Himachal Pradesh High Court
Raj Kumari vs . State Of H.P And Others on 23 November, 2022
Bench: Sabina, Sushil Kukreja
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Raj Kumari vs. State of H.P and others CWP No.6388 of 2022 23.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rakesh Kumar vs. State of H.P. & ors.
CWP No.3671 of 202223.11.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sohan Lal vs. State of H.P. & ors.
CWP No.3679 of 202223.11.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
r Learned Deputy Advocate General seeks more time to file reply.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Usha Rani vs. State of H.P. & ors.
CWP No.3803 of 202223.11.2022 Present: Mr. Aturl G. Sood, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 30.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mamta Devi vs. State of H.P. & Ors.
CWP No.3873 of 202223.11.2022 Present: Ms. Aruna Chauhan, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 28.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sunil Kumar vs. State of H.P. and others.
CWP No.5560 of 202223.11.2022 Present: Ms. Rajvinder Sandhu, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Linkwell Tele Systems Private Ltd. vs. State of H.P. & Ors.
CWP No.5562 of 202223.11.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.
Ms. Divya Sood, Deputy respondent Nos. 1 & 2/State.
r Advocate Mr. Sanjeev Bhushan, Senior Advocate with Mr. General, for Rakesh Chauhan, Advocate, for respondent No.3.
At the request of learned counsel for the parties, list again on 12.12.2022.
Learned Deputy Advocate General is directed to produce relevant record on the date fixed.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Surender Kumar vs. State of H.P & Ors.
CWP No.5923 of 202223.11.2022 Present: Mr. Virender Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 3/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 09.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chuni La & others. vs. State of H.P & Ors.
CWP No.5924 of 202223.11.2022 Present: Mr. Virender Thakur, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
Learned counsel for the respondents seek more time to file reply.
List again on 06.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Roshan Lal vs. State of H.P. & others.
CWP No.6217 of 202223.11.2022 Present: Mr. Lalit K. Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 2/State.
Mr. Rajiv Rai, Advocate, for respondent No.3.
Learned counsel for the petitioner seeks time to file rejoinder to the reply filed on behalf of respondent No.3.
List again on 10.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ajay Kumar vs. State of H.P. & Ors.
CWP No.6615 of 202223.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Tek Ram Sharma, Advocate, for respondent No.5.
CWP No.6615 of 2022 & CMP No.13296 of 2022 Learned counsel for the petitioner seeks time to file rejoinder.
List again on 06.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Raj Kumar Thakur vs. State of H.P. & others CWP No.6696 of 2022 23.11.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
Ms. Rajni Kumari, Advocate, for respondent No.5.
Learned counsel for the petitioner seeks time to place certain documents on record.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dinesh Verma vs. State of H.P and others CWP No.7010 of 2022 23.11.2022 Present: Ms. Babita Chauhan, Advocate, on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Ram Kumar vs. State of H.P. & Ors.
CWP No.1734 of 201822.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh.Dharminder Singh vs. State of H.P. & Ors.
CWP No.1733 of 201822.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Laxmi Stone Crusher vs. State of H.P. CWP No.1586 of 2018 22.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Mankotia Stone Crusher vs. State of H.P. & Ors.
CWP No.1584 of 201822.11.2022 Present: Mr. T.S. Chauhan, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Karan Vir and another vs. State of H.P. and others CWP No.5124 of 2021 22.11.2022 Present: Mr. Pankaj Mehra, Advocate on behalf of Mr. Kulwant Singh Gill, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent Nos.1 to 8/State.
Mr. Maan Singh, Advocate, for respondent No.9.
At the request of learned counsel for the petitioner, list again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dharam Singh & Ors. vs.State of H.P. & Ors.
CWP No.4265 of 202122.11.2022 Present: Mr. Raman Prashar, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 & 3/State.
Mr. Tara Singh Chauhan, Advocate, for respondent No.2.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
At the request of learned counsel for respondent No.4, list on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Gajendra Rawat vs. Union of India & Ors.
CWP No.2516 of 202122.11.2022 Present: Mr. Devam K. Khanna, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.2 to 5/State.
Learned counsel for the respondents seek more time to file reply.
List along with CWPIL No.19 of 2017.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vijay Kumar vs. State of H.P. & others.
CWP No.3183 of 202022.11.2022 Present: Mr. Rajiv Jiwan, Senior Advocate with Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4, 6, 7 & 9/State.
Mr. Maan Singh, Advocate, for respondent No.5.
Mr. Aman Parth Sharma, Advocate, for respondent No.10.
Learned counsel for respondent No.10 seeks time to file reply.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shubah vs. State of H.P. & Ors.
CWP No.126 of 202022.11.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Ors. vs. Bhag Singh & Ors.
CWP No.2067 of 201922.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Respondent No.1, ex parte.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.2.
Mr. Maan Singh, Advocate, for respondent No.3.
Mr. Vishwa Bhushan, Advocate, for respondent No.4.
Learned Deputy Solicitor General of India seeks time to file reply.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ashish Sharma vs. State of H.P. & Ors.
CWP No.2590 of 201822.11.2022 Present: Mr. Tarun K. Sharma, Advocate,for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ruma Devi vs. State of H.P. & Ors.
CWP No.1666 of 201822.11.2022 Present: Mr. Vishwa Bhushan, Advocate,for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Anil God, Advocate, for respondent No.5.
Mr. Maan Singh, Advocate, for respondent No.6.
Admit.
List along with CWP No.1167 of 2018.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bhag Singh v. Union of India & ors.
CWP No.1069 of 201722.11.2022 Present: Mr. Deepak Kaushal, Advocate,for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 2 to 6/State.
Mr. T.S. Chauhan, Advocate, for respondent No.7.
Mr. Vishwa Bhushan, Advocate, for respondent No.8.
Learned counsel for the respondent No.8 seeks time to file reply.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Subhash Chand & Anr. vs. State of H.P. & Ors.
CWP No.5881 of 202222.11.2022 Present: Ms. Rachna Sharma, Advocate,for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1, 3 to 10/State.
Mr. Maan Singh, Advocate, for respondent No.2.
Mr. Rishi Tandon, Advocate, for respondent Nos.11 and 14.
Learned counsel for the respondents seek time to file reply.
List again on 28.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
The State of H.P. & Anr. vs. Ramesh Chand & Anr.
CWP No.2086 of 201922.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Mr. Vishwa Bhushan, Advocate, for the respondents.
Learned Additional Advocate General requests for an adjournment.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Harish Chauhan vs. State of H.P. & Ors.
CWP No.4140 of 201922.11.2022 Present: Mr. Adarsh K. Vashishta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Maan Singh, Advocate, for respondent No.4.
Mr. Loveneesh Kanwar, Advocate, for respondent No.5.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 11.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mr. Vipin Kumar vs. State of H.P. & Ors.
CWP No.1046 of 202022.11.2022 Present: Mr. D.K. Khanna, Advocate, for the petitioners Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CMP No.12383 of 2021Learned Additional Advocate General seeks time to file reply.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Netar Singh & Ors. vs. State of H.P. & Ors.
CWP No.1340 of 202022.11.2022 Present: Mr. Rakesh Kumar Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5 & 7/State.
Mr. Maan Singh, Advocate, for respondent No.6.
Mr. Deepak Kaushal, Advocate, for respondent No.8.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Kewal Krishan vs. Himachal Pradesh Road Transport Corporation & Ors.
CWP No.1295 of 202021.11.2022 Present: Mr. Govind Kumar Goel and Mr. Shubham Sood, Advocates, for the petitioner.
r to Ms. Shubh Mahajan, Advocate, for the respondents.
List alongwith CWP No.1910 of 2021.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Tarsem Chand vs. State of H.P. & Ors.
CWPOA No.2145 of 202021.11.2022 Present: Mr. Pranav Kumar, Advocate on behalf of Ms. Shikha Chauhan, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
There is a request for adjournment on behalf of learned counsel for the petitioner on the ground that there is bereavement in his family.
List again on 28.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Chander vs. Himachal Road Transport Corporation & Ors.
CWPOA No.2154 of 202021.11.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Mr. B.N. Sharma, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Ambika Alloys vs. Union of India & Ors.
CWP No.2755 of 202021.11.2022 Present: Mr. Ajay Vaidya, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 29.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. vs. The Veterinary & Animal Science Teacher's Association & Another CWP No.3344 of 2020 21.11.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondent No.1.
Mr. Naresh K. Sharma, Advocate, for respondent No.2.
Learned counsel for respondent No.2 has submitted that no reply is required to be filed on behalf of respondent No.2.
Learned Additional Advocate General has submitted that rejoinder to the reply filed on behalf of respondent No.1 has been filed in the office. However, the same is not available on record. Office to check and place the same on record, if in order.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Raj Kumar vs. State of H.P and others.
CWP No.3742 of 202021.11.2022 Present: Mr. Ramakant Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
CWP No.3742 of 2020Admit.
CMP No.15628 of 2022Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Mangat Ram vs. State of H.P. & anr.
CWPOA No.4433 of 202021.11.2022 Present: Mr. N.D. Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondent No.1/State.
Mr. Shashi Shirshoo, Advocate, for respondent No.2.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Parvati Devi vs. State of H.P. and others CWPOA No.4435 of 2020 21.11.2022 Present: Mr. G.R. Palsra, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State. l Learned counsel for the petitioner seeks time to file rejoinder.
List again on 09.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dr. P.K. Kaundal vs. State of H.P. and others CWPOA No.4436 of 2020 21.11.2022 Present: Mr. Parveen Chandel, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
The Bhagal Land Loosers Co-operative Truck Operators Society Darlaghat vs. State of H.P. & Ors.
CWP No. 5196 of 202021.11.2022 Present: Mr. Paresh Sharma, Advocate for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Surinder Saklani, Advocate, for respondent No.4.
Mr. Karun Negi, Advocate, for respondent No.5.
CWP No. 5196/2020 & CMP No.12120/2020 Learned counsel for respondent No.5 seeks more time to file reply.
List again on 30.12.2022.
Interim order to continue.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
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Monu Kumar vs. Union of India & others.
CWP No. 4276 of 202121.11.2022 Present: Mr. Vinod Chauhan, Advocate for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India.
Ms. Shreya Chauhan, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 10.04.2023.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
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Lavinder Kumar vs. State of H.P. & Ors.
CWP No. 7688 of 202121.11.2022 Present: Mr. Ajay Singh Kashyap, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 10.04.2023.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
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Babli Devi vs. State of H.P. & ors.
CWP No. 7748 of 202121.11.2022 Present: Mr. Pankaj Chauhan, Advocate on behalf of Mr. Vikas Rajput, Advocate for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 6/State.
Mr. Vishwa Bhushan, Advocate, for respondent Nos. 7 and 8.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 27.12.2022.
Interim order to continue.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
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Sanjay Kumar vs. Uma Kumari FAO(FC) No.14 of 2022 21.11.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Ajay K. Chauhan, Advocate for the appellant.
Ms. Manju Dhatwalia, Advocate, for the respondent.
List before National Lok Adalat on 27.11.2022.
` ( Sabina )
Judge
(Sushil Kukreja)
Judge
21st November, 2022
(reena)
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Dr. Rakesh Kumar Sharma vs. State of H.P. & Ors.
R.P. No.280 of 202221.11.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned counsel for the petitioners requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
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Santosh Devi vs. State of H.P. & others.
CWP No.603 of 202221.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.603/2022 & CMP No.1081/2022 Learned Senior Counsel for the petitioner requests for an adjournment.
As requested, list again on 21.12.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranvijay Singh vs. State of H.P. and others.
CWP No.1203 of 202221.11.2022 Present: Mr. Janesh Mahajan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 10.04.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Raj Kumar vs. State of H.P. & others.
CWP No.1609 of 202221.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 & 2/State.
Mr. Shyam Singh Chauhan, Advocate, for respondent Nos. 3 to 6 Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Parveen Kumar vs. State of H.P. & another CWP No.3004 of 2022 21.11.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 11.01.2023.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Seema Devi vs. State of H.P. & others.
CWP No.3283 of 202221.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3.
Learned Additional Advocate General requests for an adjournment.
As requested, list again on 01.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Abit Kumar vs. Rogi Kalyab Samiti and another CWP No.8018 of 2022 18.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondent No.2/State.
CWP No.8018/2022 & CMP No.16069/2022 Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General accepts notice on behalf of respondent No.2 and seeks time to file reply.
Let notice be issued to respondent No.1, returnable for 04.01.2023, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 18th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Mahesh Udyog vs. State of H.P. and others.
CWP No.2574 of 201617.11.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Tej Singh Thakur vs. Commissioner of Income Tax Shimla.
ITA No.6 of 2017 with ITA No. 12 of 2017 17.11.2022 Present: Mr. Ajay Vaidya, Advocate, for the appellant(s) in both the appeals.
Ms. Vandana Kuthiala, Advocate, respondent(s) in both the appeals.
r for the Learned counsel for the appellant(s) requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Ericsson India Private Limited vs. The Additional Excise & Taxation Commissioner-cum-
Appellate Authority and others.
Civil Revision No.46 of 201717.11.2022 Present: Mr. Goverdhan Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment.
As requested, list on 22.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. and others vs. Sadh Ram CWP No.275 of 2017 17.11.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners/State.
Mr. Surender Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Partap Singh Thakur vs. State of H.P. a/w connected matter.
Cr. Appeal No.560 of 2017 with Cr. Appeal No. 243 of 2018.
Cr. Appeal No. 560 of 201717.11.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for the appellant. Ms. Divya Sood, Deputy Advocate General, for the respondent/State.
Cr. Appeal No. 243 of 2018Mr. Vipul Sharda, Advocate, for the appellant.
Ms. Divya Sood, Deputy Advocate General, for respondent No.1/State.
Mr. Vivek Sharma, Advocate, for respondent No.2.
Mr. N.S. Chandel, Senior Advocate with Mr. Dinesh Thakur, Advocate, for respondent No.3.
Mr. Dheeraj K. Verma, Advocate, for respondent No.4.
Cr. Appeal No.560/2017 with Cr. Appeal No. 243/2018.
Learned counsel for the appellant in Cr. Appeal No.243 of 2018 requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dina Lal vs. State of H.P. & Ors.
LPA No.2 of 201817.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. V.D. Khidtta, Advocate, for respondent No.3 & 4.
Learned counsel for the appellant requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & others vs. Deepak Chandel CWP No.1578 of 2018 17.11.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners.
Mr. Onkar Jairath, Advocate, for the respondent.
Learned Additional Advocate General requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Prem Chand vs. State of H.P. Cr. Appeal No.492 of 2018 17.11.2022 Present: Ms. Leena Guleria, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mrs. Shashi Bala vs. State of Himachal Pradesh & Ors.
CWP No.7964 of 202216.11.2022 Present: Mr. R.K. Gautam and Mr. Pawan Gautam, Advocates, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 3.
CWP No.7964/2022 & CMP No.15925/2022 Notice. Mr. Vikrant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent No.4, returnable for 19.12.2022, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Pr. Commissioner of Income Tax vs. M/s Ajay Kumar Sood Engineers and Contractors ITA No.2 of 2019 16.11.2022 Present: Mr. Devi Singh, Advocate on behalf of Ms. Vandana Kuthiala, Advocate, for the appellant.
Ms. Narvada, Advocate on behalf of Mr. Ajay Vaidya, Advocate, for the respondents.
At the request of learned counsel for the appellant, list again on 28.02.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Harish Kaushal vs. Union of India and others.
CWP No.4724 of 202016.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate for respondent Nos. 2 & 4.
Mr. Anil Jaswal, Additional Advocate General for respondent No.3.
Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for respondent No.5.
Learned Additional Advocate General seeks more time to file affidavit of the competent authority.
List again on 12.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Lata Devi vs. Santosh Kumar FAO(FC) No. 28 of 2021 16.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Naresh K. Sharma, Advocate, for the respondent CMP No.11516 of 2022 Learned counsel for the respondent seeks time to file reply.
List again on 16.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Poonam Gehlot vs. State of H.P. & ors.
CWP No. 153 of 201816.11.2022 Present: Ms. Poonam Gehlot, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Mr. Adarsh K. Vashista, Advocate, for respondent No.5.
Mr.Tara Singh Chauhan, Advocate, for respondent No.8.
Learned counsel for respondent No.5 requests for an adjournment to enable him to file latest status report.
List on 12.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 16th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
R.P. No. 302 of 202211.11.2022 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.
Mr. Pankaj Chaudhary, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the respondents.
List again on 15.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dr. Rakesh Kumar Sharma &ors. vs. State of H.P. &Ors.
R.P. No. 280 of 202211.11.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents/State.
List again on 21.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Yudhvir Singh vs. State of H.P. & Ors.
CWP No. 931 of 202111.11.2022 Present: Mr. Bharat Thakur, Advocate on behalf of Mr. Sameer Thakur, Advocate, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents/State.
List again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sanjeev Kumar & Ors. vs. HPU and another.
CWP No. 2343 of 202211.11.2022 Present: Mr. Aman Parth Sharma, Advocate, for the petitioners.
Mr. Surender Verma, Advocate, for the respondents.
List again on 05.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Lakshmi Dutt & Ors. vs. HRTC & another.
CWP No. 7103 of 202211.11.2022 Present: Mr. Mukesh, Advocate on behalf of Mr. Surender Sharma, Advocate, for the petitioners.
Mr. Pankaj Chaudhary, Advocate on behalf of Mr. Vikas Rajput, Advocate, for respondent No.1.
Ms. Suchitra Sen, Advocate, for respondent No.2.
CWP No. 7103 of 2022 & CMP No. 14193 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 21.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Asha Devi & Ors. vs. State of H.P. & anr.
CWP No. 7823 of 202211.11.2022 Present: Mr. Jiya Lal Bhardwaj, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent No.1/State.
Ms. Shailja Thakur, Advocate, for respondent No.2.
CWP No. 7823 of 2022 & CMP No. 15685 of 2022 Learned counsel for respondent No.2 requests for an adjournment to enable her to seek instructions.
List again on 18.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Amita Kumari vs. State of H.P. & Ors.
CWP No. 7866 of 202211.11.2022 Present: Ms. Aruna Chauhan, Advocate, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for the respondents/State.
CWP No. 7866 of 2022 & CMP No. 15759 of 2022 Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 14.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Kumar & ors. vs. State of H.P. & Ors.
CWP No. 7869 of 202211.11.2022 Present: Mr. Yogesh Kumar Chandel, Advocate, for the petitioners.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent Nos. 1 & 2.
CWP No. 7869 of 2022 & CMP No. 15764 of 2022 Notice. Mr. Adarsh K. Sharma, learned Additional Advocate General accepts notice on behalf of the respondent Nos. 1 & 2/State and seeks time to file reply.
List again on 05.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Nishant vs. State of H.P. & Ors.
CWP No. 5934 of 202211.11.2022 Present: Mr. Neeraj Sharma and Hemant Thakur, Advocates, for the petitioner.
Mr. Adarsh K. Sharma, Additional Advocate General, for respondent Nos. 1 to 3.
Ms. Udit Shaurya Kaushik, Advocate on behalf of Mr. Nitin Thakur, Advocate, for respondent No.5 CWP No. 5934 of 2022 & CMP No. 11870 of 2022 List again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shankar Singh Thakur vs. Sandeep Kumar & Anr.
CWP No. 7291 of 202111.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for respondent No.1.
Mr. Rajesh Kumar, Advocate on behalf of Mr. V.B. Verma, Advocate, for respondent No.2.
Learned counsel for the respondent No.1 has submitted that respondent No. 1 adopts the reply filed on behalf of respondent No. 2.
List again on 14.12.2022.
Respondents are directed to produce the relevant record on the date fixed.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Lachhu Ram vs. State of H.P. & others.
CWP No. 4715 of 202211.11.2022 Present: Mr. Virender Bali, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General has submitted that reply has been filed in the office yesterday. However, the same is not made available on record. Office to check and place the same on record, if in order.
List again on 07.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
CWP No. 6529 of 202211.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Rajesh Kumar, Advocate on behalf of Mr. Vir Bahadur Verma, Advocate, for the respondents. rLearned counsel for the respondents has submitted that reply has been filed in the office yesterday. However, the same is not made available on record. Office to check and place the same on record, if in order.
List again on 30.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Amita Kumari vs. State of H.P. & Ors.
CWP No. 6425 of 202011.11.2022 Present: None for the petitioner.
Mr. Gaurav Sharma, Deputy Advocate General, for the respondent Nos.1 to 4.
Mr. Rajesh Kumar, Advocate, for respondent Nos. 5 & 6.
Learned counsel for respondent Nos.5 & 6 has submitted that respondent Nos. 5 & 6 adopt the reply filed on behalf of respondent Nos. 1 to 4.
List again on 27.02.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Anr. vs. Rattan Lal Bhardwaj CMP.M No.1417 of 2022 11.11.2022 Present: Mr. Gaurav Sharma, Deputy Advocate General, for the applicants/appellants.
22.03.2023.
r to Let notice be issued to the respondent, returnable for ( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Om Chand vs. State of H.P. and others and connected matter.
LPA No.137 of 2012 a/w LPA No.130 of 2012 LPA No.137 of 2012 a/w LPA No.130 of 2012 10.11.2022 Present: Mr. A.K. Gupta, Advocate, for the appellant(s).
Mr. Gaurav Sharma, Deputy Advocate General, for the respondents.
At the request of learned counsel for the appellant(s), list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 10th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. and others vs. B.R. Chauhan and connected matter LPA No.695 of 2011 a/w LPA No.723 of 2011 LPA No.695 of 2011 10.11.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants.
Mr. Jagdish Thakur, Advocate, for the respondents.
LPA No.723 of 2011Mr. G.R. Palsra, Advocate, for the appellant.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned Senior Additional Advocate General requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 10th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Anupama vs. State of H.P. & others.
CMP No. 13403 of 2022 in CWP No. 6603 of 2021 04.11.2022 Present: Mr. R.L. Chaudhary, Advocate, for the applicant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. D.K. Khanna, Advocate, for respondent No.4.
CMP No.13403 of 2022Learned counsel for the applicant has submitted that he may be permitted to withdraw the application to enable the applicant to avail other appropriate remedy available to her, as per law.
Ordered accordingly.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vicky Rana vs. State of Himachal Pradesh Cr.MP(M) No.2371 of 2022 04.11.2022 Present: Mr. George, Advocate, for the applicant.
Ms. Divya Sood, Deputy Advocate General, for the respondent/State.
Cr.MP(M) No.2371 of 2022For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.
Cr. Appeal No.392 of 2022Heard.
Admit.
Trial court record be summoned.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rattan Chand and another vs. Union of India & Ors.
CWP No. 773 of 2016.
04.11.2022 Present: None.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents.
CMP No.15180 of 2022None has appeared on behalf of the applicants/petitioners.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bharat Bhushan vs. State of H.P. Cr. Appeal No.381 of 2022 04.11.2022 Present: Mr. Vivek Sharma, Advocate, for the appellant.
Ms. Divya Sood, Deputy Advocate General, for the respondent/State.
Heard.
Admit.
Trial court record be summoned.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Indian Bank vs. State of H.P. & ors.
CWP No. 2471 of 202204.11.2022 Present: Mr. Sanjay Dalmia, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 to 5/State.
Learned counsel for the petitioner requests for an adjournment.
List again on 17.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Balbir Singh & Ors. vs. State of H.P. & Ors.
CWP No. 5334 of 202204.11.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 to 7/State.
CMP No.15160 of 2022Application has been filed by the applicants/petitioners to convert the present writ petition into CWPIL by way of Public Interest Litigation.
List before appropriate Bench.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another.
CWP No. 5336 of 202204.11.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.
Mr. Mohan Thakur, Advocate on behalf of Mr. Vivek Attri, Advocate, for respondent No.1.
Let notice be issued to respondent No.2 for 23.12.2022, on taking steps within a week.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Roop Singh vs. State of H.P. & Ors.
CWP No. 7215 of 202204.11.2022 Present: Ms. Rekha Bansal, Advocate on behalf of Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondent/State.
Learned counsel for the petitioner seeks more time to place on record certain additional documents.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Rohit Thakur vs. State of H.P. and ors.
CWP No. 7700 of 202204.11.2022 Present: Mr. Lalit Kumar Sehgal, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Hari Singh vs. State of H.P. and others.
CWP No. 7704 of 202204.11.2022 Present: Ms. Babita Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
CWP No. 7704 of 2021 & CMP No. 15359 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List with CWP No.5416 of 2022.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Arjun Singh vs. State of H.P. and others.
CWP No. 7703 of 202204.11.2022 Present: Ms.Babita Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
CWP No. 7703 of 2021 & CMP No. 15358 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List with CWP No.5416 of 2022.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Parveen Kumari vs. State of H.P. & Ors.
CWP No. 7719 of 202104.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
CWP No. 7719 of 2021 & CMP No. 15387 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 30.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ram Krishan vs. Govt. of HP & ors.
CWP No. 2373 of 202104.11.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment to enable him to verify the latest status of the case.
List after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Joginder Singh vs. State of H.P. & Ors.
CWP No.6423 of 202104.11.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 to 7 & 9/State.
Mr. Inderjeet Narwal, Advocate, for respondent No.8.
Mr. Peeyush Verma, Advocate, for respondent No.10.
Mr. R.K. Gautam, Senior Advocate with Mr. Sahil Dixit, Advocate, for respondent Nos.11 & 12.
Learned counsel for respondent No.10 has submitted that Food Corporation of India is neither necessary nor proper party in this case and its name be deleted from the array of the parties.
Learned counsel for the petitioner has not opposed the submission made by learned counsel for respondent No.10.
Accordingly, the name of respondent No.10 is deleted from the array of the parties.
Amended memo of parties be filed within two weeks.
Learned counsel for the petitioner requests for an adjournment to enable him to file rejoinder.
List again on 23.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sunita Devi vs. State of H.P. and others.
CWP No.8210 of 202104.11.2022 Present: Mr. Vikram Singh, Advocate on behalf of Mr. J.S Bagga, Advocate, for the petitioner.
Ms. Divya Sood, Deputy Advocate General, for respondent Nos.1 & 3/State.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 02.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ritesh Kumar vs. State of H.P. Cr. Appeal No.78 of 2021 03.11.2022 Present: Mr. Mohan Thakur, Advocate on behalf of Mr.Navlesh Verma, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondent/State.
rLearned counsel for the appellant requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ravinder Kumar vs. State of H.P. Cr. Appeal No.607 of 2019 03.11.2022 Present: Mr. Dalip K. Sharma, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State.
Arguments heard. Judgment reserved.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rajesh Kumar @ Lachhu vs. State of HP and connected matters.
Cr. Appeal No.234 of 2020a/w Cr. Appeal Nos.188 & 360 of 2020 03.11.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Rajul Chauhan, Advocate, for the appellant in Cr. Appeal No.234 of 2020.
Mr. Divya Raj Singh, Advocate, for the appellants in Cr.
Appeal No.188 of 2020.
Mr. Pranav Sharma, Advocate on behalf of Mr. Vinod Gupta, Advocate, for the appellant in Cr. Appeal No.360 of 2020.
Ms. Kusum Sood, Deputy Advocate General, for the respondent/State.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vinod Kumar @ Vinu vs. State of H.P. Cr. Appeal No.372 of 2020 03.11.2022 Present: Mr. Shubham Sood, Advocate on behalf of Mr. Mukul Sood, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Smt. Ritu vs. Sh. Netar Singh FAO(FC) No.23 of 2021 03.11.2022 Present: Mr. Rockey, Advocate on behalf of Mr. Devender K. Sharma, Advocate, for the appellant.
Ms. Leena Guleria, Advocate, for the respondent.
Learned counsel for the appellant requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rup Lal vs. Savitri Devi & Ors.
FAO(FC) No.32 of 202103.11.2022 Present: None for the appellant.
Mr. Sanjay Gandhi, Advocate, for the respondent.
r to None has appeared on behalf of the appellant.
In the interest of justice, list again on 24.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vikas Sidhu vs. State of H.P. & Ors.
LPA No.181 of 202103.11.2022 Present: Mr. Sunil Awasthi, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 3/State.
Mr. Tarun K. Sharma, Advocate, for respondent No.2.
Mr. Ramakant Sharma, Advocate, for respondent No.4.
LPA No.181 of 2021 & CMP No.15711 of 2021 Learned counsel for the appellant requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 3rd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Paras Ram & others vs. State of HP and others CWP No.733 of 2022 02.11.2022 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Although in this case, arguments were heard and order was reserved, but while dictating the order, a clarification was required from the petitioners as to when they had originally applied for permission for felling of the khair trees-in-question and consequently, matter was ordered to be listed under the head 'speaking to the minutes'.
Learned counsel for the petitioners requests for an adjournment to enable him to verify as to when the petitioners had applied for permission to fell khair trees standing in their land.
As requested, list again on 14.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 2nd November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & another.
CWP No.7094 of 202201.11.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Dinesh Bhanot, Advocate, for the respondents.
As per office report, reply to the writ petition filed by the respondents is lying under objection.
Learned counsel for the respondents requests for an adjournment to enable him to do the needful.
List again on 04.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shiva Ayurvedic Medical College and Hospital vs. Union of India & Ors.
CWP No.7337 of 202201.11.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Ms. Shreya Chauhan, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.2/State.
Mr. Shourya Sharma, Advocate, for respondent No.3.
CWP No.7337 of 2022 & CMP No. 14693 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 16.12.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dr. Parkash Chand Daroch vs. State & Ors.
CWP No.3451 of 202201.11.2022 Present: Mr. Neeraj Gupta, Senior Advocate with Ms. Ragini Dogra, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 & 2.
CMP No.15011 of 2022The application is allowed for the reasons stated therein.
Interim order dated 17th October, 2022 is modified to the extent that in the meantime, promotion to the post of Joint Director, Health Services shall remain stayed.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Skylight Man Power and Hospitality Services vs. the Commissioner, State Tax and Excise & Ors.
CWP No.7273 of 202201.11.2022 Present: Mr. Vishal Mohan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Learned Senior Additional Advocate General seeks more time to file reply.
List again on 25.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh.Mohan Kaushal& Ors. vs. State of H.P. & Ors.
CWP No.493 of 201901.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Mr. K.D. Shreedhar, Senior Advocate with Mr. Maan Singh, Advocate, for respondent No.2.
CWP No.493 of 2019 & CMP No.14906 of 2022 At the request of learned counsel for respondent No.2, list again on 05.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Mondelez India Foods Pvt. Ltd. vs. State of H.P. & others.
Civil Revision No.112 of 202201.11.2022 Present: Mr. Akshya Bhan, Senior Advocate with Mr. Amar Pratap Singh and Mr. Goverdhan Lal Sharma, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
C.R.No.112/2022 & CMP No. 9158/ 2022 Learned Senior Additional Advocate General seeks more time to file reply.
List again on 19.12.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Yamuna Beverages Pvt. Ltd. vs. State of H.P. & others.
CWP No.1353 of 202201.11.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Abhishek Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State. rLearned Additional Advocate General requests for an adjournment.
List again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
The Chief Executive Officer vs. Vishal Kumar CWP No.1880 of 2022 01.11.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the petitioner.
Mr. Anuj Gupta, Advocate, for the respondents.
CWP No.1880 of 2022 & CMP No.12346 of 2022 rLearned Assistant Solicitor General of India seeks more time to file reply.
List again on 17.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Virender Kumar alias Bindu vs. State of Himachal Pradesh Cr. Appeal No.120 of 2021 01.11.2022 Present: Mr. Ajay Kumar, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
rLearned counsel for the appellant requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Smt.Aruna Devi vs. Managing Director & Anr.
CWP No.6765 of 202231.10.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Vishal Singh Thakur, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents.
CWP No.6765 of 2022r Notice. Mr. Vishal Singh Thakur, learned Advocate accepts notice on behalf of the respondents and seeks time to file reply.
List again on 14.03.2023.
CMP No. 13568 of 2022Application is allowed for the reasons stated therein. Applicant-Petitioner, at this stage, is exempted from filing the translation of documents in issue. However, the same shall be filed well before next date of hearing.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sher Singh vs. State of H.P. CWP No.6829 of 2022 31.10.2022 Present: Mr. Prem P.Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 14.03.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Reeta Vs. State of HP. & others CWP No.7481 of 2022 31.10.2022 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.7481 of 2022 & CMP No. 14866 of 2022 rLearned counsel for the petitioner has submitted that vide order dated 07.10.2022 (Annexure P-2), petitioner has been transferred from Government Primary School Chulihara, Education Block Mehla-II, Hardaspura, District Chamba to new opened Government Primary School Sahluien, Education Block Mehla-II, Hardaspura, District Chamba. In pursuance to said order, petitioner has been relieved from his present place of posting. However, vide Annexure P-3, Ms. Vandana Gupta, has been posted at Government Primary School Sahluien, Education Block Mehla-11. Thus, so far as petitioner is concerned, although, she has been relieved from her place of posting, but she is unable to join at the place of her new posting because another candidate has already been posted there and she has been permitted to join her duties.
On the last two days, time was granted to learned Additional Advocate General to seek instructions in the matter.
However, today again learned Additional Advocate General has not received any instructions.
Accordingly, list again on 03.11.2022.
::: Downloaded on - 23/11/2022 20:36:00 :::CIS.
In case by the next date of hearing, petitioner is not given any place of posting, respondent No.2, shall remain present in person.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sandeep Sethi vs. State of H.P. & Ors.
CWP No.7570 of 202231.10.2022 Present: Mr. Navneet Kumar Bhalla, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.7570 of 2022 & CMP No. 15039 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 14.03.2023.
In the meantime, parties are directed to maintain status quo with regard to possession over the land in question.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Chand vs State of H.P. & Ors.
CWP No.7572 of 202231.10.2022 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for the respondents/State.
CWP No.7572 of 2022 & CMP No. 15036 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List along with CWP No.6427 of 2022.
In the meantime, recovery proceedings in pursuance to letter dated 07.01.2022, Annexure P-1, shall remain stayed.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Khem Raj vs State of H.P. & Ors.
CWP No.7593 of 202231.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for the respondents/State.
CWP No.7593 of 2022 & CMP No. 15064 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 09.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 31st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
P.S. Dipta vs. Union of India and others.
CWP No.3696 of 201527.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1 /Union of India.
Mr. Hitender Verma, Advocate on behalf of Mr. Prashant rSharma, Advocate, for respondent Nos.2 & 3.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Krishna Devi & ors. vs. State of H.P. & ors.
CWP No.4067 of 201527.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondent/State.
Mr. Vikas Rathore, Advocate, for respondent Nos.2 & 3. rLearned counsel for the petitioners requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Santosh Kumari Rana vs. Union of India & others.
LPA No.17 of 201627.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos.1 to 3/Union of India.
Learned counsel for the appellant requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ved Prakash vs. Add. Excise and Texation Commissioner & Anr.
Civil Revision No. 147 of 201627.10.2022 Present: Ms. Kamlesh, Advocate on behalf of Mr. Amrinder Singh Rana, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State. rLearned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
R.P. Jaswal vs. State of H.P. & others.
LPA No.170 of 2016 & 22 of 2017 LPA No.170 of 2016 27.10.2022 Present: Mr. Pranay Pranay Pratap Singh, Advocate on behalf of Mr. Raj Negi, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Arun Kumar, Advocate on behalf of Mr.D.P. Chauhan, Advocate, for respondent No.5.
LPA No. 22 of 2017Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Arum Kumar, Advocate on behalf of Mr. D.P. Chauhan, Advocate, for respondent No.1.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Smt. Neetu Sharma vs. Smt. Aman Kumari and other LPA No.186 of 2016 & 189 of 2016 LPA No.186 of 2016 27.10.2022 Present: Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for respondent No.1.
Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for respondent No.3.
None for respondent No.2.
LPA No. 189 of 2016Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for the appellant.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for respondent No.1.
Mr. K.D Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos. 2 to 4.
None for respondent No.5.
Mr. Praveen Sharma, learned counsel for the appellant requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Udham Singh vs. H.P. State Electricity Board & Ors.
LPA No. 217 of 201627.10.2022 Present: Mr. V.D.Khidtta, Advocate, for the appellant.
Mr. Manvender Singh, Advocate on behalf of Mr. Vivek Sharma, Advocate, for the respondents.
rAt the request of learned counsel for the respondents, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vijay Kumar Aggarwal Through his LRs & another Vs. State of H.P. & others.
LPA No. 506 of 201227.10.2022 Present: Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for the appellants except appellant No.1.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 3/State.
Mr. Naresh K. Gupta, Advocate, for respondent No.2.
CMP No. 14357 of 2022Learned counsel for the applicants/appellants has submitted that due to some domestic reasons, applicants could not move the representation before respondent No.2 within the stipulated period in terms of the last order dated 6 th September, 2022. Learned counsel has further submitted that now applicants will move a representation within 10 days from today.
Accordingly, it is ordered that in case applicants moved a representation before respondent No.2 within 10 days from today, the same be disposed of within four weeks thereafter by the aforesaid respondent in accordance with law.
Application stands disposed of.
LPA No. 506 of 2012List after eight weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & others vs. B.S. Thakur & others.
LPA No. 83 of 201327.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for respondent Nos.1 to 3 & 5.
Mr. Vikrant Thakur, Advocate, for respondent No.4.
At the request of learned counsel for the respondents, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Youth Hostels Association of India vs. State of H.P. & ors.
Civil Revision No. 4074 of 2013.
27.10.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Gujarat Co-operative Milk Marketing Federation Ltd. vs. Additional Excise and Taxation Commission and Anr.
Civil Revision No. 08 of 2014.
27.10.2022 Present: Mr. Arjun Lall, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Baikunth Lal vs. Smt. Savitri Devi and others OSA No.3 of 2015 27.10.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellant.
Mr. Basant Pal Thakur, Advocate on behalf of Ms. Devyani Sharma, Advocate, for the respondents.
Learned counsel for the respondents has submitted that respondent No.1 has died and requests for an adjournment to enable him to bring on record legal representatives of deceased respondent No.1.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Varinder Kumar & ors. v s. State of H.P. & Ors.
LPA No.27 of 2015 a/w LPA No. 185 of 2014 LPA No.27 of 2015 27.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
LPA No. 185 of 2014Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the respondents.
At the request of learned counsel for the parties, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chain Singh vs.State of H.P. & others.
LPA No.76 of 201527.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an adjournment.
List again on 17.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. and another vs. Dr. Jai Ram Kaundal LPA No.126 of 2015 27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the respondent. rLearned counsel for the respondent requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. vs. Purshotam Lal Gupta & Ors.
Cr. Appeal No. 160 of 200927.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellant/State.
Mr. Vinod Gupta, Advocate, for respondent No.1.
Mr. J.S. Bhogal, Senior Advocate with Mr. T.S. Bhogal, Advocate, for respondent Nos.2,4, 16 & 17.
Ms. Sakshi Sharma, Advocate, for respondent No.6.
Mr. Aman Sood, Advocate, for respondent No.11.
Mr. Hamender Singh Chandel, Advocate, for respondent Nos.12 & 13.
Learned Additional Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sh. Keshav Ram deceased through his LRs. vs. Anand Swaroop & Ors.
OSA No.9 of 201027.10.2022 Present: Mr. Ajeet Jaswal, Advocate, for the appellants.
Mr. G.D. Verma, Senior Advocate with Ms. Devyani Sharma, Advocate, for the respondents.
Learned counsel for the appellants requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Uma Chauhan vs. Commissioner Income Tax with connected matters.
ITA No.1 of 2012 with ITA Nos. 2,3 and 4 of 2012 27.10.2022 Present: Mr. Sushant Kaparate, Advocate, for the appellant in all the appeals.
Mr. Praveen Sharma, Advocate on behalf of Mr. Diwan Singh, Advocate, for the respondent in all the appeals.
Learned counsel for the respondent requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sudheer Kumar vs. The Bharat Sanchar Nigam Ltd. & another OSA No.2 of 2012 27.10.2022 Present: Ms. Abhilasha Kaundal, Advocate on behalf of Mr. Gaurav Gautam, Advocate, for the appellant.
Mr. Praveen Sharma, Advocate on behalf of Mr. Prashant Sharma, Advocate, for the respondents.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Nasim Akhtar vs. Union of India and others.
CWP No.2505 of 201627.10.2022 Present: None for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.
None has appeared on behalf of the petitioner.
In the interest of justice, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Ors. vs. Pawan Kumar CWP No.3071 of 2016 27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioners/State.
None for the respondent.
None has appeared on behalf of the respondent.
In the interest of justice, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shree Balaji Traders vs. H.P. Tax Tribunal & ors.
Civil Revision No.175 of 201627.10.2022 Present: Mr. Ashish Verma, Advocate on behalf of Mr. Anuj Nag, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Gurpreet Singh vs. State of H.P. & other.
CWP No.3814 of 202221.10.2022 Present: Mr. Bhim Raj Sharma, Advocate on behalf of Mr. Dinesh Bhanot, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 30.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Sara Textiles Ltd. vs. Sanjay Kumar & Anr.
CWP No.3832 of 202221.10.2022 Present: Mr. Anuj Gupta, Advocate, for the petitioner.
None for the respondent No.1.
appeared on his behalf.
Service of respondent No.1 is complete, but none has Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Hima Devi vs. State of H.P. & others.
CWP No.3834 of 202221.10.2022 Present: Mr. Krishan Kant Verma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
CWP No.3834 of 2022 & CMP No. 7547 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 08.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Asha Devi vs. State of H.P. & others.
CWP No.3951of 2022 21.10.2022 Present: Mr. Sarbedaman Rathore, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 3/State.
Mr. Vishal Panwar, Advocate, for respondent No.5.
Learned counsel for the respondents seek more time to file reply.
List again on 07.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ravinder Kumar vs. State of H.P. & others.
CWP No.4100 of 202221.10.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 5/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chet Ram vs. State of H.P. & others.
CWP No.4140 of 202221.10.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 6/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Varsha Kumari vs. State of H.P. & others.
CWP No.4187 of 202221.10.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 13.12.2022.
In the meantime, interim order dated 5 th July, 2022 is modified to the extent that the result declared on 01.07.2022 for the post of Part Time Multi Task Worker in Government Primary School, Khali-Achhhon, Tehsil Paonta Sahib, District Sirmaur, H.P., shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Arti vs. State of H.P. & others.
CWP No.4283 of 202221.10.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 13.12.2022.
In the meantime, interim order dated 1 st July, 2022 is modified to the extent that the result for the post in question to be declared. However, the same shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Promila vs. State of H.P. & others.
CWP No.4407 of 202221.10.2022 Present: Mr. Sarbedaman Rathore, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 13.12.2022.
In the meantime, interim order dated 5 th July, 2022 is modified to the extent that the result for the post in question to be declared. However, the same shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sanjay Kumar vs. State of H.P. & others.
CWP No.4697 of 202221.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 4/State.
Mr. Lalit Sharma, Advocate, for respondent No.5.
Learned counsel for respondent No.5 seeks more time to file reply.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Kanta Devi vs. State of H.P. & others.
CWP No.4742 of 202221.10.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 5/State.
As per office report, notice could not be issued to respondent No.6, as necessary steps were not taken.
Let fresh notice be issued to respondent No.6, on doing the needful for 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neema Ram vs. State of H.P. & others.
CWP No.4944 of 202221.10.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 7/State.
Mr. Maan Singh, Advocate, for respondent No.8. r Learned counsel for the respondents seek more time to file reply.
List again on 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Satish Kumar vs. State of H.P. & others.
CWP No.5189 of 202221.10.2022 Present: Mr. Suresh Saini, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 7/State.
None for respondent No.8. r Mr. Ajay Sharma, Advocate, for respondent No.9.
Learned counsel for the respondents seek more time to file reply.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Divya Kanti vs. State of H.P. & others.
CWP No.5315 of 202221.10.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 3/State.
Mr. Balwant Thakur, Advocate, for respondent No.4.
Learned counsel for the respondents seek more time to file reply.
List again on 24.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Naresh Kumar vs. State of H.P. & others.
CWP No.5565 of 202221.10.2022 Present: Ms. Shalu, Advocate on behalf of Mr .Rajesh Kumar Parmar, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
rCWP No.5565 of 2022 & CMP No. 11201 of 2022 Learned counsel for the petitioner requests for an adjournment.
List again on 14.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sheela Kumari vs. State of H.P. & others.
CWP No.5715 of 202221.10.2022 Present: Mr. Shubham Sood, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 to 4/State.
CWP No.5715 of 2022 & CMP No. 11490 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 06.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
CWP No.5867 of 202221.10.2022 Present: Mr. Varun Thakur, Advocate, for the petitioner.
Mr. Ashok Verma, Advocate on behalf of Mr. Vir Bahadur Verma, Advocate, for the respondents/HRTC.
CWP No.5867 of 2022 & CMP No. 11764 of 2022 Learned counsel for the respondents seeks more time to file reply.
List again on 07.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & another.
CWP No.7094 of 202221.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Sanjeev Mankotia, Advocate on behalf of Mr. Dinesh Bhanot, Advocate, for the respondents.
Learned counsel for the respondents has submitted that reply has already been filed in the office. However, the same is not made available on record. Office to check and place the same on record, if in order.
List again on 27.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bal Krishan vs. State of H.P. & others.
CWP No.7474 of 202221.10.2022 Present: None for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
The State of H.P. & Ors. vs. Ramesh Chand and connected matter.
LPA No.93 of 2013 a/w LPA No.116 of 2013 20.10.2022 Present: Mr. Raju Ram Rahi, Deputy Advocate General, for the appellants/State.
Mr. Sanjay Jaswal, Advocate, for the respondent, in both the appeals.
Learned Deputy Advocate General has placed reliance on the decision of Hon'ble Apex Court in Civil Appeal No.7752 of 2021, decided on 16.12.2021, titled The Secretary to Govt.
Department of Education (Primary) & Ors. vs. Bheemesh alias Bheemappa.
Learned counsel for the respondent requests for an adjournment to enable him to go through the said decision.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Anil Kumar vs. State of H.P. and others.
LPA No.92 of 201520.10.2022 Present: Ms. Lalita Verma, Advocate on behalf of Mr. Karan Singh Parmar, Advocate, for the appellant.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent Nos.1 & 2/State.
At the request of learned Deputy Advocate General, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vinay Bodh vs. Dolekar & others OSA No.4 of 2016 with C.O. No.32 of 2016 20.10.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.
Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.
Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent Nos.2 & 3.
Ms. Devyani Sharma, Advocate, for respondent No.4.
At the request of learned counsel for the appellant, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranjan Dhir vs. Principal Commissioner of Income Tax, Shimla along with connected matter.
ITA No.64 of 2016 a/w ITA No.65 of 2016 20.10.2022 Present: Mr.Vishal Mohan, Advocate, for the appellant, in both the appeals.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the respondent.
At the request of learned counsel for the appellant, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranjeet Kumar vs. State of H.P. & others CWP No. 163 of 2016 20.10.2022 Present: Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
At the request of learned Deputy Advocate General, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Balwinder Singh vs. State of H.P. & others LPA No.173 of 2016 20.10.2022 Present: Ms. Vandana Misra, Advocate, for the appellant.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
At the request of learned Deputy Advocate General, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Tej Singh vs. BBMB through LRs & Anr.
LPA No.191 of 201620.10.2022 Present: Mr. Tek Chand Sharma, Advocate, for the appellant.
Mr. Aman Sood, Advocate, for the respondents.
after three weeks.
r to At the request of learned counsel for the parties, list ( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Universal Power Products vs. State of H.P. and others a/w connected matters.
Civil Revision No.205 of 2016 a/w Civil Revision Nos. 206 & 209 of 2016 20.10.2022 Present: Mr. R.N. Sharma, Advocate, for the petitioner(s).
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner(s) requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranbeer Singh vs. State of H.P. and others.
CWP No. 4015 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 7/State.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr.Abhinav Purohit and Mr. Mukesh Sharma, Advocates, for respondent Nos.8 & 9. .
Learned counsel for the respondent No.9 has submitted that reply has already been filed on behalf of respondent No.9 in the office yesterday. However, the same is not made available on record. Office to check and place the same on record, if in order.
Learned Additional Advocate General has submitted that reply on behalf of respondent No.7 will be filed during the course of the day.
List again on 11.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Santosh Devi vs. State of H.P. and others.
CWP No. 4080 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Karun Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State. .
Learned Additional Advocate General seeks more time to file reply.
List again on 25.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Nita Ram vs. State of H.P. and others.
CWP No. 6049 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State. .
Learned Additional Advocate General submits that respondent No.4 is unable to appear before this Court today as he is busy with the election process.
As requested, list again on 14.12.2022.
In case, on the next date of hearing, petitioner is not permitted to join his duties, respondent No.4 is directed to remain present in person.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & another vs. K.L. Verma & Another.
LPA No. 68 of 201219.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr. Bhupender Singh Ahuja, Advocate, for respondent No.2.
Notices issued to legal representatives of deceased respondent Nos. 1(a) & 1(b) have been received back unserved due to incomplete addresses.
Let fresh notices be issued to legal representatives of deceased respondent Nos.1(a) & 1(b), on furnishing their correct addresses for 07.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Om Prakash & ors. vs. State of H.P. and ors.
Ex. Pet. No.166 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Aashir, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
As requested, list after six weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Babadeen & ors. vs. State of H.P. and ors.
Ex. Pet. No.188 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. T.S. Chauhan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Mr. Vishal Singh Thakur, Advocate on behalf of Mr. N.K. Gupta, Advocate, for respondent No.5-MC.
Learned counsel for the respondents seek more time to file reply.
As requested, list after six weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shashi Devi vs. State of H.P. & others.
CWP No. 465 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Poonam Chandel & Ors. vs. State of H.P. & Anr.
CWP No. 1385 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Davinder Chauhan Jaita, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Alka Sharma vs. State of H.P. & another CWP No. 2782 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General states that order passed by this Court has been duly complied with and the services of the petitioner have been regularized w.e.f. 31.12.2008.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & ors. vs. Vishal Panwar & Anr.
LPA No. 56 of 201819.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
CMP No.5896 of 2022The application is allowed for the reasons stated therein rAdditional documents are taken on record.
LPA No. 56 of 2018Learned Additional Advocate General requests for an adjournment.
List again on 07.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
M/s Goldmines Stone Crusher vs. State of H.P. & Ors. CMP No.8874 of 2022 in CWP No.2264 of 2017 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Rishi Tondon, Advocate, for the applicant/petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the non-applicants/respondents.
At the request of learned counsel for the parties, list on 20.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sunil Dutt vs. State of H.P. & Ors.
CWP No.5615 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent Nos.1 to 3/State.
At the request of learned counsel for the parties, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
CWP No.6746 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Vishal Singh Thakur, Advocate on behalf of Ms. Shubh Mahajan, Advocate, for the respondents.
Notice. Mr. Vishal Singh Thakur, learned Advocate accepts notice on behalf of the respondents and seeks time to file reply.
List again on 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sumeet Singh vs. State of H.P. & Ors.
CWP No.6710 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Smt. Sulita vs. State of H.P. & Anr.
CWP No.6750 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dot Ram vs. State of H.P. & ors.
CWP No.6756 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 22.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dolma Devi vs. State of H.P. & others.
CWP No.6758 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Y.P.S Dhaulta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
List on 20.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Kumari vs. State of H.P. & others.
CWP No.7257 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Mohan Singh, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
At the request of learned counsel for the petitioner, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Surekha Kumari vs. State of H.P. & others.
CWP No.7315 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.7315 of 2022 & CMP No.14636 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 27.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Loki Nand vs. State of H.P. & others.
CWP No.7316 of 202219.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
CWP No.7316 of 2022 & CMP No.14639 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondent Nos.1 to 3/State and seeks time to file reply.
Let notice be issued to respondent No.4 for 04.11.2022, on taking steps within a period of one week.
Process dasti as well.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Jagdish and another vs. State of H.P. & others CWP No.7317 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinay Mehta Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.7317 of 2022 & CMP No.14641 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List along with CWP No.6547 of 2022.
In the meantime, operation of impugned order (Annexure P-4), dated 03.09.2022, shall remain stayed.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shivani Thakur vs. State of H.P. & others CWP No.7308 of 2022 18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.7308 of 2022 & CMP No.14615 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi Purpose Worker in pursuance to Employment Notice (Annexure P-1), shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Arti Thakur vs. State of H.P. & others CWP No.7309 of 2022 18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.7309 of 2022 & CMP No.14616 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi Purpose Worker in pursuance to Employment Notice (Annexure P-1), shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Hem Lata vs. State of H.P. & others CWP No.7307 of 2022 18.10.2022 Present: Mr. Manoj Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.7307 of 2022 & CMP No.14614 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
List again on 06.12.2022.
In the meantime, filling up the post of Multi Purpose Worker in pursuance to Employment Notice (Annexure P-1), shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sohan Lal vs. State of H.P. & others CWP No.2999 of 2016 18.10.2022 Present: Mr. Ravinder Singh Jaswal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Ors. vs. Dr. Vikas Sharma a/w connected matters.
CWP No.1409 of 2018 a/w CWP Nos.3211 & 4973 of 2022 CWP No.1409 of 2018 18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners /State.
Ms. Meenakshi Sharma, Advocate, for the respondent.
CWP No.3211 of 2022Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.4973 of 2022Mr. R.K. Gautam, Senior Advocate with Mr. Rishab, Advocate, for the petitioners.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent Nos.1 to 5/State.
Mr. K.S. Banyal, Senior Advocate with Mr. A.K. Sharma, Advocate, for respondent Nos.6 & 7.
Mr. Hamender Singh Chandel, Advocate for respondent Nos.8 to 13.
CWP No.1409 of 2018De-linked from CWP No.4973 of 2022.
Admit.
CWP No.3211 of 2022Admit.
CWP No.4973 of 2022This petition already stands admitted.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
H.P. State Co-operative Milk vs. Gopal Singh CWP No.1435 of 2018 18.10.2022 Present: Mr. Imran Khan, Advocate, for the petitioner.
Mr. Surinder Saklani, Advocate, for the respondent.
rejoinder.
r to Learned counsel for the petitioner seeks time to file List again on 05.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Kanwal Ram vs. State of H.P. & others CWP No.3417 of 2019 18.10.2022 Present: Ms. Kavita, Advocate on behalf of Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1 /State.
Mr. Karun Negi, Advocate on behalf of Mr. Naresh K. Gupta, Advocate, for respondent No.2.
Learned counsel for respondent No.2 requests for an adjournment.
List again on 02.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Gulab Chand & another vs. Jhanpi Ram and others LPA No.4 of 2020 18.10.2022 Present: Mr. Sanjay Verma, Advocate on behalf of Ms. Shalini Thakur, Advocate, for the appellants.
Mr. Rupinder Singh Thakur, Advocate, for respondent Nos.1(i) to (v).
Mr. Sahil Thakur, Advocate, for respondent Nos.8, 14, 15, 16, 20, 33, 40 to 44, 47 to 50, 55, 57, 69, 88, 108, 115, 119, 123, 127, 130, 131, 132, 139 to 143, 145 to 150,165, 169, 170(a), 170(b), 174(a), 174(b), 175, 176, 178, 181, 182, 194, 197 to 200.
As per office report, notices could not be issued to unserved respondents, as necessary steps were not taken.
Learned counsel for the appellants has submitted that needful would be done forthwith.
Let notice be issued to unserved respondents, on doing the needful, for 02.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Geeta Devi vs. State of H.P. & others CWPOA No.3542 of 2020 18.10.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. Sanjay Kumar, Advocate, for respondent No.4.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Harish Kumar & Another vs. State of H.P. & others CWP No.4073 of 2020 18.10.2022 Present: Mr. Anup Rattan, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shubh Karan vs. State of H.P. & others CWPOA No.4177 of 2020 18.10.2022 Present: Mr. Ajeet Singh Saklani, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Trilochan Singh vs. State of H.P. & others CWPOA No.4200 of 2020 18.10.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 03.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Laik Ram vs. H.P. State Electricity, Board Ltd. & Anr.
CWP No.431 of 202118.10.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Three Star Taxi Union vs. Union of India & others.
CWP No.2710 of 202118.10.2022 Present: Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.2 & 3/State.
Learned Deputy Advocate General seeks more time to file reply on behalf of respondent Nos.2 & 3.
List again on 12.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Balinder Singh & Ors. vs. State of H.P. & others.
CWP No.7077 of 202118.10.2022 Present: Mr. Bonit Thakur, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1,2 and 4/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Kaka Ram vs. State of H.P. & others.
CWP No.7699 of 202118.10.2022 Present: Mr. Sanjay Dutt Vasudeva, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Maan Kumar vs. State of H.P. & others.
CWP No.7795 of 202118.10.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1/State.
Ms. Suchitra Sen, Advocate, for respondent No.2.
Learned Additional Advocate General seeks time to file reply on behalf of respondent No.1.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Daleep Singh vs. State of H.P. & others.
CWP No.8141 of 202118.10.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Harsh Kumar vs. State of H.P. & others.
CWP No.8180 of 202118.10.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.
Mr. Owais K. Pathan, Advocate, for respondent No.4.
Learned Deputy Advocate General seeks more time to file reply on behalf of respondent Nos.1 to 3/State.
List again on 05.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
IFCI Ltd. & others vs. M/s Him Ispat Ltd.
Co. Appeal No.2 of 202218.10.2022 Present: Mr. Aman Sood, Advocate, for the appellant.
Nemo.
Company Application No.14 of 2022 The application is allowed for the reasons stated therein.
Amended memo of parties is taken on record.
Co. Appeal No.2 of 2022Let notices be issued to newly added respondent Nos.2 to 105, for 06.03.2023, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Another vs. Ravinder Paul & others and connected matters.
LPA No.62 of 2022 a/w LPA No.43 of 2022, CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022 LPA No. 62 of 2022 18.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Vikas Rajput, Advocate, for the respondents.
LPA No. 43 of 2022Mr. Anil Jaswal, Additional Advocate General, for the appellants.
None for the respondents.
CWP Nos.433, 445 to 447, 5803 of 2021 and CWP No.1334 of 2022 Mr. Rajesh Verma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Apparently due to the reason that the name of the counsel for the respondents in LPA No.43 of 2022 is not reflected in the cause list, none has appeared on behalf of the respondents.
List again on 19.12.2022.
Office is directed to reflect the name of Ms. Suman Thakur, learned counsel for the respondents, in the cause list, henceforth.
Office is directed to list CWP No.5231 of 2021 alongwith the cases on the adjourned date.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & others vs. Sauju Ram.
LPA No.80 of 202218.10.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants.
Mr. Jai Dev Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
List again on 06.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
CWP No.462 of 202218.10.2022 Present: Mr. Lovneesh Kanwar, Advocate, for the petitioner Mr. Vikrant Thakur, Advocate, for the respondents.
r to Learned counsel for the petitioner has submitted that rejoinder has been filed last week in the office. However, the same is not made available on record. Office to check and place the same on record, if in order.
List again on 18.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Pratap Singh vs. State of H.P. & Ors.
CWP No.587 of 202218.10.2022 Present: Mr. Tarun K. Sharma, Advocate, for the petitioner Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranjeet Singh vs. State of H.P. & Ors.
CWP No.592 of 202218.10.2022 Present: Mr. Tarun K. Sharma, Advocate, for the petitioner Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Narender Kumar vs. State of H.P. & another CWP No.7021 of 2022 12.10.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1 /State.
CWP No.7021 of 2022 & CMP No.14030 of 2022 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions/produce record.
List again on 13.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sumit Dhiman vs. H.P. Power Transmission Corporation Ltd. & Anr.
CWP No.7094 of 202212.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Dinesh Bhanot, Advocate, for the respondents.
CWP No.7094 of 2022 & CMP No. 14169 of 2022 Learned counsel for the respondents requests for an adjournment to enable him to seek instructions.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ms. Sanjeevani Pandit vs. State of H.P. and others CWP No.7131 of 2022 12.10.2022 Present: Mr. S.D.Gill, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for the respondents/State.
CWP No.7131 of 2022 & CMP No. 14230 of 2022 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Anita Devi vs. State of H.P. and others CWP No.7139 of 2022 12.10.2022 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mr. Ashwani Sharma Additional Advocate General, for respondent Nos.1 to 4/State.
CWP No.7139 of 2022 & CMP No. 14242 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
List again on 09.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 12th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rashmi Metaliks Ltd. vs. State of H.P. and others CWP No.3268 of 2022 11.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Neeraj Gupta, Senior Advocate with Ms. Ragini Dogra, Advocate, for respondent No.3.
List on 12.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rashmi Metaliks Ltd. vs. State of H.P. and others CWP No.4929 of 2022 11.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
List on 12.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ravinder Kumar vs. State of H.P. CWP No.247 of 2022 11.10.2022 Present: Ms. Shallu, Advocate on behalf of Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mohan Lal Mehta vs. State of H.P and others.
CWP No.289 of 202211.10.2022 Present: Mr. Vikas Singh Chauhan, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 5/State.
Mr. Rangil Singh, Advocate, for respondent No.6. r Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
General Manager vs. State of H.P. and others.
CWP No.302 of 202211.10.2022 Present: Ms. Anjna Thakur, Advocate on behalf of Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 &2/State.
Mr. Rakesh Dhaulta, Advocate, for respondent No.3.
Admit.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chander kesh vs. The Beungal Cooperative Agriculture Society & Ors.
CWP No.378 of 202211.10.2022 Present: Ms. Menka Raj, Advocate, for the petitioner.
Mr. Mahender Singh Kanwar, Advocate, for respondent No.1.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.3 &4/State.
Mr. Vishal Panwar, Advocate, for respondent No.5.
Notice issued to respondent No.2 has not been received back served or otherwise.
Let fresh notice be issued to respondent No.2 for 23.12.2022, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Kumar & others vs. Dr. Y.S. Parmar University & others.
CWP No.442 of 202211.10.2022 Present: Ms. Manjula Verma, Advocate on behalf of Mr. Aditya Thakur, Advocate, for the petitioners.
Mr. Avinash Jaryal, Advocate, for respondent No.1.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.2 &3/State.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Manikaran vs. State of H.P. & others.
CWP No.569 of 202211.10.2022 Present: Mr. Yashav Kumar, Advocate on behalf of Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 25.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ashok Kumar vs. HRTC & Another a/w connected matters.
CWP No.870 of 2022 a/w CWP Nos. 885, 1330 & 1331 of 2022 11.10.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the petitioner(s).
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file reply(s).
List again on 25.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Alok Kumar Sharma vs. CSKHPKV & Anr.
CWP No.905 of 202211.10.2022 Present: Mr. Manish Sharma, Advocate, for the petitioner.
Ms. Aruna Chauhan, Advocate, for the respondents.
Admit.
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M/s Blue Star Limited vs. Rattan Singh & others.
CWP No.1205 of 202211.10.2022 Present: Mr. Janesh Gupta, Advocate, for the petitioner.
Ms. Hema Chauhan, Advocate, for respondent Nos.1 & 2.
Learned counsel for the respondents seeks more time to file reply.
List again on 16.12.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Kumar vs. State of H.P. & others.
CWP No.641 of 201911.10.2022 Present: Mr. Sandeep Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent Nos.1 & 2/State.
Mr. Hemant Thakur, Advocate, for respondent No.3.
Reply on behalf of respondent No.3 has not been filed.
List again on 13.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Suresh Kumar vs. National Authority of India and ors.
CWP No.2401 of 202111.10.2022 Present: None for the petitioner Ms. Shreya Chauhan, Advocate, for respondent No.1.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 25.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bhupinder Singh Verma vs. State of H.P. & Ors.
CWP No.4493 of 202111.10.2022 Present: Mr. Sumit Himalvi, Advocate on behalf of Mr. Ravinder Singh Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Arjun Singh vs. State of H.P. & Ors.
CWPOA No.1107 of 202011.10.2022 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Nitin Sharma vs. State of H.P. & Ors. along with connected matter.
CWP No.356 of 2022 with CWP Nos.6588 of 2021 & 384 of 2022 11.10.2022 Present: Mr. Jyotirmay Bhatt, Advocate, for the petitioner(s) in both the petitions.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
CMP No.695 of 2022 in CWP No.356 of 2022 Learned Senior Additional Advocate General seeks time to file reply to the application.
List again on 29.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Everest Power Private Limited vs. H.P. State Electricity Regulatory Commission & Ors.
CWP No.7763 of 202111.10.2022 Present: Mr. Rajnish K. Maniktala, Senior Advocate with Mr. Vishwa Bhushan, Advocate, for the petitioner.
None for respondent No.1.
Mr. Vikas Chauhan, Advocate, for respondent No.2.
Mr. Shivom Vashista, Advocate, for respondent No.3.
At the request of learned counsel for the petitioner, list again on 05.12.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Gurpreet Singh vs. State of H.P. & others CWP No.7790 of 2021 11.10.2022 Present: Mr. Vijay Kumar Thakur, Advocate on behalf of Mr. Sanjeev K. Suri, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 28.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Parveen Kumar vs. State of H.P. & others LPA No.96 of 2022 11.10.2022 Present: Mr. A.K. Gupta and Ms. Babita, Advocates, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an adjournment.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 11th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Jia Pal vs. State of H.P. & others.
CWP No. 6873 of 202210.10.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State, CWP No. 6873 of 2022 & CMP No.13806 of 2021 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 12.10.2022.
In case, petitioner is not relieved from his present place of posting till the date fixed, respondent No.2 is directed to remain present in person.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bhawani Singh & Anrs. vs. State of H.P. & Ors.
CWP No. 7983 of 202110.10.2022 Present: Mr. Maan Singh, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State, CWP No. 7983 of 2021 & CMP No.15171 of 2021 Learned Additional Advocate General seeks more time to file reply.
List again on 15.12.2022.
Interim order to continue qua petitioner No.1 till further orders.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Tej Ram Sharma and others vs. State of H.P and others CWP No. 7636 of 2021 10.10.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent/State, As per office report, notice could not be issued to respondent No.4, as necessary steps were not taken.
Learned counsel for the petitioners has submited that needful would be done forthwith.
Let notice be issued to respondent No.4, on doing the needful, for 14.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Labdhu Ram vs. State of H.P. and others a/w connected matters.
CWP No.6581 of 2021 a/w CWP No.7710 of 2021, 8361 of 2021 and CWP No.114 of 2022 10.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner(s) in all the petitions except CWP No.8361 of 2021.
None for the petitioner in CWP No.8361 of 2021.
Mr. Anil Jaswal, Additinal Advocate General, for the r respondent/State, Learned Additional Advocate General seeks more time to file reply.
List again on 20.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ms. Reeta vs. Hindustan Petroleum Corporation Ltd.
CWP No.542 of 202110.10.2022 Present: Mr. Anshul Attri, Advocate, for the petitioner.
Mr. Dinesh Barowalia, Advocate on behalf of Mr. Nitin Thakur, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file reply.
List again on 30.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Lata Devi vs. Santosh Kumar FAO(FC) No.28 of 2021 10.10.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Naresh K. Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks time to file reply.
List again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ramesh Chand vs. State of H.P. & Ors.
CWPOA No.5870 of 202010.10.2022 Present: Mr. Parveen Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No.1/State.
Mr. Naresh K. Sharma, Advocate on behalf of Mr. Angrez Kapoor, Advocate, for respondent Nos.2 & 3.
Learned counsel for respondent Nos.2 & 3 requests for an adjournment.
List again on 13.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Savita Devi vs. State of H.P. & Ors.
CWPOA No.4209 of 202010.10.2022 Present: Mr. B.C. Verma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Vipin Kumar vs. State of H.P. & ors.
CWP No. 1046 of 202010.10.2022 Present: Mr. Deven Krishan Khanna, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
List alongwith CWPIL No.108 of 2017.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Krishan Kumar Sood & Ors. vs. State of H.P. & Ors.
CWP No. 3570 of 201910.10.2022 Present: Mr. Rohit, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 3/State.
Mr. Balram Sharma, ASGI, for respondent No.2.
Mr. Vikrant Thakur, Advocate, for respondent No.4.
Ms. Shreya Chauhan, Advocate, for respondent No.5- NHAI.
Learned counsel for the petitioners seeks more time to file rejoinder.
List again on 20.03.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shyam Lal Verma vs. State of H.P. & Anr.
CWP No. 3007 of 202210.10.2022 Present: Ms. Rajni Kumari, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bhagat Urban Co-operative Bank Ltd. vs. State of H.P. & Ors.
CWP No.2314 of 202210.10.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioners.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioners seeks time to file rejoinder.
List again on 15.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ravinder Singh vs. Union of India & others.
CWP No.2266 of 202210.10.2022 Present: Mr. Atul Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 4/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 09.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chandu Ram vs. State ofH.P. & others.
CWP No.1549 of 202210.10.2022 Present: Mr. Nitish Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ajay Kumar vs. State of H.P. & others.
CWP No.1156 of 202210.10.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Vikrant Thakur, Advocate, for respondent No.3.
Admit.
It is clarified that although in the last order, it has been mentioned that interim order to continue, but no interim order has been passed in this case.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Shobha Ram vs. HPSEB Ltd. & Anr.
CWP No.927 of 202210.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil K. God, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bachni Begum vs. State of H.P. & others.
CWP No.968 of 202210.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
CWP No.929 of 202210.10.2022 Present: Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Anil Kumar God, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chunni Lal vs. State of H.P. and others.
CWP No.871 of 202210.10.2022 Present: Mr. Vishal Panwar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 4.
Admit.
In the meantime, pleadings be completed.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
HPU & Anr. vs. Yashwant Dev Bhardwaj & Ors. a/w connected matters.
LPA No.3 of 2022 a/w COPC No. 441 of 2021 LPA No.3 of 2022 10.10.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.
Mr. Pradeep K. Sharma, Advocate, for respondent No.1.
Mr. Karan Parmar, Advocate, for respondent No.2.
COPC No. 441 of 2021Mr. Pradeep Kumar Sharma, Advocate, for the petitioners.
Mr. Surender Verma, Advocate, for respondent Nos. 1 & 2.
Learned counsel for respondent Nos.1 & 2 requests for an adjournment.
List again on 17.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sunil Kumar vs. HPSEBL and Ors.
CWP No.8346 of 202110.10.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Ms. Ruma Kaushik, Advocate, for respondent No.1.
Mr. Munish Dhatwalia, Advocate, for respondent No.2.
Learned counsel for the petitioner seeks time to file rejoinder to the reply filed on behalf of respondent No.1.
List again on 29.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neeraj Kumar vs. State of H.P. & others.
CWP No.2654 of 202210.10.2022 Present: Mr. Tanuj Thakur, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos. 1 to 4/ State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 29.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chunni Lal vs. State of H.P. & others.
CWP No.4390 of 202210.10.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/ State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Pradeep Kumar vs. State of H.P. & others.
CWP No.4960 of 202210.10.2022 Present: Mr. Romesh Verma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 3/ State.
Mr. Sanjay Bhardwaj, Advocate, for respondent No.4.
CWP No.4960 of 2022 & CMP No.9879 of 2022 Learned counsel for the respondents seek time to file reply.
List again on 29.11.2022.
Interim order to continue till further orders.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Naresh Kumar vs. State of H.P. & others.
CWP No.5565 of 202210.10.2022 Present: Mr. Rajesh Kumar Parmar and Mr. Vijay Jain, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/ State.
CWP No.5565 of 2022 & CMP No.11201 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 21.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neel Kumar vs. State of H.P. & others.
CWP No.5709 of 202210.10.2022 Present: Mr. G.R.Palsra, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 4/State.
CWP No.5709 of 2022 & CMP No.11476 of 2022 Service of respondent No.5 is complete, but none has appered on her behalf.
Learned Deputy Advocate General seeks more time to file reply.
List again on 11.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Murli Ram vs. State of H.P. & Ors.
CWP No.5711 of 202210.10.2022 Present: Ms.Richa Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 6/State.
Mr. Sudhanshu Jamwal, Advocate, for respondent No.7.
Mr. Vikas Sharma, Advocate, for respondent No.8.
CWP No.5711 of 2022 & CMP No.11479 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 11.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Parvesh Singh vs. HPU & others.
CWP No.6205 of 202210.10.2022 Present: Mr. Arush Matlotia, Advocate, for the petitioner.
Mr. Surinder Verma, Advocate, for respondent No.1.
Mr. Shyam Singh Chauhan, Advocate, for respondent No.2.
Mr. Kunal Thakur, Deputy Advocate General, for r respondent No. 3/State.
CWP No.6205 of 2022 & CMP No.12440 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 31.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mulkhjit Singh vs. State of H.P. & others.
CWP No.7013 of 202210.10.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3/State.
CWP No.7013 of 2022 & CMP No.14019 of 2022 Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 10th October, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Asha Devi vs. State of HP. & others.
CWP No.4971 of 202230.09.2022 Present: Mr. Shakti Bhardwaj, Advocate on behalf of Mr. Abhinav Purohit, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 7/State.
Mr. Reeta Thakur, Advocate, for respondent No.8.
CWP No.4971 of 2022 & CMP No.9904 of 2022 At the request of learned counsel for the petitioner, list on 17.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chander Pal vs. State of HP. & others.
CWP No.3617 of 202230.09.2022 Present: Mr. Rita Hingmang, Advocate on behalf of Mr. Rajvinder Sandu, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1, 3 & 4/State.
Mr. Ajay Sipahiya, Advocate, for respondent No.2.
Learned counsel for the petitioner requests for an adjournment to enable her to verify the contents of the reply filed by respondent No.2.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ankit vs. Chaudhary Sarwan Kumar & others.
CWP No.6944 of 202230.09.2022 Present: Mr. Gobind Korla, Advocate, for the petitioner.
Mr. Naresh Sharma, Advocate for respondent No.1.
Mr. Prashant Sharma, Advocate, for respondent No.3.
CWP No.6944 of 2022 & CMP No.13938 of 2022 Notice. Mr. Naresh Sharma and Mr. Prashant Sharma, learned Advocates accept notice on behalf of respondent No.1 and respondent No.3, respectively and seek time to file reply.
Let notice be issued to respondent No.2, for 28.11.2022, on taking steps within a period of one week.
In the meantime, candidature of the petitioner shall not be rejected on the ground that he was not registered in Ph.D prior to July, 2009.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Pushp Lata vs. State of H.P. & others.
CWP No.6934 of 202230.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Naresh Kaul, Advocate, for respondent No.3.
CWP No.6934 of 2022 & CMP No.13924 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General and Mr. Naresh Kaul, learned Advocate accept notice on behalf of respondent Nos.1 & 2 and respondent No.3, respectively and seek time to file reply.
List again on 14.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Jugal Kishore vs. State of H.P. & others.
CWP No.6931 of 202230.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
CWP No.6931 of 2022 & CMP No.13919 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ashok Kumar vs. State of H.P. & others.
CWP No.6932 of 202230.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
CWP No.6932 of 2022 & CMP No.13921 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ashok Kumar vs. State of H.P. & others.
CWP No.6924 of 202230.09.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
CWP No.6924 of 2022 & CMP No.13909 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 3 and seeks time to file reply.
Let notice be issued to respondent Nos.4 & 5, for 30.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Jai Pal vs. State of H.P. & others.
CWP No.6873 of 202230.09.2022 Present: Mr. Vinjay Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. Anup Rattan, Advocate, for respondent No.6.
CWP No.6873 of 2022 & CMP No.13806 of 2022 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 10.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Urmila Devi vs. State of H.P. & others.
CWP No.6539 of 202230.09.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 5/State.
Mr. Anup Rattan, Advocate, for respondent No.6.
CWP No.6539 of 2022 & CMP No.13162 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
In the meantime, reply, if any, by respondent No.6, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rashmi Kumri & Another vs. State of H.P. & Others a/w connected matter.
LPA No. 91 of 2019 a/w LPA No.63 of 2020 LPA No.91 of 2019 30.09.2022 Present: Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for rrespondent Nos.1 to 4/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for respondent Nos. 5 & 6.
LPA No.63 of 2020Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4/State.
Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for respondent Nos.5 & 6.
CMP No.11467 of 2022 in LPA No.91 of 2019 and CMP No.12500 of 2022 in LPA No.63 of 2020 At the request of learned counsel for the parties, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P & others vs. Dev Raj & others.
LPA No. 77 of 202230.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.
Mr. Nishant Khidtta, Advocate, for the respondents.
CMP No.11767 of 2022List before a Bench, of which, one of us (Sushil Kukreja, J.), is not a Member.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Anupama vs. State of H.P. & others.
CMP No.13403 of 2022 in CWP No.6603 of 2021 30.09.2022 Present: Ms. Divya Chauhan, Advocate on behalf of Mr. R.L. Chaudhary, Advocate, for the applicant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 3/State.
Mr. D.K. Khanna, Advocate, for respondent No.4.
Learned counsel for the applicant requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Aishwarya Thakur & others vs. State of H.P. & another a/w connected matters.
CWP No.1393 of 2022 a/w CWP No.2606 of 2022 CWP No. 1393 of 2022 30.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.2606 of 2022Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
At the request of learned counsel for the petitioners, list on 17.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neel Chand vs. State of H.P. & Others.
CWP No.1345 of 202230.09.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General has submitted that order passed by this Court has been duly complied with. Hence, no further directions are required in the present case.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neel Chand vs. State of H.P. & Others.
CWP No.1345 of 202230.09.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General has submitted that order passed by this Court has been duly complied with. Hence, no further directions are required in the present case.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sat Dev & ors. vs. State of H.P. & Anr.
Ext. Petition No.412 of 2021 in CWP No.894 of 201330.09.2022 Present: Mr. Pankaj Kumar, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
List again after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Pariksha vs. State of H.P. & others.
CWP No.4282 of 202228.09.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Onkar Singh & others vs. State of H.P. & others.
CWP No.2457 of 202228.09.2022 Present: Mr. Amandeep Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Neeraj Chandel & Anr. vs. State of H.P. & others.
CWP No.3497 of 202228.09.2022 Present: Mr. Kuldeep Singh, Advocate on behalf of Mr. Naresh K. Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos.1 to 3/State.
None for respondent Nos.4 to 7.
Learned counsel for the petitioners requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Chamna Devi vs. State of H.P. & others.
CWP No.4279 of 202228.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos.1 to 3/State.
At the request of learned counsel for the petitioner, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Kushal Chand & Ors. vs. State of H.P. & others.
CWP No.4397 of 202228.09.2022 Present: Ms. Kiran Dhiman, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for respondent No.1/State.
Mr. Jyotirmay Bhatt, Advocate, for respondent No.2.
Mr. Surinder Sharma, Advocate, for respondent No.3.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.4.
At the request of learned counsel for the petitioners, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Lachhu Ram vs. State of H.P. & others.
CWP No.4715 of 202228.09.2022 Present: Mr. M.R. Kondal, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for the respondents /State.
Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dev Pal Singh vs. State of H.P. & others.
CWP No.5010 of 202228.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3 /State.
CWP No.5010 of 2022 & CMP No.9998 of 2022 Notice issued to respondent No.5, has been received back unserved.
Let fresh notice be issued to respondent No.5 for 10.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Reetu Sharma vs. State of H.P. & others.
CWP No.5403 of 202228.09.2022 Present: Mr. Arun Kaushal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.5403 of 2022 & CMP No.10814 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 14.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Inder Singh vs. State of H.P. & others.
CWP No.5506 of 202228.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3 /State.
Mr. Rohit, Advocate, for respondent No.4.
CWP No.5506 of 2022 & CMP No.11067 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 14.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Ranjana Kumri vs. State of H.P. & others.
CWP No.5535 of 202228.09.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
CWP No.5535 of 2022 & CMP No.11136 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 15.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Munish Singh Rana vs. State of H.P. & others.
CWP No.5625 of 202228.09.2022 Present: Mr. Arsh Rattan, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for the respondents /State.
CWP No.5625 of 2022 & CMP No.11301 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 15.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Sheela Kumari vs. State of H.P. & others.
CWP No.5715 of 202228.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.5715 of 2022 & CMP No.11490 of 2022 Learned Additional Advocate General seeks more time to file reply.
Notice issued to respondent No.5, has been received back unserved.
Let fresh notice be issued to respondent No.5, on furnishing of her correct address, for 21.10.2022.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Khushal Singh vs. State of H.P. & others.
CWP No.6286 of 202228.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6286 of 2022 & CMP No.12642 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Suneet Kumar vs. State of H.P. & others.
CWP No.6281 of 202228.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6281 of 2022 & CMP No.12637 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Harish Sahotra vs. State of H.P. & others.
CWP No.6280 of 202228.09.2022 Present: Mr. Jagat Pal, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6280 of 2022 & CMP No.12636 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 28.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
The Chander Shekhar Co-operative Multipurpose Society Ltd. vs. State of H.P. & Ors.
CWP No.6329 of 202228.09.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Bharat Bhushan, Additional Advocate General, for respondent Nos. 1 to 4 /State.
Mr. Sameer Thakur, Advocate for respondent No.5.
CWP No.6329 of 2022 & CMP No.12730 of 2022 Learned Additional Advocate General seeks more time to file reply.
List again on 14.10.2022.
In the meantime, reply, if any, by respondent No.5, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 28th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Roshan Lal & Ors. vs. State of H.P. & ors.
CWP No.6217 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Lalit K. Sharma, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 &2 /State.
At the request of learned counsel for the petitioners, list again on 28.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mukesh vs. State of H.P. & ors.
CWP No.6245 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Hemant Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 22.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Mandeep Kaur vs. State of H.P. & ors.
CWP No.6249 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Rahul Mahajan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No. 1 /State.
CWP No. 6249 of 2022 & CMP No.12543 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent No.1 and seeks time to file reply.
Let notice be issued to respondent Nos.2 & 3 for 22.11.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondent be also filed.
List alongwith CWP No.6145 of 2022 ( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Deepak Kumar vs. State of H.P. & ors.
CWP No.6624 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 & 2/State.
CWP No.6624 of 2022 & CMP No.13316 of 2022 Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 30.09.2022.
In case, petitioner is not relieved till the said date, respondent No.3, is directed to remain present in person.
( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Raj Kumar Thakur vs. The State of H.P. & ors.
CWP No.6696 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 4/State.
List again on 28.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Tilak Raj vs. The State of H.P. & ors.
CWP No.6801 of 202227.09.2022 Present: Mr. Vishal Verma, Advocate on behalf of Mr. Sanjay S. Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
CWP No.6801 of 2022 & CMP No. 13664 of 2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 27th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rajpur Hydro Power Private Ltd. vs. State of H.P. & Anr.
CWPOA No.6770 of 202226.09.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Yashwardhan Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.6770 of 2022 & CMP No 13578 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 01.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Bimla Devi & Ors. vs. State of H.P. & Ors.
CWPOA No.4728 of 202026.09.2022 Present: Mr. Ajay Singh Kashyap, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4/State.
Mr. Ajay Kumar, Advocate on behalf of Mr. Navlesh Verma, Advocate, for respondent No.5.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Jeet Ram & Ors. vs. State of H.P. & Ors.
CWPOA No.5365 of 202026.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Ors. vs. Sh. Kahan Singh CWP No.5809 of 2020 26.09.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the petitioners.
Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Court on its own motion vs. State of H.P. & ors.
CWPIL No.45 of 2021 a/w CWP No.153 of 2018.
CWPIL No.45 of 202126.09.2022 Present: Mr. Rajnish Maniktala, Senior Advocate, with Mr. Naresh K. Verma, Advocate, as Amicus Curie.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondent/State.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for respondent-Pollution Board.
Mr. Nitin Thakur, Advocate, for respondent No.4.
CWP No.153 of 2018.
Ms. Poonam Gehlot, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.
Mr. Adarsh K. Vashista, Advocate, for respondent No.5.
Mr. Tara Singh Chauhan, Advocate, for respondent No.8.
At the request of learned counsel for the parties, list again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Joginder Singh vs. State of H.P. & Ors.
CWP No.6423 of 202126.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr.Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 7 & 9/State.
Mr. Bhishan Sharma, Advocate on behalf of Mr. Inderjeet Narwal, Advocate, for respondent No.8.
Mr. Ajay Sharma, Advocate on behalf of Mr. Peeyush Verma, Advocate, for respondent No.10.
Mr. Jai Ram Sharma, Advocate on behalf of Ms. Megha Kapur Gautam, Advocate, for respondent Nos.11 & 12.
Learned counsel for the petitioner seeks more time to file rejoinder.
List after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Rajender Pal Thakur vs. UOI & Ors.
CWP No.7344 of 202126.09.2022 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.1.
Mr. Rahul Mahajan, Advocate, for respondent No.2 & 3. CWP No.7344 of 2021 & CMP No. 13732 of 2021 Learned counsel for the petitioner seeks more time to file rejoinder.
List again on 01.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
State of H.P. & Ors. vs. Nandini LPA No.142 of 2022 26.09.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the appellants/State.
Admit.
List alongwith CWP No.2281 of 2020.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Joginder Singh vs. State of H.P and Ors.
CWP No.415 of 202226.09.2022 Present: Mr. Parveen Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:00 :::CIS .
Dhameshwar Ram & others vs. State of H.P and Ors.
CWP No.909 of 202226.09.2022 Present: None for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.5.
None has appeared on behalf of the petitioners.
In the interest of justice, list after four weeks.
In the meantime, rejoinder, if any, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ajay Kumar & others vs. State of H.P and Ors.
CWP No.1050 of 202226.09.2022 Present: Mr. Rakesh Kumar Chauhan, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Rahul Mahajan, Advocate, for respondent No.4.
Learned counsel for the petitioners has submitted that rejoinder has already been filed in the office. However the same is not available on record. Office to check and place the same on record, if in order.
List after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rajinder Kumar vs. State of H.P and Ors.
CWP No.1138 of 202226.09.2022 Present: Mr. Mohit Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.1138 of 2022 & CMP No. 1888 of 2022 Admit.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Aishwarya Thakur & others vs. State of H.P. & another CWP No.1393 of 2022 a/w CWP No.2606 of 2022 CWP No.1393 of 2022 26.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.2606 of 2022Mr. Vinod Chauhan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned Senior Additional Advocate General has submitted that affidavit with respect to latest vacancy position has already been filed in the office, pursuant to order dated 21.09.2022.
However, the same is not available on record. Office to trace the same and place it on record.
List again on 27.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kamlo Devi vs. State of H.P and Ors.
CWP No.2086 of 202226.09.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.
At the request of learned counsel for the petitioner, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vinay Bhardwaj vs. State of H.P and Ors.
CWP No.2260 of 202226.09.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
At the request of learned counsel for the petitioner, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mohan Lal & Ors. vs. State of H.P and Anr.
CWP No.3037 of 202226.09.2022 Present: Mr. Devender K. Sharma, Advocate on behalf of Mr. C.N. Singh, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents /State.
Learned counsel for the petitioners has submitted that he has already filed rejoinders in the Registry. However the same are not available on record. Office to check and place the same on record, if in order.
List again on 09.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ajit Singh & others vs. State of H.P. and others.
CWP No.3180 of 202226.09.2022 Present: Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 4 /State.
Mr. Ankush Dass Sood, Senior Advocate with Mr. Rishi Tondon, Advocate, for respondent Nos. 5 to 7.
Learned counsel for the petitioners seeks time to file rejoinder.
List again on 01.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 26th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Smt. Roshani Devi vs. State of H.P. & Ors.
CWP No.6679 of 202222.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 3 /State.
CWP No.6679 of 2022 & CMP No.13423 of 2022 rAt this stage, notice to respondent Nos. 1 to 4.
Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of the respondent Nos. 1 to 4 and seeks time to file reply.
List again on 05.12.2022.
In the meantime, petitioner be provisionally permitted to undergo promotion course for the post of Supervisor.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Raj Kumar vs. State of H.P. & Ors.
CWP No.6696 of 202222.09.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 4 /State.
At the request of learned Deputy Advocate General, list on 23.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. & ors. vs. Pawan Kumar along with connected matter.
CWP No.3071 of 2016 a/w CWP No.2949 of 2016 22.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the petitioner(s).
Mr. Naresh Verma, Advocate, for the respondent(s). rLearned Additional Advocate General requests for an adjournment on the ground that he could not prepare the case due to his ill-health.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Keshav Ram deceased through his LRs. vs. Anand Swaroop & ors.
OSA No.9 of 201022.09.2022 Present: Ms. Rinki Kashmiri, Advocate on behalf of Mr. Janesh Gupta, Advocate, for the appellants.
Ms. Devyani Sharma, Advocate, for the respondents.
Mr. Vikrant Chandel, Deputy Advocate General, for the State.
Learned counsel for the appellants requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mani Ram vs. State of H.P. & Ors.
CWP No.6257 of 202221.09.2022 Present: Mr. Ajay Kumar Chandel, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
CWP No.6257 of 2022 & CMP No.12562 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 02.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Roop Lal vs. State of H.P. & Ors.
CWP No.6270 of 202221.09.2022 Present: Ms. Bavita Sharma, Advocate on behalf of Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
CWP No.6270 of 2022 & CMP No.12610 of 2022 Notice could not be issued to respondent No.4, as necessary steps were not taken within stipulated period.
Learned counsel for the petitioner has submitted that needful would be done forthwith.
Let notice be issued to respondent No.4 on doing the needful within two days for 03.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Inder Jeet Singh vs. State of H.P. & Ors.
CWP No.6498 of 202221.09.2022 Present: Mr. Rajesh K. Parmar, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.6498 of 2022 & CMP No.13038 of 2022 Learned counsel for the petitioner has submitted that as per Annexure P-1, i.e. School Leaving Certificate of the petitioner, his date of birth has been recorded as 20th November, 1964. Petitioner is working as a driver with the respondents-department. In the Driving Licence of the petitioner, his date of birth is recorded as 20thNovember, 1964. In the seniority list published by the respondents also, the date of birth of petitioner is reflected as 20th November, 1964. In the service record of the petitioner, his date of superannuation has been mentioned as 30th November, 2022, but due to some clerical error, his date of birth has been recorded as 20th September, 1964.
Learned Deputy Advocate General seeks more time to file reply.
List again on 05.12.2022.
In the meantime, petitioner be permitted to continue in service upto 30th November, 2022.
{ ( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kavi Raj vs. State of H.P. & Ors.
CWP No.5148 of 202221.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 4 /State.
CWP No.5148 of 2022 & CMP No.10275 of 2022 Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Lokesh Kumar vs. State of H.P. & Ors.
CWP No.4520 of 202221.09.2022 Present: Mr. Panku Chaudhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5 /State.
CWP No.4520 of 2022 & CMP No.8981 of 2022 Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Hem Singh vs. State of H.P. & Ors.
CWP No.6499 of 202221.09.2022 Present: Mr. Abhimanyu Rathor, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents /State.
CWP No.6499 of 2022 & CMP No.13040 of 2022 At the request of learned counsel for the petitioner, list on 28.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shiv Ram vs. State of H.P. & Ors.
CWP No.5106 of 202021.09.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents /State.
CWP No.5106 of 2020 & CMP No.11943 of 2020 r Even on second call, none has appeared on behalf of the petitioner.
In the interest of justice, list again on 16.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Chet Ram vs. State of H.P. & Ors.
CWP No.4140 of 202221.09.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 6 /State.
Ms. Archana Dutt, Advocate, for respondent No.7.
CWP No.4140 of 2022 & CMP No.8194 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 20.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 21st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Beli Ram vs. State of H.P. & Ors.
CWP No.6527 of 202219.09.2022 Present: Mr. Jai Dev Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4 /State.
CWP No.6527 of 2022 & CMP No.13116 of 2022 rLearned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kamal Kant vs. State of H.P. CWP No.6528 of 2022 19.09.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondent /State.
CWP No.6528 of 2022 & CMP No.13121 of 2022 Learned counsel for the petitioner requests for an adjournment to enable him to produce the treatment report of his son.
List again on 11.10.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
CWP No.6529 of 202219.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate, for the respondents.
CWP No.6529 of 2022 & CMP No.13127 of 2022 Notice. Mr. Vir Bahadur Verma, learned counsel accepts notice on behalf of the respondent and seeks time to file reply.
List again on 30.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Smt. Urmila Devi vs. State of H.P. & ors.
CWP No.6539 of 202219.09.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 5 /State.
CWP No.6539 of 2022 & CMP No.13162 of 2022 Learned counsel for the petitioner has submitted that although petitioner has been duly selected to the post of Part Time Multi Task Worker in Govt. Middle School, Batahli, however, he has not been permitted to join the duties so far.
Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 23.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Pardeep Kaliya & Ors. vs. State of H.P. & Anr.
CWP No.6547 of 202219.09.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6547 of 2022 & CMP No.13189 of 2022 rLearned counsel for the petitioners has submitted that as per Rules (Annexure P-3), 75% posts of District Youth Services and Sports Officer are to be filled up by promotion. However, vide order (Annexure P-4) dated 3rd September, 2022, the posts meant for promotees have been decided to be filled up on secondment basis contrary to the statutory Rules.
Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 17.10.2022.
In the meantime, operation of Annexure P-4, shall remain stayed.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mohan Lal vs. State of H.P. and others CWP No.6562 of 2022 19.09.2022 Present: Mr. Prem P. Chauhan, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents /State.
CWP No.6562 of 2022 & CMP No.13206 of 2022 rNotice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List alongwith CWP No.6427 of 2022.
In the meantime, recovery proceedings in pursuance to Annexure P-1, shall remain stayed.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Parma Nand vs. State of H.P. and others.
CWP No.6565 of 202219.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1 /State.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent Nos.2 & 3.
CWP No.6565 of 2022 & CMP No.13210 of 2022 Learned counsel for the petitioner has submitted that as per Rules, petitioner being a Class-IV employee was entitled to continue in service upto the age of 60 years. However he has been retired from service vide order (Annexure P-5) w.e.f. 31 st March, 2022. Petitioner is entitled to continue service upto 31 st March, 2024.
Notice. Mr. Ashwani Sharma, learned Additional Advocate General and Mr. Mukul Sood, learned counsel, accept notice on behalf of respondent No.1 and respondent Nos.2 & 3, respectively and seek time to file reply.
List again on 12.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sudershan Devi and others vs. Divisional Commissioner Shimla & Ors.
CWP No.206 of 201919.09.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioners.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Janesh Gupta, Advocate, for respondent No.3.
Learned counsel for the petitioners requests for an adjournment.
As requested, list again on 13.10.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ramesh Chand & Ors. vs. State of H.P. & ors.
CWP No.2414 of 201919.09.2022 Present: Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Surinder Sharma, Advocate, for respondent No.3.
Learned Deputy Advocate General has submitted that reply has already been filed in the Registry, however the same is not on record. Office to check and place the same on record, if in order.
List again on 11.01.2023. In the meantime, learned counsel for the petitioner may file rejoinder, if any.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
The Baghat Urban Cooperative Bank Ltd. vs. State of H.P. & ors.
CWP No.1774 of 202213.09.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5/State.
Mr. M.L. Sharma, Advocate, for respondent No.7/applicant.
CMP No.8877 of 2022Learned counsel for applicant/respondent No.7 has submitted that this application has been rendered infructuous, as vide this application, applicant had sought direction to constitute a fresh Inquiry Committee. However, now the inquiry proceedings have already been concluded. The services of applicant/respondent No.7 were terminated and the appeal filed by him before Registrar Cooperative Societies has been allowed, vide which, termination order of applicant/respondent No.7 has been set aside. Applicant has now retired from the service.
In view of the submission made by learned counsel for applicant/respondent No.7, the present application is disposed of, as having been rendered infructuous.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Dila Ram vs. State of H.P. & ors.
CWP No.115 of 202013.09.2022 Present: Mr. Vaibhav Tanwar, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State. r Learned Additional Advocate General seeks more time to file reply.
List again on 18.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rukmani vs. State of H.P. & Anr.
CWP No.219 of 202013.09.2022 Present: Mr. Servedaman Rathore, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.2.
CWP No.219 of 2020 & CMP No.830 of 2020 Learned ASGI requests for an adjournment to enable him to seek instructions.
List again on 20.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bhawna Thakur vs. Union of India & ors.
CWP No.319 of 202013.09.2022 Present: Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent Nos. 1 & 2.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.3 to7/State.
Learned ASGI, seeks more time to file reply.
List again on 14.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Budhi Singh vs. State of H.P. & ors.
CWPOA No.4215 of 202013.09.2022 Present: Mr. Vishav Kishore, Advocate on behalf of Mr. Tarun K. Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Sanjeev Motta, Advocate on behalf of Mr. Anil God, Advocate, for respondent No.3.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Deepak Sharma vs. State of H.P & Anr.
CWPOA No.4216 of 202013.09.2022 Present: None for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
In the interest of justice, list again on 10.01.2023.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Urmila Devi vs. State of H.P. & Ors.
CWPOA No.4220 of 202013.09.2022 Present: Mr. Vishav Kishore, Advocate on behalf of Mr. Tarun K. Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Sanjeev Motta, Advocate on behalf of Mr. Anil God, Advocate, for respondent No.3.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Neelam Bhatia vs. State of H.P. & Ors.
CWPOA No.4221 of 202013.09.2022 Present: Mr. Rajesh Kumar Parmar, Advocate on behalf of Mr. Sandeep Datta, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Meenakshi vs. State of H.P. & Ors.
CWPOA No.4224 of 202013.09.2022 Present: Mr. Vivek Singh Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Mr. Raj Kumar Negi, Advocate, for respondent No.3.
At the request of learned counsel for the petitioner, list again on 20.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ramesh Chand vs. State of H.P. & Ors.
CWPOA No.4239 of 202013.09.2022 Present: Mr. Adarsh K. Vashista, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pradeep Kumar vs. Secretary (Rural Development) & Ors.
CWPOA No.4241 of 202013.09.2022 Present: Mr. T.K. Verma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shamsher Singh & Anr vs. H.P. University & ors.
CWPOA No.4243 of 202013.09.2022 Present: Mr. Shivank Singh Panta, Advocate, for the petitioners.
Mr. Neel Kamal Sharma, Advocate, for respondent Nos.1 to 5.
Mr. Kunal Thakur, Deputy Advocate General, for respondent No. 6/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
HPSEB & Ors. vs. Manjy Rani & Ors.
LPA No. 184 of 202113.09.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.
Mr. Varun Thakur, Advocate, for respondent No.1.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 2 to 4/State.
None for respondent No.5.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
CWP No.399 of 202213.09.2022 Present: Ms. Kalanute Verma, Advocate on behalf of Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.
Mr. Shivank Panta, Advocate on behalf of Ms. Shreya Chauhan, Advocate, for respondent Nos.1 & 2.
Mr. Navlesh Verma, Advocate, for respondent No.3.
Learned counsel for respondent Nos.1 & 2 seeks more time to file reply.
List again on 09.11.2022.
In the meantime, rejoinder to reply filed on behalf of respondent No.3, if any, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Abhishek Guleri vs. Himachal Pradesh State Forest Development Corporation Ltd.
CWP No.3800 of 202213.09.2022 Present: Mr. Ashok Chaudhary, Advocate, for the petitioner.
Mr. Janak Raj, Advocate on behalf of Mr. Vinod K. Thakur, Advocate, for the respondent. r Learned counsel for the respondent seeks more time to file reply.
List again on 21.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Naresh Awasthi vs. State of H.P. & others.
CWP No.4091 of 202213.09.2022 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent /State.
Learned Deputy Advocate General requests for an adjournment to enable him to seek instructions.
List again on 15.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Manoj Kumar vs. State of H.P. & Ors.
CWP No.6185 of 202213.09.2022 Present: Mr. Sudhanshu Jamwal, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos. 1 to 4/State.
CWP No.6185 of 2022 & CMP No.12391 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 11.11.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vijay Kumar vs. State of H.P. & another.
CWP No.2200 of 202213.09.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
In the interest of justice, list again on 10.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jasveer Singh vs. State of H.P. a/w connected matter Cr. Appeal No.127 of 2018 a/w Cr. Appeal Nos. 316 of 2018 & 570 of 2019 08.09.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant in Cr. Appeal No.127 of 2018.
Mr. Amit Himalvi, Advocate on behalf of Mr. Ram Murti Bisht, Advocate, for the appellant in Cr.
Appeal No.316 of 2018.
Mr. Pranav Sharma, Advocate on behalf of Mr. Rajesh Verma, Advocate, for th appellant(s) in Cr. Appeal No.570 of 2019.
Mr. Kamal Kant, Deputy Advocate General, for the respondent/State.
Learned Deputy Advocate General prays for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 8th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Balbir Singh vs. State of Himachal Pradesh Criminal Appeal No.189 of 2020 08.09.2022 Present: Mr. Yashveer Singh Rathore, Advocate, for the appellant.
Mr. Bharat Bhushan, Additional Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 8th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. and others vs. Swelect Energy System Ltd.
Civil Revision No.36 of 2021 a/w Civil Revision No.35 of 2021 08.09.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the petitioners in both the petitions.
Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for the respondent(s) in both the petitions.
List along with CR No.64 of 2022 ( Sabina ) Judge (Sushil Kukreja) Judge 8th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Anil Kumar alias Nilu vs. State of H.P. Cr. Appeal No.345 of 2021 08.09.2022 Present: Mr. Amit Himalvi, Advocate on behalf of Mr. Ram Murti, Advocate, for the appellant.
Mr. Bharat Bhushan, Additional Advocate General for the respondent/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 8th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Surinder vs. State of H.P. & ors.
CWP No.4419 of 201408.09.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
r to Mr. Bharat Bhushan, Additional Advocate General for respondent Nos. 1 to 3/State.
Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
At the request of learned Senior Counsel for the petitioner, list again on 10.11.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 8th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sanjay Kumar vs. State of H.P. & Ors.
CWP No.2541 of 202207.09.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General for respondent Nos. 1 to 3/State.
Mr. Neel Kamal Sharma, Advocate, for respondent No.4.
At the request of learned counsel for the parties, list again on 08.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ravinder Kumar vs. State of H.P. and Ors.
CWP No.2720 of 202207.09.2022 Present: Mr. B.C. Verma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General for respondent Nos. 1 to 4.
Mr. Lal Singh Mehta, Advocate, for respondent No.5.
Learned counsel for respondent No.5 seeks time to file reply.
List again on 29.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Kavi Khanna vs. Municipal Corporation Shimla & another.
CWP No.3672 of 202207.09.2022 Present: Ms. Heema Chauhan, Advocate, for the petitioner.
Mr. Abhishek Dalta, Advocate on behalf of Mr. Naresh Kumar Gupta, Advocate, for respondent rNo.1.
Mr. Suneel Awasthi, Advocate, for respondent No.3.
CWP No.3672 of 2022 & CMP No.9887 of 2022 List alongwith CWP No.5507 of 2022 on 13.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rama Kanta vs. State of H.P. & another CWP No.3919 of 2022 07.09.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents. rLearned Senior Additional Advocate General has submitted that reply will be filed in the office today.
List after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Chet Ram vs. State of H.P. & Ors.
CWP No.4140 of 202207.09.2022 Present: Mr. Hirdya Ram, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondent Nos. 1 to 6/State.
Ms. Archana Dutt, Advocate, for respondent No.7.
CWP No.4140 of 2022 & CMP No.8194 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 21.09.2022.
In the meantime, result be declared and the same shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rajni Devi vs. State of H.P. & ors.
CWP No.4588 of 202207.09.2022 Present: Mr. Ajay Kumar Dhiman, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks time to file reply on behalf of respondent No.3.
List again on 21.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vinod Kumar vs. State of H.P. Cr. Appeal No.670 of 2019 06.09.2022 Present: Ms. Anjali Soni Verma, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Lok Pal vs. State of H.P. & Ors.
LPA No.305 of 201206.09.2022 Present: Mr. Karan Singh Parmar, Advocate, for the appellant.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2/State.
Mr. Arvind Sharma, Advocate, for respondent No.3.
Learned counsel for the appellant requests for an adjournment.
As requested, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ravinder Kumar vs. State of H.P. Cr. Appeal No.496 of 2019 06.09.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod K. Gupta, Advocate, for the appellant.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent.
List on 08.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Desh Raj vs. State of H.P. & Ors.
CWP No.4649 of 202206.09.2022 Present: Mr. Hirdya Ram, Advocate on behalf of Mr. Anil Manget, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Naseem Ahmed vs. State of H.P. & Anr.
CWP No.5646 of 202206.09.2022 Present: Mr. Aakash Thakur, Advocate on behalf of Mr. Nitish Kaith, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Annie Shakya vs. State of H.P. & Ors.
CWP No.5648 of 202206.09.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent No.3.
Admit.
List alongwith CWP No.1227 of 2022 ( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Braham Dutt vs. State of H.P. & Ors.
CWP No.6092 of 202206.09.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5.
CWP No.6092 of 2022 & CMP No.12196 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 5 and seeks time to file reply.
Let notice be issued to respondent Nos.6 & 7 for 27.10.2022, on taking steps within a period of one week.
In the meantime, reply by appearing respondents be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Richu Kumari vs. State of H.P. & Others.
CWP No.6175 of 202206.09.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 6.
CWP No.6175/2022 & CMP No 12361/2022 Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Surjit Singh vs. State of H.P. & others CWP No.6180 of 2022 06.09.2022 Present: Mr. Ankit Dhiman, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 6.
CWP No.6180/2022 & CMP No.12382/2022 Notice. Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 6 and seeks time to file reply.
Let notice be issued to respondent No.7 for 01.11.2022, on taking steps within a period of one week.
Appointment of respondent No.7, shall be subject to the final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Asha Devi vs. State of H.P. Cr. Appeal No.558 of 2016 01.09.2022 Present: Mr. Devender K. Sharma, Advocate on behalf of Mr. Surender Thakur, Advocate Legal Aid Counsel, for the appellant.
Mr. Kamal Kant, Deputy Advocate General, for the respondent.
At the request of learned counsel for the appellant, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 1st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shiv Sharan Sharma vs. State of H.P. & others CWP No. 2045 of 2016 01.09.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.
r to Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1,3 & 4.
Mr. Shashi Shirshoo, Central Counsel, for respondent No.2.
Government Let record of Tribunal be summoned for 23.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 1st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kailash Kumar vs. State of H.P. and connected matters.
Cr. Appeal Nos.75, 76 & 77 of 2018 01.09.2022 Present: Ms. Ambika Kotwal, Advocate on behalf of Ms. Sheetal Vyas, Advocate, for the appellant(s) in all the appeals.
Mr. Kamal Kant, Deputy Advocate General, for the respondent-State.
Learned counsel for the appellant(s) requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 1st September, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dutt Ram vs. State of H.P. Cr. Appeal No.339 of 2018 30.08.2022 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Kumar Gupta, Advocate, for the appellant.
Mr. Kamal Kant, Deputy Advocate General, for the respondent-State.
Arguments heard. Judgment reserved.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jai Parkash vs. Dy. Y.S. Parmar University CWP No.2388 of 2022 30.08.2022 Present: Mr. Rajesh Verma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate on behalf of Mr. Inder Sharma, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pushpender Singh Wazir vs. State of H.P. & another CWP No.2679 of 2022 30.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Balak Ram vs. State of H.P. & another CWP No.2671 of 2022 30.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bresta Kumri vs. State of H.P. & Anr.
CWP No.2389 of 202230.08.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 18.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sheetal vs. State of H.P. Cr. Appeal No.84 of 2022 30.08.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent.
Cr.MP No. 2117 of 2022Learned Additional Advocate General seeks more time to file reply to the application.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. vs. Peter Chidiebere Cr. Appeal No.210 of 2021 30.08.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the appellant.
As per office report, bailable warrants issued against the respondent are still awaited. Let fresh bailable warrants in the sum of Rs.50,000/- be issued against the respondent for 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Union of India and Ors. Vs. Hira Singh and Ors.
CMP(M) No.308 of 201930.08.2022 Present: Mr. Balram Sharma, Assistant Solicitor General of India, for the applicants/appellants.
Nos. 1 to 3.
r to Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for respondent CMP(M) No.308 of 2019 For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.
LPA No._____________2022 Be registered.
Learned counsel for respondent Nos. 1 to 3requests for an adjournment.
List again on 27.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bresta Kumri vs. State of H.P. & Anr.
CWP No.2389 of 202230.08.2022 Present: Mr. Daleep Chand, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 18.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
S angita Devi vs. State of H.P. & Ors.
CWP No.4891 of 202230.08.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5 & 7/State.
Learned counsel for the petitioner has submitted that although, petitioner is plus two pass, but he has not been awarded any marks in this regard.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 5 & 7 and seeks time to file reply.
Let notice be issued to respondent Nos. 6 & 8, for 18.10.2022, on taking steps within a period of one week.
Appointment of respondent No.8, shall be subject to the final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
CWP No.5041 of 202230.08.2022 Present: Mr. Surinder Prakash, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 4/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.5 for 20.10.2022, on taking steps within a period of one week.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dr. S.P.Katyal vs. State of H.P. & Anr.
CWP No.5330 of 202230.08.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Udit Shaurya, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No. 1/State.
Mr. Naresh Kaul, Advocate, for respondent No.2.
Notice. Mr. Anil Jaswal, learned Additional Advocate General and Mr. Naresh Kaul, learned Advocate, accept notice on behalf of respondent No.1 and respondent No.2, respectively and seek time to file reply.
List again on 27.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Balbir Singh & Ors. vs. State of H.P. & Ors.
CWP No.5334 of 202230.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioners.
adjournment.
r to Learned counsel for the petitioners requests for an As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Aruna Kumari vs. State of Himachal Pradesh and Anr.
CWP No.5426 of 202230.08.2022 Present: Mr. Vikas Rajput, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List alongwith CWPOA No.2075 of 2020.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
HRTC & Anr. vs. Yash Paul Singh a/w connected matter LPA No.146 of 2022 a/w CWP No. 402 of 2022 LPA No.146 of 2022 29.08.2022 Present: Ms. Shubh Mahajan, Advocate, for the appellants.
CWP No.402 of 2022Mr. H.R. Bhardwaj, Advocate, for the petitioner.
Mr. Virbahadur Verma, Advocate, for the respondents.
CMP(M) No.11485 of 2022For the reasons stated in the application, the same is allowed and the delay in filing the appeal is condoned.
LPA No.146 of 2022 & CMP No.11484 of 2022 Let notice be issued to the respondent for 26.12.2022, on taking steps within a week.
CWP No.402 of 2022Office is directed to reflect the name of Mr. Virbahadur Verma, Advocate for the respondents in the cause list, henceforth.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kewal Krishan Gupta vs. State of H.P. & Ors.
CWP No.4270 of 202129.08.2022 Present: Mr. Bimal Gupta, Senior Advocate with Mr. Gurinder Singh Parmar, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Tara Chand Chauhan, Advocate, for respondent No.4.
Mr. Janak Raj, Advocate, for respondent No.5.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mulkh Raj vs. State of H.P. & others CWP No.4748 of 2021 29.08.2022 Present: Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Ajay Thakur, Advocate, for respondent No.4.
Mr. Ajay Sharma, Senior Advocate with Mr. Athrav Sharma, Advocate, for respondent Nos.5 & 6.
Learned counsel for the petitioner seeks more time to enable him to file rejoinder to the reply filed on behalf of respondent Nos.5 & 6.
List again on 26.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Harsh Kumar vs. State of H.P. & others CWP No.8180 of 2021 29.08.2022 Present: Mr. Sandeep K. Pandey, Advocate, for the petitioner.
r to Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Hemant Kumar Thakur, Advocate on behalf of Mr. Owais K. Pathan, Advocate, for respondent No.4.
Learned Deputy Advocate General seeks more time to file reply on behalf of respondent Nos.1 to 3/State.
List again on 18.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shyama Nand vs. HPTDC CWP No.8311 of 2021 29.08.2022 Present: Mr. Ajeet Singh Saklani, Advocate, for the petitioner.
Mr. Naresh Kaul, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 26.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Santosh Devi vs. State of H.P. others CWP No.603 of 2022 29.08.2022 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 30.09.2022.
Interim order to continue.` ( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bindu Jaryal vs. State of H.P. & another CWP No.606 of 2022 29.08.2022 Present: Mr. Kulbhushan Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rajender Singh & others vs. State of H.P. & others.
CWP No.1465 of 202229.08.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file supplementary affidavit.
List again on 30.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Devender Kumar vs. Union of India and others a/w connected matters CWP No.1875 a/w CWP Nos. 2571 & 3285 of 2022 29.08.2022 Present: Mr. Ishaan Kashyap, Advocate, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/Union of India.
Admit.
List alongwith CWP No.610 of 2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Raj Kumar vs. State of H.P. and others CWP No.2251 of 2022 29.08.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Admit.
List alongwith CWPOA No.797 of 2019.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dr. Vishal Dogra vs. CSKHP Krishi Vishvavidalya Palampur CWP No.2293 of 2022 29.08.2022 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Mrs. Aruna Chauhan, Advocate, for the respondent.
CWP No.2293 of 2022 & CMP No. 4186 of 2022 Reply stands filed.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 12.10.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dharm Singh vs. State of H.P. & another CWP No.2335 of 2022 29.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again on 26.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Giri Raj Sharma vs. State of H.P. and others a/w connected matter CWP No.2424 of 2022 a/w CWP No.3973 of 2022 29.08.2022 Present: Mr. Nishan Khidtta, Advocate, for the petitioner(s) in both the petitions.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent Nos. 1 to 3/State in both the petitions.
CWP No.3973 of 2022Learned Deputy Advocate General seeks more time to file reply.
List again on 11.10.2022 with CWP No. 2424 of 2022.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sanjeev Kumar vs. State of H.P. & Ors.
CWP No.3166 of 202229.08.2022 Present: Mr. Prashant Chaudhary, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, General, for the respondents.
r Deputy Advocate CWP No.3166 of 2022 & CMP No.6068 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 19.10.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 29th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
NHPC & another vs. Raj Paul Rana & Others.
LPA No.185 of 201624.08.2022 Present: Mr. Saurav Ahluwalia, Advocate, for the appellants.
Mr. Manish Sharma, Advocate, for respondent No.1.
List as per turn.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Prabha Kumari vs. M.C. Shimla & ors.
LPA No.7 of 201824.08.2022 Present: Ms. Meera Devi, Advocate, for the appellant.
Mr. Naresh Gupta, Advocate, for respondent No.1.
Mr. Sanjay Verma, Advocate on behalf of Mr. Gurdev Negi, Advocate, for respondent No.5.
List before a Bench, of which, one of us (Sushil Kukreja, J.), is not a Member.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. & others vs. Ram Krishan Sharma & Another a/w connected matters.
LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174 to 189, 191 to 194, 231, 938 to 952 of 2020 and CMP(M) No. 366 of 2021 24.08.2022 Present:
Mr. Ashwani Sharma, Additional Advocate General, for the appellant in LPA No. 82 of 2021, for the applicant in CMP(M) No.366 of 2021 and for the respondents/State in all the petitions.
Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Dhatwalia, Advocate, for respondent No.1 in LPA No. 82 of 2021.
Mr. A.K. Gupta and Ms. Babita, Advocates, for the petitioners in all the petitions.
Mr. Kishore Pundir, Advocate, for the respondent in CMP(M) No.366 of 2021.
At the request of learned counsel for the parties, list after six weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Puran Chand vs State of H.P. & Ors.
Execution Petition No.297 of 2021 24.08.2022 Present: Mr. Vinay Mehta, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance affidavit.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Des Raj Jamwal (since deceased) through Lrs. vs. State of H.P. & ors.
Execution Petition No.21 of 2022 24.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Learned Additional Advocate General seeks more time to file reply.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Narainu alias Karan vs. State of H.P. Cr. Appeal No. 129 of 2022 24.08.2022 Present: Mr. Rajesh Kumar, Advocate, for the appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Cr.MP No. 1385 of 2022At the request of learned counsel for the applicant, list after three weeks.
Registry is directed to supply complete paper book to learned Legal Aid Counsel.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sunil Dutt vs. HRTC & Another Execution Petition No.151 of 2022 24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Krishan Chand vs. HRTC & Another Execution Petition No.150 of 2022 24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Shyam Singh Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Ashok Kumar vs. HRTC & others.
CWPOA No.7013 of 202024.08.2022 Present: Mr. Navlesh Verma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.7013 of 2020Heard.
Admitted.
CMP-T No.735 of 2022Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vijay Singh vs. State of H.P. & Anr.
CWPOA No.4084 of 202024.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.4084 of 2020Heard.
Admitted.
CMP-T No.748 of 2022Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dr. Gurpal Singh & ors. vs. State of H.P. & anr.
CWPOA No.4517 of 202024.08.2022 Present: Mr. Manish Sharma, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWPOA No.4517 of 2020Heard.
Admitted.
CMP-T No.779 of 2022Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ramesh Chand vs. State of H.P. & ors.
CWPOA No.5870 of 202024.08.2022 Present: Mr. Sanjay Verma, Advocate on behalf of Mr. Parveen Chandel, Advocate, for the petitioner.
r to Mr. Anil Jaswal, Additional Advocate General, for the respondent No.1/State.
Mr. Angrez Kapoor, Advocate, for respondent Nos.2 & 3.
CWPOA No.5870 of 2020Learned counsel for the petitioner has submitted that this case is covered by the decision passed by this Court in CWP No. 8022 of 2012-C, decided on 09.01.2013.
Learned counsel for respondent Nos.2 & 3requests for an adjournment to enable him to verify the said fact.
As requested, list after two weeks.
CMP-T No.780 of 2022Application for early hearing stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Smt. Narvada Devi vs. The Managing Director & Anr.
CWPOA No.4788 of 202024.08.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
CWPOA No.4788 of 2020Heard.
Admitted.
CMP-T No.791 of 2022Application stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. vs. Gurcharan Singh @ Bikka & Ors.
Cr.MP(M) No.1708 of 202224.08.2022 Present: Mr. Kamal Kant Chandel, Deputy Advocate General, for the appellant/State.
Trial Court record be summoned for 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. vs. Ajay Kumar & Anr.
Cr.MP(M) No.1711 of 202224.08.2022 Present: Mr. Kunal Thakur, Deputy Advocate General, for the appellant/State.
Trial Court record be summoned for 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ravinder Singh vs. State of H.P. Cr.MP(M) No.1847 of 2022 24.08.2022 Present: Mr. Navlesh Verma, Advocate, for the applicant/appellant.
Mr. Anil Jaswal, Additional Advocate General, for the respondent/State.
Cr.MP(M) No.1847 of 2022Heard. The application is allowed for the reasons stated therein. Delay in filing the appeal is condoned.
Cr. Appeal No.__________2022 Be registered.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bharti Verma vs. State of H.P. & Anr.
CWP No.2669 of 202224.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pushpa Kumari vs. State of H.P. & ors.
CWP No.5169 of 202224.08.2022 Present: Mr. P.M. Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondent No.1 to 6/State. rLearned counsel for the petitioner has submitted that respondent No.7 is facing trial with regard to offence punishable under Narcotic Drugs & Psychotropic Substances Act, 1985, hence, he could not have been appointed as multi task worker.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondent Nos.1 to 6 and seeks time to file reply.
Let notice be issued to respondent No.7, returnable for 12.10.2022, on taking steps within three days.
Appointment of respondent No.7 shall be subject to the final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
(reena) rto ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Suneel Kumar vs HRTC & another Execution Petition No.134 of 2022 23.08.2022 Present: None for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents has submitted that vide order dated 16.06.2022, the representation filed by the petitioner has been duly considered and rejected.
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shweta Kumari vs. Union of India & others.
CWP No.2702 of 202123.08.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 2 & 3/State.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Naresh Kumar vs. State of H.P. & others.
CWP No.7114 of 202123.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Balbir Singh vs. State of H.P. & others.
CWP No.7116 of 202123.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sarita Devi vs. State of H.P. & others.
CWP No.7211 of 202123.08.2022 Present: Mr. A.K. Gupta and Ms. Babita Chauhan, Advocates, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Lila Devi vs. State of H.P. & others.
CWP No.8075 of 202123.08.2022 Present: Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Bhupender Kumar vs. HPSEBL & others CWP No.8235 of 2021 23.08.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.
Mr. Lakshay Thakur, Advocate, for the respondents.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kanchan Lata vs. State of H.P. & ors.
CWP No.8273 of 202123.08.2022 Present: Ms. Kiran Kumari, Advocate on behalf of Mr. Dushyant Dadwal, Advocate, for the petitioner.
r to Mr. Ashwani Sharma, Additional Advocate General, for respondent No.1/State.
Mr. Naresh K. Sharma, Advocate, for respondent No.3.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mishar Singh and others vs. State of H.P. and others CWP No.8274 of 2021 23.08.2022 Present: Mr. Rishi Tandon, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kartar Singh vs. State of H.P. CWP No.8280 of 2021 23.08.2022 Present: Ms. Ranjna Pathania, Advocate on behalf of Ms. Archana Dutt, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. & ors. vs. Hari Chand and Ors. along with connected matter.
LPA No 13 of 2022 a/w CWP No.7121 of 2021 LPA No 13 of 2022 23.08.2022 Present:
Mr. Ashok Sharma, Advocate General with Mr. Kunal Thakur, Deputy Advocate General, for the appellants/State.
Mr. A.K. Gupta and Ms. Babita Chauhan, Advocate, for the respondents.CWP No. 7121 of 2021
Mr. A.K. Gupta and Ms. Babita Chauhan, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the parties, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kuldeep Kumar vs. State of H.P. & others CWP No.483 of 2022 23.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks more time to file rejoinder.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
M/s Shri Nityanand Ji vs. State of H.P & Ors.
CWP No.1725 of 202223.08.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Mr. Balram Sharma, ASGI, for respondent No.3.
Learned ASGI seeks more time to file reply on behalf of respondent No.3.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Prem Chand vs. State of H.P. and others CWP No.2192 of 2022 23.08.2022 Present: Mr. Guna Nand Verma, Advocate, for the petitioner.
No.3.
r to Mr. Kunal Thakur, Deputy Advocate General, for respondent No.1/State.
Ms.Reeta Thakur, Advocate, for respondent Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Anjana Kumari vs. State of H.P. and others CWP No.2196 of 2022 23.08.2022 Present: Mr. Rajinder Thakur, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Anita Sharma & others vs. State of H.P. and others CWP No.2199 of 2022 23.08.2022 Present: Mr. Mohar Singh, Advocate on behalf of Mr. Nimish Gupta, Advocate, for the petitioners.
Mr. Kamal Kant, Deputy Advocate General, respondent Nos. 1 & 2/State.
Mr. Tek Chand Sharma, Advocate, for respondent No.3.
for Learned Deputy Advocate General seeks more time to file reply.
List again on 20.12.2022.
In the meantime, rejoinder, if any, to the reply filed on behalf of respondent No.3, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vijay Kumar vs. State of H.P. & another CWP No.2200 of 2022 23.08.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents/State.
At the request of learned Deputy Advocate General, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jagdish Chand vs. State of H.P. & others CWP No.2204 of 2022 23.08.2022 Present: Mr. Sanjay Singh Chauhan, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, the respondents/State.
r for Learned Deputy Advocate General seeks more time to file reply.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mani Devi vs. State of H.P. & others CWP No.2353 of 2022 23.08.2022 Present: Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Rajesh No.8.
Mr. Kamal Kant, Deputy Advocate General, respondent Nos.1 to 6/State.
Kashyap, Advocate, for respondent for Learned counsel for the respondents seek more time to file reply on behalf of respondent Nos. 4,6 & 8.
List again on 20.12.2022.
In the meantime, rejoinder, if any, to the reply(s) filed on behalf of respondent Nos. 1 to 3 & 5, be also filed.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Durga Dass vs. State of H.P. & others CWP No.2536 of 2022 23.08.2022 Present: Mr. Mohan Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
D.S. Khimta & Ors. vs. State of H.P. & Ors.
CWP No.2542 of 202223.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos.1 & 2/State.
Mr. Shivank Singh Panta, Advocate for respondent No.3.
CWP No.2542 of 2022 & CMP No. 4764 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 20.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ashwani Kumar & Brother vs. State of H.P. & another CWP No.3338 of 2022 23.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
r to Mr. Kamal Kant, Deputy Advocate General, the respondent Nos.1 to 3/State.
Mr. Shyam Singh Chauhan, respondent Nos. 4 & 6.
Advocate, for for Mr. Malay Kaushal, Advocate, for respondent No.5.
Learned counsel for the respondents seek time to file reply on behalf of respondent Nos.4,6 & 5.
List again on 23.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jeet Singh vs. State of H.P. & ors.
CWP No.3910 of 202223.08.2022 Present: Mr. Rajesh Kumar Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
CWP No.3910 of 2022 & CMP No.7690 of 2022 Learned Deputy Advocate General seeks more time to file reply.
List again on 12.10.2022.
Interim order to continue.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kanta Devi vs. State of H.P. & Ors.
CWP No.4253 of 202223.08.2022 Present: Mr. Ranjana Pathania, Advocate on behalf of Ms. Archna Dutt, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Seva Dassi vs. State of H.P. & others CWP No.4625 of 2022 23.08.2022 Present: Mr. Rajnish K. Lal, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 5/State.
Ms. Meera Devi, Advocate, for respondent No.6.
Learned counsel for respondent No.6 seeks time to file reply.
List again on 30.09.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Shiv Kumar vs. State of H.P. & ors.
CWP No.4927 of 202223.08.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 to 8/State.
Mr. Naresh Kumar, Advocate, for respondent No.9.
CWP No.4927 of 2022 & CMP No. 9806 of 2022 Learned counsel for respondent No.9 seeks time to file reply.
List again on 30.09.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Hitesh Rattan & Ors. vs. State of H.P. & Ors.
CWP No.3462 of 202222.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Parveen Chauhan, Advocate, for respondent No.4.
Dr. S.K. Bansal, Principal, Govt. College, Daulatpur, present in person.
Learned counsel for the petitioners has submitted that reply stands filed in the Registry today. He on instructions of Mr. S.K. Bansal, Principal, who is present in person, has further submitted that one month salary to the petitioner has already been released and the arrears of two months shall be released within a week from today.
List again on 19.12.2022.
The personal appearance of Dr. S.K. Bansal, Principal, Govt. College, Daulatpur, is exempted till further orders.
( Sabina ) Judge (Sushil Kukreja) Judge ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
22nd August, 2022
(reena)
r to
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Dharam Singh vs. Managing Director HRTC and anr.
Ex. Petition No.325 of 202122.08.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents has submitted that order passed by this Court has been duly complied with.
Learned counsel for the petitioner requests for an adjournment to enable him to verify the same.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
State of H.P. vs. Karan Cr.MP(M) No.2376 of 2021 22.08.2022 Present: Mr. Anil Jaswal, Additional Advocate General, for the applicant.
received back unserved.
Notice issued to the respondent has been Let fresh notice be issued to the respondent, on doing the needful, for 19.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Karam Chand vs. HRTC & others Ex. Petition No.100 of 2022 22.08.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Rishi Tandon, Advocate on behalf of Mr. Ajay Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file reply.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ex. Petition No.109 of 202222.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Learned Mr. Vikas Rajput, Advocate, for the respondents.
counsel for the respondents has submitted that gratuity and leave encashment amount has already been released to the petitioner and now interest amount has to be disbursed to the petitioner. He requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Purshotam Singh vs. State of H.P. & ors.
Ex. Petition No.124 of 202222.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
r to Mr. Anil Jawal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Parvesh Negi, Advocate on behalf of Mr. Yash Wardhan Chauhan, Advocate, for respondent Nos.3 & 4.
Learned counsel for respondent Nos. 3 & 4 seeks time to file reply.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Parkash Chand vs. State of H.P. & ors.
Ex. Petition No.123 of 202222.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
r to Mr. Anil Jawal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Parvesh Negi, Advocate on behalf of Mr. Yash Wardhan Chauhan, Advocate, for respondent Nos.3 & 4.
Learned counsel for respondent Nos. 3 & 4 seeks time to file reply.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Arun Singh Thakur vs. State of H.P. and others LPA No.112 of 2021 22.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellant.
r to Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 & 2/State.
Mr. Bharat Thakur, Advocate Vice Mr. Manish Sharma, Advocate, for respondent No.3.
LPA No.112 of 2021 & CMP No.5927 of 2022 At the request of learned counsel for the parties, list for hearing on 20.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pr. Commissioner of Income Tax vs. M/s Jogindra Central Cooperative Bank Ltd.
ITA No.3 of 202222.08.2022 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the appellant.
OMP(M) No.40 of 2022Learned counsel for the applicant has submitted that in fact, there is no delay in filing the appeal, as it is covered by the order passed by Hon'ble Apex Court during the COVID period.
Application stands disposed of, accordingly.
OMP No.568 of 2022Heard. The application is allowed for the reasons stated therein. Delay in refiling the appeal is condoned.
ITA No.3 of 2022Let notice be issued to respondent for 19.12.2022, on taking steps within a week.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pr. Commissioner of Income Tax vs. M/s H.P. Power Transmission Corporation Ltd.
ITA No.2 of 202222.08.2022 Present: Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, for the appellant.
OMP(M) No.41 of 2022Learned counsel for the applicant has submitted that in fact, there is no delay in filing the appeal, as it is covered by the order passed by Hon'ble Apex Court during the COVID period.
Application stands disposed of, accordingly.
OMP No.564 of 2022Heard. The application is allowed for the reasons stated therein. Delay in refiling the appeal is condoned.
ITA No.2 of 2022Let notice be issued to respondent for 19.12.2022, on taking steps within a week.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sawarna Devi vs. State of H.P & ors.
CWP No.4271 of 202222.08.2022 Present: Mr. Rishab Chandel, Advocate vice Mr. Sanjeev K. Suri, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 to 5/State.
Learned counsel for the petitioner seeks more time to enable him to file amended petition.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh. Deep Chand vs. State of H.P. & Ors.
CWP No.5059 of 202222.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
Post Admission Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts service of post admission notice on behalf of the respondents.
List alongwith CWP No.2529 of 2021.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Purander Sharma vs. State of H.P. & others CWP No.5081 of 2022 22.08.2022 Present: Mr. Ajay Kochhar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 19.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sanjeev Kumar & Ors. vs. State of H.P. & another CWP No.5088 of 2022 22.08.2022 Present: Ms. Ranjana Parmar, Senior Advocate with Mr. Karan Singh Parmar, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Notice. Mr. Kunal Thakur, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 19.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kamal Kumar vs. State of H.P. & others.
CWP No.5089 of 202222.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 & 2 /State.
Mr. T.S. Chauhan, Advocate, for respondent No.3.
Notice. Mr. Ashwani Sharma, learned Additional Advocate General and Mr. T.S. Chauhan, learned Advocate, accept notice on behalf of the respondent Nos. 1 & 2 and respondent No.3, respectively and seek time to file reply.
List again on 20.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another CWP No.5336 of 2022 22.08.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.
r to Mr. Navlesh Verma, Advocate, for the respondents.
At the request of learned counsel for the petitioner, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Amit Kumar vs. State of H.P. & Ors.
CWP No.5631 of 202222.08.2022 Present: Mr. Vishal Verma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 5 /State.
At this stage, notice to respondent Nos. 1 to 5.
Mr. Ashwani Sharma, learned Additional Advocate General accepts notice on behalf of the respondent Nos. 1 to 5 and requests for more time to enable him to seek instructions.
List again on 19.09.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rajinder Kumar vs. State of H.P. Cr. Appeal No.44 of 2019 17.08.2022 Present: Mr. Surender Verma, Advocate Vice Mr. Avinash Jaryal, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
There is a request for an adjournment on behalf of learned counsel for the appellant on the ground that he is in some personal difficulty.
As requested, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jagtar Singh vs. State of H.P. Cr. Appeal No.166 of 2019 17.08.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Rattan Lal vs. State of H.P. Cr. Appeal No.633 of 2019 17.08.2022 Present: Mr. Lovneesh Thakur, Advocate Vice Ms. Sheetal Vyas, Advocate, for the appellant.
r to Mr. Vijay Bir Singh, Advocate, for the applicant in Cr.M.P. No. 769 of 2022.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the appellant requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Karam Singh and another vs. State of H.P. Cr. Appeal No.111 of 2019 17.08.2022 Present: Mr. M.S. Katoch, Advocate Vice Mr. Ram Murti Bisht, Advocate, for the appellants.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
There is a request for an adjournment on behalf of learned counsel for the appellants on the ground that there has been some bereavement in his family.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Arun Kumar vs. State of H.P. Criminal Appeal No. 626 of 2019 17.08.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
Cr.MP No. 1957 of 2022Applicant has filed the application for release of Motorcycle bearing No. HP-20C-6722 (Enfield) owned by him on sapurdari.
Learned counsel for the applicant has submitted that applicant is the owner of the Motorcycle-in-question.
The Motorcycle was seized during the course of investigation by the police, vide seizure memo Ext. PW-
14/A. Now the applicant has received a notice Annexure A-1 to the effect that he should get the Motorcycle released.
Hence, the application has been filed by the applicant.
Learned Deputy Advocate General has opposed the application, but has admitted the factum of issuance of notice Annexure A-1 as well as the fact that applicant is the owner of the Motorcycle-in-question.
Accordingly, in the facts and circumstances of the case, the application is allowed and Motorcycle bearing ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
No.HP-20C-6722 (Enfield) be released to the applicant on sapurdari subject to the satisfaction of the trial court.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sanjeev Tomar vs. State of H.P. & Ors.
Ex. Pet. No.25 of 202217.08.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file reply.
List again after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Subhash Chand vs. State of H.P. & Ors.
CWP No.1527 of 202217.08.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Learned Deputy Advocate General seeks more time to file compliance affidavit.
List again after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Jatinder Pal Dutt & Ors. vs. State of H.P. & Ors.
CWP No.4479 of 202217.08.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
CMP No.11149 of 2022The application is allowed for the reasons stated therein. Let amended memo of parties be filed within a week.
CWP No.4479 of 2022At the request of learned counsel for the petitioners, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Babli vs. State of H.P. & Ors.
CWP No.4559 of 202217.08.2022 Present: Mr. Neel Kamal Sood, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondents No. 1 to 4/State.
At the request of learned counsel for the petitioner, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sh.Surender Pal Chadha vs. State of H.P. & anr.
CWP No.4897 of 202217.08.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
` r Notice. Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 15.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Atul Prakash vs. State of H.P. & Ors.
CWP No.4898 of 202217.08.2022 Present: Mr. Naresh K. Verma, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
Notice. Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 15.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Ritik Roshan vs. State of H.P. & Ors.
CWP No.4899 of 202217.08.2022 Present: Mr. Ravi Tegta, Advocate, for the petitioner.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondents/State.
At the request of learned counsel for the petitioner, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
HDFC Bank Ltd. vs. State of H.P. and Ors.
CWP No.5029 of 202217.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Digvijay Singh, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
At this stage, let notice be issued to respondent Nos.1 & 2.
Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 & 2 and seeks time to file reply.
List again on 15.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
HDFC Bank Ltd. vs. State of H.P. and Ors.
CWP No.5030 of 202217.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Digvijay Singh, Advocate, for the petitioners.
Mr. Kamal Kant Chandel, Deputy Advocate General, for respondent Nos.1 & 2/State.
At this stage, let notice be issued to respondent Nos.1 & 2.
Mr. Kamal Kant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 & 2 and seeks time to file reply.
List again on 15.12.2022 ( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Nirmla vs. State of H.P. and Ors.
CWP No.1960 of 202216.08.2022 Present: Dr. Ravi Patiyal, Advocate Vice Dr. Lalit Kumar Sharma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos.1 & 2/State.
Ms. Tim Saran, Advocate, for respondent No.3.
Mr. C.D. Negi, Advocate, for respondent No.4.
CWP No.1960 of 2022 & CMP No.3656 of 2022 Reply by respondent Nos.4 & 5 is awaited.
List after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Madan Lal vs. State of H.P. and Ors.
CWP No.2102 of 202216.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Meera Devi vs. State of H.P. and Ors.
CWP No.2103 of 202216.08.2022 Present: Mr. Vijender Katoch, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Devinder Singh vs. Union of India and Ors.
CWP No.2108 of 202216.08.2022 Present: Mr. Karan Thakur, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Standing Counsel, for respondent Nos. 1 & 2.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos. 3 to 5/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Lal Chand vs. State of Himachal Pradesh CWP No.2114 of 2022 16.08.2022 Present: Mr. Digvijay Singh, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Vinay Bhardwaj vs. State of H.P. & ors.
CWP No.2260 of 202216.08.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Dule Ram vs. State of H.P. & others.
CWP No.3554 of 202216.08.2022 Present: Mr. H.K. Paul, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General seeks time to file reply.
List again on 11.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Tej Singh vs. State of H.P. & others.
CWP No.3725 of 202216.08.2022 Present: Mr. D.S. Kaith, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 1 to 5.
CWP No.3725 of 2022 & CMP No.7327 of 2022 Notice be issued to respondent Nos.6 & 7, returnable for 27.09.2022, on taking steps within three days.
Appointment of respondent No.7 shall be subject to the final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Anu Bala vs. State of H.P. & others.
CWP No.3739 of 202216.08.2022 Present: None for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Pooja vs. State of H.P. & ors.
CWP No.3741 of 202216.08.2022 Present: Mr. R.S. Chandel, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondents.
At the request of learned counsel for the petitioner, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Mani Devi vs. State of H.P. & ors.
CWP No.3830 of 202216.08.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for the respondent Nos.1 to 4/State.
None for respondent No.5.
Learned Deputy Advocate General requests for more time to enable him to seek instructions.
List after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Randeep vs. State of H.P. & ors.
CWP No.4179 of 202216.08.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent Nos.1 to 5/State.
Mr. Devender K. Sharma, Advocate, for respondent No.7.
CWP No.4179 of 2022 & CMP No.8308 of 2022 Learned counsel for the respondents seek time to file reply.
List again on 27.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Kuljeet Singh @ Raja vs. State of H.P. Cr. Appeal No.276 of 2022 16.08.2022 Present: Mr. C.N. Singh, Advocate, for the appellant.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent/State.
Cr. Appeal No.276 of 2022Admit.
Trial Court record be summoned.
Cr.MP(M) No.2435 of 2022Learned Deputy Advocate General seeks time to file reply.
List after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Sumna Devi vs. State of H.P. & others CWP No.5438 of 2022 16.08.2022 Present: None for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos. 1 to 5/State.
CWP No. 5438 of 2022 & CMP No.10905 of 2022 None has appeared on behalf of the petitioner.
In the interest of justice, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Manoj vs. State of H.P. & others CWP No.5454 of 2022 16.08.2022 Present: Mr. Daleep Chand, Advocate vice Mr. Ranbir Singh, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents-State.
CWP No. 5454 of 2022 & CMP No.10959 of 2022 At the request of learned counsel for the petitioner, list after one week.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Smt. Nisha Devi vs. State of H.P. & Ors.
CWP No.5488 of 202216.08.2022 Present: Mr. Romesh Verma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents-State.
CWP No. 5488 of 2022 & CMP No.11023 of 2022 Learned counsel for the petitioner has submitted that petitioner was liable to be granted three marks as she belongs to an unemployed family. Petitioner had attached necessary certificate in this regard alongwith her application.
Notice. Mr. Vikrant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.5, returnable for 20.09.2022, on taking steps within three days.
Appointment of respondent No.5 shall be subject to final outcome of the writ petition.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
Shurbir Singh vs. State of Himachal Pradesh & others.
CWP No.5502 of 202216.08.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 4/State.
CWP No. 5502 of 2022 & CMP No.11059 of 2022 Notice. Mr. Vikrant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.4, returnable for 26.09.2022, on taking steps within three days.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 23/11/2022 20:36:01 :::CIS .
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