NCT Delhi - Act
The Delhi Metro Airport Express Line, General Rules, 2010
DELHI
India
India
The Delhi Metro Airport Express Line, General Rules, 2010
Rule THE-DELHI-METRO-AIRPORT-EXPRESS-LINE-GENERAL-RULES-2010 of 2010
- Published on 17 September 2010
- Commenced on 17 September 2010
- [This is the version of this document from 17 September 2010.]
- [Note: The original publication document is not available and this content could not be verified.]
Chapter I
Preliminary
1. Short title and Commencement of the Rules.
2. Definitions.
Chapter II
Rules Applying to Delhi Metro Airport Express Line Employees Generally
3. Supply of Copies of rules.
- The Delhi Metro Airport Express Line administration shall supply a copy of these rules and amendments made therein to -4. Upkeep of the copy of the rules.
- Every Delhi Metro Airport Express Line employee who has been supplied with a copy of these rules, shall-5. Knowledge of rules and issue of certificate of competency.
6. Assistance in observance of rules.
- Every Delhi Metro Airport Express Line employee shall render assistance in carrying out these rules and report promptly any breach thereof, which may come to his notice, to his superior officer and other authority concerned.7. Obedience to rules and orders.
- Every Delhi Metro Airport Express Line employee shall observe and obey -8. Prevention of trespass, damage or loss.
9. Attendance for duty.
- Every Delhi Metro Airport Express Line employee shall be in attendance for duty at such times and places and for such periods as may be fixed by the Delhi Metro Airport Express Line administration and shall also attend at any other time and place at which his services may be required.10. Absence from duty.
11. Taking alcoholic drink, sedative, narcotic, stimulant drug or preparation.
12. Conduct of Delhi Metro Airport Express Line Employees.
- Every Delhi Metro Airport Express Line employee shall, -13. Duty for ensuring safety.
14. Standard Time.
- The working of trains between stations on Delhi Metro Airport Express Line shall be regulated by the Indian standard time as prescribed by the Government of India.Chapter III
Signals and Control
15. General.
16. Description of signals.
| ASPECT | INDICATION |
| (a) A Green lamp or flag moved slowly up and down | Move away from the signal |
| (b) A Green lamp or flag waved from side to side across thebody | Move towards the signal |
| (c) A Red light or flag | Stop |
17. Provisions of Signals.
18. Working of Signals and points.
19. Control of Signaling.
20. Train detained on Line.
21. Absence of cab signalling.
22. Failure of fixed Signals.
23. Failure of route setting.
Chapter IV
Working of Trains
24. General.
| DURATION OF ABSENCE | NO. OF ROAD LEARNING TRIPS |
| 3-6 months | 1 round trip |
| Over 6 months | 3 round trips |