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[Cites 648, Cited by 1]

Delhi High Court - Orders

Amarjeet Singh Chawla And Anr vs Union Of India And Anr on 10 May, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~ 50, 1, 42 to 49 & 51 to 2225 (batch matters)
                              *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                              50
                               +      W.P.(C) 62/2019, CM APPL. 390/2019 & CM APPL. 2310/2019

                                      AMARJEET SINGH CHAWLA AND ANR.               ..... Petitioners

                                                              versus

                                      UNION OF INDIA AND ANR.                     ..... Respondents

                                                              with

                              +       W.P.(C) 9329/2019 & CM APPL. 38432/2019 (item 1)
                              +       W.P.(C) 533/2020
                              +       W.P.(C) 537/2020
                              +       W.P.(C) 681/2020 & CM APPL. 1906/2020
                              +       W.P.(C) 1326/2020 & CM APPL. 4625/2020
                              +       W.P.(C) 1612/2020
                              +       W.P.(C) 1759/2020 & CM APPL. 6140/2020
                              +       W.P.(C) 1911/2020 & CM APPL. 6667/2020
                              +       W.P.(C) 4389/2020 & CM APPL. 15798/2020
                              +       W.P.(C) 63/2019 & CM APPL. 394/2019
                              +       W.P.(C) 65/2019, CM APPL. 402-03/2019
                              +       W.P.(C) 67/2019, CM APPLs. 410/2019
                              +       W.P.(C)72/2019 , CM APPLs.430/2019
                              +       W.P.(C)92/2019 , CM APPLs.532-533/2019
                              +       W.P.(C)94/2019 , CM APPLs.536-37/2019
                              +       W.P.(C)95/2019 , CM APPLs.538/2019
                              +       W.P.(C)96/2019 , CM APPL.539/2019
                              +       W.P.(C) 111/2019, CM APPL.627/2019
                              +       W.P.(C) 112/2019, CM APPL.635-36/2019
                              +       W.P.(C)113/2019, CM APPL.637/2019
                              +       W.P.(C) 114/2019 , CM APPL.638/2019
                              +       W.P.(C)118/2019 , CM APPLs.645-46/2019
                              +       W.P.(C) 119/2019 , CM APPL.647-48/2019
                              +       W.P.(C)133/2019 , CM APPL.730/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                        Page 1 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)134/2019 , CM APPL.732/2019
                              +       W.P.(C)135 /2019 , CM APPL.735/2019
                              +       W.P.(C)136/2019 , CM APPL.736/2019
                              +       W.P.(C)138/2019 , CM APPL.738/2019
                              +       W.P.(C)139/2019 , CM APPL.740/2019, 741/2019, 12729/2019
                              +       W.P.(C)140/2019 , CM APPL.743-744/2019
                              +       W.P.(C)217/2019 , CM APPL.1009/2019
                              +       W.P.(C)218/2019 , CM APPL.1010/2019
                              +       W.P.(C)219/2019 , CM APPL.1012/2019
                              +       W.P.(C)220/2019 , CM APPL.1014/2019
                              +       W.P.(C)221/2019 , CM APPL.1016/2019
                              +       W.P.(C)222/2019 , CM APPL.1021/2019
                              +       W.P.(C)225/2019 , CM APPL.1034/2019
                              +       W.P.(C)227/2019 , CM APPL.1061/2019
                              +       W.P.(C)228/2019 , CM APPL.1063/2019
                              +       W.P.(C)229/2019 , CM APPL.1064/2019
                              +       W.P.(C)237/2019 , CM APPL.1166/2019
                              +       W.P.(C)238/2019 , CM APPL. 11682019
                              +       W.P.(C)239/2019 , CM APPL.1169/2019
                              +       W.P.(C)258/2019 , CM APPL.1238/2019
                              +       W.P.(C)266/2019 , CM APPL.1261/2019
                              +       W.P.(C)267/2019 , CM APPL.1262/2019
                              +       W.P.(C)268/2019 , CM APPL.1264/2019
                              +       W.P.(C)270/2019 , CM APPL.1270/2019
                              +       W.P.(C)272/2019 , CM APPL.1329/2019
                              +       W.P.(C)292/2019 , CM APPL.1424/2019, CM APPLs. 13316/2019,
                                      13317/2019
                              +       W.P.(C)315/2019 , CM APPL.1513/2019
                              +       W.P.(C)316/2019 , CM APPL.1515/2019
                              +       W.P.(C)317/2019, CM APPL. 1517/2019
                              +       W.P.(C)319/2019, CM APPL. 1521/2019
                              +       W.P.(C)327/2019,
                              +       W.P.(C)360/2019, CM APPL. 1691/2019
                              +       W.P.(C)361/2019, CM APPL. 1703/2019
                              +       W.P.(C)397/2019, CM APPL. 1881/2019
                              +       W.P.(C)398/2019, CM APPL. 1882/2019
                              +       W.P.(C)400/2019, CM APPL. 1885/2019
                              +       W.P.(C)404/2019, CM APPL. 1891/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 2 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)424/2019, CM APPL. 1936/2019, CM APPL. 1937/2019
                              +       W.P.(C)425/2019
                              +       W.P.(C)428/2019, CM APPL. 1953/2019
                              +       W.P.(C)430/2019, CM APPL. 1956/2019, CM APPL. 1957/2019
                              +       W.P.(C)444/2019, CM APPL. 2042/2019
                              +       W.P.(C)445/2019, CM APPL. 2045/2019, CM APPL. 2046/2019
                              +       W.P.(C)446/2019, CM APPL. 2048/2019, CM APPL. 2049/2019
                              +       W.P.(C)447/2019, CM APPL. 2050/2019, CM APPL. 2051/2019
                              +       W.P.(C)448/2019, CM APPL. 2054/2019, CM APPL. 2055/2019
                              +       W.P.(C)449/2019, CM APPL. 2056/2019
                              +       W.P.(C)490/2019, CM APPL. 2258/2019
                              +       W.P.(C)491/2019, CM APPL. 2232/2019, CM APPL. 2261/2019
                              +       W.P.(C)492/2019, CM APPL. 2233/2019
                              +       W.P.(C)493/2019, CM APPL. 2234/2019, CM APPL. 2235/2019
                              +       W.P.(C)495/2019, CM APPL. 2241/2019, CM APPL. 2242/2019
                              +       W.P.(C)496/2019, CM APPL. 2243/2019, CM APPL. 2244/2019
                              +       W.P.(C)513/2019, CM APPL. 2411/2019, CM APPL. 2412/2019
                              +       W.P.(C)515/2019, CM APPL. 2415/2019, CM APPL. 2416/2019
                              +       W.P.(C)516/2019, CM APPL. 2417/2019
                              +       W.P.(C)517/2019, CM APPL. 2418/2019, CM APPL. 2419/2019
                              +       W.P.(C)531/2019, CM APPL. 2460/2019, CM APPL. 2461/2019
                              +       W.P.(C)532/2019, CM APPL. 2462/2019, CM APPL. 2463/2019
                              +       W.P.(C)540/2019, CM APPL. 2477/2019, CM APPL. 2478/2019
                              +       W.P.(C)578/2019, CM APPL. 2582/2019
                              +       W.P.(C)579/2019, CM APPL. 2583/2019, CM APPL. 2584/2019
                              +       W.P.(C)580/2019, CM APPL. 2589/2019
                              +       W.P.(C)581/2019, CM APPL. 2590/2019, CM APPL. 2591/2019
                              +       W.P.(C)582/2019, CM APPL. 2592/2019, CM APPL. 2593/2019
                              +       W.P.(C)629/2019, CM APPL. 2878/2019, CM APPL. 2879/2019
                              +       W.P.(C)630/2019, CM APPL. 2882/2019, CM APPL. 2883/2019
                              +       W.P.(C)631/2019, CM APPL. 2888/2019
                              +       W.P.(C)634/2019, CM APPL. 2896/2019, CM APPL. 2897/2019
                              +       W.P.(C)635/2019, CM APPL. 2898/2019, CM APPL. 2899/2019
                              +       W.P.(C)636/2019
                              +       W.P.(C)637/2019
                              +       W.P.(C)697/2019, CM APPL. 3046/2019, CM APPL. 3047/2019
                              +       W.P.(C)698/2019, CM APPL. 3048/2019
                              +       W.P.(C)699/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 3 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)738/2019, CM APPL. 3247/2019, CM APPL. 3248/2019
                              +       W.P.(C)739/2019, CM APPL. 3249/2019, CM APPL. 3250/2019
                              +       W.P.(C)740/2019, CM APPL. 3251/2019
                              +       W.P.(C)741/2019, CM APPL. 3252/2019, CM APPL. 3253/2019
                              +       W.P.(C)742/2019, CM APPL. 3254/2019, CM APPL. 3255/2019
                              +       W.P.(C)743/2019, CM APPL. 3256/2019, CM APPL. 3257/2019
                              +       W.P.(C)744/2019, CM APPL. 3258/2019, CM APPL. 3259/2019
                              +       W.P.(C)745/2019, CM APPL. 3260/2019
                              +       W.P.(C)771/2019, CM APPL. 3427/2019, CM APPL. 3428/2019
                              +       W.P.(C)778/2019
                              +       W.P.(C)779/2019, CM APPL. 3467/2019
                              +       W.P.(C)780/2019, CM APPL. 3468/2019, CM APPL. 3469/2019
                              +       W.P.(C)781/2019, CM APPL. 3470/2019, CM APPL. 3471/2019
                              +       W.P.(C)782/2019, CM APPL. 3472/2019, CM APPL. 3473/2019
                              +       W.P.(C)793/2019, CM APPL. 3497/2019, CM APPL. 3498/2019
                              +       W.P.(C)805/2019, CM APPL. 3550/2019, CM APPL. 3551/2019
                              +       W.P.(C)806/2019, CM APPL. 3552/2019
                              +       W.P.(C)807/2019, CM APPL. 3553/2019, CM APPL. 3554/2019
                              +       W.P.(C)808/2019, CM APPL. 3555/2019, CM APPL. 3556/2019
                              +       W.P.(C)809/2019, CM APPL. 3557/2019
                              +       W.P.(C)816/2019, CM APPL. 3625/2019, CM APPL. 3626/2019
                              +       W.P.(C)817/2019, CM APPL. 3627/2019, CM APPL. 3628/2019
                              +       W.P.(C)818/2019, CM APPL. 3629/2019
                              +       W.P.(C)819/2019, CM APPL. 3631/2019, CM APPL. 3632/2019
                              +       W.P.(C)820/2019, CM APPL. 3633/2019
                              +       W.P.(C)821/2019, CM APPL. 3650/2019
                              +       W.P.(C)822/2019, CM APPL. 3653/2019, CM APPL. 3654/2019
                              +       W.P.(C)823/2019, CM APPL. 3655/2019
                              +       W.P.(C)824/2019, CM APPL. 3657/2019, CM APPL. 3658/2019
                              +       W.P.(C)825/2019, CM APPL. 3659/2019
                              +       W.P.(C)826/2019, CM APPL. 3662/2019, CM APPL. 3663/2019
                              +       W.P.(C)872/2019
                              +       W.P.(C)873/2019, CM APPL. 3931/2019
                              +       W.P.(C)874/2019, CM APPL. 3936/2019
                              +       W.P.(C)875/2019, CM APPL. 3940/2019
                              +       W.P.(C)879/2019, CM APPL. 3946/2019
                              +       W.P.(C)880/2019, CM APPL. 3948/2019
                              +       W.P.(C)882/2019, CM APPL. 3977/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 4 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)884/2019, CM APPL. 3984/2019
                              +       W.P.(C)886/2019, CM APPL. 3989/2019, CM APPL. 3990/2019
                              +       W.P.(C)887/2019
                              +       W.P.(C)888/2019, CM APPL. 3991/2019
                              +       W.P.(C)908/2019, CM APPL. 4092/2019
                              +       W.P.(C)918/2019, CM APPL. 4138/2019
                              +       W.P.(C)919/2019, CM APPL. 4140/2019
                              +       W.P.(C)922/2019, CM APPL. 4147/2019
                              +       W.P.(C)924/2019, CM APPL. 4163/2019
                              +       W.P.(C)925/2019, CM APPL. 4153/2019
                              +       W.P.(C)926/2019, CM APPL. 4155/2019
                              +       W.P.(C)966/2019, CM APPL. 4341/2019
                              +       W.P.(C)967/2019, CM APPL. 4343/2019
                              +       W.P.(C)976/2019
                              +       W.P.(C)977/2019, CM APPL. 4400/2019
                              +       W.P.(C)979/2019, CM APPL. 4405/2019
                              +       W.P.(C) 1022/2019, CM APPL. 4604/2019
                              +       W.P.(C) 1023/2019, CM APPL. 4606/2019
                              +       W.P.(C) 1055/2019, CM APPL. 4833/2019
                              +       W.P.(C) 1058/2019, CM APPL. 4837/2019
                              +       W.P.(C) 1073/2019, CM APPL. 4875/2019
                              +       W.P.(C) 1074/2019, CM APPL. 4878/2019
                              +       W.P.(C) 1075/2019, CM APPL. 4881/2019
                              +       W.P.(C) 1082/2019, CM APPL. 4966/2019
                              +       W.P.(C) 1083/2019, CM APPL. 4970/2019
                              +       W.P.(C) 1084/2019, CM APPL. 4972/2019
                              +       W.P.(C) 1085/2019, CM APPL. 4974/2019
                              +       W.P.(C) 1090/2019, CM APPL. 5005/2019
                              +       W.P.(C) 1091/2019, CM APPL. 5007/2019
                              +       W.P.(C) 1092/2019, CM APPL. 5009/2019
                              +       W.P.(C) 1093/2019, CM APPL. 5011/2019
                              +       W.P.(C) 1094/2019, CM APPL. 5012/2019
                              +       W.P.(C) 1114/2019, CM APPL. 5065/2019, CM APPL. 5066/2019
                              +       W.P.(C) 1115/2019, CM APPL. 5067/2019, CM APPL. 5068/2019
                              +       W.P.(C) 1116/2019, CM APPL. 5069/2019, CM APPL. 5070/2019
                              +       W.P.(C) 1130/2019, CM APPL. 5129/2019, CM APPL. 5130/2019
                              +       W.P.(C) 1131/2019, CM APPL. 5131/2019, CM APPL. 5132/2019
                              +       W.P.(C) 1132/2019, CM APPL. 5133/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 5 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 1133/2019, CM APPL. 5134/2019, CM APPL. 5135/2019
                              +       W.P.(C) 1134/2019, CM APPL. 5136/2019, CM APPL. 5137/2019
                              +       W.P.(C) 1135/2019, CM APPL. 5138/2019, CM APPL. 5139/2019
                              +       W.P.(C) 1136/2019, CM APPL. 5140/2019, CM APPL. 5141/2019
                              +       W.P.(C) 1180/2019, CM APPL. 5332/2019
                              +       W.P.(C) 1181/2019, CM APPL. 5333/2019
                              +       W.P.(C) 1182/2019, CM APPL. 5334/2019, CM APPL. 5335/2019
                              +       W.P.(C) 1184/2019, CM APPL. 5338/2019, CM APPL. 5339/2019
                              +       W.P.(C) 1185/2019, CM APPL. 5340/2019, CM APPL. 5341/2019
                              +       W.P.(C) 1186/2019, CM APPL. 5342/2019, CM APPL. 5343/2019
                              +       W.P.(C) 1187/2019, CM APPL. 5344/2019, CM APPL. 5345/2019
                              +       W.P.(C) 1188/2019, CM APPL. 5346/2019, CM APPL. 5347/2019
                              +       W.P.(C) 1190/2019, CM APPL. 5350/2019, CM APPL. 5351/2019
                              +       W.P.(C) 1210/2019, CM APPL. 5473/2019
                              +       W.P.(C) 1212/2019, CM APPL. 5477/2019
                              +       W.P.(C) 1215/2019, CM APPL. 5480/2019
                              +       W.P.(C) 1216/2019, CM APPL. 5482/2019
                              +       W.P.(C) 1217/2019, CM APPL. 5484/2019
                              +       W.P.(C) 1218/2019, CM APPL. 5486/2019
                              +       W.P.(C) 1220/2019, CM APPL. 5492/2019
                              +       W.P.(C) 1221/2019, CM APPL. 5494/2019
                              +       W.P.(C) 1259/2019, CM APPL. 5669/2019
                              +       W.P.(C) 1260/2019, CM APPL. 5670/2019
                              +       W.P.(C) 1261/2019, CM APPL. 5671/2019
                              +       W.P.(C) 1262/2019, CM APPL. 5672/2019
                              +       W.P.(C) 1269/2019, CM APPL. 5685/2019
                              +       W.P.(C)1307/2019, CM APPL. 5904/2019
                              +       W.P.(C) 1318/2019, CM APPL. 6014/2019
                              +       W.P.(C) 1319/2019, CM APPL. 6015/2019
                              +       W.P.(C) 1320/2019, CM APPL. 6016/2019
                              +       W.P.(C) 1321/2019, CM APPL. 6017/2019
                              +       W.P.(C) 1322/2019, CM APPL. 6019/2019
                              +       W.P.(C) 1366/2019, CM APPL. 6018/2019
                              +       W.P.(C) 1383/2019, CM APPL. 6297/2019
                              +       W.P.(C) 1384/2019, CM APPL. 6298/2019, CM APPL. 6299/2019
                              +       W.P.(C) 1385/2019, CM APPL. 6300/2019, CM APPL. 6301/2019
                              +       W.P.(C) 1386/2019, CM APPL. 6302/2019, CM APPL. 6303/2019
                              +       W.P.(C) 1387/2019, CM APPL. 6304/2019, CM APPL. 6305/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 6 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 1388/2019, CM APPL. 6309/2019
                              +       W.P.(C) 1389/2019, CM APPL. 6311/2019, CM APPL. 6312/2019
                              +       W.P.(C) 1401/2019, CM APPL. 6390/2019, CM APPL. 6391/2019
                              +       W.P.(C) 1402/2019, CM APPL. 6393/2019, CM APPL. 6394/2019
                              +       W.P.(C) 1415/2019, CM APPL. 6476/2019
                              +       W.P.(C) 1427/2019, CM APPL. 6549/2019
                              +       W.P.(C) 1471/2019, CM APPL. 6761/2019
                              +       W.P.(C) 1472/2019, CM APPL. 6763/2019
                              +       W.P.(C) 1491/2019, CM APPL. 6912/2019
                              +       W.P.(C) 1498/2019, CM APPL. 6943/2019
                              +       W.P.(C) 1499/2019, CM APPL. 6945/2019
                              +       W.P.(C) 1508/2019, CM APPL. 6973/2019
                              +       W.P.(C) 1509/2019, CM APPL. 6980/2019
                              +       W.P.(C) 1510/2019, CM APPL. 6983/2019
                              +       W.P.(C) 1512/2019, CM APPL. 6987/2019
                              +       W.P.(C) 1522/2019, CM APPL. 7059/2019
                              +       W.P.(C) 1523/2019, CM APPL. 7063/2019
                              +       W.P.(C) 1524/2019, CM APPL. 7065/2019
                              +       W.P.(C) 1527/2019, CM APPL. 7070/2019
                              +       W.P.(C) 1528/2019, CM APPL. 7072/2019
                              +       W.P.(C) 1530/2019, CM APPL. 7076/2019
                              +       W.P.(C) 1593/2019, CM APPL. 7336/2019
                              +       W.P.(C)1607/2019, CM APPL. 7378/2019
                              +       W.P.(C) 1608/2019, CM APPL. 7380/2019
                              +       W.P.(C) 1609/2019
                              +       W.P.(C)1610/2019, CM APPL. 7382/2019
                              +       W.P.(C)1611/2019, CM APPL. 7404/2019
                              +       W.P.(C)1680/2019, CM APPL. 7681/2019
                              +       W.P.(C)1681/2019, CM APPL. 7687/2019
                              +       W.P.(C)1682/2019, CM APPL. 7691/2019
                              +       W.P.(C)1683/2019, CM APPL. 7697/2019
                              +       W.P.(C) 1684/2019, CM APPL. 7699/2019
                              +       W.P.(C)1685/2019, CM APPL. 7701/2019
                              +       W.P.(C)1686/2019, CM APPL. 7703/2019
                              +       W.P.(C) 1687/2019, CM APPL. 7704/2019
                              +       W.P.(C) 1688/2019, CM APPL. 7706/2019
                              +       W.P.(C)1689/2019, CM APPL. 7709/2019
                              +       W.P.(C) 1690/2019, CM APPL. 7711/2019, CM APPL. 7712/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 7 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 1691/2019, CM APPL. 7714/2019
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                              +       W.P.(C) 1704/2019, CM APPL. 7791/2019
                              +       W.P.(C) 1705/2019, CM APPL. 7793/2019
                              +       W.P.(C) 1752/2019, CM APPL. 8111/2019
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                              +       W.P.(C) 1755/2019, CM APPL. 8115/2019
                              +       W.P.(C) 1791/2019, CM APPL. 8391/2019, CM APPL. 8392/2019
                              +       W.P.(C) 1792/2019, CM APPL. 8393/2019, CM APPL. 8394/2019
                              +       W.P.(C) 1793/2019
                              +       W.P.(C) 1794/2019, CM APPL. 8395/2019, CM APPL. 8396/2019
                              +       W.P.(C) 1795/2019, CM APPL. 8397/2019, CM APPL. 8398/2019
                              +       W.P.(C) 1796/2019, CM APPL. 8423/2019, CM APPL. 8424/2019
                              +       W.P.(C) 1797/2019, CM APPL. 8399/2019, CM APPL. 8400/2019
                              +       W.P.(C) 1826/2019, CM APPL. 8660/2019
                              +       W.P.(C) 1827/2019, CM APPL. 8533/2019
                              +       W.P.(C) 1828/2019, CM APPL. 8534/2019, CM APPL. 8535/2019
                              +       W.P.(C) 1829/2019, CM APPL. 8536/2019
                              +       W.P.(C)1830/2019, CM APPL. 8537/2019, CM APPL. 8538/2019
                              +       W.P.(C) 1831/2019,
                              +       W.P.(C)1832/2019, CM APPL. 8539/2019, CM APPL. 8540/2019
                              +       W.P.(C)1877/2019, CM APPL. 8792/2019
                              +       W.P.(C)1878/2019, CM APPL. 8794/2019
                              +       W.P.(C)1879/2019, CM APPL. 8796/2019
                              +       W.P.(C)1881/2019, CM APPL. 8798/2019
                              +       W.P.(C)1955/2019, CM APPL. 9148/2019
                              +       W.P.(C) 1956/2019, CM APPL. 9150/2019
                              +       W.P.(C) 1957/2019, CM APPL. 9152/2019
                              +       W.P.(C) 1958/2019, CM APPL. 9154/2019
                              +       W.P.(C)1981/2019, CM APPL. 9266/2019
                              +       W.P.(C)1982/2019, CM APPL. 9268/2019
                              +       W.P.(C) 1983/2019, CM APPL. 9270/2019
                              +       W.P.(C)1984/2019, CM APPL. 9272/2019
                              +       W.P.(C)1985/2019, CM APPL. 9274/2019
                              +       W.P.(C) 1986/2019, CM APPL. 9276/2019
                              +       W.P.(C) 1994/2019, CM APPL. 9305/2019, CM APPL. 9306/2019
                              +       W.P.(C) 1996/2019, CM APPL. 9313/2019, CM APPL. 9314/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 8 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 2006/2019, CM APPL. 9446/2019
                              +       W.P.(C) 2007/2019, CM APPL. 9447/2019
                              +       W.P.(C) 2008/2019, CM APPL. 9449/2019
                              +       W.P.(C) 2009/2019, CM APPL. 9450/2019
                              +       W.P.(C) 2010/2019, CM APPL. 9453/2019
                              +       W.P.(C) 2012/2019, CM APPL. 9456/2019
                              +       W.P.(C) 2013/2019, CM APPL. 9463/2019
                              +       W.P.(C) 2014/2019, CM APPL. 9465/2019
                              +       W.P.(C) 2017/2019, CM APPL. 9471/2019
                              +       W.P.(C) 2020/2019, CM APPL. 9477/2019
                              +       W.P.(C) 2022/2019, CM APPL. 9483/2019
                              +       W.P.(C) 2024/2019, CM APPL. 9661/2019
                              +       W.P.(C) 2027/2019, CM APPL. 9495/2019
                              +       W.P.(C) 2069/2019, CM APPL. 9680/2019
                              +       W.P.(C) 2070/2019, CM APPL. 9681/2019
                              +       W.P.(C) 2094/2019, CM APPL. 9787/2019
                              +       W.P.(C) 2095/2019, CM APPL. 9788/2019
                              +       W.P.(C) 2096/2019, CM APPL. 9790/2019, CM APPL. 9791/2019
                              +       W.P.(C) 2106/2019, CM APPL. 9819/2019
                              +       W.P.(C) 2116/2019, CM APPL. 9908/2019
                              +       W.P.(C) 2117/2019, CM APPL. 9910/2019
                              +       W.P.(C) 2118/2019, CM APPL. 9912/2019
                              +       W.P.(C)2119/2019, CM APPL. 9914/2019
                              +       W.P.(C) 2120/2019, CM APPL. 9916/2019
                              +       W.P.(C) 2121/2019, CM APPL. 9917/2019
                              +       W.P.(C) 2122/2019, CM APPL. 9919/2019
                              +       W.P.(C) 2123/2019, CM APPL. 9920/2019
                              +       W.P.(C) 2124/2019, CM APPL. 9922/2019
                              +       W.P.(C) 2125/2019, CM APPL. 9924/2019
                              +       W.P.(C) 2126/2019, CM APPL. 9926/2019
                              +       W.P.(C) 2143/2019, CM APPL. 10065/2019
                              +       W.P.(C) 2144/2019, CM APPL. 10067/2019
                              +       W.P.(C) 2145/2019
                              +       W.P.(C) 2146/2019, CM APPL. 10072/2019
                              +       W.P.(C) 2147/2019, CM APPL. 10074/2019
                              +       W.P.(C) 2149/2019, CM APPL. 10089/2019
                              +       W.P.(C) 2150/2019, CM APPL. 10092/2019
                              +       W.P.(C) 2186/2019, CM APPL. 10277/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 9 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 2198/2019, CM APPL. 10317/2019
                              +       W.P.(C) 2200/2019, CM APPL. 10322/2019
                              +       W.P.(C) 2201/2019, CM APPL. 10323/2019
                              +       W.P.(C) 2202/2019, CM APPL. 10325/2019
                              +       W.P.(C) 2205/2019, CM APPL. 10330/2019
                              +       W.P.(C) 2233/2019, CM APPL. 10484/2019
                              +       W.P.(C) 2234/2019, CM APPL. 10486/2019
                              +       W.P.(C) 2240/2019, CM APPL. 10521/2019, CM APPL. 10522/2019
                              +       W.P.(C) 2241/2019, CM APPL. 10523/2019
                              +       W.P.(C)2322/2019, CM APPL. 10810/2019, CM APPL. 10811/2019
                              +       W.P.(C) 2323/2019, CM APPL. 10812/2019
                              +       W.P.(C) 2324/2019, CM APPL. 10813/2019, CM APPL. 10814/2019
                              +       W.P.(C) 2325/2019, CM APPL. 10815/2019, CM APPL. 10816/2019
                              +       W.P.(C) 2326/2019, CM APPL. 10819/2019
                              +       W.P.(C) 2327/2019,
                              +       W.P.(C)2328/2019, CM APPL. 10823/2019, CM APPL. 10824/2019
                              +       W.P.(C)2329/2019, CM APPL. 10826/2019, CM APPL. 10827/2019
                              +       W.P.(C)2330/2019, CM APPL. 10829/2019, CM APPL. 10830/2019
                              +       W.P.(C) 2360/2019, CM APPL. 11017/2019, CM APPL. 11018/2019
                              +       W.P.(C)2362/2019, CM APPL. 11026/2019, CM APPL. 11027/2019
                              +       W.P.(C)2394/2019, CM APPL. 11173/2019
                              +       W.P.(C)2395/2019, CM APPL. 11175/2019
                              +       W.P.(C) 2396/2019, CM APPL. 11177/2019
                              +       W.P.(C) 2397/2019, CM APPL. 11250/2019
                              +       W.P.(C)2398/2019, CM APPL. 11178/2019
                              +       W.P.(C) 2399/2019, CM APPL. 11180/2019
                              +       W.P.(C) 2400/2019, CM APPL. 11182/2019
                              +       W.P.(C) 2426/2019, CM APPL. 20120/2019, CM APPL. 20121/2019
                              +       W.P.(C)2428/2019, CM APPL. 11311/2019, CM APPL. 11312/2019
                              +       W.P.(C)2430/2019, CM APPL. 11313/2019
                              +       W.P.(C) 2458/2019, CM APPL. 11440/2019
                              +       W.P.(C) 2460/2019, CM APPL. 11444/2019
                              +       W.P.(C) 2462/2019, CM APPL. 11449/2019
                              +       W.P.(C) 2463/2019, CM APPL. 11452/2019
                              +       W.P.(C)2464/2019, CM APPL. 11455/2019
                              +       W.P.(C)2466/2019, CM APPL. 11460/2019
                              +       W.P.(C) 2514/2019, CM APPL. 11696/2019
                              +       W.P.(C) 2515/2019, CM APPL. 11699/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 10 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 2516/2019, CM APPL. 11700/2019
                              +       W.P.(C)2517/2019, CM APPL. 11702/2019
                              +       W.P.(C)2518/2019, CM APPL. 11705/2019
                              +       W.P.(C)2519/2019, CM APPL. 11709/2019
                              +       W.P.(C)2520/2019, CM APPL. 11712/2019
                              +       W.P.(C) 2521/2019, CM APPL. 11715/2019
                              +       W.P.(C) 2522/2019, CM APPL. 11718/2019
                              +       W.P.(C) 2541/2019, CM APPL. 11804/2019
                              +       W.P.(C) 2542/2019, CM APPL. 11806/2019
                              +       W.P.(C)2543/2019, CM APPL. 11808/2019
                              +       W.P.(C) 2544/2019, CM APPL. 11811/2019
                              +       W.P.(C)2561/2019, CM APPL. 11908/2019
                              +       W.P.(C) 2562/2019, CM APPL. 11909/2019
                              +       W.P.(C)2601/2019, CM APPL. 12081/2019
                              +       W.P.(C)2602/2019, CM APPL. 12083/2019
                              +       W.P.(C)2604/2019, CM APPL. 12086/2019
                              +       W.P.(C)2605/2019, CM APPL. 12088/2019
                              +       W.P.(C)2606/2019, CM APPL. 12090/2019
                              +       W.P.(C)2607/2019, CM APPL. 12092/2019
                              +       W.P.(C)2608/2019, CM APPL. 12094/2019
                              +       W.P.(C) 2609/2019, CM APPL. 12095/2019
                              +       W.P.(C)2610/2019, CM APPL. 12097/2019
                              +       W.P.(C)2632/2019, CM APPL. 12209/2019
                              +       W.P.(C) 2633/2019, CM APPL. 12211/2019
                              +       W.P.(C)2634/2019, CM APPL. 12214/2019
                              +       W.P.(C) 2635/2019, CM APPL. 12215/2019
                              +       W.P.(C) 2681/2019, CM APPL. 12394/2019
                              +       W.P.(C) 2682/2019, CM APPL. 12397/2019
                              +       W.P.(C) 2683/2019, CM APPL. 12399/2019
                              +       W.P.(C) 2684/2019, CM APPL. 12401/2019
                              +       W.P.(C) 2685/2019, CM APPL. 12403/2019
                              +       W.P.(C) 2750/2019, CM APPL. 12749/2019
                              +       W.P.(C) 2751/2019, CM APPL. 12754/2019
                              +       W.P.(C) 2756/2019, CM APPL. 12771/2019
                              +       W.P.(C)2758/2019, CM APPL. 12775/2019
                              +       W.P.(C)2773/2019, CM APPL. 12808/2019
                              +       W.P.(C) 2778/2019,
                              +       W.P.(C) 2779/2019, CM APPL. 12837/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 11 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 2806/2019, CM APPL. 12973/2019
                              +       W.P.(C)2834/2019, CM APPL. 13187/2019
                              +       W.P.(C)2837/2019, CM APPL. 13190/2019
                              +       W.P.(C)2838/2019, CM APPL. 13192/2019
                              +       W.P.(C) 2839/2019, CM APPL. 13194/2019
                              +       W.P.(C)2840/2019, CM APPL. 13196/2019
                              +       W.P.(C)2841/2019, CM APPL. 13198/2019
                              +       W.P.(C)2842/2019, CM APPL. 13200/2019
                              +       W.P.(C)2843/2019, CM APPL. 13202/2019
                              +       W.P.(C)2844/2019, CM APPL. 13205/2019
                              +       W.P.(C)2845/2019, CM APPL. 13208/2019
                              +       W.P.(C)2847/2019, CM APPL. 13210/2019
                              +       W.P.(C)2852/2019, CM APPL. 13238/2019
                              +       W.P.(C)2853/2019, CM APPL. 13242/2019
                              +       W.P.(C)2910/2019, CM APPL. 13505/2019
                              +       W.P.(C)2913/2019, CM APPL. 13510/2019
                              +       W.P.(C)2916/2019, CM APPL. 13514/2019
                              +       W.P.(C)2918/2019, CM APPL. 13517/2019
                              +       W.P.(C)2919/2019, CM APPL. 13519/2019
                              +       W.P.(C)2920/2019, CM APPL. 13521/2019
                              +       W.P.(C)2921/2019, CM APPL. 13523/2019
                              +       W.P.(C)2922/2019, CM APPL. 13525/2019
                              +       W.P.(C)2923/2019, CM APPL. 13537/2019
                              +       W.P.(C) 2946/2019, CM APPL. 13664/2019
                              +       W.P.(C) 2947/2019, CM APPL. 13665/2019
                              +       W.P.(C) 2949/2019, CM APPL. 13669/2019
                              +       W.P.(C)2950/2019, CM APPL. 13673/2019
                              +       W.P.(C)2951/2019, CM APPL. 13677/2019
                               +      W.P.(C) 2952/2019, CM APPL. 13679/2019
                              +       W.P.(C)2953/2019, CM APPL. 13681/2019
                              +       W.P.(C)2954/2019, CM APPL. 13684/2019
                              +       W.P.(C)2956/2019, CM APPL. 13688/2019
                              +       W.P.(C)2970/2019, CM APPL. 13808/2019
                              +       W.P.(C)2973/2019, CM APPL. 13812/2019
                              +       W.P.(C) 3023/2019, CM APPL. 13942/2019
                              +       W.P.(C)3026/2019, CM APPL. 13953/2019
                              +       W.P.(C) 3027/2019, CM APPL. 13955/2019
                              +       W.P.(C) 3028/2019, CM APPL. 13957/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 12 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3029/2019, CM APPL. 13959/2019
                              +       W.P.(C)3068/2019, CM APPL. 14116/2019
                              +       W.P.(C)3069/2019, CM APPL. 14118/2019
                              +       W.P.(C) 3075/2019, CM APPL. 14134/2019
                              +       W.P.(C) 3090/2019, CM APPL. 14197/2019
                              +       W.P.(C)3091/2019, CM APPL. 14199/2019
                              +       W.P.(C)3092/2019, CM APPL. 14202/2019
                              +       W.P.(C)3093/2019, CM APPL. 14203/2019
                              +       W.P.(C)3094/2019, CM APPL. 14205/2019
                              +       W.P.(C) 3095/2019, CM APPL. 14207/2019
                              +       W.P.(C) 3145/2019, CM APPL. 14379/2019
                              +       W.P.(C) 3148/2019, CM APPL. 14382/2019
                              +       W.P.(C)3150/2019, CM APPL. 14385/2019
                              +       W.P.(C)3152/2019,
                              +       W.P.(C)3153/2019, CM APPL. 14393/2019
                              +       W.P.(C)3154/2019, CM APPL. 14402/2019
                              +       W.P.(C) 3155/2019, CM APPL. 14406/2019
                              +       W.P.(C) 3156/2019, CM APPL. 14413/2019
                              +       W.P.(C)3157/2019, CM APPL. 14416/2019
                              +       W.P.(C)3158/2019, CM APPL. 14443/2019
                              +       W.P.(C)3159/2019, CM APPL. 14445/2019
                              +       W.P.(C)3161/2019, CM APPL. 14451/2019
                              +       W.P.(C)3162/2019, CM APPL. 14453/2019
                              +       W.P.(C) 3163/2019, CM APPL. 14455/2019
                              +       W.P.(C) 3164/2019, CM APPL. 14457/2019
                              +       W.P.(C)3165/2019, CM APPL. 14459/2019s
                              +       W.P.(C) 3166/2019, CM APPL. 14461/2019
                              +       W.P.(C) 3167/2019, CM APPL. 14466/2019
                              +       W.P.(C) 3169/2019, CM APPL. 14470/2019
                              +       W.P.(C)3205/2019, CM APPL. 14664/2019
                              +       W.P.(C)3206/2019, CM APPL. 14666/2019
                              +       W.P.(C) 3255/2019, CM APPL. 14931/2019, CM APPL. 14932/2019
                              +       W.P.(C) 3256/2019, CM APPL. 14934/2019
                              +       W.P.(C) 3276/2019, CM APPL. 15086/2019
                              +       W.P.(C) 3277/2019, CM APPL. 15087/2019
                              +       W.P.(C) 3279/2019, CM APPL. 15090/2019
                              +       W.P.(C) 3280/2019, CM APPL. 15098/2019
                              +       W.P.(C) 3291/2019, CM APPL. 15131/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 13 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3292/2019, CM APPL. 15132/2019
                              +       W.P.(C) 3293/2019, CM APPL. 15133/2019
                              +       W.P.(C)3294/2019, CM APPL. 15135/2019
                              +       W.P.(C)3295/2019, CM APPL. 15137/2019
                              +       W.P.(C) 3296/2019, CM APPL. 15138/2019
                              +       W.P.(C)3298/2019, CM APPL. 15141/2019
                              +       W.P.(C)3299/2019, CM APPL. 15143/2019
                              +       W.P.(C)3300/2019, CM APPL. 15145/2019
                              +       W.P.(C)3301/2019, CM APPL. 15148/2019
                              +       W.P.(C) 3326/2019, CM APPL. 15307/2019
                              +       W.P.(C) 3363/2019, CM APPL. 15439/2019
                              +       W.P.(C)3364/2019, CM APPL. 15441/2019
                              +       W.P.(C)3365/2019, CM APPL. 15443/2019
                              +       W.P.(C)3366/2019, CM APPL. 15445/2019
                              +       W.P.(C)3367/2019, CM APPL. 15448/2019
                              +       W.P.(C) 3368/2019, CM APPL. 15449/2019
                              +       W.P.(C) 3369/2019, CM APPL. 15451/2019
                              +       W.P.(C) 3370/2019, CM APPL. 15453/2019
                              +       W.P.(C)3371/2019, CM APPL. 15455/2019
                              +       W.P.(C)3383/2019, CM APPL. 15592/2019
                              +       W.P.(C)3384/2019
                              +       W.P.(C) 3385/2019 & CM APPL. 15594/2019
                              +       W.P.(C) 3386/2019 & CM APPL. 15596/2019
                              +       W.P.(C) 3410/2019 & CM APPL. 15679/2019
                              +       W.P.(C) 3444/2019 & CM APPL. 15807/2019
                              +       W.P.(C) 3445/2019 & CM APPL. 15808/2019
                              +       W.P.(C) 3449/2019& CM APPL. 15818/2019
                              +       W.P.(C) 3450/2019, CM APPL. 15820/2019
                              +       W.P.(C) 3451/2019, CM APPL. 15822/2019
                              +       W.P.(C) 3452/2019, CM APPL. 15823/2019
                              +       W.P.(C) 3453/2019
                              +       W.P.(C) 3454/2019, CM APPL. 15826/2019
                              +       W.P.(C) 3455/2019, CM APPL. 15827/2019
                              +       W.P.(C) 3462/2019, CM APPL. 15869/2019
                              +       W.P.(C) 3466/2019, CM APPL. 15876/2019
                              +       W.P.(C) 3468/2019, CM APPL. 15896/2019
                              +       W.P.(C) 3469/2019, CM APPL. 15902/2019
                              +       W.P.(C) 3470/2019, CM APPL. 15903/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters               Page 14 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3471/2019, CM APPL. 15905/2019
                              +       W.P.(C) 3474/2019, CM APPL. 15913/2019
                              +       W.P.(C) 3476/2019, CM APPL. 15917/2019
                              +       W.P.(C) 3503/2019, CM APPL. 16077/2019
                              +       W.P.(C) 3504/2019, CM APPL. 16079/2019
                              +       W.P.(C) 3505/2019, CM APPL. 16084/2019
                              +       W.P.(C) 3520/2019, CM APPL. 16132/2019
                              +       W.P.(C) 3521/2019, CM APPL. 16134/2019
                              +       W.P.(C) 3522/2019, CM APPL. 16140/2019
                              +       W.P.(C) 3566/2019, CM APPL. 16319/2019
                              +       W.P.(C) 3568/2019, CM APPL. 16321/2019
                              +       W.P.(C) 3570/2019, CM APPL. 16327/2019
                              +       W.P.(C) 3571/2019, CM APPL. 16331/2019
                              +       W.P.(C) 3584/2019,
                              +       W.P.(C) 3586/2019, CM APPL. 16494/2019
                              +       W.P.(C) 3587/2019, CM APPL. 16495/2019
                              +       W.P.(C) 3588/2019, CM APPL. 16497/2019
                              +       W.P.(C) 3589/2019,
                              +       W.P.(C) 3591/2019,
                              +       W.P.(C) 3592/2019, CM APPL. 16502/2019
                              +       W.P.(C) 3593/2019, CM APPL. 16503/2019
                              +       W.P.(C) 3594/2019, CM APPL. 16505/2019
                              +       W.P.(C) 3595/2019, CM APPL. 16507/2019
                              +       W.P.(C) 3596/2019, CM APPL. 16509/2019
                              +       W.P.(C) 3625/2019, CM APPL. 16605/2019
                              +       W.P.(C) 3627/2019, CM APPL. 16611/2019
                              +       W.P.(C) 3629/2019, CM APPL. 16615/2019
                              +       W.P.(C) 3630/2019, CM APPL. 16617/2019
                              +       W.P.(C) 3633/2019, CM APPL. 16622/2019
                              +       W.P.(C) 3634/2019, CM APPL. 16624/2019
                              +       W.P.(C) 3637/2019, CM APPL. 16630/2019
                              +       W.P.(C) 3638/2019, CM APPL. 16632/2019
                              +       W.P.(C) 3639/2019, CM APPL. 16634/2019
                              +       W.P.(C) 3649/2019, CM APPL. 16759/2019
                              +       W.P.(C) 3650/2019, CM APPL. 16760/2019
                              +       W.P.(C) 3651/2019,
                              +       W.P.(C) 3652/2019, CM APPL. 16769/2019
                              +       W.P.(C) 3653/2019,



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 15 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3672/2019, CM APPL. 16850/2019
                              +       W.P.(C) 3673/2019, CM APPL. 16854/2019
                              +       W.P.(C) 3674/2019, CM APPL. 16857/2019
                              +       W.P.(C) 3675/2019, CM APPL. 16860/2019
                              +       W.P.(C) 3676/2019, CM APPL. 16862/2019
                              +       W.P.(C) 3677/2019, CM APPL. 16864/2019
                              +       W.P.(C) 3678/2019,
                              +       W.P.(C) 3679/2019, CM APPL. 16866/2019
                              +       W.P.(C) 3680/2019, CM APPL. 16867/2019
                              +       W.P.(C) 3681/2019, CM APPL. 16869/2019
                              +       W.P.(C) 3682/2019, CM APPL. 16871/2019
                              +       W.P.(C) 3683/2019, CM APPL. 16873/2019
                              +       W.P.(C) 3684/2019, CM APPL. 16875/2019
                              +       W.P.(C) 3703/2019, CM APPL. 17024/2019
                              +       W.P.(C) 3704/2019, CM APPL. 17026/2019
                              +       W.P.(C) 3705/2019, CM APPL. 17028/2019
                              +       W.P.(C) 3706/2019, CM APPL. 17030/2019
                              +       W.P.(C) 3736/2019, CM APPL. 17119/2019
                              +       W.P.(C) 3738/2019, CM APPL. 17124/2019
                              +       W.P.(C) 3740/2019, CM APPL. 17130/2019
                              +       W.P.(C) 3742/2019, CM APPL. 17135/2019
                              +       W.P.(C) 3743/2019, CM APPL. 17137/2019
                              +       W.P.(C) 3744/2019, CM APPL. 17138/2019
                              +       W.P.(C) 3745/2019, CM APPL. 17140/2019
                              +       W.P.(C) 3749/2019, CM APPL. 17189/2019
                              +       W.P.(C) 3750/2019, CM APPL. 17190/2019
                              +       W.P.(C) 3751/2019, CM APPL. 17193/2019
                              +       W.P.(C) 3752/2019, CM APPL. 17199/2019
                              +       W.P.(C) 3782/2019, CM APPL. 17315/2019
                              +       W.P.(C) 3783/2019, CM APPL. 17323/2019
                              +       W.P.(C) 3784/2019, CM APPL. 17329/2019
                              +       W.P.(C) 3785/2019, CM APPL. 17330/2019
                              +       W.P.(C) 3786/2019, CM APPL. 17332/2019
                              +       W.P.(C) 3787/2019, CM APPL. 17336/2019
                              +       W.P.(C) 3788/2019, CM APPL. 17338/2019
                              +       W.P.(C) 3789/2019, CM APPL. 17344/2019
                              +       W.P.(C) 3795/2019, CM APPL. 17358/2019
                              +       W.P.(C) 3797/2019, CM APPL. 17360/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 16 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3812/2019, CM APPL. 17394/2019
                              +       W.P.(C) 3818/2019, CM APPL. 17404/2019
                              +       W.P.(C) 3823/2019, CM APPL. 17412/2019
                              +       W.P.(C) 3826/2019, CM APPL. 17417/2019
                              +       W.P.(C) 3829/2019, CM APPL. 17422/2019
                              +       W.P.(C) 3831/2019, CM APPL. 17428/2019
                              +       W.P.(C) 3832/2019, CM APPL. 17432/2019
                              +       W.P.(C) 3833/2019, CM APPL. 17434/2019
                              +       W.P.(C) 3834/2019, CM APPL. 17436/2019
                              +       W.P.(C) 3836/2019, CM APPL. 17439/2019
                              +       W.P.(C) 3837/2019, CM APPL. 17441/2019
                              +       W.P.(C) 3839/2019, CM APPL. 17445/2019
                              +       W.P.(C) 3886/2019, CM APPL. 17614/2019
                              +       W.P.(C) 3887/2019, CM APPL. 17619/2019
                              +       W.P.(C) 3888/2019, CM APPL. 17623/2019
                              +       W.P.(C) 3889/2019, CM APPL. 17624/2019
                              +       W.P.(C) 3904/2019, CM APPL. 17692/2019
                              +       W.P.(C) 3905/2019,
                              +       W.P.(C) 3906/2019, CM APPL. 17696/2019
                              +       W.P.(C) 3907/2019, CM APPL. 17697/2019
                              +       W.P.(C) 3908/2019, CM APPL. 17700/2019
                              +       W.P.(C) 3909/2019, CM APPL. 17704/2019
                              +       W.P.(C) 3910/2019, CM APPL. 17709/2019
                              +       W.P.(C) 3968/2019, CM APPL. 17977/2019
                              +       W.P.(C) 3969/2019, CM APPL. 18113/2019
                              +       W.P.(C) 3970/2019, CM APPL. 17983/2019
                              +       W.P.(C) 3971/2019, CM APPL. 17985/2019
                              +       W.P.(C) 3972/2019, CM APPL. 17987/2019
                              +       W.P.(C) 3973/2019, CM APPL. 17991/2019
                              +       W.P.(C) 3974/2019, CM APPL. 17993/2019
                              +       W.P.(C) 3976/2019, CM APPL. 17997/2019
                              +       W.P.(C) 3977/2019, CM APPL. 17999/2019
                              +       W.P.(C) 3979/2019, CM APPL. 18004/2019
                              +       W.P.(C) 4015/2019,
                              +       W.P.(C) 4016/2019, CM APPL. 18174/2019
                              +       W.P.(C) 4017/2019, CM APPL. 18176/2019
                              +       W.P.(C) 4018/2019, CM APPL. 18178/2019
                              +       W.P.(C) 4019/2019, CM APPL. 18180/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 17 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4020/2019, CM APPL. 18182/2019
                              +       W.P.(C) 4021/2019, CM APPL. 18185/2019
                              +       W.P.(C) 4022/2019, CM APPL. 18187/2019
                              +       W.P.(C) 4023/2019, CM APPL. 18188/2019
                              +       W.P.(C) 4024/2019, CM APPL. 18190/2019
                              +       W.P.(C) 4025/2019, CM APPL. 18192/2019
                              +       W.P.(C) 4026/2019, CM APPL. 18194/2019
                              +       W.P.(C) 4027/2019, CM APPL. 18196/2019
                              +       W.P.(C) 4038/2019, CM APPL. 18232/2019
                              +       W.P.(C) 4039/2019, CM APPL. 18233/2019
                              +       W.P.(C) 4040/2019, CM APPL. 18235/2019
                              +       W.P.(C) 4041/2019, CM APPL. 18237/2019
                              +       W.P.(C) 4065/2019, CM APPL. 18337/2019
                              +       W.P.(C) 4066/2019, CM APPL. 18339/2019
                              +       W.P.(C) 4067/2019, CM APPL. 18342/2019
                              +       W.P.(C) 4068/2019,
                              +       W.P.(C) 4069/2019, CM APPL. 18345/2019
                              +       W.P.(C) 4070/2019, CM APPL. 18346/2019
                              +       W.P.(C) 4071/2019, CM APPL. 18348/2019
                              +       W.P.(C) 4072/2019, CM APPL. 18349/2019
                              +       W.P.(C) 4073/2019, CM APPL. 18351/2019
                              +       W.P.(C) 4074/2019, CM APPL. 18352/2019
                              +       W.P.(C) 4075/2019, CM APPL. 18354/2019
                              +       W.P.(C) 4076/2019, CM APPL. 18355/2019
                              +       W.P.(C) 4077/2019, CM APPL. 18356/2019
                              +       W.P.(C) 4100/2019, CM APPL. 18510/2019
                              +       W.P.(C) 4101/2019, CM APPL. 18512/2019
                              +       W.P.(C) 4102/2019, CM APPL. 18514/2019
                              +       W.P.(C) 4103/2019,
                              +       W.P.(C) 4104/2019, CM APPL. 18517/2019
                              +       W.P.(C) 4105/2019,
                              +       W.P.(C) 4106/2019, CM APPL. 18519/2019
                              +       W.P.(C) 4107/2019, CM APPL. 18524/2019
                              +       W.P.(C) 4108/2019, CM APPL. 18528/2019
                              +       W.P.(C) 4109/2019, CM APPL. 18530/2019
                              +       W.P.(C) 4110/2019,
                              +       W.P.(C) 4111/2019, CM APPL. 18531/2019
                              +       W.P.(C) 4112/2019, CM APPL. 18534/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 18 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4135/2019, CM APPL. 18664/2019
                              +       W.P.(C) 4136/2019, CM APPLs.18665/2019 & 18666/2019
                              +       W.P.(C) 4137/2019, CM APPL. 18668/2019
                              +       W.P.(C) 4138/2019, CM APPL. 18671/2019
                              +       W.P.(C) 4139/2019, CM APPL. 18673/2019
                              +       W.P.(C) 4140/2019, CM APPL. 18676/2019
                              +       W.P.(C) 4141/2019, CM APPL. 18678/2019
                              +       W.P.(C) 4142/2019, CM APPL. 18680/2019
                              +       W.P.(C) 4143/2019, CM APPL. 18682/2019
                              +       W.P.(C) 4144/2019,
                              +       W.P.(C) 4145/2019, CM APPL. 18686/2019
                              +       W.P.(C) 4146/2019, CM APPL. 18687/2019
                              +       W.P.(C) 4148/2019, CM APPL. 18693/2019
                              +       W.P.(C) 4149/2019, CM APPL. 18696/2019
                              +       W.P.(C) 4150/2019, CM APPL. 18697/2019
                              +       W.P.(C) 4189/2019, CM APPL. 18836/2019
                              +       W.P.(C) 4190/2019, CM APPL. 18837/2019
                              +       W.P.(C) 4191/2019, CM APPL. 18839/2019
                              +       W.P.(C) 4192/2019, CM APPL. 18841/2019
                              +       W.P.(C) 4193/2019, CM APPL. 18842/2019
                              +       W.P.(C) 4194/2019, CM APPL. 18844/2019
                              +       W.P.(C) 4195/2019, CM APPL. 18846/2019
                              +       W.P.(C) 4196/2019, CM APPL. 18848/2019
                              +       W.P.(C) 4197/2019,
                              +       W.P.(C) 4198/2019, CM APPL. 18851/2019
                              +       W.P.(C) 4199/2019, CM APPL. 18854/2019
                              +       W.P.(C) 4200/2019, CM APPL. 18855/2019
                              +       W.P.(C) 4201/2019, CM APPL. 18857/2019
                              +       W.P.(C) 4202/2019, CM APPL. 18858/2019
                              +       W.P.(C) 4203/2019, CM APPL. 18860/2019
                              +       W.P.(C) 4204/2019, CM APPL. 18862/2019
                              +       W.P.(C) 4218/2019, CM APPL. 18900/2019
                              +       W.P.(C) 4219/2019, CM APPL. 18902/2019
                              +       W.P.(C) 4220/2019, CM APPL. 18904/2019
                              +       W.P.(C) 4221/2019, CM APPL. 18906/2019
                              +       W.P.(C) 4222/2019, CM APPL. 18907/2019
                              +       W.P.(C) 4223/2019, CM APPL. 18910/2019
                              +       W.P.(C) 4224/2019, CM APPL. 18911/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                      Page 19 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4225/2019,
                              +       W.P.(C) 4226/2019, CM APPL. 18915/2019
                              +       W.P.(C) 4227/2019, CM APPL. 18916/2019
                              +       W.P.(C) 4229/2019, CM APPL. 18918/2019
                              +       W.P.(C) 4231/2019, CM APPL. 18923/2019
                              +       W.P.(C) 4232/2019, CM APPL. 18925/2019
                              +       W.P.(C) 4239/2019, CM APPL. 18961/2019
                              +       W.P.(C) 4240/2019, CM APPL. 18965/2019
                              +       W.P.(C) 4241/2019, CM APPL. 18967/2019
                              +       W.P.(C) 4243/2019, CM APPL. 18973/2019
                              +       W.P.(C) 4244/2019, CM APPL. 18978/2019
                              +       W.P.(C) 4245/2019, CM APPL. 18980/2019
                              +       W.P.(C) 4247/2019, CM APPL. 18983/2019
                              +       W.P.(C) 4248/2019, CM APPL. 18996/2019
                              +       W.P.(C) 4249/2019, CM APPL. 18999/2019
                              +       W.P.(C) 4251/2019, CM APPL. 19001/2019
                              +       W.P.(C) 4293/2019, CM APPL. 19124/2019
                              +       W.P.(C) 4294/2019,
                              +       W.P.(C) 4295/2019, CM APPL. 19126/2019
                              +       W.P.(C) 4296/2019, CM APPL. 19128/2019
                              +       W.P.(C) 4297/2019, CM APPL. 19130/2019
                              +       W.P.(C) 4298/2019, CM APPL. 19132/2019
                              +       W.P.(C) 4299/2019, CM APPL. 19133/2019
                              +       W.P.(C) 4300/2019, CM APPL. 19135/2019
                              +       W.P.(C) 4305/2019, CM APPL. 19158/2019
                              +       W.P.(C) 4306/2019, CM APPL. 19160/2019
                              +       W.P.(C) 4360/2019, CM APPL. 19358/2019
                              +       W.P.(C) 4361/2019, CM APPL. 19359/2019
                              +       W.P.(C) 4362/2019, CM APPL. 19361/2019
                              +       W.P.(C) 4363/2019, CM APPL. 19367/2019
                              +       W.P.(C) 4364/2019, CM APPL. 19368/2019
                              +       W.P.(C) 4365/2019, CM APPL. 19370/2019
                              +       W.P.(C) 4366/2019, CM APPL. 19371/2019
                              +       W.P.(C) 4368/2019, CM APPL. 19378/2019
                              +       W.P.(C) 4369/2019, CM APPL. 19380/2019
                              +       W.P.(C) 4370/2019, CM APPL. 19384/2019
                              +       W.P.(C) 4371/2019, CM APPL. 19388/2019
                              +       W.P.(C) 4372/2019, CM APPL. 19391/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 20 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4373/2019, CM APPL. 19394/2019
                              +       W.P.(C) 4374/2019, CM APPL. 19398/2019
                              +       W.P.(C) 4375/2019, CM APPL. 19401/2019
                              +       W.P.(C) 4376/2019, CM APPL. 19403/2019
                              +       W.P.(C) 4377/2019, CM APPL. 19404/2019
                              +       W.P.(C) 4378/2019, CM APPL. 19411/2019
                              +       W.P.(C) 4379/2019,
                              +       W.P.(C) 4380/2019, CM APPL. 19417/2019
                              +       W.P.(C) 4381/2019, CM APPL. 19422/2019   & CM APPL.
                                      19423/2019
                              +       W.P.(C) 4382/2019, CM APPL. 19424/2019
                              +       W.P.(C) 4384/2019, CM APPL. 19427/2019
                              +       W.P.(C) 4385/2019, CM APPL. 19429/2019
                              +       W.P.(C) 4386/2019, CM APPL. 19431/2019
                              +       W.P.(C) 4387/2019, CM APPL. 19435/2019
                              +       W.P.(C) 4388/2019, CM APPL. 19436/2019
                              +       W.P.(C) 4389/2019, CM APPL. 19441/2019
                              +       W.P.(C) 4397/2019, CM APPL. 19564/2019
                              +       W.P.(C) 4398/2019, CM APPL. 19566/2019
                              +       W.P.(C) 4399/2019, CM APPL. 19570/2019
                              +       W.P.(C) 4421/2019, CM APPL. 19687/2019
                              +       W.P.(C) 4422/2019, CM APPL. 19689/2019   & CM APPL.
                                      19690/2019
                              +       W.P.(C) 4423/2019, CM APPL. 19691/2019
                              +       W.P.(C) 4426/2019, CM APPL. 19698/2019
                              +       W.P.(C) 4428/2019, CM APPL. 19701/2019
                              +       W.P.(C) 4429/2019, CM APPL. 19703/2019
                              +       W.P.(C) 4430/2019, CM APPL. 19705/2019   & CM APPL.
                                      19706/2019
                              +       W.P.(C) 4432/2019, CM APPL. 19708/2019
                              +       W.P.(C) 4456/2019,
                              +       W.P.(C) 4457/2019, CM APPL. 19777/2019   & CM APPL.
                                      19778/2019
                              +       W.P.(C) 4458/2019, CM APPL. 19779/2019
                              +       W.P.(C) 4459/2019, CM APPL. 19786/2019   & CM APPL.
                                      19787/2019
                              +       W.P.(C) 4460/2019, CM APPL. 19791/2019   & CM APPL.
                                      19792/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                Page 21 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4461/2019, CM APPL. 19794/2019
                              +       W.P.(C) 4462/2019, CM APPL. 19798/2019
                              +       W.P.(C) 4463/2019, CM APPLs.19803/2019 & 19804/2019
                              +       W.P.(C) 4464/2019, CM APPL. 19806/2019
                              +       W.P.(C) 4465/2019
                              +       W.P.(C) 4525/2019, CM APPL. 20124/2019
                              +       W.P.(C) 4526/2019, CM APPL. 20126/2019
                              +       W.P.(C) 4527/2019, CM APPL. 20128/2019
                              +       W.P.(C) 4528/2019, CM APPL. 20129/2019
                              +       W.P.(C) 4536/2019, CM APPL. 20199/2019
                              +       W.P.(C) 4537/2019, CM APPL. 20201/2019
                              +       W.P.(C) 4538/2019, CM APPL. 20203/2019
                              +       W.P.(C) 4539/2019, CM APPL. 20205/2019
                              +       W.P.(C) 4540/2019, CM APPL. 20207/2019
                              +       W.P.(C) 4547/2019, CM APPL. 20266/2019
                              +       W.P.(C) 4549/2019, CM APPL. 20269/2019
                              +       W.P.(C) 4601/2019, CM APPL. 20472/2019
                              +       W.P.(C) 4602/2019, CM APPL. 20473/2019
                              +       W.P.(C) 4603/2019, CM APPL. 20475/2019
                              +       W.P.(C) 4604/2019, CM APPL. 20477/2019
                              +       W.P.(C) 4605/2019, CM APPL. 20479/2019
                              +       W.P.(C) 4606/2019, CM APPL. 20481/2019
                              +       W.P.(C) 4607/2019, CM APPL. 20482/2019
                              +       W.P.(C) 4632/2019, CM APPL. 20616/2019
                              +       W.P.(C) 4635/2019, CM APPL. 20623/2019
                              +       W.P.(C) 4640/2019, CM APPL. 20632/2019
                              +       W.P.(C) 4645/2019, CM APPL. 20638/2019
                              +       W.P.(C) 4660/2019, CM APPL. 20692/2019
                              +       W.P.(C) 4679/2019, CM APPL. 20746/2019
                              +       W.P.(C) 4681/2019, CM APPL. 20750/2019
                              +       W.P.(C) 4682/2019, CM APPL. 20751/2019
                              +       W.P.(C) 4683/2019, CM APPL. 20755/2019
                              +       W.P.(C) 4686/2019, CM APPL. 20770/2019
                              +       W.P.(C) 4687/2019, CM APPL. 20772/2019
                              +       W.P.(C) 4716/2019, CM APPL. 20963/2019
                              +       W.P.(C) 4718/2019, CM APPL. 20967/2019
                              +       W.P.(C) 4719/2019, CM APPL. 20968/2019
                              +       W.P.(C) 4720/2019, CM APPL. 20970/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                      Page 22 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4721/2019, CM APPL. 20972/2019
                              +       W.P.(C) 4722/2019, CM APPL. 20973/2019
                              +       W.P.(C) 4723/2019, CM APPL. 20975/2019
                              +       W.P.(C) 4732/2019, CM APPL. 21011/2019
                              +       W.P.(C) 4735/2019, CM APPL. 21065/2019
                              +       W.P.(C) 4745/2019, CM APPL. 21110/2019
                              +       W.P.(C) 4748/2019, CM APPL. 21122/2019
                              +       W.P.(C) 4749/2019, CM APPL. 21126/2019
                              +       W.P.(C) 4759/2019, CM APPL. 21176/2019
                              +       W.P.(C) 4760/2019, CM APPL. 21178/2019
                              +       W.P.(C) 4761/2019, CM APPL. 21180/2019
                              +       W.P.(C) 4762/2019, CM APPL. 21181/2019
                              +       W.P.(C) 4763/2019, CM APPL. 21183/2019
                              +       W.P.(C) 4764/2019, CM APPL. 21185/2019
                              +       W.P.(C) 4765/2019, CM APPL. 21186/2019
                              +       W.P.(C) 4785/2019, CM APPL. 21338/2019
                              +       W.P.(C) 4786/2019, CM APPL. 21339/2019
                              +       W.P.(C) 4787/2019, CM APPL. 21341/2019
                              +       W.P.(C) 4788/2019, CM APPL. 21343/2019
                              +       W.P.(C) 4789/2019, CM APPL. 21345/2019
                              +       W.P.(C) 4790/2019, CM APPL. 21347/2019
                              +       W.P.(C) 4791/2019, CM APPL. 21348/2019
                              +       W.P.(C) 4792/2019, CM APPL. 21350/2019
                              +       W.P.(C) 4793/2019, CM APPL. 21352/2019
                              +       W.P.(C) 4794/2019, CM APPL. 21353/2019
                              +       W.P.(C) 4795/2019, CM APPL. 21354/2019
                              +       W.P.(C) 4796/2019, CM APPL. 21356/2019
                              +       W.P.(C) 4797/2019, CM APPL. 21359/2019
                              +       W.P.(C) 4798/2019, CM APPL. 21360/2019
                              +       W.P.(C) 4828/2019, CM APPL. 21494/2019
                              +       W.P.(C) 4829/2019, CM APPL. 21495/2019
                              +       W.P.(C) 4831/2019, CM APPL. 21498/2019
                              +       W.P.(C) 4832/2019, CM APPL. 21506/2019
                              +       W.P.(C) 4833/2019, CM APPL. 21510/2019
                              +       W.P.(C) 4834/2019, CM APPL. 21573/2019
                              +       W.P.(C) 4869/2019, CM APPL. 21654/2019
                              +       W.P.(C) 4873/2019, CM APPL. 21660/2019
                              +       W.P.(C) 4874/2019, CM APPL. 21662/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 23 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4875/2019, CM APPL. 21672/2019
                              +       W.P.(C) 4876/2019, CM APPL. 21675/2019
                              +       W.P.(C) 4879/2019, CM APPL. 21685/2019
                              +       W.P.(C) 4882/2019, CM APPL. 21690/2019
                              +       W.P.(C) 4883/2019, CM APPL. 21692/2019
                              +       W.P.(C) 4884/2019, CM APPL. 21693/2019
                              +       W.P.(C) 4914/2019, CM APPL. 21865/2019
                              +       W.P.(C) 4915/2019, CM APPL. 21866/2019
                              +       W.P.(C) 4916/2019, CM APPL. 21869/2019
                              +       W.P.(C) 4925/2019, CM APPL. 21899/2019
                              +       W.P.(C) 4940/2019, CM APPL. 21934/2019
                              +       W.P.(C) 4974/2019, CM APPL. 22117/2019
                              +       W.P.(C) 4975/2019, CM APPL. 22118/2019
                              +       W.P.(C) 4992/2019, CM APPL. 22155/2019
                              +       W.P.(C) 4993/2019, CM APPL. 22156/2019
                              +       W.P.(C) 4994/2019, CM APPL. 22158/2019
                              +       W.P.(C) 4995/2019, CM APPL. 22159/2019
                              +       W.P.(C) 4996/2019, CM APPL. 22160/2019
                              +       W.P.(C) 4997/2019, CM APPL. 22162/2019
                              +       W.P.(C) 4998/2019, CM APPL. 22163/2019
                              +       W.P.(C) 4999/2019, CM APPL. 22165/2019
                              +       W.P.(C) 5007/2019, CM APPL. 22188/2019
                              +       W.P.(C) 5008/2019, CM APPL. 22190/2019
                              +       W.P.(C) 5009/2019, CM APPL. 22191/2019
                              +       W.P.(C) 5010/2019, CM APPL. 22192/2019
                              +       W.P.(C) 5011/2019, CM APPL. 22193/2019
                              +       W.P.(C) 5052/2019, CM APPL. 22363/2019
                              +       W.P.(C) 5053/2019, CM APPL. 22364/2019
                              +       W.P.(C) 5054/2019, CM APPL. 22366/2019
                              +       W.P.(C) 5056/2019, CM APPL. 22377/2019
                              +       W.P.(C) 5057/2019, CM APPL. 22378/2019
                              +       W.P.(C) 5058/2019, CM APPLs.22384/2019 & 36845/2019
                              +       W.P.(C) 5059/2019, CM APPL. 22391/2019
                              +       W.P.(C) 5060/2019, CM APPL. 22397/2019
                              +       W.P.(C) 5061/2019, CM APPL. 22401/2019
                              +       W.P.(C) 5062/2019, CM APPL. 22402/2019
                              +       W.P.(C) 5084/2019, CM APPL. 22555/2019
                              +       W.P.(C) 5085/2019, CM APPL. 22557/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                      Page 24 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 5086/2019, CM APPL. 22559/2019
                              +       W.P.(C) 5087/2019, CM APPL. 22560/2019
                              +       W.P.(C) 5088/2019, CM APPL. 22561/2019
                              +       W.P.(C) 5089/2019, CM APPL. 22563/2019
                              +       W.P.(C) 5090/2019, CM APPL. 22565/2019
                              +       W.P.(C) 5091/2019, CM APPL. 22567/2019
                              +       W.P.(C) 5092/2019, CM APPL. 22569/2019
                              +       W.P.(C) 5093/2019, CM APPL. 22571/2019
                              +       W.P.(C) 5118/2019, CM APPL. 22621/2019
                              +       W.P.(C) 5119/2019, CM APPL. 22624/2019
                              +       W.P.(C) 5120/2019, CM APPL. 22626/2019
                              +       W.P.(C) 5122/2019, CM APPL. 22642/2019
                              +       W.P.(C) 5124/2019, CM APPL. 22673/2019
                              +       W.P.(C) 5125/2019, CM APPL. 22678/2019
                              +       W.P.(C) 5126/2019, CM APPL. 22679/2019
                              +       W.P.(C) 5127/2019, CM APPL. 22681/2019
                              +       W.P.(C) 5138/2019, CM APPL. 22796/2019
                              +       W.P.(C) 5139/2019, CM APPL. 22797/2019
                              +       W.P.(C) 5140/2019, CM APPL. 22799/2019
                              +       W.P.(C) 5141/2019, CM APPL. 22801/2019
                              +       W.P.(C) 5142/2019, CM APPL. 22828/2019
                              +       W.P.(C) 5143/2019, CM APPL. 22803/2019
                              +       W.P.(C) 5144/2019, CM APPL. 22805/2019
                              +       W.P.(C) 5145/2019, CM APPL. 22808/2019
                              +       W.P.(C) 5146/2019, CM APPL. 22810/2019
                              +       W.P.(C) 5213/2019,
                              +       W.P.(C) 5214/2019, CM APPL. 23075/2019
                              +       W.P.(C) 5234/2019, CM APPL. 23134/2019
                              +       W.P.(C) 5235/2019, CM APPL. 23136/2019
                              +       W.P.(C) 5236/2019, CM APPL. 23138/2019
                              +       W.P.(C) 5237/2019, CM APPL. 23140/2019
                              +       W.P.(C) 5238/2019, CM APPL. 23142/2019
                              +       W.P.(C) 5239/2019, CM APPL. 23144/2019
                              +       W.P.(C) 5242/2019, CM APPL. 23164/2019
                              +       W.P.(C) 5243/2019, CM APPL. 23166/2019
                              +       W.P.(C) 5244/2019, CM APPL. 23168/2019
                              +       W.P.(C) 5245/2019, CM APPL. 23169/2019
                              +       W.P.(C) 5246/2019, CM APPL. 23172/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 25 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 5247/2019, CM APPL. 23173/2019
                              +       W.P.(C) 5251/2019, CM APPL. 23184/2019
                              +       W.P.(C) 5254/2019, CM APPL. 23203/2019
                              +       W.P.(C) 5272/2019, CM APPL. 23354/2019
                              +       W.P.(C) 5273/2019, CM APPL. 23359/2019
                              +       W.P.(C) 5274/2019, CM APPL. 23362/2019
                              +       W.P.(C) 5275/2019, CM APPL. 23366/2019
                              +       W.P.(C) 5340/2019, CM APPL. 23541/2019
                              +       W.P.(C) 5354/2019, CM APPL. 23586/2019
                              +       W.P.(C) 5355/2019, CM APPL. 23587/2019
                              +       W.P.(C) 5356/2019, CM APPL. 23589/2019
                              +       W.P.(C) 5357/2019, CM APPL. 23590/2019
                              +       W.P.(C) 5358/2019, CM APPL. 23593/2019
                              +       W.P.(C) 5359/2019, CM APPL. 23595/2019
                              +       W.P.(C) 5396/2019, CM APPL. 23700/2019
                              +       W.P.(C) 5397/2019, CM APPL. 23702/2019
                              +       W.P.(C) 5398/2019, CM APPL. 23706/2019
                              +       W.P.(C) 5400/2019, CM APPL. 23710/2019
                              +       W.P.(C) 5401/2019, CM APPL. 23714/2019
                              +       W.P.(C) 5402/2019, CM APPL. 23716/2019
                              +       W.P.(C) 5404/2019, CM APPL. 23719/2019
                              +       W.P.(C) 5407/2019, CM APPL. 23723/2019
                              +       W.P.(C) 5408/2019, CM APPL. 23725/2019
                              +       W.P.(C) 5410/2019, CM APPL. 23728/2019
                              +       W.P.(C) 5426/2019,
                              +       W.P.(C) 5427/2019, CM APPL. 23805/2019
                              +       W.P.(C) 5428/2019, CM APPL. 23807/2019
                              +       W.P.(C) 5429/2019, CM APPL. 23813/2019
                              +       W.P.(C) 5430/2019, CM APPL. 23834/2019
                              +       W.P.(C) 5431/2019,
                              +       W.P.(C) 5471/2019, CM APPL. 23985/2019
                              +       W.P.(C) 5472/2019, CM APPL. 23987/2019
                              +       W.P.(C) 5474/2019, CM APPL. 23997/2019, CM APPL. 23998/2019
                              +       W.P.(C) 5475/2019, CM APPL. 24003/2019
                              +       W.P.(C) 5477/2019, CM APPL. 24007/2019
                              +       W.P.(C) 5478/2019, CM APPL. 24010/2019
                              +       W.P.(C) 5508/2019, CM APPL. 24210/2019
                              +       W.P.(C) 5509/2019, CM APPL. 24212/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 26 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 5545/2019, CM APPL. 24320/2019
                              +       W.P.(C) 5546/2019, CM APPL. 24321/2019
                              +       W.P.(C) 5547/2019, CM APPLs.24323/2019 & 24324/2019
                              +       W.P.(C) 5548/2019, CM APPL. 24325/2019
                              +       W.P.(C) 5550/2019, CM APPL. 24325/2019
                              +       W.P.(C) 5552/2019, CM APPL. 24332/2019
                              +       W.P.(C) 5553/2019, CM APPL. 24334/2019
                              +       W.P.(C) 5555/2019, CM APPL. 24338/2019
                              +       W.P.(C) 5572/2019, CM APPL. 24542/2019
                              +       W.P.(C) 5573/2019, CM APPL. 24543/2019
                              +       W.P.(C) 5574/2019, CM APPL. 24544/2019
                              +       W.P.(C) 5575/2019, CM APPL. 24545/2019
                              +       W.P.(C) 5576/2019, CM APPL. 24547/2019
                              +       W.P.(C) 5577/2019, CM APPL. 24549/2019
                              +       W.P.(C) 5578/2019, CM APPL. 24551/2019
                              +       W.P.(C) 5579/2019, CM APPL. 24553/2019
                              +       W.P.(C) 5580/2019, CM APPL. 24558/2019
                              +       W.P.(C) 5581/2019, CM APPL. 24565/2019
                              +       W.P.(C) 5627/2019, CM APPL. 24691/2019
                              +       W.P.(C) 5628/2019,
                              +       W.P.(C) 5629/2019, CM APPL. 24693/2019
                              +       W.P.(C) 5631/2019, CM APPL. 24697/2019
                              +       W.P.(C) 5632/2019, CM APPL. 24699/2019
                              +       W.P.(C) 5633/2019, CM APPL. 24701/2019
                              +       W.P.(C) 5634/2019, CM APPL. 24709/2019
                              +       W.P.(C) 5635/2019, CM APPL. 24710/2019
                              +       W.P.(C) 5636/2019, CM APPL. 24712/2019
                              +       W.P.(C) 5637/2019, CM APPL. 24717/2019
                              +       W.P.(C) 5638/2019, CM APPL. 24718/2019
                              +       W.P.(C) 5673/2019, CM APPL. 24875/2019
                              +       W.P.(C) 5674/2019, CM APPL. 24876/2019
                              +       W.P.(C) 5675/2019, CM APPL. 24878/2019
                              +       W.P.(C) 5676/2019, CM APPL. 24880/2019
                              +       W.P.(C) 5677/2019, CM APPL. 24883/2019
                              +       W.P.(C) 5678/2019, CM APPL. 24884/2019
                              +       W.P.(C) 5679/2019, CM APPL. 24885/2019
                              +       W.P.(C) 5680/2019, CM APPL. 24887/2019
                              +       W.P.(C) 5681/2019, CM APPL. 24889/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                      Page 27 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 5682/2019, CM APPL. 24891/2019
                              +       W.P.(C) 5683/2019, CM APPL. 24892/2019
                              +       W.P.(C) 5684/2019, CM APPL. 24894/2019
                              +       W.P.(C) 5686/2019,
                              +       W.P.(C) 5716/2019, CM APPL. 24980/2019
                              +       W.P.(C) 5717/2019, CM APPL. 24982/2019
                              +       W.P.(C) 5718/2019, CM APPL. 24985/2019
                              +       W.P.(C) 5719/2019, CM APPL. 24986/2019
                              +       W.P.(C) 5720/2019, CM APPL. 24988/2019
                              +       W.P.(C) 5721/2019, CM APPL. 24990/2019
                              +       W.P.(C) 5722/2019, CM APPL. 24992/2019
                              +       W.P.(C) 5723/2019, CM APPL. 24994/2019
                              +       W.P.(C) 5724/2019, CM APPL. 24996/2019
                              +       W.P.(C) 5730/2019, CM APPL. 25061/2019
                              +       W.P.(C) 5731/2019, CM APPL. 25053/2019
                              +       W.P.(C) 5732/2019, CM APPL. 25054/2019
                              +       W.P.(C) 5733/2019, CM APPL. 25056/2019
                              +       W.P.(C) 5734/2019, CM APPL. 25058/2019
                              +       W.P.(C) 5788/2019, CM APPLs.25234/2019 & 25235/2019
                              +       W.P.(C) 5789/2019, CM APPL. 25236/2019
                              +       W.P.(C) 5790/2019, CM APPLs. 25237/2019 & 25238/2019
                              +       W.P.(C) 5793/2019, CM APPL. 25241/2019
                              +       W.P.(C) 5794/2019, CM APPL. 25244/2019
                              +       W.P.(C) 5795/2019, CM APPL. 25245/2019
                              +       W.P.(C) 5796/2019, REVIEW PET. 276/2019, CM             APPL.
                                      25246/2019 & CM APPL. 32204/2019
                              +       W.P.(C) 5797/2019, CM APPL. 25248/2019
                              +       W.P.(C) 5798/2019, CM APPL. 25249/2019
                              +       W.P.(C) 5799/2019, CM APPL. 25251/2019
                              +       W.P.(C) 5801/2019, CM APPL. 25255/2019
                              +       W.P.(C) 5802/2019, CM APPL. 25257/2019
                              +       W.P.(C) 5803/2019, CM APPL. 25259/2019
                              +       W.P.(C) 5810/2019,
                              +       W.P.(C) 5825/2019, CM APPL. 25438/2019
                              +       W.P.(C) 5827/2019, CM APPL. 25444/2019
                              +       W.P.(C) 5829/2019, CM APPL. 25450/2019
                              +       W.P.(C) 5832/2019, CM APPL. 25454/2019
                              +       W.P.(C) 5833/2019, CM APPL. 25456/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                      Page 28 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 5835/2019, CM APPL. 25459/2019
                              +       W.P.(C) 5837/2019,
                              +       W.P.(C) 5847/2019, CM APPL. 25490/2019
                              +       W.P.(C) 5848/2019,
                              +       W.P.(C) 5849/2019, CM APPL. 25501/2019
                              +       W.P.(C) 5850/2019, CM APPL. 25493/2019
                              +       W.P.(C) 5900/2019, CM APPL. 25591/2019
                              +       W.P.(C) 5901/2019, CM APPL. 25592/2019
                              +       W.P.(C) 5902/2019, CM APPL. 25594/2019
                              +       W.P.(C) 5903/2019, CM APPL. 25596/2019
                              +       W.P.(C) 5904/2019, CM APPL. 25603/2019
                              +       W.P.(C) 5905/2019, CM APPL. 25604/2019
                              +       W.P.(C) 5907/2019, CM APPL. 25607/2019
                              +       W.P.(C) 5908/2019, CM APPL. 25608/2019
                              +       W.P.(C) 5909/2019, CM APPL. 25609/2019
                              +       W.P.(C) 5910/2019, CM APPL. 25611/2019
                              +       W.P.(C) 5911/2019, CM APPL. 25613/2019
                              +       W.P.(C) 5912/2019, CM APPL. 25615/2019
                              +       W.P.(C) 5915/2019, CM APPL. 25657/2019
                              +       W.P.(C) 5917/2019, CM APPL. 25661/2019
                              +       W.P.(C) 5918/2019, CM APPL. 25664/2019
                              +       W.P.(C) 5920/2019, CM APPL. 25668/2019
                              +       W.P.(C) 5925/2019, CM APPL. 25679/2019
                              +       W.P.(C) 6031/2019, CM APPL. 26062/2019
                              +       W.P.(C) 6032/2019, CM APPL. 26063/2019
                              +       W.P.(C) 6033/2019, CM APPL. 26066/2019
                              +       W.P.(C) 6034/2019, CM APPL. 26067/2019
                              +       W.P.(C) 6036/2019, CM APPL. 26069/2019
                              +       W.P.(C) 6037/2019, CM APPL. 26071/2019
                              +       W.P.(C) 6038/2019, CM APPL. 26074/2019
                              +       W.P.(C) 6039/2019, CM APPL. 26075/2019
                              +       W.P.(C) 6040/2019, CM APPL. 26077/2019
                              +       W.P.(C) 6041/2019, CM APPL. 26080/2019
                              +       W.P.(C) 6042/2019, CM APPL. 26081/2019
                              +       W.P.(C) 6056/2019, CM APPL. 26116/2019
                              +       W.P.(C) 6058/2019, CM APPL. 26130/2019
                              +       W.P.(C) 6059/2019, CM APPL. 26134/2019
                              +       W.P.(C) 6060/2019, CM APPL. 26137/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 29 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 6061/2019, CM APPL. 26147/2019
                              +       W.P.(C) 6063/2019, CM APPL. 26157/2019
                              +       W.P.(C) 6064/2019, CM APPL. 26164/2019
                              +       W.P.(C) 6065/2019, CM APPL. 26176/2019
                              +       W.P.(C) 6066/2019, CM APPL. 26180/2019
                              +       W.P.(C) 6070/2019, CM APPL. 26199/2019
                              +       W.P.(C) 6071/2019, CM APPL. 26200/2019
                              +       W.P.(C) 6073/2019, CM APPL. 26207/2019
                              +       W.P.(C) 6075/2019, CM APPL. 26210/2019
                              +       W.P.(C) 6077/2019, CM APPL. 26211/2019
                              +       W.P.(C) 6079/2019, CM APPL. 26218/2019
                              +       W.P.(C) 6098/2019,
                              +       W.P.(C) 6120/2019, CM APPL. 26350/2019
                              +       W.P.(C) 6124/2019, CM APPL. 26376/2019
                              +       W.P.(C) 6126/2019, CM APPL. 26387/2019
                              +       W.P.(C) 6128/2019, CM APPL. 26395/2019
                              +       W.P.(C) 6130/2019,
                              +       W.P.(C) 6132/2019, CM APPL. 26406/2019
                              +       W.P.(C) 6134/2019, CM APPL. 26411/2019
                              +       W.P.(C) 6135/2019, CM APPL. 26417/2019
                              +       W.P.(C) 6137/2019, CM APPL. 26419/2019
                              +       W.P.(C) 6166/2019, CM APPL. 26509/2019
                              +       W.P.(C) 6167/2019, CM APPL. 26511/2019
                              +       W.P.(C) 6172/2019, CM APPL. 26538/2019
                              +       W.P.(C) 6182/2019, CM APPL. 26573/2019
                              +       W.P.(C) 6184/2019, CM APPL. 26577/2019
                              +       W.P.(C) 6185/2019, CM APPL. 26579/2019
                              +       W.P.(C) 6186/2019, CM APPL. 26580/2019
                              +       W.P.(C) 6187/2019, CM APPL. 26582/2019
                              +       W.P.(C) 6188/2019, CM APPL. 26586/2019
                              +       W.P.(C) 6189/2019, CM APPL. 26592/2019
                              +       W.P.(C) 6190/2019, CM APPL. 26600/2019
                              +       W.P.(C) 6192/2019, CM APPL. 26603/2019
                              +       W.P.(C) 6194/2019, CM APPL. 26607/2019
                              +       W.P.(C) 6196/2019, CM APPL. 26610/2019
                              +       W.P.(C) 6198/2019, CM APPL. 26614/2019
                              +       W.P.(C) 6200/2019, CM APPL. 26623/2019
                              +       W.P.(C) 6201/2019, CM APPL. 26628/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 30 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 6203/2019, CM APPL. 26631/2019
                              +       W.P.(C) 6205/2019, CM APPL. 26634/2019
                              +       W.P.(C) 6226/2019, CM APPL. 26724/2019
                              +       W.P.(C) 6227/2019, CM APPL. 26726/2019
                              +       W.P.(C) 6229/2019, CM APPL. 26728/2019
                              +       W.P.(C) 6231/2019, CM APPL. 26731/2019
                              +       W.P.(C) 6233/2019, CM APPL. 26734/2019
                              +       W.P.(C) 6235/2019, CM APPL. 26741/2019
                              +       W.P.(C) 6236/2019, CM APPL. 26744/2019
                              +       W.P.(C) 6245/2019, CM APPL. 26766/2019
                              +       W.P.(C) 6246/2019, CM APPL. 26766/2019
                              +       W.P.(C) 6247/2019, CM APPL. 26772/2019
                              +       W.P.(C) 6249/2019, CM APPL. 26777/2019
                              +       W.P.(C) 6251/2019,
                              +       W.P.(C) 6252/2019, CM APPL. 26781/2019
                              +       W.P.(C) 6254/2019, CM APPL. 26870/2019
                              +       W.P.(C) 6257/2019, CM APPL. 26791/2019
                              +       W.P.(C) 6258/2019, CM APPL. 26792/2019
                              +       W.P.(C) 6350/2019, CM APPL. 27017/2019
                              +       W.P.(C) 6351/2019, CM APPL. 27032/2019
                              +       W.P.(C) 6352/2019, CM APPL. 27035/2019
                              +       W.P.(C) 6353/2019, CM APPL. 27036/2019
                              +       W.P.(C) 6354/2019, CM APPL. 27037/2019 & CM APPL.
                                      27038/2019
                              +       W.P.(C) 6355/2019, CM APPL. 27042/2019
                              +       W.P.(C) 6356/2019, CM APPL. 27044/2019
                              +       W.P.(C) 6385/2019, CM APPL. 27190/2019 & CM APPL.
                                      27191/2019
                              +       W.P.(C) 6388/2019, CM APPL. 27202/2019
                              +       W.P.(C) 6389/2019, CM APPL. 27206/2019
                              +       W.P.(C) 6390/2019, CM APPL. 27210/2019
                              +       W.P.(C) 6392/2019, CM APPL. 27213/2019
                              +       W.P.(C) 6393/2019, CM APPL. 27215/2019
                              +       W.P.(C) 6394/2019,
                              +       W.P.(C) 6395/2019, CM APPL. 27217/2019
                              +       W.P.(C) 6397/2019, CM APPL. 27220/2019
                              +       W.P.(C) 6506/2019, CM APPL. 27512/2019
                              +       W.P.(C) 6507/2019, CM APPL. 27513/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters             Page 31 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 6508/2019, CM APPL. 27514/2019   & CM APPL.
                                      27515/2019
                              +       W.P.(C) 6509/2019, CM APPL. 27516/2019   & CM APPL.
                                      27517/2019
                              +       W.P.(C) 6510/2019, CM APPL. 27518/2019   & CM APPL.
                                      27519/2019
                              +       W.P.(C) 6511/2019, CM APPL. 27520/2019
                              +       W.P.(C) 6582/2019, CM APPL. 27826/2019   & CM APPL.
                                      27827/2019
                              +       W.P.(C) 6583/2019, CM APPL. 27829/2019
                              +       W.P.(C) 6584/2019, CM APPL. 27833/2019
                              +       W.P.(C) 6585/2019,
                              +       W.P.(C) 6586/2019, CM APPL. 27834/2019   & CM APPL.
                                      27835/2019
                              +       W.P.(C) 6587/2019, CM APPL. 27836/2019
                              +       W.P.(C) 6589/2019, CM APPL. 27842/2019   & CM APPL.
                                      27843/2019
                              +       W.P.(C) 6590/2019, CM APPL. 27846/2019   & CM APPL.
                                      27847/2019
                              +       W.P.(C) 6591/2019, CM APPL. 27852/2019   & CM APPL.
                                      27853/2019
                              +       W.P.(C) 6592/2019, CM APPL. 27857/2019
                              +       W.P.(C) 6593/2019, CM APPL. 27865/2019   & CM APPL.
                                      27866/2019
                              +       W.P.(C) 6594/2019, CM APPL. 27873/2019   & CM APPL.
                                      27874/2019
                              +       W.P.(C) 6595/2019, CM APPL. 27877/2019
                              +       W.P.(C) 6596/2019, CM APPL. 27881/2019
                              +       W.P.(C) 6597/2019, CM APPL. 27886/2019   & CM APPL.
                                      27887/2019
                              +       W.P.(C) 6598/2019, CM APPL. 27891/2019

                              +       W.P.(C) 6600/2019, CM APPL. 27899/2019
                              +       W.P.(C) 6602/2019, CM APPLs. 27905/2019, 27906/2019 &
                                      27907/2019
                              +       W.P.(C) 6603/2019, CM APPL. 27910/2019 & CM APPL.
                                      27911/2019




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                Page 32 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 6604/2019, CM APPL. 27917/2019     & CM APPL.
                                      27918/2019
                              +       W.P.(C) 6605/2019, CM APPL. 27919/2019     & CM APPL.
                                      27920/2019
                              +       W.P.(C) 6758/2019, CM APPL. 28352/2019     & CM APPL.
                                      43206/2019
                              +       W.P.(C) 6778/2019, CM APPL. 28402/2019
                              +       W.P.(C) 6789/2019, CM APPL. 28428/2019
                              +       W.P.(C) 6794/2019, CM APPL. 28441/2019     & CM APPL.
                                      28442/2019
                              +       W.P.(C) 6931/2019, CM APPL. 28824/2019
                              +       W.P.(C) 6932/2019, CM APPL. 28826/2019
                              +       W.P.(C) 6933/2019,
                              +       W.P.(C) 6934/2019, CM APPL. 28829/2019
                              +       W.P.(C) 6935/2019, CM APPL. 28831/2019
                              +       W.P.(C) 6974/2019, CM APPL. 29030/2019
                              +       W.P.(C) 6975/2019, CM APPL. 29032/2019
                              +       W.P.(C) 6976/2019, CM APPL. 29033/2019
                              +       W.P.(C) 6977/2019, CM APPL. 29035/2019
                              +       W.P.(C) 6978/2019, CM APPL. 29037/2019
                              +       W.P.(C) 6979/2019, CM APPL. 29039/2019
                              +       W.P.(C) 7004/2019, CM APPL. 29189/2019
                              +       W.P.(C) 7006/2019, CM APPL. 29203/2019     & CM APPL.
                                      29204/2019
                              +       W.P.(C) 7011/2019, CM APPL. 29252/2019
                              +       W.P.(C) 7012/2019, CM APPL. 29253/2019     & CM APPL.
                                      29254/2019
                              +       W.P.(C) 7013/2019, CM APPL. 29257/2019
                              +       W.P.(C) 7014/2019, CM APPL. 29260/2019
                              +       W.P.(C) 7016/2019 & CM APPL. 29267/2019,
                              +       W.P.(C) 7017/2019 & CM APPL. 29269/2019
                              +       W.P.(C) 7018/2019 & CM APPL. 29271/2019
                              +       W.P.(C) 7023/2019 & CM APPL. 29296/2019
                              +       W.P.(C) 7024/2019 & CM APPL. 29298/2019
                              +       W.P.(C) 7043/2019 & CM APPL. 29395/2019
                              +       W.P.(C) 7045/2019 & CM APPL. 29400/2019
                              +       W.P.(C) 7051/2019 & CM APPL. 29409/2019
                              +       W.P.(C) 7052/2019 & CM APPL. 29412/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                  Page 33 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7053/2019 & CM APPL. 29414/2019
                              +       W.P.(C) 7055/2019 & CM APPL. 29431/2019
                              +       W.P.(C) 7061/2019 & CM APPL. 29454/2019
                              +       W.P.(C) 7065/2019 & CM APPL. 29459/2019
                              +       W.P.(C) 7089/2019 & CM APPL. 29540/2019
                              +       W.P.(C) 7091/2019 & CM APPL. 29544/2019
                              +       W.P.(C) 7094/2019 & CM APPL. 29548/2019
                              +       W.P.(C) 7098/2019 & CM APPL. 29560/2019
                              +       W.P.(C) 7099/2019 & CM APPL. 29561/2019
                              +       W.P.(C) 7101/2019 & CM APPL. 29563/2019
                              +       W.P.(C) 7103/2019 & CM APPL. 29567/2019, CM APPL
                                      29568/2019
                              +       W.P.(C) 7104/2019 & CM APPL. 29573/2019
                              +       W.P.(C) 7105/2019 & CM APPL. 29576/2019
                              +       W.P.(C) 7110/2019 & CM APPL. 29581/2019
                              +       W.P.(C) 7111/2019 & CM APPL. 29583/2019
                              +       W.P.(C) 7112/2019 & CM APPL. 29584/2019
                              +       W.P.(C) 7113/2019 & CM APPL. 29586/2019
                              +       W.P.(C) 7114/2019 & CM APPL. 29590/2019
                              +       W.P.(C) 7123/2019 & CM APPL. 29661/2019
                              +       W.P.(C) 7124/2019 & CM APPL. 29663/2019
                              +       W.P.(C) 7125/2019 & CM APPL. 29664/2019
                              +       W.P.(C) 7131/2019 & CM APPL. 29677/2019
                              +       W.P.(C) 7132/2019 & CM APPL. 29684/2019
                              +       W.P.(C) 7153/2019 & CM APPL. 29806/2019
                              +       W.P.(C) 7162/2019 & CM APPL. 29832/2019
                              +       W.P.(C)    7163/2019  &   CM     APPL.  29834/2019, CM
                                      APPL.29835/2019
                              +       W.P.(C) 7164/2019 & CM APPL. 29836/2019
                              +       W.P.(C) 7166/2019 & CM APPL. 29839/2019
                              +       W.P.(C) 7168/2019
                              +       W.P.(C) 7175/2019 & CM APPL. 29858/2019
                              +       W.P.(C) 7181/2019 & CM APPL. 29913/2019
                              +       W.P.(C) 7183/2019
                              +       W.P.(C) 7189/2019 & CM APPL. 29927/2019
                              +       W.P.(C) 7194/2019 & CM APPL. 29948/2019, CM APPL.
                                      29949/2019




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                 Page 34 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7195/2019 & CM APPL. 29950/2019, CM APPL.
                                      29951/2019
                              +       W.P.(C) 7196/2019 & CM APPL. 29952/2019
                              +       W.P.(C) 7197/2019 & CM APPL. 29953/2019
                              +       W.P.(C) 7198/2019 & CM APPL. 29955/2019
                              +       W.P.(C) 7203/2019 & CM APPL. 29963/2019
                              +       W.P.(C) 7212/2019 & CM APPL. 29996/2019
                              +       W.P.(C) 7214/2019 & CM APPL. 29999/2019
                              +       W.P.(C) 7217/2019 & CM APPL. 30003/2019
                              +       W.P.(C) 7218/2019 & CM APPL. 30004/2019
                              +       W.P.(C) 7225/2019 & CM APPL. 30015/2019, CM APPL.
                                      30016/2019
                              +       W.P.(C) 7228/2019 & CM APPL. 30021/2019
                              +       W.P.(C) 7230/2019 & CM APPL. 30025/2019
                              +       W.P.(C) 7242/2019 & CM APPL. 30080/2019
                              +       W.P.(C) 7244/2019 & CM APPL. 30081/2019
                              +       W.P.(C) 7247/2019 & CM APPL. 30099/2019
                              +       W.P.(C) 7248/2019 & CM APPL. 30101/2019
                              +       W.P.(C) 7258/2019 & CM APPL. 30227/2019
                              +       W.P.(C) 7261/2019 & CM APPL. 30237/2019
                              +       W.P.(C) 7264/2019 & CM APPL. 30247/2019
                              +       W.P.(C) 7267/2019 & CM APPL. 30255/2019
                              +       W.P.(C) 7268/2019 & CM APPL. 30256/2019
                              +       W.P.(C) 7277/2019 & CM APPL. 30273/2019
                              +       W.P.(C) 7280/2019 & CM APPL. 30276/2019
                              +       W.P.(C) 7281/2019 & CM APPL. 30277/2019
                              +       W.P.(C) 7283/2019 & CM APPL. 30281/2019
                              +       W.P.(C) 7285/2019 & CM APPL. 30289/2019
                              +       W.P.(C) 7287/2019 & CM APPL. 30293/2019
                              +       W.P.(C) 7296/2019 & CM APPL. 30321/2019
                              +       W.P.(C) 7299/2019 & CM APPL. 30334/2019
                              +       W.P.(C) 7303/2019
                              +       W.P.(C) 7305/2019 & CM APPL. 30371/2019
                              +       W.P.(C) 7307/2019 & CM APPL. 30410/2019
                              +       W.P.(C) 7308/2019 & CM APPL. 30412/2019
                              +       W.P.(C) 7324/2019 & CM APPL. 30507/2019
                              +       W.P.(C) 7325/2019 & CM APPL. 30509/2019
                              +       W.P.(C) 7330/2019 & CM APPL. 30629/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters             Page 35 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7339/2019 & CM APPL. 30613/2019
                              +       W.P.(C) 7357/2019 & CM APPL. 30670/2019
                              +       W.P.(C) 7370/2019 & CM APPL. 30727/2019
                              +       W.P.(C) 7373/2019 & CM APPL. 30768/2019
                              +       W.P.(C) 7375/2019 & CM APPL. 30770/2019
                              +       W.P.(C) 7381/2019 & CM APPL. 30785/2019
                              +       W.P.(C) 7384/2019 & CM APPL. 30788/2019
                              +       W.P.(C) 7393/2019 & CM APPL. 30828/2019
                              +       W.P.(C) 7398/2019 & CM APPL. 30843/2019
                              +       W.P.(C) 7402/2019 & CM APPL. 30847/2019
                              +       W.P.(C) 7404/2019 & CM APPL. 30849/2019
                              +       W.P.(C) 7406/2019 & CM APPL. 30852/2019
                              +       W.P.(C) 7407/2019 & CM APPL. 30853/2019
                              +       W.P.(C) 7409/2019 & CM APPL. 30855/2019
                              +       W.P.(C) 7415/2019 & CM APPL. 30900/2019, CM APPL.
                                      30901/2019
                              +       W.P.(C)    7420/2019  &   CM     APPL.  30909/2019, CM
                                      APPL.30910/2019
                              +       W.P.(C) 7424/2019 & CM APPL. 30961/2019
                              +       W.P.(C) 7425/2019 & CM APPL. 30963/2019
                              +       W.P.(C) 7427/2019 & CM APPL. 30966/2019
                              +       W.P.(C) 7439/2019 & CM APPL. 31002/2019
                              +       W.P.(C) 7448/2019 & CM APPL. 31030/2019
                              +       W.P.(C) 7465/2019 & CM APPL. 31081/2019
                              +       W.P.(C) 7471/2019 & CM APPL. 31088/2019
                              +       W.P.(C) 7474/2019 & CM APPL. 31093/2019
                              +       W.P.(C) 7483/2019 & CM APPL. 31106/2019
                              +       W.P.(C) 7497/2019
                              +       W.P.(C) 7498/2019
                              +       W.P.(C) 7508/2019
                              +       W.P.(C) 7509/2019 & CM APPL. 31294/2019
                              +       W.P.(C) 7538/2019 & CM APPL. 31348/2019
                              +       W.P.(C) 7539/2019 & CM APPL. 31350/2019
                              +       W.P.(C) 7540/2019 & CM APPL. 31352/2019
                              +       W.P.(C) 7546/2019 & CM APPL. 31360/2019
                              +       W.P.(C) 7557/2019 & CM APPL. 31387/2019
                              +       W.P.(C) 7559/2019 & CM APPL. 31409/2019
                              +       W.P.(C) 7574/2019 & CM APPL. 31490/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                 Page 36 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7575/2019 & CM APPL. 31494/2019
                              +       W.P.(C)    7601/2019  &   CM     APPL.  31607/2019,      CM
                                      APPL.31608/2019
                              +       W.P.(C)    7604/2019  &   CM     APPL.  31611/2019,      CM
                                      APPL.31612/2019
                              +       W.P.(C) 7613/2019 & CM APPL. 31668/2019, CM           APPL.
                                      31669/2019
                              +       W.P.(C) 7614/2019 & CM APPL. 31672/2019
                              +       W.P.(C) 7615/2019 & CM APPL. 31673/2019
                              +       W.P.(C) 7626/2019 & CM APPL. 31755/2019
                              +       W.P.(C) 7629/2019 & CM APPL. 31759/2019
                              +       W.P.(C) 7634/2019 & CM APPL. 31806/2019
                              +       W.P.(C) 7655/2019 & CM APPL. 31837/2019
                              +       W.P.(C) 7689/2019 & CM APPL. 31986/2019, CM           APPL.
                                      31987/2019
                              +       W.P.(C) 7691/2019 & CM APPL. 31990/2019, CM           APPL.
                                      31991/2019
                              +       W.P.(C) 7692/2019 & CM APPL. 31992/2019, CM           APPL.
                                      31993/2019
                              +       W.P.(C) 7693/2019 & CM APPL. 31994/2019, CM           APPL.
                                      31995/2019
                              +       W.P.(C) 7695/2019 & CM APPL. 31997/2019, CM           APPL.
                                      31998/2019
                              +       W.P.(C) 7700/2019 & CM APPL. 32006/2019, CM           APPL.
                                      32007/2019
                              +       W.P.(C) 7701/2019 & CM APPL. 32008/2019, CM           APPL.
                                      32009/2019
                              +       W.P.(C) 7702/2019 & CM APPL. 32010/2019, CM           APPL.
                                      32011/2019
                              +       W.P.(C) 7704/2019 & CM APPL. 32014/2019, CM           APPL.
                                      32015/2019
                              +       W.P.(C) 7706/2019 & CM APPL. 32018/2019, CM           APPL.
                                      32019/2019
                              +       W.P.(C) 7708/2019 & CM APPL. 32022/2019, CM           APPL.
                                      32023/2019
                              +       W.P.(C) 7712/2019 & CM APPL. 32025/2019, CM           APPL.
                                      32026/2019




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                   Page 37 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7713/2019 & CM APPL. 32027/2019,   CM APPL.
                                      32028/2019
                              +       W.P.(C) 7715/2019 & CM APPL. 32030/2019
                              +       W.P.(C) 7717/2019 & CM APPL. 32033/2019,   CM APPL.
                                      32034/2019
                              +       W.P.(C) 7719/2019 & CM APPL. 32036/2019,   CM APPL.
                                      32037/2019
                              +       W.P.(C) 7737/2019 & CM APPL. 32107/2019,   CM APPL.
                                      32108/2019
                              +       W.P.(C) 7750/2019 & CM APPL. 32180/2019
                              +       W.P.(C) 7753/2019 & CM APPL. 32245/2019,   CM APPL.
                                      32246/2019
                              +       W.P.(C) 7754/2019 & CM APPL. 32247/2019,   CM APPL.
                                      32248/2019
                              +       W.P.(C) 7758/2019 & CM APPL. 32258/2019,   CM APPL.
                                      32259/2019
                              +       W.P.(C) 7762/2019 & CM APPL. 32266/2019
                              +       W.P.(C) 7764/2019 & CM APPL. 32275/2019
                              +       W.P.(C) 7797/2019 & CM APPL. 32390/2019
                              +       W.P.(C) 7808/2019 & CM APPL. 32445/2019
                              +       W.P.(C) 7816/2019 & CM APPL. 32457/2019
                              +       W.P.(C) 7817/2019 & CM APPL. 32459/2019
                              +       W.P.(C) 7821/2019
                              +       W.P.(C) 7822/2019 & CM APPL. 32466/2019
                              +       W.P.(C) 7824/2019 & CM APPL. 32468/2019
                              +       W.P.(C) 7828/2019 & CM APPL. 32497/2019
                              +       W.P.(C) 7837/2019 & CM APPL. 32548/2019
                              +       W.P.(C) 7841/2019 & CM APPL. 32554/2019
                              +       W.P.(C) 7844/2019 & CM APPL. 32618/2019
                              +       W.P.(C) 7863/2019 & CM APPL. 32679/2019
                              +       W.P.(C) 7882/2019 & CM APPL. 32723/2019
                              +       W.P.(C) 7898/2019 & CM APPL. 32745/2019
                              +       W.P.(C) 7905/2019 & CM APPL. 32756/2019
                              +       W.P.(C) 7924/2019 & CM APPL. 32882/2019
                              +       W.P.(C) 7944/2019 & CM APPL. 32976/2019
                              +       W.P.(C) 7945/2019 & CM APPL. 32978/2019
                              +       W.P.(C) 7970/2019 & CM APPL. 33064/2019
                              +       W.P.(C) 7975/2019 & CM APPL. 33155/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                Page 38 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7989/2019 & CM APPL. 33189/2019
                              +       W.P.(C) 7995/2019 & CM APPL. 33198/2019
                              +       W.P.(C) 7999/2019 & CM APPL. 33204/2019
                              +       W.P.(C) 8000/2019 & CM APPL. 33205/2019
                              +       W.P.(C) 8020/2019 & CM APPL. 33240/2019
                              +       W.P.(C) 8033/2019 & CM APPL. 33281/2019
                              +       W.P.(C) 8039/2019 & CM APPL. 33301/2019
                              +       W.P.(C) 8044/2019 & CM APPL. 33339/2019
                              +       W.P.(C) 8048/2019 & CM APPL. 33343/2019
                              +       W.P.(C) 8049/2019 & CM APPL. 33345/2019
                              +       W.P.(C) 8051/2019 & CM APPL. 33348/2019
                              +       W.P.(C) 8057/2019
                              +       W.P.(C) 8058/2019 & CM APPL. 33356/2019
                              +       W.P.(C) 8072/2019 & CM APPL. 33384/2019
                              +       W.P.(C) 8082/2019 & CM APPL. 33449/2019
                              +       W.P.(C) 8084/2019 & CM APPL. 33453/2019
                              +       W.P.(C) 8088/2019 & CM APPL. 33464/2019
                              +       W.P.(C) 8090/2019 & CM APPL. 33468/2019
                              +       W.P.(C) 8093/2019 & CM APPL. 33527/2019
                              +       W.P.(C) 8097/2019 & CM APPL. 33568/2019
                              +       W.P.(C) 8098/2019 & CM APPL. 33572/2019
                              +       W.P.(C) 8099/2019 & CM APPL. 33574/2019
                              +       W.P.(C) 8101/2019 & CM APPL. 33581/2019
                              +       W.P.(C) 8120/2019 & CM APPL. 33696/2019
                              +       W.P.(C) 8121/2019 & CM APPL. 33698/2019
                              +       W.P.(C) 8126/2019 & CM APPL. 33722/2019
                              +       W.P.(C) 8129/2019 & CM APPL. 33726/2019
                              +       W.P.(C) 8139/2019 & CM APPL. 33759/2019
                              +       W.P.(C) 8140/2019 & CM APPL. 33761/2019
                              +       W.P.(C) 8146/2019
                              +       W.P.(C) 8152/2019 & CM APPL. 33784/2019
                              +       W.P.(C) 8153/2019 & CM APPL. 33786/2019
                              +       W.P.(C) 8169/2019 & CM APPL. 33849/2019
                              +       W.P.(C) 8181/2019 & CM APPL. 33917/2019
                              +       W.P.(C) 8182/2019 & CM APPL. 33921/2019
                              +       W.P.(C) 8205/2019 & CM APPL. 34027/2019
                              +       W.P.(C) 8227/2019 & CM APPL. 34154/2019
                              +       W.P.(C) 8229/2019 & CM APPL. 34158/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters               Page 39 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 8247/2019 & CM APPL. 34236/2019
                              +       W.P.(C) 8251/2019 & CM APPL. 34242/2019
                              +       W.P.(C) 8254/2019 & CM APPL. 34249/2019
                              +       W.P.(C) 8261/2019 & CM APPL. 34262/2019
                              +       W.P.(C) 8268/2019 & CM APPL. 34278/2019
                              +       W.P.(C) 8269/2019 & CM APPL. 34281/2019
                              +       W.P.(C) 8274/2019 & CM APPL. 34296/2019
                              +       W.P.(C) 8284/2019 & CM APPL. 34313/2019
                              +       W.P.(C) 8285/2019 & CM APPL. 34315/2019
                              +       W.P.(C) 8289/2019 & CM APPL. 34322/2019
                              +       W.P.(C) 8291/2019 & CM APPL. 34337/2019
                              +       W.P.(C) 8304/2019 & CM APPL. 34390/2019
                              +       W.P.(C) 8345/2019 & CM APPL. 34538/2019
                              +       W.P.(C) 8346/2019 & CM APPL. 34540/2019
                              +       W.P.(C) 8347/2019 & CM APPL. 34542/2019
                              +       W.P.(C) 8363/2019 & CM APPL. 34580/2019
                              +       W.P.(C) 8364/2019 & CM APPL. 34584/2019
                              +       W.P.(C) 8366/2019 & CM APPL. 34588/2019
                              +       W.P.(C) 8370/2019 & CM APPL. 34595/2019
                              +       W.P.(C) 8371/2019 & CM APPL. 34597/2019
                              +       W.P.(C) 8377/2019 & CM APPL. 34612/2019
                              +       W.P.(C) 8378/2019 & CM APPL. 34615/2019
                              +       W.P.(C) 8406/2019 & CM APPL. 34749/2019
                              +       W.P.(C) 8407/2019 & CM APPL. 34754/2019
                              +       W.P.(C) 8411/2019 & CM APPL. 34762/2019
                              +       W.P.(C) 8430/2019
                              +       W.P.(C) 8437/2019 & CM APPL. 34848/2019
                              +       W.P.(C) 8438/2019 & CM APPL. 34850/2019
                              +       W.P.(C) 8445/2019 & CM APPL. 34862/2019
                              +       W.P.(C) 8447/2019 & CM APPL. 34866/2019
                              +       W.P.(C) 8448/2019 & CM APPL. 34868/2019
                              +       W.P.(C) 8450/2019 & CM APPL. 34872/2019
                              +       W.P.(C) 8486/2019 & CM APPL. 34950/2019
                              +       W.P.(C) 8489/2019 & CM APPL. 34955/2019
                              +       W.P.(C) 8490/2019
                              +       W.P.(C) 8492/2019
                              +       W.P.(C) 8493/2019 & CM APPL. 34957/2019
                              +       W.P.(C) 8494/2019 & CM APPL. 34959/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters               Page 40 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 8503/2019 & CM APPL. 35111/2019
                              +       W.P.(C) 8504/2019 & CM APPL. 35115/2019
                              +       W.P.(C) 8512/2019 & CM APPL. 35136/2019
                              +       W.P.(C) 8534/2019 & CM APPL. 35242/2019
                              +       W.P.(C) 8544/2019 & CM APPL. 35325/2019
                              +       W.P.(C) 8545/2019 & CM APPL. 35336/2019
                              +       W.P.(C) 8547/2019 & CM APPL. 35361/2019
                              +       W.P.(C) 8555/2019 & CM APPL. 35397/2019
                              +       W.P.(C) 8557/2019 & CM APPL. 35402/2019
                              +       W.P.(C) 8581/2019 & CM APPL. 35465/2019
                              +       W.P.(C) 8591/2019 & CM APPL. 35484/2019
                              +       W.P.(C) 8592/2019 & CM APPL. 35490/2019
                              +       W.P.(C) 8593/2019 & CM APPL. 35494/2019
                              +       W.P.(C) 8598/2019 & CM APPL. 35507/2019
                              +       W.P.(C) 8605/2019 & CM APPL. 35551/2019
                              +       W.P.(C) 8638/2019 & CM APPL. 35719/2019
                              +       W.P.(C) 8657/2019 & CM APPL. 35740/2019
                              +       W.P.(C) 8658/2019 & CM APPL. 35741/2019
                              +       W.P.(C) 8659/2019 & CM APPL. 35743/2019
                              +       W.P.(C) 8676/2019 & CM APPL. 35840/2019
                              +       W.P.(C) 8684/2019 & CM APPL. 35895/2019
                              +       W.P.(C) 8689/2019 & CM APPL. 35952/2019
                              +       W.P.(C) 8690/2019 & CM APPL. 35958/2019
                              +       W.P.(C) 8691/2019 & CM APPL. 35967/2019
                              +       W.P.(C) 8693/2019 & CM APPL. 35980/2019
                              +       W.P.(C) 8694/2019 & CM APPL. 35984/2019
                              +       W.P.(C) 8695/2019 & CM APPL. 35992/2019
                              +       W.P.(C) 8737/2019 & CM APPL. 36138/2019
                              +       W.P.(C) 8748/2019 & CM APPL. 36200/2019
                              +       W.P.(C) 8750/2019 & CM APPL. 36208/2019
                              +       W.P.(C) 8756/2019 & CM APPL. 36260/2019
                              +       W.P.(C) 8799/2019 & CM APPL. 36368/2019
                              +       W.P.(C) 8802/2019 & CM APPL. 36394/2019
                              +       W.P.(C) 8809/2019 & CM APPL. 36410/2019
                              +       W.P.(C) 8833/2019 & CM APPL. 36507/2019
                              +       W.P.(C) 8834/2019 & CM APPL. 36509/2019
                              +       W.P.(C) 8835/2019 & CM APPL. 36510/2019
                              +       W.P.(C) 8837/2019 & CM APPL. 36514/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters               Page 41 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 8839/2019 & CM APPL. 36517/2019
                              +       W.P.(C) 8843/2019 & CM APPL. 36525/2019
                              +       W.P.(C) 8864/2019 & CM APPL. 36578/2019
                              +       W.P.(C) 8865/2019 & CM APPL. 36580/2019
                              +       W.P.(C)    8866/2019  &   CM     APPL.    36582/2019,      CM
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                              +       W.P.(C) 8906/2019 & CM APPL. 36696/2019
                              +       W.P.(C) 8919/2019 & CM APPL. 36799/2019
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                              +       W.P.(C) 8948/2019 & CM APPL. 36941/2019
                              +       W.P.(C)    8952/2019  &   CM     APPL.    36949/2019,      CM
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                              +       W.P.(C) 9007/2019 & CM APPL. 37201/2019
                              +       W.P.(C) 9013/2019 & CM APPL. 37219/2019
                              +       W.P.(C)    9087/2019  &   CM     APPL.    37534/2019,      CM
                                      APPL.37535/2019
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                              +       W.P.(C) 9246/2019 & CM APPL. 38132/2019
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                              +       W.P.(C) 9426/2019 & CM APPL. 38788/2019
                              +       W.P.(C) 9485/2019 & CM APPL. 39044/2019
                              +       W.P.(C) 9500/2019 & CM APPL. 39085/2019
                              +       W.P.(C) 9511/2019 & CM APPL. 39130/2019
                              +       W.P.(C) 9546/2019 & CM APPL. 39204/2019
                              +       W.P.(C) 9558/2019 & CM APPL. 39279/2019
                              +       W.P.(C) 9567/2019 & CM APPL. 39335/2019
                              +       W.P.(C) 9678/2019 & CM APPL. 39956/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 42 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 9679/2019 & CM APPL. 39957/2019
                              +       W.P.(C) 9704/2019 & CM APPL. 40047/2019
                              +       W.P.(C) 9706/2019 & CM APPL. 40051/2019
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                              +       W.P.(C) 9878/2019 & CM APPL. 40828/2019
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                              +       W.P.(C) 9920/2019 & CM APPL. 41068/2019
                              +       W.P.(C) 9921/2019 & CM APPL. 41072/2019
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                              +       W.P.(C) 10218/2019 & CM APPL. 42130/2019
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                              +       W.P.(C) 10269/2019 & CM APPL. 42347/2019
                              +       W.P.(C) 10279/2019 & CM APPL. 42438/2019
                              +       W.P.(C) 10299/2019 & CM APPL. 42505/2019
                              +       W.P.(C) 10322/2019 & CM APPL. 42531/2019
                              +       W.P.(C) 10340/2019
                              +       W.P.(C)10371/2019    &   CM     APPL.    42781/2019,       CM
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                              +       W.P.(C) 10391/2019 & CM APPL. 42856/2019
                              +       W.P.(C) 10494/2019 & CM APPL. 43358/2019
                              +       W.P.(C) 10499/2019 & CM APPL. 43367/2019
                              +       W.P.(C) 10654/2019 & CM APPL. 44032/2019
                              +       W.P.(C) 10657/2019 & CM APPL. 44038/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 43 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 10701/2019 & CM APPL. 44213/2019
                              +       W.P.(C) 10810/2019 & CM APPL. 44712/2019
                              +       W.P.(C) 10877/2019 & CM APPL. 45007/2019
                              +       W.P.(C) 10881/2019 & CM APPL. 45011/2019
                              +       W.P.(C) 10883/2019 & CM APPL. 45018/2019
                              +       W.P.(C) 10888/2019 & CM APPL. 45025/2019
                              +       W.P.(C) 10964/2019 & CM APPL. 45272/2019
                              +       W.P.(C) 10980/2019 & CM APPL. 45347/2019
                              +       W.P.(C) 11134/2019 & CM APPL. 45836/2019
                              +       W.P.(C)11297/2019    &   CM     APPL.    46514/2019,      CM
                                      APPL.46515/2019
                              +       W.P.(C) 11574/2019 & CM APPL. 47543/2019
                              +       W.P.(C)11600/2019 & CM APPLs.47688/2019 & 24018/2020
                              +       W.P.(C) 11622/2019 & CM APPL. 47769/2019
                              +       W.P.(C)11635/2019 & CM APPLs.47814/2019 & 7302/2020
                              +       W.P.(C) 11763/2019
                              +       W.P.(C) 11792/2019 & CM APPL. 2963/2020
                              +       W.P.(C) 11886/2019 & CM APPL. 48714/2019
                              +       W.P.(C) 11887/2019 & CM APPL. 48719/2019
                              +       W.P.(C) 11968/2019 & CM APPL. 49016/2019
                              +       W.P.(C) 12042/2019 & CM APPL. 49302/2019
                              +       W.P.(C) 12257/2019 & CM APPL. 50095/2019
                              +       W.P.(C) 12376/2019 & CM APPL. 50622/2019
                              +       W.P.(C) 12400/2019 & CM APPL. 50653/2019
                              +       W.P.(C) 12564/2019 & CM APPL. 51309/2019
                              +       W.P.(C) 12706/2019 & CM APPL. 51917/2019
                              +       W.P.(C) 12931/2019 & CM APPL. 52746/2019
                              +       W.P.(C) 13084/2019 & CM APPL. 53340/2019
                              +       W.P.(C) 13099/2019 & CM APPL. 53397/2019
                              +       W.P.(C)13155/2019 & CM APPLs.53560/2019 & 22317/2020
                              +       W.P.(C)13190/2019 & CM APPLs.53684/2019 & 7293/2020
                              +       W.P.(C) 13206/2019 & CM APPL. 53748/2019
                              +       W.P.(C) 13208/2019 & CM APPL. 53750/2019
                              +       W.P.(C) 13463/2019 & CM APPL. 54573/2019
                              +       W.P.(C) 13535/2019 & CM APPL. 54833/2019
                              +       W.P.(C)13614/2019 & CM APPLs.55028/2019 & 55029/2019
                              +       W.P.(C) 13664/2019 & CM APPL. 55098/2019
                              +       W.P.(C) 13800/2019 & CM APPL. 55467/2019



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 44 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 13937/2019 & CM APPL. 55810/2019
                              +       W.P.(C) 694/2018 & CM APPL. 2997/2018
                              +       W.P.(C) 1125/2018
                              +       W.P.(C) 1165/2018 & CM APPL. 4859/2018
                              +       W.P.(C) 1166/2018 & CM APPL. 4861/2018
                              +       W.P.(C) 1470/2018 & CM APPL. 6040/2018
                              +       W.P.(C) 1509/2018 & CM APPL. 6172/2018
                              +       W.P.(C) 1510/2018 & CM APPL. 6174/2018
                              +       W.P.(C) 1624/2018 & CM APPL. 6680/2018
                              +       W.P.(C) 1675/2018 & CM APPL. 6904/2018
                              +       W.P.(C) 1712/2018 & CM APPL. 7103/2018
                              +       W.P.(C) 1826/2018 & CM APPL. 7555/2018
                              +       W.P.(C) 1913/2018
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                              +       W.P.(C) 1915/2018 & CM APPL. 7968/2018
                              +       W.P.(C) 2020/2018 & CM APPL. 8301/2018
                              +       W.P.(C) 2021/2018 & CM APPL. 8311/2018
                              +       W.P.(C) 2062/2018 & CM APPL. 8508/2018
                              +       W.P.(C) 2185/2018 & CM APPL. 9031/2018
                              +       W.P.(C) 2288/2018 & CM APPL. 9477/2018
                              +       W.P.(C) 2298/2018 & CM APPL. 9561/2018
                              +       W.P.(C) 2405/2018 & CM APPL. 10032/2018
                              +       W.P.(C) 2408/2018 & CM APPL. 10040/2018
                              +       W.P.(C) 2434/2018 & CM APPL. 10110/2018
                              +       W.P.(C) 2435/2018 & CM APPL. 10112/2018
                              +       W.P.(C) 2436/2018 & CM APPL. 10114/2018
                              +       W.P.(C) 2438/2018 & CM APPL. 10118/2018
                              +       W.P.(C) 2439/2018 & CM APPL. 10120/2018
                              +       W.P.(C) 2441/2018 & CM APPL. 10124/2018
                              +       W.P.(C) 2491/2018 & CM APPL. 10307/2018
                              +       W.P.(C) 2633/2018 & CM APPL. 10812/2018
                              +       W.P.(C) 2664/2018
                              +       W.P.(C)2737/2018 & CM APPLs.11110/2018 & 11111/2018
                              +       W.P.(C)2785/2018 & CM APPLs. 11268/2018 & 11269/2018
                              +       W.P.(C) 2910/2018 & CM APPL. 11759/2018
                              +       W.P.(C) 2913/2018 & CM APPL. 11766/2018
                              +       W.P.(C) 2915/2018 & CM APPL. 11770/2018
                              +       W.P.(C)3011/2018 & CM APPL. 12060/2018, CM APPL.12061/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 45 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)3012/2018 & CM APPL. 12062/2018, CM APPL.12063/2018
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                              +       W.P.(C)3029/2018 & CM APPL. 12094/2018, CM APPL.12095/2018
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                              +       W.P.(C)3031/2018 & CM APPL. 12098/2018, CM APPL.12099/2018
                              +       W.P.(C)3032/2018 & CM APPL. 12100/2018, CM APPL.12101/2018
                              +       W.P.(C) 3074/2018
                              +       W.P.(C) 3157/2018
                              +       W.P.(C) 3314/2018 & CM APPL. 13018/2018
                              +       W.P.(C) 3315/2018 & CM APPL. 13023/2018
                              +       W.P.(C) 3316/2018 & CM APPL. 13025/2018
                              +       W.P.(C) 3317/2018 & CM APPL. 13029/2018
                              +       W.P.(C) 3319/2018 & CM APPL. 13035/2018
                              +       W.P.(C) 3324/2018 & CM APPL. 13071/2018
                              +       W.P.(C) 3325/2018 & CM APPL. 13074/2018
                              +       W.P.(C) 3389/2018 & CM APPL. 13350/2018
                              +       W.P.(C) 3449/2018 & CM APPL. 13610/2018
                              +       W.P.(C) 3450/2018 & CM APPL. 13611/2018
                              +       W.P.(C) 3451/2018 & CM APPL. 13612/2018
                              +       W.P.(C) 3452/2018 & CM APPL. 13614/2018
                              +       W.P.(C) 3456/2018
                              +       W.P.(C) 3527/2018 & CM APPL. 13942/2018
                              +       W.P.(C) 3528/2018
                              +       W.P.(C) 3529/2018
                              +       W.P.(C) 3575/2018
                              +       W.P.(C) 3576/2018 & CM APPL. 14145/2018
                              +       W.P.(C) 3577/2018 & CM APPL. 14149/2018
                              +       W.P.(C) 3578/2018 & CM APPL. 14155/2018
                              +       W.P.(C) 3580/2018 & CM APPL. 14158/2018
                              +       W.P.(C) 3582/2018
                              +       W.P.(C) 3635/2018 & CM APPL. 14396/2018
                              +       W.P.(C) 3659/2018 & CM APPL. 14491/2018
                              +       W.P.(C) 3738/2018
                              +       W.P.(C) 3739/2018 & CM APPL. 14792/2018
                              +       W.P.(C) 3783/2018 & CM APPL. 14985/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 46 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 3784/2018 & CM APPL. 14987/2018
                              +       W.P.(C) 3798/2018 & CM APPL. 15032/2018
                              +       W.P.(C) 3799/2018 & CM APPL. 15034/2018
                              +       W.P.(C) 3853/2018 & CM APPL. 15237/2018, CM APPL.9140/2019
                              +       W.P.(C) 3868/2018 & CM APPL. 15272/2018
                              +       W.P.(C) 3869/2018 & CM APPL. 15274/2018
                              +       W.P.(C) 3893/2018 & CM APPL. 15370/2018
                              +       W.P.(C) 3894/2018 & CM APPL. 15371/2018
                              +       W.P.(C) 3898/2018 & CM APPL. 15390/2018
                              +       W.P.(C) 3899/2018 & CM APPL. 15392/2018
                              +       W.P.(C) 3961/2018 & CM APPL. 15630/2018
                              +       W.P.(C) 4069/2018 & CM APPL. 16033/2018
                              +       W.P.(C) 4136/2018 & CM APPL. 16280/2018
                              +       W.P.(C) 4138/2018 & CM APPL. 16282/2018
                              +       W.P.(C) 4215/2018 & CM APPL. 16538/2018
                              +       W.P.(C) 4216/2018 & CM APPL. 16540/2018
                              +       W.P.(C) 4217/2018 & CM APPL. 16542/2018
                              +       W.P.(C) 4218/2018 & CM APPL. 16544/2018
                              +       W.P.(C) 4242/2018 & CM APPL. 16607/2018
                              +       W.P.(C) 4287/2018 & CM APPL. 16708/2018
                              +       W.P.(C) 4339/2018 & CM APPL. 16845/2018
                              +       W.P.(C) 4341/2018 & CM APPL. 16849/2018
                              +       W.P.(C) 4343/2018 & CM APPL. 16851/2018
                              +       W.P.(C) 4344/2018 & CM APPL. 16852/2018
                              +       W.P.(C) 4361/2018 & CM APPL. 16900/2018
                              +       W.P.(C) 4362/2018 & CM APPL. 16902/2018
                              +       W.P.(C)4401/2018 & CM APPL. 17111/2018, CM APPL.17112/2018
                              +       W.P.(C) 4405/2018 & CM APPL. 17120/2018
                              +       W.P.(C)4406/2018 & CM APPL. 17121/2018, CM APPL.17122/2018
                              +       W.P.(C)4407/2018 & CM APPL. 17123/2018, CM APPL.17124/2018
                              +       W.P.(C) 4410/2018 & CM APPL. 17129/2018
                              +       W.P.(C) 4459/2018 & CM APPL. 17220/2018
                              +       W.P.(C) 4460/2018 & CM APPL. 17221/2018
                              +       W.P.(C) 4482/2018 & CM APPL. 17264/2018
                              +       W.P.(C) 4490/2018
                              +       W.P.(C) 4522/2018
                              +       W.P.(C) 4524/2018
                              +       W.P.(C) 4553/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 47 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 4555/2018 & CM APPL. 17685/2018
                              +       W.P.(C) 4608/2018 & CM APPL. 17786/2018
                              +       W.P.(C) 4620/2018 & CM APPL. 17837/2018
                              +       W.P.(C) 4636/2018 & CM APPL. 17884/2018
                              +       W.P.(C) 4637/2018 & CM APPL. 17886/2018
                              +       W.P.(C) 4647/2018 & CM APPL. 17942/2018
                              +       W.P.(C) 4688/2018 & CM APPL. 18025/2018
                              +       W.P.(C) 4744/2018 & CM APPL. 18252/2018
                              +       W.P.(C) 4820/2018
                              +       W.P.(C) 4838/2018 & CM APPL. 18632/2018
                              +       W.P.(C)5135/2018 & CM APPL. 19896/2018, CM APPL.19897/2018
                              +       W.P.(C)5211/2018 & CM APPL. 20200/2018, CM APPL.22847/2018
                              +       W.P.(C)5212/2018 & CM APPL. 20202/2018, CM APPL.22851/2018
                              +       W.P.(C) 5334/2018
                              +       W.P.(C) 5350/2018 & CM APPL. 20697/2018
                              +       W.P.(C) 5404/2018 & CM APPL. 20965/2018
                              +       W.P.(C) 5498/2018 & CM APPL. 21438/2018
                              +       W.P.(C) 5499/2018 & CM APPL. 21441/2018
                              +       W.P.(C) 5572/2018 & CM APPL. 21700/2018
                              +       W.P.(C) 5573/2018 & CM APPL. 21702/2018
                              +       W.P.(C) 5634/2018 & CM APPL. 21997/2018
                              +       W.P.(C) 5753/2018 & CM APPL. 22306/2018
                              +       W.P.(C) 5787/2018 & CM APPL. 22539/2018
                              +       W.P.(C) 5788/2018 & CM APPL. 22541/2018
                              +       W.P.(C) 5887/2018 & CM APPL. 22930/2018
                              +       W.P.(C)5889/2018 & CM APPL. 22937/2018, CM APPL.22938/2018
                              +       W.P.(C) 5984/2018 & CM APPL. 23322/2018
                              +       W.P.(C) 5985/2018 & CM APPL. 23324/2018
                              +       W.P.(C) 5986/2018 & CM APPL. 23328/2018
                              +       W.P.(C) 6074/2018 & CM APPL. 23497/2018
                              +       W.P.(C) 6075/2018 & CM APPL. 23502/2018
                              +       W.P.(C) 6079/2018 & CM APPL. 23509/2018
                              +       W.P.(C) 6081/2018 & CM APPL. 23510/2018
                              +       W.P.(C) 6086/2018 & CM APPL. 23522/2018
                              +       W.P.(C) 6119/2018 & CM APPL. 23746/2018
                              +       W.P.(C) 6121/2018 & CM APPL. 23749/2018
                              +       W.P.(C)6177/2018 & CM APPL. 23861/2018, CM APPL.23862/2018
                              +       W.P.(C) 6190/2018 & CM APPL. 23903/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 48 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 6208/2018 & CM APPL. 23947/2018
                              +       W.P.(C) 6209/2018 & CM APPL. 23950/2018
                              +       W.P.(C) 6210/2018 & CM APPL. 23953/2018
                              +       W.P.(C) 6211/2018 & CM APPL. 23961/2018
                              +       W.P.(C) 6259/2018 & CM APPL. 24144/2018
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                              +       W.P.(C) 6335/2018 & CM APPL. 24330/2018
                              +       W.P.(C) 6336/2018 & CM APPL. 24335/2018
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                              +       W.P.(C) 6491/2018 & CM APPL. 24889/2018
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                              +       W.P.(C) 6502/2018 & CM APPL. 24903/2018
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                              +       W.P.(C) 6504/2018 & CM APPL. 24905/2018
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                              +       W.P.(C) 6507/2018 & CM APPL. 24910/2018
                              +       W.P.(C) 6509/2018 & CM APPL. 24913/2018
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                              +       W.P.(C) 6835/2018 & CM APPL. 25987/2018
                              +       W.P.(C) 6837/2018 & CM APPL. 25990/2018
                              +       W.P.(C) 6838/2018 & CM APPL. 25991/2018
                              +       W.P.(C) 6839/2018 & CM APPL. 25992/2018
                              +       W.P.(C) 6844/2018 & CM APPL. 26003/2018
                              +       W.P.(C) 6901/2018 & CM APPL. 26272/2018
                              +       W.P.(C) 6902/2018 & CM APPL. 26169/2018
                              +       W.P.(C)6903/2018 & CM APPL.26170/2018, CM APPL.26171/2018
                              +       W.P.(C)6904/2018 & CM APPL.26172/2018, CM APPL.26173/2018
                              +       W.P.(C) 6955/2018 & CM APPL. 26360/2018
                              +       W.P.(C) 6956/2018 & CM APPL. 26362/2018
                              +       W.P.(C)6958/2018 & CM APPL. 26366/2018, CM APPL.26367/2018
                              +       W.P.(C)6959/2018 & CM APPL. 26369/2018, CM APPL.26370/2018
                              +       W.P.(C)6960/2018 & CM APPL. 26371/2018, CM APPL.26372/2018
                              +       W.P.(C) 6972/2018 & CM APPL. 26404/2018
                              +       W.P.(C) 7035/2018 & CM APPL. 26669/2018
                              +       W.P.(C) 7036/2018 & CM APPL. 26675/2018
                              +       W.P.(C) 7037/2018 & CM APPL. 26676/2018
                              +       W.P.(C) 7099/2018 & CM APPL. 26949/2018
                              +       W.P.(C) 7101/2018 & CM APPL. 26952/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                    Page 49 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C) 7140/2018 & CM APPL. 27230/2018
                              +       W.P.(C) 7141/2018 & CM APPL. 27232/2018
                              +       W.P.(C) 7142/2018 & CM APPL. 27234/2018
                              +       W.P.(C) 7143/2018 & CM APPL. 27236/2018
                              +       W.P.(C) 7144/2018 & CM APPL. 27237/2018
                              +       W.P.(C) 7213/2018 & CM APPL. 27435/2018
                              +       W.P.(C) 7214/2018 & CM APPL. 27439/2018
                              +       W.P.(C) 7215/2018 & CM APPL. 27441/2018
                              +       W.P.(C) 7225/2018 & CM APPL. 27518/2018
                              +       W.P.(C) 7266/2018 & CM APPL. 27716/2018
                              +       W.P.(C) 7267/2018 & CM APPL. 27718/2018
                              +       W.P.(C) 7279/2018 & CM APPL. 27783/2018
                              +       W.P.(C) 7280/2018 & CM APPL. 27785/2018
                              +       W.P.(C) 7313/2018 & CM APPL. 27893/2018
                              +       W.P.(C) 7314/2018 & CM APPL. 27897/2018
                              +       W.P.(C) 7316/2018 & CM APPL. 27899/2018
                              +       W.P.(C) 7317/2018 & CM APPL. 27901/2018
                              +       W.P.(C) 7364/2018, CM APPL. 28164/2018
                              +       W.P.(C) 7366/2018, CM APPL. 28168/2018
                              +       W.P.(C) 7367/2018, CM APPL. 28170/2018
                              +       W.P.(C) 7368/2018, CM APPL. 28172/2018
                              +       W.P.(C) 7374/2018, CM APPL. 28189/2018
                              +       W.P.(C) 7375/2018, CM APPL. 28191/2018
                              +       W.P.(C) 7388/2018, CM APPL. 28230/2018
                              +       W.P.(C) 7424/2018, CM APPL. 28362/2018
                              +       W.P.(C) 7425/2018, CM APPL. 28364/2018
                              +       W.P.(C) 7426/2018, CM APPL. 28368/2018
                              +       W.P.(C) 7427/2018, CM APPL. 28372/2018
                              +       W.P.(C)7479/2018, CM APPL. 28599/2018
                              +       W.P.(C)7481/2018, CM APPL. 28602/2018 & 28603/2018
                              +       W.P.(C)7502/2018,
                              +       W.P.(C)7524/2018, CM APPL. 28748/2018 & 28749/2018
                              +       W.P.(C)7546/2018, CM APPL. 28856/2018 & 28857/2018
                              +       W.P.(C)7547/2018
                              +       W.P.(C)7548/2018, CM APPL. 28858/2018, CM APPL. 28859/2018
                              +       W.P.(C)7598/2018, CM APPL. 29069/2018, CM APPL. 29070/2018
                              +       W.P.(C)7607/2018, CM APPL. 29091/2018
                              +       W.P.(C)7608/2018, CM APPL. 29092/2018, CM APPL. 29093/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 50 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)7610/2018, CM APPL. 29094/2018
                              +       W.P.(C)7614/2018, CM APPL. 29115/2018, CM APPL. 29116/2018
                              +       W.P.(C)7652/2018, CM APPL. 29288/2018, CM APPL. 29289/2018,
                                      CM APPL. 29290/2018
                              +       W.P.(C)7653/2018, CM APPL. 29291/2018, CM APPL. 29292/2018
                              +       W.P.(C)7654/2018, CM APPL. 29295/2018, CM APPL. 29296/2018
                              +       W.P.(C)7673/2018, CM APPL. 29404/2018
                              +       W.P.(C)7674/2018, CM APPL. 29408/2018
                              +       W.P.(C)7675/2018, CM APPL. 29412/2018
                              +       W.P.(C)7734/2018, CM APPL. 29622/2018
                              +       W.P.(C)7735/2018, CM APPL. 29623/2018
                              +       W.P.(C)7825/2018, CM APPL. 29959/2018
                              +       W.P.(C)7833/2018, CM APPL. 29973/2018
                              +       W.P.(C)7858/2018, CM APPL. 30157/2018
                              +       W.P.(C)7859/2018, CM APPL. 30158/2018
                              +       W.P.(C)7861/2018, CM APPL. 30161/2018
                              +       W.P.(C)7937/2018, CM APPL. 30435/2018
                              +       W.P.(C)7938/2018, CM APPL. 30437/2018
                              +       W.P.(C)7964/2018, CM APPL. 30521/2018
                              +       W.P.(C)7966/2018, CM APPL. 30529/2018, CM APPL. 30536/2018
                              +       W.P.(C)7967/2018, CM APPL. 30530/2018
                              +       W.P.(C)7968/2018,
                              +       W.P.(C)7969/2018, CM APPL. 30534/2018
                              +       W.P.(C) 7977/2018, CM APPL. 30593/2018, CM APPL. 30594/2018
                              +       W.P.(C)8007/2018, CM APPL. 30722/2018, CM APPL. 30723/2018
                              +       W.P.(C)8008/2018, CM APPL. 30724/2018, CM APPL. 30725/2018
                              +       W.P.(C)8029/2018,
                              +       W.P.(C)8079/2018, CM APPL. 30942/2018
                              +       W.P.(C)8080/2018, CM APPL. 30944/2018
                              +       W.P.(C)8081/2018, CM APPL. 30945/2018
                              +       W.P.(C)8083/2018, CM APPL. 30950/2018
                              +       W.P.(C)8086/2018, CM APPL. 30967/2018
                              +       W.P.(C)8087/2018, CM APPL. 30968/2018
                              +       W.P.(C)8162/2018, CM APPL. 31267/2018
                              +       W.P.(C)8163/2018, CM APPL. 31269/2018
                              +       W.P.(C)8216/2018, CM APPL. 31474/2018, CM APPL. 31475/2018
                              +       W.P.(C)8217/2018, CM APPL. 31476/2018
                              +       W.P.(C)8286/2018, CM APPL. 31773/2018


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 51 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)8287/2018, CM APPL. 31775/2018
                              +       W.P.(C)8315/2018, CM APPL. 31920/2018
                              +       W.P.(C)8316/2018, CM APPL. 31922/2018
                              +       W.P.(C)8372/2018, CM APPL. 32128/2018
                              +       W.P.(C)8374/2018, CM APPL. 32132/2018
                              +       W.P.(C)8467/2018, CM APPL. 32547/2018
                              +       W.P.(C)8491/2018, CM APPL. 32633/2018
                              +       W.P.(C)8493/2018, CM APPL. 32637/2018
                              +       W.P.(C)8518/2018, CM APPL. 32760/2018
                              +       W.P.(C)8519/2018, CM APPL. 32763/2018
                              +       W.P.(C)8558/2018, CM APPL. 32874/2018
                              +       W.P.(C)8562/2018, CM APPL. 32900/2018
                              +       W.P.(C)8594/2018, CM APPL. 33010/2018
                              +       W.P.(C)8595/2018, CM APPL. 33017/2018
                              +       W.P.(C)8596/2018, CM APPL. 33027/2018
                              +       W.P.(C)8597/2018,
                              +       W.P.(C)8598/2018, CM APPL. 33033/2018
                              +       W.P.(C)8657/2018, CM APPL. 33246/2018
                              +       W.P.(C)8661/2018, CM APPL. 33254/2018
                              +       W.P.(C)8665/2018, CM APPL. 33279/2018
                              +       W.P.(C)8667/2018, CM APPL. 33283/2018
                              +       W.P.(C)8668/2018, CM APPL. 33284/2018
                              +       W.P.(C)8758/2018, CM APPL. 33643/2018
                              +       W.P.(C)8795/2018, CM APPL. 33791/2018
                              +       W.P.(C)8806/2018, CM APPL. 33859/2018
                              +       W.P.(C)8807/2018, CM APPL. 33860/2018
                              +       W.P.(C)8826/2018, CM APPL. 33947/2018
                              +       W.P.(C)8839/2018, CM APPL. 33994/2018
                              +       W.P.(C)8878/2018, CM APPL. 34168/2018
                              +       W.P.(C)8879/2018, CM APPL. 34169/2018
                              +       W.P.(C)8908/2018, CM APPL. 34254/2018
                              +       W.P.(C)8909/2018, CM APPL. 34256/2018
                              +       W.P.(C)8910/2018, CM APPL. 34267/2018
                              +       W.P.(C)8911/2018, CM APPL. 34270/2018
                              +       W.P.(C)8916/2018, CM APPL. 34300/2018
                              +       W.P.(C)8917/2018, CM APPL. 34302/2018
                              +       W.P.(C)8918/2018, CM APPL. 34304/2018
                              +       W.P.(C)8919/2018, CM APPL. 34306/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters             Page 52 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)8920/2018, CM APPL. 34308/2018
                              +       W.P.(C)9025/2018, CM APPL. 34711/2018
                              +       W.P.(C)9026/2018, CM APPL. 34712/2018
                              +       W.P.(C)9027/2018, CM APPL. 34714/2018
                              +       W.P.(C)9029/2018, CM APPL. 34718/2018
                              +       W.P.(C)9113/2018, CM APPL. 35174/2018
                              +       W.P.(C)9153/2018, CM APPL. 35301/2018, CM APPL. 35302/2018
                              +       W.P.(C)9200/2018, CM APPL. 35395/2018
                              +       W.P.(C)9201/2018, CM APPL. 35397/2018
                              +       W.P.(C)9252/2018, CM APPL. 35737/2018
                              +       W.P.(C)9325/2018, CM APPL. 36057/2018
                              +       W.P.(C)9328/2018, CM APPL. 36063/2018
                              +       W.P.(C)9355/2018, CM APPL. 36269/2018
                              +       W.P.(C)9400/2018, CM APPL. 36405/2018
                              +       W.P.(C)9401/2018, CM APPL. 36406/2018, CM APPL. 36407/2018
                              +       W.P.(C)9402/2018, CM APPL. 36411/2018
                              +       W.P.(C)9492/2018, CM APPL. 36959/2018
                              +       W.P.(C)9494/2018, CM APPL. 36963/2018
                              +       W.P.(C)9495/2018, CM APPL. 36965/2018
                              +       W.P.(C)9536/2018, CM APPL. 37123/2018
                              +       W.P.(C)9537/2018, CM APPL. 37124/2018
                              +       W.P.(C)9538/2018, CM APPL. 37125/2018
                              +       W.P.(C)9539/2018, CM APPL. 37126/2018
                              +       W.P.(C)9540/2018, CM APPL. 37127/2018
                              +       W.P.(C)9602/2018, CM APPL. 37389/2018, CM APPL. 37390/2018
                              +       W.P.(C)9603/2018, CM APPL. 37391/2018, CM APPL. 37392/2018
                              +       W.P.(C)9604/2018, CM APPL. 37393/2018, CM APPL. 37394/2018
                              +       W.P.(C)9605/2018, CM APPL. 37395/2018, CM APPL. 37396/2018
                              +       W.P.(C)9606/2018, CM APPL. 37397/2018, CM APPL. 37398/2018
                              +       W.P.(C)9608/2018, CM APPL. 37401/2018
                              +       W.P.(C)9611/2018, CM APPL. 37407/2018
                              +       W.P.(C)9682/2018, CM APPL. 37680/2018
                              +       W.P.(C)9683/2018, CM APPL. 37686/2018
                              +       W.P.(C)9712/2018, CM APPL. 37873/2018
                              +       W.P.(C)9713/2018, CM APPL. 37875/2018
                              +       W.P.(C)9767/2018, CM APPL. 38038/2018
                              +       W.P.(C)9808/2018, CM APPL. 38225/2018
                              +       W.P.(C)9814/2018, CM APPL. 38241/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 53 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)9815/2018, CM APPL. 38243/2018
                              +       W.P.(C)9817/2018, CM APPL. 38246/2018
                              +       W.P.(C)9818/2018, CM APPL. 38247/2018
                              +       W.P.(C)9819/2018, CM APPL. 38249/2018
                              +       W.P.(C)9821/2018, CM APPL. 38252/2018
                              +       W.P.(C)9854/2018, CM APPL. 38409/2018
                              +       W.P.(C)9886/2018, CM APPL. 38515/2018
                              +       W.P.(C)9928/2018, CM APPL. 38675/2018
                              +       W.P.(C)9979/2018, CM APPL. 38876/2018
                              +       W.P.(C)10060/2018, CM APPL. 39228/2018
                              +       W.P.(C)10075/2018, CM APPL. 39296/2018
                              +       W.P.(C)10078/2018, CM APPL. 39305/2018
                              +       W.P.(C)10108/2018, CM APPL. 39473/2018
                              +       W.P.(C)10168/2018, CM APPL. 39640/2018
                              +       W.P.(C)10171/2018, CM APPL. 39645/2018
                              +       W.P.(C)10173/2018, CM APPL. 39648/2018
                              +       W.P.(C)10177/2018, CM APPL. 39654/2018
                              +       W.P.(C)10183/2018, CM APPL. 39664/2018
                              +       W.P.(C)10208/2018, CM APPL. 39818/2018, CM APPL. 5285/2019
                              +       W.P.(C)10225/2018, CM APPL. 39878/2018
                              +       W.P.(C)10226/2018, CM APPL. 39884/2018
                              +       W.P.(C)10291/2018, CM APPL. 40145/2018
                              +       W.P.(C)10293/2018, CM APPL. 40147/2018
                              +       W.P.(C)10294/2018, CM APPL. 40148/2018
                              +       W.P.(C)10344/2018, CM APPL. 40332/2018
                              +       W.P.(C)10345/2018, CM APPL. 40334/2018
                              +       W.P.(C)10346/2018, CM APPL. 40338/2018
                              +       W.P.(C)10375/2018, CM APPL. 40420/2018
                              +       W.P.(C)10387/2018, CM APPL. 40489/2018
                              +       W.P.(C)10388/2018, CM APPL. 40491/2018
                              +       W.P.(C)10390/2018, CM APPL. 40495/2018
                              +       W.P.(C)10487/2018, CM APPL. 40897/2018
                              +       W.P.(C)10488/2018, CM APPL. 40899/2018
                              +       W.P.(C)10524/2018, CM APPL. 41093/2018
                              +       W.P.(C)10526/2018, CM APPL. 41095/2018
                              +       W.P.(C)10528/2018, CM APPL. 41098/2018
                              +       W.P.(C)10529/2018, CM APPL. 41099/2018
                              +       W.P.(C)10557/2018, CM APPL. 41189/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 54 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)10558/2018, CM APPL. 41191/2018
                              +       W.P.(C)10559/2018, CM APPL. 41192/2018
                              +       W.P.(C)10560/2018, CM APPL. 41194/2018
                              +       W.P.(C)10562/2018, CM APPL. 41197/2018, CM APPL. 41198/2018
                              +       W.P.(C)10610/2018, CM APPL. 41327/2018
                              +       W.P.(C)10675/2018, CM APPL. 41611/2018
                              +       W.P.(C)10676/2018, CM APPL. 41626/2018, CM APPL. 41627/2018
                              +       W.P.(C)10677/2018, CM APPL. 41643/2018, CM APPL. 41644/2018
                              +       W.P.(C)10678/2018, CM APPL. 41645/2018
                              +       W.P.(C)10753/2018, CM APPL. 41971/2018
                              +       W.P.(C)10754/2018, CM APPL. 41973/2018
                              +       W.P.(C)10755/2018, CM APPL. 41975/2018
                              +       W.P.(C)10793/2018, CM APPL. 42072/2018
                              +       W.P.(C)10794/2018, CM APPL. 42073/2018
                              +       W.P.(C)10795/2018, CM APPL. 42075/2018
                              +       W.P.(C)10796/2018, CM APPL. 42077/2018
                              +       W.P.(C)10797/2018, CM APPL. 42080/2018
                              +       W.P.(C)10862/2018, CM APPL. 42364/2018
                              +       W.P.(C)10863/2018, CM APPL. 42366/2018
                              +       W.P.(C)10956/2018, CM APPL. 42685/2018
                              +       W.P.(C)11135/2018,
                              +       W.P.(C)11137/2018, CM APPL. 43284/2018, CM APPL. 43285/2018
                              +       W.P.(C)11140/2018, CM APPL. 43302/2018, CM APPL. 43303/2018
                              +       W.P.(C)11143/2018, CM APPL. 43334/2018, CM APPL. 43335/2018
                              +       W.P.(C)11144/2018, CM APPL. 43343/2018, CM APPL. 43344/2018
                              +       W.P.(C)11145/2018, CM APPL. 43346/2018, CM APPL. 43347/2018
                              +       W.P.(C)11146/2018, CM APPL. 43350/2018
                              +       W.P.(C)11147/2018, CM APPL. 43352/2018
                              +       W.P.(C)11148/2018, CM APPL. 43355/2018, CM APPL. 43356/2018
                              +       W.P.(C)11149/2018, CM APPLs. 43359-60/2018,
                              +       W.P.(C)11150/2018, CM APPL. 43361-62/2018
                              +       W.P.(C)11151/2018,
                              +       W.P.(C)11202/2018, CM APPL. 43515/2018
                              +       W.P.(C)11205/2018, CM APPL. 43539/2018
                              +       W.P.(C)11207/2018, CM APPL. 43544/2018
                               +      W.P.(C)11208/2018, CM APPL. 43545/2018
                              +       W.P.(C)11209/2018, CM APPL. 43546/2018
                              +       W.P.(C)11237/2018, CM APPL. 43659/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                     Page 55 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)11238/2018, CM APPL. 43660/2018
                              +       W.P.(C)11240/2018, CM APPL. 43664/2018
                              +       W.P.(C)11241/2018, CM APPL. 43666/2018
                              +       W.P.(C)11242/2018, CM APPL. 43668/2018
                              +       W.P.(C)11243/2018, CM APPL. 43670/2018
                              +       W.P.(C)11244/2018, CM APPL. 43677/2018
                              +       W.P.(C)11393/2018, CM APPL. 44080-81/2018
                              +       W.P.(C)11394/2018, CM APPL. 44082/2018
                              +       W.P.(C)11395/2018, CM APPL. 44083/2018
                              +       W.P.(C)11396/2018, CM APPL. 44084-85/2018
                              +       W.P.(C)11430/2018, CM APPL. 44222/2018
                              +       W.P.(C)11460/2018, CM APPL. 44356/2018
                              +       W.P.(C)11461/2018, CM APPL. 44357-58/2018
                              +       W.P.(C)11462/2018, CM APPL. 44359-60/2018
                              +       W.P.(C)11463/2018, CM APPL. 44361-62/2018
                              +       W.P.(C)11464/2018, CM APPL. 44363/2018
                              +       W.P.(C)11465/2018, CM APPL. 44364-65/2018
                              +       W.P.(C)11529/2018, CM APPL. 44567/2018
                              +       W.P.(C)11530/2018, CM APPL. 44569/2018
                              +       W.P.(C)11531/2018, CM APPL. 44576/2018
                              +       W.P.(C)11532/2018, CM APPL. 44578/2018
                              +       W.P.(C)11533/2018, CM APPL. 44581/2018
                              +       W.P.(C)11618/2018, CM APPL. 44872/2018
                              +       W.P.(C)11619/2018, CM APPL. 44874/2018
                              +       W.P.(C)11620/2018, CM APPL. 44877/2018
                              +       W.P.(C)11621/2018, CM APPL. 44878/2018
                              +       W.P.(C)11622/2018, CM APPL. 44880/2018
                              +       W.P.(C)11661/2018, CM APPL. 45038/2018
                              +       W.P.(C)11662/2018, CM APPL. 45039-40/2018
                              +       W.P.(C)11715/2018, CM APPL. 45324/2018
                              +       W.P.(C)11716/2018, CM APPL. 45325/2018
                              +       W.P.(C)11774/2018, CM APPL. 45591/2018
                              +       W.P.(C)11788/2018, CM APPL. 45629-30/2018
                              +       W.P.(C)11837/2018, CM APPL. 45833/2018
                              +       W.P.(C)11838/2018, CM APPL. 45834-35/2018
                              +       W.P.(C)11863/2018, CM APPL. 45959/2018
                              +       W.P.(C)11881/2018, CM APPL. 46009/2018
                              +       W.P.(C)11915/2018, CM APPL. 46187/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                 Page 56 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)11916/2018, CM APPL. 46196/2018
                              +       W.P.(C)11917/2018,
                              +       W.P.(C)11918/2018,
                              +       W.P.(C)11919/2018, CM APPL. 46202/2018
                              +       W.P.(C)11920/2018, CM APPL. 46203/2018
                              +       W.P.(C)11922/2018, CM APPL. 46207/2018
                              +       W.P.(C)11923/2018, CM APPL. 46208/2018
                              +       W.P.(C)11936/2018, CM APPL. 46251/2018
                              +       W.P.(C)12032/2018, CM APPL. 46577/2018
                              +       W.P.(C)12033/2018, CM APPL. 46579/2018
                              +       W.P.(C)12099/2018, CM APPL. 46904-05/2018
                              +       W.P.(C)12144/2018, CM APPL. 47159/2018
                              +       W.P.(C)12145/2018, CM APPL. 47160/2018
                              +       W.P.(C)12200/2018, CM APPL. 47329/2018
                              +       W.P.(C)12201/2018, CM APPL. 47331/2018
                              +       W.P.(C)12202/2018, CM APPL. 47332/2018
                              +       W.P.(C)12203/2018, CM APPL. 47336/2018
                              +       W.P.(C)12204/2018, CM APPL. 47342/2018
                              +       W.P.(C)12235/2018
                              +       W.P.(C)12242/2018
                              +       W.P.(C)12293/2018, CM APPL. 47686/2018
                              +       W.P.(C)12296/2018, CM APPL. 47693/2018
                              +       W.P.(C)12298/2018, CM APPL. 47694/2018
                              +       W.P.(C)12301/2018, CM APPL. 47697/2018
                              +       W.P.(C)12382/2018, CM APPL. 48051/2018
                              +       W.P.(C)12383/2018, CM APPL. 48052/2018
                              +       W.P.(C)12384/2018, CM APPL. 48053/2018
                              +       W.P.(C)12421/2018, CM APPL. 48152/2018
                              +       W.P.(C)12515/2018, CM APPL. 48576/2018
                              +       W.P.(C)12516/2018, CM APPL. 48578/2018
                              +       W.P.(C)12533/2018, CM APPL. 48650/2018
                              +       W.P.(C)12590/2018, CM APPL. 48946/2018
                              +       W.P.(C)12616/2018, CM APPL. 48999/2018
                              +       W.P.(C)12655/2018, CM APPL. 49150-51/2018
                              +       W.P.(C)12690/2018, CM APPL. 49340/2018
                              +       W.P.(C)12702/2018, CM APPL. 49380/2018
                              +       W.P.(C)12703/2018, CM APPL. 49382/2018
                              +       W.P.(C)12725/2018, CM APPL. 49440/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                 Page 57 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)12726/2018, CM APPL. 49442/2018
                              +       W.P.(C)12727/2018, CM APPL. 49444/2018
                              +       W.P.(C)12728/2018, CM APPL. 49446/2018
                              +       W.P.(C)12775/2018, CM APPL. 49631/2018
                              +       W.P.(C)12776/2018, CM APPL. 49633/2018
                              +       W.P.(C)12777/2018, CM APPL. 49635/2018
                              +       W.P.(C)12816/2018, CM APPL. 49712/2018
                              +       W.P.(C)12817/2018, CM APPL. 49715/2018
                              +       W.P.(C)12878/2018, CM APPL. 49904/2018
                              +       W.P.(C)12879/2018, CM APPL. 49907/2018
                              +       W.P.(C)12880/2018,
                              +       W.P.(C)12881/2018, CM APPL. 49910/2018
                              +       W.P.(C)12884/2018, CM APPL. 49916/2018
                              +       W.P.(C)12936/2018, CM APPL. 50227/2018
                              +       W.P.(C)12971/2018, CM APPL. 50295/2018
                              +       W.P.(C)13039/2018, CM APPL. 50637/2018
                              +       W.P.(C)13051/2018, CM APPL. 50675/2018
                              +       W.P.(C)13161/2018, CM APPL. 51089/2018
                              +       W.P.(C)13162/2018, CM APPL. 51092/2018
                              +       W.P.(C)13163/2018, CM APPL. 51097/2018
                              +       W.P.(C)13164/2018, CM APPL. 51100/2018
                              +       W.P.(C)13165/2018, CM APPL. 51103/2018
                              +       W.P.(C)13185/2018, CM APPL. 51179/2018
                              +       W.P.(C)13186/2018, CM APPL. 51181/2018
                              +       W.P.(C)13187/2018, CM APPL. 51182/2018
                              +       W.P.(C)13189/2018, CM APPL. 51186/2018
                              +       W.P.(C)13212/2018, CM APPL. 51289/2018
                              +       W.P.(C)13229/2018, CM APPL. 51422/2018
                              +       W.P.(C)13230/2018, CM APPL. 51424/2018
                              +       W.P.(C)13237/2018, CM APPL. 51497/2018
                              +       W.P.(C)13248/2018, CM APPL. 51547/2018
                              +       W.P.(C)13250/2018, CM APPL. 51551/2018
                              +       W.P.(C)13251/2018, CM APPL. 51553/2018
                              +       W.P.(C)13252/2018, CM APPL. 51556/2018
                              +       W.P.(C)13253/2018, CM APPL. 51559/2018
                              +       W.P.(C)13288/2018, CM APPL. 51658/2018
                              +       W.P.(C)13289/2018, CM APPL. 51660/2018
                              +       W.P.(C)13326/2018, CM APPL. 51816/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters              Page 58 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)13356/2018, CM APPL. 51962/2018
                              +       W.P.(C)13357/2018, CM APPL. 51964/2018
                              +       W.P.(C)13389/2018, CM APPL. 52144/2018
                              +       W.P.(C)13390/2018, CM APPL. 52146/2018
                              +       W.P.(C)13426/2018, CM APPL. 52298/2018
                              +       W.P.(C)13427/2018, CM APPL. 52300/2018
                              +       W.P.(C)13489/2018, CM APPL. 52516/2018
                              +       W.P.(C)13492/2018, CM APPL. 52544/2018
                              +       W.P.(C)13493/2018, CM APPL. 52546/2018
                              +       W.P.(C)13495/2018, CM APPL. 52553/2018
                              +       W.P.(C)13514/2018, CM APPL. 52681/2018
                              +       W.P.(C)13515/2018, CM APPL. 52685/2018
                              +       W.P.(C)13516/2018, CM APPL. 52694/2018
                              +       W.P.(C)13517/2018, CM APPL. 52703/2018
                              +       W.P.(C)13519/2018, CM APPL. 52712/2018
                              +       W.P.(C)13520/2018, CM APPL. 52713/2018
                              +       W.P.(C)13522/2018, CM APPL. 52717/2018
                              +       W.P.(C)13525/2018, CM APPL. 52722/2018
                              +       W.P.(C)13562/2018, CM APPL. 52831/2018
                              +       W.P.(C)13563/2018, CM APPL. 52833/2018
                              +       W.P.(C)13573/2018, CM APPL. 52846/2018
                              +       W.P.(C)13580/2018, CM APPL. 52888/2018
                              +       W.P.(C)13680/2018, CM APPL. 53332/2018
                              +       W.P.(C)13681/2018, CM APPL. 53334/2018
                              +       W.P.(C)13682/2018, CM APPL. 53336/2018
                              +       W.P.(C)13683/2018, CM APPL. 53353/2018
                              +       W.P.(C)13706/2018, CM APPL. 53505/2018
                              +       W.P.(C)13720/2018, CM APPL. 53550/2018
                              +       W.P.(C)13721/2018, CM APPL. 53552/2018
                              +       W.P.(C)13722/2018, CM APPL. 53556/2018
                              +       W.P.(C)13760/2018,
                              +       W.P.(C)13761/2018,
                              +       W.P.(C)13762/2018, CM APPL. 53760-61/2018
                              +       W.P.(C)13763/2018, CM APPL. 53762-63/2018
                              +       W.P.(C)13816/2018, CM APPL. 53903/2018
                              +       W.P.(C)13817/2018, CM APPL. 53905/2018
                              +       W.P.(C)13835/2018, CM APPL. 54052/2018
                              +       W.P.(C)13837/2018, CM APPL. 54055/2018



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                 Page 59 of 167
Signing Date:11.05.2022
19:43:43
                               +       W.P.(C)13839/2018, CM APPL. 54065/2018
                              +       W.P.(C)13840/2018, CM APPL. 54069/2018
                              +       W.P.(C)13905/2018, CM APPL. 54329-30/2018
                              +       W.P.(C)13908/2018, CM APPL. 54342/2018
                              +       W.P.(C)13909/2018, CM APPL. 54343-44/2018
                              +       W.P.(C)13980/2018, CM APPL. 54717/2018
                              +       W.P.(C)13984/2018, CM APPL. 54722-23/2018
                              +       W.P.(C)13988/2018, CM APPL. 54729-30/2018
                              +       W.P.(C)13993/2018, CM APPL. 54739-40/2018
                              +       W.P.(C)13999/2018, CM APPL. 54750/2018
                              +       W.P.(C)14005/2018, CM APPL. 54760/2018
                              +       W.P.(C)14008/2018, CM APPL. 54767/2018
                              +       W.P.(C)14009/2018, CM APPL. 54769/2018
                              +       W.P.(C)10094/2017, CM APPL. 41277/2017
                              +       W.P.(C)10226/2017, CM APPL. 41718/2017
                              +       W.P.(C)10257/2017, CM APPL. 41860/2017
                              +       W.P.(C)10808/2017, CM APPL. 44315/2017
                              +       W.P.(C)10979/2017, CM APPL. 44894/2017
                              +       W.P.(C)11143/2017, CM APPL. 45587/2017
                              +       W.P.(C)11256/2017, CM APPL. 46028/2017
                              +       W.P.(C)11397/2017, CM APPL. 46515/2017, CM APPL. 36844/2019
                              +       W.P.(C)11466/2017, CM APPL. 46741/2017
                              +       W.P.(C)11469/2017, CM APPL. 46746/2017
                              +       W.P.(C)11619/2017, CM APPL. 47307/2017

                              Appearance for petitioners:
                              Mr. Kotla Harshavardhan, Adv. in WPC 2633/2018 & WPC 6335/2018

                              Mr. Chandra Shekhar Yadav, Adv. in WPC Nos.3853/2018, 11134/2019,
                              7598/2018, 7673/2018

                              Mr.Vijay Kasana and Mr.Neeraj Yadav, Advocates in item nos.1646, 1647,
                              1666, 1668, 1670, 1671, 1679, 1685, 1687, 1688, 2220, 520.

                              Mr.Sougat Sinha, Mr.Manoj Kumar and Ms.Gayatri Mansa, Advocates in
                              item nos.1223, 1289, 1425

                              Mr.Sanchit Garga and Mr.Sashi Kumar, Advocates in WPC Nos.-5127/2019
                              & 4761/2019.


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Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                       Page 60 of 167
Signing Date:11.05.2022
19:43:43
                               Ms.Niharika Ahluwalia and Ms.Sneha Botwe, Advocates in WPC
                              11792/2019

                              Mr.Rajiv Dewan and Mr.Angad Singh, Advocates in item no.1322.

                              Mr.Ravinder Singh and Mr.Shreyas Awasthi, Advocates in WPC
                              1508/2019.

                              Mr.Vipul Ganda and Ms.Racheeta Chawla, Advocates in item nos.1311,
                              1062, 698.

                              Mr.Manmohan Shringirshi, Advocate in item nos.81, 127, 130, 138, 178,
                              200, 201, 253, 257, 260, 265, 291, 429, 430, 451, 585, 868, 878, 888, 1123,
                              1124, 1232, 1369, 1406, 2130, 2131, 2138, 2150, 2152, 2153, 2156, 2158,
                              2160, 2170, 2176, 2179, 2181, 2186.

                              Mr.B.P.Pradhan and Ms.Priyabrat Sahu, Advocates in item no.1614.

                              Ms.Shivani Sharma, Adv. in item nos.2008, 2024 & 1555.

                              Mr. Chandra Shekhar Yadav, Adv. in WPC Nos.3853/2018, 11134/2019,
                              7598/2018, 7673/2018

                              Mr.Vijay Kasana and Mr.Neeraj Yadav, Advocates in item nos.1646, 1647,
                              1666, 1668, 1670, 1671, 1679, 1685, 1687, 1688, 2220, 520.

                              Mr. Awnish Kumar, Adv. in item Nos. 740, 613, 728, 850, 474, 360, 954,
                              1052, 1055, 1056, 1142, 1143, 1144, 1171, 1172, 1278, 2036, 2052, 2082,
                              2052, 2082, 1757, 2209, 2214, 98, 119, 220, 625, 1883, 218, 226, 305, 307,
                              326, 3271, 600, 752, 947, 1014, 737, 1516.

                              Mr. Ashutosh Gupta and Mr. Gaurav Rana and Mr.Harshit Garg, Advs. in
                              item nos.221, 366, 367, 592, 628, 662, 785, 786, 787, 799, 1400, 1468,
                              1470, 1472, 1651, 1780, 221, 1644, 1645, 86, 88, 126, 786, 787, 800, 924,
                              1153, 1202, 1216, 1235, 1251, 1645, 1713, 1719, 1722, 1723, 1753, 1756,
                              1771, 1775, 1788, 1825, 1828, 1830, 1850, 1900, 17, 317, 318, 328, 650,
                              751, 886, 899, 1066, 1127, 1132.

                              Mr. Mohit Uppal, Adv. in W.P. (C) 6758/2019

                              Mr. Karan Govel, Adv. in item Nos.78, 106, 179, 180, 574, 581, 652, 1050,



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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                           Page 61 of 167
Signing Date:11.05.2022
19:43:43
                               1881, 1965.

                              Mr.Madhusudan Singh, proxy counsel for Mr.Surinder Solanki in WPC
                              1911/2020.

                              Ms. Seema Singh, Adv. in WP(C) 10808/2017

                              Mr. Mansoor Ali, Adv. in WP (C)s. 1092/19, 6397/19, 11936/18, 2462/19,
                              2514/19, 2635/19, 819/19, 1130/19, 2919/19, 7700/2019, 10225/18, 8598/19

                              Mr.Mukesh Kumar and Ms.Meenakshi Sood, Advocates in item nos.262,
                              267, 271, 440, 489, 1116, 1595

                              Mr.Ashish Mohan, Ms.Gargi Sethee and Ms.Sagrika Tanwar, advocates in
                              WPC nos.8545/2019 & 5499/2018.

                              Mr.Arvind Kumar, Mr.Ankit Kumar Vats and Mr.Rajeev Tripathi,
                              Advocates in WPC nos.4370/2019, 3679/2019, 3586/2019, 9567/2019.

                              Mr.Sudarshan Kumar Bansal, Adv. in item no.1913.

                              Mr. Sumit K. Batra with Mr. Kshitij Chhabra, Advocates for the petitioners
                              in W.P.(C) Nos.1685/2019 & 3383/2019

                              Mr. Rajat Bhardwaj, Ms.Ankita M.Bhardwaj and Mr. Kanishk Raj,
                              Advocates in WPC 13206/2019, WPC 13208/2019

                              Mr.Ajay Singh, Advocate in item nos.2066, 607, 674, 690, 717, 1220, 1496.

                              Ms.Rachna Agrawal, Adv. in WPC 10388/2018.

                              Mr.Mohhit Uppal, Advocate in item no.1221.

                              Ms.Shivani Khandekar and Mr.Gokul Holani, Advocates in item nos.86 and
                              88.

                              Mr.Jai Sahai Endlaw and Mr.Subhoday Banerjee, Advocates in WPC
                              7825/2018.

                              Mr. Sharique Hussain with Mr. Devendra Kumar Shukla, Advocates in Item
                              Nos.1724 & 1729



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                          Page 62 of 167
Signing Date:11.05.2022
19:43:43
                               Mr.Arnav Sethi, Advs. in WP(C) 809/19

                              Ms. Aarushi Sahrawat, Adv. in WP(C) 2779/19 & 5546/19

                              Mr. Abhijit Yadav, Adv. for Mr. Ashish Middha, Advocate in W.P.(C)
                              2241/2019

                              Ms. Puja Jain, Advocate in WPC 13681/2018

                              Mr. Kunal Sabharwal and Mr. Raghav Mittal, Advs. in Item Nos.729, 745,
                              1402, 2007, 2009

                              Mr.Shyam Kumar and Mr.Iqra Khan, Advocates in item nos.10078/2018,
                              11920/2018, 13840/2018, 11140/2018, 13835/2018, 13816/2018,
                              13835/2018, 13816/2018, 13837/2018, 11149/2018.

                              Mr. Sanjiv Dagar and Mr. Kapil Gupta, Advs. in item No.197

                              Mr. Mohit Kumar Bafna and Mr. Abhishek Baid, Advocates in W.P.(C) No.
                              4401/18

                              Ms. Falguni Rai, Advocate in W.P.(C). 699/2019

                              Mr. Monish Panda and Ms. Nikita Patra, Advs. in item No. 685

                              Mr. Sachin Mittal, Adv. in item No. 1512

                              Mr. Vipul Ganda and Ms. Racheeta Chawla, Advs. in item nos.1311, 1062,
                              698

                              Mr. Jeevesh Nagrath, Mr. Arjun Gaur, Advs. in WP(C) 5242/2019

                              Mr. Rahul Malhotra and Mr. Anshul Gupta, Advs. in Item Nos.2035, 2210

                              Mr. Rajat Navet, Mr. Vaibhav Sharma, Advocates in item No.482

                              Mr. Rakesh Wadhwa, Mr. Aditya Manubarwale, Mr. Varun Verma and Ms.
                              Deepali Kaushik, Advs. in item nos.185, 551, 1059, 1064, 1068, 1378, 1616,
                              1640, 1643, 1652, 1653, 1660, 1750, 1751, 1752, 2223, 2224.

                              Mr. Mohit Seth and Mr. Sujoy Chatterjee and Mr. Priyadarshi Banerjee,
                              Advs. in WP (C) 8315/18



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                            Page 63 of 167
Signing Date:11.05.2022
19:43:43
                               Mr. A. K. Thakur, Adv. in item no.1388/2019

                              Mr. Abhishek Goyal, Adv. in item nos. 1758, 1759

                              Mr. Alok Kumar Kucchal, Adv. in item Nos.519, 571, 579, 869, 902, 1435,
                              1656, 1657, 1658, 1659, 1661, 1718, 1720, 1727, 1810, 1811, 1938, 2085,
                              2141, 2142, 60, 212, 219, 330, 395, 406, 424,

                              Mr. Akhil Sachar and Mr.Sangram Singh, Advs. in W.P.(C) 221/19

                              Mr. Ashwin Kumar, D. S. , Mr. Anshu Bhanot and Mr. Anuj Mirdha, Advs.
                              in Item No. 202, .

                              Mr. Akash Srivastava, Adv. in item Nos.308 & 309

                              Mr.Abhishek Singh and Mr.Akshat Coudhary, Advocates in W.P.(C)
                              10257/17.

                              Ms.Neha Gupta Advocate in Item no.2192.

                              Mr.M.K.Pandey, Advocate in W.P.(C) 2910/18

                              Mr.Ajay Singh, Advocate in W.P. (C) No. 4016/19, 4019/19, 3677/19,
                              7279/18

                              Mr.Kirit S.Javali, Advocate in items No. 347 & 1405.

                              Dr.S.Banusri Velpandian and Mr.Hira Kumar Jha, Advocates in WPC
                              7905/2019.

                              Mr. Kunal Sabharwal and Mr. Raghav Mittal, Advs. In WPC
                              Nos.4192/2019, 4221/2019, 7882/2019, 10524/2018 & 10528/2018

                              Mr.Manish Jain, Mr.Amit Jain and Mr.Rukban Tyagi, Advocates in item
                              nos. 1407, 1677, 2216, 2221, 2215.

                              Ms.Shreya Sethi, Advocate in WPC 6098/2019.

                              Mr.A.K.Pathak, Advocate in item nos.79, 1162, 950.

                              Ms. Gurkamal Hora Arora, Adv. in item No. 1444

                              Mr. Rajiv Bakshi, Adv. in item no. 345


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                        Page 64 of 167
Signing Date:11.05.2022
19:43:43
                               Ms. Sashibala and Mr. N. K. Ahmed, Advs. in item No. 390, 1466, 2144

                              Mr. Ravi Singh K., Adv. in item No. 2915/18

                              Mr. B. Pradhan and Mr. Priyasrat Sahu, Advs. in item No. 1614

                              Mr. Rajeev Sharma, Mr. Aditya Sharma and Mr. Shubham Bhardwaj, Advs.
                              in W.P.(C) Nos.4195/19, 9172/19, 8865/19, 13800/19

                              Mr. Abhijeet Yadav, Adv. for Mr.Ashish Middha, Adv. in item nos. 377,
                              426, 460, 468, 649, 659, 721, 826, 872, 875, 885, 897, 1006, 1061, 1141,
                              1265, 1354, 1364, 1428, 1765, 1920, 1921, 1925, 1956, 2117, 2149

                              Mr. Mayank Mikhail Mukherjee, Adv. in item No. 1287

                              Mr. Raghunatha Sethupathi B. And Ms. Priya R. Advs. in item No. 771

                              Mr. Kundan Roy, Adv. in item nos. 189, 261, 268, 439, 1794, 2185

                              Mr. Jinendra Jain, Mr. Paras Dutta and Mr. Shekhar Raj Sharma, Advs. in
                              WP (C) 9329/19

                              Mr. Varun Chandiok, Adv. in WP(C) No. 4112/19

                              Mr. Mohit D. Ram and Mr. Anubhav Sharma, Advs. in W.P. (C) 4602/19

                              Mr. Akhil Shankhwar, Adv. in item Nos. 1197, 1443

                              Appearance for the respondents:

                              Ms. Kavita Jha, Amicus Curiae with Mr. Himanshu Aggarwal and
                              Mr.Aditya Bali, Advs.

                              Mrs. Bharathi Raju, Central Govt. Senior Panel counsel for R-1 & 2 in item
                              nos.8, 73, 75, 88, 104, 147, 159, 176, 211, 274, 275, 301, 724, 793, 816,
                              892, 893, 936, 954, 1105, 1114, 1123, 1147, 1151, 1189, 1190, 1196, 1198,
                              1209, 1210, 1221, 1233, 1254, 1301, 1521, 1613, 1644, 1649, 1651, 1652,
                              1653, 1655, 1658, 1672, 1736, 1742, 1850, 1923, 1927, 1944, 1958, 1961,
                              1995, 2004, 2009, 2013, 2017, 2018, 2021, 2027.

                              Mr. Gigi C. George, Adv. for UOI in item Nos.570, 551, 121, 514, 1419,
                              369, 166, 678, 115, 668, 1802, 1777, 1007, 471, 596, 440, 1621, 1004, 2025,


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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                             Page 65 of 167
Signing Date:11.05.2022
19:43:43
                               1913, 1799, 1778, 1875, 2034, 2078, 2089, 2192, 1907, 894, 375, 1677,
                              1417, 477, 668.

                              Mr.Himanshu Pathak, Sr.Panel counsel for UOI in item nos.820, 959, 1005,
                              1613, 1915, 431, 1448, 1502, 331, 781, 333, 102, 167, 161, 321

                               Mr. Rakesh Kumar, CGSC in item Nos.699, 709, 704, 1265, 1709, 1715,
                              1755, 1760, 1852 & 1932.

                              Ms. Ashi Sharma and Mr. Ved Prakash, Advocates in item Nos.62, 82, 157,
                              165, 191, 236, 314, 321, 392, 431, 607, 638, 736, 900, 833, 896, 1074, 1078,
                              1932, 1943, 1951, 2016, 2085

                              Ms. Monika Arora with Mr.Yogesh Panwar, Advs. For UOI in item nos.177,
                              277, 807, 815, 1233, 1282, 1301, 1323.

                              Mr.Jitesh Vikram Srivastava, SPC for UOI in item nos.92, 108, 124, 244,
                              325, 445, 498, 510, 521, 529, 582, 618, 760, 1086, 1133, 1374, 1379, 1422,
                              1579, 1641, 1831, 1884, 1885, 1906, 1909, 1942, 1945, 1983, 2087, 2118,
                              2149, 2160, 2180, 2209, 2210.

                              Mr.Tariq Muneer, Advocate of UOI in item 2025.

                              Mr. Chiranjiv Kumar and Mr. Dharam Deshna, Advs. in item nos.139, 186,
                              194, 211, 227, 224, 253, 257, 260, 274, 335, 336, 433, 487, 777, 825, 827,
                              782, 830, 839, 895, 917, 929, 969, 1051, 1052, 1053, 1055, 1210, 1211,
                              1218, 1362, 1421, 1568, 1569, 1525, 1534, 1556, 1570, 1578, 1626, 1627,
                              1629, 1886, 1903, 1910, 1911, 1914, 1916, 1921, 1926, 1999, 2000, 2045,
                              2046, 2047, 2048, 2069, 2071, 2073, 2094, 2113, 2125.

                              Mr. Ajay Kumar Pandey, Sr. Panel Counsel in WP (C) Nos. 5849/19,
                              5797/2019, 5795/19,

                              Mr. Niraj Kumar, Sr. Central Govt. Counsel for UOI and ROC in W.P (C)
                              Nos. 1094/19, 1608/19, 1831/19, 2519/19, 2837/19, 3444/19, 3504/19,
                              3973/19, 7043/19, 8547/19, 1132/19, 2397/19, 2973/19, 3451/19, 4227/19,
                              4735/19, 5472/19, 5799/19, 6187/19, 6189/19, 1402/19, 1793/19, 2096/19,
                              2635/19, 2840/19, 3451/19, 3595/19, 4195/19, 7045/19, 9087/19, 1832/19,
                              1132/19, 3277/19, 3974/19, 4375/19, 5410/19, 5678/19, 6169/19, 6231/19,
                              7754/19



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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                            Page 66 of 167
Signing Date:11.05.2022
19:43:43
                               Ms. Sangita Rai, Advocate/SCGC for UOI in Item Nos.156, 158, 159, 360,
                              500, 501, 511, 808, 1367, 1326, 1481, 1463, 1516, 1555.

                              Mr.Sanjeev Kr.Baliyan and Mr.Anith Johnson, Advocates for UOI in item
                              nos.942, 1346, 1347, 1348.

                              Mr.Amit Kumar, Advocate for UOI in item nos.230, 265, 272, 276, 325,
                              406, 424, 437, 557, 636, 793, 818, 915, 945, 973, 1061, 1260, 1272, 1332,
                              1334, 1342, 1368, 1430, 1526, 1532, 1542, 1589 & 1609.

                              Mr.Mukesh Kr.Gautam, Sr.Panel counsel in W.P.(C) Nos.2326, 5552, 5675,
                              6077, 8291, 8345, 8447, 8866and 9960 of 2019.

                              Mr.Akash Vajpai for UOI in item nos.1817, 1868, 1889, 1902, 1918, 1919,
                              1939, 1981, 1946, 2008.

                              Mr.Ripu Daman Bhardwaj, CGSC for UOI in item nos.1748, 2081, 68, 173,
                              176, 225, 1788, 1815, 1849, 1975, 1324, 1336, 2216.

                              Mr.Ripu Daman Bhardwaj, CGSC for UOI and Mr.T.P.Singh, Adv. in item
                              no.37.

                              Mr.Vijay Joshi, Adv. for UOI/R-1 & R-2 in item nos.775

                              Ms.Mansi Gupta, Adv. for UOI in item nos.101, 105 & 113.

                              Mr.Aakash Varma, adv./SPC with Mr.Prajesh V.S. in item no.1170.

                              Mr.S.S.Rai, Sr.Panel counsel for UOI/R-1 with Mrs.Roopam Rai, Adv. in
                              WPC 13937/2019

                              Mr.Bhagvan Swarup Shukla, CGSC in item nos.60, 69, 99, 193, 213, 251,
                              390, 449, 459, 470,488,620, 646, 710, 742, 744, 747, 767, 876, 924, 936,
                              947, 954, 1008, 1039, 1163, 1199, 1222, 1223, 1321, 1359, 1635, 1675,
                              1700, 1727, 1753,1800, 1837,1839, 1892, 1898, 1901, 1940, 1965, 1988,
                              1995, 1996, 1997, 2012, 2038, 2095, 2167, 2169, 2218.

                              Mr.Devendar Kumar Agarwal, Adv. in item no.978.

                              Mr. Vivekanand Mishra, Sr. Panel Counsel for UOI in item Nos.77, 80,
                              345,468, 697, 761, 764, 805, 886, 899, 1069, 1092, 1100, 1124, 1148, 117,
                              1168, 1281, 1407, 1480, 1488, 1527, 1594, 1774, 1766, 1773, 2056, 2106,


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Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                         Page 67 of 167
Signing Date:11.05.2022
19:43:43
                               2107, 2116, 2121, 2219 & 1084.

                              Ms.Archana Gaur, Sr.Panel counsel for UOI in item nos.520, 836, 1587,
                              1551.

                              Mr.Adit Khorana, Adv. in item nos.1049, 112, 971

                              Mr. Apoorv Kurup, CGSC with Ms. Nidhi Mittal and Ms.Aparna Arun,
                              Advs. for UOI in item Nos.993, 1682, 1683, 1685, 1686, 1737, 1819, 1820,
                              1864.

                              Ms. Aakanksha Kaul, Mr. Manek Singh and Mr.Aman Sahani, Advs. for
                              UOI in item Nos.146, 74, 168, 259, 349, 353, 366, 367, 726, 762, 990 and
                              992.

                              Mr.Sayed Abdul Haseeb, Adv.for UOI/R-1 in item nos.42, 997, 1355, 1356.

                              Mrs. Abha Malhotra, Sr. CGC with Mr.Hitesh Chadha, Adv. in item
                              Nos.281, 874, 1095, 1096, 1242, 1244, 1455, 1471, 592, 451, 1505, 397,
                              788, 741, 1485, 1615.

                              Mr. Neeraj, Mr.Sahaj Garg, Mr. Vedansh Anand and Mr. Rudra, Advs. For
                              UOI & ROC in item Nos. 2109, 391, 563, 304, 71.

                              Ms. Anju Gupta and Mr.Roshan Lal Goel, Advs. for UOI/R-1 and R-2 in
                              item Nos.2020, 2051, 2093, 2098, 2100, 2108, 2112, 2162, 2178, 95, 100,
                              106, 180, 235, 270, 308, 309, 434, 435, 473, 503, 574, 616, 638, 666, 794,
                              856, 944, 975, 1026, 1066, 1127, 1154, 1185, 1189, 1197, 1206, 1221, 1307,
                              1383, 1473.

                              Ms.Pratima N. Lakra, Adv. for R-1 in item no.41.

                              Mr.Vikas Kumar Sharma, Sr.Panel counsel for UOI with Mr.L.N.P.Singh,
                              Adv. in item nos.1105, 1198 & 1335.

                              Mr. Vikrant N Goyal, Adv. in item Nos.53, 94, 20, 9, 214, 288, 334, 442,
                              474, 524, 533, 542, 573, 576, 642, 643, 722, 801, 812, 923, 927, 930, 931,
                              936, 1170, 1201, 1217, 1492, 1780, 1863, 204, 2206, 2111, 2115, 2129,
                              2183.

                              Mr.Rakesh Kumar, CGSC for UOI in item nos.699, 709, 704, 1265, 1709,



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Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                            Page 68 of 167
Signing Date:11.05.2022
19:43:43
                               1715, 1755, 1760, 1852, 1930.

                              Mr.Manish Kumar, Adv. for UOI and ROC in item nos.1665, , 1763, 1767,
                              1771, 1775, 1784, 1801, 1803, 1805, 1806.

                              Ms.Prema Darshini, advocate for R-1/UOI in item nos.1634, 960, 1325,
                              1399, 1116, 243, 2159.

                              Mr. Deepak Kaushik, Sr. Panel Counsel for UOI in Item Nos.1433, 1442

                              Mr. Neeraj with Mr.Suraj Garg, GP and Mr. Vedansh Anand and Mr. Rudra,
                              Advs. for UOI in item No.2109

                              Mr. Sushil Kumar Pandey, Sr. Panel Counsel with Mr. Rahul Mourya Adv.
                              for UOI in Item No.147, 239, 98, 1141, 649, 1824, 779, 1077

                              Mr. Ravi Prakash, CGSC, Ms. Taha Yasin and Mr. Farman Ali, Advs. for
                              UOI in item Nos.30, 31, 32, 34, 36, 106, 179, 1286, 1655, 1666, 1722, 1757,
                              1925, 2060

                              Mr. Chiranjiv Kumar and Mr. Dharam Deshna, Advs. for UOI in item
                              nos.2071, 2073, 2094, 2113, 2125, 1629, 1886, 1903, 1910, 1911, 1914,
                              1916, 1921, 1926, 1999, 2000, 2045, 2046, 2047, 2048, 2069, 1569, 1525,
                              1534, 1556, 1570, 1578, 1626, 1627, 1053, 1055, 1211, 1210, 1218, 1362,
                              1421, 1568, 825, 827, 830, 839, 895, 917, 929, 969, 1051, 1052, 260, 274,
                              335, 336, 433, 487, 777, 782, 139, 186, 194, 211, 227, 224, 253, 257

                              Ms. Biji Rajesh and Ms. Heena Kochar, Advs for Mr. Gaurang Kanth,
                              CGSC for UOI in item Nos.178, 738, 914, 922, 1120, 1121, 1291, 1294,
                              1296, 1704, 1705, 1724, 1725, 1804, 1813, 1985, 2003, 2217

                              Mr.Vijay Joshi, Senior Panel counsel in item nos.263, 2195, 2194, 322,
                              2206, 92, 63, 368, 242, 184, 221, 212, 2206, 2131, 215, 1016, 1179, 84,
                              1024, 1140, 1781, 774, 739, 693, 1162, 775, 1993, 1990, 900, 898, 893,
                              1304, 1337, 2130, 2188, 157, 1937, 2075, 2068, 2138, 630, 632

                              Mr. Manish Mohan, CGSC with Mr. Devendra kumar, Adv. in item
                              Nos.1031, 932, 523, 1003, 2126, 1761, 2122, 1719, 1744, 1714, 2039, 1938,
                              1872, 1745, 1764, 1870, 1723, 853, 1651, 921, 1717

                              Mr. Arnav Kumar, CGSCS with Mr. Gurudas Khurana, Adv. in item nos.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                           Page 69 of 167
Signing Date:11.05.2022
19:43:43
                               323, 441, 571, 579, 1176, 1181, 1393, 1452

                              Mr. Manoj Kumar Tyagi, Adv.for R-1 & 2. In item Nos.218, 220, 396, 408,
                              414, 755, 766, 786, 787, 800, 974, 979, 986, 1427, 1546, 1563,

                              Mr. Arpit Shukla, Adv. in item No. 656

                              Mr. Sandeep Mahapatra, Adv. with Mr. Chinmoy Chaitanya, Adv. in item
                              Nos. 231, 222, 363, 1327, 2040, 1396, 2088, 2197

                              Mr. R. V.Sinha, Mr. A. S. Singh Advs. in W.P.(C) Nos. 3784/19, 4136/19,
                              4139/19, 4142/19, 4143/19

                              Mr. J. K. Tripathi, Counsel for UOI in item nos.1062, 1082, 1089, 1175,
                              1437, 1444

                              Mr. Jivesh Tiwari, Ms. Suman Chauhan and Ms. Samiksha, Advs. for R-1 in
                              WP(C) Nos. 5178/19, .4632/19, 5848/19, 5837/19, 540/19, 4788/19,
                              7023/19, 8555/19, 7970/19, 1259/19, 4377/19, 4376/19, 3326/19, 3750/19,
                              3683/19, 5634/19, 4193/19, 515/19, 4140/19, 1055/19, 10196/19, 3366/19,
                              7283/19, 7797/19, 5722/19, 5673/19, 5637/19, 5243/19, 4299/19, 2601/19,
                              2605/19, 7706/19, 7719/19, 3823/19, 2609/19, 2602/19

                              Mr. Anshuman, Sr. Panel Counsel with Mr. Kunal Bawa and Ms. Gurpreet
                              Kukreja, Advs. in item Nos.1491, 625, 1415, 299, 219, 727.

                              Mr. Prasanta Verma, Sr. Central Govt. Counsel with Mr. Hiteshi Kakkar,
                              Ms. Amrit Singh Khalsa, Ms. Pabitra Kumar Paik, advs. in item Nos.81,
                              496, 52, 55, 1394, 2190, 2220, 56, 73

                              Ms. Nidhi Banga, CG-SPC Adv. for R-1 & 2 in item Nos. 379, 1511,

                              Mr. Manu Beri and Mr. Varun Varma, Advs. in W.P.(C) 11137/18

                              Mr.Vinod Diwakar, CGSC with Mr. Olson Nair, Adv. in item Nos. 1840,
                              1841, 1842, 1843, 1846, 1854

                              Mr. Arnav Kumar, CGSC with Mr. Gurudas Khurana, Advs. in item Nos.
                              323, 441, 571, 579, 1176, 1181, 1393, 1452

                              Mr. Sushil Kumar Pandey, Sr. Panel Counsel with Mr. Rahul Mourya Adv.
                              in Item Nos. 1077, 118, 455, 721, 341, 122, 147, 1141, 649, 1824, 779,


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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                        Page 70 of 167
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19:43:43
                               1135, 239, 98

                              Mr. R. V. Sinha with Mr. A. S. Singh and Mr. Amit Sinha, Advs. in W.P.
                              (C) Nos. 3784/19, 4136/19, 4139/19, 4142/19, 4143/19

                              Mr. Siddharth Khatana, Adv. in item nos.57, 58, 72, 207, 287, 332, 343,
                              439, 667, 816, 819, 822, 826,

                              Mr. Asheesh Jain, CGSC with Mr. Adarsh Kumar Gupta, Mr. Keshav
                              Mann, Advs. for UOI in W.P. (C ) No. 3299/19, 4687/19, 4992/19,
                              5090/19, 6356/19, 7055/19, 7195/197218/19, 3324/18, 3325/2018, 4361/18,
                              6259/18,

                              Mr. Harish Kumar Garg, Adv. for R-1 & 2 in Item Nos. 2143, 2146, 1249,
                              1275, 1474, 1102, 1246, 1186, 1478, 1475, 1595, 1559

                              Dr. L.C.Singhi, Adv. in WP (C) 3970/19, 3910/19, 5627/19, 4023/19,

                              Mr. Praveen Kumar Bansal, Sr. Panel Counsel for Mr. Saurabh Jana, Adv.
                              for R-1 & 2 in item Nos.1470, 1468, 1472, 462, 454, 640, 635, 204, 536

                              Mr. Sanjeev Sabharwal, Advocate for UOI in item Nos. 50, 79, 155, 164,
                              208, 214, 319, 399, 499, 599, 644, 724, 743, 763, 782, 935, 940, 1017, 1225,
                              1289, 1352, 1814, 1929, 2082, 2155, 2157, 2174

                              Mr. N. K. Aggarwal, Adv. for UOI in item no.798, 1205, 1438, 1453, ,

                              Mr. Sanjeev Uniyal, Mr. Dhawal Uniyal and Mr. Sachin Chandela, Advs. in
                              R-1 & 2 in WPC 1220/19, 2951/19, 3592/19, 3797/19, 3971/19, 4229/19,
                              6355/19, 8638/19, 9495/18, 12201/18,12203/18, 13162/18, 12204/18,
                              9796/17, 8596/18

                              Mr. Rajesh Kumar, Adv. for UOI in item Nos.298, 344, 361, 463, 564, 647,
                              720, 734, 749, 753, 803, 911, 1182, 1402, 1410, 1533, 1537, 1554, 1590,
                              1882, 2199

                              Mr. Satyanand, Sr. Counsel for UOI in item Nos. 42, 43, 67, 134, 229, 302,
                              310, 362, 448, 556, 575, 768, 867, 913, 948, 965, 996, 1015, 1226, 1277,
                              1287, 1466, 1507, 1518, 1522, 1572, 1604, 1610, 1614, 1620, 1628

                              Ms.Shubhra Prashar and Mr.Virender Pratap Singh Charak, Advocates for



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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                            Page 71 of 167
Signing Date:11.05.2022
19:43:43
                               UOI/ROC in W.P. (C) 13099/199, 10753/18, 8304/19, 9886/18, 9232/19,
                              8834/19, 8837/19, 3739/18, 3894/18, 1498/19, 1509/19, 4108/19, 3634/19,
                              1499/19, 13165/18, 3591/19, 6503/18, 5246/19, 513/1913839/18, 5244/19,
                              3366/19, 1509/18, 1470/18, 11620/18, 6502/189201/18, 3255/19, 825/19,
                              3594/19, 10228/19,

                              Mr. Sushil Raaja, Sr. panel Counsel, DHC for UOI in item nos. 1543, 64,
                              1832, 1893, 1353, 1894

                              Mr. Vikram Jetly, CGSC for respondents/UOI with Ms. Shreya Jetly,
                              Advocate in item Nos.61, 62, 83, 110, 127, 201, 340, 372, 499, 502, 728,
                              737, 740, 837, 855, 868, 871, 837, 888, 952, 985, 1098, 1142, 1143, 1144,
                              1200, 1266, 1267, 1276, 1288, 1290, 1299, 1308, 1357, 1365, 1364, 1392,
                              1658, 1659, 1664, 1667, 1696, 1697, 1702, 1703, 1706, 1721, 1726, 1729,
                              1730, 1731, 1732, 1753, 1754, 1756, 1758, 1759, 1768, 1772, 1789, 1790,
                              1794, 1816, 1826, 1851, 1853, 1859, 1869, 1873, 1877, 1881, 1888, 1891,
                              1899, 1947, 1950,1952, 1953, 1958, 1960, 1962, 1969, 1970, 1976, 1978,
                              1982, 1991, 2006, 2032, 2052, 2064, 2114, 2141, 2142, 2166, 2168, 2193,

                              Mr.P.C.Yadav, Sr.Panel counsel for R-1 and R-2 in item nos.2204, 1506,
                              2214, 1151, 1462, 1451, 59.

                              Mr. Jaswinder Singh, Advocate in Item No. 681, 702, 1030, 1254, 1166.

                              Mr. Mahender Kumar Bhardwaj and Mr. Kunal Bhardwaj, Advocates for
                              UOI in Item Nos.51, 82, 97, 111, 205, 300, 804, 828, 860, 870, 976, 1130,
                              1171, 1172, 1202, 1292, 1835, 2028, 1385, 1435, 1514, 1564, 1599, 1606,
                              1632, 1769, 1834, 1845, 1917, 1930, 2002, 2009, 2018, 2019, 2091, 2097,
                              2124, 2134, 2135, 2145, 2198, 2200, 2201, 2202, 2203.

                              Mr.Kirtiman Singh, CGSC with Mr. Waize Ali Noor, Ms. Kunjala Bhardwaj
                              in item nos. 1270, 1310, 1643, 1654, 1690, 1728, 2096.

                              Mr.Chetan Sharma, ASG with Mr.Ajay Digpaul, CGSC, Mr.Kamal
                              R.Digpaul and Ms.Swati Kwatra, Advocates for UOI in item nos.192, 541,
                              797, 978, 1071, 1117, 1169, 1174, 1298, 1302, 1303, 1306, 1644, 1674,
                              1713, 1718, 1785, 1818, 1821, 1861, 1874, 1879, 1974, 2013, 2005, 2215.

                              Mr.Vijay Joshi, Advocate for UOI/R-1 & R-2 in item nos.1016, 1179, 84,
                              1024, 1140, 1781, 739, 1993, 1990, 900, 1340, 1337, 2130, 2188, 157, 1937,



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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                          Page 72 of 167
Signing Date:11.05.2022
19:43:43
                               2075, 2068, 2138, 630, 632, 263, 2195, 2194, 322, 2206, 92, 63, 92,
                              131,368, 242, 184, 157, 184, 206, 212,215, 221, 212,2131, 337, 368, 693,
                              774, 778, 781,775, 893, 775, 898, 893, 774, 739, 693

                              Mr.Ruchir Mishra and Mr.Mukesh Kumar Tiwari, Advocates for UOI in
                              item nos.963, 1257, 1699, 1701,

                              Mr.Piyush Gaur, Sr.Panel Counsel for UOI in item nos.1028, 1078, 1923.

                              Mr.U.Srivastava, Adv. in item nos.538, 543, 546, 605, 609, 680, 840, 841,
                              1063, 1449, 1573.

                              Mr.Anshuman, Sr.Panel counsel with Mr.Kunal Bawa and Ms.Gurpreet
                              Kukreja, advocates in item no. 1491, 625, 1415, 299, 219, 727.

                              Mr.Amit Mahajan, CGSC for UOI with Ms.Vidhi Jain, Adv. in item
                              nos.1656 and 1657

                              Ms.Saroj Bidawat, SPC for UOI in item nos.806, 1157, 773, 2191, 1232,
                              809, 810, 813, 469, 1807, 1519, 1524, 2208, 1405, 2084, 2119, 2099, 964,
                              961, 983, 1261, 1255, 1769, 1878, 783, 469, 783, 2089, .

                              Mr.Tanveer Ahmed Ansari, Sr.Panel counsel in items nos. 658, 1029, 1044,
                              1073, 1076, 1311, 1565, 1567, 1574, 1588, 1955, 2010, 2023

                               Mr.Kavindra Gill, SPC for UOI/R-1 & 2 in item nos. 356, 550, 535, 356,
                              552, 565, 566, 569, 686, 694, 854, 858, 877, 884, 909, 1536, 1538.

                              Mr.Vivek Goyal, Advocates for UOI in item nos. 149, 273, 275, 586, 594,
                              596, 889, 996, 1300, 1305, 1315, 1658, 1661, 1662, 1732, 1735, 1762, 1822,
                              1920, 1979, 2017, 2030, 2033, 2050, 2127, 2128, 2189.

                              Mr.Jatinder Kaur, Adv. for UOI/R-1 in item Nos. 939, 823,

                              Mr.Nirvikar Verma, Advocate for UOI in item nos. 283, 312, 515, 522, 525,
                              1550, 1508, 1625, 1330, 2208, 2213, 2211, 2212, 444, 626, 1498, 2207,
                              1434.

                              Mr.Rahul Sharma, Central govt. Sr.Panel counsel with Mr.C.K.Bhatt, Adv.
                              for UOI in item nos.411, 1509

                              Mr.Kamal Kant Jha, Sr.Panel Counsel Advocate with Mr. Animesh Mani


Signature Not Verified
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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                          Page 73 of 167
Signing Date:11.05.2022
19:43:43
                               Tripathi, Adv for UOI in Item nos.370, 466, 531, 1031, 2120, 2151, 2079,
                              802, 140, 2224, 2184, 604

                              Mr. Anil Soni, CGSC for UOI in WPC Nos.1022/2019, 1609/2019,
                              4194/2019, 4198/2019, 11622/2019, 4620/2018, 8372/2018, 8491/2018,
                              9400/2018, 9611/2018, 9814/2018, 10795/2018, 11532/2018, 12817/2018,
                              11618/2018

                              Mr. Naginder Benipal, SPC with Ms. Harithi Kambiri for UOI in item
                              Nos.154, 465, 585, 600, 684, 838, 1021

                              Mr.Avnish Singh, SCGC in item nos.109, 198, 262, 320, 415, 416, 479, 669,
                              670, 672, 672, 674, 690, 717, 1138, 1194, 1208, 1219, 1219, 1235, 1312,
                              1313, 1317, 1345, 1413, 1420, 1426, 1431, 1494, 1531, 1535, 1557, 1566,
                              1582, 1605, 1618, 1992

                              Mr.Satya Ranjan Swain, SPC in item nos. 1542, 1611, 687, 689, 1409, 772,
                              1540, 1611, 687, 689, 1409, 772

                              Ms. Nidhi Raman, CGSC with Mr. Zubin Singh, Adv for UOI in item Nos.
                              128, 1058, 1060, 1234.

                              Mr. Ghanshyam Mishra, Cental Govt. counsel Adv. in item Nos.698, 1269,
                              44, 795, 1363, 587, 1187, 1125, 654, 1350, 1369, 1107, 1128, 906, 862, 490,
                              1571, 1515, 590, 493, 685, 785, 491, 1158, 296, 1271, 232, 1338, 324, 1222,
                              418, 1207, ,

                              Mr. G. D. Sharma, Adv. in item Nos.494, 528, 612, 711, 1051, 1059, 1064,
                              1210, 1349, 1351,1378.

                              Mr.Sandeep Tyagi, Advocate/SPC in item nos. 76, 138, 181, 250, 269, 387,
                              464, 671, 1111, 1504, 1145, 1577, 1610, 1552, 1530, 1586.

                              Mr.Manish Kumar, Adv./Sr.counsel, Central Govt. in item nos.87, 132, 422,
                              1160, 2036, 2117, 2150, 2152, 2153, 2156, 2158, 1165, 1763, 1767, 1771,
                              1775, 1784, 1801, 1803, 1805, 1806

                              Mr. T. P. Singh, Sr. Central Govt. Counsel for UOI in W.P.(C) Nos. 266/19,
                              268/19, 1220/19, 1221/19, 3749/19, 3650/21, 4240/19, 4916/19, 4833/19,
                              5138/19, 5146/19, 7014/19, 7011/19, 7013/19, 7448/19, 7471/19, 8346/19,
                              8658/19.


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SINGH RAWAT
                              W.P.(C) 62/2019 & connected matters                           Page 74 of 167
Signing Date:11.05.2022
19:43:43
                               Mr. Sanjib Kumar Mohanty, Sr. Panel Central Govt. Counsel with Mr.
                              Subesh Kumar Sahoo, Adv. for UOI. in item Nos.85, 376, 377, 311, 665,
                              1101, 1268, 1397, 1436, 1440, 1750, 1751, 1752, 1933, 1934, 2148, 2173,
                              2101, 1581, 497, 1366.

                              Ms.Anjana Gosain, Ms. Shalini Nair and Ms. Ritika Khanganwal, Adv. for
                              UOI in item no. 1119.

                              Mr.Dev P.Bhardwaj, standing counsel for UOI/Respondents no.1 and 2 with
                              Ms.Anubha Bhardwaj and Mr.Sarthak Aanad, Advocates in items nos. 66,
                              70, 203, 163, 226, 228, 284, 285, 292, 327, 680, 748, 901, 919, 1227, 1548,
                              1642, 1668, 1676, 1678, 1808, 1798, 1961, 1968, 1971, 1699, 1694, 1795,
                              1318, 1333, 1994, 2011, 2014, 2015, 2223,

                              Mr. Harish V. Shankar, CGSC with Ms. S. Bushra Kazin with Mr.Srish
                              Kumar Mishra and Mr. Sagar Mehlawat, Advs. in item Nos. 835, 843, 844,
                              848, 920, 1157, 1257, 1680, 1681, 1836, 1838

                              Mr.Anurag Ahluwalia, CGSC for UOI with Mr.Shubham Gupta, Mr.Danish
                              Faraz Khan and Mr.Rishab Narayan, Advocates in item nos.254, 280, 286,
                              290, 902, 987, 1304, 1669, 1736, 1812, 2059

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                    ORDER

% 10.05.2022 Present writ petitions have been filed primarily challenging the constitutionality and legality of Section 164(2)(a) read with Section 167 of the Companies Act, 2013.

Today in Court, Registrar of Companies, NCT of Delhi and Haryana has handed over an affidavit dated 09th May, 2022, which is taken on record. The said affidavit reads as under:-

"1. The disqualification of directors under Section 164(2)(a) of the Companies Act, 2013 was by operation of law for period of 5 years from the date of default. After the lapse of the period of 5 years, the Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 75 of 167 Signing Date:11.05.2022 19:43:43 disability attached to appointment/re-appointment of the director is removed. The DIN of the disqualified directors have also been unflagged after the period of disqualification ended, allowing them to make necessary filings as per law.
2. In Annexure R-1, list of cases wherein period of disqualification was from 01.11.2016 to 31.10.2021 (as marked by Respondent No.2), the period of disqualification has ended on account of lapse of 5 years. Accordingly, these matters may be regarded as infructuous. The Directors whose disqualification period has ended will be eligible for appointment/reappointment, as Director.
3. In Annexure R-2, list of cases wherein period of disqualification is on going and it will end on 31.10.2022 has been stated.
4. In Annexure R-3, list of cases where information is not on record as of now has been stated. Petitioners may be directed to provide the requisite information.

                      Annexure R-1
                SR.                                                                      DISQUALIFED
                               CASE NO.                  Title/Name of case                            DISQUALIFED TILL       PETITION STATUS
                No                                                                          FROM
DEVINDER RAJ NARANG Vs UNION OF INDIA 1 10094/2017 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SURENDER SHARMA AND ORS 2 10226/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR DEVESH SRIVASTAVA AND ANR.
3 10257/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
PREM CHAND GARG 4 10808/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ORS.
VINOD KUMAR RAJORIA AND ANR. 5 10979/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
ASHISH TANEJA AND ANR.
6 11143/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ORS.
RAJEEV SINDHI AND ANR. Vs UNION OF INDIA 7 11256/2017 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
GAURAV SINGH RATHORE AND ANR. 8 11397/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
INFRUCTUOUS NARESH KUMAR KHANNA 9 11466/2017 01.11.2016 31.10.2021 Vs. UNION OF INDIA & ANR 10 11469/2017 SAURAV KUMAR Vs UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VICTORIA MITAL AND ANR.
11 11619/2017 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ARN.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 76 of 167 Signing Date:11.05.2022 19:43:43
12 694/2018 RAKESH GUPTA Vs. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. KULDEEP SINGH PARMAR AND ANR. 13 1125/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
RAM KRISHNA RANJAN 14 1165/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR MANINDER SINGH SAHNI AND ANR. 15 1166/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
16 1470/2018 NEHA JUNEJA Vs. Union of India & Anr. 01.11.2016 31.10.2021 INFRUCTUOUS ANKIT MATHUR 17 1509/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
MANOJ SETH AND ANR.
18 1510/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
MICHELE JANEZIC 19 1624/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR GIRISH KUMAR AND ANR.
20 1675/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ORS.
PRERNA MALIK & ANR 21 1712/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR BABU LAL AGARWAL VS. UNION OF INDIA AND 22 1826/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ANUJ GUPTA & ORS 23 1913/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR ATUL GOEL & ANR 24 1914/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ORS NAWAL KISHORE GOEL AND ANR.
25 1915/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ORS.
RAJ KUMAR SHISHODIA & ors VS. UNION OF 26 2020/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR VIKASH SHISHODIA & ORS VS UNION OF INDIA 27 2021/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ANR DINESH KUMAR GUPTA 28 2062/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR DEEP & ANR 29 2185/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR 30 2288/2018 RAJ KUMAR PAGARIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
SANJAY JINDAL AND ANR.
31 2298/2018 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
RISHI GUPTA & ANR 32 2408/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS AMARJOT SINGH JOURA AND ORS. 33 2434/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
SUNIL GANDHI 34 2435/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
PRADEEP ARORA 35 2436/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
GUANAAMUTHU PAUL LAMECH AND ANR. 36 2438/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 77 of 167 Signing Date:11.05.2022 19:43:43 37 2439/2018 ANURADHA AGARWAL 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MUKESH KUMAR AND ORS.
38 2441/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
VISHAL DUTT GOUR 39 2491/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SATVIK UPADHAYAYA VS UNION OF INDIA AND 40 2633/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ARVIND KAILA AND ANR.
41 2664/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VIJAY KUMAR JAIN AND ORS.
42 2785/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
ARJUN KOHLI & ANR 43 2910/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR TOMIKO TERAE AND ANR. VS. UNION OF INDIA 44 2913/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS SANJAY KAPOOR AND ANR.VS. UNION OF INDIA 45 3011/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
46 3013/2018 VINAY BAPNA & ANR VS UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS RAKESH KUMAR SHARMA & ANR 47 3014/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
RAJESH BHARDWAJ AND ORS VS UNION OF 48 3015/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS VINOD UNNI & ANR 49 3029/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS RAM AVTAR GUPTA AND ORS. VS. UNION OF 50 3031/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
51 3032/2018 VINAY BAPNA & ANR VS UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS 52 3316/2018 KAMAL DUTTA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 53 3389/2018 RAJINDER KALRA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAGSHRAN JIT SINGH VALAYA VS UNION OF 54 3450/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
55 3451/2018 VIJAY YADAV & ANR VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 56 3452/2018 SHRESTH KALRA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SIDDHARTH SHANKAR 57 3456/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR AVINASH WALIA AND ANR. VS UNION OF INDIA 58 3527/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SIDDHANT KACHROO 59 3529/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHOK KHETRAPAL AND ANR.
60 3578/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JAIDEEP SINGH KAPUR VS UNION OF INDIA & 61 3582/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR VISHAL KUMAR AND ANR. VS UNION OF INDIA 62 3635/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
TRIBHAVAN JIT SINGH VS UNION OF INDIA AND 63 3738/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 78 of 167 Signing Date:11.05.2022 19:43:43
SANGEETA PAL & ANR. VS 64 3739/2018 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR.
VINOD RATHORE 65 3784/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANUJ GOYAL AND ANR.
66 3798/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PANKAJ VASHISHTA 67 3799/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR NIRMOHAN SINGH 68 3853/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MOHD. HAROON & ORS.VS UNION OF INDIA & 69 3868/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR ASHISH LUTHRA 70 3893/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS GAUARAV ANAND & ANR VS UNION OF INDIA & 71 3894/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR SANJIW KUMAR SINGH & ANR VS. UNION OF 72 3899/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR SANJIV KUMAR BANSAL AND ORS. 73 4136/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
JAGMOHAN SINGH KOHLI & ANR VS UNION OF 74 4138/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR KAILASHNATH VISHWANATH SHARMA AND 75 4216/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR. VS UNION OF INDIA AND ANR. SEEMAKAILASHNATH SHARMA AND ANR. VS 76 4217/2018 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
BHUVESH PASRICHA AND ANR. VS UNION OF 77 4218/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
UTKARSH BANSAL AND ORS.
78 4242/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR AMARPAL SINGH AURORA AND ORS. VS. UNION 79 4339/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ORS.
PREM PAUL VERMA AND ANR. VS UNION OF 80 4341/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
PREM PAUL VERMA AND ANR. VS UNION OF 81 4343/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
PREM PAUL VERMA AND ANR. VS UNION OF 82 4344/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SUMEET SHARMA & ANR 83 4362/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ATUL HANWANT CHAND BHANSALI & ANR. VS 84 4401/2018 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR KSHYAMA SINGH 85 4406/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 86 4410/2018 RAJIV GOYAL VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MUKESH GARG & ANR VS UNION OF INDIA & 87 4553/2018 01.11.2016 31.10.2021 INFRUCTUOUS ORS 88 4820/2018 MADHU BALA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 89 4838/2018 BISHAL THAPA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SHIKHA SETHIA & ANR 90 5211/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 79 of 167 Signing Date:11.05.2022 19:43:43 NIRMAL KUMAR KATHOTIA & ORS 91 5212/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR NARESH KUMAR GUPTA AND ANR. VS UNION 92 5334/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SURINDER SINGH ATWAL AND ORS. 93 5404/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR AMITABH NEMA & ANR 94 5498/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR YOGRAJ SINGH AND ANR. VS UNION OF INDIA 95 5634/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SHREYANS JAIN & ANR VS UNION OF INDIA & 96 5753/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR JAGJEET SINGH SANDHA AND ORS. 97 5788/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
JITENDRA GURUNATH JOSHI 98 5887/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR KALPANA AGGARWAL & ORS VS UNION OF 99 5889/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR ARVIND BAJAJ & ANR 100 5986/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VIJAYANT JAISWAL VS UNION OF INDIA AND 101 6074/2018 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
AMARJIT SINGH LAMBA AND ORS. VS UNION 102 6075/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
VINOD SINHA AND ANR.
103 6119/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
104 6121/2018 RISHI JAISWAL VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ARTI SHUKLA AND ANR.
105 6190/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR GAGAN DEEP BHATIA AND ANR. VS UNION OF 106 6208/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
LALIT SHARMA AND ORS. VS UNION OF INDIA 107 6502/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
RAVI SAXENA AND ANR. VS UNION OF INDIA 108 6503/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
NIPPUN GUPTA & ANR 109 6505/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANUP GUPTA AND ANR.
110 6509/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
RAKESH KUMAR BOTHRA AND ANR. VS UNION 111 6804/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ORS.
112 6837/2018 ARUN GOEL & ANR VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SORABH SHARMA 113 6844/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR ASHOK KUMAR BAJAJ AND ANR. VS UNION OF 114 6902/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ANSHU AGARWAL AND ANR. VS UNION OF 115 6956/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SHANTHI REDDY AND ORS. VS UNION OF INDIA 116 6960/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 80 of 167 Signing Date:11.05.2022 19:43:43
DARSHAN RAMESH SHAH 117 6972/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DEEPIKA BUGALIA & ANR 118 7140/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SAMIRA DEWAN SURI & ORS 119 7141/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VASHIST KUMAR GOYAL VS UNION OF INDIA 120 7142/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VIJAY KUMAR GUPTA AND ORS. VS UNION OF 121 7143/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SUMIT AGGARWAL & ANR VS UNION OF INDAI 122 7144/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ANR PUNAM AGGARWAL VS UNION OF INDIA AND 123 7213/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
NEELAM AGGARWAL VS UNION OF INDIA AND 124 7215/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SNEH GUPTA AND ORS.
125 7280/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUGAM JAIN AND ORS.
126 7366/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR SUNITA JAIN AND ORS.
127 7367/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS.UNION OF INDIA AND ANR.
NISSCHAL JAAIN AND ANR. VS UNION OF INDIA 128 7368/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ANAND KUMAR MISHRA VS UNION OF INDIA 129 7374/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SUNIL KUMAR & ANR VS UNION OF INDIA & 130 7425/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR YOGESH GUPTA 131 7426/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR KUNTAL KUMAR ROY VS UNION OF INDIA AND 132 7479/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
PAWAN AGARWAL VS UNION OF INDIA AND 133 7481/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SHAHID KHAN AND ANR. VS UNION OF INDIA 134 7502/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
SUDEISH JAAIN AND ORS. VS UNION OF INDIA 135 7524/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
RAKESH GUPTA AND ANR. VS UNION OF INDIA 136 7547/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
137 7607/2018 NEERAJ SAREEN VS UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS 138 7734/2018 VIKAS DUGGAL VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS BHARAT BHUSHAN VASDEV VS UNION OF INDIA 139 7858/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
HARJEET KAUR CHADHA 140 7861/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR NARESH KUMAR GUPTA AND ORS. VS UNION 141 7938/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
142 7964/2018 DIPU GUPTA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 81 of 167 Signing Date:11.05.2022 19:43:43 SUNIL KUMAR GUPTA VS UNION OF INDIA AND 143 7967/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SHAILENDER ARORA 144 7968/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS 145 7969/2018 RENU CHAWLA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS KULWANT SINGH CHAHAL AND ANR. VS UNION 146 8029/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SANGEETA ANAND AND ANR. VS UNION OF 147 8080/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJIV RAGUNATH AND ANR. VS UNION OF 148 8083/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA ASHOK SINGHAL & ANR VS UNION OF INDIA & 149 8086/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR DILSHAD JAI MASTER AND ORS.
150 8287/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JITEN MALHOTRA AND ANR. VS UNION OF 151 8315/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
152 8467/2018 NEELMANI SHARMA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 153 8513/2018 SUARABH JAITLY VS. UNION OF INDIA AIR. 01.11.2016 31.10.2021 INFRUCTUOUS KUNAL MEHRA AND ANR.
154 8519/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR ANIL TIBREWALA & ANR VS UNION OF INDIA & 155 8558/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR VED PRAKASH JAIN & ORS VS UNION OF INDIA 156 8594/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ANR BALDEV RAJ ARORA & ANR VS UNION OF INDIA 157 8595/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ANR.
JAWAHAR LAL & ANR 158 8596/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAJEEV JAIN & ANR 159 8597/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS PRAJNAN BHATTACHARYA AND ANR. VS UNION 160 8598/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SUNIL KUMAR SINGH VS UNION OF INDIA & 161 8657/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SATISH JULKA AND ORS VS UNION OF INDIA 162 8661/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR ANURAG AGARWAL VS. MINISTRY OF 163 8795/2018 01.11.2016 31.10.2021 INFRUCTUOUS CORPORATE AFFAIRS AND ORS.
164 8878/2018 NEELMANI SHARMA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS RAM NARESH KUMAR VS UNION OF INDIA & 165 8908/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR PREM PAL SINGH AND ANR.
166 8909/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
167 8916/2018 DEEPAK SINGLA VS UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS ALOK SHARMA AND ORS.
168 8919/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUJEET PETER 169 8920/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ROHIT SHARMA & ANR VS UNION OF INDIA & 170 9025/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR SHRAVANI VATTI AND ANR.
171 9029/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 82 of 167 Signing Date:11.05.2022 19:43:43 PRABHAT RANJAN 172 9200/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR HEMANT TULI & ANR VS UNION OF INDIA & 173 9201/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR VISHAL RAWAT 174 9328/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SAURABH RAI BHATNAGAR AND ORS. VS 175 9401/2018 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
JEONG MO PARK 176 9492/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANOJ KUMAR MAAN AND ANR. VS UNION OF 177 9494/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR CHETAN GARG & ANR VS UNION OF INDIA & 178 9536/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR ACHYUTA NARAYAN BAKSHI VS UNION OF 179 9540/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR MOHIT JAIN AND ANR. VS UNION OF INDIA AND 180 9602/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MAHENDRA KUMAR GOEL AND ANR. VS UNION 181 9604/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SUSHIL DINESH SHAH VS UNION OF INDIA AND 182 9605/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
NISHA TANEJA AND ANR. VS UNION OF INDIA 183 9606/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR SANJEEV AGGARWAL VS UNION OF INDIA AND 184 9608/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
185 9682/2018 MAHENDER VS UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VISHAL ARORA & ORS VS UNION OF INDIA & 186 9712/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR KRISHAN KANT DEWAN & ANR VS UNION OF 187 9713/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR RAVINDER SINGH & ANR VS UNION OF INDIA & 188 9818/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR 189 9819/2018 ABHINAV GUPTA VS UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS 190 9821/2018 ROHIT SOOD VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS POORNIMA DUBEY & ANR VS UNION OF INDIA 191 9854/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ANR 192 9979/2018 ARUN MEHRA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 193 10075/2018 YONG WAN KIM VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MOHAMMAD YUSUF AND ORS. VS UNION OF 194 10078/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR GAURAV KHULLAR AND ORS.
195 10108/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR VIKAS VASHISTHA AND ANR.
196 10168/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANAV AGARWAL 197 10177/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
HARSARAN GUPTA AND ANR. VS UNION OF 198 10183/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. MAN MOHAN PAL SINGH CHADHA AND 199 10208/2018 ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 83 of 167 Signing Date:11.05.2022 19:43:43
LALIT KUMAR JAIN 200 10225/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ERKAN KARAKAYA AND ANR. VS UNION OF 201 10344/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SANJAY & ANR 202 10345/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR JYOTI VIJ & ANR 203 10346/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR AMIT GUJRAL 204 10375/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
CHITRA GARG & ANR VS UNION OF INDIA & 205 10388/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR MADAN LAL NAGPAL 206 10390/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
RAJESH GROVER AND ANR. VS UNION OF INDIA 207 10488/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VIJAY DIXIT AND ANR. VS UNION OF INDIA AND 208 10526/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
PRIYA RANJAN AND ORS.
209 10559/2018 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
MIHIR KUMAR PATEL & ORS VS UNION OF 210 10676/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR RAMESH CHAND KAPOOR & ANR VS UNION OF 211 10677/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR 212 10753/2018 AMALENDU DINDA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS PARAS CHOPRA AND ANR.
213 10754/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ABHISHEK GUPTA AND ANR. VS UNION OF 214 10755/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
YADAVENDRA SINGH AND ANR. VS UNION OF 215 10793/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SARBJIT SINGH 216 10862/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DINESH KUMAR GARG AND ORS. VS UNION OF 217 10956/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAKESH SINGH & ANR. VS REGISTRAR OF 218 11135/2018 01.11.2016 31.10.2021 INFRUCTUOUS COMPANIES & ORS.
PRADUMAN SAHU VS UNION OF INDIA AND 219 11140/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SUBROTO ROY 220 11143/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
221 11144/2018 VIJAY KUMAR VS UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS BALJEET SINGH & ORS VS UNION OF INDIA & 222 11146/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR UTTAM SINGHAL AND ORS. VS UNION OF INDIA 223 11148/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
224 11150/2018 PREM KUMAR JAIN VS UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MADHU MAAN AND ANR. VS UNION OF INDIA 225 11151/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SURESH KUMAR 226 11202/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 227 11205/2018 JYOTI VASHISHATA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 84 of 167 Signing Date:11.05.2022 19:43:43 NEELMANI SHARMA VS. UNION OF INDIA & 228 11207/2018 01.11.2016 31.10.2021 INFRUCTUOUS ORS NEELMANI SHARMA 229 11208/2018 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR NEELMANI SHARMA 230 11209/2018 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR 231 11237/2018 RAJIV JAI VS. UNION OF INDIA ORS. 01.11.2016 31.10.2021 INFRUCTUOUS ANIL ARORA 232 11238/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DIPAK KUMAR AGARWAL VS. UNION OF INDIA 233 11240/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
BRIJENDRA KUMAR SAH & ORS 234 11241/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS VIJAY KUMAR KAUL & ANR 235 11242/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNIO OF INDIA & ANR GARIMA SINGH AND ORS. VS UNION OF INDIA 236 11395/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
JITENDER KUMAR GUPTA 237 11396/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUNIL KUMAR & ANR VS UNION OF INDIA & 238 11430/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR 239 11460/2018 VIVEK TANDON VS UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS VIJAY KUMAR SINGH AND ANR. VS UNION OF 240 11462/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND AND ORS.
PARVEEN KUMAR ANAND & ANR VS. UNION OF 241 11529/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR JAYASRI KANDEEPAN 242 11530/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR KABEER KAUSHIK & ORS VS. UNION OF INDIA & 243 11531/2018 01.11.2016 31.10.2021 INFRUCTUOUS ANR VISHWADEEP KUILA AND ANR.
244 11533/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
KIMICO MEHTA 245 11619/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DEVENDER SINGH BHARTIA & ANR VS UNION 246 11620/2018 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR SENTHIL KANDEEPAN SUBRAMANIAM 247 11621/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ARCHANA SHARMA AND ORS.
248 11661/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR SITA RANI VERMA AND ANR.
249 11838/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
SHARAD AGGARWAL AND ANR.
250 11863/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VIKRAM YADAVA AND ANR.
251 11916/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ABHISHEK KHANNA AND ORS. VS. UNION OF 252 11917/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA BANSARSI DASS AND ORS. VS. UNION OF INDIA 253 11923/2018 01.11.2016 31.10.2021 INFRUCTUOUS & ORS.
VARUN JAIN AND ANR.
254 12033/2018 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 85 of 167 Signing Date:11.05.2022 19:43:43 VS. UNION OF INDIA AND ANR.
RAJ KUMAR ARORA AND ORS.
255 12099/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
GAURAV YADAV AND ANR.
256 12200/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 257 12296/2018 DEVENDRA SINGH VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 258 12298/2018 DEEPAK SINGH VS UNION 0F INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS ANJALI MARWAHA 259 12382/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INIDA & ANR PRITPAL SINGH AND ANR.
260 12384/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RASHMI SALUJA 261 12590/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BOK MOO HER 262 12725/2018 01.11.2016 31.10.2022 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
AMIT K JAIN 263 12776/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SUMITA SIRKER 264 12777/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR AMIT RAI & ANR 265 12884/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANITA SAXENA & ANR 266 13039/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SANJAY KUMAR & ANR 267 13051/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SUSHAMA CHAUHAN & ANR 268 13165/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR AMIT GUPTA 269 13185/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR PRADEEP SINGH AND ORS.
270 13288/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MUKESH KUMAR SHARMA 271 13489/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MR. ANIL DIXIT 272 13493/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR GARIMA AGGARWAL & ANR 273 13495/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANIL BHARDWAJ & ANR 274 13516/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHOK FRANKLIN AND ORS.
275 13519/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
NANAK CHAND & ORS 276 13520/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAJEEV AGARWAL 277 13580/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
BHUPINDER KUMAR GOYAL 278 13682/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MUKESH CHAND AGARWAL AND ANR. 279 13706/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BHAGWATI PRASAD 280 13720/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 86 of 167 Signing Date:11.05.2022 19:43:43 MANORANJANA SINH & ANR 281 13721/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PARVESH CHAOUDHARY 282 13722/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PARAG GARG 283 13760/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
AMARJEET SINGH 284 13761/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
GAUTAM PHILIP 285 13817/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PAWAN SHARMA 286 13839/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR LOKESH VASON 287 13908/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHWANI KUMAR SOOD 288 13909/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
289 13988/2018 PANKAJ AGRAWAL VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS AJAY GUPTA 290 13993/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR ARVIND PRATAP CHAUDHARI VS. UNION OF 291 14008/2018 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
RAJ KUMAR GUPTA AND ANR.
292 1831/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR PARDEEP KUMAR CHAUHAN & ORS. VS UNION 293 95/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR 294 114/2019 SANJIV DUTTA & ANR. VS. UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS 295 118/2019 RAJESH HOODA VS UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MAHESH MONOHAR KULKARNI 296 133/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RUKHSANA BILGRAMI 297 135/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
GEETA NARANG & ANR. VS. UNION OF INDIA & 298 136/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR VIJAY VERMA 299 217/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR SUMAN KALYAN CHARABATI VS. UNION OF 300 221/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
SANDIP MALIK & ORS VS. UNION OF INDIA & 301 238/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SAMAN NAQVI AND ANR.
302 258/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
303 270/2019 HARPREET SINGH VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SHIVAM ARYA & ANR. VS. UNION OF INDIA & 304 315/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJEEV SOOD AND ORS.
305 424/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 87 of 167 Signing Date:11.05.2022 19:43:43
306 425/2019 PREETI DUGGAL VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MRS. SWASTIKA JUGURANUTH 307 428/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
308 444/2019 SUNIL KUMAR VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS RENU GOYAL AND ANR.
309 447/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SATYAKAM SHARMA AND ORS 310 448/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS ROMESH KUMAR YADAV 311 449/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MR. SATISH CHANDRA SHARMA AND ANR. 312 490/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
VINDDHYANCHAL KUMAR VINAY VS UNION OF 313 491/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR PUNEET CHOPRA & ANR VS UNION OF INDIA & 314 492/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 315 493/2019 ASHOK KUMAR VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS NILAM MANTRI 316 496/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR JAY PRATAP NARAYAN SINGH 317 513/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS 318 516/2019 MEIR GENISH VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. PAWAN MANTRI 319 517/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ANUJ PRAKASH 320 532/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SAUMYA KUMAR UPADHYAYA AND ANR. 321 540/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHWINI KUMAR GAUTAM 322 579/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUKHMAL KUMAR JAIN AND ANR.
323 580/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANYAM BHUSHAN AND ANR. VS UNION OF 324 581/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
PEEYUSH DAYAL AND ANR. VS UNION OF INDIA 325 582/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
UDESH KUMAR SHARMA VS UNION OF INDIA 326 629/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
327 630/2019 SANKIRATAN VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MONIKA DHALIWAL 328 631/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
329 634/2019 VIKASH BANSAL VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 330 635/2019 AMIT KAPOOR VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ANKUSH RAVINDRA KARWA VS. UNION OF 331 636/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
332 637/2019 AMIT ARORA VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS PARAMAJIT SINGH BAKSHI AND ANR. 333 697/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR MASROOR AHMAD KHAN LODI & ANR 334 738/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR NAVEEN KUMAR AND ANR. VS. UNION OF 335 739/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 88 of 167 Signing Date:11.05.2022 19:43:43
NICHOLAS EDWARD TRUE AND ANR. VS. UNION 336 742/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
JITENDER KUMAR 337 744/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
338 745/2019 SHIVA PRAKASH VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 339 771/2019 AMRIT PAL KAUR VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS KUSHAL HARJAI & ORS 340 779/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SANDEEP NARULA AND ANR. VS. UNION OF 341 780/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJESH KUMAR SINGH AND ANR. VS. UNION OF 342 781/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
VINIT KUMAR AND ANR.
343 793/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MR. DHARAMVIR DHILLON AND ANR. 344 805/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MAN MOHAN SINGH DUA 345 806/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
VIRENDER JEET & ANR 346 807/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MR. RAM SINGH AND ANR.
347 808/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 348 809/2019 GURMIT SINGH VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS DINESH KUMAR AGGARWAL & ANR VS. UNION 349 817/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR ASHOK KUMAR & ORS. VS. UNION OF INDIA & 350 818/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SANJAY VATNANI AND ANR.
351 819/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
352 820/2019 RISHI NAGAR VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SUDERSHAN SINGH WAZIR & ANR VS. UNION 353 821/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR NEELAM SHARMA VS. UNION OF INDIA AND 354 823/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
355 825/2019 NISHANT KUMAR VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS PAWAN KUMAR BATRA & ORS. VS. UNION OF 356 872/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
KEWAL KRISHAN KUMAR & ORS. VS. UNION OF 357 875/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
VIPIN SHARMA 358 884/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
MAHESGWARI SINGH & ANR. VS. UNION OF 359 908/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
VIVEK CHOUDHRY & ANR.
360 924/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
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NIPUN MITTAL & ANR VS. UNION OF INDIA & 361 925/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR MAYANK GUPTA VS. UNION OF INDIA AND 362 966/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MOHIT CHAURASIA VS. UNION OF INDIA AND 363 967/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
364 977/2019 SURESH CHAND VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. RAVINDER MISRI VS. UNION OF INDIA AND 365 1022/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MOHAMMAD ASIF KAMAL AND ORS. 366 1023/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JOGINDER LAL BHATIA VS. UNION OF INDIA 367 1074/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
KESHAV KANCHIKANDADAI 368 1082/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAJINDER KUMAR SONI AND ANR. VS. UNION 369 1083/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR RAJU PATHAK AND ANR. VS. UNION OF INDIA 370 1084/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. MANMINDER SINGH NARANG 371 1085/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JINESH CHAND JAIN AND ANR.
372 1092/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
AMIT KUMAR AND ANR.
373 1093/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
USHA SURI AND ORS.
374 1094/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
SATISH MENON AND ANR.
375 1115/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAM NIWAS VERMA & ANR.
376 1116/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANIL KUMAR KHULLAR AND ANR.
377 1131/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANAWAR ALI 378 1132/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
INDURTI VENKATA RAMANUJA RAO VS. UNION 379 1133/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
PUNEET GARG AND ORS.
380 1135/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
AJAY SATPATHY AND ANR.
381 1136/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
HAZARILAL YADAV & ORS VS. UNION OF INDIA 382 1181/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR JAI PRAKASH AND ANR.
383 1182/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
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BINDU SHARMA 384 1184/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJIV KASHYAP AND ORS 385 1190/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MR. PENGYU DONG AND ANR 386 1215/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MR. MUKESH AGARWAL AND ANR.
387 1217/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS SHANKAR MANDHAR AND ANR.
388 1218/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SHASHI RANJAN 389 1220/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
KALPANA DASH 390 1261/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PRATAP CHANDRA MISHRA 391 1262/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SH. ALOK KUMAR GOVIL AND ANR. 392 1269/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS PRADEEP UNNI 393 1319/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PUSPENDRA KUMAR YADAV & ANR VS. UNION 394 1321/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR DEVENDER KUMAR VS. UNION OF INDIA AND 395 1384/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
N. VENKAT SHIV KUMAR AND ORS. VS. UNION 396 1385/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
RAJEEV YADAV AND ANR. VS. UNION OF INDIA 397 1387/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
YASHRAJ VIR RATHOR VS. UNION OF INDIA AND 398 1388/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MANISH AGARWAL AND ANR. VS. UNION OF 399 1389/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
NITIN RAJ AND ANR. VS. UNION OF INDIA AND 400 1415/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SUMAT CHAND JAIN & ANR VS. UNION OF 401 1471/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR BHAWESH KUMAR JHA 402 1472/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR.
GAURAV DHINGRA AND ANR.
403 1491/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJEEV KUMAR SINGH AND ANR. 404 1499/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PAWAN KUMAR GUPTA VS. UNION OF INDIA 405 1508/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
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ANIL KUMAR AGARWAL AND ANR.
406 1509/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
HIMANSHU CHADHA VS. UNION OF INDIA AND 407 1512/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SACHIN CHAWLA 408 1523/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHOK GOEL 409 1524/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
DR. SWATANTER BHARAT SHARMA AND ORS. 410 1527/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SURINDER KUMAR BANSAL AND ORS. 411 1528/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
HAJI TANVEER AND ANR.
412 1593/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
RAJ KUMAR DHAWAN AND ANR. VS. UNION OF 413 1607/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
414 1609/2019 ANIL SAIN VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS BHUSHAN BANSAL AND ANR. VS. UNION OF 415 1610/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
BHAG SINGH AND ANR. VS. UNION OF INDIA 416 1682/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
417 1685/2019 JYOTI KHANNA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS NAYAN RANJAN DAS VS.
418 1687/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
419 1691/2019 AJAY NAGAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SAMEER SAXENA & ANR 420 1705/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR MRS RICHA MURGAI AND ANR.
421 1752/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
VINITA SINGH 422 1755/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
RAJ MISRA AND ANR.
423 1791/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SATISH CHANDRA WADHAWAN AND ANR. 424 1792/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
425 1796/2019 SUNITA DEVI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS CHETANYA ANAND 426 1826/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR R K ANAND 427 1827/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JAGJOT SINGH AND ORS.
428 1828/2019 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 92 of 167 Signing Date:11.05.2022 19:43:43 VS. UNION OF INDIA AND ANR.
MALA KUMAR AND ANR.
429 1830/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PRAMOD KUMAR 430 1877/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR YATINDER PAL SINGH AND ORS.VS UNION OF 431 1878/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
432 1881/2019 MANISH WAHI VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MRS. PURNIMA GUPTA 433 1955/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ASHISH THAKRAL 434 1958/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
ARTI SETHI AND ORS.
435 1981/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR JASWANT LAL GUGNANI AND ANR.
436 1982/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR AJAY AGGARWAL & ANR 437 1983/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 438 1994/2019 ROHIT VERMA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAYPRAKASH JAGANDAS MANGTANI 439 2006/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS RAJEEV RANJAN KUMAR AND ANR.
440 2007/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
DEEPAK KAPIL & ANR 441 2008/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAHUL BARKATAKY 442 2009/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
TUSHAR AGARAWAL 443 2010/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAM NIWAS BANSAL AND ORS.
444 2012/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUSHIL KUMAR GOEL VS. UNION OF INDIA AND 445 2014/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
446 2017/2019 AMIT VAID VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. RAMESHWAR TYAGI AND ORS. 447 2022/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MUKUL AGARWAL AND ORS. VS. UNION OF 448 2024/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MS. PARUL BAKSHI AND ANR. VS. UNION OF 449 2070/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
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MANOJ KUMAR WADHAWAN & ORS VS. UNION 450 2094/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR ABHIJIT CHATTERJI VS. UNION OF INDIA AND 451 2095/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJIV MALHAN 452 2096/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
453 2106/2019 SACHIN KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SATISH KUMAR AND ORS. VS. UNION OF INDIA 454 2119/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. KAILASH CHAND AGGARWAL AND ANR. VS.
REGISTRAR OF COMPANIES 455 2123/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS MOHD ZUBAIR 456 2124/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANISH KUMAR GUPTA & ANR 457 2126/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS GOPAL RAJANI 458 2146/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
459 2149/2019 RAHUL SHARMA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS RAM NIVAS KUMAR 460 2186/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
461 2198/2019 AMIT ARORA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MRS. USHA RANI VS. UNION OF INDIA AND 462 2200/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ANIL KUMAR BASOTRA AND ORS.
463 2201/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
VIPIN BISHNOI AND ANR. VS. UNION OF INDIA 464 2234/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
THIRUMAZHISAI PUTTHOM BADHARI NARAYANAN 465 2240/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR NAVEEN MAHAJAN VS. MINISTRY OF 466 2241/2019 01.11.2016 31.10.2021 INFRUCTUOUS CORPORATE AFFAIRS AND ANR.
MALAY DWIVEDI AND ANR.
467 2322/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DIPESH GUPTA AND ANR.
468 2324/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ANKINEEDU MAGANTI AND ORS. VS. UNION OF 469 2326/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
AMIT GUPTA AND ANR. VS. UNION OF INDIA 470 2328/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
PRAVEEN 471 2329/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR TANVEER AHMAD KHAN VS. UNION OF INDIA 472 2330/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
473 2360/2019 RITA SAHNI & ORS VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 94 of 167 Signing Date:11.05.2022 19:43:43 RANBIR SINGH SHONAK 474 2397/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
HEAMANT KHANDELWAL & ORS. VS. UNION OF 475 2398/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
PRABHU DUTT 476 2400/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJAY KUMAR JAIN AND ORS.
477 2428/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DILIP KANIYALAL CHABRIA 478 2458/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
SANJEEV MALHOTRA 479 2460/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
KABIR SARAF AND ANR.
480 2463/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR TRILOK CHAND SHARMA VS. UNION OF INDIA 481 2514/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VIPIN PURI AND ANR.
482 2516/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DEEPIKA SANGWAN AND ANR.
483 2517/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ANKUR ROHATGI AND ANR. VS. UNION OF 484 2518/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
GAGAN ANEJA & ANR 485 2519/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 486 2521/2019 GAURAV SAHNI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS HONEY KAPOOR 487 2522/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ABHIJEET SINGH AND ORS.
488 2541/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR VEENA SHARMA 489 2542/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANDEEP SHARMA 490 2543/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANDEEP SINGH SURI VS. UNION OF INDIA & 491 2544/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SH. KULDEEP KUMAR KOHLI 492 2561/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
493 2562/2019 AMIT SAHAI & ORS VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 494 2601/2019 HEMANT SACHDEV VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MR. SANKIRTAN NIDAMANURI VS. REGISTRAR 495 2604/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF COMPANIES AND ANR.
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SANJAY KUMAR 496 2606/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANISH AGRAWAL AND ORS.
497 2632/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR CHIRANJIV MARASINI 498 2633/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
VIJENDRA KUMAR GUPTA & ORS VS. UNION OF 499 2634/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR ABBAS HAIDER RIZVI 500 2635/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAJIV SAPRA AND ANR. VS. UNION OF INDIA 501 2681/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
WILLIAM DEAN 502 2682/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR JITENDER KUMAR 503 2683/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR GULSHAN RAI VERMA VS. UNION OF INDIA AND 504 2684/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJBIR SINGH AND ANR. VS. UNION OF INDIA 505 2806/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SUMIT RAJPAL & ANR VS. UINION OF INDIA & 506 2834/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
MAHESH KANIYALAL PRAJAPATI VS. UNION OF 507 2837/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJENDER AGGARWAL & ANR VS. UNION OF 508 2838/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR PARVEEN SADAN VS. UNION OF INDIA AND 509 2840/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJEEV KUMAR JAIN 510 2841/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
SEEMA SINGH & ANR.
511 2842/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
BABITA BAJAPEI 512 2843/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
SANJEEV RUHIL AND ANR. VS. UNION OF INDIA 513 2845/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASHWANI KAUSHIK VS. UNION OF INDIA AND 514 2847/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
JASKARAN SINGH KOHLI VS. MINISTRY OF 515 2852/2019 01.11.2016 31.10.2021 INFRUCTUOUS CORPORATION AFFAIRS & ANR PRABHAT SINGH AND ANR. VS. UNION OF INDIA 516 2853/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SUJIT KUMAR SINGH 517 2916/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAKESH KUMAR BHALLA VS. UNION OF INDIA & 518 2918/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SHUKINA VIJ AND ANR. VS. UNION OF INDIA 519 2919/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 96 of 167 Signing Date:11.05.2022 19:43:43
SHAILENDRA ALLEN VS. UNION OF INDIA AND 520 2920/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
NITIN WADHERA AND ORS VS. UNION OF INDIA 521 2922/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR RAKESH PAHUJA 522 2923/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DINESH KUMAR YADAV AND ANR. VS. UNION 523 2947/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
MR. ADITYA KUMAR MOHAPATRA VS. UNION 524 2949/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ORS.
BRAHM KUMAR DHUPAR & ORS 525 2953/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PRAVESH KUMAR SINHA VS. UNION OF INDIA & 526 2954/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR KAMAL CHOUHAN 527 2973/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
SANDEEP KUMAR JAIN AND ANR.
528 3023/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
KUMAR GAURAV & ANR VS. UNION OF INDIA 529 3026/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR DILIP THANKAPPAN AND ANR.
530 3027/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
ANGAD SINGH & ORS VS. UNION OF INDIA & 531 3028/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS SANDEEP GUPTA 532 3029/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RICHA JAIN 533 3069/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJAY GUPTA 534 3090/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAKESH SHARMA AND ANR. VS. UNION OF 535 3091/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJEEV KALRA AND ORS. VS. UNION OF INDIA 536 3092/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
RAJKUMAR KAUSHIK & ANR 537 3093/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR JATIN MINOCHA 538 3094/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
ABHISHEK GUPTA AND ORS. VS. UNION OF 539 3095/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
540 3152/2019 RAJESH GULLAH VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS 541 3155/2019 AMIT GOEL & ORS VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 97 of 167 Signing Date:11.05.2022 19:43:43 RAHUL VAJPAYEE 542 3157/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PRAVEEN KUMAR TAVATIYA & ANR 543 3158/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR DEVENDRA KUMAR BAJAJ 544 3164/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BHAGIRATH RAJ SHRAMA VS. UNION OF INDIA 545 3167/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MOHIT SACHDEV AND ANR.
546 3205/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PANDEY ABHISHEK PRASAD AND ORS. 547 3206/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SHASHI VIR SINGH 548 3293/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
JITIN MITTAL & ANR.
549 3294/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RISHU MONGA 550 3295/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
KARTAR SINGH 551 3296/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS ANUJ PANDEY & ANR VS. UNION OF INDIA & 552 3300/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SHIV CHARAN DUA VS. UNION OF INDIA AND 553 3301/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR RAVINDRA VIKRAM SINGH 554 3326/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
MANISH PRAKASH VS. UNION OF INDIA AND 555 3363/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
PIYOUSH KUMAR 556 3365/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SAURABH KUMAR VS. UNION OF INDIA AND 557 3366/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
POONAM SRIVASTAVA 558 3367/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
YOGESH KUMAR GOEL AND ANR 559 3369/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
NEERAJ GUPTA AND ANR. VS. UNION OF INDIA 560 3383/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SANJEEV KAPOOR & ANR VS. UNION OF INDIA 561 3384/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR JITENDRA KUMAR JAIN 562 3385/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ADHEESH RAJ BHALLA VS. UNION OF INDIA AND 563 3410/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 98 of 167 Signing Date:11.05.2022 19:43:43 DHIR SINGH AND ANR.
564 3444/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
PRAVEEN MAHAJAN VS. UNION OF INDIA AND 565 3449/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR ANUPREET KAUR AND ANR.
566 3450/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
RAJINDER KUMAR MAINI VS. UNION OF INDIA 567 3454/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ORS.
568 3462/2019 RINKU PUNIHANI VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS AMIT SARDA AND ANR.
569 3466/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS REGISTRAR OF COMPANIES AND ORS. MANJEET SINGH PUNIHANI VS. UNION OF 570 3470/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR PRABJIT SINGH AND ORS.
571 3474/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ANJALI CHANDHA & ORS VS. UNION OF INDIA & 572 3476/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SANJEEV MITTAL & ORS VS. UNION OF INDIA & 573 3504/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR MR. MANOJ KUMAR JAIN VS. UNION OF INDIA 574 3505/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
URVARSHI RAJAIN 575 3520/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS.
PANKAJ PANDEY 576 3521/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SUBHASH MURLIDHAR BHATTAD 577 3522/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR JITENDRA KUMAR SHARMA AND ANR. 578 3587/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MR. ANOOP SINGH VS. UNION OF INDIA AND 579 3588/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR ABHISHEK MAHESHWARI 580 3589/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
581 3591/2019 SALONI SOOD VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MANMOHAN PAHWA SINGH 582 3592/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MOHIT SINGHAL AND ORS.
583 3627/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUMANJEET SINGH ANAND. VS. UNION OF 584 3629/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
JASDEEP SINGH AND ANR. VS. UNION OF INDIA 585 3630/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASHUTOSH SHARMA 586 3633/2019 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 99 of 167 Signing Date:11.05.2022 19:43:43 VS. UNION OF INDIA AND ANR.
VIKASH RANA 587 3637/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BALINDER KUMAR 588 3638/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MANISH JAIN 589 3639/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAMAN KUMAR MITTAL VS. UNION OF INDIA 590 3649/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VISHVENDRA KUMAR 591 3652/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION ON INDIA & ANR MANPREET SINGH VS. UNION OF INDIA AND 592 3673/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
GAUTAM MEHRA 593 3674/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAJEEV GAMBHIR VS. UNION OF INDIA AND 594 3676/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
AJIT SINGH BHANDARI AND ANR. 595 3677/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
EQUBAL HUSSAIN AND ORS. VS. UNION OF 596 3679/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
YOGESH CHADHA AND ANR.
597 3683/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR GOPAL GUPTA 598 3684/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR 599 3704/2019 JYOTI KAUSHIK VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS RAJESH KHURSIJA VS. UNION OF INDIA AND 600 3706/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR VIVEK KUMAR JAIN VS. UNION OF INDIA AND 601 3736/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
BIPIN GUPTA & ANR 602 3743/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANUP SINGH DHALL VS. UNION OF INDIA AND 603 3744/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SURAJ JUNEJA AND ANR. VS. UNION OF INDIA 604 3745/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
AMIT SINGLA 605 3749/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VIJAY KUMAR KHURANA VS. UNION OF INDIA 606 3750/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR AJAY JAIN AND ORS 607 3751/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANISH MITTAL AND ANR.
608 3752/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
609 3782/2019 RAKESH KUMAR VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 100 of 167 Signing Date:11.05.2022 19:43:43 RANJEET VERMA 610 3783/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ANILA CHATRATH 611 3784/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
RAHUL BIYANI & ANR VS. UNION OF INDIA & 612 3785/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SANJAY KAUSHIK & ORS 613 3786/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MR. AMIT GUPTA AND ANR.
614 3788/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MAXWEL NAGPAL & ORS 615 3795/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SHAMIT KUMAR TOMAR 616 3797/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
ARUN KUMAR SHARMA 617 3818/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MOHD SABAHUDDIN VS. UNION OF INDIA & 618 3823/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR MANOJ MANI CHATURVEDI AND ANR. 619 3826/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAVINDER PAL SINGH VS. UNION OF INDIA AND 620 3829/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ANSHUMALI BHUSHAN AND ANR. VS. UNION 621 3831/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
MR. ADITYA BABBAR AND ORS. VS. UNION OF 622 3832/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
LALIT VENSI BALLANI AND ORS. VS. UNION OF 623 3833/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
VISHAL AGGARWAL 624 3836/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. MINISTRY OF CORPORATE AFFAIRS AND ANR.
625 3839/2019 KUSUM SHARMA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS RAKESH BHARTHU 626 3887/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SAURABH JAIN & ANR VS. UNION OF INDIA & 627 3888/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAVI SAINI 628 3904/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
IFTIKHAR AHMED LONE VS. UNION OF INDIA 629 3905/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
JITENDRA SINGH 630 3906/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR DINESH KUMAR 631 3907/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 101 of 167 Signing Date:11.05.2022 19:43:43
SIMMI GUPTA 632 3908/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JAIDEEP KRISHNA VS. UNION OF INDIA AND 633 3968/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR VIJAY SINGH MINOCHA 634 3971/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
635 3972/2019 NITIN KHETAN VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS RAM NIWAS 636 3973/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANOJ SINGH BISHT 637 3974/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
GAURAV AGRAWAL VS. UNION OF INDIA AND 638 3976/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
AUSHIM KHETARPAL AND ANR. VS. UNION OF 639 3977/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
KISHAN GUPTA 640 3979/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR RAJESH SONDHI AND ANR.
641 4016/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
AJIT SINGH 642 4017/2019 VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRAVEEN KUMAR GUPTA AND ANR. VS. UNION 643 4018/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
AVNISH BHATNAGAR 644 4019/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JOGINDER PAL SINGH 645 4020/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
INDER SINGH 646 4021/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VINOD KUMAR AND ORS.
647 4022/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANDEEP JAIN 648 4024/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PUNEET KUMAR GUPTA VS. UNION OF INDIA 649 4025/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
HITESH CHUGH AND ANR.
650 4026/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAJESH KUMAR SINGH 651 4027/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MUKESH SAHANI VS. UNION OF INDIA AND 652 4038/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
VIPIN KUMAR MANIWAL AND ANR. 653 4039/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 102 of 167 Signing Date:11.05.2022 19:43:43
NIDHI BANSAL 654 4040/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA ANR.
SANTOSH KUMAR SINGH VS. UNION OF INDIA & 655 4067/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR KAILASH NATH SINGHAL AND ANR. VS. UNION 656 4068/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
GAGAN DEEP SINGH 657 4070/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MR. MOHINDER PAL SINGH AND ORS. 658 4071/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
659 4072/2019 RAJESH KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SH. BHAGAWAN DAS SARDANA AND ANR. VS. 660 4073/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
NAVEEN SIWACH VS. UNION OF INDIA AND 661 4075/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
CHANDER PRAKASH SHARMA 662 4076/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MS. LATHA THULASHLADASAN UNNI VS. UNON 663 4077/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
MR. PREM SINGH RANA 664 4100/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DINESH KUMAR TANWAR VS. UNION OF INDIA 665 4101/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MANMOHAN SINGH VS. UNION OF INDIA AND 666 4102/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR BHASKAR JAIN AND ANR. VS. UNION OF INDIA 667 4107/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SUDEEP SINGH NARULA VS. UNION OF INDIA 668 4108/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ANIL KUMAR GUPTA VS. UNION OF INDIA AND 669 4110/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR GURLEEN KAUR AND ANR. VS. UNION OF INDIA 670 4112/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
671 4135/2019 DEEPAK GOEL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS RAJESH KUMAR YADAV VS. UNION OF INDIA 672 4137/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASHWANI BAJAJ AND ANR.
673 4138/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 674 4139/2019 ANIL KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRACHI GOEL 675 4140/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJAY BHANDARI & ANR 676 4141/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SURANDER YADAV VS. UNION OF INDIA AND 677 4144/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
678 4145/2019 DINESH GUPTA VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VED KUMAR SHARMA AND ANR.
679 4149/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 103 of 167 Signing Date:11.05.2022 19:43:43 VED KUMAR SHARMA AND ANR. VS. UNION OF 680 4150/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SANGEETA SAHINI VS. UNION OF INDIA AND 681 4189/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
682 4191/2019 INEET SINGH DUA VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS VIPIN KUMAR 683 4192/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PRAVEEN KUMAR SHARMA VS. UNION OF 684 4193/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
685 4194/2019 GAURAV JULKA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS ASHOK KUMAR CHUGH & ANR VS. UNION OF 686 4196/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR VED PRAKASH PAWAR VS. UNION OF INDIA 687 4197/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
688 4198/2019 ANTHONY LOPEZ VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS NEERAJ CHAUHAN VS. UNION OF INDIA AND 689 4199/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 690 4201/2019 HARISH KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SUSHMA SRIVASTAVA VS. UNION OF INDIA & 691 4203/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS SHYAM SUNDER DUTT AND ANR. VS. UNION OF 692 4204/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
CHANDRA KANT SINGH VS. UNION OF INDIA 693 4219/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
694 4220/2019 MIRNAL YADAV VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ARUN KUMAR DAWAR AND ORS.
695 4221/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
AMIT KUMAR ANAND AND ORS. VS. UNION OF 696 4223/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
GEETA CHAUDHARY VS. UNION OF INDIA AND 697 4225/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
698 4226/2019 S K THAKUR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. FIRDOUS ALAM VS. UNION OF INDIA AND 699 4231/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
700 4232/2019 SUNNY SINGHAL VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MOHINDER PAL SINHG & ANR VS UNION OF 701 4240/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR RABINDRA NATH MOHAPATRA & ANRV VS. 702 4241/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR JAGPREET SINGH SAHNI AND ANR. VS. UNION 703 4248/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
ANOOP KAMMBOJ AND ANR VS. UNION OF 704 4249/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
705 4293/2019 SHAILESH KUMAR VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS LAKSHMI NARASIMHAN SRINIVASAN VS. UNION 706 4294/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR VISHAL ANAND AND ANR. VS. UNION OF INDIA 707 4295/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
708 4297/2019 RAJIV KUMAR VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SANJEEVA SHIVESH & ANR VS. UNION OF INDIA 709 4298/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR ALKESH KUMAR SHARMA VS. UNION OF INDIA 710 4299/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 104 of 167 Signing Date:11.05.2022 19:43:43 MR. VIKRAM SINGH RAWAT AND ORS. 711 4305/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SHAILENDRA GUPTA VS. UNION OF INDIA & 712 4360/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 713 4363/2019 SUDHIR GARG VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS RAMAN SAHNI AND ANR. VS. UNION OF INDIA 714 4364/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MRS. RAJESH AGARWAL VS. UNION OF INDIA 715 4366/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. KAPIL DEV AND ANR. VS. UNION OF INDIA 716 4369/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
717 4372/2019 AJIT SINGH VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SUNIL TANDON & ANR. VS. UNION OF INDIA & 718 4373/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
JAWAHAR LAL GAUTAM VS. UNION OF INDIA & 719 4376/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR ANJULA NAGPAL AND ANR. VS. UNION OF 720 4378/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
721 4386/2019 ASHISH AGARWAL VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS NIDHI SRIVASTAVA & ANR. VS. UNION OF INDIA 722 4387/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR.
ADHIR KHANNA AND ANR. VS. UNION OF INDIA 723 4397/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. DINESH CHANDRA DOBHAL AND ANR. 724 4421/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
725 4423/2019 SAMEY SINGH SAINI VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MR. AMMAN KUMAR VS. UNION OF INDIA AND 726 4426/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MR. BACHA BABU AGNIHOTRI VS. UNION OF 727 4428/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. MAN SINGH NEGI VS. UNION OF INDIA 728 4432/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SANJEEV KUMAR & ANR VS. UNION OF INDIA & 729 4458/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 730 4464/2019 PREM KUMAR MISHRA VS. UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS RANBIR YADAV 731 4465/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR VARINDER KUMAR KAPUR AND ORS. VS. UNION 732 4526/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
PRADEEP MAHAJAN AND ANR. VS. MINISTRY OF 733 4527/2019 01.11.2016 31.10.2021 INFRUCTUOUS CORPORATE AFFAIRS AND ANR.
NAVRANG KUMAR MITTAL VS. UNION OF INDIA 734 4528/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SUDHINDRA KUMAR GUPTA AND ANR.VS. 735 4536/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
PAWAN KUMAR JASUJA VS. UNION OF INDIA 736 4538/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
DEVENDRA GUPTA VS. UNION OF INDIA AND 737 4549/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
738 4601/2019 SHOBHA TIWARY VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS BHUPINDER SINGH AND ANR. VS. UNION OF 739 4602/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 105 of 167 Signing Date:11.05.2022 19:43:43
SACHIN GUPTA & ANR VS. UNION OF INDIA & 740 4603/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR LALITA CHAUDHARY VS. UNION OF INDIA AND 741 4606/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
GIRDHAR GOPAL JOSHI AND ANR. VS. UNION 742 4607/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
RAKESH SHARMA & ANR VS. UNION OF INDIA 743 4632/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR ANUPAM SHRIVASTAVA VS. UNION OF INDIA & 744 4635/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR RAMESH CHANDRA AND ORS. VS. UNION OF 745 4645/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
746 4660/2019 RANJEET SINGH VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 747 4679/2019 GAURAV GUPTA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 748 4681/2019 SURISTH TIWARY VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SHARVAN KUMAR CHOUDHARY VS. UNION OF 749 4682/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MANISH KUMAR AGGARWAL & ANR 750 4686/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS SATISH CHAND JAIN AND ANR.
751 4718/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR UMA KANT UMESH VS. UNION OF INDIA AND 752 4721/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
VIVEK KUMAR AND ANR. VS. UNION OF INDIA 753 4723/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
754 4732/2019 RAJEEV PUNJ VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SACHIN MITTAL 755 4735/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
756 4745/2019 MYOUNGJA CHO VS. UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS YASHVIR SINGH SAINI VS. UNION OF INDIA AND 757 4748/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR DEEPAK BINYANI VS. UNION OF INDIA AND 758 4749/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
759 4760/2019 MANI DHAL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SANT GOPAL ARORA AND ANR VS. UNION OF 760 4761/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAOCHARAN SINGH NARANG VS. UNION OF 761 4762/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
762 4763/2019 MAHAVIR SHARMA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS LALITA SEHAJPAUL VS. UNION OF INDIA AND 763 4764/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SHIVALI BINYANI VS. UNION OF INDIA AND 764 4765/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAKESH SHARMA AND ANR VS. MINISTRY OF 765 4785/2019 01.11.2016 31.10.2021 INFRUCTUOUS CORPORATE AFFAIRS AND ANR.
766 4786/2019 PANKAJ ARORA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS NIDHI BAJAJ ANAND VS. UNION OF INDIA AND 767 4787/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
VINEET HANDA 768 4789/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAVLEEN KAUR KOHLI 769 4790/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 106 of 167 Signing Date:11.05.2022 19:43:43 NARENDER KUMAR MAGU VS. UNION OF INDIA 770 4791/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
CHARU CHAWLA VS. UNION OF INDIA AND 771 4793/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
AJAY GUPTA 772 4794/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SAEED UR REHMAN 773 4795/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SAURAV KUMAR VERMA VS. UNION OF INDIA 774 4796/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SACHIN SHARMA VS. MINISTRY OF CORPORATE 775 4798/2019 01.11.2016 31.10.2021 INFRUCTUOUS AFFAIRS AND ANR.
SARANJIT SINGH KHOSLA VS. UNION OF INDIA 776 4828/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. INDER PAL SINGH AND ANR. VS. UNION OF 777 4829/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SUNIL CHITARA AND ANR. VS. UNION OF INDIA 778 4832/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
AJAY PRAKASH YADAV VS UNION OF INDIA & 779 4834/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR NEERAJ BHARATI AND ANR. VS. UNION OF 780 4869/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
GERD PAUL WEYER VS. UNION OF INDIA AND 781 4873/2019 ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 782 4874/2019 ANKUR SINGH VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS AMIT BHANDARI AND ANR. VS. UNION OF 783 4875/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
PRADEEP MAHAJAN AND ANR.
784 4879/2019 VS. MINISTRY OF CORPORATE AFFAIRS AND 01.11.2016 31.10.2021 INFRUCTUOUS ANR DEAN ROLF WEYER VS. UNION OF INDIA AND 785 4882/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
GURPREET PAINTAL AND ANR. VS. UNION OF 786 4883/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
GREG ALLEN WHITNEY VS. UNION OF INDIA 787 4884/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
BRAJ BIHARI AND ANR. VS. UNION OF INDIA 788 4914/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
789 4915/2019 ALOK KUMAR GOEL VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS GOPAL SARANGAPANI AND ANR. VS. UNION OF 790 4916/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
791 4925/2019 VIJAY KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAWED AHMAD 792 4974/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SURREN CHANANA AND ANR.
793 4975/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SH. SHAHID AHMED AND ANR. VS. UNION OF 794 4992/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SH. RAM PRAKASH GUPTA VS. UNION OF INDIA 795 4994/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 107 of 167 Signing Date:11.05.2022 19:43:43
796 4995/2019 MR. ROHIT VIG. VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ANIL MEHROTRA VS. UNION OF INDIA AND 797 4996/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MR. ANNURAG SHARMA AND ANR.VS. UNION 798 4998/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
MOHAN DAS MENON 799 5007/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BIKRAM UPADHYAY AND ANR. VS. UNION OF 800 5008/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. PRADEEP KUMAR VERMA VS. UNION OF 801 5053/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SANDEEP KUMAR AND ORS. VS. UNION OF 802 5054/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
UPDESH KUMAR BHARDWAJ VS. UNION OF 803 5056/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR LOKESH SAINI 804 5058/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 805 5059/2019 KUNAL BINDAL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SHILPA JINDAL 806 5060/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 807 5061/2019 ROHIT PAHUJA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS RAJ KUMAR AND ANR. VS. UNION OF INDIA 808 5062/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR SATPAL SARDANA AND ORS. VS. UNION OF 809 5084/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
CHANDRA SHEKHER AND ANR. VS. UNION OF 810 5085/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ISHAN KHANNA AND ANR. VS. UNION OF INDIA 811 5087/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASHU AGARWAL VS. UNION OF INDIA AND 812 5088/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJESH KUMAR GAUTAM VS. UNION OF INDIA 813 5089/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
PURSHOTAM KUMAR KEWHWANIVS. UNION 814 5091/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
RAJESH KUMAR AND ANR.
815 5092/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR KRISHAN KUMAR GUPTA VS. UNION OF INDIA 816 5119/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
PARVEEN KUMAR 817 5122/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ASHOK KUMAR THAKUR & ANR 818 5124/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR HARMINDER SINGH SALUJA VS. UNION OF 819 5125/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
820 5127/2019 JITENDRA TYAGI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 821 5139/2019 SANDIP VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VIPUL CHOPRA 822 5140/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 108 of 167 Signing Date:11.05.2022 19:43:43
ALOKE ANAND AND ANR. VS. UNION OF INDIA 823 5141/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASIF RAJA AND ANR. VS. UNION OF INDIA AND 824 5142/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
825 5143/2019 SATISH KUMAR VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS ASHWANI AGGARWAL VS. UNION OF INDIA 826 5144/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR 827 5145/2019 RAHUL SINGH VS. UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS JATINDER NATH BEHL VS. UNION OF INDIA & 828 5146/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR JUGAL KISHORE BAWEJA VS. UNION OF INDIA 829 5213/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
MR. VIJAY BHARTI VS. UNION OF INDIA AND 830 5214/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
831 5234/2019 PARMOD RANA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 832 5235/2019 ASHU CHAWLA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 833 5236/2019 VINAY KUMAR VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS DEEPAK ARORA & ANR VS. UNION OF INDIA & 834 5237/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 835 5238/2019 MOHAN GUPTA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 836 5239/2019 VINAY KUMAR VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS DAMODAR PRASAD BHATTAR VS. REGISTRAR 837 5243/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF COMPANIES & ORS.
RAMBIR SINGH RAWAT AND ANR.VS. UNION OF 838 5244/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ANURADHA SHARMA VS. UNION OF INDIA AND 839 5245/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
840 5246/2019 VIPUL GOSSAIN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VIJAY KUMAR SHARMA 841 5247/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PANKAJ KUMAR SHARMA 842 5273/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
HARBIR SINGH CHADHA VS. UNION OF INDIA 843 5274/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
DEVINDER SINGH AHLAWAT VS. UNION OF 844 5340/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. ANGAD SINGH AND ANR. VS. UNION OF 845 5354/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
846 5355/2019 RIMMI JAIN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. BIREN KANTILAL CHAMPANERI VS. UNION 847 5356/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SURESH KUMAR AND ANR. VS. UNION OF INDIA 848 5357/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MAHANTH MANDAL VS. UNION OF INDIA AND 849 5359/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SUSHIL KUMAR GOEL VS. UNION OF INDIA AND 850 5396/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
851 5398/2019 ANJU AGARWAL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ANISHA KHAN AND ORS.
852 5401/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SHYAM LAL GUPTA VS. UNION OF INDIA AND 853 5407/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 109 of 167 Signing Date:11.05.2022 19:43:43
NAVEEN BHATIJA 854 5410/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SANJAY KAPUR VS. MINISTRY OF CORPORATE 855 5427/2019 01.11.2016 31.10.2021 INFRUCTUOUS AFFAIRS AND ANR.
SUNIL KUMAR AGGARWAL & ANR VS. UNION 856 5429/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR SANJEEV KUMAR TULSIRAM RATHOD AND ANR. 857 5431/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
858 5471/2019 SHIKHA TIWARI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SHAILESH KUAMR PANDEY VS. UNION OF INDIA 859 5474/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
PARVEEN KUMAR KUKREJA AND ANR. 860 5508/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PANKAJ SINGH AND ANR. VS. UNION OF INDIA 861 5545/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. SANJAY GUPTA AND ANR. VS. UNION OF 862 5547/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ROOP CHAND AND ANR. VS. UNION OF INDIA 863 5548/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
SHIV SAGAR SURI AND ANR. VS. UNION OF 864 5550/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
NIHARIKA MISHRA VS. UNION OF INDIA AND 865 5555/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
DEVENDER KUMAR AGGARWAL AND ORS. 866 5574/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PARVESH KUMAR MANCHANDA AND ANR. 867 5581/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
RAVINDRA SIROHI SINGH 868 5632/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR KARAN BHARGAVA VS. UNION OF INDIA AND 869 5635/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
YOGESH KUMAR & ANR VS. UNION OF INDIA & 870 5637/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 871 5679/2019 RAHUL JUNEJA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRADEEP KUMAR CHATURVEDI VS. UNION OF 872 5680/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ORS.
873 5720/2019 RAJIV TYAGI VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS VINAY JAIN 874 5721/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS SHYAM NARAYAM SHUKLA VS. UNION OF INDIA 875 5722/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ORS SANDEEP KAUR AND ANR. VS. UNION OF INDIA 876 5686/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
JASBIR SINGH NEER AND ANR.
877 5723/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MEENU MALHOTRA VS. UNION OF INDIA & 878 5724/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
879 5717/2019 JITENDER VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 110 of 167 Signing Date:11.05.2022 19:43:43 VANDANA JAIN 880 5730/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PAWAN GROVER AND ANR. VS. UNION OF 881 5718/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJIV BANSAL 882 5731/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. MINISTRY OF CORPORATE AFFAIRS AND ANR.
ASHOK GUPTA AND ANR. VS. UNION OF INDIA 883 5719/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
KRISHEN KUMAR DHAR 884 5732/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ARVIND KHANDELWAL 885 5789/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MANJIT KUMAR 886 5790/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAVINDRA PRATAP SINGH AND ANR. 887 5795/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR BALBIR SINGH CHHATWAL VS. UNION OF INDIA 888 5796/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
RAJNISH HANDA & ANR.
889 5798/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR NEELU CHADHA 890 5799/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MANOJ KUMAR SINHA 891 5801/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MRS. BHAWNA MEHTA AND ANR. VS. UNION 892 5803/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SUMIT TALWAR AND ANR. VS. UNION OF INDIA 893 5810/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
RAHUL WADHERA 894 5827/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAJAT WADHERA 895 5829/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 896 5832/2019 SACHIN GUPTA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SUSHANT KUMAR NANDA VS. UNION OF INDIA 897 5835/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
GHANSHYAM SARDA 898 5837/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
NAVEEN KUMAR MINDA & ANR VS. UNION OF 899 5847/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
900 5848/2019 NEETA SARDA VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS 901 5900/2019 TAIYYABL ALI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ASHOK KUMAR KHATTAR VS. UNION OF INDIA 902 5901/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ORS.
SANJEEV KUMAR BHAKRI VS. UNION OF INDIA 903 5902/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR 904 5903/2019 SURESH KUMAR VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 111 of 167 Signing Date:11.05.2022 19:43:43 SARVENDRA VIKRAM SINGH VS. UNION OF 905 5905/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ALOK VIKRAM SINGH VS. UNION OF INDIA AND 906 5907/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
907 5911/2019 PARVEEN JAIN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PARVEZ MOHAMMAD KHAN VS. UNION OF 908 5918/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MUKESH KUMAR GARG 909 5920/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
910 5925/2019 SAURABH GOEL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAGDISH KUMAR SAHDEV 911 6032/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
912 6033/2019 SMRITI SNEHI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MANOJ BHATIA 913 6034/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
MANISH KUMAR VS. UNION OF INDIA AND 914 6038/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJBIKRAM SINGH NAYAR AND ANR. 915 6039/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SHAHNAWAZ ALI AND ANR. VS. UNION OF 916 6040/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ARCHANA KHATANA AND ANR. VS. UNION OF 917 6041/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAVISH MANI AND ANR. VS. UNION OF INDIA 918 6042/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. MANISH KATARIA AND ANR. VS. UNION OF 919 6059/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SHYAM SINGH RAWAT AND ANR. VS. UNION OF 920 6060/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
BRIJESH KUMAR SHARMA VS. UNION OF INDIA 921 6064/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR BALDEV RAJ AND ANR.
922 6070/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUNNY THOMAS 923 6071/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
JYOTIRMOY SINHA VS. UNION OF INDIA AND 924 6077/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
925 6079/2019 KIMTI LAL JAIN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS VISHNU NAMBOODRI AND ANR. VS. UNION OF 926 6098/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MANISH RAMESH MOTWANI VS. UNION OF 927 6124/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR GOPAL VIDHICHAND GOYAL & ANR VS. UNION 928 6126/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR 929 6132/2019 ASHISH SONI VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS KANHA AGARWAL AND ORS. VS. UNION OF 930 6134/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
CHETAN ASRANI VS. MINISTRY OF CORPORATE AFFAIRS THROUGH ITS SECRETARY 931 6135/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR 932 6137/2019 PRATIBHA JHA VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 112 of 167 Signing Date:11.05.2022 19:43:43 SAMSHER SINGH & ANR VS. UNION OF INDIA & 933 6166/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS 934 6167/2019 SATISH JHA VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS 935 6185/2019 BIPPEN DUBEY VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS BIJENDER GOEL & ANR VS. UNION OF INDIA & 936 6188/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR PATTANI SYED MAGDOOM ASAN MOHAMMED 937 6192/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
938 6194/2019 SANDYA RAO VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ANOOP DIXIT & ANR VS. UNION OF INDIA & 939 6196/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 940 6203/2019 DEEPAK GUPTA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SATISH KUMAR BATRA AND ANR. VS. UNION OF 941 6226/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RAJ KUMAR SACHDEVA AND ANR. VS. UNION 942 6227/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
MOHAMMED PARVEZ SIDDIQUI VS. UNION OF 943 6229/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
HAZEL JUDITH SIROMONI VS. UNION OF INDIA 944 6235/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
FAIZAN AHMAD 945 6245/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MERAJUDDIN AND ANR. VS. UNION OF INDIA 946 6247/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
BADSHAH MALIK AND ANR. VS. UNION OF 947 6249/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
SHAH ARAFAT KHAN 948 6252/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MANISH BHARDWAJ 949 6254/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. REGISTRAR OF COMPANIES, NCT OF DELHI 950 6257/2019 RAJU MADAN VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 951 6350/2019 LALIT MOHAN VS. UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS VINOD KUMAR 952 6353/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAJIV JAGGI AND ORS. VS. UNION OF INDIA 953 6354/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VIJAY BHATIA & ORS.
954 6385/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
955 6388/2019 PARAMJIT SETHI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS DEEPAK PARASHER & ORS. VS. UNION OF INDIA 956 6390/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR.
ANDREW GURUNG & ANR.
957 6392/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR DAVINDER SHARMA VS. UNION OF INDIA & 958 6393/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ASHOK GUPTA & ORS. VS. UNION OF INDIA & 959 6395/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJESH KUMAR SURANA VS. UNION OF INDIA 960 6508/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
GITANJALI KAPOOR & ANR.
961 6509/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 113 of 167 Signing Date:11.05.2022 19:43:43
DEVYANI SINGH & ORS 962 6510/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR DHIRENDRA KUMAR CHAUBEY & ANR. VS.
MINISTRY OF CORPORATE 963 6582/2019 01.11.2016 31.10.2021 INFRUCTUOUS AFFAIRS & ANR.
964 6584/2019 GAURAV DUBEY VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS MANVIR SINGH 965 6585/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA SANJEEV KUMAR VS. UNION OF INDIA AND 966 6586/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
NANDITA ATAL & ANR.
967 6589/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
RUPESH KAUSHIK & ORS.
968 6590/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
969 6592/2019 TAPAN DUBEY VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 970 6595/2019 REENA SINGH VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 971 6596/2019 MANISH MALIK VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 972 6598/2019 RAKESH PANDEY VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SANJAY AGGARWAL 973 6602/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ORS.
ABHISHEK KUAMR VS. UNION OF INDIA AND 974 6603/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
VIKAS TUSHIR & ANR. VS. UNION OF INDIA & 975 6605/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SRIDHAR SUBRAMONYAN 976 6758/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR PAWAN KUMAR AGGARWAL AND ANR. 977 6778/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PANKAJ KUMAR 978 6789/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ANIL MISHRA & ANR VS. UNION OF INDIA & 979 6794/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR SURINDER KUMAR KATYAL & ANR. VS. UNION 980 6931/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR SHYAM LAL DHANUKA VS. UNION OF INDIA & 981 6932/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR .
SANJEEV BHANDARI AND ANR. VS. UNION OF 982 6934/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
983 6975/2019 KAILASH CHAND VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS GAURAV CHHABRA VS. UNION OF INDIA AND 984 6976/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAKESH JAIN & ANR 985 6977/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MAHESH MANILAL GANDHI & ANR VS. UNION 986 6978/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR GAURAV SAROL 987 6979/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR.
PAWAN KUMAR AGGARWAL VS. UNION OF 988 7004/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 114 of 167 Signing Date:11.05.2022 19:43:43
NAVEEN BALHARA VS. UNION OF INDIA AND 989 7006/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
OM PRAKASH KHARBANDA VS. UNION OF INDIA 990 7011/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
HIMANSHU SINGH VS. UNION OF INDIA AND 991 7012/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
RAKESH KUMAR AND ANR. VS. UNION OF INDIA 992 7016/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
GAGAN PATHAK KUMAR VS. UNION OF INDIA 993 7018/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
994 7024/2019 MAHESH GUPTA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS LIANG ZHANG 995 7045/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
PAWAN TALWAR AND ANR. VS. UNION OF 996 7051/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SHAHAB AHMED KHAN VS. UNION OF INDIA 997 7061/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
KULVINDER NATH MARWAH VS. UNION OF 998 7065/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
BALKRISHNA CHATURBHUJ BHARTIA VS UNION 999 7089/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR SHISHU RAI 1000 7091/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR RAKESH GUPTA AND ANR. VS. UNION OF INDIA 1001 7094/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ANURAG JAIN & ANR 1002 7099/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR IQRAR AHAMED AND ANR VS. UNION OF INDIA 1003 7103/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR DILPREET SOKHI SINGH & ANR 1004 7105/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR SANDEEP MALKANIA VS. UNION OF INDIA AND 1005 7110/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1006 7112/2019 RAMPAL SINGH VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. PARVEEN GULATI VS. UNION OF INDIA AND 1007 7113/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1008 7114/2019 RAJ KUMAR & ANR VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SOUGAT CHATTERJEE 1009 7123/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SANJEEV WADERA VS. UNION OF INDIA AND 1010 7124/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SATYA PARKASH SHOKEEN AND ORS. 1011 7125/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
DURGESH GHAI 1012 7132/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 1013 7153/2019 RAVI SHARMA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1014 7162/2019 RAJESH ARORA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRADEEP SHANKAR VS. UNION OF INDIA AND 1015 7164/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1016 7166/2019 DINESH BAHRI VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 115 of 167 Signing Date:11.05.2022 19:43:43 ADNAN KHURSHEED VS. UNION OF INDIA AND 1017 7168/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1018 7181/2019 NIDHI NARULA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1019 7183/2019 SAMAR GARG VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ADITYA SACHDEVA AND ORS. VS. UNION OF 1020 7195/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. MOHAN LAL SHUKLA VS. UNION OF INDIA 1021 7196/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. MAHABIR SINGH AND ANR. VS. UNION OF 1022 7198/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
RICHA SHARMA & ORS VS. UNION OF INDIA & 1023 7203/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR NAJI ABDUL HAMEED MAVED AND ANR. 1024 7217/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
SUBHASH YADAV AND ANR. VS. UNION OF 1025 7218/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ANKUR JAIN AND ORS. VS. UNION OF INDIA 1026 7228/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
PRASHANT GHILDIYAL VS. UNION OF INDIA AND 1027 7230/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
KAILASH CHAND GUPTA AND ORS. VS. UNION 1028 7242/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
SARVASWA SETH SARVASWA SETH VS UNION 1029 7244/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR KAMAL PATHAK & ANR VS. UNION OF INDIA & 1030 7247/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 1031 7258/2019 RAJAN JINDAL VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1032 7264/2019 TILAK RAJ VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1033 7267/2019 VIPIN SHARMA VS. UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS RAGHUVEER SINGH AND ANR. VS. UNION OF 1034 7277/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
MR. YOGESH KAPUR VS. UNION OF INDIA AND 1035 7281/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJ KUMAR SINGHAL VS. UNION OF INDIA & 1036 7285/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR MR. RAVI KHANNA VS. UNION OF INDIA AND 1037 7287/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SANDEEP MARWAH AND ORS. VS. UNION OF 1038 7299/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
1039 7303/2019 MANISH GARG VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SURENDER SINGH DALAL VS. UNION OF INDIA 1040 7307/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
TIM HOI CHUNG AND ANR. VS. UNION OF INDIA 1041 7324/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
DALEEP VERMA AND ANR. VS. UNION OF INDIA 1042 7325/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1043 7330/2019 PRITI SHARMA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1044 7339/2019 MOHD SHAFIQ VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 1045 7357/2019 KARAN LUTHRA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS BHUPINDER SINGH CHADHA VS. UNION OF 1046 7381/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR 1047 7384/2019 RIDHI BAGGA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 116 of 167 Signing Date:11.05.2022 19:43:43 ARVIND SHARMA VS. UNION OF INDIA AND 1048 7393/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
KAMAL KUMAR JAIN AND ANR.
1049 7402/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR MANGAT SINGH ASWAL VS. UNION OF INDIA 1050 7404/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
1051 7409/2019 SAURABH KUMAR VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SUKHVINDER SINGH AND ANR. VS. UNION OF 1052 7420/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
1053 7439/2019 RAJIV SETH VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS GAURAV CHHIBBER VS. UNION OF INDIA AND 1054 7465/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1055 7471/2019 SAIBAL RAY VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS ASHOK KUMAR RAJPUT AND ANR. VS. UNION 1056 7497/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ORS.
KAWALJEET SINGH AND ORS. VS. UNION OF 1057 7498/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ORS.
NIMIT PANIGRAHI VS. UNION OF INDIA AND 1058 7509/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ANAND KUMAR JINDAL 1059 7546/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
DEBA DURLABHA PATTANIK VS. UNION OF 1060 7559/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
1061 7574/2019 CHETNA JAIN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MR. STANISLAS LINDA VS. UNION OF INDIA AND 1062 7575/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
MR. ARSHID RASHID GOSAIN VS. UNION OF 1063 7601/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
1064 7604/2019 NEELU GUPTA VS. UNION OF INDIA AND ORS. 01.11.2016 31.10.2021 INFRUCTUOUS SACHIN KUMAR RANA AND ANR. VS. UNION OF 1065 7615/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
AMRIT LAL GIROTI VS. UNION OF INDIA AND 1066 7655/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1067 7689/2019 NIPUN KHANNA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1068 7737/2019 ANTESH PANDEY VS. UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS ANUP SINGH NEGI VS. UNION OF INDIA AND 1069 7797/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
JEEVAN KUAMR AGARWAL AND ANR. VS. 1070 7808/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
MR. KAPIL TYAGI AND ANR. VS UNION OF INDIA 1071 7816/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR 1072 7821/2019 ALIMUDDIN KAGZI VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SAURAV KUMAR VS. UNION OF INDIA AND 1073 7822/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
JAYANTT PRASAD VS. UNION OF INDIA AND 1074 7824/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SACHIN KUMAR GARG VS. UNION OF INDIA 1075 7828/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1076 7882/2019 GULAM KHWAJA VS UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS ABHISHEK GUPTA AND ANR. VS. UNION OF 1077 7944/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
1078 7945/2019 MOHIT TANEJA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 117 of 167 Signing Date:11.05.2022 19:43:43 RAJIV MATHUR AND ANR.
1079 7970/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ANR.
1080 7975/2019 SUNIL KUMAR VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SATISH KUMAR MITTAL VS. UNION OF INDIA & 1081 7989/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SIMARJEET KAUR RANDHAWA & ANR. VS. 1082 7995/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR.
BIRENDRA KUMAR CHANDRAVANSHI VS. 1083 8000/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA AND ANR.
CARMEN SCHULZ HUSSAIN VS. UNION OF INDIA 1084 8033/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1085 8048/2019 TUSHAR RAJ VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS 1086 8049/2019 RISH PAL KAUR VS. UNION OF INDIA & ORS. 01.11.2016 31.10.2021 INFRUCTUOUS 1087 8051/2019 SWATI JINDAL VS. UNION OF INDIA AND ANR 01.11.2016 31.10.2021 INFRUCTUOUS 1088 8057/2019 SANJEEV SAINI VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS AAKASH BAJAJ & ANR. VS. UNION OF INDIA & 1089 8082/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
BHAGI RATH BHARDWAJ VS. UNION OF INDIA 1090 8088/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1091 8090/2019 HARNEET SURI VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS DIMPLE DEVI AND ANR. VS. UNION OF INDIA 1092 8098/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MOHAMMAD RASHID AND ANR.VS. UNION OF 1093 8099/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
KALYAN PRAKASH PURI VS. UNION OF INDIA 1094 8120/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
OM BHAGWAN & ANR. VS. UNION OF INDIA & 1095 8129/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RITU PANDEY & ORS. VS. UNION OF INDIA & 1096 8139/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SHIV NARAYAN JANGRA & ORS. VS. UNION OF 1097 8152/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR.
SANJEEV ANAND AND ANR. VS. UNION OF 1098 8153/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SANJAY SOLANKI VS. UNION OF INDIA AND 1099 8181/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
PRIYANKA PALIWAL 1100 8182/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR ABHINAY GUPTA VS. UNION OF INDIA AND 1101 8205/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1102 8227/2019 ANKIT TAYAL VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAYPRAKASH JAISWAL VS. UNION OF INDIA & 1103 8247/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
SAQIB ULLAH KHAN AND ANR. VS. UNION OF 1104 8254/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
1105 8268/2019 ARUN MODGIL VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PARVESH VERMA & ANR VS. UNION OF INDIA & 1106 8274/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR 1107 8284/2019 VARUN YADAV VS. UNION OF INDIA & ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRESTON JOHANNNES VS. UNION OF INDIA & 1108 8285/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ASHOK BUDHIRAJA ASHOK BUDHIRAJA VS 1109 8366/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 118 of 167 Signing Date:11.05.2022 19:43:43 GOPAL AND ANR. VS. UNION OF INDIA AND 1110 8370/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1111 8291/2019 MANAS AHUJA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MOHAMMAD ASSAD KHAN VS UNION OF INDIA 1112 8377/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR NAZIM KHAN AND ANR VS. UNION OF INDIA 1113 8378/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
VISHAL SHARMA VS. UNION OF INDIA AND 1114 8347/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
RAJ KUMAR ARORA AND ANR. VS. UNION OF 1115 8406/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ASHA BATRA AND ANR. VS. UNION OF INDIA 1116 8363/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
NAVEEN CHOUDHARY VS. UNION OF INDIA AND 1117 8411/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
YEISHAN HARSH GOEL VS. UNION OF INDIA 1118 8447/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MR. VIJAY KUMAR JAIN AND ANR. VS. UNION 1119 8450/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
PREMJI BHANUSHALI AND ANR. VS. UNION OF 1120 8486/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
ANURAG SHARMA VS. UNION OF INDIA AND 1121 8490/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS.
MUKESH KUMAR SEHGAL VS UNION OF INDIA 1122 8494/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR SACHIN KUMAR SINGHAL VS. UNION OF INDIA 1123 8503/2019 01.11.2016 31.10.2021 INFRUCTUOUS & ANR 1124 8504/2019 ASHWANI BHAN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS JAYESH BHANUSHALI VS. UNION OF INDIA AND 1125 8512/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1126 8544/2019 PARAG SAIKA VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS LAJINDER SINGH BAWA AND ANR. VS. UNION 1127 8545/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA AND ANR.
1128 8547/2019 SUDHIR AGRAWAL VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS PRAMOD VIJAY KULLAR VS. UNION OF INDIA 1129 8657/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1130 8684/2019 VIRAJ MOHAN VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MANIK CHAWLA AND ORS. VS. UNION OF INDIA 1131 8689/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
1132 8691/2019 GAUTAM SAPRA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SURENDER SINGH BIDHURI & ANR VS. UNION 1133 8693/2019 01.11.2016 31.10.2021 INFRUCTUOUS OF INDIA & ANR 1134 8694/2019 PUJA SAPRA VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS 1135 8833/2019 SUMIT KANU VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS PRALEEN CHOPRA 1136 8843/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR INDERJIT KAUR PAHWA & ANR. VS UNION OF 1137 8887/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA & ANR 1138 10083/2019 PRAVEEN KR. GUPTA VS UNION OF INDIA 01.11.2016 31.10.2021 INFRUCTUOUS PAWAN BHADANA AND ANR.
1139 13535/2019 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 119 of 167 Signing Date:11.05.2022 19:43:43
PRAMOD KUMAR GUPTA ANR. VS 1140 3783/2018 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR.
DEEPAK GUPTA 1141 4744/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS UNION OF INDIA & ANR BIRENDER BHAGAT & ANR VS UNION OF INDIA 1142 11394/2018 01.11.2016 31.10.2021 INFRUCTUOUS AND ORS.
ALPNA GUPTA 1143 13356/2018 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA AND ORS.
1144 8437/2019 PRADEEP SHARMA VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS GORAV KHANDELWAL VS. UNION OF INDIA & 1145 8438/2019 01.11.2016 31.10.2021 INFRUCTUOUS ORS 1146 8445/2019 BALJEET RATHEE VS. UNION OF INDIA & ORS 01.11.2016 31.10.2021 INFRUCTUOUS JITESH KUMAT KANTILAL SHAH VS. UNION OF 1147 8448/2019 01.11.2016 31.10.2021 INFRUCTUOUS INDIA AND ANR.
SAHADEV SINGHROWA VS. UNION OF INDIA & 1148 8555/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR VINOD KUMAR CHOPRA VS. UNION OF INDIA 1149 8591/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
MANEESH SRIVASTAVA VS. UNION OF INDIA 1150 8592/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
ASHOK KUMAR SINGH VS. UNION OF INDIA 1151 8598/2019 01.11.2016 31.10.2021 INFRUCTUOUS AND ANR.
AHMAD AFSAR SULAIMAN & ANR 1152 8750/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR AVINASH YADAV 1153 8802/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS MONIKA AGARWAL 1154 8809/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ORS SAKINA NAQVI & ANR VS UNION OF INDIA AND 1155 8834/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1156 8835/2019 DIPAK KHANA VS UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS MURTI DEVI KAUSHIK VS UNION OF INDIA AND 1157 8837/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
DHARAM BHUSHAN JAIN 1158 8864/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR SURENDER KUMAR RAI 1159 8872/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR DHARAMBIR SINGH 1160 8919/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR KASHMIRI LAL ANEJA 1161 8948/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR DAVENDER DHIMAN 1162 8952/2019 VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR MUNISH MISHRA & ANR VS.
1163 9228/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 120 of 167 Signing Date:11.05.2022 19:43:43 ROHIT KUMAR VS.
1164 9232/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR RAVI MEHRA VS.
1165 9412/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR MOHIT KUMAR CHAUHAN VS.
1166 9546/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR ZUHEB KHAN VS.
1167 9712/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR AKASH RANA (FORMELY KNOW AS) 1168 9878/2019 GURUWACHAN SINGH VS. 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR SANTOSH MANGAL VS.
1169 9921/2019 01.11.2016 31.10.2021 INFRUCTUOUS UNION OF INDIA & ANR RAJ KUMAR GUPTA & ANR 1170 1831/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR 1171 4362/2019 RAJAN JERATH VS. UNION OF INDIA & ANR 01.11.2016 31.10.2021 INFRUCTUOUS SUNIL KUMAR PATRA VS. UNION OF INDIA AND 1172 4371/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
ACHAL KAUSHAL 1173 4381/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA &ANR..
LAKHWINDER SINGH VS. UNION OF INDIA AND 1174 5275/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
GAURAV NAGPAL VS. UNION OF INDIA AND 1175 7225/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
1176 7424/2019 VIKASH MAINI. VS. UNION OF INDIA AND ANR. 01.11.2016 31.10.2021 INFRUCTUOUS SANDEEP MANN VS. UNION OF INDIA AND 1177 7538/2019 01.11.2016 31.10.2021 INFRUCTUOUS ANR.
AMIT BAGGA 1178 7712/2019 01.11.2016 31.10.2021 INFRUCTUOUS VS. UNION OF INDIA & ANR VIKASH GAMBHIR 1179 12931/2019 01.11.2016 31.10.2021 INFRUCTUOUS Vs. UNION OF INDIA & ANR Annexure R-2 SR. No CASE NO. Title/Name of case DISQUALIFED FROM DISQUALIFED TILL AMRISH AGGARWAL AND ORS.
1 13525/2018 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR RAVISH NARESH KHANNA 2 13907/2018 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
AMARJEET SINGH CHAWLA & ANR 3 62/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR SABU DANIEL 4 96/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
RICHA SANGAL AND ANR.
5 113/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MR. HARMEET SINGH AND ANR.
6 138/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 121 of 167 Signing Date:11.05.2022 19:43:43 SANDEEP GOYAL& ANR. VS. UNION OF INDIA & 7 139/2019 01.11.2017 31.10.2022 ANR.
SIDHARTH SHARMA 8 225/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR JESUDAS A JULIYAS 9 430/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MOHIT CHOPRA AND ANR.
10 445/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
AMIT GOEL AND ORS.
11 446/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
OM PRAKASH TANTIA &ORS VS UNION OF INDIA 12 495/2019 01.11.2017 31.10.2022 & ORS ARVIND KUMAR SHARMA AND ANR. 13 515/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR VISHAL GUPTA 14 531/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR SYED ZAFFAR OWAIS ANDRABI & ANR 15 578/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR DAYAWANTI DHINGRA AND ANR.
16 698/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PUJA BHATIA AND ANR. VS. UNION OF INDIA 17 699/2019 01.11.2017 31.10.2022 AND ANR.
HIMANSHU UPPAL AND ANR. VS. UNION OF 18 740/2019 01.11.2017 31.10.2022 INDIA AND ANR.
PREETI SETH AND ANR.
19 741/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
SURENDER ARORA 20 743/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
21 782/2019 NIRAJ SINGH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 BIDHAN DAS AND ANR. VS. UNION OF INDIA 22 816/2019 01.11.2017 31.10.2022 AND ANR.
NILESH KUMAR SINGH & ANR VS. UNION OF 23 822/2019 01.11.2017 31.10.2022 INDIA & ANR DHARMENDER CHAUHAN 24 824/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
SURENDER KUMAR & ORS. VS. UNION OF INDIA 25 886/2019 01.11.2017 31.10.2022 & ANR.
BABU LAL PHATELA AND ORS.
26 918/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
NIRANJAN LAL GUPTA AND ANR.
27 979/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PRAKASH CHANDRA RATHI VS. UNION OF INDIA 28 1055/2019 01.11.2017 31.10.2022 AND ANR.
AMIT RATHI AND ANR.
29 1058/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 122 of 167 Signing Date:11.05.2022 19:43:43
30 1073/2019 VIPUL BAJPAI VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 SANJEEV BHATIA 31 1075/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR VASUDHA KUMAR AND ANR. VS UNION OF 32 1090/2019 01.11.2017 31.10.2022 INDIA AND ANR.
TEJPAL SINGH & ANR 33 1091/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR SATISH GOSWAMI 34 1114/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
NITIN SHARMA AND ANR.
35 1130/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR GAURAV GUPTA 36 1134/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
MR. SARFARAZ HUSSAIN 37 1180/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
NIRMAL GUPTA & ANR 38 1185/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS BHIM KARMA BACHCHAN 39 1186/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
GAURAV CHAUGH AND ANR.
40 1187/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
TARUN ARORA 41 1216/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MR. PIYUSH GUPTA AND ANR.
42 1259/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MR. SUMIT CHATURVEDI 43 1260/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
RAJENDER MITTAL VS. UNION OF INDIA AND 44 1318/2019 01.11.2017 31.10.2022 ANR.
HIMANSHU DUBE AND ORS. VS. UNION OF INDIA 45 1320/2019 01.11.2017 31.10.2022 AND ANR.
BHARAT BHUSHAN VS. UNION OF INDIA AND 46 1322/2019 01.11.2017 31.10.2022 ANR.
SHASHI MOHAN GARG AND ORS.
47 1366/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
CHATUR SAIN KUMAR AND ANR. VS. UNION OF 48 1383/2019 01.11.2017 31.10.2022 INDIA AND ANR.
AKHIL JAIN AND ANR.
49 1386/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PURAN CHAND ARYA 50 1401/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
GURJEET SINGH JOHAR AND ORS. 51 1402/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PRASUN CHOUDHURY AND ORS.
52 1427/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
53 1498/2019 KULDIP KAPOOR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 123 of 167 Signing Date:11.05.2022 19:43:43 VIRENDER ARORA 54 1522/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
BAL KISHAN RATHI AND ANR.
55 1608/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
GAURAV BAJAJ & ANR 56 1611/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR SOURABH MALHOTRA AND ORS. VS. UNION OF 57 1680/2019 01.11.2017 31.10.2022 INDIA AND ANR.
DARPAN BAJAJ 58 1681/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
BHAG SINGH GAMBHIR AND ORS. VS. UNION OF 59 1683/2019 01.11.2017 31.10.2022 INDIA AND ANR.
RAMANDEEP SINGH AND ANR. VS. UNION OF 60 1684/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SHARWAN KUMAR AND ANR. VS. UNION OF 61 1688/2019 01.11.2017 31.10.2022 INDIA AND ANR.
JANGVEER SINGH AND ANR. VS. UNION OF INDIA 62 1689/2019 01.11.2017 31.10.2022 AND ANR.
SANGEETA SINGH 63 1703/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS RASEBDASINH BHAVANIBAXSINH THAKUR 64 1753/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR AMANDEEP CHECHI AND ORS 65 1793/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
KUNAL ATREE AND ANR. VS. UNION OF INDIA 66 1794/2019 01.11.2017 31.10.2022 AND ANR.
67 1795/2019 ASHOK MAHINDRU VS. UNION OF INDIA & ORS 01.11.2017 31.10.2022 68 1797/2019 ATUL MAHINDRU VS. UNION OF INDIA & ORS 01.11.2017 31.10.2022 PARMOD KUMAR JAIN AND ORS. VS. UNION OF 69 1829/2019 01.11.2017 31.10.2022 INDIA AND ANR.
RAJAN AGGARWAL & ANR 70 1832/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR NARESH SETHI & ANR VS. UNION OF INDIA & 71 1879/2019 01.11.2017 31.10.2022 ANR MR. SUNIL KHER AND ANR. VS. UNION OF INDIA 72 1956/2019 01.11.2017 31.10.2022 AND ANR.
73 1957/2019 PRAFUL KUMAR VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 MITHUN BHARDWAJ 74 1984/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS.
NEERAJ SAHDEV 75 1985/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS.
PANKAJ KALRA & ORS VS. UNION OF INDIA & 76 1986/2019 01.11.2017 31.10.2022 ANR JATINDER KAUR 77 1996/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PIA SHARMA 78 2013/2019 01.11.2017 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 124 of 167 Signing Date:11.05.2022 19:43:43 VS. UNION OF INDIA AND ANR 79 2020/2019 RAJEEV BANSAL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 UMA SHANKAR SHARMA AND ANR.
80 2027/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
RAMAN SOKHAL AND ANR. VS. UNION OF INDIA 81 2069/2019 01.11.2017 31.10.2022 AND ANR.
82 2116/2019 GEETA WADIA VS. UNION OF INDIA & ORS. 01.11.2017 31.10.2022 HARSH WARDHAN JAJU VS. GOVERNMENT OF 83 2117/2019 01.11.2017 31.10.2022 INDIA AND ANR.
AJIT KUMAR JAJU VS. GOVERNMENT OF INDIA 84 2118/2019 01.11.2017 31.10.2022 AND ANR.
KUMAR RAKESH AND ANR. VS. UNION OF INDIA 85 2121/2019 01.11.2017 31.10.2022 AND ANR.
DAN BAHADUR SINGH & ANR VS. UNION OF 86 2122/2019 01.11.2017 31.10.2022 INDIA & ANR AJAY AGGARWAL AND ANR. VS. UNION OF INDIA 87 2125/2019 01.11.2017 31.10.2022 AND ANR.
SURINDER KUMAR BANSAL VS. UNION OF INDIA 88 2144/2019 01.11.2017 31.10.2022 AND ANR.
SANJAY CHAKRABORTY AND ANR. VS. UNION OF 31.10.2022 89 2145/2019 01.11.2017 INDIA AND ORS.
SHYAM SINGH CHAUHAN AND ANR. VS. UNION 90 2147/2019 01.11.2017 31.10.2022 OF INDIA AND ANR.
91 2150/2019 MEGHA CHOPRA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 MR. HARPREET SINGH VIRDI AND ANR. VS. 92 2202/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
CHETAN KUMAR CHATURVEDI AND ANR. 93 2205/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
PAWAN KUMAR BHANDARI VS. UNION OF INDIA 94 2233/2019 01.11.2017 31.10.2022 AND ANR.
VIKAS JINDAL 95 2323/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR VIPUL GAMBHIR 96 2325/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
SOOD SHARAD AND ANR. VS. UNION OF INDIA 97 2327/2019 01.11.2017 31.10.2022 AND ORS.
NETRAM 98 2362/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR RAJIV HASIJA AND ANR.
99 2394/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR VIKRAM SACHDEVA AND ORS. VS. UNION OF 100 2395/2019 01.11.2017 31.10.2022 INDIA AND ANR.
101 2396/2019 ANIL VAID VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 102 2426/2019 ARVIND SINGH VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 125 of 167 Signing Date:11.05.2022 19:43:43 ARUN KUMAR SINGH VS. UNION OF INDIA AND 103 2430/2019 01.11.2017 31.10.2022 ORS.
VINEET LALL 104 2464/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR ARVIND VIJAYMOHAN & ANR VS. UNION OF 105 2466/2019 01.11.2017 31.10.2022 INDIA & ANR KAVITA SHARMA & ANR VS. UNION OF INDIA & 106 2520/2019 01.11.2017 31.10.2022 ANR 107 2602/2019 MOHAN MALANI VS. UNION INDIA & ANR 01.11.2017 31.10.2022 108 2605/2019 RAJAT JAIN VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 109 2607/2019 ARTI GUPTA VS. UNION OF INDIA AND ORS. 01.11.2017 31.10.2022 PRINCE ARORA AND ORS. VS. MINISTRY OF 110 2608/2019 01.11.2017 31.10.2022 CORPORATE AFFAIRS AND ANR.
111 2609/2019 ARJUN ABBI VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 ANKUR SHARMA 112 2685/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
ARINDAM SEN AND ANR.
113 2750/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
SANTOSH RANI AND ANR.VS.
114 2751/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
TEJPAL SHARMA 115 2756/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR KUNDAN LAL GUPTA & ORS 116 2773/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR JAGBIR SINGH AND ORS. VS. UNION OF INDIA 117 2778/2019 01.11.2017 31.10.2022 AND ANR ASHOK HOODA 118 2839/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
119 2844/2019 ANUJ BHALLA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 VIKAS GOYAL 120 2910/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR KAPIZ DHWAJ SINGH VS. UNION OF INDIA AND 121 2921/2019 01.11.2017 31.10.2022 ANR.
YOGESH BEHAL VS. MINISTRY OF CORPORATE 122 2946/2019 01.11.2017 31.10.2022 AFFAIRS AND ANR.
BINOD KUMAR RAY 123 2950/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR RAJESH CHUGH AND ANR.
124 2951/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MS. KOMAL WADHAWAN 125 2952/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
PARMEET SINGH & ANR VS. UNION OF INDIA & 126 2956/2019 01.11.2017 31.10.2022 ANR SH. UMESH BHATIA AND ANR. VS. UNION OF 127 2970/2019 01.11.2017 31.10.2022 INDIA AND ANR.
PARMJIT GANDHI 128 3068/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 126 of 167 Signing Date:11.05.2022 19:43:43
KAMAL PREET SINGH AND ORS.
129 3145/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
MANISH DHIMAN & ANR VS. UNION OF INDIA & 130 3148/2019 01.11.2017 31.10.2022 ANR RAVI KANT SACHDEVA & ORS VS. UNION OF 131 3150/2019 01.11.2017 31.10.2022 INDIA & ANR VIKAS ARORA 132 3153/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR 133 3154/2019 NAVEEN THAKUR VS. UNION OF INDIA AND ANR 01.11.2017 31.10.2022 ATUL ANAND AND ANR.
134 3156/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR NIKHATH SULTANA 135 3159/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
NAND KISHORE SHRIMALI VS. UNION OF INDIA 136 3163/2019 01.11.2017 31.10.2022 AND ANR.
137 3166/2019 SUMIT KOCHAR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 JYOTI GUPTA AND ANR. VS. UNION OF INDIA 138 3255/2019 01.11.2017 31.10.2022 AND ANR.
SATVINDER SINGH AND ANR.
139 3256/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
ABDUL SAJID SHAIKH 140 3276/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR ONIMA DAS AND ORS. VS. UNION OF INDIA AND 141 3280/2019 01.11.2017 31.10.2022 ANR.
PRADEEP KUMAR AND ANR. VS. UNION OF INDIA 142 3291/2019 01.11.2017 31.10.2022 AND ORS.
HARGOPAL SHARMA & ORS 143 3292/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR.
HARI MOHAN JHA & ANR. VS. UNION OF INDIA & 144 3299/2019 01.11.2017 31.10.2022 ANR.
145 3364/2019 DINESH NANDA VS. UNION OF INDIA AND ORS. 01.11.2017 31.10.2022 146 3368/2019 KIRAN BALA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 SUHEL RIAZ AHMED PARKER 147 3370/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
VIVEK GUPTA 148 3371/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
RAM KUMAR POONIA 149 3386/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
IRSHADALI AHMEDALI SYED 150 3445/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
JITENDER PRATAP RAI 151 3451/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 127 of 167 Signing Date:11.05.2022 19:43:43
AMAR AGARWAL AND ANR. VS. UNION OF INDIA 152 3453/2019 01.11.2017 31.10.2022 AND ANR ANU KOHLI AND ANR.
153 3468/2019 01.11.2017 31.10.2022 VS. REGISTRAR OF COMPANIES & ORS VIDUSHI SHARMA 154 3469/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR NARENDER SINGH AND ANR. VS. UNION OF 155 3503/2019 01.11.2017 31.10.2022 INDIA AND ANR.
ANSHUL HIRAMANI PANDEY AND ANR. VS. 156 3566/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
VANDANA PODDAR 157 3568/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR UMED SINGH AND ANR. VS. UNION OF INDIA 158 3570/2019 01.11.2017 31.10.2022 AND ANR.
PARINAY ITKAN 159 3571/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR RAJENDER SINGH RATHORE & ORS. VS. UNION 160 3584/2019 01.11.2017 31.10.2022 OF INDIA AND ANR SANJEEV ARORA AND ORS. VS. UNION OF INDIA 161 3586/2019 01.11.2017 31.10.2022 AND ANR.
APEKSHA JAIN 162 3593/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR SURENDRA KUMAR AGARWAL AND ANR. VS. 163 3594/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
SANJAY SHARMA 164 3595/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
DARSHAN LAL KOCHAR 165 3634/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
INDERJIT GHOSAL & ORS VS. UNION OF INDIA 166 3650/2019 01.11.2017 31.10.2022 AND ANR RAKESH CHAWLA AND ANR. VS. UNION OF INDIA 167 3651/2019 01.11.2017 31.10.2022 AND ANR.
ASHISH KUMAR SHARMA VS. UNION OF INDIA 168 3653/2019 01.11.2017 31.10.2022 AND ANR.
NITIN KUMAR TYAGI VS. UNION OF INDIA AND 169 3672/2019 01.11.2017 31.10.2022 ANR.
AMIT OHRI & ANR 170 3675/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS 171 3678/2019 VIKRAM SINGH VS. UNION OF INDIA AND ORS. 01.11.2017 31.10.2022 AVINASH GUPTA AND ORS.
172 3680/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
RANJIT KAUR AND ANR. VS. UNION OF INDIA 173 3681/2019 01.11.2017 31.10.2022 AND ANR.
AMRIK SINGH BHANDARI AND ANR. VS. UNION 174 3682/2019 01.11.2017 31.10.2022 OF INDIA AND ANR.
175 3703/2019 ANSHUL GUPTA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 ILA PRIYAMWADA VS. UNION OF INDIA AND 176 3705/2019 01.11.2017 31.10.2022 ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 128 of 167 Signing Date:11.05.2022 19:43:43
MR. ASHOK KUMAR BOTHRA VS. UNION OF 177 3740/2019 01.11.2017 31.10.2022 INDIA AND ORS.
RAM RATTAN GOYAL AND ORS.
178 3787/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MUKESH GUPTA 179 3789/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR 180 3812/2019 SARITA DAS VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 ALOK NARANG AND ORS. VS. UNION OF INDIA 181 3834/2019 01.11.2017 31.10.2022 AND ANR.
RAI SINGH 182 3837/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
HIMANSHU KAUSHIK VS. UNION OF INDIA AND 183 3886/2019 01.11.2017 31.10.2022 ANR.
TEJWANT RAI SHARMA VS. UNION OF INDIA AND 184 3889/2019 01.11.2017 31.10.2022 ANR.
185 3910/2019 MANOJ GUPTA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 RAJINDER GUPTA VS. MINISTRY OF CORPORATE 186 3969/2019 01.11.2017 31.10.2022 AFFAIRS AND ANR.
OLGA NEERAJ BHATIA VS. UNION OF INDIA AND 187 3970/2019 01.11.2017 31.10.2022 ANR.
HARBANS LAL SHARMA AND ORS. VS. UNION OF 188 4015/2019 01.11.2017 31.10.2022 INDIA AND ANR.
189 4023/2019 AMIT PAL SINGH VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 RUPAM BANERJEE 190 4041/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
ANIL SAPRA 191 4065/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
SANJAY KUMAR 192 4074/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
UDAY SINGH AND ANR. VS. UNION OF INDIA 193 4104/2019 01.11.2017 31.10.2022 AND ANR.
ASHOK PAL SINGH AND ORS. VS. UNION OF 194 4106/2019 01.11.2017 31.10.2022 INDIA AND ANR.
PRASHANT AGARWAL VS. UNOIN OF INDIA & 195 4109/2019 01.11.2017 31.10.2022 ANR BRIJESH RATHORE AND ANR. VS. UNION OF 196 4111/2019 01.11.2017 31.10.2022 INDIA AND ANR.
KAMAL AGGARWAL 197 4136/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
198 4142/2019 UMA KANT RATH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 ABHA SINGH AND ANR. VS. UNION OF INDIA 199 4143/2019 01.11.2017 31.10.2022 AND ANR.
SURENDRA KUMAR AND ANR. VS. UNION OF 200 4146/2019 01.11.2017 31.10.2022 INDIA AND ANR.
201 4148/2019 MEERA GUPTA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 129 of 167 Signing Date:11.05.2022 19:43:43 202 4190/2019 ANUJ KAMBOJ VS. UNION OF INDIA AND ANR 01.11.2017 31.10.2022 SONIA PAHWA 203 4195/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR SAMEER AHUJA & ANR VS. UNION OF INDIA & 204 4200/2019 01.11.2017 31.10.2022 ORS YOGESH SINGLA 205 4218/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR GAURAV JAIN & ANR 206 4229/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS JING XU AND ORS. VS. UNION OF INDIA AND 207 4239/2019 01.11.2017 31.10.2022 ANR.
208 4243/2019 VIMAL PRAKASH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 AMARJIT SINGH PHARANI VS. UNION OF INDIA & 209 4244/2019 01.11.2017 31.10.2022 ANR SANDEEP KAUSHIK AND ANR. VS. UNION OF 210 4247/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SHWETA KANODIA AND ANR. VS. UNION OF 211 4296/2019 01.11.2017 31.10.2022 INDIA AND ANR.
RAZI ZAHEER 212 4300/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR ATEEV BHARDWAJ 213 4306/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR 214 4365/2019 SAVITRI JAISWAL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 215 4368/2019 ADITYA BANSAL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 SANJAY KUMAR 216 4380/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA &ORS..
217 4382/2019 PALTAN JAISWAL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 218 4385/2019 NEERAJ PAHWA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 MANOJ KUMAR 219 4388/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR SANJAY KUMAR VERMA VS. UNION OF INDIA 220 4389/2019 01.11.2017 31.10.2022 AND ANR.
221 4399/2019 AJAY RAI VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 222 4422/2019 JASPAL SINGH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 ASEEM BHATNAGAR AND ORS. VS. UNION OF 223 4429/2019 01.11.2017 31.10.2022 INDIA AND ANR.
224 4457/2019 VIKAS GARG VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 SADHNA PATHAK &ANR VS. UNION OF INDIA & 225 4461/2019 01.11.2017 31.10.2022 ANR NIDA SOLEJA AND ORS. VS. UNION OF INDIA 226 4525/2019 01.11.2017 31.10.2022 AND ANR.
227 4537/2019 SANJAY SINGH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 130 of 167 Signing Date:11.05.2022 19:43:43 228 4540/2019 VIVEK DIXIT VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 229 4605/2019 JYOTI JASUJA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 SATINDER KUMAR LEEKHA & ANR VS. UNION OF 230 4687/2019 01.11.2017 31.10.2022 INDIA & ARN RAJINDER KUMAR AGGARWAL AND ANR. 231 4716/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MAHENDRA KUMAR RAJPUT VS. UNION OF 232 4719/2019 01.11.2017 31.10.2022 INDIA AND ANR ADITYA SINGH 233 4722/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA ANR ANR.
RASHIK KATHURIA VS. UNION OF INDIA AND 234 4759/2019 01.11.2017 31.10.2022 ANR.
RAM CHANDER JUNEJA 235 4788/2019 01.11.2017 31.10.2022 VS. MINISTRY OF COPROATE AFFAIRS AND ANR. SUSHIL KUMAR JATAV VS. UNION OF INDIA AND 236 4792/2019 01.11.2017 31.10.2022 ANR.
PRADEEP KUMAR SHARMA AND ANR. 237 4797/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR AMAR CHAND SETHIA VS. UNION OF INDIA AND 238 4831/2019 01.11.2017 31.10.2022 ANR.
SOURAV MUKERJEE AND ANR. VS. UNION OF 239 4833/2019 01.11.2017 31.10.2022 INDIA AND ANR.
240 4993/2019 SANDEEP VS. UNION OF INDIA AND ANR 01.11.2017 31.10.2022 241 4997/2019 SANDEEP YADAV VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 MEENAKSHI ARORA & ANR 242 4999/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR INDRA BALI SINGH VS. UNION OF INDIA AND 243 5009/2019 01.11.2017 31.10.2022 ANR.
244 5010/2019 MANIKANT VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 MR. DILBAGH SINGH SACHDEVA VS. UNION OF 245 5011/2019 01.11.2017 31.10.2022 INDIA AND ANR.
PRIYANKA SARAFF VS. UNION OF INDIA AND 246 5052/2019 01.11.2017 31.10.2022 ANR.
DEEPA SUROLIA AND ANR.
247 5057/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR GHEWAR CHAND KANUNGA & ORSVS. UNION 248 5086/2019 01.11.2017 31.10.2022 OF INDIA & ANR ANANT KUMAR SHARMA AND ANR. VS. UNION 249 5090/2019 01.11.2017 31.10.2022 OF INDIA AND ANR.
YASHANK WASON 250 5118/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ORS.
MATTEO CHIAMPO 251 5120/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 131 of 167 Signing Date:11.05.2022 19:43:43 RAMESH CHAND CHAURASIA & ANR VS. UNION 252 5126/2019 01.11.2017 31.10.2022 OF INDIA & ORS RAKESH CHADHA & ANR VS. UNION OF INDIA & 253 5138/2019 01.11.2017 31.10.2022 ANR ABHAY KUMAR JAIN VS. UNION OF INDIA AND 254 5251/2019 01.11.2017 31.10.2022 ANR.
SAJID AHMED AND ANR. VS. UNION OF INDIA 255 5254/2019 01.11.2017 31.10.2022 AND ANR.
256 5272/2019 RAHUL KAPOOR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 MARINENI SREEVATHSAVA RAO VS. UNION OF 257 5358/2019 01.11.2017 31.10.2022 INDIA AND ANR.
MRS. ANSHU BALA MEHTA AND ANR. 258 5397/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
259 5400/2019 MS. RAJIV KAPUR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 HARMIT SINGH KANDHARI AND ANR. 260 5402/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
RAM SEWAK SINGH AND ANR.
261 5404/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
ASHISH KUMAR CHATURVEDI VS. UNION OF 262 5408/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SARITA PRASAD AND ORS. VS. UNION OF INDIA 263 5426/2019 01.11.2017 31.10.2022 AND ANR.
RAHUL KUMAR SINGH AND ANR. VS. UNION OF 264 5428/2019 01.11.2017 31.10.2022 INDIA AND ANR.
MOTI RAM JAIN AND ORS.
265 5430/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
266 5475/2019 NIKHIL SALWAN VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 267 5477/2019 RAVI PRAKASH VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 NARESH KUMAR VS. MINISTRY OF CORPORATE 268 5478/2019 01.11.2017 31.10.2022 AFFAIRS AND ANR.
SHALENDRA SHARMA VS. UNION OF INDIA AND 269 5509/2019 01.11.2017 31.10.2022 ANR.
PARICHAY UPADHYAY & ORS VS. UNION OF 270 5552/2019 01.11.2017 31.10.2022 INDIA & ORS NAIMUL HASAN AND ANR. VS. UNION OF INDIA 271 5553/2019 01.11.2017 31.10.2022 AND ORS.
272 5575/2019 RAVI KUMAR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 273 5577/2019 SARIKA GOYAL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 274 5578/2019 LOKESH CHAND VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 GURCHARAN SINGH AND ANR. VS. UNION OF 275 5579/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SURENDRA KUMAR GOEL VS. UNION OF INDIA 276 5627/2019 01.11.2017 31.10.2022 AND ANR.
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277 5629/2019 GAURAV KHERA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 HARSHAWARDHAN HANMANT SAVALE VS 278 5631/2019 01.11.2017 31.10.2022 UNION OF INDIA & ANR ASHISH PANDEY AND ORS. VS. UNION OF INDIA 279 5633/2019 01.11.2017 31.10.2022 AND ANR.
TARAN PREET SINGH CHADHA VS. UNION OF 280 5634/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SHASHANK SHUKLA AND ANR. VS. UNION OF 281 5673/2019 01.11.2017 31.10.2022 INDIA AND ANR.
RAKESH UPPAL 282 5674/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR 283 5676/2019 MOHIT GUPTA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 284 5677/2019 SHARMILA RANA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 285 5682/2019 HARISH SHARMA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 286 5683/2019 RAMESH CHAND VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 GUDIYA ANTHONY AND ANR. VS. UNION OF 287 5716/2019 01.11.2017 31.10.2022 INDIA AND ANR.
288 5733/2019 MAHESH PASRIJA VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 SUBHASH CHAND GUPTA & ANR. VS. UNION OF 289 5734/2019 01.11.2017 31.10.2022 INDIA & ANR.
RAVI KALRA AND ANR. VS. UNION OF INDIA AND 290 5794/2019 01.11.2017 31.10.2022 ANR.
JAGDISH KUMAR DHINGRA AND ANR. 291 5797/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR AMIT GARG AND ORS.
292 5802/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR NITIN YADAV AND ANR.
293 5825/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR MANOJ KUMAR VERMA AND ANR. VS. UNION OF 294 5833/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SANJIV SETHI & ANR 295 5850/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR RAJENDRA SHARMA AND ANR. VS. UNION OF 296 5904/2019 01.11.2017 31.10.2022 INDIA AND ANR.
297 5909/2019 MANOJ KUMAR VS. UNION OF INDIA AND ORS. 01.11.2017 31.10.2022 VIRENDER KUMAR JAIN & ANR VS UNION OF 298 5912/2019 01.11.2017 31.10.2022 INDIA & ANR GAURAV SAWHNEY VS. UNION OF INDIA AND 299 6036/2019 01.11.2017 31.10.2022 ANR.
SAMAR SINGH NAGAR AND ANR. VS. UNION OF 300 6058/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SANTOSH KUMAR NAAYAK VS. UNION OF INDIA 301 6063/2019 01.11.2017 31.10.2022 AND ANR.
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RAVI SINGH PRAKASH & ANR. VS. UNION OF 302 6065/2019 01.11.2017 31.10.2022 INDIA & ANR ABDULLAH SHEIKH AND ANR. VS. UNION OF 303 6066/2019 01.11.2017 31.10.2022 INDIA AND ANR.
304 6073/2019 SANJAY GARG VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 305 6172/2019 SH. ANKIT KOHLI VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 NAVEEN RAJU MOHAN VS. UNION OF INDIA AND 306 6182/2019 01.11.2017 31.10.2022 ANR.
RITU RATHAUR 307 6186/2019 01.11.2017 31.10.2022 Vs. UNION OF INDIA & ANR VIJAY PAL SINGH & ANR VS. UNION OF INDIA & 308 6198/2019 01.11.2017 31.10.2022 ANR 309 6201/2019 VIKAS CHAHAR VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 310 6233/2019 SAGAR MEHRA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 CHANDAN KUAMR CHOUDHARY VS. UNION OF 311 6236/2019 01.11.2017 31.10.2022 INDIA AND ANR.
APRANA AGARWAL VS. UNION OF INDIA AND 312 6246/2019 01.11.2017 31.10.2022 ANR.
313 6258/2019 SACHIN BHATIA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 BHAVNA SHARMA AND ORS. VS. UNION OF 314 6351/2019 01.11.2017 31.10.2022 INDIA AND ANR.
ZAMIR KHAN AND ANR. VS. UNION OF INDIA 315 6355/2019 01.11.2017 31.10.2022 AND ANR.
NAVNEET PRATAP SINGH VS. UNION OF INDIA 316 6356/2019 01.11.2017 31.10.2022 AND ANR.
RAHUL GAUTAM AND ANR. VS. UNION OF INDIA 317 6389/2019 01.11.2017 31.10.2022 AND ANR.
SURESH AGARWAL VS. UNION OF INDIA AND 318 6397/2019 01.11.2017 31.10.2022 ANR.
ZULFIQAR SAIFI AND ANR. VS. UNION OF INDIA 319 6511/2019 01.11.2017 31.10.2022 AND ANR.
PRAVESH KUMAR PURI VS. UNION OF INDIA & 320 6583/2019 01.11.2017 31.10.2022 ANR SOUMENDRA MAHAPATRA VS. UNION OF INDIA 321 6593/2019 01.11.2017 31.10.2022 AND ANR.
322 6594/2019 DAGUANG LI & ORS. VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 323 6933/2019 RAHUL SANGWAN VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 DEEPAK KUMAR AND ANR.
324 6935/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR KAUSHAL KOCHAR VS. UNION OF INDIA AND 325 6974/2019 01.11.2017 31.10.2022 ORS.
326 7013/2019 VIKAS WADHWA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 NANDA BAHADUR GAIRE VS. UNION OF INDIA 327 7014/2019 01.11.2017 31.10.2022 AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 134 of 167 Signing Date:11.05.2022 19:43:43
SURINDER AGGARWAL AND ANR VS. UNION OF 328 7017/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SHUBHA JHINDAL 329 7023/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
ADITYA 330 7043/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
VIKAS TARA AND ANR. VS. UNION OF INDIA AND 331 7052/2019 01.11.2017 31.10.2022 ANR.
SUNDER SINGH BHATI AND ORS. VS. UNION OF 332 7053/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SANTOSH KUMAR PATHAK AND ANR. VS. UNION 333 7055/2019 01.11.2017 31.10.2022 OF INDIA AND ANR.
SANDEEP GOYAL & ANR 334 7098/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR CHANDAN KUMAR VS. UNION OF INDIA AND 335 7104/2019 01.11.2017 31.10.2022 ANR.
PALLAUR SUDHARSHANAN SRINIWASAN AND ANR.
336 7111/2019 01.11.2017 31.10.2022 VS. MINISTRY OF CORPORATE AFFAIRS AND ANR.
MR. DAPINDER PAUL SINGH AND ANR. VS. 337 7163/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
338 7175/2019 SUJEET KUMAR VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 GULZAR AHMED AND ANR. VS. UNION OF INDIA 339 7194/2019 01.11.2017 31.10.2022 AND ANR.
SAURABH KHANIJO AND ANR.
340 7212/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
341 7248/2019 SUMESH DUGGAL VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 342 7268/2019 C VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 343 7283/2019 PUNEET GUPTA VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 GAURAV BAHL AND ANR. VS. UNION OF INDIA 344 7305/2019 01.11.2017 31.10.2022 AND ANR.
345 7373/2019 NEELAM GUPTA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 346 7406/2019 PRASHANT SINGHAL VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 ZAHIR AHMED AND ANR. VS. UNION OF INDIA 347 7474/2019 01.11.2017 31.10.2022 AND ANR.
SUBHRAM SHEORAN & ANR VS UNION OF INDIA 348 7483/2019 01.11.2017 31.10.2022 & ANR AJAY KATEWA AND ANR. VS. UNION OF INDIA 349 7508/2019 01.11.2017 31.10.2022 AND ORS.
AKASH PREMSEN AND ANR. VS. UNION OF INDIA 350 7539/2019 01.11.2017 31.10.2022 AND ANR.
UMANG ARORA AND ORS. VS. UNION OF INDIA 351 7540/2019 01.11.2017 31.10.2022 AND ANR.
AJIT KUMAR VS. MINISTRY OF CORPORATE 352 7557/2019 01.11.2017 31.10.2022 AFFAIRS AND ANR.
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MONICA SANJEEV AGGARWAL AND ANR. VS. 353 7613/2019 01.11.2017 31.10.2022 UNION OF INDIA AND ANR.
AMRITA KUAMR AND ANR. VS. UNION OF INDIA 354 7614/2019 01.11.2017 31.10.2022 AND ANR.
MANDEEP MANCHANDA AND ANR.
355 7626/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
356 7758/2019 ARUN GUPTA & ANR VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 SWATI AGARWAL AND ANR.
357 7764/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
MUKESH SETHI AND ORS. VS. UNION OF INDIA 358 7817/2019 01.11.2017 31.10.2022 AND ANR.
KIRAN SHARMA AND ORS VS. UNION OF INDIA 359 7837/2019 01.11.2017 31.10.2022 AND ANR.
SHANTIDAS JOGIDAS KOTHARI VS. UNION OF 360 7841/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SANDEEP SANGWAN VS. UNION OF INDIA & 361 7898/2019 01.11.2017 31.10.2022 ANR 362 7999/2019 RAJENDRA GUPTA VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 UDHAYAN CHALLU &ANR VS. UNION OF INDIA & 363 8020/2019 01.11.2017 31.10.2022 ANR ABHAY KUMAR SINGH VS. UNION OF INDIA & 364 8039/2019 01.11.2017 31.10.2022 ANR.
DINESH SALUJA & ANR VS. UNION OF INDIA & 365 8044/2019 01.11.2017 31.10.2022 ANR 366 8058/2019 SUMIT VS. UNION OF INDIA & ANR. 01.11.2017 31.10.2022 MOHAN NAMBIAR VS. MINISTRY OF CORPORATE 367 8093/2019 01.11.2017 31.10.2022 AFFAIRS AND ANR.
368 8121/2019 ASHISH GOEL VS. UNION OF INDIA AND ANR. 01.11.2017 31.10.2022 AMIT KAUSHIK AND ANR. VS. UNION OF INDIA 369 8140/2019 01.11.2017 31.10.2022 AND ANR.
BRATPAL SINGH TYAGI AND ANR 370 8146/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ANR 371 8251/2019 VIPUL GUPTA VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 SUNITA JINDAL & ORS. VS. UNION OF INDIA & 372 8364/2019 01.11.2017 31.10.2022 ANR.
ASHISH KUMAR CHOWDHURY VS. UNION OF 373 8289/2019 01.11.2017 31.10.2022 INDIA & ANR 374 8371/2019 MEERA KAPUR VS. UNION OF INDIA & ANR 01.11.2017 31.10.2022 MR. PARVEEN KUMAR JAIN VS. UNION OF INDIA 375 8407/2019 01.11.2017 31.10.2022 AND ANR.
TINA CHOPRA AND ORS. VS. UNION OF INDIA 376 8489/2019 01.11.2017 31.10.2022 AND ANR.
SURESH MANDOWARA VS. UNION OF INDIA 377 8492/2019 01.11.2017 31.10.2022 AND ORS MOHAN KUMAR AND ANR. VS. UNION OF INDIA 378 8493/2019 01.11.2017 31.10.2022 AND ANR.
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AKHILESH RAIZADA & ORS. VS. UNION OF INDIA 379 8557/2019 01.11.2017 31.10.2022 & ORS.
DIVYA VAIDYANATHAN AND ANR. VS. UNION OF 380 8638/2019 01.11.2017 31.10.2022 INDIA AND ANR.
SUNNY MAHAJAN VS. UNION OF INDIA AND 381 8658/2019 01.11.2017 31.10.2022 ANR.
SHARIK CURRIMBHOY VS. UNION OF INDIA & 382 8690/2019 01.11.2017 31.10.2022 ANR ANJALI SRIVASTAVA AND ORS. VS. UNION OF 383 8695/2019 01.11.2017 31.10.2022 INDIA AND ANR.
MADHAV SARAN AGARWAL & ANR 384 8737/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR DEEPAK KUMAR GARG & ANR 385 8756/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS 386 9840/2019 DEEPAK MATTA VS UNION OF INDIA 01.11.2017 31.10.2022 387 10371/2019 LALIT GUPTA & ORS Vs UNION OF INDIA & ANR 01.11.2017 31.10.2022 MAHESH SHARMA VS. UNION OF INDIA AND 388 8581/2019 01.11.2017 31.10.2022 ANR.
JASBIR MAAN &ANR VS. UNION OF INDIA AND 389 8593/2019 01.11.2017 31.10.2022 ANR.
SANCHIT BAWEJA & ORS VS. UNION OF INDIA 390 8605/2019 01.11.2017 31.10.2022 AND ANR.
SANTOSH KUMAR 391 8748/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR SONU KUMAR JOGI 392 8799/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA & ORS ROHIT AGGARWAL & ANR 393 8866/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR JASSICA SINGH 394 8870/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR RASHMI THAKUR & ANR 395 8886/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR SUKHJEET SINGH & ANR 396 8902/2019 VS. 01.11.2017 31.10.2022 UNION OF INDIA & ANR LEELADHAR PANDIT KACHROO & ANR VS. 397 9706/2019 01.11.2017 31.10.2022 UNION OF INDIA & ANR RENU GUPTA VS.
398 9809/2019 01.11.2017 31.10.2022 UNION OF INDIA & ANR VIKAS GUPTA VS.
399 9820/2019 01.11.2017 31.10.2022 UNION OF INDIA & ANR RAHUL CHAUDHARY AND ORS.
400 7214/2019 01.11.2017 31.10.2022 VS. UNION OF INDIA AND ANR.
RAKESH ASTHANA AND ANR VS. UNION OF 401 7692/2019 01.11.2017 31.10.2022 INDIA AND ANR.
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Annexure R-3 SR. No CASE NO. Title/Name of case DISQUALIFED FROM DISQUALIFED TILL VIRENDER SHARMA AND ANR.
1 2405/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
RAKESH PACHERIA 2 2737/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAJIV SOLANKI & ORS VS UNION OF INDIA 3 2915/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR PUNEET KATYAL AND ORS 4 3012/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
RAKESH KUMAR SHARMA AND ANR VS 5 3016/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ORS VANDANA SINGH & ANR VS UNION OF 6 3030/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SUNIL KUMAR KOHLI AND ANR. VS 7 3074/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
GAURAV TINNA AND ANR. VS UNION OF 8 3157/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
NEERAJ PANDEY 9 3277/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS RAVI MALHOTRA AND ORS. VS UNION OF 10 3314/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
MANISH AGARWALLA VS UNION OF INDIA 11 3315/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
ASHIMA PURI AND ORS. VS UNION OF 12 3317/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
RAVI MALHOTRA AND ANR VS UNION OF 13 3319/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
ASHOK PURI AND ANR. VS UNION OF 14 3324/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
RAVI MALHOTRA AND ORS VS UNION OF 15 3325/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
YASHPAL & ORS VS UNION OF INDIA & 16 3449/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR MANAN CHOPRA VS UNION OF INDIA 17 3528/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
INDERBIR SINGH CHHABRA AND ANR. VS 18 3575/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
FAISAL HAMID AND ANR 19 3577/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
AMIT JAIN AND ANR.
20 3580/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR PARIKSHIT MAKKAD AND ORS. VS UNION 21 3659/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ORS.
ASHOK KUMAR & ORS.
22 3869/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS UNION OF INDIA & ANR RADHA NIGAM AND ORS. VS UNION OF 23 3898/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 138 of 167 Signing Date:11.05.2022 19:43:43
RAJ JAIN AND ORS. VS UNION OF INDIA 24 3961/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
KULBIR SINGH AND ANR. VS UNION OF 25 4069/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
JAISON JOSEPH & ANR VS UNION OF 26 4215/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SANDEEP CHAUDHARY AND ANR. VS 27 4287/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
SITARAM PRASAD PAIKRAY 28 4361/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ANKUR BHATI AND ANR.
29 4405/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SUCHIT AHUJA AND ANR.
30 4407/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ASHISH BHATTACHARYA VS UNION OF 31 4459/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
ASHISH BHATTACHARYA VS UNION OF 32 4460/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
NIKHIL CHUGH AND ANR. VS UNION OF 33 4482/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
KRISHAN CHHABRA AND ANR. VS UNION 34 4490/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR VIJAY KUMAR SINHA AND ANR.
35 4522/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS VIJAY KUMAR SINHA AND ANR.
36 4524/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS 37 4608/2018 MEENA DEVI SAINI VS. UNION OF INDIA PETITION NOT AVAILABLE PETITION NOT AVAILABLE NIRUPAM KUMAR SINHA AND ORS. 38 4620/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
SUBHASH CHANDER CHAUHAN & ANR 39 4636/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAVI BHUSHAN 40 4637/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR AJAY VERMA 41 4647/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR VIRENDER KUMAR JETLEY & ANR 42 4688/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS UNION OF INDIA & ANR DHANANJAY KUMAR & ANR VS UNION OF 43 5135/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS NADEEM PERWEZ & ANR VS UNION OF 44 5350/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS AJAY KUMAR SUNEJ AND ANR. VS UNION 45 5499/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
LALIT KUMAR SHROFF & ANR VS 46 5572/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE MINISTRY OF CORPORATE AFFAIR & ANR. SANJAY JAIN AND ANR. VS UNION OF 47 5573/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SUNIL GUPTA AND ANR VS UNION OF 48 5787/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR SHANTHI REDDY AND ANR. VS UNION OF 49 5984/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 139 of 167 Signing Date:11.05.2022 19:43:43
ASHOK PURI & ORS VS UNION OF INDIA & 50 5985/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR AMIT LAMBA AND ANR.
51 6079/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
BHAVESH NANDAN VS UNION OF INDIA 52 6081/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
NAVEEN AGGARWAL VS UNION OF INDIA 53 6086/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR RAMESH NAYAK AND ANR. VS UNION OF 54 6177/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SWAPAN GIRI & ANR VS UNION OF INDIA 55 6209/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR DEEPAK SINGH BHANDARI AND ORS. VS 56 6210/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
DHRUV JALAN & ANR VS UNION OF INDIA 57 6211/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR RAKSHPAL GOYAL & ANR VS UNION OF 58 6259/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SATENDRA SINGH CHAUHAN AND ANR. 59 6261/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
CHANDRESH JAJOO & ORS VS UNIO OF 60 6335/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR ASHISH BHUSHAN AND ORS. VS UNION 61 6336/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ORS.
PRASHANT BHIKHAN & ANR VS UNION OF 62 6337/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SUSHMA BHAMBRI AND ORS.
63 6491/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
MAYANK GUPTA VS UNION OF INDIA AND 64 6493/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
RITIKA AGARWAL VS UNION OF INDIA 65 6504/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
RAJ KARAN YADAV AND ANR. VS UNION 66 6507/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
SUMIT KUMAR SARANGI VS MINISTRY OF 67 6835/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE CORPORATE AFFAIRS & ORS BIJU BALAKRISHNAN & ANR VS MINISTRY 68 6838/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF CORPORATE AFFAIR & ORS ANURAG JAIN & ANR VS UNION OF INDIA 69 6839/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR ABHA AGGARWAL AND ANR. VS UNION 70 6901/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
DIPTI SINGH & ANR VS UNION OF INDIA 71 6903/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
ANURAG GARG AND ORS. VS UNION OF 72 6904/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
HARSH VARDHAN KALRA AND ANR. VS 73 6955/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
DAJINDER SINGH UPPAL AND ANR. VS 74 6958/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
RAJVINDER KAUR AND ANR. VS UNION 75 6959/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
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RAMSARAN JINDAL VS UNION OF INDIA 76 7035/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
AANAND SHUKLA & ANR VS UNION OF 77 7036/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR RAJ TOMAR & ANR VS UNION OF INDIA & 78 7037/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR RAVI ERAL & ANR VS UNION OF INDIA & 79 7099/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR ARVINDER SINGH & ANR VS UNION OF 80 7101/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR PRAVEEN AGGARWAL VS UNION OF INDIA 81 7214/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SHAKUNTALA DEVI VS UNION OF INDIA 82 7225/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SANJAY BHARDWAJ VS UNION OF INDIA 83 7266/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SARANDEEP SINGH AND ANR. VS UNION 84 7267/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
CHIRAG GUPTA AND ORS.
85 7279/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
KRISHAN KUMAR & ORS VS UNION OF 86 7313/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS PRAVEEN TYAGI AND ANR. VS UNION OF 87 7314/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SANJAY KAPUR & ANR VS UNION OF 88 7316/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS JAI PARKASH SHARMA VS UNION OF 89 7317/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
YASHPAL SINGH AULAKH & ANR 90 7364/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR VINOD KUMAR VS UNION OF INDIA AND 91 7375/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
HARVINDER SINGH & ORS VS UNION OF 92 7388/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR NAVIN KUMAR GUPTA AND ANR. VS 93 7424/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR VASHIST KUMAR GOYAL VS UNION OF 94 7427/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR RAHUL KUMAR SINGH AND ANR. VS 95 7546/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
ANAND KUMAR MISHRA AND ORS. VS 96 7548/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
MANJU DEVI 97 7598/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR JITENDRA SINGH & ANR VS UNION OF 98 7608/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR ARUN KUMAR VERMA AND ORS. VS 99 7610/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
GYAN CHAND SHARMA & ANR VS UNION 100 7614/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR TARLOCHAN SINGH KLER & ORS VS 101 7652/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ORS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 141 of 167 Signing Date:11.05.2022 19:43:43 KAMAL BIR AND ORS. VS UNION OF INDIA 102 7653/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
HARPREET SINGH RENU AND ANR. VS 103 7654/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
PAWAN KUMAR SINHAL 104 7673/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
AJAY KUMAR MISHRA AND ANR. VS 105 7674/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
SALIL KAPUR VS UNION OF INDIA AND 106 7675/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
ANIL KAUL AND ORS. VS UNION OF INDIA 107 7735/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SHEKHAR RAO VS UNION OF INDIA AND 108 7825/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
NIRANJAN KUMAR GARG & ANR VS 109 7833/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SUNIL KUMAR GARG VS UNION OF INDIA 110 7859/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
PRAVASH KUMAR MISHRA & ANR VS 111 7937/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VIJAY KUMAR BHATIA AND ANR. VS 112 7966/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ORS.
INDER MOHAN MARWAH & ANR VS 113 7977/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ORS TRINADH KIRAN VEMURI VS UNION OF 114 8007/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
SEELAM RAMKRISHNA REDDY VS UNION 115 8008/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
INDERJEET YADAV & ANR 116 8079/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SANJIVE KUMAR JAIN VS UNION OF INDIA 117 8081/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
PRADEEP DIWANJI CHAUHAN AND ANR. 118 8087/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS UNION OF INDIA AND ANR.
ASHOK KUMAR SINGH & ORS VS UNION 119 8162/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR JAGDISH CHAND VS UNION OF INDIA AND 120 8163/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
RAVINDER SHRIVASTAV AND ANR. VS 121 8216/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
VIVEK SHUKLA AND ORS. VS UNION OF 122 8217/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
CHANDER MOHAN BHAGAT VS UNION OF 123 8286/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SUNIL KAPOOR VS UNION OF INDIA AND 124 8316/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
YOGENDRA CHAUDHARY AND ORS. VS 125 8372/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
MANPREET SINGH SAHNI 126 8374/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
AMRENDRA KUMAR VS UNION OF INDIA 127 8491/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
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128 8493/2018 RAJEEV BEHL & ANR. VS INION OF INDIA PETITION NOT AVAILABLE PETITION NOT AVAILABLE NITIN KUMAR ARJUNBHAI KAKLOTAR VS 129 8518/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
BHIM RATAN RAHUL AND ANR. VS UNION 130 8562/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
KHIROD CHANDRA MALICK VS UNION OF 131 8665/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
NAVEEN CHAUHAN VS UNION OF INDIA 132 8667/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
GAUTAM MEHTA VS UNION OF INDIA 133 8668/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ASHU AGARWAL VS MINISTRY OF 134 8758/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE CORPORATE AFFAIRS AND ORS.
VIKAS CHAND JAIN VS UNION OF INDIA & 135 8806/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR PRAMOD KUMAR SINGH AND ANR. VS 136 8807/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
DESRAJ KALRA AND ORS. VS UNION OF 137 8826/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
GURDEEP SINGH SIRA AND ANR. VS 138 8839/2018 MINISTRY OF COPRORATE AFFAIRS AND PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR CHAVV VENUGOPAL VS UNION OF INDIA 139 8879/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ANKIT GOEL AND ANR.
140 8910/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
DIVYA SHARMA VS UNION OF INDIA AND 141 8911/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
ANUJ KUMAR SINGH & ANR VS UNION OF 142 8917/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR PAWAN KUMAR RAJORA & ORS VS UNION 143 8918/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR PRADEEP ANAND AND ORS. VS UNION OF 144 9026/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
PANKAJ SHARMA VS UNION OF INDIA 145 9027/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
LAXMINARAYAN CHANDRADEV TRIPATHI 146 9113/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS UNION OF INDIA VINOD KUMAR SHARMA VS UNION OF 147 9153/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SHILPI DHIR VS UNION OF INDIA AND 148 9252/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
NAVEEN KUMAR & ORS. VS UNION OF 149 9325/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
KARTHIK BALASUBRAMANIAN VS UNION 150 9355/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
MANOJ KUMAR AGGARWAL AND ANR. VS 151 9400/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
ANIL KUMAR SHAH AND ANR. VS UNION 152 9402/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
AMIT KUMAR JAIN VS UNION OF INDIA & 153 9495/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 143 of 167 Signing Date:11.05.2022 19:43:43 MEGH RAJ AND ANR. VS MINISTRY OF 154 9537/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE CORPORATE AFFAIRS AND ANR.
ADITYA KATYAL AND ANR. VS UNION OF 155 9538/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ANKUR CHAUDHARY VS UNION OF INDIA 156 9539/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR SATISH CHAND JAIN & ORS VS UNION OF 157 9603/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR MOTURI KRISHNA PRASAD VS UNION OF 158 9611/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SHEEL KUMAR AGGARWAL AND ANR. VS 159 9683/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
RAVINDERA KUMAR PAL AND ANR. VS 160 9767/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
CHEENA MISHRA VS UNION OF INDIA 161 9808/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS KAMAL KUMAR AND ANR. VS UNION OF 162 9814/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
SONNY GREWAL AND ANR. VS UNION OF 163 9815/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
RATINDERPAL SINGH BHATIA AND ANR VS 164 9817/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
VISHNU KUMAR AND ANR. VS UNION OF 165 9886/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
BEERINDER SINGH YOGI AND ORS. VS 166 9928/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ORS.
BIJENDER KUMAR JAIN AND ORS. VS 167 10060/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
PARMOD KUMAR PRUTHI VS UNION OF INDIA THROUGH SECRETARY, 168 10171/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE THROUGH MINISTRY OF CORPORATION AFFAIR (MCA) SHASTRIBHAVAN) & ANR ROHIT MALHOTRA & ANR VS UNION OF 169 10173/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR HARLEEN KAUR VS UNION OF INDIA AND 170 10291/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
ROHIT AGGARWAL AND ORS. VS. UNION 171 10293/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR.
AMARJEET SINGH VS UNION OF INDIA & 172 10294/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR BALDEVRAJ NAGPAL VS UNION OF INDIA 173 10387/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
ANIL KUMAR AND ANR. VS UNION OF 174 10487/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
KAMAL SAHDEV AND ANR VS UNION OF 175 10524/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
RAHUL AGARWAL AND ANR. VS UNION 176 10528/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
DEBROTO MUKHERJI VS UNION OF INDIA 177 10529/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SAURABH AHUJA VS UNION OF INDIA 178 10557/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ANANT KUMAR VS UNION OF INDIA AND 179 10558/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
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SHYAM SEHGAL VS UNION OF INDIA AND 180 10560/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
RAJESH GARG AND ANR. VS UNION OF 181 10562/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
HEMANT AND ANR. VS UNION OF INDIA 182 10610/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ABHAY KUMAR AND ORS. VS UNION OF 183 10675/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
PALLVI PRIYA & ANR VS UNION OF INDIA 184 10678/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR CHAND KHAN VS UNION OF INDIA AND 185 10794/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
CHANDERWATI KASANA & ANR VS UNION 186 10795/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR DARSHAN KUMAR AHUJA VS UNION OF 187 10796/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
RAJINDER NATH BHEL VS UNION OF INDIA 188 10797/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ABHISHEK MISRA VS UNION OF INDIA 189 10863/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
SATRAM LOKUMAL SESWANI AND ANR. 190 11137/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS UNION OF INDIA AND ANR.
AJAY CHAUDHARY VS UNION OF INDIA & 191 11145/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR MOHAMMAD SHAHABUDDIN VS UNION 192 11147/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR DEEPAK KUMAR RAI & ANR VS UNION OF 193 11149/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA (UOI) & ANR JASVINDER KAUR AND ANR.
194 11243/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR 195 11244/2018 AKASH GARG VS. UINION OF INDIA ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE JAI PRAKASH GOEL AND ANR. VS UNION 196 11393/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
MR. SUDHAKARAN VADKEPATE VS UNION 197 11461/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
ALOK KUMAR VS UNION OF INDIA AND 198 11463/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
MUKUT PATHAK AND ORS. VS UNION OF 199 11464/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SH. RAKESH SINGLA VS UNION OF INDIA 200 11465/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
DISHANK KUKREJA VS UNION OF INDIA 201 11532/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
SHISHU RAJ VARMA AND ANR. VS. UNION 202 11618/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OFI INDIA AND ANR.
SURESH KUMAR KUKREJA VS UNION OF 203 11622/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
BHAWNA KUMAR VS UNION OF INDIA 204 11662/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
SUDHIR KUMAR MARWAHA VS UNION OF 205 11715/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
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SALONI KOTWAL AND ANR. VS. THE 206 11716/2018 MINISTRY OF CORPORATE AFAIRS AND PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
VIKAS NARANG VS. UNION OF INDIA AND 207 11774/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
PRABHAT RANJAN DUBEY 208 11788/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ORS RAJIV KHANNA VS UNION OF INDIA & 209 11837/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
ARPIT GUPTA 210 11881/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
VINOD KUMAR GOYAL VS. UNION OF 211 11915/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR RAGHURAJ SINGH & ANR 212 11918/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ORS NEELESH ARORA 213 11919/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR YASH KAUSHIK & ORS VS. UNION OF 214 11920/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR CHANDER SHEKHAR 215 11922/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR WASEEM KHAN & ORS 216 11936/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ARN VIKAS PURI & ANR 217 12032/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR AMARJEET SINGH BAHTIA VS. UNION OF 218 12144/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SYED SHARIM ALI AND ANR.
219 12145/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SUMAN GUPTA 220 12201/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ALTAF AHMAD MASOODI AND ANR. 221 12202/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
LAXMAN KUMAR SAVRIYA 222 12203/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ANJANA GUPTA 223 12204/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ALIND KUMAR GARG VS. UNION OF 224 12235/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE IMDIA AND ORS.
ATUL GARG AND ORS. VS. UNION OF 225 12242/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
SHWETA ASTHANA AND ANR.
226 12293/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR VIKRAM NAGRA AND ORS.
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232 12616/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ASHISH KOCHHAR AND ORS.
233 12655/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MOHAMMAD JAMSHED ALAM 234 12690/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR NARENDRA PUPPALA 235 12702/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
RAKESH GUPTA 236 12703/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ANURAG KUSHWAHA 237 12726/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SAURABH KUMAR VIJ 238 12727/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SAURABH SINGH AND ANR.
239 12728/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MR. RAM PRAKASH SALUJA AND ANR. 240 12775/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
AVINASH KUMAR 241 12816/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SHIV PUJAN SINGH AND ANR.
242 12817/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
SAURABH JAIN & ORS 243 12878/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR OM PRAKASH DHOLIYA AND ANR.
244 12879/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SAHIL GARG AND ANR.
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249 13161/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MAHBOOBUR RAB AND ORS.
250 13162/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
JOBANVEER SAWHNEY AND ANR.
251 13163/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SANJEEV SUMAN AND ANR.
252 13164/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR DEVIRAM 253 13186/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. MINISTRY OF CORPORATE AFFAIR & ANR BABLI MITTAL & ANR 254 13187/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR HANSKUMAR SHAMJI SHAH & ANR. 255 13189/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ORS.
MAHESH GARG 256 13212/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR NISHANT MALIK & ANR 257 13229/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MAYA CHANDRA AND ANR.
258 13230/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR JASBIR SINGH SANDHU 259 13237/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
PAWAN KUMAR AGRAWAL & ANR 260 13248/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ROHTASH CHAWLA AND ANR.
261 13250/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ROHIT KUMAR AGRAWAL & ORS 262 13251/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR CORNOLIA DALAL (MS.) AND ORS. 263 13252/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
UMA SHANKAR 264 13253/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAJIV SHARMA 265 13289/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ORS PATRICK RENE GEORGGES MEUNIER & ANR 266 13326/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR PRITPAL SINGH SOBIT AND ORS. 267 13357/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
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PANKAJ MAKHIJA 268 13389/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
SACHIN SINGHAL VS UNION OF INDIA & 269 13390/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR KRISHAN LAL GUPTA & ORS 270 13426/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MOHD FAROOQ & ANR VS UNION OF 271 13427/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE IMDIA & ANR ANITA SAXENA & ANR 272 13492/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR KAMAL KUMAR VS. UNION OF INDIA & 273 13514/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
NITESH KUMAR 274 13515/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
275 13517/2018 VIJAY SINGH KDAN PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAHUL ANAND 276 13522/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR NITIN CHOPRA AND ANR.
277 13562/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR VIKASH MANI 278 13563/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
MOHIT SARDANA 279 13573/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SANJEEV SUMAN & ANR 280 13680/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SHRI RAJ KUMAR JAIN VS. UNION OF 281 13681/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA YONG TAE KIM & ANR 282 13683/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR JAGVIR SINGH YADAV 283 13762/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR DEEPTI SHARMA AND ANR.
284 13763/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR PAWAN PARKASH GUPTA 285 13816/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SAPNA GUPTA 286 13835/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SHISHIR AGARWAL 287 13837/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SUSHIL GABA 288 13840/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SURESH SATI 289 13905/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR RAJAN SHARMA & ORS 290 13980/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 149 of 167 Signing Date:11.05.2022 19:43:43 VS. UNION OF INDIA & ANR MARINENI SREEVATHSAVA RAO 291 13984/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR AYUSH JAIN 292 13999/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAJAN SHARMA & ORS 293 14005/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ASHISH PANDIT VS. UNION OF INDIA & 294 14009/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
KYONWOO LEE & ANR. VS. UNION OF 295 63/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR RAVINDER SINGH & ANR VS UNION OF 296 65/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR JAYANT KUMAR MOHAPATRA VS. UNION 297 67/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR.
298 72/2019 GIRISH GOEL VS. UNION OF INDIA & ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE BHUVNESH SURI VS. UNION OF INDIA & 299 92/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
ANKUSH GUPTA & ANR. VS. UNION OF 300 94/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA RAKESH KUMAR GOEL AND ANR.
301 111/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SALIL CHOWDHURY VS. UNION OF INDIA 302 112/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
AMIT CHAWLA VS. UNION OF INDIA & 303 119/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
MOHAN LAL GANDHI & ORS. VS UNION 304 134/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR.
SANDESH TALLERA 305 140/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
RAMINDER SINGH NARANG & ORS. VS. 306 218/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR.
RAJESH KUMAR JAIN VS. UNION OF INDIA 307 219/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
VISHAL BANSAL VS. UNION OF INDIA & 308 220/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR MOHAMMED SAQIB VS. UNION OF INDIA 309 222/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
SIDDHARTH JAIN & ORS. VS. UNION OF 310 227/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
AFAQ HUSSAIN SHAH VS. UNION OF 311 228/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
DINESH SACHDEVA& ANR. VS UNION OF 312 229/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR PRASHANT SETHI & ORS. VS. UNION OF 313 237/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
GURUCHARAN SINGH & ORS VS. UNION 314 239/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR ANIL HIRANAND ADNANI & ANR. VS 315 266/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR.
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SEEMA GUPTA AND ANR.
316 267/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR KAMAL HIRNAAND ADNANI & ORS. VS. 317 268/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR.
DEEPAK MEHTA VS. UNION OF INDIA & 318 272/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
YOGENDER SINGH & ORS. VS. UNION OF 319 292/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
SANJAY SINGH & ANR. VS. UNION OF 320 316/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
DEVENDER SONI VS. UNION OF INDIA & 321 317/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
DEEPAK LALWANI & ANR. VS UNION OF 322 319/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
JAGJEET SINGH JHAKAR & ANR VS. UNION 323 327/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR.
GAYATRI KUMARI AND ANR.
324 360/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
AMIT JADVANI VS. UNION OF INDIA & 325 361/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SATISH KUMAR & ORS. VS. UNION OF 326 397/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
MR. TEJVIR MAAN AND ANR.
327 398/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ASHSISH ASTHANA VS. UNION OF INDIA & 328 400/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
RAJ BHAGWAN BANSAL AND ANR.
329 404/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR MUKESH PANIKA VS. REGISTRAR OF COMPANIES & 330 778/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR SAHIL GULATI & ANR VS. UNION OF INDIA 331 826/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
ANURAG BINDAL & ORS. VS. UNION OF 332 873/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
NIDESH GUPTA & ANR VS. UNION OF 333 874/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
MUKESH KUMAR VS. UNION OF INDIA & 334 879/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SANJAY SURJE VS. UNION OF INDIA & 335 880/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
VONEAT SETHI AND ANR.
336 882/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR AMARJEET SINGH & ORS. VS. UNION OF 337 887/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
MUKUL AGGARWAL & ORS. VS. UNION OF 338 888/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
MOHAMMAD SHAMIM AKHTAR AND ANR.
339 919/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 151 of 167 Signing Date:11.05.2022 19:43:43
ASHWANI KUMAR JASOJA AND ANR VS. 340 922/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR SANJAY KUMAR 341 926/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
SANJAY SHARMA 342 976/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
RADHIKA JAIN 343 1188/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
ZARIFUL HASAN 344 1210/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ADITI LUTHRA 345 1212/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
PRADEEP AGARWAL 346 1221/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SHIV KUMAR ARORA AND ANR VS. UNION 347 1510/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
MR. RAM AVTAR AGGARWAL AND ANR. 348 1530/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
MANSOORALI WASIQUAEALI SHAIKH 349 1686/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR AMANJEET SINGH AND ANR VS. UNION 350 1690/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
MANJU PURI & ORS VS. UNION OF INDIA 351 1704/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR ARUN KUMAR SINGH AND ANR.
352 1754/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SATVEER SINGH & ANR VS. UNION OF 353 2120/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SHALINDER MAHAJAN & ANR. VS. UNION 354 2143/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ORS.
ASHISH KHETARPAL VS. UNION OF INDIA 355 2399/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
MOHD ABUBAKER MANSOOR AND ORS. 356 2462/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ANANT KUMAR 357 2515/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
APOORVA MISRA & ANR.
358 2610/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR DHRUV ACHTANI 359 2779/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
SANJAY KHATRI 360 2913/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
MANISH AGGARWAL AND ANR. VS. 361 3075/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ORS.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 152 of 167 Signing Date:11.05.2022 19:43:43
NIVEDITA MISHRA VS. UNION OF INDIA 362 3161/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
JAGBIR DAHIYA VS. UNION OF INDIA AND 363 3162/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SUSHANT SHARMA VS. UNION OF INDIA 364 3165/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SHALEEN VAJPAYEE AND ANR.
365 3169/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR NEERAJ PANDAY.
366 3277/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ORS.
KAMLESH JAIN AND ANR.
367 3279/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
DEVINDER SINGH 368 3298/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
UMESH PRASAD SINGH & ANR. VS. 369 3455/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR.
ISHWAR KAUR VS. UNION OF INDIA & 370 3471/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR RAVINDER SINGH VS. UNION OF INDIA 371 3596/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
NITIN KUAMR JAIN VS. UNION OF INDIA 372 3742/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
RAJIV VERMA AND ORS. VS. UNION OF 373 4066/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
RAM AVTAR SINGAL VS. UNION OF INDIA 374 4069/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
GAYAPRASAD KUSHWAHA AND ANR VS. 375 4103/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ORS.
MADAN SAHA MOHAN VS. UNION OF 376 4222/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR SHIVANI BHATNAGAR VS. UNION OF 377 4224/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
VINOD KUMAR GUPTA AND ORS.
378 4227/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
379 4245/2019 SUDHA VS. UNION OF INDIA AND ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE ABHAY KUMAR DWEVEDY VS. UNION OF 380 4251/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
GAGAN SHUKLA AND ANR. VS. UNION OF 381 4370/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
MANMOHAN SINGH ANAND VS. UNION 382 4430/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR ADITYA SARDA VS. REGISTRAR OF 383 4462/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE COMPANIES AND ORS.
MANISH GARG AND ANR. VS. UNION OF 384 4539/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
VIJAY KUMAR GROVER AND ANR. VS. 385 4547/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
386 4604/2019 VIJAY JULKA VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE RAJ KUMAR CHAUBEY VS. UNION OF 387 4640/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 153 of 167 Signing Date:11.05.2022 19:43:43 SAROJ RANI GUPTA VS. UNION OF INDIA 388 4683/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ORS NAREDNDRA KUMAR AND ORS.
389 4720/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SIDDHANT SETHI VS. UNION OF INDIA 390 4940/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
RITU JAIN AND ANR. VS. UNION OF INDIA 391 5242/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
ANIL SANEJA 392 5580/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
UMESH SHARMA VS. UNION OF INDIA 393 5675/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
B.N MISHRA 394 5681/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ORS.
AJAY KUMAR SIKKA & ORS 395 5684/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SACHIN KHANNA AND ANR. VS. UNION OF 396 5758/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
AMIT BAGGA 397 5793/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR.
RAJ KUMAR CHAUDHARY 398 5849/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SUBHESH KUMAR 399 5908/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAJESH KUMAR & ANR. VS. UNION OF 400 5910/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
GANESH KUMAR AGARWAL AND ANR. VS. 401 5915/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
VISHAL SINGH VS. UNION OF INDIA AND 402 5917/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
TRIVENDRA JEET SINGH VS. UNION OF 403 5931/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
RAJENDRA BANDUJI PATIL AND ORS. 404 6037/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ANIL RAMESH BACHANI VS. UNION OF 405 6056/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
KARAN VIR ANEJA VS. UNION OF INDIA 406 6061/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
MANEESH BAWA VS. UNION OF INDIA 407 6075/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
MANISH KUMAR VS. UNION OF INDIA 408 6120/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
MANGAT RAI KHATRI & ORS VS. UNION 409 6128/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR SHIVANI CHOPRA VS. UNION OF INDIA 410 6130/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SURESH CHOWDHARY VS. UNION OF 411 6184/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ABHAY AGARWAL AND ANR.
412 6187/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 154 of 167 Signing Date:11.05.2022 19:43:43 PRABHA ARORA & ANR VS. UNION OF 413 6189/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR PRINGAL DAGAR & ANR VS. UNION OF 414 6190/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR 415 6200/2019 RAHUL PAL VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE SUFIA KHAN AND ANR. VS. UNION OF 416 6205/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SHWETA MEHTA VS. UNION OF INDIA 417 6231/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
AKSHAY KHULLAR VS. UNION OF INDIA 418 6251/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
NEERAJ GUPTA AND ORS. VS. UNION OF 419 6352/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
RAVINDER SINGH AND ANR. VS. UNION 420 6394/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
OM PRAKASH KHOKHER AND ANR. VS. 421 6506/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
TARSEM LAL ARORA VS. UNION OF INDIA 422 6507/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR.
TAHIR LAL KHAN VS. UNION OF INDIA 423 6587/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
SUHAIL MUBARAK NOORANI 424 6591/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR.
ANIL KAUSHIK ORS. VS. UNION OF INDIA 425 6597/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR SMITHA NAIR VS. UNION OF INDIA AND 426 6600/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SATPAL DESWAL AND ORS. VS. UNION OF 427 6604/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
VARUN JOSHI 428 7101/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ADITYA MALHOTRA 429 7131/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR KARUNA KUMAR VS. UNION OF INDIA 430 7189/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
MOHAMMAD NAZIR VS. UNION OF INDIA 431 7261/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
NARENDER SINGH 432 7296/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
RAJ KUMARI 433 7308/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
ANKUR SRIVASTAVA VS. UNION OF INDIA 434 7407/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
AMIT GOEL & ANR VS. UNION OF INDIA & 435 7415/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR ANAND RAM VS. UNION OF INDIA AND 436 7448/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
AMAR KANU LAL VS. UNION OF INDIA & 437 7634/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR MANOJ KUMAR SHARMA 438 7701/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 155 of 167 Signing Date:11.05.2022 19:43:43 SHWETA AGARWAL VS. UNION OF INDIA 439 7905/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
INDRAJIT CHATTERJI VS. UNION OF INDIA 440 7924/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ORS.
RAJEN AMRITLAL PARIKH VS. UNION OF 441 8097/2019 INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE UMMALETI PRASAD VS. UNION OF INDIA 442 8101/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ANR JITANDER MOHAN VS. UNION OF INDIA & 443 8126/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR 444 8261/2018 KUNTESH VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE 445 8269/2019 INAM ABIDI VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE MR. KHUSHAL KHAGRAM VS. UNION OF 446 8404/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ASHOK SHARMA AND ANR 447 8345/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR PRABIR MUKHERJEE VS. UNION OF INDIA 448 8430/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ORS RAJESH CHAKRABORTY VS. UNION OF 449 8659/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SUMIT SINGH AND ANR. VS. UNION OF 450 8676/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
451 8906/2019 AMIT BAWA VS. UNION OF INDIA & ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE MANISH GOLE & ANR. VS. UNION OF 452 8932/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR.
453 9558/2019 MOHAN KAMATH VS UNION OF INDIA PETITION NOT AVAILABLE PETITION NOT AVAILABLE 454 9836/2019 BACHU SINGH VS UNION OF INDIA PETITION NOT AVAILABLE PETITION NOT AVAILABLE JITENDAR KR. SHARMA VS UNION OF 455 9837/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA CHANDER SHEKHAR CHAURASIA 456 10340/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
SHIVAJEET CHAUDHARY Vs UNION OF 457 10391/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ORS.
DEEPAK GAUTAM Vs UNION OF INDIA 458 10494/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS.
DEEPAK DAING Vs UNION OF INDIA AND 459 10499/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
AJIT PRASAD & ANR 460 10654/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR MANAV SHARMA 461 10657/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
DEEPAK KUMAR AND ORS. Vs UNION OF 462 10701/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SHUBHAM KUMAR JHA Vs UNION OF 463 10810/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS MRIDUL KUMAR GUPTA AND ANR. Vs 464 10877/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
MR. RAJ KUMAR Vs UNION OF INDIA AND 465 10881/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
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SHASWAT SUD Vs UNION OF INDIA AND 466 10883/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
MANOJ KUMAR JHA Vs UNION OF INDIA 467 10888/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE & ORS PARIKSHAT VIG VS. UNION OF INDIA AND 468 10964/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
BHUPENDRA NATH RENJEN Vs UNION OF 469 10980/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR MR. JITESH SINGHAL Vs UNION OF INDIA 470 11134/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ASHA JAIN & ANR Vs UNION OF INDIA & 471 11297/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR RAJENDRA PRASAD GUPTA Vs UNION OF 472 11574/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
VIMAL KUMAR SRIVASTAVA AND ANR. Vs 473 11600/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
MR. JAGJEET SINGH GUJRAL 474 11622/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ORS.
475 11635/2019 PAWAN KUMAR JAIN Vs UNION OF INDIA PETITION NOT AVAILABLE PETITION NOT AVAILABLE ARUN CHAND KHANNA 476 11763/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
ASHOK MANCHANDA & ANR 477 11792/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ORS ANISH UNIYAL 478 11886/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
DEEPAK MARWAH 479 11887/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ORS.
INDRESH KUMAR AND ANR.
480 11968/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
SATISH KUMAR MITTAL & ORS.
481 12042/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR.
MR. PRASHANT SINGH 482 12376/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR SANJEEV PREENJA 483 12400/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
SANJEEV KUMAR DAWAR 484 12564/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR RAJEEV ANAND 485 13206/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
SANJEEV ANAND 486 13208/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
YOGESH KATARIA & ANR 487 13463/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR SANDEEP 488 13664/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
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SH. JITENDER SAHNI 489 13800/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
YOGENDER SENGAR 490 13937/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
VIRENDER SHARMA AND ANR 491 2405/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA AND ANR.
SANJEEV KUMAR & ANR VS UNION 0F 492 122301/2018 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR NILAMBUJ SHRIVASTAVA & ANR VS. 493 8534/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
ARVIND SAHNI 494 8865/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VIBHASH KUMAR 495 8871/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SHIV KUMAR MISHRA 496 8892/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR CHANDAN KUMAR SHUKLA 497 8953/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR BALWAN SINGH & ANR 498 9007/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VIJAY KUMAR & ANR 499 9013/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR JEEWAN SHARMA & ANR 500 9087/2019 VS. PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SHAMMI KAPOOR VS.
501 9206/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VICKY SURI &ANR VS.
502 9232/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR ANIL JAIN VS.
503 9329/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR AJAY AGARWAL VS.
504 9330/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VINAYAK BHARDWAL VS.
505 9426/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR RAJ KUMAR AGGARWAL VS.
506 9485/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR ARUN KUMAR KOTWAL VS.
507 9500/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SATINDER PAL SINGH MADHOK VS. 508 9511/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 158 of 167 Signing Date:11.05.2022 19:43:43 AMITA &ANR VS.
509 9546/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR KULDEEP CHATAR & ANR VS.
510 9567/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR NEERAJ HASIJA VS.
511 9546/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VAKEEL AHMED VS.
512 9704/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SANTOSH PUVANCHERI SATUILAS AND 513 9717/2019 ANR. VS. 01.11.2016 31.10.2021 UNION OF INDIA & ANR ANAND SINGH VS.
514 9791/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR KULDEEP SINGH VS.
515 9813/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VIJAYA GUPTA & ANR VS.
516 9885/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR NITIN MEHRA VS.
517 9920/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SANJEEV PATNI VS.
518 9960/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR VANDANA KEDIA & ANR VS.
519 10034/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR NISHANT KUMAR TIWARI & ANR VS. 520 10074/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR RAJAN HOODA VS.
521 10190/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR JOGINDER KADYAN VS.
522 10196/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR ESHAAN SHARMA VS.
523 10199/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR NEHA KAPOOR VS.
524 10218/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SANJIV SHANKAR PRASAD VS.
525 10228/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR RAJIV GUPTA VS.
526 10238/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR DEEPTI GUPTA VS.
527 10269/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR SHALINI SHARMA VS. UNION OF INDIA 528 3452/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ORS SH. VYAS DEV SADH AND ANR 529 3625/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
JOHIT CHADHA AND ANR VS. UNION OF 530 3738/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
MERAJ AHMED VS. UNION OF INDIA AND 531 4105/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ORS.
532 4361/2019 ROHIT BATRA VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE ARVINDER SINGH VS. UNION OF INDIA & 533 4374/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
RAKESH KUMAR YADAV AND ANR VS. 534 4375/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR.
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MOHAMMAD SHAHZAD ALAM VS. UNION 535 4377/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR KALICHARAN SINGH BHATI VS. UNION OF 536 4379/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ANIRUDH LAL AND ANR VS. UNION OF 537 4384/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
AMOHIT WALIA VS. UNION OF INDIA AND 538 4398/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SANJAY SINGH RAWAT AND ORS VS. 539 4456/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
MADHUKAR JETLEY & ANR VS. UNION OF 540 4459/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR CHANDRA BHAN SINGH & ANR VS.
541 4460/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR ANISH CHANANA VS. UNION OF INDIA 542 4463/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR..
HIMALAYA SINGH BIST AND ORS AND 543 4876/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR. VS. UNION OF INDIA AND ANR.
ANIL VERMA AND ANR.
544 5093/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SATISH CHANDRA SHARMA VS. UNION OF 545 5472/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
SMT. NITI GANDOTRA. VS. UNION OF 546 5546/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
YOGESH VERMA.
547 5572/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
NEERAJ BINANI AND ORS 548 5573/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
MANJU GUPTA AND ANR VS. UNION OF 549 5576/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ANIL SANEJA 550 5580/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
LALIT KUMAR VS. UNION OF INDIA AND 551 5628/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
PUNEET KUMAR NAGPALVS. UNION OF 552 5636/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR 553 5638/2019 ANITA GABA VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE RAKESH KUMAR SAXENA VS. UNION OF 554 5678/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR MINOTI BAHRI VS. UNION OF INDIA AND 555 7197/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
RAVI KUMAR VS. UNION OF INDIA AND 556 7280/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
GOVERDAN DASS MEHTA AND ANR VS. 557 7370/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR 558 7375/2019 AMIT GUPTA VS. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE GURDEEP KOHLI SINGH AND ANR VS. 559 7398/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
560 7425/2019 ALKA PUNJ VS. UNION OF INDIA & ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE MAINAATI DEVI VS. UNION OF INDIA AND 561 7427/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
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DEEN DAYAL GOEL.
562 7629/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
JOGINDER SINGH VS. UNION OF INDIA 563 7691/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
DEEPAK GUPTA AND ANR VS. UNION OF 564 7693/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
ASHOK CHAWLA VS. UNION OF INDIA 565 7695/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
VISHAL AGGARWAL AND ANR 566 7700/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR HARIPRAKASH 567 7702/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAJINDER YADAV 568 7704/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR MADAN GOPAL BANGA 569 7706/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ROHIT RASTOGI 570 7708/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR PAWANDEEP SINGH LUTHRA 571 7713/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR RAHUL KAPUR 572 7715/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR ARUN JAIN AND ANR 573 7717/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR YASH CHAUDHARY AND ANR 574 7719/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA & ANR SIDDHARTH JAGDISH AND ANR VS. 575 7750/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA & ANR NARAYAN GUPTA VS. UNION OF INDIA & 576 7753/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR PREETI SARDA VS. UNION OF INDIA & 577 7754/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR VIPIL KUMAR AGGARWAK AND ANR. 578 7762/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE VS. UNION OF INDIA AND ANR.
VIRENDER SHARMA AND ANR VS. UNION 579 7844/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA AND ANR.
KULBHUSAN TIKOO VS. UNION OF INDIA 580 7863/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
ARATI VASISHTH & ANR. VS. UNION OF 581 8072/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ORS.
ANAND KUMAR SINGH & ANR. VS. UNION 582 8084/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ORS.
SARYU PRASAD YADAV VS. UNION OF 583 8169/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
GAURAV GUJRAL VS. UNION OF INDIA & 584 8229/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR.
SYED SHAYANUR RAHMAN VS. UNION OF 585 8346/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA AND ANR.
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MUKESH KUMAR Vs UNION OF INDIA 586 10279/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE AND ANR.
KRISHNA RANJAN SINGH AND ORS Vs 587 10299/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE UNION OF INDIA AND ANR.
588 10322/2019 RAJ SINGH Vs UNION OF INDIA AND ANR. PETITION NOT AVAILABLE PETITION NOT AVAILABLE SIDDHARTH SINGH 589 12257/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR.
RAKESH KUMAR JAIN AND ORS 590 12706/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR MR. AJAY PAHWA 591 13099/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR JYOTI SINDHU AND ANR 592 13155/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR RAJENDER KUMAR AND ANR 593 13190/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR RAJENDER KUMAR AND ANR 594 13190/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR DEVINDER KUMAR 595 13614/2019 PETITION NOT AVAILABLE PETITION NOT AVAILABLE Vs. UNION OF INDIA & ANR 596 13084/2019 TUSHAR VIG Vs. UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE MEHNAZ PARVEEN RAI Vs UNION OF 597 533/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR KUMARI ANKITA Vs UNION OF INDIA & 598 537/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR ANEESH BHAMBRI & ANR Vs UNION OF 599 681/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR MR. GULSHAN KUAMR GULATI Vs UNION 600 1326/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE OF INDIA & ANR SHAMKI NANDI AND ANR. Vs UNION OF 601 1612/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE INDIA & ANR 602 1759/2020 MRS. SAVITA Vs UNION OF INDIA & ANR PETITION NOT AVAILABLE PETITION NOT AVAILABLE SURINDER SOLANKIVs UNION OF INDIA & 603 1911/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR VINOD KUMAR Vs UNION OF INDIA & 604 4389/2020 PETITION NOT AVAILABLE PETITION NOT AVAILABLE ANR Learned counsel for the petitioners appearing in the following writ petitions (which form a part of Annexure R-1) pray that their writ petitions be disposed of holding that the disqualification period of the petitioners has ended:-
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S.No. W.P.(C) 1. 2633/2018 2. 5788/2018 3. 7140/2018 4. 7141/2018 5. 7144/2018 6. 7964/2018 7. 7967/2018 8. 8594/2018 9. 8595/2018 10. 8598/2018 11. 8661/2018 12. 8908/2018 13. 9200/2018 14. 9201/2018 15. 9401/2018 16. 9605/2018 17. 10345/2018 18. 10346/2018 19. 10676/2018 20. 10677/2018 21. 11462/2018 22. 11838/2018 23. 13817/2018 24. 13839/2018 25. 780/2019 26. 1022/2019 27. 2324/2019 28. 2328/2019 29. 2360/2019 30. 2840/2019 31. 3069/2019 32. 3704/2019 33. 3977/2019 34. 4140/2019 35. 4193/2019 36. 4745/2019 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 163 of 167 Signing Date:11.05.2022 19:43:43 37. 4748/2019 38. 4796/2019 39. 5088/2019 40. 5091/2019 41. 5119/2019 42. 5236/2019 43. 5547/2019 44. 5581/2019 45. 6188/2019 46. 7024/2019 47. 7051/2019 48. 7112/2019 49. 7113/2019 50. 7162/2019 51. 7325/2019 52. 7601/2019 53. 8048/2019 54. 8691/2019 55. 8694/2019 56. 221/2019 57. 809/2019 58. 1508/2019 59. 4100/2019 60. 4192/2019 61. 4221/2019 62. 5732/2019 63. 6254/2019 64. 6758/2019 65. 7166/2019 66. 7287/2019 67. 7357/2019 68. 7882/2019 69. 10388/2018 70. 10526/2018 71. 10793/2018 72. 11143/2018 73. 6249/2019 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 164 of 167 Signing Date:11.05.2022 19:43:43 74. 6247/2019 75. 6167/2019 76. 6166/2019 77. 6137/2019 78. 5721/2019 79. 5720/2019 80. 5717/2019 81. 5143/2019 82. 4191/2019 83. 3706/2019 84. 2953/2019 85. 2126/2019 86. 3782/2019 87. 1136/2019 88. 513/2019 89. 13988/2018 90. 11241/2018 91. 11144/2018 92. 4203/2019 93. 884/2019 94. 3587/2019 95. 3905/2019 96. 5686/2019 97. 7968/2018 98. 9608/2018 99. 4141/2019 100. 4401/2018 101. 1827/2019 102. 1826/2019 103. 681/2020 104. 806/2019 105. 926/2019 106. 1471/2019 107. 1510/2019 108. 2751/2019 109. 6491/2018 110. 13580/2018 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 165 of 167 Signing Date:11.05.2022 19:43:43 111. 2095/2019 112. 4602/2019 113. 7905/2019 114. 4339/2018 The prayer/request of learned counsel for the petitioners in aforementioned matters is taken on record.
Keeping in view the aforesaid consensus, the aforementioned writ petitions are disposed of holding that as the period of disqualification has expired by efflux of time i.e. on account of lapse of five years, the petitioners are eligible for appointment / re-appointment as Directors.
However, it is clarified that the petitioners, who carried on as Directors due to subsistence of interim orders passed by this Court, shall not be visited with any civil or penal consequences.
It is further clarified that none of the petitioners will be eligible for appointment/re-appointment as Directors if they have incurred any other disqualification or were disqualified for any subsequent period on account of non-filing of returns.
The demand drafts deposited by the petitioners in accordance with the interim order passed by this Court shall be returned/refunded to the said petitioners.
List the matter before Joint Registrar for return/refund of DD on 17th May, 2022.
Remaining Writ Petitions (As per Annexures R-1, R-2 & R-3) Registry is directed to forward the soft copies of the writ petitions mentioned in Annexure R-3 to learned Amicus Curiae, Ms. Kavita Jha, Mr. Vikram Jetly, Advocate (Mobile No.9811157321) (e-mail id-
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[email protected]) and Ms. Shiva Lakshmi, Advocate (Mobile No.9818054806) (e-mail id [email protected]) and Mr. Kotla Harshavardhan, (e-mail id [email protected]) Advocates forthwith.
Further, if any of the writ petitioners have been wrongly placed/mentioned in any of the annexures, learned counsel for the petitioners are directed to contact Mr. Vikram Jetly, Advocate and Ms. Shiva Lakshmi, Advocate.
Learned counsel for the Registrar of Companies after examining the writ petitions mentioned in Annexure R-3 as well as comments received from learned counsel for the petitioners is directed to file a fresh affidavit within a week.
Learned counsel for the parties in the matters mentioned in Annexure R-1 which are pending consideration are directed to obtain instructions as to whether they would like to argue their matters on merits.
List on 24th May, 2022. It is made clear that no adjournment shall be granted on the next date of hearing qua the matters mentioned in Annexure R-1.
MANMOHAN, J DINESH KUMAR SHARMA, J MAY 10, 2022 st/rb/KA/TS/pallavi Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT W.P.(C) 62/2019 & connected matters Page 167 of 167 Signing Date:11.05.2022 19:43:43