIWARY - 01.11.2016 TO 852 NOT APPLICABLE UNION OF INDIA & ANR 2233156 31.10.2021

327. 4603/2019 SACHIN GUPTA & ANR VS. CHARU GUPTA 01.11.2016 TO 853 NOT APPLICABLE UNION OF INDIA & ANR -2651665 31.10.2021 4603/2019 SACHIN GUPTA & ANR VS. SACHIN GUPTA - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR 73458 31.10.2021

328. 4604/2019 VIJAY JULKA VS. UNION OF VIJAY JULKA.- 01.11.2016 TO 854 NOT APPLICABLE INDIA & ANR 1167290 31.10.2021

329. LALITA 4606/2019 LALITA CHAUDHARY VS. 855 CHAUDHARY - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                             6749693        31.10.2021
                    330.            4632/2019 RAKESH SHARMA & ANR        RAKESH SHARMA -   01.11.2016 TO
                              856                                                                          NOT APPLICABLE
                                      VS. UNION OF INDIA AND ANR             2813606        31.10.2021
                                                                              NEELAM

4632/2019 RAKESH SHARMA & ANR KHANNAA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR 2919448 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 312 of 327 Signing Date:11.07.2022 13:53:43

331. ANUPAM 4635/2019 ANUPAM SHRIVASTAVA 857 SHRIVASTAVA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR 742368 31.10.2021

332. RAJ KUMAR 4640/2019 RAJ KUMAR CHAUBEY VS.

                              858                                         CHAUBEY-       01.11.2016 TO   NOT APPLICABLE
                                          UNION OF INDIA & ANR
                                                                           3583683        31.10.2021
                    333.              4681/2019 SURISTH TIWARY VS.    SURISTH TIWARY -   01.11.2016 TO
                              861                                                                        NOT APPLICABLE
                                          UNION OF INDIA & ANR             1887853        31.10.2021
                                      4681/2019 SURISTH TIWARY VS.     RAJ CHAUBEY -     01.11.2016 TO
                                                                                                         NOT APPLICABLE
                                          UNION OF INDIA & ANR             3583683        31.10.2021
                    334.               4682/2019 SHARVAN KUMAR            SHARVAN
                              862    CHOUDHARY VS. UNION OF INDIA       CHOUDHARY -      01.11.2016 TO   NOT APPLICABLE
                                                 AND ANR.                  1533586        31.10.2021
                    335.            4718/2019 SATISH CHAND JAIN AND        MANISH
                              865                  ANR.                  BHARDWAJ        01.11.2016 TO   NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR          -2948338        31.10.2021

4718/2019 SATISH CHAND JAIN AND RAHUL JAIN -

ANR. 01.11.2016 TO NOT APPLICABLE 288610 VS. UNION OF INDIA & ANR 31.10.2021 4718/2019 SATISH CHAND JAIN AND SATISH JAIN -

ANR. 01.11.2016 TO NOT APPLICABLE 289013 VS. UNION OF INDIA & ANR 31.10.2021

336. 4721/2019 UMA KANT UMESH VS. UMA UMESH - 01.11.2016 TO 867 NOT APPLICABLE UNION OF INDIA AND ANR. 2202880 31.10.2021

337. 4732/2019 RAJEEV PUNJ VS. UNION RAJEEV PUNJ - 01.11.2016 TO 869 NOT APPLICABLE OF INDIA AND ANR. 1882028 31.10.2021

338. 4785/2019 RAKESH SHARMA AND RAKESH SHARMA 877 ANR VS. MINISTRY OF CORPORATE 01.11.2016 TO NOT APPLICABLE

-2813606 AFFAIRS AND ANR. 31.10.2021 4785/2019 RAKESH SHARMA AND NEELAM ANR VS. MINISTRY OF CORPORATE KHANNAA - 01.11.2016 TO NOT APPLICABLE AFFAIRS AND ANR. 2919448 31.10.2021

339. 4793/2019 CHARU CHAWLA VS. CHARU CHAWLA - 01.11.2016 TO 880 NOT APPLICABLE UNION OF INDIA AND ANR. 679065 31.10.2021

340. 4798/2019 SACHIN SHARMA VS.

SACHIN SHARMA -

883 MINISTRY OF CORPORATE 01.11.2016 TO NOT APPLICABLE 166628 AFFAIRS AND ANR. 31.10.2021

341. 4834/2019 AJAY PRAKASH YADAV VS AJAY YADAV - 01.11.2016 TO 888 NOT APPLICABLE UNION OF INDIA & ANR 2114342 31.10.2021

342. 4873/2019 GERD PAUL WEYER VS.

GERD WEYER -

890 UNION OF INDIA AND ANR. 01.11.2016 TO NOT APPLICABLE 1424224 31.10.2021

343. 4879/2019 PRADEEP MAHAJAN AND PRADEEP ANR.

893 MAHAJAN- NOT APPLICABLE VS. MINISTRY OF CORPORATE 01.11.2016 TO 1256010 AFFAIRS AND ANR 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 313 of 327 Signing Date:11.07.2022 13:53:43 4879/2019 PRADEEP MAHAJAN AND ANR. SMRITI MAHAJAN-

NOT APPLICABLE VS. MINISTRY OF CORPORATE 3064413 01.11.2016 TO AFFAIRS AND ANR 31.10.2021

344. 4882/2019 DEAN ROLF WEYER VS. DEAN WEYER - 01.11.2016 TO 894 NOT APPLICABLE UNION OF INDIA AND ANR. 1424188 31.10.2021

345. 4884/2019 GREG ALLEN WHITNEY VS. GREG WHITNEY - 01.11.2016 TO 896 NOT APPLICABLE UNION OF INDIA AND ANR. 6421755 31.10.2021

346. 4914/2019 BRAJ BIHARI AND ANR. VS. BRAJ BIHARI 01.11.2016 TO 897 NOT APPLICABLE UNION OF INDIA AND ANR. -3490995 31.10.2021 4914/2019 BRAJ BIHARI AND ANR. VS. RAJARAM- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR. 6980520 31.10.2021

347. 4940/2019 SIDDHANT SETHI VS. SIDDHANT SETHI .- 01.11.2016 TO 900 NOT APPLICABLE UNION OF INDIA AND ANR. 5264948 31.10.2021

348. 4996/2019 ANIL MEHROTRA VS. ANIL MEHROTRA - 01.11.2016 TO 906 NOT APPLICABLE UNION OF INDIA AND ANR. 2475802 31.10.2021

349. 4998/2019 MR. ANNURAG SHARMA ANNURAG 907 AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1989356 ANR. 31.10.2021 4998/2019 MR. ANNURAG SHARMA RESHMA SHARMA AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1994017 ANR. 31.10.2021

350. 5007/2019 MOHAN DAS MENON MOHAN MENON - 01.11.2016 TO 908 NOT APPLICABLE VS. UNION OF INDIA & ANR 3275831 31.10.2021

351. 5060/2019 SHILPA JINDAL SHILPA JINDAL - 01.11.2015 TO 915 NOT APPLICABLE VS. UNION OF INDIA & ANR 243980 31.10.2020

352. CHANDRA 5085/2019 CHANDRA SHEKHER AND 919 SHEKHAR - 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

                                                                             6538058          31.10.2021
                                     5085/2019 CHANDRA SHEKHER AND         MANJU DEVI -      01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                     ANR. VS. UNION OF INDIA AND ANR.        7667995          31.10.2021
                    353.             5141/2019 ALOKE ANAND AND ANR.        RENU ANAND        01.11.2016 TO
                              927                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.          -1380456         31.10.2021
                                     5141/2019 ALOKE ANAND AND ANR.       ALOKE ANAND -      01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           749696          31.10.2021
                    354.            5235/2019 ASHU CHAWLA VS. UNION      ASHU CHAWLA -       01.11.2016 TO
                              934                                                                            NOT APPLICABLE
                                             OF INDIA AND ANR.                 47286          31.10.2021
                    355.                5238/2019 MOHAN GUPTA VS.        MOHAN GUPTA -       01.11.2016 TO
                              935                                                                            NOT APPLICABLE
                                          UNION OF INDIA AND ANR.            1162252          31.10.2021

356. 5244/2019 RAMBIR SINGH RAWAT RAMBIR SINGH 938 AND ANR.VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-2400115 ANR. 31.10.2021 5244/2019 RAMBIR SINGH RAWAT RADHA NAIR-

                                      AND ANR.VS. UNION OF INDIA AND                         01.11.2016 TO   NOT APPLICABLE
                                                                             915973
                                                    ANR.                                      31.10.2021
                    357.            5246/2019 VIPUL GOSSAIN VS. UNION    VIPUL GOSSAIN -     01.11.2016 TO
                              940                                                                            NOT APPLICABLE
                                             OF INDIA AND ANR.               5169410          31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                  Page 314 of 327
Signing Date:11.07.2022
13:53:43
                     358.              5247/2019 VIJAY KUMAR SHARMA       VIJAY SHARMA -    01.11.2016 TO
                              941                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           2222184        31.10.2021
                    359.            5273/2019 PANKAJ KUMAR SHARMA       PANKAJ SHARMA -    01.11.2016 TO
                              942                                                                          NOT APPLICABLE
                                       VS. UNION OF INDIA AND ANR.           3011693        31.10.2021
                    360.             5798/2019 RAJNISH HANDA & ANR.     SANJAY ADLAKHA     01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR           -767314        31.10.2021
                    361.                5398/2019 ANJU AGARWAL VS.      ANJU AGRAWAL -     01.11.2016 TO
                              950                                                                          NOT APPLICABLE
                                           UNION OF INDIA AND ANR.            801565        31.10.2021

362. 5431/2019 SANJEEV KUMAR SANJIVKUMAR 955 TULSIRAM RATHOD AND ANR. 01.11.2016 TO NOT APPLICABLE RATHOD-2849734 VS. UNION OF INDIA AND ANR. 31.10.2021 5431/2019 SANJEEV KUMAR SHALINI RATHOD -

TULSIRAM RATHOD AND ANR. 01.11.2016 TO NOT APPLICABLE 5242019 VS. UNION OF INDIA AND ANR. 31.10.2021

363. 5471/2019 SHIKHA TIWARI VS. UNION SHIKHA TIWARI - 01.11.2016 TO 956 NOT APPLICABLE OF INDIA AND ANR. 1564612 31.10.2021

364. 5576/2019 MANJU GUPTA AND ANR MANJU GUPTA- 01.11.2016 TO 961 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 2167923 31.10.2021 5576/2019 MANJU GUPTA AND ANR HUVIN KISHAN 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. GUPTA-1352741 31.10.2021

365. 5580/2019 ANIL SANEJA ANIL SANEJA- 01.11.2016 TO 962 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 322902 31.10.2021

366. 5636/2019 PUNEET KUMAR PUNEET KUMAR 01.11.2016 TO 966 NOT APPLICABLE NAGPALVS. UNION OF INDIA & ANR NAGPAL-5200706 31.10.2021

367. 5675/2019 UMESH SHARMA VS. UMESH SHARMA- 01.11.2016 TO 968 NOT APPLICABLE UNION OF INDIA AND ANR. 102816 31.10.2021

368. 5679/2019 RAHUL JUNEJA VS. UNION RAHUL JUNEJA - 01.11.2016 TO 970 NOT APPLICABLE OF INDIA AND ANR. 1117366 31.10.2021

369. 5719/2019 ASHOK GUPTA AND ANR. ASHOK GUPTA 01.11.2016 TO 974 NOT APPLICABLE VS. UNION OF INDIA AND ANR. -1178294 31.10.2021 5719/2019 ASHOK GUPTA AND ANR. NEELAM GUPTA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 1178344 31.10.2021

370. 5731/2019 RAJIV BANSAL RAJIV BANSAL -

978 VS. MINISTRY OF CORPORATE 01.11.2016 TO NOT APPLICABLE 1664582 AFFAIRS AND ANR. 31.10.2021

371. 5790/2019 MANJIT KUMAR MANJIT KUMAR - 01.11.2016 TO 980 NOT APPLICABLE VS. UNION OF INDIA & ANR 3607916 31.10.2021

372. 5798/2019 RAJNISH HANDA & ANR. RAJNISH HANDA 01.11.2016 TO 983 NOT APPLICABLE VS. UNION OF INDIA & ANR -359838 31.10.2021

373. 5810/2019 SUMIT TALWAR AND ANR. SUMIT TALWAR 01.11.2016 TO 987 NOT APPLICABLE VS. UNION OF INDIA AND ORS. -2944065 31.10.2021 5810/2019 SUMIT TALWAR AND ANR. MOHIT TALWAR - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ORS. 2944087 31.10.2021

374. 5829/2019 RAJAT WADHERA RAJAT WADHERA - 01.11.2016 TO 989 NOT APPLICABLE VS. UNION OF INDIA & ANR 2822536 31.10.2021

375. 5833/2019 MANOJ KUMAR VERMA MANOJ VERMA 991 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-602393 ANR. 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 315 of 327 Signing Date:11.07.2022 13:53:43 5833/2019 MANOJ KUMAR VERMA SUMAN VERMA -

                                     AND ANR. VS. UNION OF INDIA AND                          01.11.2016 TO   NOT APPLICABLE
                                                                             602470
                                                   ANR.                                        31.10.2021
                    376.
                                       5837/2019 GHANSHYAM SARDA            GHANSHYAM
                              993                                                             01.11.2016 TO   NOT APPLICABLE
                                       VS. UNION OF INDIA AND ORS.         SARDA -205782
                                                                                               31.10.2021
                    377.
                                     5848/2019 NEETA SARDA VS. UNION       NEETA SARDA -
                              995                                                             01.11.2016 TO   NOT APPLICABLE
                                            OF INDIA AND ORS.                 227466
                                                                                               31.10.2021
                    378.
                                     5902/2019 SANJEEV KUMAR BHAKRI       SANJEEV BHAKRI -
                              999                                                             01.11.2016 TO   NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR            1230022
                                                                                               31.10.2021
                    379.               5903/2019 SURESH KUMAR VS.         SURESH PARMAR -     01.11.2016 TO
                              1000                                                                            NOT APPLICABLE
                                           UNION OF INDIA & ORS               1618596          31.10.2021
                    380.             5907/2019 ALOK VIKRAM SINGH VS.        ALOK SINGH -      01.11.2016 TO
                              1002                                                                            NOT APPLICABLE
                                         UNION OF INDIA AND ANR.              2688573          31.10.2021
                    381.             5911/2019 PARVEEN JAIN VS. UNION      PRAVEEN JAIN -     01.11.2016 TO
                              1004                                                                            NOT APPLICABLE
                                            OF INDIA AND ANR.                  675692          31.10.2021

382. 5920/2019 MUKESH KUMAR GARG MUKESH GARG -

1006 01.11.2016 TO NOT APPLICABLE 1075987 VS. UNION OF INDIA AND ANR. 31.10.2021

383. 6059/2019 MR. MANISH KATARIA MANISH KATARIA 1015 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1200761 ANR. 31.10.2021 6059/2019 MR. MANISH KATARIA SAURABH AHUJA -

                                      AND ANR. VS. UNION OF INDIA AND                         01.11.2016 TO   NOT APPLICABLE
                                                                              570829
                                                    ANR.                                       31.10.2021

384. 6060/2019 SHYAM SINGH RAWAT SHYAM RAWAT 1016 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-1262258 ANR. 31.10.2021 6060/2019 SHYAM SINGH RAWAT VIJAY SINDHWANI AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-2680447 ANR. 31.10.2021

385. 6079/2019 KIMTI LAL JAIN VS. UNION 01.11.2016 TO 1022 KIMTI JAIN -28746 NOT APPLICABLE OF INDIA AND ANR. 31.10.2021

386. VISHNU 6098/2019 VISHNU NAMBOODRI AND 1023 NAMBOODRI 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

                                                                             -2154955          31.10.2021
                                     6098/2019 VISHNU NAMBOODRI AND       SHANTA KUMARI -     01.11.2016 TO
                                                                                                              NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.        5161606          31.10.2021
                    387.                6120/2019 MANISH KUMAR VS.        MANISH KUMAR-       01.11.2016 TO
                              1024                                                                            NOT APPLICABLE
                                          UNION OF INDIA AND ANR.             2991189          31.10.2021
                    388.                 6124/2019 MANISH RAMESH              MANISH
                              1025     MOTWANI VS. UNION OF INDIA &         MOTWANI -         01.11.2016 TO   NOT APPLICABLE
                                                    ANR                        812013          31.10.2021

389. 6126/2019 GOPAL VIDHICHAND GOPAL GOYAL -

                              1026   GOYAL & ANR VS. UNION OF INDIA &                         01.11.2016 TO   NOT APPLICABLE
                                                                             2049333
                                                    ANR                                        31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                   Page 316 of 327
Signing Date:11.07.2022
13:53:43
                                        6126/2019 GOPAL VIDHICHAND           MAYANK
                                     GOYAL & ANR VS. UNION OF INDIA &      AGRAWAL -        01.11.2016 TO   NOT APPLICABLE
                                                     ANR                    3181009          31.10.2021
                    390.              6132/2019 ASHISH SONI VS. UNION     ASHISH SONI -     01.11.2016 TO
                              1027                                                                          NOT APPLICABLE
                                               OF INDIA & ANR               3543071          31.10.2021

391. 6135/2019 CHETAN ASRANI VS.

MINISTRY OF CORPORATE AFFAIRS CHETAN ASRANI -

                              1029                                                                          NOT APPLICABLE
                                           THROUGH ITS SECRETARY            1246295         01.11.2016 TO
                                                    & ANR                                    31.10.2021
                    392.              6190/2019 PRINGAL DAGAR & ANR      PRINGAL DAGAR -    01.11.2016 TO
                              1033                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR           3589933         31.10.2021
                                      6190/2019 PRINGAL DAGAR & ANR        BALJIT SINGH     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR        DAGAR-3596999      31.10.2021
                    393.              6196/2019 ANOOP DIXIT & ANR VS.      ANOOP DIXIT -    01.11.2016 TO
                              1036                                                                          NOT APPLICABLE
                                            UNION OF INDIA & ANR             2947327         31.10.2021
                                      6196/2019 ANOOP DIXIT & ANR VS.    RITESH AGRAWAL     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                            UNION OF INDIA & ANR             -2947335        31.10.2021
                    394.             6200/2019 RAHUL PAL VS. UNION OF       RAHUL PAL-      01.11.2016 TO
                              1037                                                                          NOT APPLICABLE
                                                 INDIA & ANR                 5305336         31.10.2021
                    395.                  6245/2019 FAIZAN AHMAD         FAIZAN AHMAD -     01.11.2016 TO
                              1041                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR           5123727         31.10.2021
                    396.               6252/2019 SHAH ARAFAT KHAN          SHAH KHAN -      01.11.2016 TO
                              1043                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR           5123894         31.10.2021
                    397.             6350/2019 LALIT MOHAN VS. UNION      LALIT MOHAN -     01.11.2016 TO
                              1044                                                                          NOT APPLICABLE
                                              OF INDIA AND ANR               1194777         31.10.2021
                    398.                                                   VIJAY BHATIA

6385/2019 VIJAY BHATIA & ORS.

                              1047                                                                          NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR.                           01.11.2016 TO
                                                                            -2160456         31.10.2021
                                       6385/2019 VIJAY BHATIA & ORS.     TARUN KUMAR        01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA & ANR.        RATHI -2168150      31.10.2021

6385/2019 VIJAY BHATIA & ORS.

AMIT BHATIA -

01.11.2016 TO NOT APPLICABLE 2294540 VS. UNION OF INDIA & ANR. 31.10.2021 6385/2019 VIJAY BHATIA & ORS. SANJAY SINGH - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ANR. 3487285 31.10.2021

399. 6388/2019 PARAMJIT SETHI VS. PARAMJIT SETHI - 01.11.2016 TO 1048 NOT APPLICABLE UNION OF INDIA AND ANR. 2508419 31.10.2021

400. ANDREW 6392/2019 ANDREW GURUNG & ANR.

                              1049                                           GURUNG         01.11.2016 TO   NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR
                                                                             -1553577        31.10.2021
                                     6392/2019 ANDREW GURUNG & ANR.      PURAN GURUNG -     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                         VS. UNION OF INDIA & ANR            2236821         31.10.2021
                    401.               6394/2019 RAVINDER SINGH AND      RAVINDER SINGH-    01.11.2016 TO
                              1051                                                                          NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.        967414         31.10.2021
                                       6394/2019 RAVINDER SINGH AND       GIRIRAJ RATAN     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.    BAGRI-2177761      31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                 Page 317 of 327
Signing Date:11.07.2022
13:53:43
                     402.                6584/2019 GAURAV DUBEY VS.        GAURAV DUBEY -    01.11.2016 TO
                              1057                                                                          NOT APPLICABLE
                                            UNION OF INDIA & ANR               921891        31.10.2021
                    403.              6592/2019 TAPAN DUBEY VS. UNION      TAPAN DUBEY -    01.11.2016 TO
                              1062                                                                          NOT APPLICABLE
                                               OF INDIA & ANR.                1687911        31.10.2021
                    404.              6595/2019 REENA SINGH VS. UNION      REENA SINGH -    01.11.2016 TO
                              1063                                                                          NOT APPLICABLE
                                               OF INDIA & ANR                 5242708        31.10.2021
                    405.             6596/2019 MANISH MALIK VS. UNION     MANISH MALIK -    01.11.2016 TO
                              1064                                                                          NOT APPLICABLE
                                               OF INDIA & ANR                 1517477        31.10.2021
                    406.                6598/2019 RAKESH PANDEY VS.       RAKESH PANDEY -   01.11.2016 TO
                              1066                                                                          NOT APPLICABLE
                                            UNION OF INDIA & ANR              2259911        31.10.2021
                    407.             6604/2019 SATPAL DESWAL AND ORS.     SATPAL DESWAL-    01.11.2016 TO
                              1069                                                                          NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           5185124        31.10.2021
                                     6604/2019 SATPAL DESWAL AND ORS.                       01.11.2016 TO
                                                                           AJAY-5185443                     NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.                          31.10.2021
                                     6604/2019 SATPAL DESWAL AND ORS.     ANAND DESWAL-     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           5185450        31.10.2021
                                     6604/2019 SATPAL DESWAL AND ORS.      ANIL DESWAL-     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           5185456        31.10.2021
                                     6604/2019 SATPAL DESWAL AND ORS.        ANIL RANA-     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           5185460        31.10.2021
                                     6604/2019 SATPAL DESWAL AND ORS.      VIJAY KUMAR-     01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.           5185468        31.10.2021
                    408.              6605/2019 VIKAS TUSHIR & ANR. VS.    VIKAS TUSHIR -   01.11.2016 TO
                              1070                                                                          NOT APPLICABLE
                                           UNION OF INDIA & ANR.               898939        31.10.2021
                                      6605/2019 VIKAS TUSHIR & ANR. VS.     VIKAS BISLA -   01.11.2016 TO
                                                                                                            NOT APPLICABLE
                                           UNION OF INDIA & ANR.              3172603        31.10.2021
                    409.                  6789/2019 PANKAJ KUMAR          PANKAJ KUMAR -    01.11.2016 TO
                              1072                                                                          NOT APPLICABLE
                                          VS. UNION OF INDIA & ANR            1626141        31.10.2021
                    410.                                                      DURGESH

6932/2019 SHYAM LAL DHANUKA VS. 1074 CHAUHAN 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR .

-2285898 31.10.2021

411. GIRIRAJ BAGRI 6934/2019 SANJEEV BHANDARI AND 1075 NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR. 01.11.2016 TO

-2177761 31.10.2021 412. GAURAV 6976/2019 GAURAV CHHABRA VS. 1077 CHHABRA - NOT APPLICABLE UNION OF INDIA AND ANR. 01.11.2016 TO 3610343 31.10.2021

413. 6979/2019 GAURAV SAROL GAURAV SORAL - 01.11.2016 TO 1080 NOT APPLICABLE VS. UNION OF INDIA & ANR. 879779 31.10.2021

414. 7004/2019 PAWAN KUMAR PAWAN 1081 AGGARWAL VS. UNION OF INDIA AND AGGARWAL - 01.11.2016 TO NOT APPLICABLE ANR. 325924 31.10.2021

415. SANDEEP 7110/2019 SANDEEP MALKANIA VS. 1093 MALKANIA - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                             3631387         31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                 Page 318 of 327
Signing Date:11.07.2022
13:53:43
                     416.                                                     ADNAN

7168/2019 ADNAN KHURSHEED VS. 1099 KHURSHEED - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

2115264 31.10.2021

417. UMA CHAUHAN 7195/2019 ADITYA SACHDEVA AND 1102 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA AND ANR.

                                                                             -3356260       31.10.2021
                                     7195/2019 ADITYA SACHDEVA AND         UMANG JAIN -    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                     ORS. VS. UNION OF INDIA AND ANR.        1390537        31.10.2021
                                                                              ADITYA

7195/2019 ADITYA SACHDEVA AND SACHDEVA - 01.11.2016 TO NOT APPLICABLE ORS. VS. UNION OF INDIA AND ANR.

                                                                              885335        31.10.2021
                    418.             7198/2019 MR. MAHABIR SINGH AND      MAHABIR SINGH    01.11.2016 TO
                              1104                                                                         NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.       -1429604       31.10.2021
                                                                           RAMAYODHA

7198/2019 MR. MAHABIR SINGH AND AGNIHOTRI- 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

651404 31.10.2021

419. NAVRANG KUMAR 7203/2019 RICHA SHARMA & ORS VS.

                              1105                                                         01.11.2016 TO   NOT APPLICABLE
                                           UNION OF INDIA & ANR
                                                                              -1427569      31.10.2021
                                     7203/2019 RICHA SHARMA & ORS VS.    RICHA SHARMA -    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                           UNION OF INDIA & ANR               3393435       31.10.2021
                                                                             SAHANSAR

7203/2019 RICHA SHARMA & ORS VS.

                                                                             SHARMA -      01.11.2016 TO   NOT APPLICABLE
                                           UNION OF INDIA & ANR
                                                                              6402765       31.10.2021
                                     7203/2019 RICHA SHARMA & ORS VS.     SHIV SHARMA -    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                           UNION OF INDIA & ANR                993733       31.10.2021
                    420.               7225/2019 GAURAV NAGPAL VS.       GAURAV NAGPAL-    01.11.2016 TO
                              1106                                                                         NOT APPLICABLE
                                         UNION OF INDIA AND ANR.              5152751       31.10.2021
                    421.                                                     PRASHANT

7230/2019 PRASHANT GHILDIYAL VS. 1108 GHILDIYAL - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                              2938623       31.10.2021
                    422.             7247/2019 KAMAL PATHAK & ANR VS.     KAMAL PATHAK     01.11.2016 TO
                              1111                                                                         NOT APPLICABLE
                                            UNION OF INDIA & ANR              -2231727      31.10.2021
                    423.              7258/2019 RAJAN JINDAL VS. UNION     RAJAN JINDAL-   01.11.2016 TO
                              1112                                                                         NOT APPLICABLE
                                             OF INDIA AND ANR.                1196441       31.10.2021
                    424.              7261/2019 MOHAMMAD NAZIR VS.         MOHAMMAD        01.11.2016 TO
                              1113                                                                         NOT APPLICABLE
                                          UNION OF INDIA AND ANR.         NAZIR -2155627    31.10.2021
                    425.                                                    RAGHUVEER

7277/2019 RAGHUVEER SINGH AND 1116 SINGH 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

                                                                              -2242942      31.10.2021
                                     7277/2019 RAGHUVEER SINGH AND         SAJAL SINGH -   01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                     ANR. VS. UNION OF INDIA AND ANR.         2242961       31.10.2021
                    426.             7280/2019 RAVI KUMAR VS. UNION        RAVI KUMAR-     01.11.2016 TO
                              1117                                                                         NOT APPLICABLE
                                             OF INDIA AND ANR.                2168422       31.10.2021
                    427.             7281/2019 MR. YOGESH KAPUR VS.      YOGESH KAPUR -    01.11.2016 TO
                              1118                                                                         NOT APPLICABLE
                                         UNION OF INDIA AND ANR.                14385       31.10.2021
                    428.             7285/2019 RAJ KUMAR SINGHAL VS.         RAJKUMAR      01.11.2016 TO
                              1119                                                                         NOT APPLICABLE
                                           UNION OF INDIA & ANR           SINGHAL -56259    31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                Page 319 of 327
Signing Date:11.07.2022
13:53:43
                     429.                 7296/2019 NARENDER SINGH            NARENDER        01.11.2016 TO
                              1120                                                                           NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.       SINGH-1882051       31.10.2021
                    430.             7303/2019 MANISH GARG VS. UNION      MANISH GARG-       01.11.2016 TO
                              1122                                                                           NOT APPLICABLE
                                             OF INDIA AND ANR.                1810208         31.10.2021
                    431.             7330/2019 PRITI SHARMA VS. UNION     PRITI SHARMA-      01.11.2016 TO
                              1124                                                                           NOT APPLICABLE
                                             OF INDIA AND ANR.                 487579         31.10.2021
                    432.              7375/2019 AMIT GUPTA VS. UNION       AMIT GUPTA-       01.11.2016 TO
                              1126                                                                           NOT APPLICABLE
                                               OF INDIA & ANR                 3556537         31.10.2021
                    433.                                                   SUKHVINDER

7420/2019 SUKHVINDER SINGH AND 1132 SINGH 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

                                                                              -2305738        31.10.2021
                                     7420/2019 SUKHVINDER SINGH AND       SUPREET KAUR-      01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                     ANR. VS. UNION OF INDIA AND ANR.         2975673         31.10.2021
                    434.             7471/2019 SAIBAL RAY VS. UNION OF      SAIBAL RAY -     01.11.2016 TO
                              1138                                                                           NOT APPLICABLE
                                               INDIA AND ANR.                 2594187         31.10.2021

435. 7546/2019 ANAND KUMAR JINDAL ANAND JINDAL -

1142 VS. 01.11.2016 TO NOT APPLICABLE 163671 UNION OF INDIA AND ANR. 31.10.2021

436. 7559/2019 DEBA DURLABHA DEBA PATTNAIK-

                              1143    PATTANIK VS. UNION OF INDIA AND                        01.11.2016 TO   NOT APPLICABLE
                                                                            1814254
                                                    ANR.                                      31.10.2021
                    437.
                                     7574/2019 CHETNA JAIN VS. UNION      CHETNA JAIN -
                              1144                                                           01.11.2016 TO   NOT APPLICABLE
                                            OF INDIA AND ANR.               2515166
                                                                                              31.10.2021

438. 7575/2019 MR. STANISLAS LINDA VS. STANISLAS LINDA - 01.11.2016 TO 1145 NOT APPLICABLE UNION OF INDIA AND ANR. 160031 31.10.2021

439. 7629/2019 DEEN DAYAL GOEL. DEEN DAYAL 01.11.2016 TO 1148 NOT APPLICABLE VS. UNION OF INDIA AND ANR. GOEL.-45151 31.10.2021

440. 7693/2019 DEEPAK GUPTA AND ANR DEEPAK GUPTA- 01.11.2016 TO 1151 NOT APPLICABLE VS. UNION OF INDIA AND ANR. 1921479 31.10.2021 7693/2019 DEEPAK GUPTA AND ANR SANTOSH GUPTA 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. BALA-1921498 31.10.2021

441. 7695/2019 ASHOK CHAWLA VS. ASHOK CHAWLA- 01.11.2016 TO 1152 NOT APPLICABLE UNION OF INDIA AND ANR. 1805302 31.10.2021

442. 7704/2019 RAJINDER YADAV RAJINDER YADAV- 01.11.2016 TO 1154 NOT APPLICABLE VS. UNION OF INDIA & ANR 94779 31.10.2021

443. 7708/2019 ROHIT RASTOGI ROHIT RASTOGI- 01.11.2016 TO 1156 NOT APPLICABLE VS. UNION OF INDIA & ANR 2275168 31.10.2021

444. 7754/2019 PREETI SARDA VS. UNION PREETI SARDA- 01.11.2016 TO 1161 NOT APPLICABLE OF INDIA & ANR 310188 31.10.2021

445. 7762/2019 VIPIL KUMAR AGGARWAK VIPIL KUMAR 1162 AND ANR. AGGARWAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 3573517 31.10.2021 7762/2019 VIPIL KUMAR AGGARWAK RAJ RANI AND ANR. AGGARWAL- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR. 3573014 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 320 of 327 Signing Date:11.07.2022 13:53:43

446. 7808/2019 JEEVAN KUAMR AGARWAL JIWAN AGARWAL 1164 AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-46036 ANR. 31.10.2021 7808/2019 JEEVAN KUAMR AGARWAL SHAILA AGARWAL AND ANR. VS. UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE

-614641 ANR. 31.10.2021

447. 7816/2019 MR. KAPIL TYAGI AND KAPIL TYAGI 01.11.2016 TO 1165 NOT APPLICABLE ANR. VS UNION OF INDIA & ANR -1393569 31.10.2021 SRIBHAGWAN 7816/2019 MR. KAPIL TYAGI AND KUSHWAHA - 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA & ANR 7700867 31.10.2021

448. 7822/2019 SAURAV KUMAR VS. SAURAV KUMAR - 01.11.2016 TO 1167 NOT APPLICABLE UNION OF INDIA AND ANR. 3206389 31.10.2021

449. 8000/2019 BIRENDRA KUMAR BIRENDRA 1172 CHANDRAVANSHI VS. UNION OF CHANDRAVANSHI 01.11.2016 TO NOT APPLICABLE INDIA AND ANR. -3348142 31.10.2021

450. 8084/2019 ANAND KUMAR SINGH & ANAND KUMAR 01.11.2016 TO 1178 NOT APPLICABLE ANR. VS. UNION OF INDIA & ORS. SINGH-2347919 31.10.2021 8084/2019 ANAND KUMAR SINGH & ANUPAMA SINGH- 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA & ORS. 1365291 31.10.2021

451. RITU PANDEY 8139/2019 RITU PANDEY & ORS. VS. 1185 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR.

                                                                              -2901630        31.10.2021
                                      8139/2019 RITU PANDEY & ORS. VS.     SITA CHHETRI -    01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                            UNION OF INDIA & ANR.              3077898        31.10.2021
                                      8139/2019 RITU PANDEY & ORS. VS.   NAVEEN HIRIADKA     01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                            UNION OF INDIA & ANR.             -3248087        31.10.2021
                                     8139/2019 AMIT KAUSHIK AND ANR.     JINNIA JITENDER -   01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                         VS. UNION OF INDIA AND ANR.           3220129        31.10.2021
                    452.                8153/2019 SANJEEV ANAND AND       SANJEEV ANAND      01.11.2016 TO
                              1187                                                                           NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.        -1438061        31.10.2021
                                        8153/2019 SANJEEV ANAND AND         RITU ANAND -     01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.         1438093        31.10.2021
                    453.             8169/2019 SARYU PRASAD YADAV VS.      SARYU PRASAD      01.11.2016 TO
                              1188                                                                           NOT APPLICABLE
                                           UNION OF INDIA AND ANR.         YADAV-728269       31.10.2021
                    454.                 8205/2019 ABHINAY GUPTA VS.     ABHINAY GUPTA -     01.11.2016 TO
                              1190                                                                           NOT APPLICABLE
                                           UNION OF INDIA AND ANR.             1409381        31.10.2021
                    455.              8227/2019 ANKIT TAYAL VS. UNION      ANKIT TAYAL -     01.11.2016 TO
                              1191                                                                           NOT APPLICABLE
                                               OF INDIA & ANR.                 2359227        31.10.2021
                    456.              8254/2019 SAQIB ULLAH KHAN AND       FAKHRA KHAN       01.11.2016 TO
                              1193                                                                           NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.        -3633500        31.10.2021
                                      8254/2019 SAQIB ULLAH KHAN AND        SAQIB KHAN -     01.11.2016 TO
                                                                                                             NOT APPLICABLE
                                      ANR. VS. UNION OF INDIA AND ANR.          877481        31.10.2021
                    457.               8363/2019 ASHA BATRA AND ANR.         ASHA BATRA      01.11.2016 TO
                              1201                                                                           NOT APPLICABLE
                                         VS. UNION OF INDIA AND ANR.          -2113641        31.10.2021
                    458.                8377/2019 MOHAMMAD ASSAD            MOHAMMAD         01.11.2016 TO
                              1203                                                                           NOT APPLICABLE
                                        KHAN VS UNION OF INDIA & ANR      KHAN -1075255       31.10.2021




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                                  Page 321 of 327
Signing Date:11.07.2022
13:53:43
                     459.                                                   RAJ ARORA

8406/2019 RAJ KUMAR ARORA AND 1205 01.11.2016 TO NOT APPLICABLE ANR. VS. UNION OF INDIA AND ANR.

                                                                            -1823408        31.10.2021
                                     8406/2019 RAJ KUMAR ARORA AND      SANGITA ARORA -    01.11.2016 TO
                                                                                                           NOT APPLICABLE
                                     ANR. VS. UNION OF INDIA AND ANR.        1823432        31.10.2021
                    460.                                                     NAVEEN

8411/2019 NAVEEN CHOUDHARY VS. 1206 CHOWDHARY - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

                                                                             1244826        31.10.2021
                    461.                                                      PRABIR

8430/2019 PRABIR MUKHERJEE VS.

                              1207                                         MUKHERJEE-      01.11.2016 TO   NOT APPLICABLE
                                           UNION OF INDIA & ORS
                                                                              444237        31.10.2021
                    462.                                                    SAHADEV

8555/2019 SAHADEV SINGHROWA VS.

                              1219                                        SINGHROWA -      01.11.2016 TO   NOT APPLICABLE
                                           UNION OF INDIA & ANR
                                                                             2286016        31.10.2021
                    463.              8591/2019 VINOD KUMAR CHOPRA      VINOD CHOPRA -     01.11.2016 TO
                              1220                                                                         NOT APPLICABLE
                                        VS. UNION OF INDIA AND ANR.          2272582        31.10.2021
                    464.                                                    MANEESH

8592/2019 MANEESH SRIVASTAVA 1221 SRIVASTAVA - 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA AND ANR.

                                                                             2784728        31.10.2021
                    465.                                                      RAJESH

8659/2019 RAJESH CHAKRABORTY VS. 1222 CHAKRABORTY- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR.

2922847 31.10.2021

466. 8693/2019 SURENDER SINGH BIDHURI SACHIN BIDHURI - 01.11.2016 TO 1225 NOT APPLICABLE & ANR VS. UNION OF INDIA & ANR 1093772 31.10.2021

467. 8802/2019 AVINASH YADAV AVINASH YADAV -

1227 01.11.2016 TO NOT APPLICABLE 171602 VS. UNION OF INDIA & ORS 31.10.2021

468. 8834/2019 SAKINA NAQVI & ANR VS SAKINA NAQVI - 01.11.2016 TO 1230 NOT APPLICABLE UNION OF INDIA AND ANR. 1935929 31.10.2021 8834/2019 SAKINA NAQVI & ANR VS AZIM ABBAS - 01.11.2016 TO NOT APPLICABLE UNION OF INDIA AND ANR. 1936005 31.10.2021

469. 8835/2019 DIPAK KHANA VS UNION DIPAK KHANNA - 01.11.2016 TO 1231 NOT APPLICABLE OF INDIA AND ANR. 1057134 31.10.2021

470. 8837/2019 MURTI DEVI KAUSHIK VS MURTI KAUSHIK - 01.11.2016 TO 1232 NOT APPLICABLE UNION OF INDIA AND ANR. 731215 31.10.2021

471. 8887/2019 INDERJIT KAUR PAHWA & INDERJIT KAUR 01.11.2016 TO 1238 NOT APPLICABLE ANR. VS UNION OF INDIA & ANR PAHWA -1651338 31.10.2021 8887/2019 INDERJIT KAUR PAHWA & HARSHIM PAHWA 01.11.2016 TO NOT APPLICABLE ANR. VS UNION OF INDIA & ANR KOCHAR -1651351 31.10.2021

472. 8906/2019 AMIT BAWA VS. UNION OF AMIT BAWA- 01.11.2016 TO 1239 NOT APPLICABLE INDIA & ANR. 738817 31.10.2021

473. 8932/2019 MANISH GOLE & ANR. VS. MANISH GOLE- 01.11.2016 TO 1241 NOT APPLICABLE UNION OF INDIA & ANR. 1178295 31.10.2021 8932/2019 MANISH GOLE & ANR. VS. RITU GOEL- 01.11.2016 TO NOT APPLICABLE UNION OF INDIA & ANR. 2220620 31.10.2021

474. 9232/2019 ROHIT KUMAR VS. ROHIT KUMAR- 01.11.2016 TO 1246 NOT APPLICABLE UNION OF INDIA & ANR 3084101 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 322 of 327 Signing Date:11.07.2022 13:53:43

475. 9678/2019 NEERAJ HASIJA VS. NEERAJ HASIJA- 01.11.2016 TO 1254 NOT APPLICABLE UNION OF INDIA & ANR 3195131 31.10.2021

476. 9412/2019 RAVI MEHRA VS.

RAVI MEHRA -

1250 01.11.2016 TO NOT APPLICABLE 3282485 UNION OF INDIA & ANR 31.10.2021

477. 9704/2019 VAKEEL AHMED VS.

VAKEEL AHMED-

1255 01.11.2016 TO NOT APPLICABLE 2525381 UNION OF INDIA & ANR 31.10.2021

478. 9717/2019 SANTOSH PUVANCHERI SANTOSH SATUILAS AND ANR. VS.

1256 PUVANCHERI NOT APPLICABLE 01.11.2016 TO SATUILAS-878493 UNION OF INDIA & ANR 31.10.2021 9717/2019 SANTOSH PUVANCHERI RADHAKRISHNAN SATUILAS AND ANR. VS.

KUNCHU NAIR- NOT APPLICABLE 01.11.2016 TO 878528 UNION OF INDIA & ANR 31.10.2021

479. 10034/2019 VANDANA KEDIA & ANR VS. VANDANA KEDIA-

                              1263                                                                        NOT APPLICABLE
                                                                           2930390        01.11.2016 TO
                                          UNION OF INDIA & ANR                             31.10.2021

10034/2019 VANDANA KEDIA & ANR VS. GAYATRI DEVI NOT APPLICABLE KEDIA-2930396 01.11.2016 TO UNION OF INDIA & ANR 31.10.2021

480. 10218/2019 NEHA KAPOOR VS.

NEHA KAPOOR-

1266 01.11.2016 TO NOT APPLICABLE 5271397 UNION OF INDIA & ANR 31.10.2021

481. 10299/2019 KRISHNA RANJAN SINGH KRISHNA RANJAN 1269 AND ORS VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE SINGH-989997 ANR. 31.10.2021 10299/2019 KRISHNA RANJAN SINGH ARBIND KUMAR AND ORS VS UNION OF INDIA AND CHOUHAN- 01.11.2016 TO NOT APPLICABLE ANR. 2862779 31.10.2021 10299/2019 KRISHNA RANJAN SINGH SAMIR KUMAR AND ORS VS UNION OF INDIA AND 01.11.2016 TO NOT APPLICABLE SINGH-2985178 ANR. 31.10.2021

482. 10494/2019 DEEPAK GAUTAM VS DEEPAK GAUTAM 01.11.2016 TO 1272 NOT APPLICABLE UNION OF INDIA AND ORS. -667835 31.10.2021

483. 10499/2019 DEEPAK DAING VS UNION DEEPAK DAING- 01.11.2016 TO 1273 NOT APPLICABLE OF INDIA AND ORS. 163624 31.10.2021

484. 10701/2019 DEEPAK KUMAR AND DEEPAK KUMAR- 01.11.2016 TO 1276 NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 887383 31.10.2021 10701/2019 DEEPAK KUMAR AND MUKESH KUMAR 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. MAURYA-418048 31.10.2021 10701/2019 DEEPAK KUMAR AND USHA BHATIA- 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 2298392 31.10.2021 10701/2019 DEEPAK KUMAR AND BHARAT BHATIA- 01.11.2016 TO NOT APPLICABLE ORS. VS UNION OF INDIA AND ANR. 2326646 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 323 of 327 Signing Date:11.07.2022 13:53:43

485. 11792/2019 ASHOK MANCHANDA & ASHOK 1288 ANR MANCHANDA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ORS 6311 31.10.2021 11792/2019 ASHOK MANCHANDA & SHOBHA ANR MANCHANDA- 01.11.2016 TO NOT APPLICABLE VS. UNION OF INDIA & ORS 6349 31.10.2021

486. 11968/2019 INDRESH KUMAR AND INDRESH KUMAR-

1291 ANR. 01.11.2016 TO NOT APPLICABLE 3091088 VS. UNION OF INDIA AND ANR. 31.10.2021 11968/2019 INDRESH KUMAR AND VANDAN ANEGI-

ANR. 01.11.2016 TO NOT APPLICABLE 3091000 VS. UNION OF INDIA AND ANR. 31.10.2021

487. 12706/2019 RAKESH KUMAR JAIN RAKESH KUMAR 1295 AND ORS 01.11.2016 TO NOT APPLICABLE JAIN-2323288 VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS MANOJ KUMAR NOT APPLICABLE JAIN-2323284 01.11.2016 TO VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS BABITA JAIN-

                                                                                                          NOT APPLICABLE
                                                                            2323296       01.11.2016 TO
                                        VS. UNION OF INDIA & ANR                           31.10.2021

12706/2019 RAKESH KUMAR JAIN AND ORS POONAM JAIN-

                                                                                                          NOT APPLICABLE
                                                                           2325752        01.11.2016 TO
                                        VS. UNION OF INDIA & ANR                           31.10.2021

12706/2019 RAKESH KUMAR JAIN AND ORS DINESH KUMAR NOT APPLICABLE JAIN-2325763 01.11.2016 TO VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN AND ORS GULSHAN RAI NOT APPLICABLE JAIN-2340995 01.11.2016 TO VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN SWETA JAIN-

AND ORS 01.11.2016 TO NOT APPLICABLE 2341031 VS. UNION OF INDIA & ANR 31.10.2021 12706/2019 RAKESH KUMAR JAIN CHEEMA JAIN-

AND ORS 01.11.2016 TO NOT APPLICABLE 2341033 VS. UNION OF INDIA & ANR 31.10.2021

488. 11529/2018 PARVEEN KUMAR ANAND MRVEEN KUMAR 01.11.2016 TO 1308 NOT APPLICABLE & ANR VS. UNION OF INDIA & ANR ANAND - 1791827 31.10.2021 KARAN ANAND - 01.11.2016 TO NOT APPLICABLE 2144652 31.10.2021

489. 5275/2019 LAKHWINDER SINGH VS. LAKHWINDER 01.11.2016 TO 1309 NOT APPLICABLE UNION OF INDIA AND ANR. SINGH - 7514156 31.10.2021 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 324 of 327 Signing Date:11.07.2022 13:53:43 The prayer/request of learned counsel for the petitioners in aforementioned 489 writ petitions is taken on record.

Keeping in view the aforesaid prayers and the affidavits of ROC, Delhi dated 10th May, 2022, 24thMay, 2022 and 05th July, 2022, the aforementioned 489 writ petitions are disposed of holding that as the period of disqualification has expired by efflux of time i.e. on account of lapse of five years, the petitioners are eligible for appointment / re-appointment as Directors. However, it is clarified that the petitioners, who carried on as Directors due to subsistence of interim orders passed by this Court, shall not be visited with any civil or penal consequences. It is further clarified that none of the petitioners will be eligible for appointment/re-appointment as Directors if they have incurred any other disqualification or were disqualified for any subsequent period on account of non-filing of returns.

The demand drafts, if any, deposited by the petitioners in accordance with the interim order passed by this Court shall be returned/refunded to the said petitioners.

In view of the above, the said 489 writ petitions stand disposed of. List the abovementioned writ petitions before the Joint Registrar for limited purpose of return/refund of DD on 14th July, 2022. W.P.(C)805/2019, CM APPL. 3550/2019, CM APPL. 3551/2019 W.P.(C)807/2019, CM APPL. 3553/2019, CM APPL. 3554/2019 W.P.(C)808/2019, CM APPL. 3555/2019, CM APPL. 3556/2019 W.P.(C) 1704/2019, CM APPL. 7791/2019 W.P.(C) 3505/2019, CM APPL. 16084/2019 W.P.(C) 3909/2019, CM APPL. 17704/2019 W.P.(C) 4423/2019, CM APPL. 19691/2019 W.P.(C) 6583/2019, CM APPL. 27829/2019 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 325 of 327 Signing Date:11.07.2022 13:53:43 W.P.(C) 6594/2019, CM APPL. 27873/2019 & CM APPL. 27874/2019 W.P.(C) 7706/2019 & CM APPL. 32018/2019, CM APPL. 32019/2019 W.P.(C) 7719/2019 & CM APPL. 32036/2019, CM APPL. 32037/2019 W.P.(C) 5984/2018 & CM APPL. 23322/2018 W.P.(C) 5985/2018 & CM APPL. 23324/2018 W.P.(C)6959/2018 &CM APPL. 26369/2018, CM APPL.26370/2018 W.P.(C)6960/2018 &CM APPL. 26371/2018, CM APPL.26372/2018 W.P.(C) 7366/2018, CM APPL. 28168/2018 W.P.(C) 7367/2018, CM APPL. 28170/2018 W.P.(C) 7368/2018, CM APPL. 28172/2018 W.P.(C) 7374/2018, CM APPL. 28189/2018 W.P.(C)7524/2018, CM APPL. 28748/2018 & 28749/2018 W.P.(C)7548/2018, CM APPL. 28858/2018, CM APPL. 28859/2018 W.P.(C)7614/2018, CM APPL. 29115/2018, CM APPL. 29116/2018 W.P.(C)7653/2018, CM APPL. 29291/2018, CM APPL. 29292/2018 W.P.(C)7654/2018, CM APPL. 29295/2018, CM APPL. 29296/2018 W.P.(C)7833/2018, CM APPL. 29973/2018 W.P.(C)8079/2018, CM APPL. 30942/2018 W.P.(C)8216/2018, CM APPL. 31474/2018, CM APPL. 31475/2018 W.P.(C)8286/2018, CM APPL. 31773/2018 W.P.(C)8558/2018, CM APPL. 32874/2018 W.P.(C)8911/2018, CM APPL. 34270/2018 W.P.(C)9325/2018, CM APPL. 36057/2018 W.P.(C)11140/2018, CM APPL. 43302/2018, CM APPL. 43303/2018 W.P.(C)12775/2018, CM APPL. 49631/2018 Mr.Benu Gunjan Jha, learned counsel appearing for the petitioners informs this Court that both Mr.Pradeep Mittal and Mr.Praveen Mittal, Advocates, whose vakalatnamashad been filed on behalf of the petitioners, have expired.

Issue default notice to the parties without process fee by way of Email and WhatsApp, returnable for 19th July, 2022.

The Registrar of Companies is permitted additional service on the petitioners by way of Email linked to the DIN.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 326 of 327 Signing Date:11.07.2022 13:53:43 W.P.(C) No.2430/2019 W.P.(C) No.2607/2019 W.P.(C) No.3745/2019 W.P.(C) No.5054/2019 W.P.(C) No.5059/2019 W.P.(C) No.5062/2019 W.P.(C) No.5084/2019 W.P.(C) No.8346/2019 W.P.(C) No.7426/2018 W.P.(C) No.13683/2018 W.P.(C) No. 11150/2018 W.P.(C) No.13683/2018

Learned counsel for the petitioners wish to withdraw their respective writ petitions. Accordingly, the aforesaid writ petitions are dismissed as withdrawn. Remaining Writ petitions List the balance matters on 18th August, 2022. The Registrar of Companies, NCT of Delhi and Haryana is directed to file fresh affidavit mentioning the status of the balance cases on or before 8th August, 2022.

The Registrar of Companies, NCT of Delhi and Haryana is directed to inform the remaining petitioners of the next date of hearing i.e. 18th August, 2022 by Email linked to the DIN.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY07, 2022 KA/j/msh/TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 327 of 327 Signing Date:11.07.2022 13:53:43